Patna High Court
Dhananjay Kumar Yadav & Ors vs The State Of Bihar & Ors on 24 January, 2017
Author: Jyoti Saran
Bench: Jyoti Saran
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.11550 of 2016
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1. Shambhu Kumar, Son of Late Chandradeep Singh At- Meerabigha, PO-
Kalanour, PS- Makhadumpur, District- Jehanabad.
2. Satish Kumar son of Dukhi Rajak, At+PO- Tehta, PS- Makhadumpur, Dist-
Jehanabad.
3. Arvind Kumar Gupta Son of Gyanchand Prasad Gupta At+PO- Tehta, PS-
Makhadumpur, Dist- Jehanabad.
4. Ved Prakash, Son of Radheya Prasad, At+PO- Tehta, PS- Makhadumpur, Dist-
Jehanabad.
5. Amit Kumar son of Bindeshar Prasad, At+PO- Tehta Math, PS- Makhadumpur,
Dist- Jehanabad.
6. Shashikant Kumar, Son of Late Siyasaran Prasad, At+PO- Tehta, PS-
Makhadumpur, Dist- Jehanabad.
7. Santu Kumar, Son of Anil Sharma, At+PO- Dharaut, PS- Makhadumpur, Dist-
Jehanabad.
8. Kumar Kamlesh Kishor Upadhyaya, Son of Pankaj Kumar Upadhyaya, At+PO-
Dharaut, PS- Makhadumpur, Dist- Jehanabad.
9. Sanju Kumari, W/o Santosh Kumar, At+PO- Dakra, PS- Makhadumpur, Dist-
Jehanabad.
10. Santos Kumar, Son of Rajmuni Prasad, At+PO- Dakra, PS- Makhadumpur,
Dist- Jehanabad.
11. Md Zahid Anwer, Son of Shajhjahan At+PO- Dakra, PS- Makhadumpur, Dist-
Jehanabad.
12. Rakesh Kumar son of Ramchandra Das, At- Mahangupur, PO- Dharaut, PS-
Makhadumpur, Dist- Jehanabad.
13. Pankaj Kumar son of Umesh Prasad At- Dhirabigha, PO- Tehta, PS-
Makhadumpur, Dist- Jehanabad.
14. Uday Kumar, Son of Dhirendra Das, At+PO- Sugaon, PS- Makhadumpur, Dist-
Jehanabad.
15. Lakshman Thakur, Son of Ram Prasad Thakur, At+PO- Sugaon, PS-
Makhadumpur, Dist- Jehanabad.
16. Sanjeev Kumar Son of Shiv Nandan Singh At- Ganglubigh, PO- Jagpura, PS-
Makhadunpur, Dist- Jehanabad.
17. Bibha Rani, D/o Parmeshwar Saw, At+PO- Tehta, PS- Makhadumpur, Dist-
Jehanabad.
18. Pravesh Kumar Son of Ramu Yadav At- Bajitpur, PO+PS- Makhadumpur,
Dist- Jehanabad.
19. Brajesh Kumar Son of Brajkishore Singh At- Bishanpur, PO- Ikil, PS-
Makhadumpur, Dist- Jehanabad.
20. Abhinav Prasad, Son of Chandrika Singh, At- Madarichak, PO- Saren, PS-
Makhadumpur, Dist- Jehanabad.
21. Pankaj Kumar Sinha Son of Late Ramsakal Prasad At- Sakrahoura, PO-
Saistabad, PS- Okri, Dist- Jehanabad.
22. Deepak Kumar, Son of Jayprakash Narayan, At- Dhau Kakariya, PO- Bandeya,
PS- Makhadumpur, Dist- Jehanabad.
23. Mukesh Kumar Singh Son of Dilip Singh At- Chamandih, PO+PS-
Makhadumpur, Dist- Jehanabad.
24. Ramjaypal Singh, Son of Ram Naresh Singh, At- Chatar, PO- Paibigha, PS-
Makhadumpur, Dist- Jehanabad.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 2
25. Raviranjan Kumar, Son of Late Lala Yadav, At- Moghalbigha, PO+PS-
Makhadumpur, Dist- Jehanabad.
26. Rakesh Kumar Roshan Son of Late Udho Choudhary, At- MakhdumpurDih,
PO+PS- Makhadumpur, Dist- Jehanabad.
27. Mahendra Kumar, Son of Raghunath Singh, At- Pararipar, PO- Bhaikh,
PO+PS- Makhadumpur, Dist- Jehanabad.
28. Anil Kumar Son of Ashok Prasad, At+PO+PS- Makhadumpur, District-
Jehanabad.
29. Rajeev Ranjan Son of Rajendra Prasad At- Lalbigha, PO- Chhariyahari, PS-
Makhadumpur, Dist- Jehanabad.
30. Sweety Kumari W/o Avinash Kumar Chanchal At+PO- Makarpur, PS-
Makhadumpur, Dist- Jehanabad.
31. Niwas Ranjan Son of Kailash Singh At- Jhamanbigha, PO- Bhaikh, PS-
Makhadumpur, Dist- Jehanabad.
32. Amod Kumar Singh, Son of Janardan Prasad Singh At- Kharouna, PO- Dakra,
PS- Makhadumpur, Dist- Jehanabad.
33. Sima Kumari Verma, W/o Dilip Kumar At+PO- Allahganj, PS- Makhadumpur,
Dist- Jehanabad.
34. Vijay Kumar, Son of Parmeshwar Prasad, At- Satisthan, PO+PS-
Makhadumpur, Dist- Jehanabad.
35. Sashikant Kumar, son of Rameshwar Thakur, At- Ranipur, PO- Tejbigha, PS-
Kako, Dist- Jehanabad.
36. Rabindra Kumar, Son of Suresh Prasad At- Dhannibigha, PO- Tejbigha, PS-
Kako, Dist- Jehanabad.
37. Santosh Kumar, Son of Parshuram Sharma, At- Bhelavar, PO- Tejbigha, PS-
Kako, Dist- Jehanabad.
38. Anjali Kumari D/o Vinod Prasad At- Hajisarai, Kajisarai, PS- Kako, Dist-
Jehanabad.
39. Jay Prakash Son of Sachidanand Singh At- Timalpur, PO- Saidabad, PS- Pali,
Jehanabad.
40. Umesh Prasad Son of Shyamdeo Prasad At- Amarpura, PO+PS- Pali,
Jehanabad.
41. Ranju Kumari, W/o Umesh Prasad, At- Amarpura, PO+PS- Pali, Jehanabad.
42. Rishikesh Kumar, Son of Chandeshwar Kumar Das, At- Shivrajbigha, PO-
Nagwan, PS- Kako, Jehanabad.
43. Deepak Deo Kumar Bharti Son of Brijnandan Prasad, At- Shivrajbigha, PO-
Nagwan, PS- Kako, Jehanabad.
44. Baby Kumari W/o Mukund Prasad At- Narayanpur, PO- Dharampur, PS- Kako,
Jehanabad.
45. Deepak Kumar Son of Suresh Prasad, At+PO+PS- Kako, Dist- Jehanabad.
46. Pankaj Kumar Son of Suresh Prasad At+PO+PS- Kako, Dist- Jehanabad.
47. Pappu Kumar Son of Surendra Das At- Narawan, PO- Barawan, PS- Pali,
Jehanabad.
48. Gautam Kumar Son of Mithilesh Thakur At- Jolahibigha, PS- Hati, PS- Kako,
Jehanabad.
49. Jitendra Kumar, Son of Ramanand Prasad, At- Hajidaulatpur, PO- Nagwan, PS-
Kako, Jehanabad.
50. Md. Arman Son of Md. Samsuddin At- Rasalpur, PO- Nagwan, PS- Kako,
Jehanabad.
51. Santosh Kumar Son of Birendra Prasad At+PO- Lakhawar, PS- Ghoshi,
Jehanabad.
52. Rajkishor Pandey Son of Late Vindeshwar Pandey At+PO- Lakhawar, PS-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 3
Ghoshi, Jehanabad.
53. Dharmendra Kumar Son of Nagendra Prasad At+PO- Lakhawar, PS- Ghoshi,
Jehanabad.
54. Sudama Prasad Son of Kishori Prasad At- Ratubigha, PO- Bansibigha, PS-
Ghoshi, Jehanabad.
55. Dharmendra Kumar Son of Bhola Singh At Daharpur, PO+PS- Ghoshi,
Jehanabad.
56. Madhuri Kumari Son of Arjun Prasad At- Lakhisarai, PO- Malathi, PS- Ghoshi,
Jehanabad.
57. Chandrashekhar Kumar Son of Jagdish Prasad At- Madhopur, PO- Lakhawar,
PS- Ghoshi, Jehanabad.
58. Amit Kumar Nirala Son of Nasiv Paswan, At- Madhopur, PO- Lakhawar, PS-
Ghoshi, Jehanabad.
59. Lokesh Anand Son of Shiv Kumar Prasad At- Gopalganj Bazar, PO+PS-
Ghoshi, Jehanabad.
60. Subhash Kumar Son of Pradeep Kumar At- Meerabigha, PO+PS- Ghoshi, Dist-
Jehanabad.
61. Kamalkant, Son of Rambinay Sharma At+PO+PS- Ghoshi, Dist- Jehanabad.
62. Amrendra Kumar Son of Dwarika Prasad At- Nagwan, PO- Bishunganj, PS-
Ghoshi, Jehanabad.
63. Ramjeet Manjhi Son of Baburam Manjhi At- Ismilpur, PO- Bhartho, PS-
Ghoshi, Jehanabad.
64. Reeta Kumari D/o Nandlal Prasad, At+PO- Sonwan, PS- Ghoshi, Jehanabad.
65. Aman Kumar Son of Girish Kumar At- Khudouri, PO+PS- Hulasganj,
Jehanabad.
66. Mohamad Mazid Son of Md. Usman At- Gareriyakhand, PO+PS- Jehanabad.
67. Ajay Shankar Kumar Son of Kameshwar Paswan At- Kumardih, PO- Saren,
PS- Makhdumpur, Dist- Jehanabad- 804427.
68. Manoj Kumar Son of Nathun Pandit, At- Marsua, P.S.- Kalnor, PS-
Makhdumpur, Dist- Jehanabad.
69. Sriaknt Kumar Son of Saryu Prasad At- Dharhara PO- Kazi Saray, PS- Kako,
Dist- Jehanabad- 804420.
70. Ramashankar Kumar Son of Rambali Singh At Village Daya Bigha, PO-
Jagpura, PS- Makhdumpur, District- Jehanabad- 804424
71. Rajeev Ranjan Prasad, Son of Late Gauri Shankar Prasad, At- Maniyarganj,
P.O.- Bira, P.S.- Makhdumpur, Dist- Jehanabad.
72. Utmottam Kumar Son of Kaushik Surendra Sharma At+PO- Asadhri, PS-
Hilsa, Dist- Nalanda.
73. Dayanand Keshri Son of Beshlal Sao, Vill- Nadiyama At+PO- Dhangawn, PS-
Kako, Dist- Jehanabad.
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary.
2. The Principal Secretary, Planning & Development Department, Government of
Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Jehanabad, District- Jehanabad (Bihar).
.... .... Respondent/s
With
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 4
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Civil Writ Jurisdiction Case No. 11315 of 2016
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1. Hamid Reza son of Md. Isha Khan resident of Village - Kaswa Mehsi, P.O. &
P.S. - Mehsi, Ward No. 10, District - East Champaran (Bihar).
2. Manish Kumar son of Krishnandan Singh resident of Village & P.O. -
Dhabauli, P.S. - Begusarai, Prakhand - Begusarai, District - Begusarai (Bihar).
3. Md. Hasnain Alam son of Md. Shohibuddin resident of Village - Nawab
Chauk, P.O. & P.S. - Begusarai, Prakhand - Begusarai, District - Begusarai
(Bihar).
4. Randhir Kumar son of Ram Vikash Singh resident of Village - Lakho, P.O. &
P.S.- Begusarai, Prkakhand - Begusarai, District - Begusarai (Bihar).
5. Anil Kumar son of Sri Nageshwar Bhagat resident of Village - Simra, P.O. -
Mansurganj, Via - Bakhra, P.S. - Vaishali, District - Vaishali (Bihar).
6. Amit Kumar son of Sri Santu Rai resident of Village - Arthauli, P.O. -
Nandlalpur, Via - Balukaram, P.S. - Vaishali, District - Vaishali (Bihar).
7. Ajay Prakash son of Late Hareram Paswan resident of Village & P.O. - Sahori,
P.S. - Birpur, District - Begusarai (Bihar).
8. Braj Kishore son of Late Ramashish Roy resident of Village - Rampur, P.O. -
Amba, P.S. -Teghra, District -Begusarai (Bihar).
9. Jitendra Das son o Late Nahal Das resident of Village - Lakshmipur, P.O. -
Saraunja, P.S. - Birpur, District - Begusarai (Bihar).
10. Dipak Kumar Sah son of Shanishchar Sah resident of Village - Bhawanandpur,
P.S. - Panapur, P.S. - Birpur, Via - Manjhaul, District - Begusarai (Bihar).
11. Rajiv Kumar son of Ram Nandan Thakur resident of Village & P.O. -
Muzaffara, P.S. - Birpur, Via - Manjhaul, District - Begusarai (Bihar).
12. Manoj Kumar Sahu son of Late Hari Lal Sahu resident of Village & P.O. -
Muzaffara, P.S. - Birpur, Via - Manjhaul, District - Begusarai (Bihar).
13. Archana daughter of Sri Ramesh Gupta resident of Village & P.O. -
Nawkothi, P.S. - Nawkothi, Prakhand - Nawakothi, District - Begusarai
(Bihar).
14. Sarita Kumari wife of Chandramauli Mahto resident of Village & P.O. -
Nawkothi, P.S. - Nawkothi, Prakhand - Nawakothi, District - Begusarai
(Bihar).
15. Prakash Chandra Kumar son of Sri Shyam Sundar Rai resident of Village &
P.O. - Nawkothi, P.S. - Nawkothi, Prakhand - Nawakothi, District - Begusarai
(Bihar).
16. Md. Shamim Anwar son of Md. Abdul Jabbar resident of Village -
Mubarakpur, P.O. - Sarounja, P.S. - Birpur, District - Begusarai (Bihar).
17. Madhumala Kumari daughter of Kalfu Ram resident of Village & P.O. -
Vikrampur, P.S. - Cheriya Bariyarpur, Prakhand - Charia Bariarpur, District -
Begusarai (Bihar).
18. Subodh Kumar son of Late Kamleshwari Paswan resident of Village & P.O. -
Pokhariya, P.S. - Begusarai, District - Begusarai (Bihar).
19. Renu Kumari daughter of Late Prabhu Narayan Prasad resident of Village -
Lohianagar, P.O. - Subindra Nagar, P.O. - Begusarai Nagar Nigam, District -
Begusarai (Bihar).
20. Manoj Kumar Chaubey son of Brahamdeo Choudhary resident of Village -
Taraiya, P.O. - Sankh, Via - Rajaura, P.S. - Begusarai Nagar Nigam, District -
Begusarai (Bihar).
21. Deepak Das son of Prabhu Das resident of Village - Jindpur, P.O. - Rajaura,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 5
P.S. - Begusarai Nagar Nigam, District - Begusarai (Bihar).
22. Bhushan Kumar son of Ram Paresh Das resident of Village & P.O. -
Kamruddinpur, P.S. - Begusarai Nagar Nigam, District - Begusarai (Bihar).
23. Ramesh Kumar Yadav son of Sri Sita Ram Yadav resident of Village - Chakka
Sahilori (Pokharpur), P.O. - Jayanti Gram, Via - Bhagwanpur, P.S. -
Bhagwanpur, Block - Bhagwanpur, District - Begusarai (Bihar).
24. Prashant Kumar Jha son of Om Prakash Jha resident of Village - Maharathpur,
P.O. - Binodpur, P.S. - Muffasil, District -Begusarai (Bihar).
25. Chandan Kumar son of Bamdev Ram resident of Village & P.O. - Singhoul,
P.S. - Begusarai, Prakhand - Begusarai, District - Begusarai (Bihar).
26. Binay Kumar son of Sri Karndeo Prasad Singh resident of Village & P.O. -
Chauki, P.S. - Sahebpur Kamal, District - Begusarai (Bihar).
27. Archana Kumari daughter of Sri Kapildeo Singh resident of Village -
Tarbanna, P.O. - Panchvir, P.S. - Sahebpur Kamal, District - Begusarai.
28. Prabhat Pritam son of Late Bino Sah resident of Village & P.O. - Chauki, P.S.
- Sahebpur Kamal, District - Begusarai (Bihar).
29. Lakshman Kumar son of Krishnadeo Chaudhary resident of Village -
Majhlapur, P.O. - Dhabauli, P.O. - Muffasil, Prakhand - Sahebpur Kamal,
District - Begusarai (Bihar).
30. Manish Kumar son of Paras Kumar Singh resident of Village - Kothiya, P.O. -
Dhabauli, P.O. - Muffasil, Prakhand - Sahebpur Kamal, District - Begusarai
(Bihar).
31. Anamika Kumari wife of Dipankar Sah resident of Village - Chhati Road,
Marwari Mohallah Ward No. 34, P.O. - Begusarai, P.S. - Begusarai Nagar
Nigha, District - Begusarai (Bihar).
32. Ajay Kumar Sinha son of Mahendra Prasad Yadav resident of Village -
Nawlakh, P.O. - Kathiabad, P.S. - Ram Nagar, Prakhand - Jamalpur, District -
Munger (Bihar).
33. Sandeep Kumar son of Sri Anandi Prasad resident of Village - Chakmansingh,
P.O. - Jamalpur, P.S. - Ram Nagar, Prakhand - Jamalpur, District - Munger
(Bihar).
34. Amit Kumar son of Ramashray Singh resident of Village & P.O. - Ithari, P.S. -
Narayan Nagar, Prakhand - Jamalpur, District - Munger (Bihar).
35. Daya Shankar son of D.P. Singh resident of Village - Ram Nagar, P.O.
Jamalpur, P.S. - Ram Nagar, Prakhand - Jamalpur, District - Munger (Bihar).
36. Vijay Kumar son of Sri Bhola Mandal resident of Village - Nayatola
Mungroura, P.O. - Jamalpur, P.S. - East Colony Jamalpur, Prakhand -
Jamalpur, District - Munger (Bihar).
37. Ravi Shankar Prasad son of Foudari Prasad resident of Village - Chhoti
Keshopur, P.O. - Jamalpur, P.S. - Jamalpur, Prakhand - Jamalpur, District -
Munger (Bihar).
38. Jwala Kumar Pandey son of Krishna Pandey resident of Village - Babhnauli,
P.O. - Rampurwa Bazar, P.S. - Govidnganj, Prakhand - Areraj, District - West
Champaran (Bihar).
39. Sanjeev Kumar Singh son of Chandrashekhar Singh resident of village -
Mahua, P.O. - Arraha, Block - Ghailarh, District - Madhepura (Bihar).
40. Akash Kumar son of Daso Pandit resident of Village - Bhalpur, P.O. -
Maranchi, P.S. - Barh, District - Patna (Bihar).
41. Shashi Bhushan Kumar son of Awadhesh Prasad resident of Village - Chaksai,
P.O. - Hajrat Sai, P.S. - Dhanarua, District - Patna (Bihar).
42. Vikash Kumar son of Badri Narayan Pandey resident of Village - Nadwan,
P.O. - Nadwan, P.S. - Dinara, District - Rohtas (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 6
43. Sudhir Kumar Singh son of Late Shambhu Singh resident of Village & P.O. -
Sihoriya, P.S. - Baniyapur, District - Chapra (Bihar).
44. Jai Prakash Singh son of Gautam Singh resident of Village & P.O. - Berui,
P.S. - Baniyapur, Prakhand - Baniyapur, District - Saran (Bihar).
45. Hari Narayan Singh son of Badan Singh resident of Village - Sareya, P.O. -
Usti, P.S. - Baniyapur, District - Saran (Bihar).
46. Bijay Kumar Sah son of Surendra Sah resident of Village - Badopur, P.O. -
Berui, P.S. - Baniyapur, Prakhand - Baniyapur, District - Saran (Bihar).
47. Shambhu Kumar Ram son of Yogendra Ram resident of Village - Manopali,
P.O. & P.S. - Sahajitpur, Anchal - Baniyapur, District - Saran (Bihar).
48. Deepak Kumar Ram son of Lalan Ram resident of Village & P.O. -
Dhangarman, P.S. - Baniyapur, District - Saran (Bihar).
49. Shailendra Kumar Ojha son of Sudama Ojha resident of Village -
Panchamahala, P.O. & P.S. - Sahajitpur, Anchal - Baniyapur, District - Saran
(Bihar).
50. Shailesh Kumar son of Prabhunath Singh resident of Village - Manopali, P.O.
& P.S. - Sahajitpur, Anchal - Baniyapur, District - Saran (Bihar).
51. Bikky Kumar Singh son of Gorakh Singh resident of Village - Pipra, P.O. &
P.S. - Sahajitpur, Anchal - Baniyapur, District - Saran (Bihar).
52. Abhay Kumar son of Sri Mahatma Sah resident of Village & P.O. - Sahajitpur,
P.S. - Sahajitpur, Anchal - Baniyapur, District - Saran (Bihar).
53. Santosh Kumar son of Late Swami Nath Bhagat resident of Village -
Baharwagachi, P.O. & P.S. - Nayagaon, Prakhand - Sonepur, District - Saran
(Bihar).
54. Manoj Kumar son of Nageshwar Rai resident of Village - Bariyarchak, P.O. &
P.S. - Nayagaon, District - Saran (Bihar).
55. Satya Prakash son of Bechan Singh resident of Village - Kasthari, P.O. & P.S.
- Durgawati, Block - Durgawati, District - Kaimur (Bhabhua), Bihar.
56. Brajesh Singh son of Chandrama Singh Yadav resident of Village - Sawath,
P.O. & P.S. - Durgawati, Block - Durgawati, District - Kaimur (Bhabhua),
Bihar.
57. Siddharth Shankar Ojha son of Anil Kumar Ojha resident of Village -
Banshwar, P.O. - Raghunathpur, P.S. - Brahampur, District - Buxar (Bihar).
58. Kamlesh Kumar Pal son of Late Saudagar Pal Resident of Village & P.O. -
Raghunathpur, P.S. - Brahampur, Prakhand - Brahampur, District - Buxar
(Bihar).
59. Mithilesh Kumar son of Kanhaiya Prasad Resident of Village & P.O. -
Raghunathpur, P.S. - Brahampur, Prakhand - Brahampur, District - Buxar
(Bihar).
60. Pratap Kumar son of Awadhesh Kumar Singh resident of Village -
Thodanpura, P.O. - Raghunathpur, P.S. - Brahampur, Prakhand - Brahampur,
District - Buxar (Bihar).
61. Arjun Kumar son of Shyam Lal Singh resident of Village - Thodanpura, P.O. -
Raghunathpur, P.S. - Brahampur, Prakhand - Brahampur, District - Buxar
(Bihar).
62. Hariom Kumar son of Rajendra Sah resident of Village & P.O. - Kamta, P.S. -
Baniyapur, District - Saran (Bihar).
63. Binod Kumar son of Arjun Prasad Sha resident of Village & P.O. - Kamta,
P.S. - Baniyapur, District - Saran (Bihar).
64. Chandi Lal Singh son of Sri Mahanth Singh resident of Village - Bangali
Bhitthi, P.O. - Maricha, P.S. - Baniyapur, Prakhand - Baniyapur, District -
Saran (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 7
65. Manoj Kumar Singh son of Kapildeo Singh resident of Village & P.O. -
Kamta, P.S. - Baniyapur, District - Saran (Bihar).
66. Shivanand Singh son of Shiv Janm Singh resident of Village - Deolakha
Bhitthi, P.O. - Bhitthi Sahabuddin, P.S. - Baniyapur, District - Saran (Bihar).
67. Ankur Garg son of Jagdish Prasad resident of Village/mohalla - Rai Hasanpur,
Chai Tola, District - Patna (Bihar).
68. Md. Murshid Alam son of Md. Khurshid Alam resident of Village -
Bakhtiyarpur, P.O. & P.S. - Bakhtiyarpur, District - Patna (Bihar).
69. Jayant Kumar son of Upendra Prasad Mishra resident of Village - Bariyarpur,
P.O. & P.S. - Bakhtiyarpur, District - Patna (Bihar).
70. Manikant Pandey son of Sri Rajendra Brahamchari resident of Village - Doma,
P.O. - Doma, P.S. - Salimpur, District - Patna (Bihar).
71. Dharmraj Kumar son of Awadhesh Kumar Pandey resident of Village -
Bidhipur, P.O. - Karauta, P.S. - Salimpur, District - Patna (Bihar).
72. Sonu Kumar son of Sudhir Kumar resident of Village - Bidhipur, P.O. -
Karauta, P.S. - Salimpur, District - Patna (Bihar).
73. Bibhuti Kumar son of Ashok Kumar Chaudhary resident of Village -
Mogalpura Dih, P.O. - Lakhanpura, P.S. - Bakhtiyarpur, District - Patna
(Bihar).
74. Rakesh Raushan son of Late Ganesh Prasad resident of Village & P.O. - Misi,
P.S. - Bakhtiyarpur, District - Patna (Bihar).
75. Md. Sharfuddin son of Md. Basiruddin resident of Village - Mogalpura Bigha,
P.O. - Lakhanpura, P.S. - Bakhtiyarpur, District - Patna (Bihar).
76. Kamlesh Kumar Bharti son of Yogendra Singh resident of Village -
Champapur, P.O. & P.S. - Bakhtiyarpur, District - Patna (Bihar).
77. Gurudeo Prasad son of Jwala Prasad resident of Village - Kewal Bigha
Dhandh, P.O. - Shaistapur, P.S. - Bakhtiyarpur, District - Patna (Bihar).
78. Dilip Kumar son of Brijnandan Singh resident of Village - Kataili, P.O. -
Rustampur, P.S. - Hulasganj, District - Jehanabad (Bihar).
79. Vishnu Shankar Mishra son of Srikant Mishra resident of Village - Jamua,
P.O. & P.S. - Bihiya, Prakhand - Bihiya, District -Bhojpur (Bihar).
80. Pramod Kumar son of Devlal Yadav resident of Village - Sahjawli, P.O. -
Banahi, P.S.- Shahpur, Block - Bihiya, District - Bhojpur (Bihar).
81. Bramheshwar Yadav son of Devlal Yadav resident of Village - Sahjawli, P.O.
- Banahi, P.S.- Shahpur, Block - Bihiya, District - Bhojpur (Bihar).
82. Manoj Kumar Singh son of Lalan Singh resident of Village - Yadopur, P.O. -
Mahuaw, P.S. - Tiyar, District - Bhojpur (Bihar).
83. Vimlesh Yadav son of Ram Nath Yadav resident of Village - Jamua, P.O. &
P.S. - Bihiya, Prakhand - Bihiya, District -Bhojpur (Bihar).
84. Satyajit Chandra Mallick son of Satish Chandra Mallick resident of
Village/mohalla - Station Road Bihiya, P.O. - Bihiya, P.S.- Bihiya, Prakhand -
Bihiya, District - Bhojpur (Bihar).
85. Chandra Shekhar Singh son of Ramdhir Singh resident of Village - Yadopur,
P.O. - Mahuaw, P.S. - Tiyar, District - Bhojpur (Bihar).
86. Satyendra Kumar Singh son of Nand Bihari Singh resident of Village -
Maniyara, P.O. - Sikariya, P.S. - Tiyar, District - Bhojpur (Bihar).
87. Sunil Kumar Chaubey son of Sidhnath Chaubey resident of Village -
Manjhauli, P.O. - Bihiya, P.S. - Bihiya, District - Bhojpur (Bihar).
88. Manish Kumar son of Kaushal Kishore resident of Village - Bhushaw, P.O. -
Harijarpur, P.S. - Baniyapur, District - Saran (Bihar).
89. Manoj Kumar Bharati son of Sri Upendra Sah resident of Village - Ithara, P.O.
- Rampur, P.S. -Saur Bazar, District - Saharsa (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 8
90. Krishna Kumar son of Gajendra Sah resident of Village - Ithara, P.O. -
Rampur, P.S. - Saur Bazar, District - Saharsa (Bihar).
91. Pankaj Kumar son of Hari Kant Prasad resident of Village - Nathupur, P.O. -
Sultanpur, P.S. - Fatuha, District - Patna (Bihar).
92. Sunil Kumar son of Sri Kaushalendra Kumar resident of Village - Sarfraj
Nagar, P.O.- Karkayan, P.S. - Ghoshwari, District - Patna (Bihar).
93. Raju Kumar son of Nawal Kishore Prasad resident of Village - Sarfraj Nagar,
P.O.- Karkayan, P.S. - Ghoshwari, District - Patna (Bihar).
94. Shiv Shankar son of Jaga Ram resident of Village - Madhaul, P.O. - Amrakh,
Via - Silout, P.S. - Maniyari, District - Muzaffarpur (Bihar).
95. Dharmendra Kumar son of Jay Krishna Thakur resident of Village -
Madhuban, P.O. - Silout, P.S. - Maniyari, District - Muzaffarpur (Bihar).
96. Anita Kumari wife of Dharmendra Kumar resident of Village - Madhuban,
P.O. - Silout, P.S. - Maniyari, District - Muzaffarpur (Bihar).
97. Brajesh Kumar son of Jay Krishna Thakur resident of Village - Madhuban,
P.O. - Silout, P.S. - Maniyari, District - Muzaffarpur (Bihar).
98. Shiv Shankar Kumar son of Gauri Shankar Ray resident of Village & P.O. -
Mahanth Maniyari, P.S. - Maniyari, District - Muzaffarpur (Bihar).
99. Shobha Kumari wife of Rakesh Kumar resident of Village & P.O. - Mahanth
Maniyari, P.S. - Maniyari, District - Muzaffarpur (Bihar).
100. Subodh Kumar son of Baijnath Thakur resident of Village & P.O. - Turki, P.S.
- Kurhani, District - Muzaffarpur (Bihar).
101. Amit Ranjan son of Rajeshwar Sahani resident of Village - Laxmipur, P.O. -
Turhi, P.S. - Kurhani, District - Muzaffarpur (Bihar).
102. Pankaj Kumar son of Shambhu Ram resident of Village & P.O. - Mahanth
Maniyari, P.S. - Maniyari, District - Muzaffarpur (Bihar).
103. Neelam Kumari daughter of Shambhu Ram resident of Village & P.O. -
Mahanth Maniyari, P.S. - Maniyari, District - Muzaffarpur (Bihar).
104. Amrendra Kumar Pathak son of Late Vishundeo Pathak resident of Village &
P.O. - Bariyarpur, P.S. - Sakra, District - Muzaffarpur (Bihar).
105. Sushil Kumar son of Ram Naresh Ray resident of Village - Mahammadpur
Bujurg, Via - Silout, P.S. - Sakra, District - Muzaffarpur (Bihar).
106. Brajesh Kumar son of Late Choulhai Mahto resident of Village & P.O. -
Majhouli Pachdahi, P.S. - Sakra, District - Muzaffarpur (Bihar).
107. Manoj Kumar Rai son of Rambabu Rai resident of Village - Bhawanipur, P.O.
- Gangeya, P.S. - Katra, District - Muzaffarpur (Bihar).
108. Yakuf Ansari son of Md. Aslam Ansari resident of Village - Bansdih, P.O.
Madarpur, P.S. - Bheldi, District - Muzaffarpur (Bihar).
109. Niraj Kumar son of Basudeo Singh resident of Village & P.O. - Katsa, P.S. -
Bheldi, District - Saran (Bihar).
110. Adhesh Kumar son of Rameshwar Prasad Singh resident of Village & P.O. -
Katsa, P.S. - Bheldi, District - Saran (Bihar).
111. Kabil Ajad son of Umaruddin Ansari resident of Village - Pandey Tola, P.O. -
Parsajogani, P.S. - Bheldi, District - Saran (Bihar).
112. Manish Kumar Singh son of Dhrup Narayan Singh resident of Village & P.O.
- Katsa, P.S. - Bheldi, District - Saran (Bihar).
113. Sunil Kumar Pandit son of Kapil Pandit resident of Village & P.O.-
Mahammadpur, P.S. - Garkha, District - Saran (Bihar).
114. Sonu Kumar Upadhyay son of Ashok Upadhyay resident of Village & P.O. -
Mehrauli, P.S. - Doriganj, District - Saran (Bihar).
115. Ashok Kumar son of Jag Narayan Chaudhary resident of Village & P.O. -
Naraon, P.S. - Autar Nagar, District - Saran (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 9
116. Kameshwar Kumar Singh son of Awadhesh Singh resident of Village -
Madhupur, P.O. - Bodh Chapra, P.S. - Awatar Nagar, District - Saran (Bihar).
117. Rabindra Rai son of Sri Chandeshwar Rai resident of Village - Madhupur,
P.O. - Bodh Chapra, P.S. - Awatar Nagar, District - Saran (Bihar).
118. Deo Lakhan Sharma son of Chandradeep Sharma resident of Village -
Larhpur, P.O. - Mahamada, P.S. - Garkha, District - Saran (Bihar).
119. Shrawan Kumar Sharma son of Chandradeep Sharma resident of Village -
Larhpur, P.O. - Mahamada, P.S. - Garkha, District - Saran (Bihar).
120. Sonu Kumar Prasad son of Bindeshwari Sah resident of Village - Kamalpur,
P.O. - Bhaismara, P.S. - Garkha, District - Saran (Bihar).
121. Gajanand Kumar son of Balmukund Singh resident of Village - Sargatti, P.O.
& P.S. - Garkha, District - Saran (Bihar).
122. Saroj Kumar son of Dhup Narayan Singh resident of Village - Sargatti, P.O. &
P.S. - Garkha, District - Saran (Bihar).
123. Govind Kumar Sah son of Suraj Sah resident of Village - Reriya, P.O. -
Paharpur, P.S. - Garkha, District - Saran (Bihar).
124. Balram Kumar Rai son of Sheshnath Rai resident of Village - Sargatti, P.O. &
P.S. - Garkha, District - Saran (Bihar).
125. Munna Kumar Singh son of Shri Ramji Singh resident of Village - Pathra,
P.O. - Rashidpur, P.S. - Garkha, District - Saran (Bihar).
