Section 259(9) in Rajasthan Panchayati Raj Rules, 1996
(9)[ Any Officer of the School Eduction Department shall be declared as ex officio Panchayat Elementary Education Officer by the School Education Department.] [Added by Notification No. G.S.R. 107, dated 25.1.2017 (w.e.f 30.12.1996).]
