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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(12) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

(12)Superintendent Production (Hill) and Superintendent Textiles.-By promotion from amongst substantively appointed (i) Examiner Textiles and Printing who have completed three years of service as such and (ii) Examiner Textiles/Silk/Darries (Quality Marking Scheme), who have completed five years services as such on the first day of the year of recruitment.