Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 161] [Entire Act] State of Uttar Pradesh - Subsection Section 161(4) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual (4)Certificate of Recovery in B. P. S. Form No. 3-A. - 3 years.