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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(f) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(f)consider the recommendations of the Advisory Committee attached to various Departments or Academic Centres or Schools and that of Expert and other committees and take such action (including the making of recommendations to the Board) as circumstances of each may require;