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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(2) in Bihar Vigilance Investigation Cadre Rules, 2012

(2)Procedure of recruitment - There shall be two posts in each grade of Deputy Inspector General of Police/Inspector General of Police and a Single post of Additional Director General of Police. Postings on these posts shall be made by Home (Police) Department.Chapter-3 Probation and Confirmation