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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(ii) in University of Udaipur Teachers (Conditions of Service) Rules, 1976

(ii)Commuted leave, on the grounds of the illness of a teacher on production of medical certificate not exceeding half the amount of half pay.leave due may be granted, which shall be limited, to a maximum of 240 days in whole service period.