Himachal Pradesh High Court
Tilak Raj Sharma vs . H.P. Khadi & Village Industries Board & ... on 3 December, 2025
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Tilak Raj Sharma Vs. H.P. Khadi & Village Industries Board & Ors.
CWP No.7968 of 2025 .
03.12.2025 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.
Mr. Abhishek Nagta, Advocate, for the respondents.
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