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[Cites 0, Cited by 0] [Section 179] [Entire Act]

State of Mizoram - Subsection

Section 179(d) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(d)"electoral right" means the right of a person to stand or not to stand as or to withdraw from being a candidate; or to vote or refrain from voting at an election;