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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(1)(c) in West Bengal Electrical Licensing Rules, 2017

(c)minimum of 8 (eight) years of practical experience out of which 2 years as workmen and remaining 6 years in supervising nature of job which is regarded as satisfactory by the Board; and