Section 1(2) in The Jammu And Kashmir (Extension Of Laws) Act, 1956
(2)It shall come into force on such [date] [1-11-1956, vide notification No. S. R. O. 2327, dated 10-10-1956, Gazette of India, Pt. II, Section 3, p. 1728. ] as the Central Government may, by notification in the Official Gazette, appoint.
