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State of Odisha - Section

Section 33 in The Orissa Agricultural Produce Markets Rules, 1958

33. Servants of the Market Committee.

- [(1) The Market Committee may appoint such Officers and servants as may be necessary for the proper management of the market :Provided that the superior Officers of the Committee shall be appointed only with the previous approval of the Board.
(2)Superior Officers shall be the Secretary, Clerks and such officers and servants of the Market Committee as the Board may determine from time to time.
(3)The terms and conditions of service of superior officers shall be such as may be approved by the Board and those of others shall be such as the Market Committee may decide from time to time.
(4)The Market Committee shall be the Disciplinary Authority in respect of all officers and servants of the Committee :Provided that the removal or dismissal of superior officers as a measure of punishment shall be subject to the approval of the Board.] [Substituted vide O.G.E.No. 794, Dated 3.8.1996.]