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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(n) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(n)The Board may delegate such of its powers to the Director, as may be deemed appropriate by it, however, the Director shall report to the Board of the action taken by him at its next meeting.