Himachal Pradesh High Court
Gurmukh Singh vs . Manohar Lal on 23 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Gurmukh Singh vs. Manohar Lal .
CMPMO No.213 of 2018 23.03.2022 Present Mr. Naresh Sharma, Advocate, for the petitioner.
Mr. Sumit Sood, Advocate, for the respondents.
Further two weeks' time, as prayed for, is granted to the parties to place on record compromise. List on 12.5.2022.
(Sandeep Sharma) 23rd March, 2022 Judge (shankar) ::: Downloaded on - 23/03/2022 20:14:27 :::CIS