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Himachal Pradesh High Court

Tilak Raj Sharma vs . H.P. Khadi & Village Industries Board & ... on 3 December, 2025

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Tilak Raj Sharma Vs. H.P. Khadi & Village Industries Board & Ors.

CWP No.7968 of 2025 .

03.12.2025 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.

Mr. Abhishek Nagta, Advocate, for the respondents.

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of Jyotsna Rewal Dua rt December 03, 2025 Mukesh Judge ::: Downloaded on - 06/12/2025 00:20:15 :::CIS