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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2)(e) in The Rajasthan Medicare Service Persons And Medicare Service Institutions (Prevention Of Violence And Damage To Property) Act, 2008

(e)Para medical and other auxiliary workers employed and working in Medicare Service Institutions.