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State of Rajasthan - Section

Section 4 in The Rajasthan Insecticides (Appeal) Rules, 1980

4. Procedure to be followed by the Appellate Authority.

- In deciding appeals under the Act, the Appellate Authority shall follow the same procedure which a court follows in deciding appeals from decrees or orders of an original Court under the Code of Civil Procedure, 1908 (Central Act 5 of 1908).Notifications