126. Harendra Kumar Ram son of Ramdhari Ram resident of Village - Auramal,
P.O. - Bhualpur, P.S. - Garkha, District - Saran (Bihar).
127. Ranjit Prasad son of Lakshman Prasad resident of Village - Auramal, P.O. -
Bhualpur, P.S. - Garkha, District - Saran (Bihar).
128. Pankaj Kumar Rai son of Pakshi Lal Rai resident of Village - Mosaheb Tola,
P.O. - Paharpur, P.S. - Garkha, District - Saran (Bihar).
129. Sanjeev Kumar Rai son of Ganesh Prasad Yadav resident of Village - Mahda
Mangal Tola, P.O. - Mahamada, P.S. - Garkha, District - Saran (Bihar).
130. Umesh Kumar Rai son of Late Rajendra Rai resident of Village & P.O. -
Garkha, P.S. - Garkha, District - Saran (Bihar).
131. Lalan Kumar Ram son of Sri Bishwanath Ram resident of Village - Bangari,
P.O. - Basant, P.S. - Garkha, District - Saran (Bihar).
132. Mukesh Kumar son of Shio Parsi Ray resident of Village - Mubarakpur, P.O. -
Gurukil Mehiya, P.S. - Garkha, District - Saran (Bihar).
133. Chandni Kumari daughter of Ram Pujan Singh resident of Village - Pirauna,
P.O. - Pirauna, P.S. - Garkha, District - Saran (Bihar).
134. Kiran Kumari wife of Rajesh Kumar Ranjan resident of Village - Muda, P.O. -
Kudarbagha, P.S. - Garkha, District - Saran (Bihar).
135. Jai Prakash Kumar Singh son of Ram Pujan Singh resident of Village -
Pirauna, P.O. - Pirauna, P.S. - Garkha, District - Saran (Bihar).
136. Arjun Singh son of Shiv Charan Singh resident of Village - Karna (South),
P.O. - Mahammadpur, P.S. - Garkha, District - Saran (Bihar).
137. Vinay Kumar Mahto son of Jagai Mahto resident of Village - Phulwaria, P.O. -
Pheksha, P.S. - Garkha, District - Saran (Bihar).
138. Tripurari Upadhyay son of Yugali Upadhyay resident of Village - Bibipur,
P.O. & P.S. - Garkha, District - Saran (Bihar).
139. Rama Shankar Rai son of Ram Nirikshan Rai resident of Village - Mahada
Manga Tola, P.O. - Mahamada, P.S. - Garkha, District - Saran (Bihar).
140. Nitish Kumar Yadav Son of Suresh Ray Resident of Village- Mahad Manga
tola, P.O. Mahamada, P.S. Garkha , District Saran (Bihar)
141. Afzal Hussain son of Taiyab Hussain resident of Village & P.O. - Gopur, P.S.
- Garkha, District - Saran (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 10
142. Barun Kumar Ram son of Madan Mohan Ram resident of Village & P.O. -
Sadhpur, P.S. - Garkha, District - Saran (Bihar).
143. Ranjeet Kumar son of Nirmal Das resident of Village - Kasina, P.O. - Gopur,
P.S. - Garkha, District - Saran (Bihar).
144. Alok Raman son of Krishnadeo Tiwari resident of Village - Mura, P.O. -
Kudarbagha, P.S. - Garkha, District - Saran (Bihar).
145. Rajnish Kumar Singh son of Harendra Singh resident of Village - Jankinagar,
P.O. - Garkha, P.S. - Garkha, District - Saran (Bihar).
146. Pankaj Kumar son of Anil Pandit resident of Village - Maricha, P.O. & P.S. -
Garkha, District - Saran (Bihar).
147. Hiralal Vidyarthi son of Shambhu Dayal Vidyarthi resident of Village - Dharni
Tola, Barbakpur, P.O. - Pirauna, P.S. - Garkha, District - Saran (Bihar).
148. Ravi Ranjan son of Durga Ram resident of Village - Dharni Tola, Barbakpur,
P.O. - Pirauna, P.S. - Garkha, District - Saran (Bihar).
149. Vikash Kumar son of Rameshwar Prasad Yadav resident of Village & P.O. -
Paharpur, P.S. - Garkha, District - Saran (Bihar).
150. Bachcha Babu Jai Singh son of Baidyanath Singh resident of Village -
Barkabkpur, P.O. - Pirauna, P.S. - Garkha, District - Saran (Bihar).
151. Vikash Kumar son of Kamal Singh resident of Village - Jilkabad Pirari, P.O.
& P.S. - Garkha, District - Saran (Bihar).
152. Dilip Kumar Singh son of Sri Wakil Prasad resident of Village & P.O. -
Sadhpur, P.S. - Garkha, District - Saran (Bihar).
153. Ajay Kumar Thakur son of Lakshman Thakur resident of Village - Phulwaria,
P.O. - Pheksha, P.S. - Garkha, District - Saran (Bihar).
154. Jay Prakash Kumar Ram son of Rupan Ram resident of Village - Banwari
Basant, P.O. - Basant, P.S. - Garkha, District - Saran (Bihar).
155. Naveen Kumar son of Girja Nandan Roy resident of Village & P.O. -
Bachhwara, P.S. - Bachwara, District - Begusarai (Bihar).
156. Shravan Kumar son of Mantoon Roy resident of Village - Nambar Chamtha,
P.O. - Barkhut Chamtha, P.S. - Bachhwara, District - Begusarai (Bihar).
157. Shambhu Kumar son of Maheshwar Ray resident of Village - Bishanpur, P.O.
- Chiraiya Toc, P.S. - Bachhwara, District - Begusarai (Bihar).
158. Sanjay Kumar son of Sunil Kumar Mahto resident of Village - Rajesh Nagar,
P.O. - Malpur, P.S. - Maranchi, Block - Mokama, District - Patna (Bihar).
159. Ajay Kumar son of Sri Ram Chandra Mahto resident of Village - Rajesh
Nagar, P.O. - Malpur, P.S. - Maranchi, Block - Mokama, District - Patna
(Bihar).
160. Rajiv Kumar son of Suresh Rai resident of Village - Rahimpur, P.O. -
Rahimpur, P.S. - Vaishali, District - Vaishali (Bihar).
161. Vinod Kumar son of Satya Narayan Sah resident of Village & P.O. -
Mansoorpur, P.S. - Vaishali, District - Vaishali (Bihar).
162. Dhananjay Kumar son of Anil Kumar Singh resident of Village - Vaishali,
P.O. - Vaishali, P.S. - Vaishali, District - Vaishali (Bihar).
163. Braj Mohan Kumar son of Bhola Bhakta resident of Village - Vaishali, P.O. -
Vaishali, P.S. - Vaishali, District - Vaishali (Bihar).
164. Umesh Chandra Prasad son of Parasnath Ram resident of Village - Mahuar,
P.O. - Munjhar, P.S. - Hasanpur, District - Aurangabad (Bihar).
165. Shaurav Kumar son of Faudar Sah resident of Village - Itahara, P.O. -
Rampur, Via - Saharsakachahari, P.S. - Sour Bazar, District - Saharsa (Bihar).
166. Manoj Kumar son of Khushilal Prasad Yadav resident of Village - Sapaha,
P.O. - Gamharia, P.S. - Sour Bazar, District - Saharsa (Bihar).
167. Alauddin Ansari son of Md. Khodadin Ansari resident of Village -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 11
Dungurpatti, P.O. - Baniyapur, P.S. - Baniyapur, District - Saran (Bihar).
168. Kashif Najmi son of Md. Shamshad Kuadri resident of Village - Dungurpatti,
P.O. - Baniyapur, P.S. - Baniyapur, District - Saran (Bihar).
169. Sachin Kumar Pandit son of Late Mahesh Pandit resident of Village & P.O. -
Kanhauli Manohar, P.S. - Baniyapur, District - Saran (Bihar).
170. Pramod Baitha son of Dhuran Baitha resident of Village & P.O. -
Parmanandpur, P.S. - Sonpur, District - Saran (Bihar).
171. Vijay Kumar son of Rajendra Ray resident of Village - Samsipur (Dadupur),
P.O. - Rupaswa, P.S. - Bachhwara, District - Begusarai (Bihar).
172. Sanjay Kumar son of Rajeshwar Prasad resident of Village/Mohalla -
Chiriyatand Deviasthan Lane, Paschimi Gali, P.O. - G.P.O., P.S. - Patrakar
Nagar, District - Patna (Bihar).
173. Balkimi Kumar son of Prabhu Mahto resident of Village - Chipu Pakas, P.O.
Nayagaon, P.S. - Nayagaon, Block - Sonepur, District - Saran (Bihar).
174. Rajeev Ranjan Rakesh son of Sri Nawal Kishore Sharma resident of Village &
P.O. - Eruri, P.S. - Pakri Barawan, District - Nawada (Bihar).
175. Pappu Kumar son of Shankar Singh resident of Village & P.O. - Road Pakri
Barawan, P.S. - Pakri Barawan, District - Nawada (Bihar).
176. Manoj Kumar son of Krishna Ballabh Prasad resident of Village - Tapsipur,
P.O. - Gulni, P.S. - Dhamaul, District - Nawada (Bihar).
177. Mohan Kumar son of Yamuna Prasad Sharma resident of Village & P.O. -
Pakri Barawan, P.S. - Pakri Barawan, District - Nawada (Bihar).
178. Jitendra Kumar son of Bijay Raut resident of Village & P.O. - Dharhara, P.S. -
Pakri Barawan, District - Nawada (Bihar).
179. Arun Kumar son of Dwarika Mahto resident of Village & P.O. - Lodipur, P.S.
- Pakri Barawan, District - Nawada (Bihar).
180. Prakash Kumar Nirala son of Sri Ram Naresh Singh resident of Village -
Anjunar, P.O. - Dhanar, P.S. - Dhamaul, District - Nawada (Bihar).
181. Amit Kumar son of Arun Kumar Mishra resident of Village & P.O. - Ekwari,
P.S. - Pakri Barawan, District - Nawada (Bihar).
182. Ramanand Kumar Chauhan son of Budhu Nonia resident of Village & P.O. -
Mehandipur, P.S. - Pakri Barawan, District - Nawada (Bihar).
183. Jyoti Narayan Sharma son of Hari Nandan Sharma resident of Village & P.O. -
Pakri Barawan, P.S. - Pakri Barawan, District - Nawada (Bihar).
184. Kumar Rajnish son of Sri Nawal Kishore Singh resident of Village & P.O. -
Dumrawa (Pakri Barawan), P.S. - Pakri Barawan, District - Nawada (Bihar).
185. Vijay Mistri son of Basudeo Mistri resident of Village - Lilo, P.O. - Simaria
(Pakri Barawan), P.S. - Pakri Barawan, District - Nawada (Bihar).
186. Rakesh Kumar son of Sri Ramakant Singh resident of Village - Anjunar, P.O. -
Dhanar, P.S. - Dhamaul, District - Nawada (Bihar).
187. Manoj Kumar son of Ram Bhaju Prasad resident of Village - Math Gulni, P.O.
- Bari Gulbi, P.S. - Pakri Barawan, District - Nawada (Bihar).
188. Ambika Kumar son of Mahendra Ram resident of Village - Bangla Asthan
Pahsi, P.O. - R.S. Gaya, P.S. - Kotwali, District - Gaya (Bihar).
189. Manish Kumar son of Bhan Prakash resident of Power Ganj, Bageshwari
Gumti, Near Railway Line, P.O. - R.S. Gaya, P.S. - Delha, District - Gaya
(Bihar).
190. Satish Kumar son of Bhan Prakash resident of Power Ganj, Bageshwari
Gumti, Near Railway Line, P.O. - R.S. Gaya, P.S. - Delha, District - Gaya
(Bihar).
191. Santosh Kumar son of Dineshwar Prasad Singh resident of Village/mohalla -
Nutan Nagar, Sagar Path, P.O. R.S. - Gaya, P.S. - Civil Line Gaya, District -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 12
Gaya (Bihar).
192. Sagar Anjan son of Sri Krishna Prasad resident of Village - Chhotki Nawada,
Near Durga Asthan, P.O. - R.S. Gaya, P.S. - Delha, District - Gaya (Bihar).
193. Rakesh Thakur son of Tarni Singh resident of Village - Bhudhanpur, P.O. -
Mubarakpur, P.S. - Barh, District - Patna (Bihar).
194. Kanhai Kumar son of Dowarika Chourasia resident of Village & P.O. -
Uphara, P.S. - Uphara, District - Aurangabad (Bihar).
195. Rajiv Kumar son of Suresh Rai resident of Village - Rahimpur, P.O. -
Rahimpur, P.S. - Vaishali, District - Vaishali (Bihar).
196. Haris Chandra Kumar son of Shiv Nandan Sahay resident of Village -
Dharampur, P.O. - Dharampur, P.S. - Vaishali, District - Vaishali (Bihar).
197. Ajay Kumar Sinha son of Late Rajendra Prasad resident of Village -
Lohianagar, P.O. - Subindra Nagar, P.O. - Begusarai Nagar Nigam, District -
Begusarai (Bihar).
198. Mukesh Kumar son of Baleshwar Thakur resident of Village - Sitarampur,
P.O. - Amrakh, P.S. - Maniyari, Block - Kurhani, District - Muzaffarpur
(Bihar).
199. Bishwanath Chaubey son of Lal Saheb Chaubey resident of Village - Bidman
Chak, P.O. - Upari, P.S. - Ramgarh, District - Kaimur (Bihar).
200. Raja Kumar son of Kailash Chaudhary resident of Village - Chhoti Balia,
Molana Chak, P.O. - Lakhminia, P.S. - Balia, District - Begusarai (Bihar).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna
3. The Director, Department of Planning & Development, (Directoated of
Economics & Statistics), Government of Bihar, Patna
4. The Joint Director - Cum - officer Head, Department of Planning &
Development, ( Directorate of Economics & Statistics ), Government of Bihar,
Patna
5. The District Statistical Officer, Patna, District Patna (Bihar)
6. The District Statistical Officer, Munger, District Munger (Bihar)
7. The District Statistical Officer, Begusarai, District Begusarai (Bihar)
8. The District Statistical Officer, Saran at Chapra, District Saran (Bihar)
9. The District Statistical Officer, Saharsa, District Saharsa (Bihar)
10. The District Statistical Officer, Madhepura, District - Madhepura (Bihar)
11. The District Statistical Officer, Supaul, District - Supaul (Bihar)
12. The District Statistical Officer, Arwal, District - Arwal (Bihar)
13. The District Statistical Officer, Buxar, District - Buxar (Bihar)
14. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur (Bihar)
15. The District Statistical Officer, Gaya, District - Gaya (Bihar)
16. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar)
17. The District Statistical Officer, Aurangabad, District - Aurangabad (Bihar)
18. The District Statistical Officer, Vaishali, District - Vaishali (Bihar)
19. The District Statistical Officer, East Champaran, District - East Champaran
(Bihar)
20. The District Statistical Officer, West Champaran, District - West Champaran
(Bihar)
21. The District Statistical Officer, Jehanabad, District - Jehanabad (Bihar)
22. The District Statistical Officer, Rohtas, District - Rohtas (Bihar)
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 13
23. The District Statistical Officer, Kaimur, District - Kaimur (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 16528 of 2016
===========================================================
Ranjan Kumar Singh, Son of Paras Nath Singh resident of village & Post office
Basdila, Police Station Jalalpur, District - Saran ( Chapra )
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary
2. The Principal Secretary, Planning & Development Department, Government of
Bihar, Patna
3. The Principal Secretary, Co-operative Department, Government of Bihar, Patna
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna
5. The District Statistical Officer, Saran at Chapra, District - Saran (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 16631 of 2016
===========================================================
1. Santosh Kumar, Son of Parshuram Mukhiya, Resident of village and P.O.
Haripurmadi, P.S. and Block - Banmankhi, District Purnea
2. Santosh Kumar Roy, Son of Satya Narayan Mandal Resident of village and
P.O. Maliniya, P.S. Sarsi, Block - Banmankhi, District Purnea
3. Manish Kumar Son of Ghanshyam Yadav Resident of village and P.O.
Naulakhi, P.S. Janki Nagar, District - Purnea
4. Mithun Kumar Son of Ravindra Prasad Sah Resident of Ward No. 6, Chakla,
Banmankhi, P.O. and P.S. Banmankhi, District Purnea
5. Raj Kumar, Son of Shankar Prasad Resident of village P.O. and P.S.
Banmankhi, District Purnea
6. Dilip Kumar Yadav, Son of Gajendra Prasad Yadav Resident of Ward No. 4
Banmankhi, P.O. and P.S. Banmankhi, District Purnea
7. Sanoj Kumar Son of Rajeshwar Prasad Yadav Resident of village and P.O.
Latraha, P.S. and Block - Barhara, Kothi, District - Purnea
8. Chhatrapati Roy Son of Arjun Roy Resident of village and P.O. Kajhi Hirday
Nagar, P.S. and Block - Banmankhi, District Purnea
9. Sunil Kumar Yadav Son of Umesh Yadav Resident of village - Bhokraha,
P.O. Parora, P.S. and Block K. Nagar, District Purnea
10. Ravindra Kumar Son of Deep Narayan Yadav Resident of village - Chakmaka,
P.S. Janki Nagar, District - Purnea
11. Deepak Kumar Son of Birendra Kumar Mandal Resident of village -
Harimuri, P.O. Rasadh, P.S. Banmankhi, District - Purnea
12. Kushnath Jha Son of Hemnath Jha Resident of village - Carbanali, P.O. and
P.S. Kasba, District - Purnea
13. Md. Emamuddin, Son of Md. Manjoor Alam Resident of village, P.O. and P.S.
Kasba, District - Purnea
14. Abdul Matin, Son of Md. Zainul Abadin, Resident of village, P.O. and P.S.
Kasba, District - Purnea
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 14
15. Niraj Kumar, Son of Madan Yadav, Resident of village - Bohra, P.S. Sarsi,
Block - Banmankhi, District Purnea.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna
2. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna
3. The Director, Planning and Development Department, Directorate of Economic
and Statistics, Government of Bihar, Patna
4. The Joint Director, Planning and Development Department, Directorate of
Economic and Statistics, Government of Bihar, Patna
5. The District Statistical Officer, Purnea, District Purnea
6. The Block Statistical Officer, Banmankhi, District Purnea
7. The Block Statistical Officer, Barhara Kothi, District Purnea
8. The Block Statistical Officer, K. Nagar, District Purnea.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 16073 of 2016
===========================================================
1. Md. Sajeed Aqbal, Son of Md. Shahabuddin Ansari, Resident of Village +
Post- Sikarhata Klan, P.S. Sikarahata, Block- Tarari, District- Bhojpur at Ara.
2. Baban Singh, Son of Dinanath Singh, Resident of Village- Beldihari, P.O.-
Basauri, P.S. Sikrahata, District- Bhojpur at Ara.
3. Binay Kumar Singh, Son of Late Ram Naresh Singh Resident of Village-
Ramnagar, P.O. Sedhan, P.S. Tarari, District- Bhojpur.
4. Md. Nesar Ansari, Son of Md. Shah Ansari, Resident of Village + P.O.-
Jethwar, District- Bhojpur at Ara.
5. Raj Bahadur Priya, Son of Jawaharlal Ram, Resident of Village + P.O.-
Sikarahata Kala, P.S. Sikarahata, District- Bhojpur at Ara.
6. Sabita Kumari, Daughter of Sri Shiv Prasad Sah, Resident of Village + Post-
Deo, P.S. Sikrahata, Block- Tarari, District- Bhojpur.
7. Law Kumar, Son of Sri Bhola Prasad Keshari, Resident of Village + Post-
Sikarahata Kalan, P.S. Sikarahata, Block- Tarari, District- Bhojpur at Ara.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna.
3. The Director, Department of Planning & Development (Directorate of
Economics & Statistics) Government of Bihar, Patna.
4. The Joint Director-Cum-Office Head, Department of Planning & Development
(Directorate of Economics & Statistics) Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District- Patna.
6. The District Statistical Officer, Munger, District- Munger.
7. The District Statistical Officer, Begusarai, District- Begusarai .
8. The District Statistical Officer, Saran at Chapra, District- Saran (Bihar).
9. The District Statistical Officer, Saharsa, District- Saharsa (Bihar).
10. The District Statistical Officer, Madhepura, District- Madhepura, (Bihar).
11. The District Statistical Officer, Supaul, District- Supaul (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 15
12. The District Statistical Officer, Arwal, District- Arwal (Bihar).
13. The District Statistical Officer, Buxar, District- Buxar (Bihar).
14. The District Statistical Officer, Muzaffarpur District- Muzaffarpur (Bihar).
15. The District Statistical Officer, Gaya, District- Gaya (Bihar).
16. The District Statistical Officer, Bhojpur, District- Bhojpur (Bihar).
17. The District Statistical Officer, Aurangabad, District- Aurangabad (Bihar).
18. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
19. The District Statistical Officer, East Champaran, District- East Champaran
(Bihar).
20. The District Statistical Officer, West Champaran, District- West Champaran
(Bihar).
21. The District Statistical Officer, Jehanabad District- Jehanabad (Bihar).
22. The District Statistical Officer, Rohtas, District- Rohtas (Bihar).
23. The District Statistical Officer, Kaimur, District- Kaimur.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 16418 of 2016
===========================================================
1. Shailendra Manjhi, son of Upendra Majhi, resident of Village-_Pandejee, P.O.-
Jijor, P.S.- Andar (Block), District- Siwan (Bihar) PDD No.059764.
2. Ram Pravesh Singh, son of Harilal Singh, resident of Village- Mairwa, Tola-
Mahuwabari, P.O.- Lagarpura, P.S.- Mairwa, District- Siwan (Bihar), PDD
No.198148.
3. Rakesh Kumar Srivastav, S/o Late Ramdeo Prasad, resident of Village- Ballia,
P.O.- Krishnapali, P.S.- Darauli, District- Siwan (Bihar) PDD No.244621.
4. Piyush Kumar Chaurasia, S/o Sri Paras Nath Chaurasia, resident of Village-
Ballia, P.O.- Krishnapali, P.S.- Darauli, District- Siwan (Bihar), PDD -028924,
5. Deepak Kumar, S/o Vishwanath Bhakta, resident of Village- Parsa Sadan, P.O.
Parsa Patty, P.S.- Sahebganj, District- Muzaffarpur, PIN-843125, PDD -
001026.
6. Shambhu Kumar, S/o Bachulal Sah, resident of Village- Sahebganj, Meena,
P.O.- Karoul, District- Muzaffarpur (Bihar), PDD 278765.
7. Madhu Prasad, S/o Gopal Ji Kanu, resident of Village & P.O.- Guthani, P.S.
Guthani, District- Siwan (Bihar), PDD-259391.
8. Shahzad Ali Ansari, son of Habibulah Ansari, resident of Village & PO-
Bhawrajpur, P.S.- Andar, Block- Andar, District- Siwan (Bihar), PDD 126684.
.... .... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Old Secretariat, Patna.
3. The Director, Directorate of Economics and Statistics, Planning and
Development Department, Govt. of Bihar, Patna, Old Secretariat, Patna.
4. The District Statistical Officer, Planning and Development Department, Govt.
of Bihar, Siwan.
5. The District Magistrate, Siwan.
.... .... Respondent/s
With
===========================================================
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 16
Civil Writ Jurisdiction Case No. 16086 of 2016
===========================================================
1. Sanjeet Kumar, PDD/ 045395, son of Late Natho Paswan, resident of Village
Bind Toli, P.S.- Sahebpur Kamal, District- Begusarai.
2. Suman Kumar, PDD/095730, son of Birendra Kumar Sinha, resident of Village-
Sanha (Bakhadd Tola), P.S. Sahebpur Kamal, District- Begusarai.
3. Praveen Kumarr PDD/022769, son of Ram Pukar Singh, resident of Village-
Tarbanna, P.S.- Sahebpur Kamal, District- Begusarai.
4. Chunni Lal Kumar, PDD/0126272, son of Late Dasrath Prasad Singh, resident
of Village- Sadpur, P.S.- Sahebpur Kamal, District- Begusarai.
5. Sanjay Kumar Singh, PDD/160560, son of Late Haldhar Singh, resident of
Village- Sanha Parora, P.S. Sahebpur Kamal, District- Begusarai.
6. Kiran Kumari, PDD/083291, wife of Mukesh Kumar, resident of Village-
Tarbanna, P.S.- Sahebpur Kamal, District- Begusarai.
7. Sanjeev Kumar, PDD/089077, son of Nand Kishore Paswan, resident of
Village- Bind Tili, P.S. Sahebpur Kamal, District- Begusarai.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Department of General Administration, Govt. of Bihar,
Patna.
3. The Principal Secretary, Department of Planning and Development, Govt. of
Bihar, Patna.
4. The Secretary, Cabinet Secretariat, Government of Bihar, Patna.
5. The Director, Directorate of Economics and Statistics, Department of Planning
and Development, Govt. of Bihar, Patna.
6. The District Magistrate, Samastipur.
7. The District Statistics Officer, Samastipur.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No.16150 of 2016
===========================================================
1. Sanjay Kumar Gupta S/o Madan Prasad Gupta Resident of Village Main Road
Bairganiya, Ward No. 10, P.S.- Bairgania, District- Sitamarhi.
2. Amar Nath Kumar S/o Satyadeo Prasad Resident of Village- Dumarwana, P.S.-
Bairganiya, District- Sitamarhi.
3. Sanjay Kumar S/o Jagdish Prasad Resident of Village- Ashogi, P.S.-
Bairganiya, District- Sitamarhi.
4. Umesh Kumar S/o Channu Sah Resident of Village- Joriyahi, P.S.- Bairganiya,
District- Sitamarhi.
5. Om Prakash Prasad S/o Asheshwar Prasad, Resident of Village- Mai Ashthan
Ward No-12, P.S.- Bairganiya, District- Sitamarhi.
6. Navnit Kumar S/o Bhagwan Prasad Chaudhary, Resident of Village-
Dumarwana, P.S.- Bairganiya, District- Sitamarhi.
7. Santu Kumar S/o Binod Lal Das Resident of Village- Gudiya, P.S.-
Triveniganj, District- Supaul.
8. Ranjit Kumar Verma, S/o Binod Lal Das, Resident of Village- Gudiya, P.S.-
Triveniganj, District- Supaul.
9. Pankaj Kumar, S/o Hari Narayan Yadav, Resident of Village- Fulkaha, P.S.-
Jadia, District- Supaul.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 17
10. Ram Vinay Ray S/o Bela Ray Resident of Village- Basaha, P.S. - Bajpatti,
District- Sitamarhi.
11. Vedanand Chaube S/o Narsingh Chaube, Resident of Village- Dumarwana,
P.S.- Bairganiya, District- Sitamarhi.
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary, Patna.
2. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning and Development, (Directorate of
Economics and Statistics), Govt. of Bihar, Patna.
5. The District Magistrate, Sitamarhi, District- Sitamarhi.
6. The District Statistical Officer, Sitamarhi, District - Sitamarhi.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 16113 of 2016
===========================================================
1. Ganesh Kumar P D D / 065370, son of Baldeo Prasad Singh, resident of village
Bakhadda (Sanha North), P.S. Sahebpur Kamal, District Begusarai.
2. Randhir Kumar Yadav, PDD/089626, son of Baldeo Prasad Yadav, resident of
village Bakhadda, P.S. Sahebpur Kamal, District Begusarai.
3. Naween Kumar PDD/232829, son of Sakaldeo Prasad, resident of village
Gayan Tola, P.S. Sahebpur Kamal, District Begusarai.
4. Sudhanshu Shekhar PDD/068630, son of Kailash Prasad Singh, resident of
village Sanha (Naya Tola), P.S. -Sahebpur Kamal, District Begusarai.
5. Hare Ram Mahto, PDD /083031, son of Bindeshwari Mahto, resident of village
Samastipur, P.S. Sahebpur Kamal, District Begusarai.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Department of General Administration, Govt. of Bihar,
Patna.
3. The Principal Secretary, Department of Planning and Development, Govt. of
Bihar, Patna.
4. The Secretary, Cabinet Secretariat, Government of Bihar, Patna.
5. The Director, Directorate of Economics and Statistics, Department of Planning
and Development Govt. of Bihar, Patna.
6. The District Magistrate, Samastipur.
7. The District Statistics Officer, Samastipur.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 16558 of 2016
===========================================================
1. Pratibha Kumari, D/o Baliram Prasad resident of Village- Goli Bigha Pahari
Tar, P.S.- Rampur, Dist- Gaya.
2. Suraj Mouli Kumar son of Baijnath Prasad, resident of Village- Lala Babu
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 18
Road, P.S.- Kotwali, Dist- Gaya.
3. Niranjan Kumar son of Krishna Yadav, resident of Village- Bangal Asthan
Pahsi, P.S.- Kotwali, Dist- Gaya.
4. Santosh Kumar, son of Suresh Prasad Gupta, resident of Village- Bairagi, P.S.-
Delha, Dist- Gaya.
5. Krishan Mohan Singh, son of Lalan Singh, resident of Village- Hasanpur,
P.S.- Chakand, Dist- Gaya.
6. Mundrika Kumar son of Dukhan Prasad resident of Village- Paraiya Khur,
P.S.- Paraiya, Dist- Gaya.
7. Bishwanath, son of Sukhdeo Singh, resident of Village- Jamalpur, P.S.-
Paraiya, Dist- Gaya.
8. Niranjan Kumar, son of Dularchand Prasad, resident of Village- Mubarakpur,
P.S.- Paraiya, Dist- Gaya
9. Dhirndar Kumar son of Late Mohan Prasad Gupta resident of Village- Paraiya,
P.S.- Paraiya, Dist- Gaya.
10. Rakesh Kumar Ranjan son of Kamta Yadav, resident of Village- Boknari,
P.S.- Paraiya, Dist- Gaya.
11. Pintu Kumar, son of Badri Saw, resident of Village- Bela Bazar, P.S.-
Belaganj, Dist- Gaya
12. Shankar Kumar, son of Kishori Pandit, resident of Village- Bela Ganj, P.S.-
Belaganj, Dist- Gaya
13. Rajan Kumar Pathak, son of Chandra Bhushan Sharma resident of Village-
Bela Ganj, P.S.- Belaganj, Dist- Gaya
14. Ravi Shankar, son of Dilkeshwar Thakur, resident of Village- Bela, P.S.-
Belaganj, Dist- Gaya.
15. Md. Rafi Alam son of Safi Ahmad resident of Village- Bela Ganj, P.S.-
Belaganj, Dist- Gaya.
16. Awadhesh Kumar son of Yadunand Yadav, resident of Village- Karma, P.S.-
Konch, Dist- Gaya.
17. Balmiki Kumar Bharti, son of Ganesh Prasad Sharma resident of Village-
Mahamadpur, P.S.- Guraru, Dist- Gaya.
18. Prawal Kumar, son of Ramautar Prasad resident of Village- Ithari, P.S.-
Tapasiya, Dist- Gaya.
19. Neeraj Kumar, son of Suresh Prasad resident of Village- Station Road, P.S.-
Guraru, Dist- Gaya.
20. Sanjeet Kumar son of Suresh Prasad Yadav resident of Village- Fafar, P.S.-
Guraru, Dist- Gaya.
21. Ashok Kumar, son of Ramashish Paswan resident of Village- Jamalpur, P.S.-
Guraru, Dist- Gaya.
22. Sunil Kumar Singh son of Jagnarayan Prasad Singh resident of Village-
Malpa, P.S.- Guraru, Dist- Gaya.
23. Anajani Kumar son of Bindeshwar Singh resident of Village- Garju Bigha,
P.S.- Konch, Dist- Gaya.
24. Anil Kumar Sinha son of Jagnarayan Prasad Sinha, resident of Village- Malpa,
P.S.- Guraru, Dist- Gaya.
25. Nibha Kumari, D/o Ram Prasad Yadav, resident of Village- Rauna, P.S.-
Konch, Dist- Gaya.
26. Anirudh Ravidas, son of Late Mohan Ravidas, resident of Village- Balia, P.S.-
Guraru, Dist- Gaya.
27. Sanju Kumari, D/o Srikant Kumar resident of Village- Rauna, P.S.- Konch,
Dist- Gaya.
28. Ranjit Kumar, son of Arjun Singh resident of Village- Raghunath Khap, P.S.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 19
Guraru, Dist- Gaya.
29. Sanjit Kumar son of Rameshwar Singh resident of Village- Raghunath Khap,
P.S. - Gurua, Dist- Gaya.
30. Kapil Kumar son of Munni Yadav, resident of Village- Andhar, P.S.-
Tankuppa, Dist- Gaya.
31. Awadh Kishore, son of Munni Yadav, resident of Village- Andhar, P.S.-
Tankuppa, Dist- Gaya.
32. Sanjay Kumar son of Kamta Singh resident of Village- Ramanpur, P.S.-
Tankuppa, Dist- Gaya.
33. Pratik Kumar son of Late Banshi Rajak, resident of Village- Kanausi, P.S.-
Konch, Dist- Gaya.
34. Jitendra Kumar, son of Rajendra Yadav, resident of Village- Sadopur, P.S.-
Guraru, Dist- Gaya.
35. Shashi Ranjan Kumar son of Arjun Prasad resident of Village- Diha, P.S.-
Guraru, Dist- Gaya.
36. Krishnadeo Kumar Ravi, son of Jagannath Paswan, resident of Village- Guraru
P.S.- Guraru, Dist- Gaya.
37. Jitendra Kumar Choudhary, son of Kishori Ram resident of Village- Guraru
P.S. - Guraru, Dist- Gaya.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning and
Development, Govt. of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development, Govt. of
Bihar, Patna.
3. The Director, Department of Planning and Development, (Directorate of
Economics and Statistics), Govt. of Bihar, Patna.
4. The Joint Director -cum- Office Head, Department of Planning & Development
(Directorate of Economics and Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Gaya, District- Gaya.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 11042 of 2016
===========================================================
1. Manjay Kumar, son of Umesh Singh, resident of Village- Imlia, P.O.
Deodaha, P.S.- Dhanarua, District- Patna (Bihar).
2. Rajesh Kumar, son of Late Gopal Prasad, resident of Village/Prakhand-
Makhdumpur, District- Jehanabad (Bihar).
3. Rajesh Kumar, son of Sri Bindeshwar Lal, resident of Village- Narawar,
Prakhand- Atri, P.O.- Piyar, P.S.- Atri, District- Gaya (Bihar).
