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[Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(5)(x) in Tamil Nadu Electricity Grid Code, 2005

(x)The summation of the station-wise ex-power plant generation schedules for all generating stations after deducting the apportioned transmission losses (estimated), shall constitute the State beneficiaries / distribution licensees drawal schedule