Section 80(2)(iv) in Finance Act, 1999

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Union of India - Subsection

Section 80(2)(iv) in Finance Act, 1999

(iv)in a case where the industrial undertaking manufactures or produces articles or things, the undertaking employs ten or more workers in a manufacturing process carried on with the aid of power, or employs twenty or more workers in a manufacturing process carried on without the aid of power.

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Union of India - Subsection

Section 80(2)(iv) in Finance Act, 1999