4. Chandra Shekhar Kumar, son of Dwarika Prajapat, resident of Village &
P.O.- Dihuri, P.S.- Atri, Prakhand, Atri, District- Gaya (Bihar).
5. Manoj Kumar, son of Late Ramanand Ram, resident of Village- Bihiyagon,
P.O. & P.S.- Bihiya, District- Bhojpur (Bihar).
6. Muslim Ansari, son of Gulam Rasul, resident of Village/Mohallah- Near
Tower Road, Bihiya, P.O. & P.S.- Bihiya, District- Bhojpur (Bihar).
7. Dharmendra Kumar Gupta, son of Chamak Lal Sah, resident of Village-
Kalyantola, P.O. & P.S. - Bariyarpur, District- Munger (Bihar).
8. Rajendra Kumar, son of Mahaveer Prasad, resident of Village- Madhopur
Susta, P.O.- Susta, P.S.- Maniyari, District- Muzaffarpur (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 20
9. Rajesh Ranjan, son of Sri Kailash Sharma, resident of Village & P.O.-
Bhagipur, P.S.- Alamnagar, District- Madhepura (Bihar).
10. Narendra Kumar, son of Bindeshwar Sharma, resident of Village- Kauri,
P.O.- Dahiya, P.S. Paliganj, District- Patna (Bihar).
11. Md. Firoz Alam, son of Md. Nasimuddin, resident of Village & P.O.-
Jhanjhari, P.S.- Gwalpara, District- Madhepura (Bihar).
12. Shankar Kumar Poddar, son of Prithvi Chand Poddar, resident of Village &
P.O.- Gwalpara, P.S.- Gwalpara, District- Madhepura (Bihar).
13. Md. Naiyar Ekbal, son of Md. Mustaque Ahmed, resident of Village & P.O.-
Khokhasi Sharanpur, P.S.- Gwalpara, District- Madhepura (Bihar).
14. Navneet Kumar, son of Surya Narayan Yadav, resident of Village- Kalutaha,
P.O.- Chatra, P.S.- Gwalpara, District- Madhepura (Bihar).
15. Rupesh Kumar 'Rudra' son of Bhupendra Prasad, resident of Village/
Mohallah- East of Tara Iron Hostel, Ward No. 05, P.O. & P.S.- Madhepura,
District- Madhepura (Bihar).
16. Subhash Kumar 'Sudhanshu', son of Bhupendra Prasad, resident of Village/
Mohallah- East of Tara Iron Hostel, Ward No. 05, P.O. & P.S. - Madhepura,
District- Madhepura (Bihar).
17. Prashant Kumar, son of Vijay Prasad Yadav, resident of Village- Jajhar
Sabaila, P.O.- Sinheshwar, P.S.- Sinheshwar, District- Madhepura (Bihar).
18. Md. Saddam Hussain, son of Md. Yunus, resident of Ward No. 04, College
Chouk Madhepura, P.O. & P.S.- Madhepura, District- Madhepura (Bihar).
19. Rajesh Kumar, son of Ramautar Yadav, resident of Village- Rampatti, P.O.-
Sinheshwar, P.S.- Sinheshwar, District- Madhepura (Bihar).
20. Raj Ballabh Kumar, son of Kadam Lal Yadav, resident of Village-
Bhaiuraha, P.O.- Bariyahi, P.S.- Shankarpur, District- Madhepura (Bihar).
21. Kishor Kumar, son of Sri Ram Surendra Thakur, resident of Village & P.O.-
Kolhua, P.S.- Shankarpur, District- Madhepura (Bihar).
22. Subhash Kumar Roy, son of Yognarayan Roy, resident of Village- Parsa,
P.O. - Bathan Parsa, P.S.- Shankarpur, District- Madhepura (Bihar).
23. Amod Kumar, son of Nand Kishore Mandal, resident of Village & P.O.-
Sakhosan, Via- Singheshwar, P.S.- Singheshwar, District- Madhepura
(Bihar).
24. Ashok Kumar Yadav,son of Upendra Prasad Yadav, resident of Village-
Madarpur Tapra (Mainirahi Tapra), P.O.- Sukhasan Chakla, District-
Madhepura (Bihar).
25. Dilip Kumar, son of Upendra Prasad Yadav, resident of Village- Mainirahi
Tapra, P.O.- Sukhasan Chakla, District- Madhepura (Bihar).
26. Ankit Kumar, son of Bijendra Prasad Singh, resident of Village & P.O.-
Sukhasan Chakla, P.S.- Madhepura, District- Madhepura (Bihar).
27. Manish Raj, son of Sri Kartik Prasad Sah, resident of Village/ Mohallah-
College Chowk, Ward No. 10, Near Shiv Mandir, P.O. & P.S.- Madhepura,
District- Madhepura (Bihar).
28. Vijay Kumar Bibhuti, son of Hari Nandan Yadav, resident of Village-
Harinagar, P.O.- Bhatrandha, P.S.- Dhailarh, Distict- Madhepura (Bihar).
29. Kappu Kumar Paswan, son of Shyam Paswan, resident of Village & P.O.-
Goth Bardaha, P.S.- Dhailarh, District- Madhepura (Bihar).
30. Abhay Kumar Thakur, son of Sri Arjun Thakur, resident of Village & P.O.-
Nima Chandpura, Prakhand- Begusarai, via- Rajaura, P.S.- Chandpura,
District- Begusarai (Bihar).
31. Rakesh Kumar, son of Shiv Lakhan Singh, resident of Village- Maharia, P.O.
& P.S.- Kinjar, Prakhand- Karpi, District- Arwal (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 21
32. Md. Iqbal Ahmad, son of Md. Shahabuddin, resident of Village- Delawarpur,
Kali Tazia Road, P.O.- Munger, P.S.- Kotwali (Munger), Prakhand- Munger,
District- Munger (Bihar).
33. Nagma Shad, daughter of Md. Shahabuddin, resident of Village- Delawarpur,
Kali Tazia Road, P.O.- Munger, P.S.- Kotwali (Munger), Prakhand- Munger,
District- Munger (Bihar).
34. Achyut Mishra, son of Late Muktinath Mishra, resident of Village & P.O.-
Alamnagar (East), P.S.- Alamnagar, District- Madhepura (Bihar).
35. Subhash Kumar Singh, son of Shyamal Kishore Singh, resident of Village &
P.O. - Khurharn, P.S.- Alamnagar, District- Madhepura (Bihar).
36. Santosh Kumar Thakur, son of Shyamanand Thakur, resident of Village &
P.O.- Alamnagar (West), P.S.- Alamnagar, District- Madhepura (Bihar).
37. Salona Acharya, son of Keshawanand Acharya, resident of Village & P.O.-
Alamnagar (East), P.S.- Alamnagar, District- Madhepura (Bihar).
38. Anil Kumar Sharma, son of Bahadur Sharma, resident of Village & P.O.-
Murauta, P.S.- Kishanpur Ratwara, District- Madhepura (Bihar).
39. Chandan Kumar Jaiswal, son of Surendra Kumar jaiswal, resident of Village
& P.O.- Alamnagar, P.S.- Alamnagar, District- Madhepura (Bihar).
40. Sarvesh Kumar, son of Kaushal Kishore Singh, resident of Village- Kunjauri,
P.O. & P.S.- Alamnagar, District- Madhepura (Bihar).
41. Akshay Kumar, son of Prakash Jaiswal, resident of Village & P.O.-
Alamnagar, P.S.- Alamnagar, District- Madhepura (Bihar).
42. Manoj Kumar, son of Siyaram Sah, resident of Village & P.O.- Keshopur,
P.S.- Alamnagar, District- Madhepura (Bihar)
43. Anuj Kumar, son of Ganauri Mistri, resident of Village- Sherpur, P.O.-
Nehusa, P.S.- Harnaut, District- Nalanda (Bihar).
44. Mukesh Kumar Raut, son of Bharat Prasad, resident of Village- Pauwakhali,
P.O. & P.S.- Pauwakhali, Prakhand- Thakurganj, District- Kishanganj
(Bihar).
45. Bitu Kumar Gupta, son of Ram Bahadur Gupta, resident of Village-
Pauwakhali, P.O. & P.S.- Pauwakhali, Prakhand- Thakurganj, District-
Kishanganj (Bihar).
46. Shubham Kumar Sinha, son of Shailendra Kumar Sinha, resident of Village-
Pauwakhali, P.O. & P.S.- Pauwakhali, Prakhand- Thakurganj, District-
Kishanganj (Bihar).
47. Md. Firdaus Alam, son of Late Abbas Alam, resident of Village/Mohallah-
Pokharai, Ward No.35, P.O. & P.S.- Begusarai, District- Begusarai (Bihar).
48. Manjit Rai, son of Chandeshwar Rai, resident of Village- Achalpur, PO.-
Sutihar, P.S.- Derni, Prakhand- Dariyapur, District- Saran (Bihar).
49. Asgar Ali, son of Imamuddin, resident of Village- Manpur, P.O.- Bela, P.S.-
Dariyapur, District- Saran (Bihar).
50. Kumod Kumar Sharma, son of Kameshwar Prasad Sharma, resident of
Village- Mohammadpur, P.O.- Bela, P.S.- Dariyapur, Block- Dariyapur,
District- Saran (Bihar).
51. Binod Singh, son of Sri Baijnath Prasad Singh, resident of Village- Manpur,
P.O.- Bela, P.S.- Derni, Block- Dariyapur, District- Saran (Bihar).
52. Shailendra Kumar, son of Shivdhani Ram, resident of Village- Khewali, P.O.-
Ariwar, P.S.- Murar, Parkhand- Chaugain, District- Buxar (Bihar).
53. Munna Kumar, son of Surendra Singh, resident of Village- Konhi, P.O. &
P.S.- Murar, Prakhand- Chaugain, District- Buxar (Bihar).
54. Ravi Ranjan Pandey, son of Narvadeshwar Pandey, resident of Village- Thori
Pandeypur, P.O. & P.S.- Murar, Prakhand- Chaugain, District- Buxar (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 22
55. Sunil Kumar Tiwari, son of Kanhaiya Tiwari, resident of Village- Thori
Pandeypur, P.O. & P.S.- Murar, Prakhand- Chaugain, District- Buxar (Bihar).
56. Manish Kumar, son of Ashok Kumar, resident of Village- Banjaria, P.O.-
Murar, P.S.- Murar, Block- Chaugain, District- Buxar (Bihar).
57. Ravindra Kumar Giri, son of Surya Kishore Giri, resident of Village- Kalitola
Rajapur, P.O.- Kauria, P.S.- Basantpur, Prakhand- Basantpur, District- Siwan
(Bihar).
58. Amarendra Kumar, son of Naresh Das, resident of Village- Bali, P.O.-
Alawalpur, P.S.- Gaurichak, Prakhand- Fathua, District- Patna (Bihar).
59. Rakesh Kumar, son of Ashok Kumar Nagbanshi, resident of Village-
Dariyapur, P.O.- Fathua, P.S.- Fathua, Prakhand- Fathua, District- Patna
(Bihar).
60. Shivu Kumar, son of Satya Prakash Singh, resident of Village- Sadhanpura,
P.O.- Usfa, P.S.- Gaurichak, Prakhand- Fathua, District- Patna (Bihar).
61. Rajesh Kumar, son of Judagi Mistri, resident of Village- Govindpur, P.O. &
P.S.- Fathua, Prakhand- Fathua, District- Patna (Bihar).
62. Sanjeev Kumar, son of Jagdish Sao, resident of Village- Chhoti Pahari, Near
Middle School, P.O.- Bari Pahari, P.S.- Agamkuan, Anchal- Patna Sadar,
District- Patna (Bihar).
63. Pranjeet Kumar, son of Jagdish Sao, resident of Village- Chhoti Pahari, Near
Middle School, P.O.- Bari Pahari, P.S.- Agamkuan, Anchal- Patna Sadar,
District- Patna (Bihar).
64. Rajesh Kumar, son of Jagdish Sao, resident of Village- Chhoti Pahari, Near
Middle School, P.O.- Bari Pahari, P.S.- Agamkuan, Anchal- Patna Sadar,
District- Patna (Bihar).
65. Tarun Kumar, son of Sri Ram Bihari Lal, resident of Village- Raypura,
Fathua, P.O. & P.S.- Fathua, Prakhand- Fathua, District- Patna (Bihar).
66. Suman Kumar, son of Dinesh Prasad Sinha, resident of Village/Mohallah-
Lodi Katra, Pulis Chauki, P.S.- Khajekalan, Patna City, Prakhand- Patna
Sadar, District- Patna (Bihar).
67. Kiran Kumari, wife of Anuj Kumar Sinha, resident of Mohallah- Lodi Katra,
Pulis Chauki, P.S.- Khajekalan, Patna City, Prakhand- Patna Sadar, District-
Patna (Bihar).
68. Rahul Kumar, son of Ram Bihari Sharma, resident of Village- Mirzapur,
P.O.- Fukunpura, P.S.- Didarganj, District- Patna (Bihar).
69. Surya Prakash, son of Ramanand Singh, resident of Village- Kaji Bigha,
P.O.- Nanouri, P.S.- Gaurichak, Prakhand- Fathua, District- Patna (Bihar).
70. Vijay Kumar Pandey, son of Barmeshwar Pandey, resident of Village & P.O.-
Parsia, Via- Arak, P.S.- Brahampur, Block- Chakki, District- Buxar (Bihar).
71. Umesh Kumar Pandey, son of Chandradeo Pandey, resident of Village &
P.O.- Parsia, Via- Arak, P.S.- Brahampur, Block- Chakki, District- Buxar
(Bihar).
72. Hari Narayan Pandey, son of Chandradeo Yadav, resident of Village-
Hemdapur, P.O.- Parsia, Via- Arak, P.S.- Brahampur, Block- Chakki,
District- Buxar (Bihar).
73. Rana Abhishek Kumar, son of Ram Sharan Singh, resident of Village & P.O.-
Ram Nagar Diyara, P.S.- Athmalgola, Prakhand- Athmalgola, District- Patna
(Bihar).
74. Pankaj Kumar, son of Lagandeo Prasad, resident of Village & P.O.- Ram
Nagar Diyara, P.S.- Athmalgola, Prakhand- Athmalgola, District- Patna
(Bihar).
75. Shambhu Nath Singh, son of Sri Uma Rai, resident of Village & P.O.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 23
Budhra, P.S.- Athmalgola, Prakhand- Athmalgola, District- Patna (Bihar).
76. Chandramani Kumari, daughter of Late Raj Kumar Yadav, resident of
Village- Srinagar, P.O.- Srinagar, P.S.- Dhaularh, District- Madhepura
(Bihar).
77. Shiv Dayal Prasad, son of Randeo Roy, resident of Village- Chanda, P.O. &
P.S.- Athmalgola, Prakhand- Athmalgola, District- Patna (Bihar).
78. Jai Shankar Kumar, son of Devendra Prasad Singh, resident of Village-
Jamalpur Bigha (Chaksarwar), P.O.- Chaksarwar, District- Patna (Bihar).
79. Md. Irshad Alam, son of Md. Ushman, resident of Village- Sabnima, P.O. &
P.S.- Athmalgola, Prakhand- Athmalgola, District- Patna (Bihar).
80. Ram Naresh Prasad, son of Late Ram Bilash Prasad Singh, resident of
Village- Ganjpar, P.O. & P.S.- Athmalgola, Prakhand- Athmalgola, District-
Patna (Bihar).
81. Ajitesh Kumar, son of Ganesh Prasad Singh, resident of Village- Usmanpur
Chhedi Singh Tola, P.O. & P.S.- Athmalgola, Prakhand- Athmalgola,
District- Patna (Bihar).
82. Akshay Sisodiya, son of Amarnath Singh, resident of Village- Usmanpur,
P.O. & P.S.- Athmalgola, Prakhand- Athmalgola, District- Patna (Bihar).
83. Devendra Kumar, son of Shiweshwar Prasad Singh, resident of Village &
P.O.- Shaistapur, Via- Athmalgola, P.S.- Athmalgola, Prakhand- Athmalgola,
District- Patna (Bihar).
84. Swarjit Kumar, son of Late Shivji Prasad Singh, resident of Village- Ram
Nagar Diyara, P.O.- Ram Nagar Diyara, P.S.- Athmalgola, District- Patna
(Bihar).
85. Sujeet Kumar, son of Late Shivjee Prasad Singh, resident of Village- Ram
Nagar Diyara, P.O.- Ram Nagar Diyara, P.S.- Athmalgola, District- Patna
(Bihar).
86. Shashi Bhushan Kumar, son of Sri Lalan Das, resident of Village- Bhalua,
P.O.- Akauna, P.S.- Masaurhi, Prakhand- Masaurhi, District- Patna (Bihar).
87. Rajeev Kumar, son of Sri Ram Prasad Mandal, resident of Village- Pairu
Mandal Tola, P.O. & P.S.- Bariyarpur, District- Munger (Bihar).
88. Manoj Kumar, son of Krishna Prajapati, resident of Village- Itwaw, P.O.-
Itwar, P.S.- Mohanpur, Block- Mohanpur District- Gaya (Bihar).
89. Ajay Kumar Ajay, son of Naresh Prasad Tanti, resident of Village- Barki
Hathiya, P.O. & P.S.- Haweli Kharagpur, District- Munger (Bihar).
90. Vikram Kumar, son of Brahamdeo Shah, resident of Village- Purab
Azimganj, P.O. & P.S.- Haweli Kharagpur, Prakhand - Haweli Kharagpur,
District- Munger (Bihar).
91. Vivekananad Gupta, son of Binod Prasad Sah, resident of Village- Purab
Azimganj, P.O. & P.S.- Haweli Kharagpur, Prakhand - Haweli Kharagpur,
District- Munger (Bihar).
92. Vishesh Kumar, son of Brahamdeo Prasad Sah, resident of Village- Purab
Azimganj, P.O. & P.S.- Haweli Kharagpur, Prakhand - Haweli Kharagpur,
District- Munger (Bihar).
93. Manish Kumar Sharma, son of Ajay Kumar Sharma, resident of Village- Bari
Muderi, P.O.- Muzaffarpur, P.S.- Haweli Kharagpur, District- Munger
(Bihar).
94. Mihir Kumar, son of Birendra Kumar Singh, resident of Village- Lakshmipur,
P.O.- Lohra Lakshmipur, P.S.- Haweli Kharagpur, District- Munger (Bihar).
95. Manjesh Kapri, son of Bindeshwari Kapri, resident of Village- Mohanpur,
P.O.- Bari Manjhgaon, Via- Haweli Kharagpur, P.S.- Haweli Kharagpur,
District- Munger (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 24
96. Arutesh Kumar, son of Chandra Shekhar Kapri, resident of Village-
Mohanpur, P.O.- Bari Manjhgaon, Via- Haweli Kharagpur, P.S.- Haweli
Kharagpur, District- Munger (Bihar).
97. Shailendra Kumar Singh son of Late Jai Narayan Singh, resident of Village &
P.O.- Bhadaura, P.S.- Haweli Kharagpur, District- Munger (Bihar).
98. Dewesh Kumar Karn, son of Ram Narayan Lal Das, resident of Village-
Thuthi, P.O.- Baluva Bazar, P.S.- Bhimpur, Block- Chhatapur, District-
Supaul (Bihar).
99. Sumit Kumar, son of Ganpat Singh, resident of Village & P.O.- Bhimpur,
P.S.- Bhimpur, Via- Baluwabazar, Anchal- Chhatapur, District- Supaul
(Bihar).
100. Subhash Kumar, son of Parshuram Mehta, resident of Village & P.O.-
Jiwachhpur, P.S.- Bhimpur, Via- Pratapganj, Prakhand- Chhatapur, District-
Supaul (Bihar).
101. Kartik Kumar, son of Dinesh Mehta, resident of Village & P.O.- Jiwachhpur,
P.S.- Bhimpur, Via- Pratapganj, Prakhand- Chhatapur, District- Supaul
(Bihar).
102. Ashwani Kumar Karn, son of Ram Narayan Lal Das, resident of Village-
Hanuman Nagar, P.O.- Anchara, P.S.- Phulkaha, Block- Narpatganj, District-
Araria (Bihar).
103. Pawan Kumar, son of Late Raj Kumar Singh, resident of Village- Nirakhpur,
P.O.- Paliganj, P.S.- Paliganj, District- Patna (Bihar).
104. Satyendra Kumar, son of Ram Dhyan Verma, resident of Village- Khapura,
P.O. & P.S.- Paliganj, District- Patna (Bihar).
105. Chandan Kumar, son of Kishori Prasad, resident of Village- Pipardaha, P.O.-
Sarsi, P.S.- Paliganj, District- Patna (Bihar).
106. Santosh Kumar, son of Awadhesh Kumar, resident of Village- Bahadurganj,
P.O.- Chisi, P.S.- Sigauri, District- Patna (Bihar).
107. Avishek Kumar, son of Kavilash Prasad, resident of Village- Sikandarpur,
P.O.- Makhmilpur, P.S.- Paliganj, District- Patna (Bihar).
108. Braj Kishore Kumar, son of Rajhuraj Prasad, resident of Village-
Raghunathpur, P.O.- Sidhipur, P.S.- Khiri More (Paliganj), District- Patna
(Bihar).
109. Shailendra Kumar, son of Saryug Singh, resident of Village- Izarata,, P.O.-
Paipura (Kalan), P.S.- Paliganj, District- Patna (Bihar).
110. Parshnath Singh son of Tapeshwar Yadav, resident of Village- Pandeyachak,
P.O.- Ranipur, P.S.- Paliganj, District- Patna (Bihar).
111. Amarnath Kumar, son of Ram Sagar Ram, resident of Village- Nirakhpur,
P.O. & P.S.- Paliganj, District- Patna (Bihar).
112. Niraj Kumar, son of Yogendra Singh, resident of Village- Nirakhpur, P.O. &
P.S.- Paliganj, District- Patna (Bihar).
113. Sudhir Prasad Singh, son of Arjun Prasad Singh, resident of Village & P.O.-
Sikaria, Via- Paliganj, P.S.- Paliganj, District- Patna (Bihar).
114. Manoj Kumar, son of Mishri Das, resident of Village- Fatehpur, P.O. & P.S.-
Paliganj, District- Patna (Bihar).
115. Raushan Kumar, son of Basudeo Bind, resident of Village- Tola Bigha, P.O.-
Banauli, P.S.- Khirimore, District- Patna (Bihar).
116. Prem Prakash Kumar, son of Basudeo Bind, resident of Village- Tola Bigha,
P.O.- Banauli, P.S.- Khirimore, District- Patna (Bihar).
117. Pramod Kumar, son of Ramashish Bind, resident of Village- Kalyanpur,
P.O.- Paipura Kala, P.S.- Paliganj, District- Patna (Bihar).
118. Jitendra Kumar, son of Dayanand Bhagat, resident of Village & P.O.- Lalganj
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 25
Sehra, P.S.- Paliganj, District- Patna (Bihar).
119. Santosh Kumar, son of Biteshwar Sharma, resident of Village- Sarsi, P.O.-
Sarsi, P.S.- Paliganj, District- Patna (Bihar).
120. Sanjeev Ranjan, son of Raj Kumar Prasad, resident of Village- Dihpali, P.O.
& P.S.- Paliganj, District- Patna (Bihar).
121. Sushil Kumar, son of Naresh Yadav, resident of Village-Madaripur, P.O.-
Sidhipur, P.S.- Paliganj, District- Patna (Bihar).
122. Sudhir Kumar, son of Raj Kishore Singh, resident of Village- Imamganj,
P.O.- Shankarpur Imamganj, P.S.- Paliganj, District- Patna (Bihar).
123. Ravi Ranjan Kumar, son of Rajesh Singh, resident of Village- Imanganj,
P.O.- Shankarpur Imamganj, P.S.- Khirimore, District- Patna (Bihar).
124. Mukund Kumar, son of Umesh Kumar, resident of Village- Bherhariya, P.O.-
Siyarampur, P.S.- Paliganj, District- Patna (Bihar).
125. Nirmal Kumar, son of Saket Kumar, resident of Village- Marika, P.O.-
Marika, P.S.- Sigori, District- Patna (Bihar).
126. Uday Kumar, son of Naresh Yadav, resident of Village- Bala Bigha, P.O. &
P.S.- Paliganj, District- Patna (Bihar).
127. Om Prakash Vidyarthi, son of Awadhesh Singh, resident of Village-
Jahanpur, P.O.-Pabhera , P.S.- Dhanarua, Block- Dhanarua District- Patna
(Bihar).
128. Sima Kumari, wife of Ravindra Prasad, resident of Village- Jahanpur, P.O.-
Pabhera , P.S.- Dhanarua, Block- Dhanarua District- Patna (Bihar).
129. Chandan Kumar, son of Dharmdeo Paswan, resident of Village- Tetari, P.O.-
Nawada , P.S.- Dhanarua, Block- Dhanarua District- Patna (Bihar).
130. Sanjay Kumar Singh, son of Chandra Shekhar Singh, resident of Village-
Machatpur, P.O.- Bhagwatipur Karmaur, Prakhand- Pandarak, District- Patna
(Bihar).
131. Ranjay Kumar, son of Ramu Sinha, resident of Village- Gopkita, P.O. & P.S.-
Pandarak, District- Patna (Bihar).
132. Binod Kumar, son of Ramkreet Roy, resident of Village- Gopkita, P.O. &
P.S.- Pandarak, District- Patna (Bihar).
133. Ajay Kumar Singh, son of Chadra Shekhar Singh, resident of Village-
Madadpur, P.O.- Bhagwatipur, Karmour, P.S.- Pandarak, Prakhand-
Pandarak, District- Patna (Bihar).
134. Abhimanyu Kumar, son of Raghubansh Singh, resident of Village & P.O.-
Rauli, P.S.- Pandarak, Prakhand- Pandarak, District- Patna (Bihar).
135. Dharmendra Kumar, son of Yugeshwar Singh, resident of Village & P.O.-
Bihari Bigha, P.S.- Pandarak, Prakhand- Pandarak, District- Patna (Bihar).
136. Sudhir Kumar, son of Binod Kumar Singh, resident of Village & P.O.- Bihari
Bigha, P.S.- Pandarak, Block- Pandarak, District- Patna (Bihar).
137. Ram Nantu Kumar, son of Sri Sakaldeo Singh, resident of Village & P.O.-
Bihari Bigha, P.S.- Pandarak, Block- Pandarak, District- Patna (Bihar).
138. Suchit Kumar, son of Ramadhar Singh, resident of Village- Dhibar, P.O.-
Chaknawda, P.S.- N.T.P.C. Barh, District- Patna (Bihar).
139. Shiv Shankar Kumar, son of Rajeshwar Prasad, resident of Village- Rajapur,
P.O.- Rahimapur, P.S.- Barh, District- Patna (Bihar).
140. Navkunj Kumar, son of Late Upendra Narayan Singh, resident of Village-
Rajapur, P.O.- Rahimapur, P.S.- Barh, District- Patna (Bihar).
141. Ram Balak Prasad, son of Damodar Prasad Chouhan, resident of Village-
Saidpur, P.O.- Atnawan, P.S.- Barh, Block- Barh, District- Patna (Bihar).
142. Ravi Kumar, son of Sri Rajniti Prasad, resident of Village/Mohallah-
Panchseel Nagar, P.O. & P.S.- Barh, District- Patna (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 26
143. Anjali Kumari, daughter of Rajniti Prasad, resident of Village/Mohallah-
Panchseel Nagar, P.O. & P.S.- Barh, District- Patna (Bihar).
144. Chandan Kumar, son of Ramprit Paswan, resident of Village- Budhanpur,
P.O.- Mubarakpur, P.S.- Barh, District- Patna (Bihar).
145. Alok Kumar, son of Sri Bhola Prasad, resident of Village- Bichli Malahi,
Near Middle School, P.O. & P.S.- Barh, District- Patna (Bihar).
146. Kundan Kumar Anand, son of Pramod Kumar Mishra, resident of Village &
P.O.- Berhna, P.S.- Barh, District- Patna (Bihar).
147. Anish Kumar, son of Anil Prasad Singh, resident of Village- Rupas, Deen
Dayal Singh Ka Tola, P.O.- Rupas, P.S.- Athmalgola, Prakhand- Barh,
District- Patna (Bihar).
148. Sanjay Kumar, son of Sri Shyamhari Paswan, resident of Village-
Rashidachak, P.O.- Chhoti Pahari, P.S.- Agamkuan, District- Patna (Bihar).
149. Pawan Prasad, son of Sri Ram Pravesh Prasad, resident of Village & P.O.-
Madhopur, P.S.- Bakhtiyarpur, District- Patna (Bihar).
150. Ajeet Kumar Sharma, son of Ram Vinay Sharma, resident of Village-
Mogalpura, P.O.- Lakhanpura, Via- Khushrupur, P.S.- Bakhtiyarpur, District-
Patna (Bihar).
151. Sunil Paswan, son of Kameshwar Paswan, resident of Village- Lakshmanpur,
P.O.- Chanda, P.S.- Bakhtiyarpur, District- Patna (Bihar).
152. Awadhesh Kumar son of Deepan Singh, resident of Village- Mogalpura,
P.O.- Lakhanpura, Via- Khushrupur, P.S.- Bakhtiyarpur, District- Patna
(Bihar).
153. Manjit Kumar, son of Jai Prakash, resident of Village- Maharani Road, P.O. &
P.S.- Gaya, Block- Chandauti, District- Gaya (Bihar).
154. Umesh Kumar, son of Shiojee Prasad, resident of Village/Mohallah- Judge
Bazar Navodaya Road Bihiya, P.O. & P.S.- Bihiya, District- Bhojpur (Bihar).
155. Balyogeshwar Singh, son of Late Hansraj Singh, resident of Village-
Samardah, P.O.- Haradiya, P.S.- Bihiya, District- Bhojpur (Bihar).
156. Bhushan Kumar, son of Subhash Kumar Kanth, resident of Village & P.O.-
Piranagar, P.S.-Gwalpara, District- Madhepura (Bihar).
157. Lal Mohan Das, son of Parmeshwari Das, resident of Village & P.O.-
Ararghat, Via- Gwalpara, P.S.-Gwalpara, District- Madhepura (Bihar).
158. Vijay Kumar, son of Narayan Sah, resident of Village- Bishanpur Arar, P.O.-
Ararghat, Prakhand- Gwalpara, District- Madhepura (Bihar).
159. Ram Pujan Giri, son of Sheo Pujan Giri, resident of Village- Piyara Math,
P.O.- Bajahiyan, District- Saran (Bihar).
160. Anand Kumar, son of Sonalal Singh, resident of Village- Maniyara, P.O.-
Sikariya, P.S.- Tiyar, District- Bhojpur (Bihar).
161. Nawnit Kumar, son of Ram Nagina Prasad, resident of Village- Dhanka Imli,
Near Shiv Medical, P.O.- Gulzarbagh, P.S.- Gulzarbagh, District- Patna
(Bihar).
162. Shambhu Sharan Bani, son of Kapil Deo Pandit, resident of Village & P.O.-
Karara, P.S.- Ghoswari, District- Patna (Bihar).
163. Smriti Raj, daughter of Rajeshwar Prasad, resident of Village & P.O.-
Karkain, P.S.- Ghoshwari, District- Patna (Bihar).
164. Raj Kishore Prasad, son of Brihaspati Prasad, resident of Village & P.O.-
Ghoshwari, P.S.- Ghoshwari, District- Patna (Bihar).
165. Tarun Deo Kumar, son of Goswami Mandal, resident of Village & P.O.-
Dhailarh, P.S.- Dhailarh, Prakhand- Dhailarh, District- Madhepura (Bihar).
166. Naresh Kumar, son of Vishnudeo Prasad, resident of Village- Pathraha, P.O.-
Dhaularh, P.S.- Dhaularh, District- Madhepura (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 27
167. Renu Devi, wife of Naresh Prasad, resident of Village- Pathraha, P.O.-
Dhaularh, P.S.- Dhaularh, District- Madhepura (Bihar).
168. Binod Kumar, son of Late Shiv Narayan Yadav, resident of Village- Ghopa,
P.O. & P.S.- Dhaularh, District- Madhepura (Bihar).
169. Baiju Kumar, son of Rajendra Sah, resident of Village- Pathraha, P.O.-
Dhaularh, P.S.- Dhaularh, District- Madhepura (Bihar).
170. Ajay Kumar, son of Shiv Prasad Sah, resident of Village- Kanua Gorihari,
P.O.- Babhani, P.S.- Gamharia, Prakhand- Sinheshwar, District- Madhepura
(Bihar).
171. Santosh Kumar, son of Shiv Nandan Mandal, resident of Village & P.O.-
Bhan, Via- Mathal, P.S.- Madhepura, Prakhand- Dhaularh, District-
Madhepura (Bihar).
172. Amresh Kumar, son of Arun Kumar, resident of Village/Mohallah- Railway
Colony, Mirzapur Nohta, P.O. & P.S.- Fathua, District- Patna (Bihar).
173. Ravi Shankar Kumar, son of Dinesh Prasad, resident of Village & P.O.-
Hulasganj, P.S.- Hulasganj, Prakhand- Hulasganj, District- Jehanabad
(Bihar).
174. Moulesh Kumar, son of Sri Nakul Nandan Singh, resident of Village- Pathak
Bigha, P.O.- Murgaon, P.S-Hulasganj, Prakhand- Hulasganj, District-
Jehanabad (Bihar).
175. Hemant Kumar, son of Sona Roy, resident of Village & P.O.- Maricha, P.S.-
Sahajitpur, Prakhand- Baniyapur, District- Saran (Bihar).
176. Sunil Kumar, son of Sona Lal Roy, resident of Village & P.O.- Maricha, P.S.-
Sahajitpur, Prakhand- Baniyapur, District- Saran (Bihar).
177. Anil Kumar Roy, son of Sona Lal Roy, resident of Village & P.O.- Maricha,
P.S.- Sahajitpur, Prakhand- Baniyapur, District- Saran (Bihar).
178. Munna Kumar, son of Kaushal Kishore Tiwari, resident of Village & P.O.-
Baniyapur, P.S.- Baniyapur, Prakhand- Baniyapur, District- Saran (Bihar).
179. Sanjeev Kumar Singh, son of Chandrika Prasad Singh. resident of Village-
Bangali Bhitthi, P.O.- Maricha, P.S.- Baniyapur, Prakhand- Baniyapur,
District- Saran (Bihar).
