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State of Maharashtra - Section

Section 66 in Maharashtra Factories Rules, 1963

66. [ "Excessive Weights". [Substituted by G.N. dated 19.12.2005 MGG Part I-L Extraordinary dated 19.12.2005 p.472.]

(1)In this rule,-
(a)"manual transport of loads" means any transport in which the weight of the load is wholly borne by one worker including lifting and putting of the loads;
(b)"regular manual transport of load" means any activity which is continuously or intermittently devoted to the manual transport of loads.
(2)No person, unaided by another person, or mechanical aid, be required or allowed to lift, put down, carry or move any load of material, article, tools or appliance exceeding the maximum limit in weight, as set out in the following.