Himachal Pradesh High Court
Jagbir Rathore vs . Sandeep Kumar Mehta on 14 July, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Jagbir Rathore vs. Sandeep Kumar Mehta .
Cr.MP(M) No. 1023 of 2023 14.07.2023 Present: Mr. Mukesh Kumar, Advocate vice Mr. Manoj Rana, Advocate, for the petitioner.
Steps for the service of respondent have not been taken. Learned vice counsel for the petitioner undertakes to do the needful within a week.
r On doing the needful within the aforesaid period, let notice be issued to the respondent returnable for 08.09.2023.
( Sushil Kukreja )
July 14, 2023 Judge
(subhash)
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