Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Himachal Pradesh High Court

Jagbir Rathore vs . Sandeep Kumar Mehta on 14 July, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Jagbir Rathore vs. Sandeep Kumar Mehta .

Cr.MP(M) No. 1023 of 2023 14.07.2023 Present: Mr. Mukesh Kumar, Advocate vice Mr. Manoj Rana, Advocate, for the petitioner.

Steps for the service of respondent have not been taken. Learned vice counsel for the petitioner undertakes to do the needful within a week.

r On doing the needful within the aforesaid period, let notice be issued to the respondent returnable for 08.09.2023.




                                                           ( Sushil Kukreja )
              July 14, 2023                                     Judge
                  (subhash)







                                                      ::: Downloaded on - 14/07/2023 20:39:14 :::CIS