180. Deeplal Ram, son of Shiv Lal Ram, resident of Village- Basauta, P.O.- Paiga,
P.S.- Bheldi, District- Saran (Bihar).
181. Shivji Singh, son of Dudhnath Singh, resident of Village- Salkhala, P.O. &
P.S.- Nawanagar, Prakhand- Nawanagar, District- Buxar (Bihar).
182. Ram Nihal Ram, son of Ram Sundar Ram, resident of Village & P.O.- Bali,
P.S.- Nawanagar, Prakhand- Nawanagar, District- Buxar (Bihar).
183. Niraj Kumar, son of Ramesh Chandra Prasad, resident of Village & P.O.-
Vaishali, P.S.- Vaishali, Block- Vaishali, District- Vaishali (Bihar).
184. Sanjay Kumar, son of Rajendra Bhagat, resident of Village & P.O.- Amritpur,
P.S.- Vaishali, Prakhand- Vaishali, District- Vaishali (Bihar).
185. Santosh Kumar Sah, son of Late Surendra Prasad Sah, resident of Village-
Bhorhar Hat, P.O.- Bhangahi, Via- Bathnaha, P.S.- Phulkaha, District- Araria
(Bihar).
186. Rakesh Kumar Sah, son of Dinesh Prasad Sah, resident of Village- Bhorhar
Hat, P.O.- Bhangahi, Via- Bathnaha, P.S.- Phulkaha, District- Araria (Bihar).
187. Dwarika Prasad Sah, son of Sri Ramanand Sah, resident of Village- Bhorhar
Hat, P.O.- Bhangahi, Via- Bathnaha, P.S.- Phulkaha, District- Araria (Bihar).
188. Upendra Kumar, son of Chandra Shekhar Das, resident of Village- West
Pandarak, P.O. & P.S.- Pandarak, District- Patna (Bihar).
189. Surendra Kumar, son of Ashok Das, resident of Village & P.O.- Sahebpur
Kamal, P.S.- Sahebpur Kamal, District- Begusarai (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 28
190. Shikha Rani, daughter of Binod Prasad Gupta, resident of Village- Sri Nagar,
P.O.- Chharipati, P.S.- Sahebpur Kamal, Prakhand- Sahebpur Kamal,
District- Begusarai (Bihar).
191. Amlesh Kumar, son of Ghuran Pandit, resident of Village- Salehchak, P.O.-
Husaina (Lakhmimiya), P.S.- Balia, District- Begusarai (Bihar).
192. Kamlesh Kumar, son of Ghuran Pandit, resident of Village- Salehchak, P.O.-
Husaina (Lakhmimiya), P.S.- Balia, District- Begusarai (Bihar).
193. Ram Udgar Pandit, son of Saudagar Pandit, resident of Village- Dumri, P.O.-
Dumri, P.S.- Muffassil (Singhaul), District- Begusarai (Bihar).
194. Atul Kumar, son of Late Baleshwar Prasad Yadav, resident of Village &
P.O.- Raghunathpur, P.S.- Sahebpur Kamal, Prakhand- Sahebpur Kamal,
District- Begusarai (Bihar).
195. Sanjeev Kumar, son of Pramod Narayan Chaudhary, resident of Village-
Diha, P.O.- Sadpur, P.S.- Sahebpur Kamal, Prakhand- Sahebpur Kamal,
District- Begusarai (Bihar).
196. Santosh Kumar, son of Premchand Rajak, resident of Village & P.O.- Chauki,
P.S.- Sahebpur Kamal, Prakhand- Sahebpur Kamal, District- Begusarai
(Bihar).
197. Deepak Kumar, son of Bamdeo Ram, resident of Village & P.O.- Singhoul,
P.S.- Begusarai, Prakhand- Begusarai, District- Begusarai (Bihar).
198. Dhiraj Kumar Paswan son of Chandra Shekhar Paswan, resident of Village &
P.O.- Begusarai, P.S.- Begusarai, Prakhand- Begusarai, District- Begusarai
(Bihar).
199. Raju Kumar, son of Devendra Rajak, resident of Village & P.O.- Singhoul,
P.S.- Begusarai, Prakhand- Begusarai, District- Begusarai (Bihar).
200. Sudhir Kumar Yadav, son of Ram Chandra Yadav, resident of Village-
Pokharia, P.O.- Danauli Phulwaria, P.S.- Balia, Block- Balia, District-
Begusarai (Bihar).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, (Directorate of
Economics & Statistics), Government of Bihar, Patna.
4. The Joint Director -Cum- Office Head, Department of Planning &
Development, (Directorate of Economics & Statistics), Government of Bihar,
Patna.
5. The District Statistical Officer, Patna, District- Patna (Bihar).
6. The District Statistical Officer, Munger, District- Munger (Bihar).
7. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
8. The District Statistical Officer, Saran at Chapra, District- Saran (Bihar).
9. The District Statistical Officer, Madhepura, District- Madhepura (Bihar).
10. The District Statistical Officer, Supaul, District- Supaul (Bihar).
11. The District Statistical Officer, Arwal, District- Arwal (Bihar).
12. The District Statistical Officer, Nalanda, District- Nalanda (Bihar).
13. The District Statistical Officer, Kishanganj, District- Kishanganj (Bihar).
14. The District Statistical Officer, Buxar, District- Buxar (Bihar).
15. The District Statistical Officer, Siwan, District- Siwan (Bihar).
16. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
17. The District Statistical Officer, Araria, District- Araria (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 29
18. The District Statistical Officer, Gaya, District- Gaya (Bihar).
19. The District Statistical Officer, Bhojpur, District- Bhojpur (Bihar).
20. The District Statistical Officer, Jehanabad, District- Jehanabad (Bihar).
21. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 11753 of 2016
===========================================================
1. Chun Chun Kumar, S/o Late Braj Bihari Tiwari resident of Village- Koiriya
Nijamat, P.S.- Paroo, District- Muzaffarpur.
2. Bhanu Kumar S/o Yogendra Ram, resident of Village- Budhanpur, P.S.- Deoria
Kothi, District- Muzaffarpur.
3. Vinod Kumar S/o Sant Kumar Singh resident of Village- Koiriya Nizamat,
P.S.- Paroo, District- Muzaffarpur.
4. Ramu Ram, S/o Bhikhar Ram, resident of Village- Jalil Nagar, P.S.- Paroo,
District- Muzaffarpur.
5. Akhilesh Kumar S/o Chandeshwar Ram, resident of Village- Jalil Nagar, P.S.-
Paroo, District- Muzaffarpur.
6. Poonam Kumari D/o Jagadish Ram resident of Village- Kdhua, P.S.- Saraiya,
District- Muzaffarpur.
7. Dheeraj Kumar S/o Sadha Sharan Sah resident of Village- Bhagwanpur Simra,
P.S.- Paroo, District- Muzaffarpur.
8. Anil Kumar Ram, S/o Ramashish Ram resident of Village- Bhagwanpur Simra,
P.S.- Paroo, District- Muzaffarpur.
9. Pappu Kumar Yadav S/o Brahamdeo Ray resident of Village- Mohabbatpur,
P.S.- Paroo, District- Muzaffarpur.
10. Anjali Kumari D/o Akhilesh Kumar resident of Village- Keshour Babhangaon,
P.S.- Paroo, District- Muzaffarpur.
11. Shiv Shankar Ram, S/o Bijuli Ram resident of Village- Kodaria Mago, P.S.-
Paroo, District- Muzaffarpur.
12. Archana Kumari D/o Subodh Kumar resident of Village- Bhagwanpur Simra,
P.S.- Paroo, District- Muzaffarpur.
13. Chandan Kumar S/o Nandkishore Patel, residence at Paroo, P.S.- Paroo,
District- Muzaffarpur.
14. Manoj Ram, S/o Premchand Ram, resident of Village- Koiriya Nizamat, P.S.-
Paroo, District- Muzaffarpur.
15. Rangita Kumari D/o Bhola Sah resident of Village- Kesopur, Babhangaun,
P.S.- Paroo, District- Muzaffarpur.
16. Ashutosh Kumar S/o Raj Kumar Singh resident of Village- Kesopur,
Babhangaun, P.S.- Paroo, District- Muzaffarpur.
17. Manish Kumar S/o Girishdeo Tiwari, resident of Village- Mohabbatpur, P.S.-
Deoria, District- Muzaffarpur.
18. Awadesh Kumar S/o Ram Ayodhya Sah resident of Village- Dharfari, P.S.-
Paroo, District- Muzaffarpur.
19. Md. Firoz Alam S/o Md. Mukhtar resident of Village- Murgia Chak, P.S.-
Tajpur, District- Samastipur.
20. Raj Kumar S/o Harishankar Singh resident of Village- Brahmpura, P.S.- Paroo,
District- Muzaffarpur.
21. Lakshman Kumar, S/o Kishun Rai, resident of Village- Naya Tola, Laloo, P.S.-
Paroo, district- Muzaffarpur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 30
22. Aakash Kumar Yadav, s/o Dharmdeo Prasad Yadav, resident of Village-
Muhabbatpur, P.S.- Paroo, District- Muzaffarpur.
23. Nagendra Ray, S/o Bindeshwar Ray, resident of Village- Gariba Simra, P.S.-
Paroo, District- Muzaffarpur.
24. Akshay Kumar S/o Subodh Sharma resident of Village- Paroo, P.S.- Paroo,
District- Muzaffarpur.
25. Md. Kalamuddin S/o Md. Mansur Alam resident of Village- Chhapra Aas, P.S.-
Paroo, District- Muzaffarpur.
26. Rajnish Kumar S/o Prabhu Prasad, resident of Village- Bada Daud, P.S.- Paroo,
District- Muzaffarpur.
27. Ravi Ranjan Kumar, S/o Ram Kishore Singh, resident of Village- Rampur
Kesho Malahi, P.S.- Paroo, District- Muzaffarpur.
28. Manish Kumar, S/o Nagnarayan Singh resident of Village- Sarmastpur, P.S.-
Paroo, District- Muzaffarpur.
29. Vinod Kumar S/o Shankar Prasad Yadav resident of Village- Laluchhapra, P.S.-
Paroo, District- Muzaffarpur.
30. Sanjay Kumar, S/o Siyaram Rai, resident of Village- Laluchhapra, P.S.- Paroo,
District- Muzaffarpur.
31. Rajesh Kumar S/o Raghunath Thakur, resident of Village- Chapra Aas, P.S.-
Paroo, District- Muzaffarpur.
32. Sunil Kumar S/o Jaiprakash Narayan Yadav resident of Village- Jagdishpur
Via, P.S.- Paroo, District- Muzaffarpur.
33. Manoj Kumar, S/o Sitaram Sah, resident of Village- Chhapra Aas, P.S.- Paroo,
District- Muzaffarpur.
34. Arvind Kumar, S/o Genulal Ram, resident of Village- Gaddopur, P.S.- Paroo,
District- Muzaffarpur.
35. Sanjay Ram, S/o Hira Ram, resident of Village- Mohabbatpur, P.S.- Deoria
Kothi, District- Muzaffarpur.
36. Mukesh Kumar S/o Chandrika Das, resident of Village- Mohabbatpur, P.S.-
Deoria Kothi, District- Muzaffarpur.
37. Kundan Kumari D/o Raushan Kumar, resident of Paroo Uttari, P.S.- Paroo,
District- Muzaffarpur.
38. Amod Kumar sharma, S/o Satyanand Sharma, resident of Village- Saraiya, P.S.-
Deoria, District- Muzaffarpur.
39. Avnendra Kumar S/o Chandra Prakash Sharma, resident of Village- Saraiya,
P.S.- Deoria, District- Muzaffarpur.
40. Samrendra Kumar Sharma S/o Ramprit Singh resident of Village- Fatehabad,
P.S.- Paroo, District- Muzaffarpur.
41. Govind Paswan, S/o Kanchan Paswan, resident of Village- Chandpura, P.S.-
Paroo, District- Muzaffarpur.
42. Ratnesh Kumar S/o Krishna Sah, resident of Village- Chintawanpur, P.S.-
Paroo, District- Muzaffarpur.
43. Krishna Murari, S/o Ram Binay Tiwari resident of Village- Paroo Mathiya,
P.S.- Paroo, District- Muzaffarpur.
44. Krishna Kumar, S/o Baijnath Paswan resident of Village- Baijalpur, P.S.-
Paroo, District- Muzaffarpur.
45. Gautam Kumar, S/o Yogendra Chaudhary, resident of Village- Baijalpur, P.S.-
Paroo, District- Muzaffarpur.
46. Sanjay Kumar, S/o Mahendra Singh resident of Village- Jaimaldumari, P.S.-
Paroo, District- Muzaffarpur.
47. Rudresh Ranjan S/o Ram Kripal Sah resident of Village- Bhagwanpur, P.S.-
Mushahari, District- Muzaffarpur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 31
48. Kamini Kumari D/o Sadesh Ranjan, resident of Village- Bhagwanpur, P.S.-
Mushahari, District- Muzaffarpur.
49. Sunil Kumar, S/o Munna Sah, resident of Village- Kaji Mahmadpur, P.S.-
Paroo, District- Muzaffarpur.
50. Sangita Kumari, D/o Badri Sharma resident of Village- Saraiya, P.S.- Deoria,
District- Muzaffarpur.
51. Rajesh Kumar Paswan, S/o Vishwanath Paswan, resident of Village- Gosai
Tola, P.S.- Paroo, District- Muzaffarpur.
52. Nitesh Kumar, S/o Kishundev Patel, resident of Village- Misrauliya, P.s.-
Deoria, District- Muzaffarpur,
53. Sunil Thakur S/o Rameshwar Thakur resident of Village- Kamalpura, P.S.-
Paroo, district- Muzaffarpur.
54. Vikas Kumar, S/o Lakashman Das, resident of Village- Paroo Mathiya, P.S.-
Paroo, District- Muzaffarpur.
55. Ranjit Kumar S/o Balam Singh resident of Village- Raghunathpur, P.S.- Paroo,
District- Muzaffarpur.
56. Nawal Kishore Ray, S/o SAmbh Ray, resident of Village- Rampur Kesho @
Malahi, P.s.- Paroo, District- Muzaffarpur.
57. Rakesh Kumar S/o Satyadev Ram resident of Village- Mohabbatpur, P.S.-
Paroo, District- Muzaffarpur.
58. Devendra Gautam, S/o Jay Kishore Singh resident of Village- Chandpura, P.S.-
Deoria, District- Muzaffarpur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Cabinet Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Department of General Administration, Government of
Bihar, Patna.
4. The Principal Secretary, Department of Planning, Government of Bihar, Patna.
5. The Secretary, Department of Rural Development, Government of Bihar, Patna.
6. The Director, Department of Statistics, Government of Bihar, Patna.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12104 of 2016
===========================================================
1. Abhishek Kumar Singh, son of Siddhnath Singh resident of Village - Haldi
Chapra Nayka Tola, P.O. - Ramnagar, P.S. - Maner, Prakhand - Maner,
District - Patna (Bihar).
2. Anil Kumar Singh son of Rameshwar Singh resident of Village - Hasanpura,
P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
3. Amresh Kumar son of Rewate Kant Jha resident of Village - Lawapur
Narayan, P.O. - Lawapur Narayan, P.S. - Mahnar, Prakhand - Mahnar, District
- Vaishali (Bihar).
4. Saroj Kumar son of Nand Lal Das resident of Village - Babu Muhalla Mahnar,
P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
5. Babloo Kumar Singh son of Arun Singh resident of Village - Hasanpura, P.O.
- Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
6. Sumit Kumar Ray son of Devendra Kumar Ray resident of Village - Lawapur
Narayan, P.O. - Lawapur Narayan, P.S. - Mahnar, Prakhand - Mahnar, District
- Vaishali (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 32
7. Sarvjeet Singh son of Thakur Kameshwar Singh resident of Village -
Deshrajpur Ward No. 22, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar,
District - Vaishali (Bihar).
8. Abdhesh Kumar son of Kishori Ray resident of Village - Narayanpur
Dedhpura, P.O. - Narayan Dedhpura, P.S. - Mahnar, Prakhand - Mahnar,
District - Vaishali (Bihar).
9. Ashok Kumar son of Bishun Ray resident of Village - Allipur Hatta, P.O. -
Mahnar, Via - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali
(Bihar).
10. Anish Kumar son of Ramdev Prasad resident of Village - Makkanpur, P.O. -
Jandaha, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
11. Raj Kumar Ray son of Maheshwar Ray resident of Village - Allipur Hatta,
P.O. - Mahnar, Via - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District -
Vaishali (Bihar).
12. Amarnath Ray son of Ram Lagan Ray resident of Village - Hargovindpur,
P.O. - Basudevpur Chandel, P.S. - Mahnar, Prakhand - Mahnar, District -
Vaishali (Bihar).
13. Sujeet Kumar son of Ramprit Sharma resident of Village - Mahnar Sarswati
Mandir Road, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District -
Vaishali (Bihar).
14. Amresh Kumar Singh son of Siyaram Singh resident of Village - Hasanpur
North, P.O. - Mahnar, Via - Mahnar, P.S. - Mahnar, Prakhand - Mahnar,
District - Vaishali (Bihar).
15. Mukund Kumar son of Mahendra Prasad Singh resident of Village - Karnauti,
P.O. - Karnauti, Via - Basudeopur Chandel, P.S. - Mahnar, Prakhand -
Mahnar, District - Vaishali (Bihar).
16. Arjun Paswan son of Raj Kumar Paswan resident of Village - Shahpur, P.O. -
Lawapur Narayan, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali
(Bihar).
17. Lal Babu Ray son of Devaki Ray resident of Village - Ishaquepur Jeetwar
Ward No. 09, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District -
Vaishali (Bihar).
18. Md. Humayun Rashid son of Md. Naiyar Hussain resident of Village - Momin
Tola, P.O. Khas Bazar, P.S. - Haweli Kharagpur, Prakhand - Haweli
Kharagpur, District - Munger (Bihar).
19. Ravindra Kumar Sharma son of Sahdeo Mistri resident of Village - Galimpur,
P.O. - Lohachi, P.S. - Haweli Kharagpur, Prakhand - Haweli Kharagpur,
District - Munger (Bihar).
20. Bibhishan Thakur son of Sitaram Thakur resident of Village - Shampur, P.O. -
Shampur (Katchari), P.S. - Haweli Kharagpur, Prakhand - Haweli Kharagpur,
District - Munger (Bihar).
21. Ajay Kumar son of Vishnudeo Yadav resident of Village - Tilwaria, P.O. -
Haweli Kharagpur, P.S. - Haweli Kharagpur, Prakhand - Haweli Kharagpur,
District - Munger (Bihar).
22. Sarvajeet Kumar Son of Sant Kumar Singh resident of village - Bahira, P.O.
Lohachi, P.S. Haweli Kharagpur, District Munger ( Bihar )
23. Sudesh Kumar Son of Anirudh Prasad Singh resident of village - Bahira, P.O.
Bhadaura, P.S. Haweli Kharagpur, District Munger ( Bihar )
24. Binay Kumar Singh Son of Tarni Prasad Singh resident of village - Vrindaban,
P.O. Lohachi, P.S. Haweli Kharagpur, Prakhand - Haweli Kharagpur, District
- Munger ( Bihar )
25. Shankar Kumar Son of Nakuldeo Mandal resident of village - Bageshwari,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 33
P.O. K. Shampur, P.S. Haweli Kharagpur, Prakhand - Haweli Kharagpur,
District Munger ( Bihar )
26. Anil Kumar Goswami, Son of Rajendra Giri resident of village - Agrahan,
P.O. Agrahan, P.S. Haweli Kharagpur, Prakhand - Haweli Kharagpur, District
- Munger ( Bihar )
27. Sanjay Kumar Ajad, Son of Subuk Lal Tanti resident of village - Madanpur,
P.O. K, Shampur, P.S. Haweli Kharagpur, Prakhand - Haweli Kharagpur,
District - Munger ( Bihar )
28. Nand Kishore Singh, Son of Nityanand Singh resident of village - Shampur,
P.O. K, Shampur, P.S. Haweli Kharagpur, Prakhand - Haweli Kharagpur,
District - Munger ( Bihar )
29. Rajesh Thakur, Son of Binod Thakur, resident of village - Agrahan, P.O.
Agrahan, P.S. Haweli Kharagpur, Prakhand - Haweli Kharagpur, District -
Munger ( Bihar )
30. Pushpak Narayan, Son of Ravindra Kumar, resident of village - Diripar, P.O.
Mahrouta, P.S. Chiksaura, Prakhand - Karai Parsurai, District Nalanda (Bihar).
31. Vikash Kumar Son of Niranjan Sharma resident of village - Yashwantpur,
P.O. Yashwantpur, P.S. Chandi, Prakhand - Chandi, District - Nalanda (Bihar).
32. Kamlesh Kumar, Verma Son of Late Yamuna Prasad, resident of village -
Bhimsen Bigha, P.O. Barauna, P.S. Chandi, Prakhand - Chandi, District
Nalanda ( Bihar )
33. Abhay Kumar, Son of Shyam Prasad resident of village - Gunjar Chak, P.O.
Gunjar Chak, P.S. Chandi, Prakhand - Chandi, District Nalanda (Bihar)
34. Amar Kumar Son of Ashok Kumar resident of village - Uttara, P.O. Bheria,
P.S. Chandi, Prakhand - Chandi, District - Nalanda ( Bihar )
35. Gudiya Kumari, Wife of Dharmbir Kumar resident of village - Madhopur Dih,
P.O. Madhopur, P.S. Chandi, Prakhand - Chandi, District - Nalanda (Bihar)
36. Dharamvir Kumar, Son of Brij Nandan Prasad resident of village - Madhopur
Dih, P.O. Madhopur, P.S. Chandi, Prakhand - Chandi, District - Nalanda
(Bihar)
37. Chandradip Kumar Son of Sri Gari Lal resident of village - Chandi, P.O.
Chandi, P.S. Chandi, Prakhand - Chandi, District - Nalanda (Bihar)
38. Rakesh Kumar, Son of Balram Prasad, resident of village - Gaurapar, P.O.
Barauna, P.S. Chandi, Prakhand - Chandi, District - Nalanda (Bihar)
39. Nitish Kumar, Son of Sri Shyam Kishore Singh, resident of village - Jagatpur,
P.O. Jagatpur, P.S. Chandi, Prakhand Chandi, District - Nalanda (Bihar)
40. Kumari Rewati Verma, Son of Dhirendra Kumar resident of village-
Manikpur, P.O. Noorsarai, P.S. Chandi, Prakhand - Chandi, District - Nalanda
(Bihar)
41. Dhirendra Kumar, Son of Sri Suresh Prasad, resident of village - Manikpur,
P.O. Noorsarai, P.S. Chandi, Prakhand - Chandi, District - Nalanda (Bihar)
42. Rajnikant Sharma, Son of Shambhu Prasad Singh, resident of village -
Lakhanpur, P.O. Lakhanpur, P.S. Bakhtiyarpur, Prakhand - Bakhtiyarpur,
District Patna (Bihar)
43. Ravi Kumar Singh Son of Ramdev Bhagat resident of village - Pithouri, P.O.
Siwan Sadar, P.S. Siwan ( Sadar ), Prakhand - Siwan Sadar, Chandi, District
Siwan (Bihar)
44. Ashok Kumar Son of Baudhu Ram resident of village - Manapur Bazar, P.O.
Chanan, P.S. Chanan, Prakhand - Chanan, District - Lakhisarai (Bihar)
45. Ankesh Kumar Son of Shiv Prasad Gupta resident of village - Mananpur
Bazar,P.O. Chanan, P.S. Chanan, Prakhand - Chanan, District Lakhisarai
(Bihar)
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 34
46. Shambhu Kumar Son of Narayan Modi resident of village - Gohari, P.O.
Chanan, P.S. Chanan, Prakhand - Chanan, District - Lakhisarai (Bihar)
47. Md. Wasim Son of Md. Shamim resident of Patna Sadar, P.O. Patna Sadar,
P.S. Patna Sadar, Prakhand - Patna Sadar, District - Patna (Bihar)
48. Rakesh Kumar Pandit Son of Thag Pandit resident of village - Dharmakriyar
(Badli), P.O. Dhanauli Math, P.S. Siwan Prakhand - Siwan, District - Siwan
(Bihar)
49. Suman Kumar. Son of Shivnath Ram, resident of village- Nautan, P.O.
Nautan, P.S. Nautan, Prakhand - Nautan, District Siwan (Bihar)
50. Arunendra Narayan Sharma, Son of Madhusudan Sharma resident of village -
Khap Mishrauli, P.O. Khap Mishrauli, P.S. Nautan, Prakhand - Nautan,
District - Siwan (Bihar)
51. Raghunath Prasad Son of Ramchandra Prasad resident of village - Murarpatti,
P.O. Kilpur, P.S. Nautan, Prakhand - Nautan, District - Siwan (Bihar)
52. Premnath Ram, Son of Hari Shankar Ram resident of village - Mathiya, P.O.
Shahpur, P.S. Nautan, Prakhand - Nautan, District - Siwan (Bihar)
53. Arvind Kumar Thakur Son of Ramanand Thakur resident of village -
Pratappur, P.O. Shahpur, P.S. Nautan, Prakhand - Nautan, District - Siwan
(Bihar)
54. Mukesh Kumar Sharma Son of Byas Sharma resident of village - Galimapur,
P.O. Semaria, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
55. Ashok Kumar Ram Son of Bishwanath Harijan, resident of village -
Galimapur, P.O. Semaria, P.S. Nautan, Prakhand - Nautan, District - Siwan
(Bihar)
56. Govind Ram Son of Lal Mohar Ram resident of village - Angauta, P.O.
Mirzapur, P.S. Nautan, Prakhand - Nautan, District - Siwan (Bihar)
57. Ranjan Pandey, Son of Narad Pandey resident of village - Galimapur, P.O.
Semaria, P.S. Nautan, Prakhand - Nautan, District - Siwan (Bihar)
58. Upendra Ram Son of Ram Subhag Ram resident of village - Balwa, P.O.
Sirisiya, P.S. Nautan, Prakhand - Nautan, District - Siwan (Bihar)
59. Anup Kumar, Son of Om Prakash Mishra, resident of village - Marachi, P.O.
Semari, P.S. Nautan, Prakhand - Nautan, District - Siwan (Bihar)
60. Rajiv Kumar Tiwary Son of Prameshwar Tiwari resident of village - Hathauji,
P.O. Hasua, P.S. Nautan, Prakhand - Nautan, District - Siwan (Bihar)
61. Hareram Prasad Jaiswal Son of Kishun Prasad Jaiswal resident of village -
Nautan, P.O. Nautan, P.S. Nautan, Prakhand - Nautan, District - Siwan (Bihar)
62. Lalan Yadav, Son of Krishnadeo Chaudhary, resident of village - Khas
Mishrauli, P.O. Nautan, P.S. Nautan, Prakhand - Nautan, District - Siwan
(Bihar)
63. Harendra Yadav, Son of Late Nageshwar Yadav resident of village - Khap
Bankat Mishrauli, P.O. Nautan, P.S. Nautan, Prakhand - Nautan, District -
Siwan (Bihar)
64. Arvind Kumar Kumar Singh, Son of Brahma Singh, resident of village -
Bhulauni, P.O. Semaria, P.S. Nautan, Prakhand - Nautan, District - Siwan
(Bihar)
65. Barrister Kumar Singh Son of Sri Gaya Singh resident of village - Semra
Bujurg, P.O. Shahpur, P.S. Nautan, Prakhand - Nautan, District - Siwan
(Bihar)
66. Harendra Yadav Son of Late Motilal Yadav resident of village - Khas
Mishrauli, P.O. Shahpur, P.S. Nautan, Prakhand - Nautan, District - Siwan
(Bihar)
67. Shiv Shankar Chaubey Son of Late Gorakh Nath Chaubey resident of village -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 35
Murarpatti, P.O. Kilpur, P.S. Nautan, Prakhand - Nautan, District - Siwan
(Bihar)
68. Rajesh Kumar Tiwari Son of Late Ram Bilash Tiwari resident of village -
Pipra, P.O. Nautan, P.S. Nautan, Prakhand - Nautan, District - Siwan (Bihar)
69. Golden Kumar Badal, Son of Suneet Kumar Ram resident of village - Indour,
P.O. Indour, P.S. Dirarna, Prakhand - Kochas, District - Sasaram (Bihar)
70. Shambhu Sharan Kumar, Son of Indradev Mahto resident of village -
Girdharpur, P.O. Birpur, via - Barhaiya, P.S. Birpur, Prakhand - Barahiya,
District - Lakhisarai (Bihar)
71. Murari Mahto, Son of Jairam Mahto resident of village - Girdharpur, P.O.
Birpur, via - Barhaiya, P.S. Birpur, Prakhand - Barahiya, District - Lakhisarai
(Bihar)
72. Ajit Kumar Singh Son of Surendra Singh resident of village - Bali, P.O.
Sombarsha, P.S. Nawanagar, Prakhand - Nawanagar, District - Buxar (Bihar)
73. Rajeev Ranjan Son of Ravindra Prasad resident of village - Girdharpur, P.O.
Birpur, via - Barhaiya, P.S. Birpur, Prakhand - Barahiya, District - Lakhisarai
(Bihar)
74. Abhishek Kumar Pathak Son of Surendra Nath Pathak resident of village -
Sonepur, P.O. Sonepur, Prakhand - Sonepur, District - Saran ( Bihar )
75. Pratibha Kumari daughter of Upendra Nath Pathak resident of village -
Sonepur, P.O. Sonepur, Prakhand - Sonepur, District - Saran ( Bihar )
76. Shikha Sangam Sujata, daughter of Upendra Nath Pathak resident of village -
Sonepur, P.O. Sonepur, Prakhand - Sonepur, District - Saran (Bihar)
77. Satya Sangram Shalini Son of Upendra Nath Pathak resident of village -
Sonepur, P.O. Sonepur, Prakhand - Sonepur, District - Saran (Bihar)
78. Alok Kumar Pathak, Son of Surendra Nath Pathak resident of village -
Sonepur, P.O. Sonepur, Prakhand - Sonepur, District - Saran (Bihar)
79. Ravi Kant Pandey Son of Dhanajay Pandey resident of village - Bharhopur,
P.O. Bharhonpur, P.S. Ekma, Prakhand - Ekma, District - Saran (Bihar)
80. Mithilesh Kumar Rahi son of Birendra Prasad Chaurasia resident of Village -
Pitaunjhia, P.O. - Khagaria, P.S. - Gogari, Prakhand - Gogari, District -
Khagaria (Bihar).
81. Rajeev Kumar son of Mahendra Prasad resident of Village - Pitaunjhia, P.O. -
Khagaria, P.S. - Gogari, Prakhand - Gogari, District - Khagaria (Bihar).
82. Pramod Kumar son of Mahendra Prasad resident of Village - Pitaunjhia, P.O. -
Khagaria, P.S. - Gogari, Prakhand - Gogari, District - Khagaria (Bihar).
83. Sudhir Kumar son of Late Uma Shankar Prasad resident of Village - Papraur,
P.S. - Barauni, Prakhand - Barauni, District - Begusarai (Bihar).
84. Sanjeev Kumar son of Siyaram Sah resident of Village - Theyontha, P.O. -
Theyontha, P.S. - Benipatti, Prakhand - Benipatti, District - Madhubani
(Bihar).
85. Binit Kumar Yadav son of Ashok Yadav resident of Village - Jiraul, P.O. -
Jiraul, P.S. - Khirhar, Prakhand - Harlakhi, District - Madhubani (Bihar).
86. Laldev Kumar Gupta son of Ram Udgar Sah resident of Village - Jiraul, P.O. -
Jiraul, P.S. - Khirhar, Prakhand - Harlakhi, District - Madhubani (Bihar).
87. Munna Pandey son of Sri Hridyanand Pandey resident of Village - Ekma, P.O.
- Ekma, P.S. - Ekma, Prakhand - Ekma, District - Saran (Bihar).
88. Ravi Shankar Prasad son of Satya Narayan Prasad resident of Village -
Brahampur, P.O. - Brahampur, P.S. - Brahampur, Prakhand - Brhampur,
District - Buxar (Bihar).
89. Yogendra Prasad Yadav, son of Kailash Prasad Yadav resident of Village -
Brahampur, P.O. - Brahampur, P.S. - Brahampur, Prakhand - Brhampur,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 36
District - Buxar (Bihar).
90. Mohan Kumar Yadav son of Saral Yadav resident of Village - Brahampur,
P.O. - Brahampur, P.S. - Brahampur, Prakhand - Brhampur, District - Buxar
(Bihar).
91. Shailendra Kumar son of Ram Layak Singh resident of Village - Brahampur,
P.O. - Brahampur, P.S. - Brahampur, Prakhand - Brhampur, District - Buxar
(Bihar).
92. Hare Ram son of Late Ramlal Ram resident of Village - Brahampur, P.O. -
Brahampur, P.S. - Brahampur, Prakhand - Brhampur, District - Buxar (Bihar).
93. Manoj Kumar son of Ram Nandan Paswan resident of Village - Sonwan, P.O.
- Chandhari, P.S. - Islampur, Prakhand - Islampur, District - Nalanda (Bihar).
94. Bablu Kumar son of Rajendra Thakur resident of Village - Ghagha, P.O. -
Nawadah Ben, P.S. - Bihiya, Prakhand - Bihiya, District - Bhojpur (Bihar).
95. Md. Salahuddin son of Md. Hohul Quddush resident of Village - Yadopur,
Nanhkar, P.O. - Karmawa, Via - Kundwa Chainpur, P.S. - Dhaka, Block -
Dhaka, District - East Champaran (Bihar).
96. Minhaj Sagheer son of Sk. Makabul resident of Village - Yadopur, Nanhkar,
P.O. - Karmawa, Via - Kundwa Chainpur, P.S. - Dhaka, Block - Dhaka,
District - East Champaran (Bihar).
97. Nehal Sagir son of Sk. Makabul resident of Village - Yadopur, Nanhkar, P.O. -
Karmawa, Via - Kundwa Chainpur, P.S. - Dhaka, Block - Dhaka, District -
East Champaran (Bihar).
98. Md. Obaidur Rahman son of Md. Daud resident of Village - Garahiya, P.O. -
Jhitkahi, P.S. - Dhaka, Prakhand - Dhaka, District - East Champaran (Bihar).
