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[Cites 0, Cited by 0] [Section 88(5)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(5)(f) in The Indian Electricity Rules, 1956

(f)where a telegraph-line is liable to fall or be blown down upon an arm, stay-wire or span-wire, and so slide down upon a trolley-wire, guard hooks shall be provided to prevent such sliding.