Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(vi) in The Rajasthan Co-Operative Service Rules, 1954 (vi)[ Senior Publicity Officer: [Added by Notification No. G.S.R. 75, dated 7.10.2013 (w.e.f. 29.12.1954).]