99. Akhilesh Kumar son of Parshuram Singh resident of Village - Fazalganj, P.O.
- Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
100. Anita Kumari, daughter of Parshuram Singh resident of Village - Fazalganj,
P.O. - Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
101. Amar Kumar Bharti son of Makeshwar Saw resident of Village - Manpur, P.S.
- Chanan, Prakhand - Chanan, District - Lakhisarai (Bihar).
102. Binda Kumari daughter of Sri Nand Lal Ram resident of Village - Padiyari,
P.O. - Mahila, P.S. - Kurhani, Prakhand - Kurhani, District - Kaimur (Bihar).
103. Satyendra Kumar son of Mohan Ram resident of Village - Padiyari, P.O. -
Taraiya, P.O. - Raraiya, P.S. - Ramgarh, Prakhand - Nuoun, District - Kaimur
(Bihar).
104. Kamla Ram son of Late Munni Lal Ram resident of Village - Akhini, P.O. -
Akhini, P.S. - Noun, Prakhand - Nuoun, District - Kaimur (Bihar).
105. Ram Awadh Ram son of Sri Shiv Dahin Ram resident of Village - Satoawanti
Chapraug, P.O. - Chapraug, P.S. - Nuoun, Prakhand - Nuoun, District -
Kaimur (Bihar).
106. Ram Ekbal Ram son of Shiv Dahin Ram resident of Village - Satoawanti
Chapraug, P.O. - Chapraug, P.S. - Nuoun, Prakhand - Nuoun, District -
Kaimur (Bihar).
107. Moti Chand Kumar Bharti son of Suresh Ram resident of Village - Baddha,
P.O. - Nuoun Chapraug, P.S. - Nuoun, Prakhand - Nuoun, District - Kaimur
(Bihar).
108. Binod Kumar Pal son of Indradeo Pal resident of Village - Bardhi, P.o. -
Bajraon, P.S. - Nuoun, Prakhand - Nuoun, District - Kaimur (Bihar).
109. Santosh Kumar Singh son of Sri Lalan Prasad Singh resident of Village -
Chandesh, P.O. - Chandesh, P.S. - Kurhani, Prakhand - Nuoun, District -
Kaimur (Bihar).
110. Rakesh Kumar Jaiswal son of Prem Chand Jaiswal resident of Village -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 37
Baddha, P.O. - Nuoun, P.S. - Nuoun, Prakhand - Nuoun, District - Kaimur
(Bihar).
111. Prem Kumar Singh Vermeshwar son of Ram Bhajan Prasad resident of Village
- Nawanagar, P.O. Nawanagar, District - Nawanagar, P.S. - Nawanagar,
Prakhand - Nawanagar, District - Buxar (Bihar).
112. Rama Shankar Prasad son of Nagendra Prasad resident of Village -
Nawanagar, P.O. Nawanagar, District - Nawanagar, P.S. - Nawanagar,
Prakhand - Nawanagar, District - Buxar (Bihar).
113. Arun Kumar Mishra son of Nand Lal Mishra resident of Village - Girdhar
Baraon, P.O. - Girdhar Baraon, P.S. - Nawanagar, District - Nawanagar,
Prakhand - Nawanagar, District - Buxar (Bihar).
114. Santosh Kumar son of Ras Bihari Singh resident of Village - Sampat Chak,
P.O. Sampat Chak, P.S. - Sampat Chak, Prakhand - Sampat Chak, District -
Patna (Bihar).
115. Navin Kumar son of Upendra Nath Verma resident of Village - Mehandia,
P.O. - Jaipur, P.S. - Mehandiya, Prakhand - Kaler, District - Arwal (Bihar).
116. Lal Mohan Kumar son of Sri Hira Lal Paswan resident of Village - Mehandia
Bajar, P.O. - Jaipur, P.S. - Mehandiya, Prakhand - Kaler, District - Arwal
(Bihar).
117. Rakesh Pal son of Jagga Pal resident of Village - Pahari, P.O. - Pahari, P.S. -
Karagahar, Prakhand - Karhagar, District - Rohtas (Bihar).
118. Anil Pal son of Subhash Pal resident of Village - Mohaniya, P.O. - Sheosagar,
P.S. - Sheosagar, Prakhand - Sheosagar, District - Rohtas (Bihar).
119. Navin Kumar son of Upendra Nath Verma resident of Village - Mehandia,
P.O. Jaipur, P.S. - Mehandiya, District - Nawanagar, Prakhand - Kaler,
District - Arwal (Bihar).
120. Arvind Kumar son of Ram Awtar Gupta resident of Village - Tenduni, P.O. -
Tenduni, P.S. - Karhagar, Prakhand - Karhagar, District - Rohtas (Bihar).
121. Pintu Kumar son of Raj Kumar Singh resident of Village - Tendua, P.O. -
Tendua, P.S. - Karhagar, Prakhand - Karhagar, District - Rohtas (Bihar).
122. Tappu Kumar son of Rameshwar Singh resident of Village - Tendua, P.O. -
Tendua, P.S. - Karhagar, Prakhand - Karhagar, District - Rohtas (Bihar).
123. Arun Kumar son of Awadh Bihari Chaudhary resident of Village - Barhari,
P.O. - Barhari, P.S. - Karhagar, Prakhand - Karhagar, District - Rohtas (Bihar).
124. Kanhaiya Kumar son of Motilal Choudhary resident of Village - Krishna
Photo Stat, Near Durga Mandir, P.O. - Sasaram, P.S. - Sasaram, Prakhand -
Sasaram, District - Rohtas (Bihar).
125. Sohrab Ansari son of Late Yasin Ansari resident of Village - Bansa, P.O. -
Karwandia, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
126. Jitendra Kumar son of Daya Shankar Singh resident of Village - Amithi, P.O. -
Masona, P.S. - Sanjhauli, Prakhand - Sanjhauli, District - Rohtas (Bihar).
127. Vijay Kumar son of Baban Choudhary resident of Village - Buknaw, P.O. -
Sanjhauli, P.S. - Sanjhauli, Prakhand - Sanjhauli, District - Rohtas (Bihar).
128. Deepak Kumar son of Ram Bachan Singh resident of Village - Motihari, P.O. -
Siaruan, P.S. - Sanjhauli, Prakhand - Sanjhauli, District - Rohtas (Bihar).
129. Rupesh Ranjan son of Satyendra Prasad Yadav resident of Village - Bhorha,
P.O. - Hansa, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
130. Kiran Kumari wife of Dilip Purvey resident of Village - Raniganj, Meriganj,
P.O. - Raniganj, Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District -
Araria (Bihar).
131. Kumar Gaurav son of Bhola Prasad Singh resident of Village - Raniganj
Diwantola (Barbanna), P.O. - Mirganj, P.S. - Raniganj, Prakhand - Raniganj,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 38
District - Araria (Bihar).
132. Saurabh Kumar son of Ramesh Prasad Mandal resident of Village - Raniganj
(Barbanna) Shah Tola, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj,
District - Araria (Bihar).
133. Mukesh Kumar Rai son of Satyendra Prasad Rai resident of Village -
Kalabalua, P.O. - Kalabalua, Via - Banaili, P.S. - Raniganj, Prakhand -
Raniganj, District - Araria (Bihar).
134. Mukesh Kumar son of Balram Yadav resident of Village - Hasanpur, P.O. -
Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
135. Vijay Kumar Mandal son of Jhameli Mandal resident of Village - Lakunama,
P.O. - Lakunama, P.S. - Basatay, Prakhand - Raniganj, District - Araria
(Bihar).
136. Puja Kumari daughter of Parshuram Tiwary resident of Village - Dhomania,
P.O. - Karkiya, P.S. - Bansi, Prakhand - Raniganj, District - Araria (Bihar),
137. Md. Akhtar Hussain son of Mahmud Miya resident of Village - Chhoti
Rampur, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District -
Araria (Bihar).
138. Dipak Kumar son of Nand Kumar Rai resident of Village - Thekpura, P.O. -
Hansa, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
139. Md. Wasim son of Md. Jalaluddin resident of Village - Hasanpura, P.O. -
Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
140. Md. Nasim son of Md. Jalaluddin resident of Village - Hasanpur, P.O. -
Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
141. Amit Kumar Nayak son of Rajesh Nayak resident of Village - Jagta, P.O. -
Jagta, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
142. Shyamal Kumar son of Balram Singh resident of Village - Hasanpura, P.O. -
Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
143. Sanjay Kumar son of Badri Prasad Sah resident of Village - Barbanna Ward
No. 08, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria
(Bihar).
144. Randhir Prasad Singh son of Shiv Narayan Singh resident of Village -
Parsahat, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District -
Araria (Bihar).
145. Krishna Kumar Bharti son of Bindeshwari Prasad Singh resident of Village -
Raniganj, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District -
Araria (Bihar).
146. Sanni Kumar Singh son of Manoj Kumar Singh resident of Village - Hansa,
P.O. - Hansa, P.S. - Raniganj, Prakhand - Raniganj, District - Araria (Bihar).
147. Birendra Kumar son of Bhola Poddar resident of Village - Hasanpur Ward No.
12, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District - Araria
(Bihar).
148. Rahul Kumar Singh son of Shyamanand Singh resident of Village - Hansa,
P.O. - Hansa, Via - Araria R.S., P.S. - Raniganj, Prakhand - Raniganj, District
- Araria (Bihar).
149. Sunil Kumar Yadav son of Gadadhar Yadav resident of Village - Raniganj
Diwantola (Barbanna), P.O. - Mirganj, P.S. - Raniganj, Prakhand - Raniganj,
District - Araria (Bihar).
150. Mani Shankar Manish son of Bindeshwari Prasad Purvey resident of Village -
Raniganj, Ward No. 14 Teachers Colony, P.O. - Meriganj, P.S. - Raniganj,
Prakhand - Raniganj, District - Araria (Bihar).
151. Shankar Kumar Sah son of Bishwanath Sah resident of Village - Azamnagar,
P.O. - Azamnagar, P.S. - Azamnagar, Prakhand - Azamnagar, District -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 39
Katihar (Bihar).
152. Shambhu Kumar Mandal son of Jai Prakash Mandal resident of Village -
Jhilipara, P.O. - Palsa, P.S. - Azamnagar, Prakhand - Azamnagar, District -
Katihar (Bihar).
153. Kanam Shah son of Lakshman Sah resident of Village - Jhilipara, P.O. - Palsa,
P.S. - Azamnagar, Prakhand - Azamnagar, District - Katihar (Bihar).
154. Brajnandan Sah son of Yogendra Prasad Sah resident of Village - Jhilipara,
P.O. - Palsa, P.S. - Azamnagar, Prakhand - Azamnagar, District - Katihar
(Bihar).
155. Bina Kumari daughter of Bishwanath Poddar resident of Village - Azamnagar,
P.O. - Azamnagar, Via - Salmari, P.S. - Azamnagar, Prakhand - Azamnagar,
District - Katihar (Bihar).
156. Dilip Kumar Roy son of Late Nimai Roy resident of Village - Azamnagar,
P.O. - Azamnagar, P.S. - Azamnagar, Prakhand - Azamnagar, District -
Katihar (Bihar).
157. Md. Ezaz Ahmad son of Abdul Azia resident of Village - Singhaul, P.O. -
Belwari, P.S. - Azamnagar, Prakhand - Azamnagar, District - Katihar (Bihar).
158. Shyam Sundar Rai son of Basant Kumar Rai resident of Village - Azamnagar,
P.O. - Azamnagar, P.S. - Azamnagar, Prakhand - Azamnagar, District -
Katihar (Bihar).
159. Md. Abdur Raquib son of Md. Abdul Bari resident of Village - Azamnagar,
P.O. - Azamnagar, Via - Salmari, P.S. - Azamnagar, Prakhand - Azamnagar,
District - Katihar (Bihar).
160. Md. Shahnawaz Alam son of Md. Yunus resident of Village - Azamnagar,
P.O. - Azamnagar, Via - Salmari, P.S. - Azamnagar, Prakhand - Azamnagar,
District - Katihar (Bihar).
161. Nahid Alam son of Usman Ghani resident of Village - Azamnagar (South
Tola), P.O. - Azamnagar, Via - Salmari, P.S. - Azamnagar, Prakhand -
Azamnagar, District - Katihar (Bihar).
162. Sanjeev Kumar son of Sri Dinesh Prasad Sinha resident of Village - Lodi
Katra, Patna City, P.O. - Sultanganj, P.S. - Chauk Patna City, Prakhand - Patna
Sadar, District - Patna (Bihar).
163. Alok Kumar Srivastava son of Madan Mohan Srivastava resident of Village -
Belwa Lakhanpur, P.O. - Lauria, P.S. - Lauria, Prakhand - Lauria, District -
West Champaran (Bihar).
164. Rajat Kumar Srivastava son of Krisai Sharan Prasad resident of Village -
Belwa Lakhanpur, P.O. - Lauria, P.S. - Lauria, Prakhand - Lauria, District -
West Champaran (Bihar).
165. Nidhi Srivastava wife of Rupesh Kumar resident of Village - Belwa
Lakhanpur, P.O. - Lauria, P.S. - Lauria, Prakhand - Lauria, District - West
Champaran (Bihar).
166. Rupesh Kumar son of Hari Shankar Prasad Srivastava resident of Village -
Belwa Lakhanpur, P.O. - Lauria, P.S. - Lauria, Prakhand - Lauria, District -
West Champaran (Bihar).
167. Virman Kumar son of Late Chandeshwar Ray resident of Village - Muraul,
P.O. - Muraul, P.S. - Muraul, Prakhand - Muraul, District - Muzaffarpur
(Bihar).
168. Saroj Kumar son of Ram Prasad Poddar resident of Village - Muraul, P.O. -
Muraul, P.S. - Muraul, Prakhand - Muraul, District - Muzaffarpur (Bihar).
169. Rajdeo Thakur son of Sri Jugal Thakur resident of Village - Sadikpur Muraul,
P.O. - Sadikpur Muraul, P.S. - Sakra, Prakhand - Muraul, District -
Muzaffarpur (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 40
170. Prem Kumar son of Mahadev Choudhary resident of Village - Muraul, P.O. -
Muraul, P.S. - Muraul, Prakhand - Muraul, District - Muzaffarpur (Bihar).
171. Mamta Kumari wife of Ram Pratap Thakur resident of Village - Muraul, P.O. -
Muraul, P.S. - Muraul, Prakhand - Muraul, District - Muzaffarpur (Bihar).
172. Manish Kumar Sinha son of Late Ram Chandra Mandal resident of Village -
Muraul, P.O. - Muraul, P.S. - Muraul, Prakhand - Muraul, District -
Muzaffarpur (Bihar).
173. Mahavir Pandit son of Shankar Pandit resident of Village - Lautan, P.O. -
Muraul, P.S. - Muraul, Prakhand - Muraul, District - Muzaffarpur (Bihar).
174. Kavita Kumari wife of Sanjay Kumar resident of Village - Muraul, P.O. -
Muraul, P.S. - Muraul, Prakhand - Muraul, District - Muzaffarpur (Bihar).
175. Nitu Sinha wife of Rakesh Kumar resident of Village - Lodi Katra, Patna City,
P.O. - Sultanganj, P.S. - Chauk Patna City, Prakhand - Patna Sadar, District -
Patna (Bihar).
176. Chandan Kumar Rai son of Doma Rai resident of Village - Azamnagar, P.O. -
Azamnagar, Via - Salmari, P.S. - Azamnagar, Prakhand - Azamnagar, District
- Katihar (Bihar).
177. Manoj Kumar son of Brahamdev Sahni resident of Village - Narikala, P.O. -
Naraikhurd, P.S. - Jandaha, Prakhand -Jandaha, District - Vaishali (Bihar).
178. Dukhan Chaudhari son of Bhola Chaudhari resident of Village - Arnia, P.O. -
Arniya, P.S. - Jandaha, Prakhand -Jandaha, District - Vaishali (Bihar).
179. Sanjeev Kumar Gupta son of Om Prakash Gupta resident of Village - Jandaha,
P.O. - Jandaha, P.S. - Jandaha, Prakhand - Jandaha, District - Vaishali (Bihar).
180. Rahul Ranjan son of Raj Kishore Singh resident of Village - Panapur Pehmi,
P.O. - Lawapur Narayan, P.S. - Mahnar, Prakhand - Mahnar, District -
Vaishali (Bihar).
181. Md. Sarfaraj Ahmad son of Md. Kafil Ahmad resident of Village - Purani
Road Mahnar, P.O. - Mahnar, P.S. - Mahnar, P.S. - Mahnar, Prakhand -
Mahnar, District - Vaishali (Bihar).
182. Amod Kumar son of Devi Ray resident of Village - Fatehpur Kamli, P.O. -
Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
183. Sailendra Kumar Jha son of Dinesh Jha resident of Village - Lawapur
Narayan, P.O. - Lawapur Narayan, P.S. - Mahnar, Prakhand - Mahnar, District
- Vaishali (Bihar).
184. Chandan Kumar son of Umesh Sharma resident of Village - Deshrajpur, P.O. -
Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
185. Sudhir Kumar son of Sone Lal Pandit resident of Village - New Road Mahnar,
P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
186. Sanjay Kumar son of Satya Narayan Ray resident of Village - Fatehpur Kamli,
P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
187. Amritesh Kumar son of Bechu Sah resident of Village - Mahnar Chauri, P.O. -
Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
188. Raj Kumar Ranjan son of Prameshwar Das resident of Village - Mahindwara,
P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
189. Anubha Kumar son of Suresh Prasad Ray resident of Village - Lawapur
Mahnar, P.O. - Lawapur Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District -
Vaishali (Bihar).
190. Shiv Dayal Singh son of Ram Prasad Singh resident of Village - Nayatola
Hasanpur, P.O. - Hasanpur Gurda, P.S. - Mahnar, Prakhand - Mahnar, District
- Vaishali (Bihar).
191. Suresh Kumar Ray son of Prabhansh Ray resident of Village - Hasanpur, P.O.
- Hasanpur Gurda, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 41
(Bihar).
192. Nitin Kumar Sinha son of Gopal Prasad Sinha resident of Village - Fatahpur,
P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
193. Kunj Bihari son of Ganga Vishnu Ray resident of Village - Baghnocha, P.O. -
Hasanpur, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
194. Manoj Kumar Ray son of Mohan Ray resident of Village - Lawapur Narayan,
P.O. - Lawapur Narayan, P.S. - Mahnar, Prakhand - Mahnar, District -
Vaishali (Bihar).
195. Prakash Kumar Singh son of Jagat Nandan Singh resident of Village -
Lawapur Narayan, P.O. - Lawapur Narayan, P.S. - Mahnar, Prakhand -
Mahnar, District - Vaishali (Bihar).
196. Gaurav Kumar son of Ram Babu Singh Village - Hasanpur, P.O. - Hasanpur,
Via - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
197. Rakesh Kumar son of Parshuram Singh resident of Village - Fazalganj, P.O. -
Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
198. Amit Kumar son of Shiv Shankar Prasad resident of Village - Fazalganj (New
Postal Colony), P.O. - Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District -
Rohtas (Bihar).
199. Updesh Kumar son of Rama Shankar Prasad resident of Village Fazalganj
Near Durga Chouk, P.O. - Sasaram, P.S. - Sasaram, Prakhand - Sasaram,
District - Rohtas (Bihar).
200.Aditya Prakash Gupta son of Shyam Narayan Gupta resident of Village
Fazalganj Near Durga Chouk, P.O. - Sasaram, P.S. - Sasaram, Prakhand -
Sasaram, District - Rohtas (Bihar).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director-cum-Office Head, Department of Planning and
Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District - Patna (Bihar).
6. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar).
7. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
8. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur (Bihar).
9. The District Statistical Officer, Begusarai, District - Begusarai (Bihar).
10. The District Statistical Officer, Khagaria, District - Khagaria (Bihar).
11. The District Statistical Officer, Munger, District - Munger (Bihar).
12. The District Statistical Officer, Siwan, District - Siwan.
13. The District Statistical Officer, Saran, District - Saran (Bihar).
14. The District Statistical Officer, Kaimur, District - Kaimur (Bihar).
15. The District Statistical Officer, Vaishali, District - Vaishali (Bihar).
16. The District Statistical Officer, Purnea, District - Purnea (Bihar).
17. The District Statistical Officer, Aurangabad, District - Aurangabad (Bihar).
18. The District Statistical Officer, Gaya, District - Gaya (Bihar).
19. The District Statistical Officer, West Champaran, District - West Champaran
(Bihar).
.... .... Respondent/s
With
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 42
===========================================================
Civil Writ Jurisdiction Case No. 11887 of 2016
===========================================================
1. Rameshwar Prasad son of late Ram krishna Chaurasiya, resident of Village &
P.O- Karhagar, P.S. Karhagar, District Sasaram Bihar.
2. Sutottam Bhargaw son of late Shree Bhagwan Pandey, resident of Village-
Morouna, P.O. Durgadhi, Via Bikramganj, P.S. Bikramganj, Prakhand,
District Rohtas Bihar.
3. Saroj Kumar son of Lalmuni Ram, resident of Village- Nonhara, P.O. Nonhar,
Via- Bikramganj, P.S. Bikramganj,Prakhand, Bikramganj, District Rohtas ,
Bihar.
4. Subash Kumar Ranjan son of Ram Prasad Paswan, resident of Village-
Yoyeya, P.O. Kajiyin, P.S- Bikramganj, Prakhand, Bikramganj District Rohtas
Bihar.
5. Chandra Bhushan Singh son of Ram Bahadur Singh, resident of Village &
P.O. Sondiha, P.S- Pasraha, Prakhand, Gogari, District Khagaria, Bihar.
6. Manish Kumar Deepak, son of Narayan Malakar, resident of Village & P.O. -
Jamalpur Gogari,P.S Gogari, Prakhand Gogari District Khagaria Bihar.
7. Rakesh Kumar, son of Dukha prasad Singh, resident of Village & P.O. -
Sondiha, P.S Pasraha Prakhand Gogari, District Khagaria , Bihar.
8. Santosh Kumar son of Janardan Rajak, resident of Village & P.O. -Sondiha,
P.S Pasraha Prakhand Gogari, District Khagaria , Bihar.
9. Sanjay Kumar Singh, son of Brahamdeo Prasad Singh, resident of Village-
Chandi tola Banni, P.O. Babu Bagicha, P.S Mahesh Khunt, Prakhand Gogari
District Khagaria Bihar.
10. Chandra Shekhar Kumar son of Basdeo Prasad Singh, resident of Village-
Chaidha, P.O. Babu Bagicha,P.S Mahesh Khunt, Prakhand Gogari, District
Khagaria Bihar.
11. Amit Kumar Sinha son of Shiv Chandra Prasad resident of Village- Bhojua,
P.O. Gogari, P.S Gogari, Prakhand Gogari, District Khagaria, Bihar.
12. Abhishek Kumar son fo Ram Swarup Yadav resident of Village- Gogari
Kundi, P.O. Gogari, P.S Gogari, Prakhand Gogari, District Khagaria, Bihar.
13. Sujit Kumar Singh son of Mithilesh Prasad Singh resident of Village- Nagar
Panchayat Gogari P.O. Gogari, P.S Gogari, Prakhand Gogari, District
Khagaria, Bihar.
14. Bipin Kumar Yadav son of Brahamdeo yadav resident of Village- Mdarpur, Po
& P.S. Madarpur Prakhand, Gogari District khagaria Bihar.
15. Mukesh Kumar Suman son of Medini Prasad Singh resident of Village-
Govindpur, P.O. Mahesh Khunt, P.S. Mahesh Khunt, Prakhand,- Gogaril
District Khagaria Bihar.
16. Gobardhan Kumar son of Tanuk Lal yadav Resident of Village- Pakrail, P.O.
Mahesh Khunt, P.S Mahesh Khutn, Prakhand Gogari, District Khagaria Bihar.
17. Rajnandan Kumar son of Arjun Prasad Resident of Village- Pakrail , P.O.
Mahesh Khunt, P.S. Mahesh Khunt, Prakhand,- Gogaril District Khagaria
Bihar.
18. Mukesh Kumar Mishra Son of Vivekanant Mishra Resident of Village-
Fatehpur, P.O. Jamalpur, (Gogari) P.S.- Gogari Prakhand Gogari, District
Khagaria Bihar.District- Khagaria
19. Munna Kumar Son of Gulab Chaurasia Resident of Village- Mahesh Khunt ,
P.O. Mahesh Khunt, P.S. Mahesh Khunt, Prakhand,- Gogaril District Khagaria
Bihar.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 43
20. Sunita Kumari, Daughter of Bisheshwwar Mahto Resident of Village- Banni,
P.O Banni, P.S Gogari Prakhand Gogari District Khagaria Bihar.
21. Manoranjan Kumar, Son of Badelal Singh Resident of Village- Banni, P.O
Banni, P.S Gogari Prakhand Gogari District Khagaria Bihar.
22. Soni Kumari, Daughter of Sachhidanand Singh Resident of Village- Banni,
P.O Banni, P.S Gogari Prakhand Gogari District Khagaria Bihar.
23. Binod Kumar Sharma Son of Pujari Sharma Resident of Village- Pitounjhia,
P.O. Pasraha, P.S. Gogari, Prakhand Gogari, District khagaria Bihar.
24. Arun Kumar, Son of Ganesh Sharma Resident of Village- Pitounjhia, P.O.
Pasraha, P.S. Gogari, Prakhand Gogari, District khagaria Bihar.
25. Niraj Kumar Son of Jai Narayan Singh Resident of Village- Hardayal Nagar
Banni , P.O. Babu Bagicha ,P.S. Mahesh Khunt, Prakhand Gogari, District
Khagaria Bihar.
26. Ranjan Kumar Son of Prabhu Rajak Resident of Village- Muskipur, P.O.
Muskipur, P.S- Gogari Prakhand, Gogari, District Khagaria Bihar.
27. Kasim Alam son of Islam Uddin Resident of Village- Muskipur, P.O.
Muskipur, P.S- Gogari Prakhand, Gogari, District Khagaria Bihar.
28. Abhishek Kumar Son of Turnti Sah Resident of Village- Dukha Tola, P.O.
Mahesh Khunt, P.S. Gogari Prakhand Gogari District Khagaria Bihar.
29. Kamlesh Kumar son of Basudeo Prasad Sharma Resident of Village-
Dharampur Banni, P.O. Banni, P.S Mahesh Khunt, Prakhand Gogari District
Khagaria Bihar.
30. Rajnish Kumar son of Kailash Thakur Resident of Village- Dukha Tola, P.O.
Mahesh Khunt, P.S. Gogari Prakhand Gogari District Khagaria Bihar.
31. Ram Kumar Bhagat Son of Yadunandan Bhagat resident of village- Karua,
P.O.- Choutham, PS. Chautham, Prakhand Gogari, District- Khagaria Bihar.
32. Amit Kumar Achyut son of Mahendra Narayan Singh Resident of village-
Nirpur, P.O. Nirpur, P.S Chautham, Prakhand Gogari, District Khgaria Bihar.
33. Dilip Kumar Son of Kishor Pandit Resident of Village- Sonbarsha Ghat, P.O.
Sonbarsha Ghat, P.S. Chautham, Prakhand Gogari, District Khagaria Bihar.
34. Prashant Kumar Son of Naresh Kumar Singh Resident of Village- Sonbarsha
Ghat, P.O. Sonbarsha Ghat, P.S. Chautham, Prakhand Gogari, District
Khagaria Bihar.
35. Arvind Kumar Son of Satya Narayan Singh Resident of Village- Sonbarsha
Ghat, P.O. Sonbarsha Ghat, P.S. Chautham, Prakhand Gogari, District
Khagaria Bihar.
36. Ranjeet Kumar son of Surendra Singh resident of Village - Sonbarsha Ghat,
P.O. - Sonbarsha Ghat, P.S. - Chautham, Prakhand - Gogari, District -
Khagaria (Bihar).
37. Yashwant Kumar son of Arjun Paswan resident of Village - Dewka, P.O. -
Dewka, P.S. - Chautham, Prakhand - Gogari, District - Khagaria (Bihar).
38. Sumant Kumar son of Umesh Prasad Singh resident of Village - Sonbarsha
Ghat, P.O. - Sonbarsha Ghat, P.S. - Chautham, Prakhand - Gogari, District -
Khagaria (Bihar).
39. Rajdip Kumar son of Nageshwar Prasad resident of Village - Bhutauli Malpa,
P.O. - Bhutauli Malpa, P.S. - Chautham, Prakhand - Gogari, District -
Khagaria (Bihar).
40. Anil Kumar son of Satya Narayan Singh resident of Village - Sonbarsha Ghat,
P.O. - Sonbarsha Ghat, P.S. - Chautham, Prakhand - Gogari, District -
Khagaria (Bihar).
41. Ashish Kumar son of Sri Nandan Prasad resident of Village - Bhutauli Malpa,
P.O. - Bhutauli Malpa, P.S. - Chautham, Prakhand - Gogari, District -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 44
Khagaria (Bihar).
42. Sanjay Kumar Singh son of Rajendra Singh resident of Village - Bamhour,
P.O. - Sheosagar, P.S. - Sheosagar, Prakhand - Sheosagar, District - Rohtas
(Bihar).
43. Renu Kumari daughter of Devmuni Chaurasiya resident of Village -
Rasenduaa, P.O. - Dumarir, P.S. - Sheosagar, Prakhand - Sheosagar, District -
Rohtas (Bihar).
44. Anish Kumar Singh son of Shiv Narayan Singh resident of Village - Machwar,
P.O. - Malwar, P.S. - Sheosagar, Prakhand - Sheosagar, District - Rohtas
(Bihar).
45. Shivanand Singh son of Ramayan Singh resident of Village - Bhagawlia, P.O.
- Silarir, P.S. - Sheosagar, Prakhand - Sheosagar, District - Rohtas (Bihar).
46. Chandan Kumar Singh son of Chandrama Singh resident of Village -
Machwar, P.O. - Malwar, P.S. - Sheosagar, Prakhand - Sheosagar, District -
Rohtas (Bihar).
47. Amit Kumar Bharti son of Siddheshwar Bharti resident of Village - Kumahu,
P.O. - Morsarai, P.S. - Sheosagar, Prakhand - Sheosagar, District - Rohtas
(Bihar).
48. Rasid Ansari son of Kaimuddin Ansari resident of Village - Kumahu, P.O. -
Morsarai, P.S. - Sheosagar, Prakhand - Sheosagar, District - Rohtas (Bihar).
49. Vijay Kumar Gupta son of Late Shiv Shankar Prasad resident of Village -
Karan Sarai Adda Road, Near Durga Mandir Sasaram, P.O. - Sasaram, P.S. -
Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
50. Rudra Prakash Narayan son of Mahesh Sah resident of Village -
Chandravanshi Nagar, Bhaiadi, P.O. - Sasaram, P.S. - Sasaram, Prakhand -
Sasaram, District - Rohtas (Bihar).
51. Anil Kumar Chourasiya son of Niranjan Prasad Chaurasiya resident of Village
- Khilanganj Near Kali Mandir, P.O. - Sasaram, P.S. - Sasaram, Prakhand -
Sasaram, District - Rohtas (Bihar).
52. Yogendra Pal son of Megha Pal resident of Village - Turki Pal Tola , P.O. -
Muradabad, P.S. - Agrer (Sasaram), Prakhand - Sasaram, District - Rohtas
(Bihar).
53. Meena Bharti son of Kameshwar Ram resident of Village - Bhatadhi, P.O. -
Sasaram, P.S.- Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
54. Raj Shekhar son of Bishwanath Singh resident of Village - Gamhariya, P.O. -
Maker, P.S. - Agrer (Sasaram), Prakhand - Sasaram, District - Rohtas (Bihar).
55. Puja Kumari daughter of Bishwantah Prasad Jaiswal resident of Village -
Karan Sarai, P.O. - Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District -
Rohtas (Bihar).
56. Harish Kumar son of Banshi Prasad resident of Village - Khilanganj Gali No.
9, Sasaram P.O. - Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District -
Rohtas (Bihar).
57. Ranjita Kumari wife of Om Prakash resident of Village - Lalganj, P.O.
Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
58. Upendra Kumar son of Triveni Singh resident of Village - Lalganj, P.O.
Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
59. Kumar Diwakar son of Shiv Parsan Singh resident of Village - Lalganj, P.O.
Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
60. Pratima Kumari daughter of Sudarshan Singh resident of Village - Lalganj,
P.O. Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
61. Rekha Kumari, daughter of Ras Bihari Singh resident of Village - Lalganj,
P.O. Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 45
62. Rinki Kumari daughter of Ashok Singh resident of Village - Muradabad, P.O.
- Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
63. Raju Kumar Singh son of Rajgirihi Singh resident of Village - Delarhi, P.O.-
Moresarai, P.S. - Darjgawn, Prakhand - Sasaram, District - Rohtas (Bihar).
64. Anil Kumar son of Ashok Kumar resident of Village - Karan Sarai, Adda
Road Sasaram, P.O. - Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District -
Rohtas (Bihar).
65. Baljeet Kumar son of Birendra Kumar resident of Village - Mokar, P.O. -
Mokar, P.S. - Agrer, Prakhand - Sasaram, District - Rohtas (Bihar).
66. Hare Ram Prasad son of Tulsi Ram resident of Village - Mokar, P.O. - Mokar,
P.S. - Agrer, Prakhand - Sasaram, District - Rohtas (Bihar).
67. Veer Avatar son of Kashi Nath Chourasia resident of Village - Alamganj, Near
Durga Mandir, P.O. - Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District -
Rohtas (Bihar).
68. Awadhesh Kumar son of Gopal Prasad resident of Village - Alamganj, Near
Durga Mandir, P.O. - Sasaram, P.S. - Sasaram, Prakhand - Sasaram, District -
Rohtas (Bihar).
69. Md. Nawaj Sharif son of Islamuddin Ansari resident of Village - Rakasiyan,
P.O. - Jhalkhoriya, P.S. - Agrer, Prakhand - Sasaram, District - Rohtas (Bihar).
70. Ravi Shankar son of Kedar Prasad resident of Village - Mokar, P.O. - Mokar,
P.S. - Agrer, Prakhand - Sasaram, District - Rohtas (Bihar).
71. Dewlal Pal son of Late Nathuni Pal, resident of Village- Karan Sarai, P.O.-
Sasaram, P.S.- Sasaram, Prakhand- Sasaram, District- Rohtas (Bihar).
72. Sonu Kumar son of Awadhesh Singh resident of Village- Pawani, P.O.-
Pawani, P.S.- Nasirganj, Prakhand- Nasirganj, District- Rohtas (Bihar).
