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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1)(c) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(c)[define the procedure for the exchange of data on system planning between the Licensee and consumers of the distribution system.] [[Substituted as per Commission's Notification NoTNERC/DC/8-8 dt 8.2.2008 (w.e.f 27.2.2008) Before substitution it read as under: