Section 1 in The Jammu And Kashmir (Extension Of Laws) Act, 1956
1. Short title and commencement.
(1)This Act may be called the Jammu and Kashmir (Extension of Laws) Act, 1956.(2)It shall come into force on such [date] [1-11-1956, vide notification No. S. R. O. 2327, dated 10-10-1956, Gazette of India, Pt. II, Section 3, p. 1728. ] as the Central Government may, by notification in the Official Gazette, appoint.