73. Vinay Kumar son of Surya Dev Singh resident of Village- Pawani, P.O.-
Pawani, P.S.- Nasirganj, Prakhand- Nasirganj, District- Rohtas (Bihar).
74. Kamlesh Kumar son of Jawahir Sing resident of Village- Maudiha Tola, P.O.-
Gopta, P.S.- Agrer, Prakhand- Sasaram, District- Rohtas (Bihar).
75. Rakesh Kumar son of Rajdev Prasad resident of Village- Chawar Takiya,
P.O.- Sasaram, P.S.- Sasaram, Prakhand- Sasaram, District- Rohtas (Bihar).
76. Ravindra Kumar son of Moti Chand Singh resident of Village- Mitanda, P.O.-
Raiypur Chor, P.S.- Sheosagar, Prakhand- Sheosagar, District- Rohtas (Bihar).
77. Deepak Kumar Gupta son of Bharat Prasad Gupta, resident of Village- Badka
Ramdihara, P.O.- Derwan, P.S.- Kudra, Prakhand- Kudra, District- Kaimur
(Bihar).
78. Rahul Kumar Gupta son of Ramu Sah Gupta resident of Village- Badka
Ramdihara, P.O.- Derwan, P.S.- Kudra, Prakhand- Kudra, District- Kaimur
(Bihar).
79. Sunil Kumar Pandey son of Ramayan Pandey resident of Village- Khudia,
P.O.- Khudia, Via- Takiya Bazar, P.S.- Sheosagar, Prakhand- Sheosagar,
District- Rohtas (Bihar).
80. Dhananjay Kumar Sharma son of Ayodhya Sharma resident of Village-
Barkadih, P.O.- Barkadih, P.S.- Sheosagar, Prakhand- Sheosagar, District-
Rohtas (Bihar).
81. Vinod Kumar son of Rajaram Singh resident of Village- Kaithi, P.O.- Konar,
P.S.- Sheosagar, Prakhand- Sheosagar, District- Rohtas (Bihar).
82. Sujeet Kuma Singh son of Late Ashok Singh resident of Village- Auwan,
P.O.- Thunwan, P.S.- Sheosagar, Prakhand- Sheosagar, District- Rohtas
(Bihar).
83. Vinit Kumar Singh son of Sri Rabindra Kumar Singh resident of Village-
Moresarai, P.O.- Moresarai, P.S.- Sheosagar, Prakhand- Sheosagar, District-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 46
Rohtas (Bihar).
84. Shantanu Kumar son of Shambhu Sharan Singh resident of Village- Kirhiri
Konpa Kevtani, P.O.- Patani, P.S.- Sheosagar, P.O.- Moresarai, P.S.-
Sheosagar, Prakhand- Sheosagar, District- Rohtas (Bihar).
85. Amar Kumar son of Asha Mahto resident of Village- Bharatiganj, P.O.-
Sasaram, P.S.- Sasaram, Prakhand- Sasaram, District- Rohtas (Bihar).
86. Vikash Kumar Dubey son of Ashok Kumar Dubey resident of Village-
Lashkariganj, P.O.- Sasaram, P.S.- Sasaram, Prakhand- Sasaram, District-
Rohtas (Bihar).
87. Ramanand Sharma son of Shree Bhagwan Sharma resident of Village- Lodhi
Barawan, P.O.- Moresarai, P.S.- Sheosagar, Prakhand- Sasaram, District-
Rohtas (Bihar).
88. Pawan Kumar Ram, son of Nageshwar Prasad resident of Village- Murhi,
P.O.- Darigaon, P.S.- Sasaram, Prakhand- Sasaram, District- Rohtas (Bihar).
89. Irshad Alam, son of Late Md. Zafiruddin resident of Village- Sherganj, P.O.-
Sherganj, P.S.- Sasaram, Prakhand- Sasaram, District- Rohtas (Bihar).
90. Newton Kumar son of Dr. Arjun Prasad resident of Village- Adarsh Colony,
Noorganj, P.O.- Sasaram, P.S.- Sasaram, Prakhand- Sasaram, District- Rohtas
(Bihar).
91. Rajesh Kumar son of Ram Naresh Singh resident of Village- Nooranganj
Bauliya Road, P.O.- Sasaram, P.S.- Sasaram, Prakhand- Sasaram, District-
Rohtas (Bihar).
92. Birendra Prasad Gupta son of Hari Charan Prasad resident of Village- Pipri,
P.O.- Torni, P.S.- Sheosagar, Prakhand- Sheosagar, District- Rohtas (Bihar).
93. Ajay Kumar, son of Kapilmuni Prasad resident of Village- Khilanganj, P.O.-
Sasaram, P.S.- Sasaram, Prakhand- Sasaram, District- Rohtas (Bihar).
94. Deepak Kumar son of Kapilmuni Ram, resident of Village- Khilanganj, P.O.-
Sasaram, P.S.- Sasaram, Prakhand- Sasaram, District- Rohtas (Bihar).
95. Piyush Raj Kumar son of Binay Kumar resident of Village- Kabirganj Back of
Manoj Tilkut, P.O.- Sasaram, P.S.- Sasaram, Prakhand- Sasaram, District-
Rohtas (Bihar).
96. Prakash son of Nawal Kishore Singh resident of Village- New Khilanganj Gali
No. A/9, P.O.- Sasaram, P.S.- Sasaram, Prakhand- Sasaram, District- Rohtas
(Bihar).
97. Sanjay Kumar Tiwari son of Triveni Tiwari resident of Village- Urda, P.O.-
Chenari, P.S.- Chenari, Prakhand- Chenari, District- Rohtas (Bihar).
98. Aftab Alam son of Md. Shahabuddin Ansari, resident of Village- Rakasiyan,
P.O.- Jhalkhoriya, P.S.- Agrer, Prakhand- Sasaram, District- Rohtas (Bihar).
99. Manoranjan Kumar son of Krishna Prasad resident of Village- Near Inter
College Raja Bazar Bihyiya, District- Bhojpur (Bihar).
100. Dhananjay Kumar son of Sri Raghunandan Ram, resident of Village- Rupas
Bharuari, P.O.- Kaladiyara, P.S.- Bakhtiyarpur, Prakhand- Bakhtiyarpur,
District- Patna (Bihar).
101. Ranjeet Kumar Chaudhary son of Sundar Chaudhary resident of Village-
Mahammadpur Majhauliya, P.O.- Salemput, P.S.- Rajepur, Block- Chakiya,
District- East Champaran.
102. Bijay Kumar Pathak son of Sukhdeo Pathak resident of Village- Rajguru, P.O.
& P.S.- Tarapur, Prakhand- Tarapur, District- Munger (Bihar).
103. Jitendra Kumar Mishra son of Bhairav Mishra resident of Village- Pauriya,
P.O.- Jamua, P.S.- Sangrampur, Prakhand- Sangrampur, District- Munger
(Bihar).
104. Simpi Kumari daughter of Sri Chandar Singh resident of Village- Kachna,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 47
P.O.- Pakri Barawan, P.S.- Pakri Barawan, Prakhand- Pakri Barawan, District-
Nawada (Bihar).
105. Mukesh Kumar son of Sri Chandar Singh resident of Village- Kachna, P.O.-
Pakri Barawan, P.S.- Pakri Barawan, Prakhand- Pakri Barawan, District-
Nawada (Bihar).
106. Ashish Kumar Gupta son of Ashok Kumar Gupta, resident of Village- Math
Gulni, P.O.- Pakri Barawan, P.S.- Pakri Barawan, Prakhand- Pakri Barawan,
District- Nawada (Bihar).
107. Upendra Prasad son of Amrit Prasad, resident of Village- Barauna, P.O.- Pakri
Barawan, P.S.- Pakri Barawan, Prakhand- Pakri Barawan, District- Nawada
(Bihar).
108. Ramesh Kumar Chaudhary son of Ragho Chaudhary, resident of Village-
Chatarbar, P.O.- Konandpur, P.O.- Pakri Barawan, P.S.- Pakri Barawan,
Prakhand- Pakri Barawan, District- Nawada (Bihar).
109. Anandi Prasad son of Late Baso Yadav, resident of Village- Bhadwan, P.O.-
Bhadwan, P.S.- Pakri Barawan, Prakhand- Pakri Barawan, District- Nawada
(Bihar).
110. Chandan Kumar son of Shiv Lal, resident of Village- Pakri Barawan, P.O.-
Pakri Barawan, P.S.- Pakri Barawan, Prakhand- Pakri Barawan, District-
Nawada (Bihar).
111. Munni Kumari daughter of Sri Yugal Kishore Prasad, resident of Village-
Pakri Barawan, P.O.- Pakri Barawan, P.S.- Pakri Barawan, Prakhand- Pakri
Barawan, District- Nawada (Bihar).
112. Abhishek Kumar son of Ashok Kumar Singh, resident of Village- Pakri
Barawan, P.O.- Pakri Barawan, P.S.- Pakri Barawan, Prakhand- Pakri
Barawan, District- Nawada (Bihar).
113. Dinesh Kumar son of Lilo Prasad, resident of Village- Raje Bigha, P.O.- Pakri
Barawan, P.S.- Pakri Barawan, Prakhand- Pakri Barawan, District- Nawada
(Bihar).
114. Abhishek Kumar Verma son of Prahlad Kumar Verma, resident of Village-
Pakri Barawan, P.O.- Pakri Barawan, P.S.- Pakri Barawan, Prakhand- Pakri
Barawan, District- Nawada (Bihar).
115. Shashi Kant Kumar son of Ganesh Mahto, resident of Village- Math Gulni,
P.O.- Pakri Barawan, P.S.- Pakri Barawan, Prakhand- Pakri Barawan, District-
Nawada (Bihar).
116. Upendra Kumar Pal son of Ram Chandra Bhagat, resident of Village- Pakri
Barawan, P.O.- Pakri Barawan, P.S.- Pakri Barawan, Prakhand- Pakri
Barawan, District- Nawada (Bihar).
117. Sishu Bharti son of Manab Mahto, resident of Village- Pakri Barawan, P.O.-
Pakri Barawan, P.S.- Pakri Barawan, Prakhand- Pakri Barawan, District-
Nawada (Bihar).
118. Khushboo Kumari daughter of Munna Saw, resident of Village- Pakri
Barawan, P.O.- Pakri Barawan, P.S.- Pakri Barawan, Prakhand- Pakri
Barawan, District- Nawada (Bihar).
119. Brij Nandan Singh son of Late Ram Kishun Singh, resident of Village-
Dumari, P.O.- Sundri Dumarhi, P.S.- Pakri Barawan, Prakhand- Pakri
Barawan, District- Nawada (Bihar).
120. Sunil Kumar son of Parmeshwar Das, resident of Village- Ravidas Tola, P.O.-
Pakri Barawan, P.S.- Pakri Barawan, Prakhand- Pakri Barawan, District-
Nawada (Bihar).
121. Rajhans Pandey son of Pandey Mritunjay Kumar Chanchal, resident of
Village- Pakri Barawan, P.O.- Pakri Barawan, P.S.- Pakri Barawan, Prakhand-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 48
Pakri Barawan, District- Nawada (Bihar).
122. Jitendra Kumar son of Harendra Prasad, resident of Village- Pakri
Barawan(North), P.O.- Pakri Barawan, P.S.- Pakri Barawan, Prakhand- Pakri
Barawan, District- Nawada (Bihar).
123. Binod Kumar Chaudhary son of Late Mahabir Chaudhary, resident of Village-
Mahammadpur Majhauliya, P.O.- Salemput, P.S.- Chakiya, Block- Chakiya,
District- East Champaran (Bihar).
124. Gajendra Kumar son of Yodha Ram, resident of Village- Mehsi, P.O.- Mehsi,
P.S.- Mehsi, Prakhand- Mehsi, District- East Champaran (Bihar).
125. Mangal Singh son of Budhram Singh, resident of Village- Usarawan, P.O.-
Dhawan, P.S.- Dinara, Prakhand- Kochas, District- Rohtas (Bihar).
126. Narendra Kumar son of Shiv Kumar Prasad, resident of Village- Kochas, P.O.-
Kochas, P.S.- Kochas, Prakhand- Kochas, District- Rohtas (Bihar).
127. Hareram Gupta son of Jagdish Prasad Gupta, resident of Village- Kochas,
P.O.- Kochas, P.S.- Kochas, Prakhand- Kochas, District- Rohtas (Bihar).
128. Arshad jawed son of Abid Ansari, resident of Village- Kochas, P.O.- Kochas,
P.S.- Kochas, Prakhand- Kochas, District- Rohtas (Bihar).
129. Kamlesh Kumar Kamal son of Akshaybar Prasad, resident of Village-
Kapsiya, P.O.- Kopsap, P.S.- Kochas, Prakhand- Kochas, District- Rohtas
(Bihar).
130. Shiv Shankar Prasad Gupta son of ShivNarayan Gupta, resident of Village-
Satsa, P.O.- Balthary, P.S.- Kochas, Prakhand- Kochas, District- Rohtas
(Bihar).
131. Raj Narayan Singh son of Shiv Nath Singh, resident of Village- Bharhua,
P.O.- Khuduru, P.S.- Dinara, Prakhand- Kochas, District- Rohtas (Bihar).
132. Ritesh Kumar Singh son of Chandeshwar Singh, resident of Village- Sarosher,
P.O.- Khudrakh, P.S.- Dinara, Prakhand- Kochas, District- Rohtas (Bihar).
133. Rajiv Kumar Singh son of Late Anant Singh, resident of Village- Nouwan,
P.O.- Daidhan, P.S.- Kochas, Prakhand- Kochas, District- Rohtas (Bihar).
134. Santosh Kumar Singh son of Shree Bhagwan Singh, resident of Village-
Khaira, P.O.- Kochas, P.S.- Kochas, Prakhand- Kochas, District- Rohtas
(Bihar).
135. Bipin Bihari Singh son of Ram Sihasan Singh, resident of Village- Saroser,
P.O.- Khuduru, Via-Kochas P.S.- Dinara, Prakhand- Kochas, District- Rohtas
(Bihar).
136. Mantosh Kumar Singh son of Sri Lalan Singh, resident of Village- Anhari,
P.O.- Gara, P.S.- Kuchila, Prakhand- Kochas, District- Rohtas (Bihar).
137. Papu Kumar Singh son of Sudama Chaudhary, resident of Village- Mahuari,
P.O.- Kochas, P.S.- Kochas, Prakhand- Kochas, District- Rohtas (Bihar).
138. Mithilesh Kumar son of Baban Ram, resident of Village- Khairi, P.O.- Barhuti
Kala, P.S.- Kochas, Prakhand- Kochas, District- Rohtas (Bihar).
139. Aman Kumari, daughter of Jay Kumar Gupta, resident of Village- Kochas,
P.O.- Kochas, P.S.- Kochas, Prakhand- Kochas, District- Rohtas (Bihar).
140. Sushil Kumar Sharma, son of Kamleshwar Sharma, resident of Village-
Sareya, P.O.- Kochas, P.S.- Kochas, Prakhand- Kochas, District- Rohtas
(Bihar).
141. Arun Singh son of Ram Ashish Singh, resident of Village- Kapasiya, P.O.-
Kopsar, P.S.- Kochas, Prakhand- Kochas, District- Rohtas (Bihar).
142. Sonu Kumar Sharma son of Kamleshwar Sharma, resident of Village- Sareya,
P.O.- Kochas, P.S.- Kochas, Prakhand- Kochas, District- Rohtas (Bihar).
143. Nirmal Kumar Singh son of Shiv Kailash Singh, resident of Village-
Bahoranpur, P.O.- Dadhaon, P.S.- Kochas, Prakhand- Kochas, District- Rohtas
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 49
(Bihar).
144. Bijesh kumar Ram son of Dinanath Ram resident of village- Delhuan, P.O.-
Indour, P.S.- Dinara, Prakhand - Kochas, District- Rohtas (Bihar)
145. Ramesh Kumar Gupta son of Yogendra Prasad resident of Village - Kochas
(Mudrika Bearing Dukar- Mohaniya Road,), P.O.- Kochas, P.S.- Kochas,
Prakhand- Kochas, District- Rohtas (Bihar)
146. Upendra Kumar Singh son of Megha Singh resident of village-Parasiyan,
P.O.-Kochas, P.S.- Kochas, Prakhand- Kochas, District- Rohtas (Bihar)
147. Bimal Kumar Singh son of Late Hari Narayan Singh resident of Village -
Anhari, P.O. -Gara, P.S. - Kuchila of Village- Anhari, P.O.- Gara, P.S.-
Kuchila, Prakhand _ Kochas, District- Rohtas (Bihar)
148. Om Prakash Kumar son of Satya Narayan Ram resident of village- Purahara,
P.O.- Barhari, P.S. - Karghar, Prakhand _ Kochas, District- Rohtas (Bihar)
149. Jit Narayan Singh Son of Deomuni Singh resident of Village- Saroser, P.O.-
Khudra, Via, Kochas, P.S.- Dinara, Prakhand- Kochas, District- Rohtas (bihar)
150. Kamlesh Kumar Singh son of Baban Singh resident of Village- Dhabchhuan,
P.O.- Khuduru, P.S. -Dinara, Prakhand - Kochas, District-Rohtas (Bihar)
151. Anita kumari daughter of Dinanath Singh resident of village-Parasiyan, P.O.-
Kochas, P.S.- Kochas, Prakhand- Kochas, District- Rohtas (Bihar)
152. Vaibhav Dubey son of Yamuna Prasad Dubey resident of Village- Kochas,
P.O. - Kochas, P.S.-Kochas, Prakhand- Kochas, District- Rohtas (Bihar)
153. Shiv Govind Singh Son of Dwarika Singh resident of Village- Nauwa, P.O.-
Dharau, P.S.- Dinara, Prakhand- Kochas District- Rohtas (Bihar)
154. Ashutosh Kumar son of Sri Lakshman Ram, resident of Village- Shivaji Nagar
(Kochas) P.O.- Kochas P.S.- Kochas, Prakhand _kochas District- Rohtas
(Bihar)
155. Santosh Kumar Rai son of Ram Dayal Rai resident of Village- Kuchhila, P.O.-
Gara, P.S.-Kuchhila, Prakhand- Kochas, District- Rohtas (Bihar)
156. Rajanikant Son of Bharat Chaudhary resident of Village- Eakbania, P.O.-
Barhari, P.S.-kochas, Prakhand- Kochas District- Rohtas (Bihar)
157. Subash Singh son of Sudama Singh resident of Village- Sarik, P.O.- Daidaha,
P.S.- Dinara, Prakhand - Kochas, District- Rohtas (Bihar)
158. Prem Prakash son of Janardan Singh resident of Village- Rupiban, P.O.-
Didhira, P.S.- Kochas, Prakhand - Kochas, District-Rohtas (Bihar)
159. Anil Kumar Singh son of Ram Sanehi Singh resident of Village-Eakbania,
P.O.-Balthari, P.S.- Kochas, Prakhand- Kochas, District-Rohtas (Bihar)
160. Om Prakash Singh son of Ram Ashish Singh resident of Village- Debuha,
P.O. Indaul, P.S.-Dinara, Prakhand- Kochas, District- Rohtas (Bihar)
161. Rajendra Prasad son of Madan Prasad Sinha resident of Village- Satasa, P.O.-
Balthari, P.S.- Kochas, Prakhand- Kochas, District-Rohtas (Bihar)
162. Beuty Kumari Srivastava daughter of Late Uttam Kumar Srivastava resident of
Village-satasa, P.O.- Balthari, P.S.- Kochas, Prakhand- Kochas, District-
Rohtas (Bihari)
163. Rubee Kumari daughter of Thakur Prasad resident of village- Kochas North
Patel Nagar, Ward No. 12, P.O.- Kochas, P.S. - Kochas, Prakhand - Kochas,
Distrit- Rohtas(Bihar)
164. Rajan Prasad son of Thakur Prasad resident of village- Kochas North Patel
Nagar, Ward No. 12, P.O.- Kochas, P.S. - Kochas, Prakhand - Kochas, Distrit-
Rohtas(Bihar)
165. Usha Kumari, daughter of Late Arvind Kumar Resident of Village-khodari,
P.O. Dighita, P.S.- Kochas, Prakhand Kochas, District- Rohtas (Bihar)
166. Nilesh Kumar, son of Ram Darash Singh resident of Village- Mahavir Asthan
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 50
Ward No. 15 Kochas P.O. - Kochas, P.S. - Kochas, Prakhand- Kochas,
District- Rohtas (Bihar)
167. Ashwini Kumari Pathak, son of Jay Prakash Pathak resident of Village-
Eakuni, P.O. - Dighita, P.S.- Kochas, Prakhand- Kochas, District- Rohtas
(Bihar)
168. Mahesh Prasad Rai son of Radhe Shyam Rai resident of village- Anhari, P.O.-
Gara, P.S.- Kuchhila, Prakhand-Kochas, District-Rohtas (Bihar)
169. Ravindra Sharma son of Sigasan Sharma resident of Village- Saroser, P.O.-
Khudaru, P.S.- Dinara, Prakhand- Kochas, District- Rohtas (Bihar)
170. Jitendra Singh son of Ramakant Singh resident of Village- Bahoranpur P.O.-
Dadhau, P.S.- Kochas Prakhand- Kochas, District- Rohtas (Bihar)
171. Aditya Prakash son of Chandrama Singh resident of Village- Ekbaniya, P.O.-
Barhari, P.S.- kochas, Prakhand - Kochas, District- Rohtas (Bihar)
172. Rajiv Ranjan, Son of Hiralal Singh resident of Village- Haridaspur, P.O.-
Khuduru, P.S.- Dinara, Prakhand- Kochas, District- Rohtas (Bihar)
173. Chhotelal Sah son of Ramdhari Sah resident of Village- Satsa,r P.O.- Balthari,
P.S.- Kochas, Prakhand- Kochas, District- Rohtas (Bihar)
174. Akhilesh Kumar son of Ram Ashish Singh resident of Village- Delhuan, P.O.
- Indour, P.S.- Dinara, Prakhand- Kochas, District- Rohtas (Bihar)
175. Kabindra Kumar Singh son of Ramakant Singh resident of Village-
Bahoranpur, P.O.- Dadhau, P.S.- Kochas, Prakhand- Kochas, District- Rohtas
(Bihar)
176. Ashok Kumar son of Lal Molhar Ram Resident of Village- Helahan, P.O.
Daidhan. Via- Kochas, P.S. - Dinara, Prakhand- Kochas, District-Rohtas
(Bihar)
177. Rajesh Kumar Suman Son of Jag Narayan Ram resident of Village- Nainakon,
P.o.- Barhuti Kala, P.S.- Kochas, Prakhand- Kochas, District- Rohtas (Bihar)
178. Parmhans Kumar son of Sri Bhagwan Ram resident of Village- Khairi, P.O.-
Barhuti Kala, P.S. - Kochas, Prakhand- Kochas, District- Rohtas (Bihar)
179. Pramod Kumar Singh son of Muneshwar Prasad Singh resident of Village-
Rajendra Nagar (Sanhauli), P.O.- Koshi College, P.S.- Chitragupta Nagar,
Prakhand- Khagaria, District- Khagaria (Bihar)
180. Seemant Kumar Paswan son of Soman Paswan resident of village- Sabalpur,
P.O.- Marar, P.S.- Markahi, Prakhand- Khagaria, District- Khagaria (Bihar)
181. Rajesh Kumar son of Turanti Prasad Singh resident of Village- Bhadas Uttari,
P.O.- Bhadas Dakshini, P.S.- Khagaria, Prakhand- Khagaria, District-
Khagaria (Bihar)
182. Ajit Chitranjan Son of Arjun Prasad Singh resident of Village- Bhadas Uttari,
P.O.- Bhadas Dakshini, P.S.- Khagaria, Prakhand- Khagaria, District-
Khagaria (Bihar)
183. Indra Kumari daughter of Ramanand Prasad Resident of Village- Kamalpur
(Sarak Par), P.O. Khagaria, P.S.- Khagaria, Prakhand- Khagaria, District-
Khagaria (Bihar)
184. Sarvottam Kumar Priyadarshi son of Om Prakash Singh resident of Village-
Bhadas Uttari, P.O.- Bhadas P.S.- Khagaria, Prakhand- Khagaria, District-
Khagaria (Bihar,)
185. Rocky Kumar son of Ram Prakash Gupta resident of Village- Bhadas, P.O.-
Bhadas, P.S.- Khagaria, Prakhand- Khagaria, District- Khagaria (Bihar)
186. Navin Kumar Nirala, son of Sri Jai Shankar Rai resident of Village- Awas
Board, P.O.- Koshi College, P.S.- Khagaria, Prakhand- Khagaria, District-
Khagaria (Bihar)
187. Amit Kumar Son of Sri Ram Narayan Sah resident of Village-Bhadas Uttari
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 51
Ward No. 08, P.O- Bhadas Dakshini, P.S.- Khagaria, Prakhand- Khagaria,
District- Khagaria (Bihar)
188. Chandan Kumar son of Deo Narayan Mandal resident of Village-Alauli, P.O.-
Alauli, P.S.- ALauli, Prakhand - Khaaria, District- Khagaria (Bihar)
189. Samanjay Kumar Son of Pawan Resident of Village- Alaili, P.O.- Alauli, P.S.-
Alauli, Prakhand- Khagaria, district- Khagaria (Bihar)
190. Sonu Kumar son of Umesh Poddar resident of Village-Alauli, P.O.- Alauli,
P.S.- ALauli, Prakhand - Khaaria, District- Khagaria (Bihar)
191. Abhishek Kumar son of Ram Bilash Yadav resident of Village-Alauli, P.O.-
Alauli, P.S.- ALauli, Prakhand - Khaaria, District- Khagaria (Bihar)
192. Rajesh Kumar Paswan son of Bindeshwari Paswan resident of Village- Amba,
P.O.- Amba, Alauli, Prakhand- Khagaria, District- Khagaria (Bihar)
193. Manoj Kumar Singh son of Ram Narayan Singh resident of Village- Mujauna,
P.O.- Haripur, P.S. - Alauli, Prakhand- Khagaria, District- Khagaria (Bihar)
194. Raju Kumar son of Sri Binay Kumar Singh resident of Village- Dalan Haripur,
P.O. - Budwa, P.S.- Alauli, Prakhand- Khagaria, District- Khagaria (Bihar)
195. Ram Balak Kumar son of Suresh Pandit resident of Village- Ladaura, P.O.-
Sahasi, P.S. - Alauli, Prakhand- Khagaria, District- Khagaria (Bihar)
196. Umesh Kumar son of Late Anandi Thakur resident of Village- Tharua tola,
P.O.- Alauli, P.S.- Alauli, Prakhand- Khagaria, District- Khagaria (Bihar)
197. Dhirendra Kumar Chaudhary son of Late Newalan Chaudhary Resident of
Village- Kanhaiya Chak, P.O.- Kanahiyachak, P.S.- Parbatta, District-
Khagaria. (Bihar)
198. Ranjit Kumar son of Shiv Shankar Poddar resident of Village- Bharaia, P.O.-
Pipra Latif, P.S.- Parbatta, Prakhand- Khagaria, District- Khagaria (Bihar)
199. Arjun Prasad son of Jhallu Prasad resident of Village- Baisa, P.O.- Baisa, via -
Mahddipur, P.S.- Parbatta, Prakhand- Khagaria, District- Khagaria (Bihar )
200. Madhukar Anand son of Naresh Poddar resident of Village- Baisa, P.O.-
Baisa, via - Mahddipur, P.S.- Parbatta, Prakhand- Khagaria, District- Khagaria
(Bihar).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director -Cum- Office Head, Department of Planning &
Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District- Patna (Bihar).
6. The District Statistical Officer, Bhojpur, District- Bhojpur (Bihar).
7. The District Statistical Officer, Sasaram, District- Sasaram (Bihar).
8. The District Statistical Officer, Rohtas, District- Rohtas (Bihar).
9. The District Statistical Officer, Kaimur, District- Kaimur (Bihar).
10. The District Statistical Officer, Nawadah, District- Nawadah (Bihar).
11. The District Statistical Officer, Munger, District- Munger (Bihar).
12. The District Statistical Officer, Khagaria, District- Khagaria (Bihar).
13. The District Statistical Officer, East Champaran, District- East Champaran
(Bihar).
.... .... Respondent/s
With
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 52
===========================================================
Civil Writ Jurisdiction Case No. 11892 of 2016
===========================================================
1. Anuj Chaudhary, son of Arjun Chaudhary, resident of Village- Belaur, P.O.
Belaur, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur
(Bihar).
2. Fulwanti Kumari, daughter of Sri Sachitanand, resident of Village - Belaur,
P.O. - Belaur, P.S. - Udwantnagar, Prakhand - Udwantnagar, District -
Bhojpur (Bihar).
3. Mritunjay singh son of Brij Nandan singh resident of Village - Dakshin
Ekauna, P.O. - Dakshin Ekauna, P.S. - Udwantnagar, Prakhand -
Udwantnagar, District - Bhojpur (Bihar).
4. Nirbhay Kumar Singh, son of Krishna Kumar Singh, resident of Village -
Deoriar, P.O. - Deoria, P.S.- Udwantnagar, Prakhand - Udwantnagar, District -
Bhojpur (Bihar).
5. Akhiesh Kumar, Son of Ashok Kumar Singh resident of Village- Gorhna, P.O.
- Anaith, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur
(Bihar).
6. Mushtaque Ansari, Son of Abdul Rajjak resident of village - Chaurai, P.O.-
Bhelai, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar)
7. Md. Irshad, son of Md. Nayem, rsident of Village - Chhoti Balia Uper Tola,
P.O. - Lakhminia, P.S.- Balia, Prakhand - Udwantnagar, District- Bhojpur,
(Bihar).
8. Shashi Prakash, son of Bishundeo Singh, resident of Village- Agiaon, P.O.-
Agiaon, P.S. - Agiaon, Prakhand - Agiaon, District - Bhojpur (Bihar).
9. Bipin Bihari Ojha son of Gupteshwar Ojha, resident of Village -Agiaon,
P.O.- Agiaon, P.S. -Agiaon, Prakhand - Agiaon, District - Bhojpur (Bihar).
10. Uday Shankar Prasad, son of Nand Kumar Ram resident of Village -Belaur,
P.O. - Belaur, P.S.- Udwantnagar, Prakhand - Agiaon, District - Bhojpur
(Bihar).
11. Manager Prasad, son of Yamuna Prasad Bhgat, resident of Village - Gorhna,
P.O. -Anaith, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur
(Bihar).
12. Ravindra Kumar, son of Shivnath Pandit, resident of Village - Dakshin
Ekauna, P.O. - Dahshin Ekauna, P.S. - Udwantnagar, Prakhand- Udwantnagar,
District - Bhojpur (Bihar).
13. Surendra Prasad, son of Hiralal resident of Village - Sonpura, P.O. - Sonpura,
P.S. - Sonpura, Prakhand - Udwantnagar, District - Bhojpur (Bihar).
14. Sanjay Kumar, son of Dashrath Manjhi resident of Village - Dakshin Ekauna,
P.O. - Dahshin Ekauna, P.S. - Udwantnagar, Prakhand - Udwantnagar,
District- Bhojpur (Bihar).
15. Rahul Kumar, Son of Shivdhar Paswan resident of Village - Dakshin Ekauna,
P.O.- Dahshin Ekauna, P.S.- Udwantnagar, Prakhand- Udawantnagar, District-
Bhojpur (Bihar).
