Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Uttar Pradesh - Subsection

Section 66(1)(d) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(d)three or six persons to be elected by the members of the Zila Panchayat out of themselves, according as the number of such members is up to forty or above forty.