Section 2(2) in The Rajasthan Medicare Service Persons And Medicare Service Institutions (Prevention Of Violence And Damage To Property) Act, 2008
(2)"Medicare Service Persons" in relation to a Medicare Service Institutions shall include,-(a)Registered Medical Practitioners, working in Medicare Institutions (including those having provisional registration);(b)Registered nurses;(c)Medical students;(d)Nursing students; and(e)Para medical and other auxiliary workers employed and working in Medicare Service Institutions.
