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Himachal Pradesh High Court

Jagbir Rathore vs . Sandeep Kumar Mehta on 8 September, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Jagbir Rathore vs. Sandeep Kumar Mehta .

Cr. MP(M) No. 1023 of 2023 08.09.2023 Present: Ms. Deeksha Thakur, Advocate, for the petitioner.

Steps for the service of sole respondent have not been taken. Learned counsel for the petitioner prays for and is of granted two weeks' further time to do the needful.

On doing the needful, within the aforesaid period, let rt notice be issued to the respondent, returnable for 30.10.2023.



                                                          ( Sushil Kukreja )



               September 08, 2023                              Judge
                    (subhash)







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