Himachal Pradesh High Court
Laxmi Steel Co. vs . Manorama Devi & Others on 11 October, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Laxmi Steel Co. vs. Manorama Devi & others FAO No.226 of 2023 of 11.10.2023 Present: Mr. Arun Sehgal, Advocate, for the appellant.
CMP No.12742 of 2023 rt Issue notice to the nonÂapplicants, returnable for 05.12.2023, on steps being taken within one week.
(Ajay Mohan Goel) Judge October 11, 2023 (Rishi) ::: Downloaded on - 11/10/2023 20:38:23 :::CIS