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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Bihar - Subsection

Section 67(3) in The Bihar Municipal Election Rules, 2007

(3)Outside the Polling Station, there shall be displayed prominently-
(a)A notice specifying the polling area, the electors of which are entitled to vote at the Polling Station and when the polling area has more than one Polling Station the particulars of the electors so entitled; and
(b)a copy of the list of contesting candidates.