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State of Rajasthan - Section

Section 3 in Rajasthan Civil Services (Special Selection and Special Conditions of Service of Principal, Vice Principal, Senior Lecturer and Lecturer in the District Institute of Education and Training) (Amendment) Rules, 2013

3. Substitution of Rule 7.

- The existing Rule 7 of the said rules, shall be substituted by the following, namely.-"7. Tenure.-The posts of Principal, Vice Principal, Senior Lecturer or Lecturer shall be hold by an officer for a tenure of three years.