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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(3) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(3)"Injection" means the electricity transfer by the generating company or licensee to the user at a pre-defined interconnection point with specified network, for the intra-state generating stations directly connected to the specified network, the injection schedule is the generation schedule:Provided, in case of electricity supply by the inter-state generating stations or trading licensee, if the electricity is supplied at a point other than the transmission network of Rajasthan Rajya Vidyut Prasaran Nigam Limited (RVPN) or transmission licensees within the State, this will be reduced by the interstate losses to arrive at the electricity injected.