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Madhya Pradesh High Court

Smt Bismilla Bee vs Ku Farmeen on 24 February, 2022

Author: Anjuli Palo

Bench: Anjuli Palo

1 The High Court Of Madhya Pradesh CRR No. 3143 of 2021 (SMT BISMILLA BEE Vs KU FARMEEN) Jabalpur, Dated : 24-02-2022 Shri Dinesh Kushwaha, counsel for the applicant.

Shri Aditya Gupta, GA for the State. As prayed by learned counsel for the applicant, list after a week.

(SMT. ANJULI PALO) JUDGE PB Digitally signed by PRADYUMNA BARVE Date: 2022.02.24 17:59:40 +05'30'