Section 2 in Bihar District Medical Cadre/Bihar Health Service Cadre (Appointment on Regular/Contract basis and Service Conditions) Rules, 2008
2. Definitions.
- In these Rules unless the context otherwise requires: -(a)"State Health Society/District Health Society" means a Society constituted under the Societies Registration Act as per guidelines of the National Rural Health Mission.(b)"Government" means Government of Bihar.(c)"Department" means Health Department.(d)"Commission" means Bihar Public Service Commission.(e)"Specialist Doctor" means a doctor who has obtained Post Graduate Degree as M.S./M.D. or equivalent or Higher Degree from a recognized medical teaching institution.