16. Nagendra Singh, Son of Kripa Singh resident of Village - Khalisa, P.O.-
Karwa, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar)
17. Ashok Kumar, son of Indradeo Singh resident of Village- Bholachak, P.O.-
Chandwa, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur
(Bihar)
18. Raju Kumar Singh, Son of Ram Ayodhya Singh resident of Village-
Bholachak, P.O.- Chandwa, P.S.- Udwantnagar, Prakhand- Udwantnagar,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 53
District- Bhojpur (Bihar)
19. Md. Mokhtar Alam. son of Jamad Md. Khalique, resident of village - Chaurai,
P.O.- Bhelai, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur
(Bihar)
20. Md. Manjoor Alam, son of Md. Maksud Alam resident of village - Chaurai,
P.O.- Bhelai, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur
(Bihar)
21. Md. Mazharul Haque, son of Md. Maksud Alam resident of village - Chaurai,
P.O.- Bhelai, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur
(Bihar)
22. Manoj Kumar, son of Gudri Sah resident of village - Garej, P.O.- Bairhi, P.S.-
Jagdishpur, Prakhand- Jagdishpur, District- Bhojpur (Bihar)
23. Rajesh Kumar Singh, son of Kanhaiya Singh resident of Village -Rajapuri,
P.O.- Rajapur, P.S.-Piro, Prakhand- Piro, District- Bhojpur (Bihar)
24. Md. Manzoor Alam, son of Akhtaruzzama resident of Village - Sakri Saraiya,
P.O.- Sakri Saraiya, Prakhand- Kurhani, District- Muzaffarpur (Bihar)
25. Md. Irshad Alam, son of Md. Salam resident of Village - Sakri Saraiya, P.O.-
Sakri Saraiya, via-Turki, P.S.-Sakri Saraiya, Prakhand- Kurhani, District-
Muzaffarpur (Bihar)
26. Sumant Kumar Ram, son of Madan Ram resident of Village- Kharaw Khurd,
P.O.- Andhari, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur (Bihar)
27. Ravi Prakash Son of Vishnudeo Singh, resident of Village - Agiaonn P.O.-
Agiaon, P.S.-Agiaon, Prakhand- Agiaon, District- Bhojpur (Bihar)
28. Ram Awadhesh Das, son of Sri Dina Nath Ram resident of Village - Pawna,
P.O.-Pawna, P.S.- Pawna, Prakhand- Agiaon, District- Bhojpur (Bihar)
29. Arbind Kumar, son of Gorakh Ram resident of Village - Pawna, P.O.-Pawna,
P.S.- Pawna, Prakhand- Agiaon, District- Bhojpur (Bihar)
30. Om Prakash Sah, son of Late Sumeshwar Sah resident of Village- Bargaon
P.O.- Bargaon, P.S.- Azimabad, Prakhand- Agiaon, District- Bhojpur (Bihar)
31. Santosh Kumar, son of Ram Naresh Gupta resident of Village - Nonaur, P.O.-
Nonaur, P.S.- Sahar, Prakhand- Agiaon, District- Bhojpur (Bihar)
32. Jitendra Kumar Singh, son of Pasuram Singh resident of Village - Nonaur
Ganj, P.O.- Nonaur Ganj, P.S.- Sahar, Prakhand- Agiaon, District- Bhojpur
(Bihar)
33. Rajesh Kumar Singh son of Yamuna Singh resident of Village-Baruna, P.O.-
Sewtha, P.S.- Narayanpur, Prakhand- Agiaon, District- Bhojpur (Bihar)
34. Bhagya Narayan Singh, son of Ram Prasad Singh resident of Village -
Madanpur, P.O.- Madanpur, P.S.- Narayanpur, Prakhand- Agiaon, Kumar-
Bhojpur (Bihar)
35. Nitesh Kumar son of Kaushal Sao resident of Village - Nonaur, P.O.-
Karbasin, P.S.- Sahar, Prakhand- Agiaon, District- Bhojpur (Bihar)
36. Rajiv Kumar Singh son of Hirdyanand Singh, resident of Village - Agiaon
P.O.- Agiaon, P.S.-Agiaon, Prakhand- Agiaon, District- Bhojpur (Bihar)
37. Mithilesh Kumar Son of Chandrika Swetha, Nonaur, P.S.-Sahar Prakhand-
Agiaon, District- Bhojpur (Bihar)
38. Vivek Narayan rai Son of Vijay Narayan Rai resident of Village-Kanet, P.O.-
Kanet, P.S.- Pawna, Prakhand- Agison, District- Bhojpur (Bihar)
39. Ragubir Prasad son of Shiv Shankar Sharma resident of Village-Agiaon, P.O.-
Agiaon, P.S.- Agiaon, Prakhand- Agiaon, District- Bhojpur (Bihar)
40. Manish Kumar, son of Late Ram Pravesh Singh resident of Village- Adhpa,
P.O.- Shorampur, P.S.- Janipur, Prakhand - Phulwarisharif, District- Patna
(Bihar)
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 54
41. Kailash Prasad Yadav son of Shiv Chandra Prasad Yadav resident of Village-
Kurhani, P.O.- Kurhani, P.S.- Kurhani, Prakhand- Kurhani, District-
Muzaffarpur (Bihar)
42. Rajeev Ranjan Kumar son of Ramji Ram, resident of Village - Duviyahi, P.O.-
Duviyahi, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar)
43. Surendra Thakur, son of Raj Kumar Vishwakarma resident of Village -
Mansoorpur, P.O.- Mansoorpur, P.S.- Mansoorpur, Prakhand- Vaishali,
District- Vaishali (Bihar)
44. Lavjee Chaubey son of Shyamjee Chaubey resident of Village - Sotwan, P.O.-
Sato Awanti (Nuan), P.S.- Nuaon, Prakhand- Noan, District- Kaimur (Bihar)
45. Prabhat Kumar son of Keshav Prasad Rai resident of Village - Dumduma,
P.O.- Karmahari, P.S.- Kudhni, Prakhand- noan, District- Kaimur (Bihar)
46. Krishna Kant Rai, son of Bijendra Rai resident of Village - Deoria, P.O.-
Noan, P.S.- Noan, Prakhand- Noan, District- Kaimur (Bihar)
47. Raj Kishor Rajak, son of Dahari Rajak resident of Village - Ghanshyam
Mathiya, P.O.- Mairwa, P.S.- Mairwa, Prakhand- Mairwa, District- Siwan
(Bihar)
48. Richa Kumari, Wife of Jitendra Kumar resident of Village - Harishankar
Maniyari, P.O.-Silout, P.S.- Maniyari Saraiya, Prakhand- Kurhani, District-
Muzaffarpur (Bihar)
49. Archana Kumari, Wife of Ramji Singh resident of Village - Morsand Sabalia,
P.O.- Bishnupur Deo P.S.- Minapur, Prakhand- Minapur, District-
Muzaffarpur (Bihar)
50. Bablu Kumar son of Dinesh Prasad Yadav resident of Village - Bhawanipur,
P.O.- Bhawanipur, P.S.-Bhawanipur, Prakhand- Bhawanipur, District- Purnea
(Bihar)
51. Rupesh Kumar son of Sanjay Kumar Mandal resident of village - Singhiyan
Sundar, P.O.- Durgapur, P.S.- Bhawanipur, Prakhand- Bhawanipur, District-
PUrnea (Bihar)
52. Chandan Kumar son of Dev Narayan Sah resident of Village - Bhawanipur
Rajdham, P.O.- Bhawanipur Rajdham, P.S.- Bhawanipur Rajdham, Prakhand-
Bhawanipur, District- Purnea (Bihar)
53. Mukesh Kumar Sah son of Dev Narayan Sah resident of Village- Bhawanipur
Rajdham, P.O.- Bhawanipur Rajdham, P.S.- Bhawanipur Rajdham, Prakhand-
Bhawanipur, District- Purnea (Bihar)
54. Aatish Kumar Singh, son of Ram Kumar Singh, resident of Village -
Bhawanipur Rajdham, P.O.- Bhawanipur Rajdham, P.S.- Bhawanipur
Rajdham, Prakhand- Bhawanipur, District- Purnea (Bihar)
55. Dilip Kumar son of Shiv Shankar Singh resident of Village - Barewan, P.O.-
Mauwar, P.S.- Sheosagar, Prakhand- Sheosagar, District-Rohtas (Bihar)
56. Ranjay Kumar son of si Dharamnath Singh resident of Village - Narma, P.O.-
Mohiuddinpur, P.S.- Fathua, Prakhand- Fathua, District- Patna (Bihar)
57. Yatan Kumar son of Ramotar Prasad resident of Village - Alinagar P.O.-
Alinagar, P.S.- Paijuna, Prakhand- Ghoshwari, District - Patna (Bihar)
58. Sanjit Kumar son of Sri Rajendra Sharma resident of Village - Munjhar, P.O.-
Munjhar, P.S.- Hanspura, Prakhand- Haspura, District- Aurangabad (Bihar)
59. Gangeshwar Kumar Mishra son of Sri Narendra Mishra resident of Village -
Mahuar, P.O.- Haspura, P.S.- Hanspura, Prakhand- Haspura, District-
Aurangabad (Bihar)
60. Suresh Kumar son of Mahesh Ram resident of Village - Patedhi Belsar, P.O.-
Patedhi Belsar, P.S. - Pathedi Belsara, Prakhand- Patedhi Belsar, District-
Vaishali (Bihar)
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 55
61. Jitendra Kumar son of Bihari Lal Singh resident of Village - Patedhi Belsar,
P.O.- Patedhi Belsar, P.S. - Pathedi Belsara, Prakhand- Patedhi Belsar,
District- Vaishali (Bihar)
62. Haidar Ali, son of Wakil Mian resident of Village- Dewalakha Bhithi, P.O.-
Bhithi Sahabuddin, P.S.-Baniyapur, Prakhand- Baniyapur, District- Saran
(Bihar)
63. Satyendra Kumar Singh, son of Rajendra Prasad Singh resident of Village -
Konar Chatty, P.O.- Konar Chatty, P.S.- Wazirganj, District- Gaya (Bihar)
64. Ranjeet Kumar, son of Surendra Sharma resident of Village - Rudai, P.O.-
Bhangosa Makhdumpur, P.S.- Wazirganj, Prakhand- Wazirganj, District-
Gaya (Bihar)
65. Shekhar Kumar, son of Anil Singh, resident of Village - Lohjara, P.O.-
Manjhouli, P.S.- Wazirganj, Prakhand - Wazirganj, District- Gaya (Bihar)
66. Md. Jahangir Khan son of Md. Israil Khan resident of Village Kenar
Phatehpur, P.O.-Kenar, P.S.- Wazirganj, Prakhand- Wazirganj, District- Gaya
(Bihar)
67. Amit Kumar Thakur son of Pundeo Thakur resident of Village- Basbaria parau
Tola, P.O.- Mathiya, P.S. - Lairiya, Prakhand- Lauriya, District- West
Champaran (Bihar)
68. Deepak Kumar son of Akhilanand Thakur resident of Village- Lairiya, P.O.-
Lauriya, P.S. Lauriya, Prakhand- Lauriya, District- West Champaran (Bihar)
69. Mukesh Kumar son of Prabhu Prasad resident of Village- Lairiya, P.O.-
Lauriya, P.S. Lauriya, Prakhand- Lauriya, District- West Champaran (Bihar)
70. Sujeet Kumar, Son of Sunil Thakur resident of Village - Belwa, P.O.-
Lauriya, P.S.- Lairiya, Prakhand- Lauriya, District- West Champaran
71. Priyanka Kumari daughter of Ashok Prasad resident of Village - Lauriya,
P.O.- Lauriya, P.S. - Lairiya, Prakhand - Lauriya, District - West Champaran
(Bihar).
72. Ruksana Khatun, daughter of Shamsul Haq, resident of Village - Parantola
Baswariya, P.O. - Lauriya, P.S. - Lauriya, Prakhand - Lauriya, District - West
Champaran (Bihar).
73. Vikash Kumar Sharma, son of Vishnudev Sharma, resident of Village -
Shikarpur, P.O. - Mahamdia, P.S. - Kasba, Prakhand - Kasba, District - Purnea
(Bihar).
74. Rupesh Kumar son of Basudev Bishwas, resident of Village - Basantpur,
P.O.- Mahamdia, P.S. - Kasba, Prakhand - Kasba, District - Purnea (Bihar).
75. Abha Kumari, daughter of Bindeshwar Kumar, resident of Village - Itha,
P.O.- Itha, P.S. - Muraul, Prakhand - Muraul, District - Muzaffarpur (Bihar).
76. Amarjit Kumar son of Braj Kishore, resident of Village - Basantpur Bakhri,
P.O. - Basantpur Bakhri, Via - T.C.A. Dholi, P.S. - Dholi, Prakhand- Muraul,
District - Muzaffarpur (Bihar)
77. Ashish Kumar son of Ram Balak Chaudhary, resident of Village- Muraul,
P.O. - Muraul, P.S. - Muraul, Prakhand - Muraul, District - Muzaffarpur
(Bihar).
78. Dileep Kumar son of Ram Vinod Poddar, resident of Village - Muraul, P.O. -
Muraul, P.S. - Muraul, Prakhand - Muraul, District - Muzaffarpur (Bihar).
79. Prabhakar Bihari son of Nand Kishore Prasad Yadav, resident of Village-
Chintamanpur, P.O. - Kataha, P.S. - Mehasi, Prakhand - Mehasi, District - East
Champaran (Bihar).
80. Ravi Shankar Kishore son of Kishori Prasad, resident of Village - Satrajja
Bagh, P.O. - Karai Parsurai, P.S.- Karai Parsurai, Prakhand -Karai Parsurai,
District- Nalanda (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 56
81. Rupesh Kumar, son of Ram Padarth Singh, resident of Village - Ram Nagar,
P.O. - Dholi, P.S. - Sakra, Prakhand - Sakra, District- Muzaffarpur (Bihar).
82. Prem Kumari, son of Sri Ram Prakash Thakur, resident of Village - Bharthpur,
P.O.- Saraiya, P.S. - Sakra, Prakhand - Sakra, District - Muzaffarpur (Bihar).
83. Chandradip Kumar Sharma, son of Rajendra Sharma, resident of Village-
Ganj Gaurihar, P.O. - Bariyarpur, P.S. - Sakra, Prakhand - Sakra, District-
Muzaffarpur (Bihar).
84. Sunil Kumar son of Vidhyalal Ray, resident of Village - Bariyarpur, P.O. -
Bariyarpur, P.S. - Sakra, Prakhand - Sakra, District - Muzaffarpur (Bihar).
85. Arvind Prasad Singh son of Jagdish Prasad Singh, resident of Village-
Gaurihar Man, P.O. - Gaurihar Kali Nagari, P.S. - Sakra, Prakhand - Sakra,
District - Muzaffarpur (Bihar).
86. Chulbul Kumari, daughter of Nitesh Kumar Nicky, resident of Village -
Gaurihar Man, P.O. - Gaurihar Kali Nagari, P.S. - Sakra, Prakhand - Sakra,
District - Muzaffarpur (Bihar).
87. Priyanka Kumari, daughter of Arvind Prasad Singh, .resident of Village -
Gaurihar Man, P.O. - Gaurihar Kali Nagari, P.S. - Sakra, Prakhand - Sakra,
District - Muzaffarpur (Bihar)
88. Dharmendra Kumar Sharma, son of Dharmnath Sharma, resident of Village -
Shamspur, P.O.- M. Kauri, P.S. - Dariyapur, Prakhand - Dariyapur, District -
Saran (Bihar)
89. Niwas Kumar Singh son of Braj Mohan Singh,. resident of Village - Ghurahu
Kotiyam, P.O. - Dighwara, P.S. - Dariyapur, Prakhand - Dariyapur, District -
Saran (Bihar)
90. Nanhak Kumar son of Dwarika Prajapati. resident of Village - Awakhara,
P.O.- Chainpur, P.S. - Chainpur, Prakhand - Chainpur, District - Kaimur
(Bihar)
91. Suryamani Kumar, son of Sri Maheshwari Prasad, resident of Village-
Ghoshwari, P.O. - Ghoshwari, P.S. - Ghoshwari, Prakhand - Ghoshwari,
District - Patna (Bihar).
92. Dharmendra Kumar, son of Late Ram Sudin Tanti, resident of Village- Gosain
Gaon, P.O. - Dhanakdobh, P.S.- Ghoshwari, Prakhand - Ghoshwari, District -
Patna (Bihar).
93. Anuj Kumar, son of Paras Mahto, resident of Village- Gosain Gaon, P.O.-
Dhanakdobh, P.S.- Ghoshwari, Prakhand- Ghoshwari, District -Patna (Bihar).
94. Nitu Kumari, daughter of Late Suresh Yadav, resident of Village- Gosain
Gaon, P.O.- Dhanakdobh, P.S. - Ghoshwari, Prakhand- Ghoshwari, District-
Patna (Bihar)
95. Sanjay Kumar son of Paras Mahto, resident of Village - Gosain Gaon, P.O.-
Dhanakdobh, P.S.- Ghoshwari, Prakhand - Ghoshwari, District - Patna (Bihar).
96. Suresh Ram son of Ramdeo Ram, resident of Village- Vishnupur Chaturbhuj
Ward No.17, P.O.- Begusarai, P.S. - Begusarai, Prakhand - Begusarai,
District- Begusarai (Bihar).
97. Naresh Kumar Das, son of Ramdeo Ram, resident of Village -Vishnupur
Chaturbhuj Ward No.17, P.O. - Begusarai, P.S.- Begusarai, Prakhand-
Begusarai, District - Begusarai (Bihar)
98. Anand Kumar, son of Banarsi Sah, resident of Village - Begusarai, P.O.-
Begusarai, P.S.- Begusarai, Prakhand - Balia, District - Begusarai (Bihar)
99. Ritesh Kumar Mishra, son of Baidyanath Mishra, resident of Village - Masarh,
P.O. - Masarh, P.S. - Udwantnagar, Prakhand - Udwantnagar, District-
Bhojpur (Bihar).
100. Ramu Yadav son of Raj Balam Yadav, resident of Village - Khajuata, P.O. -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 57
Deoria, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur
(Bihar).
101. Kanchan Kumar Nirala son of Janki Pandit, resident of Village - Dakshin
Ekauna, P.O. -Dakshin Ekauna, P.S. - Udwantnagar, Prakhand - Udwantnagar,
District- Bhojpur (Bihar).
102. Kameendra Kumar son of Ramesh Yadav, resident of Village - Dakshin
Ekauna, P.O.- Dakshin Ekauna, P.S.- Udwantnagar, Prakhand- Udwantnagar,
District - Bhojpur (Bihar).
103. Sudhir Kumar, son of Chandeshwar Prasad, resident of Village- Dakshin
Ekauna, P.O.- Dakshin Ekauna, P.S. - Udwantnagar, Prakhand - Udwantnagar,
District - Bhojpur (Bihar)
104. Ravindra Kumar son of Manindra Lal, resident of Village - East Nawada,
P.O.- Ara, P.S. - Ara, Prakhand - Ara, District - Bhojpur (Bihar)
105. Pankaj Kumar Singh son of Ram Pyare Singh, resident of Village -Chhota
Sasaram, P.O. -Chhoti Sasaram, P.S. - Udwantnagar, Prakhand- Udwantnagar,
District - Bhojpur (Bihar).
106. Ravi Ranjan Kumar Singh, son of Jitendra Singh, resident of Village-
Muhammadpur, P.O.- Karisath, P.S. - Udwantnagar, Prakhand - Udwantnagar,
District - Bhojpur (Bihar).
107. Amitabh Ahmad son of Abdul Rajjak, resident of Village - Chaurai, P.O. -
Bhelai, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur
(Bihar).
108. Sudhanshu Kumar Pandey son of Deo Nath Pandey, resident of Village-
Kasap, P.O. - Kasap, P.S. - Udwantnagar, Prakhand - Udwantnagar, District -
Bhojpur (Bihar).
109. Lav Kumar son of Bhagwan Ram, resident of Village - Kasap, P.O. - Kasap,
P.S. - Udwantnagar, Prakhand - Udwantnagar, District- Bhojpur (Bihar).
110. Mukesh Kumar son of Surendra Singh, resident of Village - Raghupur, P.O. -
Sonpura, P.S. - Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur
(Bihar).
111. Shakti Kumar Chaudhary son of Shiv Kumar Chaudhary, resident of Village -
Belaur, P.O. - Belaur, P.S. - Udwantnagar, Prakhand - Udwantnagar, District -
Bhojpur (Bihar).
112. Raju Kumar son of Ash Kumar Sah, resident of Village - Morath, P.O. -
Kasap, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur
(Bihar).
113. Shiv Dayal Singh son of Sukdeo Singh, resident of Village - Diliya, P.O. -
Anaith, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur
(Bihar).
114. Rahul Kumar Chandravanshi son of Deo Kumar Chandravanshi, resident of
Village - Kasap, P.O. - Kasap, P.S. - Udwantnagar, Prakhand - Udwantnagar,
District - Bhojpur (Bihar)
115. Uttam Kumar Pandey son of Deep Nath Pandey, resident of Village - Kasap,
P.O.- Kasap, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur
(Bihar).
116. Shyambabu son of Ramadhar Singh, resident of Village - Shahpur, P.O. -
Shahpur, P.S. - Shahpur, Prakhand - Shahpur, District - Bhojpur (Bihar)
117. Bir Bahadur Kumar son of Sri Niwas Singh, resident of Village - Chaurasani,
P.O. - Chandwa, P.S. - Udwantnagar, Prakhand - Udwantnagar, District-
Bhojpur (Bihar).
118. Pankaj Kumar Singh son of Mukhdeo Singh, resident of Village-
Muhammadpur, P.O.- Karisath, P.S. - Udwantnagar, Prakhand - Udwantnagar,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 58
District - Bhojpur (Bihar)
119. Dinesh Kumar Gupta son of Ramjit Prasad, resident of Village - Dariyapur,
P.O. - Anaith, P.S. - Udwantnagar, Prakhand - Udwantnagar, District -
Bhojpur (Bihar).
120. Dhananjay Kumar son of Shobhnath Singh, resident of Village - Dariyapur,
P.O. Anaith, P.S. - Udwantnagar, Prakhand - Udwantnagar, District - Bhojpur
(Bihar).
121. Phulchand Ram son of Dudhnath Ram resident of village - Chaurai, P.O.-
Bhelai, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (Bihar)
122. Rajeev Ranjan Kumar son of Suresh Prasad resident of Village - Kalyanpur,
P.O.- Bhelai, P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur
(Bihar)
123. Baliraj Kumar Son of Chhathu Ram resident of village- Kasab, P.O.-Kasab,
P.S.- Udwantnagar, Prakhand- Udwantnagar, District- Bhojpur (BIhar)
124. Santosh Kumar Chaubey son of Shambhu Nath Chaubey resident of village-
Kasab, P.O.-Kasab, P.S.- Udwantnagar, Prakhand- Udwantnagar, District-
Bhojpur (BIhar)
125. Kanchan Mala son of Late Mahendra Prasad Singh resident of Village-
Sondiha, P.O.- Pasraha, P.S.- Gogari, Prakhand- Gogari, District- Khagaria
(Bihar)
126. Suryabhushan Singh, son of Ram Bahadur Singh resident of Village-Sondiha,
P.O.- Pasraha, P.S.- Gogari, Prakhand- Gogari, District- Khagaria (Bihar)
127. Arjun Kumar Son of Ram Bahadur Prasad Singh resident of Village-Sondiha,
P.O.- Pasraha, P.S.- Gogari, Prakhand- Gogari, District- Khagaria (Bihar)
128. Arjun Kumar, Son of Biro Sah resident of Village - Jogia, P.O.-Haripur, P.S.-
Alauli, Prakhand- Alauli, District- Khagaria (Bihar)
129. Bibhash Kumar son of Baleshwar Sah resident of Village - Jogia, P.O.-
Haripur, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar)
130. Veena Kumari, daughter of Biro Sahu resident of Village - Jogia, P.O.-
Haripur, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar)
131. Gajendra Kumar son of Sharad Chandra Prasad resident of Village -Bathnaha
P.O.- Raun, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar)
132. Sanjeev Kumar Singh son of Ram Kripal Singh resident of Village-Alauli,
P.O.- Alauli, P.S.- ALauli, Prakhand - Khaaria, District- Khagaria (Bihar)
133. Ram Pravesh Kumar son of Jagdish Prasad Singh resident of Village - Amba,
P.O.- Amba, P.S.-Alauli, Prakhand- Alauli District- Khagaria (Bihar)
134. Mukesh Kumar Singh son of Sri Birendra Narayan Singh resident of Village -
Gulab Nagar, Sanhauli Ward No. 2, P.O.- Sanhauli, P.S.- Khagaria, Prakhand-
Khagaria, Distri- Khagaria(Bihar)
135. Pramod Kumar son of Bindeshwari Thakur resident of Village- Awas Board,
P.O.- Koshi College, P.S.- Khagaria, Muffassil-Prakhand- Khagaria, District-
Khagaria (Bihar)
136. Nirmala Kumari wife of Mohan Prasad resident of Village -Belchi, P.O.-
Belchi, P.S.- Belchi Prakhand- Belchi, District- Patna (Bihar)
137. Deepak Kumar son of Bhagwan Prasad resident of Village - Mangrailla, P.O.-
Baniyapur, P.S.-Baniyapur, Prakhand- Baniyapur, District- Saran (Bihar)
138. Onkar Rajratnam son of Sudama Sharma resident of Village-Kumhau, P.O.-
Morsarai, P.S.- Sheosagar, Prakhand- Sheosagar, District-Rohtas (Bihar)
139. Santosh Kumar son of Uma Shankar Singh resident of Village - Sondihra,
Mauni Paharpur,P.O.- Mauni Paharpur, P.S.- Sheosagar, Prakhand- Sheosagar,
District- Rohtas (Bihar)
140. Kusum Kumari, daughter of Ram Dulare Ram, resident of Village - Koini
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 59
Barawana, P.O.-Chainpur P.S.- Chainpur, Prakhand- Chainpur, District-
Kaimur (Bihar)
141. Arvind Kumar Prakhand son of Musafir Ram resident of Village - Pandeypur,
P.O.- Kudra P.S.- Kudra, Prakhand- Sheosagar, District- Rohtas (Bihar)
142. Kaushal Kishore Singh son of Mahendra Singh resident of village-Basuli Tole
Ramchandra P.O.- Basuli, P.S.- Kurhani, Prakhand- Kurhani, District-
Muzaffarpur (Bihar)
143. Vimal Kumari, daughter of Sambhu Narayan, resident of Village - Madapur,
P.O.- Ladura Pakri, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur
(Bihar)
144. Lalbabu Ray son of Bateshwar Ray, resident of Village-Fakuli, P.O.- Goraul.
P.S. - Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar)
145. Deepak kumar son of Sheelanath Jha resident of Village-Rajila, P.O.- Rajila,
P.S.-Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar)
146. Saroj Kumar son of Suresh Ray resident of Village-Mankauli, P.O.- Kurhani,
P.S.-Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar)
147. Vidya Shankar son of Krishnadeo Prasad Yadav resident of Village-
Madanpur, P.O.- Ladura Pakri, P.S.- Kurhani, Prakhand- Kurhani, District-
Muzaffarpur (Bihar)
148. Ritesh Kumar son of Suresh Jha resident of Village- Agamgar, P.O.-
Purushottampur, P.S.- Maniyari, Prakhand- Kurhani, District- Muzaffarpur
(Bihar)
149. Ratnesh Kumar son of Sitaram Thakur resident of Village-Madhaul, P.O.-
Susta Madhopur, Via- Ramna, P.S.- Kurhani, Prakhand- Kurhani, District-
Muzaffarpur (Bihar)
150. Ranjeet Kumar son of Jairam Bhakat resident of Village-Kerma. P.O. - Kerma,
P.S.- Kurhani,Prakhand- Kurhani, District- Muzaffarpur (Bihar)
151. Manoj Kumar son of Radhe Vishwakarma resident of Village-Fathua, P.O.-
Fathua Nagar Panchayat, P.S.- Fathua, Prakhand- Khushrupur, P.S.- Fathua,
Prakhand - Khushrupur, District- Patna (Bihar)
152. Sanjay Kumar son of Suawan Roy resident of Village-Fathua, P.O.- Fathua
Nagar Panchayat, P.S.- Fathua, Prakhand- Khushrupur, District- Patna (Bihar)
153. Binay Kumar son of Janardan Prasad resident of Village-Khiridharpur, P.O.-
Fathua, P.S.- Fathua, Prakhand- Khushrupur, District- Patna (Bihar)
154. Sunil Kumar son of Bhupendra Kumar Chaudhary resident of Village-
Adilpur, P.O.-Fathua, P.S.- Fathua, Prakhand- Khushrupur, District- Patna
(Bihar)
155. Satish Kumar son of Ranjeet Singh resident of Village- Nuruddinpur, P.O.-
Fathua, P.S.- Fathua, Prakhand- Khushrupur, District- Patna (Bihar)
156. Rajesh Kumar son of Bashistha Prasad Singh resident of Village- Fathua,
P.O.-Fathua Nagar Panchayat P.S.- Fathua, Prakhand- Khushrupur, District-
Patna (Bihar)
157. Shiv Mahadeo Choudhary son of Ram Chandra Choudhary resident of
Village-Fathua, P.O.- Fathua Nagar Panchayat, P.S.- Fathua, Prakhand-
Khushrupur, District- Patna (Bihar)
158. Kumar Sheshmani son of Late Krishnadeo Pandey resident of Village-Kuan
Bazar, P.O.-Khushrupur, P.S.-Khushrupur, Prakhand- Khushrupur, District-
Patna (Bihar)
159. Shankar Kumar son of Suresh Chaudhary resident of Village-Muski, P.O.-
Fathua, P.S.- Khushrupur, Prakhand- Khushrupur, District- Patna (Bihar)
160. Sanjeev Kumar son of Jagdish Ram resident of Village-Muski, P.O.- Fathua,
P.S.- Khushrupur, Prakhand- Khushrupur, District- Patna (Bihar)
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 60
161. Manoj Kumar son of Ram Prit Prasad resident of Village-Khushrupur, P.O.-
Khushrupur Nagar Panchayat, P.S.- Khushrupur, Prakhand- Khushrupur,
District- Patna (Bihar)(
162. Pramod Prasad son of Kameshwar Prasad resident of Village-Piprapati, P.O.-
Piprapati, P.s.-Baniyapur, Prakhand - Baniyapur, District- Saran (Bihar)
163. Vijendra Sharma son of Pashupati Nath Sharma resident of Village-Berua,
P.O.-Berua, P.S.-Baniyapur, Prakhand- Baniyapur, District- Saran (Bihar)
164. Kumari Priyanka daughter of Late Kailsh Pati Ojha, resident of village -
Sahajitpur, Prakhand- Baniyapur, District- Saran (Bihar)
165. Gyan Prakash son of Parmanand Pandey resident of Village-Bichi Malahi,
P.O.-Barh, P.S.- Barh, Prakhand- Barh, District- Patna (Bihar)
166. Prabhat Kumar son of Balram Prasad resident of Village-Ward No 15 Mo.
Gosaimath Umanath, P.O.- Rahimpur Rupas, P.S.-Rupas, Prakhand- Barh,
District- Patna (Bihar)
167. Ritesh Kumar son of Prabhunath Singh resident of Village-Bhagwanpur, P.O.-
Sutihar, P.S.-Derni, Prakhand- Dariyapur, District- Saran (Bihar)
168. Arun Kumar Sah son of Late Jagdish Prasad Sah, resident of Village-
Dhamdaha (North), P.O. - Dhamdaha, P.S. - Dhamdaha, Prakhand -
Dhamdaha, District - Purnea (Bihar).
169. Subhankar Jha son of Birendra Jha, resident of Village - Dhamdaha (Middle),
P.O. - Dhamdaha, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea
(Bihar).
170. Vijay Kumar Sharma son of Basudev Sharma, resident of Village - Dhamdaha
(North), P.O. - Dhamdaha, P.S. - Dhamdaha, Prakhand - Dhamdaha, District -
Purnea (Bihar).
171. Prabhakar Thakur, son of Late Anandi Thakur, resident of Village- Dhamdaha
(South), P.O. - Dhamdaha, P.S. - Dhamdaha, Prakhand - Dhamdaha, District -
Purnea (Bihar)
172. Satyam Kumar Roy, son of Ram Sogarath Roy, resident of Village- Dhamdaha
Nehru Chowk, Ward No.12, P.O.- Dhamdaha, P.S. - Dhamdaha, Prakhand -
Dhamdaha, District - Purnea (Bihar).
173. Hari Shankar Prasad son of Shyam Bihari Mandal, resident of Village -
Dhamdaha (South), P.O. - Dhamdaha, P.S. - Dhamdaha, Prakhand -
Dhamdaha, District - Purnea (Bihar).
174. Visekha Kumari wife of Bhuwneshwar Sharma, resident of Village- Madrouni
Tola, P.O. - Banshi Purandaha, P.S. - Dhamdaha, Prakhand - Dhamdaha,
District - Purnea (Bihar)
175. Bhuwneshwar Sharma, son of Chandra Kishore Sharma, resident of Village -
Madrouni Tola, P.O. - Banshi Purandaha, P.S. - Dhamdaha, Prakhand -
Dhamdaha, District - Purnea (Bihar)
176. Vishu Kumar Ramani son of Arun Ramani, resident of Village - Baghmara
Satmi, P.O.- Banshi Purandaha, P.S. - Dhamdaha, Prakhand - Dhamdaha,
District - Purnea (Bihar)
177. Asif Iqbal son of Hafiz Abidali, resident of Village - Rangpura, P.O. -
Rangpura P.S. - Mirganj, Prakhand - Dhamdaha, District - Purnea (Bihar).
178. Naresh Kumar son of Darogi Yadav, resident of Village - Damgara, P.O. -
Damgara, Via - Banmankhi, P.S. - Dhamdaha, Prakhand - Dhamdaha, District-
Purnea (Bihar)
179. Mukesh Kumar Sharma son of Guleshwar Sharma, resident of Village -
Dhamdaya Thakurbari Tola, P.O.- Dhamdaha, P.S. - Dhamdaha, Prakhand -
Dhamdaha, District - Purnea (Bihar).
180. Ajay Shankar Choudhary son of Binod Narayan Choudhary, resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 61
Village - Dhamdaha (Middle), P.O. - Dhamdaha, P.S. - Dhamdaha, Prakhand -
Dhamdaha, District - Purnea (Bihar).
181. Binod Kumar Karak son of Basudev Karak, resident of Village - Andi Tola,
P.O. - Dhamdaha, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea
(Bihar).
182. Lalu Thakur son of Janardan Thakur, resident of Village - Sindaha, P.O. -
Kukroun No.2, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea
(Bihar).
183. Md. Azad Ali son of Md. Uma Ali, resident of Village - Amari Kukron, P.O.-
Amari Kukron, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea
(Bihar).
184. Vedanand Prasad son of Rajandra Prasad Sah, resident of Village - Amari
Kukron, P.O. - Amari Kukron, P.S. - Dhamdaha, Prakhand - Dhamdaha,
District - Purnea (Bihar).
185. Sanjeev Kumar Ranjan son of Rghaw Prasad Sah, resident of Village -
Pirankar, P.O. - Sondeep, Via- Baniyapur Rajdham, P.S. - Dhamdaha,
Prakhand - Dhamdaha, District - Purnea (Bihar).
186. Santosh Kumar son of Amod Pathak, resident of Village - Bishanpur Dodi,
P.O. - Bishanpur Dodi, P.S. - Dhamdaha, Prakhand - Dhamdaha, District -
Purnea (Bihar).
187. Ravi Shankar Kumar son of Amod Pahak, resident of Village - Bishanpur
Dodi, P.O. - Bishanpur Dodi, P.S. - Dhamdaha, Prakhand - Dhamdaha,
District - Purnea (Bihar).
188. Md. Aslam Parwez son of Md. Ishaque Ansari, resident of Village - Amari
Kukron, P.O. - Amari Kukron, P.S. - Dhamdaha, Prakhand - Dhamdaha,
District - Purnea (Bihar)
189. Manoj Kumar Das son of Patthai Das, resident of Village - Madrouni Tola,
P.O. - Banshi Purandaha, P.S. - Dhamdaha, Prakhand - Dhamdaha, District -
Purnea (Bihar).
190. Santosh Kumar Ram, son of Ghutara Ram, resident of Village - Kakarbandha,
P.O. - Banshi Purandaha, P.S. - Dhamdaha, Prakhand - Dhamdaha, District -
Purnea (Bihar)
191. Ram Kishun Das son of Late Rupan Das, resident of Village - Banshi
Purandaha (Gulelia), P.O. - Banshi Purandaha (Gulelia), P.S. - Dhamdaha,
Prakhand - Dhamdaha, District - Purnea (Bihar).
192. Surendra Kumar, son of Late Ram Prasad Sah, resident of Village - Dhamdaha
North (Sri Krishna Nagar), P.O. - Dhamdaha, P.S. - Dhamdaha, Prakhand -
Dhamdaha, District - Purnea (Bihar)
193. Birendra Kumar Singh, son of Sri Raj Kishore Singh, resident of Village -
Dhamdaha (Middle), P.O. - Dhamdaha, P.S. - Dhamdaha, Prakhand -
Dhamdaha, District - Purnea (Bihar).
