Section 12(1)(i) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1)(i) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

(i)be responsible for the proper maintenance of the Account Books and record of the Regional Committee and for the correct preparation and timely submission of periodical statements and returns to the Authority and the Registrar;

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 12(1)(i) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976