Madhya Pradesh High Court
Smt Bismilla Bee vs Ku Farmeen on 24 February, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 The High Court Of Madhya Pradesh CRR No. 3143 of 2021 (SMT BISMILLA BEE Vs KU FARMEEN) Jabalpur, Dated : 24-02-2022 Shri Dinesh Kushwaha, counsel for the applicant.
Shri Aditya Gupta, GA for the State. As prayed by learned counsel for the applicant, list after a week.
(SMT. ANJULI PALO) JUDGE PB Digitally signed by PRADYUMNA BARVE Date: 2022.02.24 17:59:40 +05'30'