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Union of India - Section

Section 108 in Finance Act, 1999

108. Amendment of section 111.

- In section 111 of the Customs Act, in clause (m), for the words "in respect thereof;", the words, brackets and figures "in respect thereof, or in the case of goods under transhipment, with the declaration for transhipment referred to in the proviso to sub-section (1) of section 54;" shall be substituted.