Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(4) in The Orissa Agricultural Produce Markets Rules, 1958

(4)The Market Committee shall be the Disciplinary Authority in respect of all officers and servants of the Committee :Provided that the removal or dismissal of superior officers as a measure of punishment shall be subject to the approval of the Board.] [Substituted vide O.G.E.No. 794, Dated 3.8.1996.]