194. Sunil Kumar Bhat, son of Tarni Prasad Bhagat, resident of Village- Rangpura,
P.O. - Rangpura, P.S. - Mirganj, Prakhand - Dhamdaha, District - Purnea
(Bihar)
195. Laiqur Rahman son of Sk. Yaquenul Haque, resident of Village - Rangpura,
P.O. - Rangpura, P.S. - Mirganj, Prakhand - Dhamdaha, District - Purnea
(Bihar)
196. Ashish Kumar Choudhary son of Manoj Prasad Choudhary, resident of
Village- Champawati, P.O.- Champawati, P.S. - Sarsi, Prakhand - Dhamdaha,
District - Purnea (Bihar).
197. Ram Shankar Thakur, son of Anirudh Thakur, resident of Village - Parasmani,
P.O. - Parasmani, P.S. - Sarsi, Prakhand - Dhamdaha, District - Purnea (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 62
198. Anuj Kumar son of Ashok Kumar Jha, resident of Village - Parasmani, P.O. -
Parasmani, P.S. - Sarsi, Prakhand - Dhamdaha, District - Purnea (Bihar).
199. Praveen Kumar, son of Shree Anirudh Thakur, resident of Village - Parasmani,
P.O.- Parasmani, P.S - Sarsi, Prakhand - Dhamdaha, District- Purnea (Bihar).
200. Rajesh Kumar son of Late Prabhu Poddar, resident of Village- Maraiya, P.O.-
Pipra Latif, P.S. - Parbatta, Prakhand - Parbatta, District - Khagaria (Bihar).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna. l
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director -Cum- Office Head, Department of Planning &
Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District - Patna (Bihar).
6. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar).
7. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
8. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur (Bihar).
9. The District Statistical Officer, Begusarai, District - Begusarai (Bihar).
10. The District Statistical Officer, Khagaria, District - Khagaria (Bihar).
11. The District Statistical Officer, Siwan, District - Siwan (Bihar).
12. The District Statistical Officer, Kaimur, District - Kaimur (Bihar).
13. The District Statistical Officer, Vaishali, District - Vaishali (Bihar).
14. The District Statistical Officer, Purnea, District - Purnea (Bihar).
15. The District Statistical Officer, Aurangabad, District - Aurangabad (Bihar).
16. The District Statistical Officer, Gaya, District - Gaya (Bihar).
17. The District Statistical Officer, West Champaran, District - West Champaran
(Bihar).
18. The District Statistical Officer, Nalanda, District - Nalanda (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 11671 of 2016
===========================================================
1. Surya Narayan Singh, Son of Dhirendra Prasad Singh, residing at Naya Tola,
P.O. and P.S. - Katihar, District- Katihar.
2. Mukesh Kumar Son of Ashok Sah, residing at Tingachhia, P.O.- Tingachhia,
P.S- Katihar, District- Katihar.
3. Om Prakash Nirjhar, son of Mahesh Kumar Mahton, residing at Bharidih, P.O.
- Kalsar, P.S. - Hasanganj, District- Katihar.
4. Santosh Kumar Gupta, Son of late Satya Narayan Gupta, residing at Kumarhi,
P.O. Durgaganj, P.S. - Kadwa, District- Katihar.
5. Brindra Kumar son of Bedanand Singh, Residing at Kawatia, P.O.- Dharhan,
P.S- Pranpur, District- Katihar.
6. Yogesh Kumar Mandal, son of Tej Narayan Mandal, village- Kathghar, P.O-
Baina, P.S- Pranpur, District- Katihar.
7. Pawan Kumar, son of Ashok Prasad Singh, residing at Village- Shankarpur,
Rampara, Ward No. 25, P.O. + P.S. - Katihar, District- Katihar.
8. Mahesh Kumar Pandit, son of Satish Pandit, Village- Kathghar, Durgapur,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 63
P.O.- Baina, P.S.- Pranpur, District- Katihar.
9. Md. Sahbuddin, son of Md. Kalimuddin, Village- Harsuwa, P.O- Maina
Nagar, P.S.- Pranpur, District- Katihar.
10. Vikash Kumar Son of Upendra Prasad, Village- Chhohar P.O.- Chhohar, P.S-
Falka, District- Katihar.
11. Saajan Kumar son of Raghunath Mandal of Village - Mohamadia, P.O.-
Kalsar, P.S. Hassanganj, District- Katihar.
12. Shyam Lal Thakur, son of Upendra Thakur, Village- Zafarganj, P.O. and P.S.-
Katihar, Distt-Katihar.
13. Lalan Kumar, son of Naresh Prasad Sah, at village/Mohalla- Teja Tola, P.O. +
P.S. and District- Katihar.
14. Md. Mashrur Alam son of Imamul Hussan Choudhary at M.G. Road, General
Kitab Ghar, at + P.O. + P.S. and District- Katihar.
15. Asha Kumari, D/o Manoj Kumar Rajak, At- Amla Tola, P.O. and P.S. -
Katihar, Near Prashant Off set, District- Katihar.
16. Arvind Kumar, son of Umesh Prasad Shah at Moffarganj, Garari Tola, P.S and
P.O.- Katihar, District- Katihar.
17. Pankaj Kumar, son of Late Upendra Prasad Chaudhary At and P.O. Chhohar,
P.S.- Falka, Distt- Katihar.
18. Binod Kumar Choudhary, Son of Ajit Kumar Choudhary, At Jha Tola, P.O.-
Tingachhiya, P.S.- Katihar, District- Katihar.
19. Binay Kumar, Son of Arun Choudhary, At- Semapur, P.O.- Semapur, P.S.-
Semapur, Distt- Katihar.
20. Vikash Kumar Sah, son of Ashok Sah, At- Naya tola Katihar, P.O. + P.S.-
Katihar, District- Katihar.
21. Md. Raziuddin, son of Mansoor Alam, At- Zaferganj P.O. - Sirniea, P.S. and
Distt. - Katihar.
22. Rakesh Kumar, son of Prithwi Chand Sharma, At- Naya Tola, P.S. and
District- Katihar.
23. Abadhesh Kumar, Son of Rajendra Prasad Sah, At- Haripur, Mohamadia, P.O-
Kalsar, P.S- Hasanganj District- Katihar.
24. Subodh Kumar Singh, son of Late Chandrika Prasad Singh, At-Shapni, P.O.-
Kalsar, P.S.- Hassanganj, District- Katihar.
25. Md. Murtaza, Son of Md. Jillar Rahman, at Nawada, P.O. + P.S. - Hasanganj,
District- Katihar.
26. Md. Hasim, son of Md. Habib At Magurjan, P.O.- Kalsar, P.S.- Hasanganj,
District- Katihar.
27. Ranjeet Kumar, son of Suresh Sharma, At- Padampur, P.O. +P.S. - Hasanganj,
District- Katihar.
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary, Government of Bihar, Old
Secretariat, Patna.
2. Principal Secretary, Planning and Development Department, Government of
Bihar, Patna.
3. Director, Planning Economics and Statistics Department, Government of
Bihar, Patna.
4. Joint Director, Economics and Statistics Department, Government of Bihar,
Patna.
5. Collector, Katihar.
6. District Statistical Officer, Katihar.
7. Block Development Officers of Katihar, District- Katihar.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 64
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12294 of 2016
===========================================================
1. Santosh Kumar Jha (P D D No. 000001) son of Tej Narayan Jha resident of
Village-PO & Police Station- Madhepur, District- Madhubani
2. Ashok Kumar Ray (PDD No. 058848) son of Mishri Lal Ray resident of
Village-Thadhi, PO-Thadhi, Police Station- Ladania, District- Madhubani
3. Mukesh Kumar (PDD No.300878) son of Bishnudev Yadav resident of
Village-Dharamban, PO-Khajedih, Police Station- Ladania, District-
Madhubani
4. Shatrughna Chaudhary (PDD No.108365) Ram Ekbal Chaudhary resident of
Village-Mahua, PO-Mathia, Police Station- Ladania, District- Madhubani
5. Manish Kumar (PDD No.075180), Son of Sri Vishwanath Thakur resident of
Village-Suratganj, Ward No. 15,P.O.- Madhubani, P.S.-madhubani, District-
Madhubani
6. Ranjeet Kumar Yadavv (PDD No. 215177) son of Dukhee Yadav resident of
Village- Bhagwatipur, PO- Mathia, Police Station- Ladania, District-
Madhubani
7. Ram Vinay Yadav (PDD No.271617) son of Birbal Yadav resident of
Village-Nondarhi, PO- Sidhapkala, Police Station- Ladania, District-
Madhubani
8. Ramsebak Turi (PDD No.020474) son of Manilal Turi resident of Village-
Gighbas, PO-Khajedih, Police Station- Ladania, District- Madhubani
9. Ram Sevak Ram (PDD No. 250299) son of Yugeshwar Ram resident of
Village-Kumarkhat Tenuahi, Po- Kumarkhat, Police Station- Ladania,
District- Madhubani
10. Ram Narayan Singh (PDD NO.308613) son of Sheetal Singh resident of
Village-Parsahi, Po-Sidhap, Police Station- Ladania, District- Madhubani
11. Ram Shobhit Singh (PDD No. 133112) Son of Jagadeo Singh resident of
Village-Parsahi, Po-Sidhap, Police Station- Ladania, District- Madhubani
12. Suresh Prasad (PDD No. 239620) son of late Ram Swarup Singh Resident of
Village-Pathara,(Bhartol), PO-Patharahi, POlIce Station- Ladania, District-
Madhubani
13. Devendra Prasad Singh (PDD No. 293626) son of Sheetal Singh resident of
Village-Parsahi, Po-Sidhap, Police Station- Ladania, District- Madhubani
14. Jay Kishor Prasad (PDD No. 031563) son of Manik Prasad resident of
Village- & Mahatha, Police Station- Ladania, District- Madhubani
15. Dharmendra Paswan (PDD No.103086 Son of Ramchandra Paswan Resaident
of Village- Nondarhi, PO- Sidhapkala, Police Station Ladania, District
Madhubani.
16. Hari Narayan Sahu (PDD No.318575) so of Raj Kumar Sahu Resident of
Vilage- Godam Tol, PO Mahtha, Police station- Ladania Distrcit madhubani.
17. Amit Kumar (PDD No. 120552) son of Gauri Shankar Prasad Resident of
Village & PO- Sidhap, Police station- Ladania District Madhubani.
18. Shyam Kumar (PDD No. 112333) Son of Ram Charitra Sah Resident of
Village- Parsahi PO Sidhap, Police Station Ladania District Madhubani.
19. Matuk Lal Yadav (PDD No. 307144) Son of Jibachh Yadav Resident of
Village-Dhaniaiya PO Thadhi (Sidhap), Police Station Ladania District
Madhubani.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 65
20. Anil Kumar (PDD No. 119352 Son of Gauri Shankar Prasad Resident of
Village & PO - Sidhap, Police Station Ladania District Madhubani.
21. Amar Kant Yadav (PDD No. 027685) Son of Ram Ratan Yadav Resident of
Village & Po Garha, Police Station Ladania, District Madhubani.
22. Banarsi Devi (PDD No. 129413) Wife of Dinesh Kumar Sahu Resident of
Village- Parsahi PO Sidhap, Police Station Ladania District Madhubani.
23. Rabindra Kumar Sah (PDD No. 092236) Son of Rajendra Sah Resident of
Village- Godam tol, PO Mahatha , Police Station Ladania District
Madhubani.
24. Vijay Kumar Singh (PDD No. 037918) Son of Ram Bahadur Singh Resident
of Village- Karharba, PO Thadhi, Police Station Ladania District Madhubani.
25. Ajay Kumar Sah (PDD No. 083881) Son of Ramashish Sah Resident of
Village- Parsahi PO Sidhap, Police Station Ladania District Madhubani.
26. Mahesh Kumar (PDD No. 113464) son of late Nandlal Singh Resident of
Village- Parsahi PO Sidhap, Police Station Ladania District Madhubani.
27. Jitendra Kumar (PDD No.245936) Son of Ram Prasad yadav Resident of
Village Malin , PO Belha Malin, Police Station Khutauna, District
Madhubani.
28. Tapeshwar Yadav (PDD No. 198180) Son of Sirph Narayan Yadav Resident
of Village Madhpur, PO Karmegh, Police Station Laukaha, District
madhubani.
29. Rajeev Kumar Karak (PDD No. 190882) Son of Indrajeet Karak Resident of
Village, PO & PS Khutauna, District Madhubani.
30. Bijli Prasdad Yadav (PDD No. 202804) Son of Dhanik Lal Yadav Resident
of Village- Bauraha PO Madhopur Police Station Laukaha, District
Madhubani.
31. Jagdish Prasad (PDD No. 087908) Son of Ganga Prasad Sah Resident of
Village-Pahari Tol, PO- Brahmottar, Police Station- Laukaha, District
Madhubani
32. Shailendra Kumar @ Shailendra (PDD No. 156964) Son of Ramvilash Singh
resident of Village-Khutauna Navtoli, PO & Police Station- Khutauna,
District Madhubani
33. Dinesh Kumar Yadav (PDD No. 191005) Son of Ram Udgar Yadav Resident
of Village- Kusmar, PO-Bagha Kushmar, Police Station- Khutauna, District
Madhubani
34. Laxmi Narayan Mahto (PDD No. 207582) Son of Gajendra Prasad Mahto
Resident of Village- Bauraha, PO- Madhopur, Police Station- Laukaha,
District- Madhubani
35. Shobha Mahto (PDD No. 297184) Son of Rambriksha Mahto Resident of
Village- Bauraha, PO- Madhopur, Police Station- Laukaha, District-
Madhubani
36. Om Prakash Suman (PDD No. 223271) Son of Thakay Yadav Resident of
Village- Bisanpur, Po- Birpur Harpatti, Police Station- Laukaha, District
madhubani
37. Shambhu Kumar Yadav (PDDNo. 041637) Son of Guneshwar Prasad
Resident of Village- Kusmar, PO-Bagha Kushmar, Police Station- Khutauna,
District Madhubani
38. Ajay Kumar Singh (PDD No. 017373) son of late Parmeshwar Prasad Singh
Resident of Village-Po & Police Station Khutauna, District- Madhubani
39. Ram Chandra Prasad (PDD No.099993) Son of Ram Awtar Sahu Resident of
Village- Ekdara, Po- Bagaha Kusmar, Police Station- Khutauna, District-
Madhubani
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 66
40. Deo Chandra Kumar (PDD No. 166756) son of Kameshwar Prasad Resident
of Village & PO- Hudra, Police Station- Khutauna, District- Madhubani
41. Binod Thakur (PDDNo. 076038) Son of Ramprasad Thakur Resident of
Village- Durgipatti, PO- Hudra, Police Station- Khutauna, District-
Madhubani
42. Dharm Nath Yadav (PDD No. 269716) son of Nathuni Yadav Resident of
Village- Ghormohana, PO-Lalmani, Police Station- Laukaha, District-
Madhubani
43. Tarkeshwar Tarait (PDD No. 221363) son of Ram Sevak Tarait Resident of
Village- Parsahi, P.O.- Parsahi Sirsiya, Police Station- Khutauna, District-
Madhubani
44. Rajdhar Prasad Yadav (PDD No. 302898) son of Sattan Yadav Resident of
Village- Kusmar, PO- Bagha Kusmar, Police Station - Khutauna, District-
Madhubani
45. Ram Pukar Mandal (PDDNo. 075201) son of Sewa Lal Mandal Resident of
Village- Bagha, PO-Bagha Kusmar, Police Station- Khutauna, District-
Madhubani
46. Sudhir Kumar (PDD No.273706) son of Jagdish Bhindwar Resident of
Village-Kamalpur. Po- Hudra, Police Station- Khutauna, District- Madhubani
47. Umesh Prasad Yadav (PDD No.273328) son of Ram Sundar Yadav Resident
of Village-Kamalpur. Po- Hudra, Police Station- Khutauna, District-
Madhubani
48. Shyam Kumar Paswan (PDDNo. 249635) son of Satya Deo Paswan Resident
of Village- Burha, PO-Madhopur, Police station- Laukaha, District-
Madhubani
49. Rajan Kumar Mandal (PDD No. 048462) son of Deo Narayan Mandal
Resident of Village- Deep (West), PO-Deep POlice station- Lakhnaur,
District- Madhubani
50. Dev Narayan Yadav (PDD No. 002709) son of late Siyaram Yadav Resident
of Village- Baldhadrapur, PO- JHanJHarpur (RS), Police Station- Lakhnaur,
District- Madhubani
51. Bindeshwar Kumar Bimal (PDD No. 035049) son of Ram Lakhan Mahto
Resident of Village- Katmakhor, Po-Harbhanga, Police Lakhnaur, District-
Madhubani
52. Baidyanath Paswan (PDD No. 0618630) son of late Amar Paswan Resident
of Village- Baldhadrapur, PO- JhanJharpur (RS), Police Station- Lakhnaur,
District- Madhubani
53. Lalit Kumar (PDD No. 120966) son of Vishnudev Thakur Resident of
Village- koriya Patty, PO- Rupauli, Police Station- Lakhnaur, District-
Madhubani
54. Suresh Kumar (PDD No. 145380) Son of Vishnudev Thakur Resident of
Village- koriya Patty, PO- Rupauli, Police Station- Lakhnaur, District-
Madhubani
55. Natwar Thakur (PDD NO. 161265) son of Debu Thakur Resident of Village
& Po- Kaithiniya, Police Station - Lakhnaur, District- Madhubani
56. Satan Kumar Jha (PDD No. 156418) Son of Madhu Kant Jha Resident of
Village- & PO-Kachhua, Police Station- Lakhnaur, District- Madhubani
57. Satish Cnandra Mishra (PDD No. 047100) son of Krishna Chandra Mishra
Resident of Village- & PO-Kachhua, Police Station- Lakhnaur, District-
Madhubani
58. Alok Kumar Mishra (PDD No. 114553) son of Rajendra Mishra Resident of
Village & Po- Kaithiniya, Police Station - Lakhnaur, District- Madhubani
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 67
59. Rajeev Kumar Chaudhary (PDD No. 132599) son of Ras Dhari Chaudhary
Resident of Village- Bishnupatti, PO-Sonre, Police Station- Lakhnaur,
District Madhubani
60. Pramod Kumar Thakur (PDD No 134291) son of Raj Kumar Thakur Resident
of Village- Purani Pokhar, PO-Jhanjharpur (RS), Police Station- Lakhnaur,
District Madhubani
61. Baijoo Shankar Prasad (PDD No. 180105) son of Ramdeo Prasad Resident of
Village-Pure, PO-Ramchandra, Police Station- Lakhnaur, District -
Madhubani
62. Dilip Kumar Ray (PDD No. 008039) son of Baidyanath Ray Resident of
Village- & PO-Kachhua, Police Station- Lakhnaur, District- Madhubani
63. Prabhu Narayan (PDD No. 069252) son of Dev Narayan Resident of Village-
Mahadev Chouri, PO-Rupouli, Police Station- Lakhanur, District Madhubani
64. Arvind Kumar Thakur (PDD No. 161101) son of Bal Mukund Thakur
Resident of Village- Ankushi, PO & Police Station - Lakhnaur, District -
Madhubani
65. Satish Kumar (PDD No. 094122) son of Umesh Prasad Resident of Village &
PO Daiyakharwar, Police Station- Lakhnaur, District- Madhubani
66. Ajit Kashyap (PDD NO.004441) son of Ashok Kumar Mishra Resident of
Village & PO- Bela, Police Station-Lakhnaur, District-Madhubani
67. Dipesh Kumar Singh (PDD No.199184) son of Rameshwar Singh Resident of
Village- Parmesra, PO-Rupauli, Police Station - Lakhnaur, District-
Madhubani
68. Rajesh Paswan (PDD No 117965) son of Hari Paswan Resident of Village-
Balbhadrapur, PO-Jhanjharpur (RS), Police Station -Lakhnaur, District-
Madhubani
69. Ajay Kumar Singh (PDD No 281665) sn of Laxman Prasad Singh Resident of
Village-Pathrahi Tola, PO-Jhanjharpur (RS), Poice Station- Lakhnaur,
District Madhubani
70. Dukhan Sahu (PDD No. 160603) son of Ramchandra Sahu Resident of
Village & PO-Berma, Police Station- Lakhnaur, District- Madhubani
71. Sulekha Kumari (PDD No. 009128) wife of Dukhan Sahu Resident of Village
& PO-Berma, Police Station- Lakhnaur, District- Madhubani
72. Punam Kumari (PDD No. 260535) daughter of Ram Lakhan Mahto resident
of Village-Bakhroli, PO-Berma, POlice Station- Lakhnaur, District -
Madhubani
73. Amit Kumar Ram (PDD No. 273544) son of Shiv Lal Ram Resident of
Village & PO-Berma, Police Station- Lakhnaur, District- Madhubani
74. Pankaj Kumar (PDD No. 123734) son of Jagdev Mahto Resident of Village-
Gunakarpur, PO-Daiyakharwa, Police Station - Lakhnaur, District -
Madhubani
75. Punit Kumar Das (PDD No.073294) son of Ram Dev Lal Das resident of
Village & PO-Laupha, Police Starion-Lakhnaur, District- Madhubani
76. Bimal Kumar Singh (PDD No.148683) son of Ram Bilash Singh Resident of
Village-Gunakarpur, PO-Daiyakharwar, Police Station- Lakhnaur, District-
Madhubani
77. Sunil Kumar Jha (PDD No.221450) son of Harish CHandra Jha Resident of
Village & PO Bath, Police Station- Madhepur, District- Madhubani
78. Pradip Kumar Ray (PDD No.211681) son of Sitaram Ray Resident of
Village- PO & Police Station-Madhepur, District-Madhubani
79. Harkhu Kumar Jha (PDD No.030398) son of Surya Mohan Jha Resident of
Village- Khajuri, PO-Daldal, Police Station- Behta, District- Madhubani
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 68
80. Sat Narayan Kumar Mahto (PDD No.006917) son of Ram Khelaban Mahto
Resident of Village & PO-Hawada, Police Station- Madhepur, District-
Madhubani
81. Md. Imran (PDD No.001117) son of Md. Murtuza Hussain Resident of
Village- Nawada, PO & Police Station- Madhepur, District- Madhubani
82. Kum Kum Kumari (PDD No.253142) Daughter of Kripa Nand Jha Resident
of Village & PO-Bath, Police Station-Madhepur, District- Madhubani
83. Manoj Kumar Mahto (PDD No. 026135) son of Shyam Sundar Mahto
Resident of Village- Malpatol, PO-Fatki, Police Station Madhepur, District-
Madhubani
84. Rajesh Kumar Ram (PDD No. 156107) son of Bindeshwar Ram Resident of
Village & PO-Rahua Sangram, Police Station-Bheja, District- Madhubani
85. Guddu Kumar Ram (PDD No. 159725) son of Jeebachh ram Resident of
Village & PO-Rahua Sangram, Police Station-Bheja, District- Madhubani
86. Raj Kumar JHa (PDD No. 263799) son of Ram Vilas Jha Resident of Village-
PO & Police Station- Madhepur, District- Madhubani
87. Manoj Kumar Sah (PDD No. 050287) son of Gauri Sah Resident of Village,
PO & Police Station-Madhepur, District- Madhubani
88. Suman Saurabh (PDD No. 012810) son of Rajendra Mahto Resident of
Village- & PO-Pachahi, Police Station- Madhepur, District - Madhubani
89. Ghanshyam Prasad Singh (PDD No. 295363) Son of Anirudh Prasad Singh
Resident of Village- & PO-Pachahi, Police Station- Madhepur, District -
Madhubani
90. Chandan Kumar Singh (PDD No. 270427) son of Shivshankar Prasad Singh
Resident of Village- Kharik, PO-Rahua Sangram, Police Station-Madhepur,
District Madhubani
91. Manoj Kumar Thakur (PDD No. 081168) son of Dunilal Thakur Resident of
Village- Nawada, PO & Police Station- Madhepur, District- Madhubani
92. Mohan Kumar Thakur (PDD No. 216256) son of Dunilal Thakur Resident of
Village- Nawada, PO & Police Station- Madhepur, District- Madhubani
93. Bhagwan Kumar Mandal (PDD No. 123866) son of Ram Prasad Mandal
Resident of Village- Laximpur, PO & Police Station-Madhepur, District-
Madhubani
94. Vijay Kumar (PDD No. 294225) son of Krishna Dev Singh Resident of
Village & PO-Ramchandra, Police Station- Madhepur, District-Madhubani
95. Sunand Kumar Jha (PDD No. 215791) son of Meghanand Jha Resident of
Village & PO-Bhakhakain, Police Station-Madhepur, District-Madhubani
96. Sanjit Kumar (PDD No. 130630) son of Anand Prasad Resident of Village &
PO-Ramchandra, Police Station- Madhepur, District-Madhubani
97. Naresh Kumar Singh (PDD No. 144534) son of Ramchandra Singh Resident
of Village- & PO-Pachahi, Police Station- Madhepur, District - Madhubani
98. Sanjeev Kumar Yadav (PDD No. 169944) son of Khelawan Yadav Resident
of Village- Sripur, PO-Kalikapur, Police Station- Madhepur, District-
Madhubani
99. Ashish Kumar (PDD No. 229963) son of Jamoon Mandal Resident of
Village, PO & Police Station-Madhepur, District- Madhubani
100. Ramchandra Sahu (PDD No. 000628) son of Dukhi Sahu, Resident of Village
& PO- Rahua Sangram, Police Station-Bheja, District- Madhubani
101. Dinesh Kumar Prasad (PDD No. 010312) son of Yogendra Mahto, Resident
of Village- Khajura, PO-Banki, Police Station-Madhepura, District-
Madhubani
102. Mahesh Kumar Prasad (PDD No. 001173) son of Yogendra Mahto Resident
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 69
of Village- Khajura, PO-Banki, Police Station-Madhepura, District-
Madhubani
103. Manoj Kumar (PDD No. 221554) son of Deenbandhu resident of Village &
PO- Bhagta, Police Station-Bheja, District- Madhubani
104. Md. Sohel Ahmad (PDD No. 200149) son of Abdul Gaffer Resident of
Village, PO & Police Station-Madhepur, District- Madhubani
105. Shiv Narayan Kumar (PDD No. 083489) son of Suresh Sunar Raut Resident
of Village- Malpatol, Fatki, PO & Police Station Madhepur, District-
Madhubani
106. Md. Jahir Akhtar (PDD No. 086770) son of Md. Nasim Akhtar Resident of
Village- & PO-Pachahi, Police Station- Madhepur, District - Madhubani
107. Sushil Kumar Roy (PDD No. 080429) son of Shiv Shankar Roy Resident of
Village- Karhara, PO-Chunni, Police Station- Bheja, District- Madhubani
108. Indra Kumar Roy (PDD No. 316614) son of Shiv Shankar Roy Resident of
Village- Karhara, PO-Chunni, Police Station- Bheja, District- Madhubani
109. Santosh Kumar Mahto (PDD No. 052901) son of Dukhan Mahto resident of
Mohalla- Kadirabad, Sabji Mandi Naka-2, PO-Lalbagh, Police Station-
LNMU, District- Darbhanga
110. Pramod Kumar Safi (PDD No. 212477) son of Mahendra Safi resident of
Village-Khajura, PO-Banki, POlice Station-Madhepur, District- Madhubani
111. Jay Prakash (PDD No. 233368) son of Surya Narayan Ray Resident of
Village- Khapura, PO-Banki, POlice Station-Madhepur, District-Madhubani
112. Gopal Prasad Nirala (PDD No. 189182) son of Late Ram Datt Prasad Nirala
Resident of Village & PO-Sundar Virajit, Police Station-Madhepur, District-
Madhubani
113. Sunil Kumar Poddar (PDD No. 232004) son of Baidyanath Poddar resident of
Village, PO & Police Station-Bheja, District-Madhubani
114. Md. Zubair Alam (PDD No. 154938) son of Md. Israil resident of Village &
PO-Bhakharain, Police Station-Madhepur, District- Madhubani
115. Suman Pratihast (PDD No. 256921) son of Tej Narayan Pratihast Resident of
Village & PO-Banki, Police Station-Madhepur, District- Madhubani
116. Sunil Kumar (PDD No. 294631) son of Sri Triveni Roy resident of Village-
Jitwariya, Block- Kalyanpur, P.S.- Kalyanpur P.O.-Jitwariya, District-
Samastipur
117. Mukesh Kumar (PDD No. 163889) son of Sri Shiv Kumar Ram Resident of
Village- Somnaha Gudam, Block- Kalyanpur P.S.-Kalyanpur, P.O.-Somnaha
Mirzanagar, District- Samastipur
118. Rakesh Kumar (PDD No.221930) son of Sri Upendra Roy Resident of
Village & P.O.- Malinagar, Block- Kalyanpur, P.S.-Kalyanpur, District-
Samastipur
119. Bhola Kumar (PDD No.100785) Son of Sri Kishor Choudhary Resident of
Village- Rameswar Jute Mills Muktapur, Block - Kalyanpur, P.S.-Kalyanpur,
P.O. Navrang, District-Samastipur
120. Deepak Kumar (PDD No.138889) Son of Sri Chandra Bhushan Jha Resident
of Village- Pratappur, Block & P.S.-Kalyanpur, District-Samastipur.
121. Dheeraj Kumar (PDD No.130646) Son of Sri Ramashish Paswan Resident of
Village- Musepur, Block & P.S.-Kalyanpur, District-Samastipur.
122. Anjana Kumari (PDD No.025868) Wife of Sri Nitesh Kumar Resident of
Village- Koyalkund, PO-Hayaghat, Block & P.S.-Kalyanpur, District-
Samastipur.
123. Nitesh Kumar (PDD No.025666) Son of Late Thakur Prasad Singh Resident
of Village- Koyalkund, Block & P.S.-Kalyanpur, District-Samastipur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 70
124. Praveen Kumar (PDD No.095195) Son of Sri Balram Prasad Roy Resident of
Village- Tira, P.O.-Tira Jatmalpur, Block & P.S.-Kalyanpur, District-
Samastipur.
125. Deepa Kumari (PDD No.248416) Daughter of Sri Suresh Prasad Resident of
Village- Rrampur, PO-Gopalpur, Block & P.S.-Kalyanpur, District-
Samastipur.
126. Manoj Roy (PDD No.05452) Son of Sri Mishri Lal Roy Resident of Village-
Somnaha Math, Block & P.S.-Kalyanpur, District-Samastipur.
127. Ranjan Kumar (PDD No.258565) Son of Sri Suresh Thakur Resident of
Village- Gorai, P.O.-Balha Block & P.S.-Kalyanpur, District-Samastipur.
128. Raj Mohan Paswan (PDD No.189290) Son of Rit Lal Paswan Resident of
Village- Baghla, P.O.-Sormar Baghla, Block- Kalyanpur, District-
Samastipur.
129. Prabhat Kumar (PDD No.054549) Son of Sri ram Ekbal Sahani Resident of
Village- Rasalpur Baghla, P.O.-Sormar Baghla, Block- Kalyanpur, District-
Samastipur.
130. Amit Ranjan (PDD No.111568) Son of Sri Baidyanath Jha Resident of
Village- Bhagirathpur, P.O.-Jitwaria, Block- Kalyanpur, District-Samastipur.
131. Ajit Kumar Paswan (PDD No.042577) son of Sri Shatrughan Paswan
Resident of Village- Chandrapur, P.O.-Maktapur, Block-Kalyanpur, District-
Samastipur
132. Avinash Prasad (PDD No.043686) Son of Sri Nawal Kumar Singh Resident
of Village- Kushiyari , P.O.-Karua, Block- Kalyanpur, District-Samastipur.
133. Suresh Kumar Ram (PDD No.040097) Son of Sri Ramashish Ram Resident
of Village- Mali Nagar Bargama, P.O.-Mali Nagar, Block- Kalyanpur,
District-Samastipur.
134. Santosh Kumar (PDD No.046986) Son of Sri Shyam Sundar Gupta Resident
of Village- Kalyanpur, P.O.-& Block- Kalyanpur, District-Samastipur.
135. Brijendra Kumar (PDD No.047306) Son of Sri Shyam Sundar Gupta
Resident of Village- Kalyanpur, Block & P.O.- Kalyanpur, District-
Samastipur.
136. Ajay Kumar Sahni (PDD No.049813) Son of Sri Laxshman Sahni Resident of
Village & P.O.-Saidpur, Block- Kalyanpur, District-Samastipur.
137. Jagdev Paswan (PDD No.054508) Son of Bhaglu Paswan Resident of
Village- Baghala, P.O.- Sormar Baghala, Block- Kalyanpur, District-
Samastipur.
138. Ramesh Paswan (PDD No.054516) Son of Sri Bhaglu Paswan Resident of
Village- Baghala, P.O.- Sormar Baghala, Block- Kalyanpur, District-
Samastipur.
139. Bhaskar Kumar (PDD No.006362) Son of Sri Ram Binod Thakur Resident of
Village- Rajpa, P.O.-Tira Jamalpur, Block- Kalyanpur, District-Samastipur.
140. Rajeev Kumar Das (PDD No.297264) Son of Sri Mantun Das Resident of
Village- Manikauli, P.O.-Tira Jatmalpur, Block- Kalyanpur, District-
Samastipur.
141. Arjun Sharma (PDD No.249659) Son of Sri Dileep Sharma, Resident of
Village- Manikauli, P.O.-Tira Jatmalpur, Block- Kalyanpur, District-
Samastipur.
142. Md. Sanaullah (PDD No. 012427) Son of Md. Samiuddin Saheb Resident of
Village- Purushottampur, P.O.- Janardanpur, Block- Kalyanpur, District-
Samastipur.
143. Ashok Kumar (PDD No. 007284) Son of Sri Hare Krishna Sah Resident of
Village- Baluaha, P.O.- Goversitna, Block- Kalyanpur, District-Samastipur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 71
144. Rajeev Kumar Choudhary (PDD No. 076852) Son of Sri Ram Kumar
Choudhary Resident of Village- Chandauli, P.O.- Nikaspur, Block- Morwa,
District-Samastipur.
145. Asharfi Roy (PDD No. 246070) Son of Sri Sanjeev Roy Resident of Village-
Amritpur, P.O.- Songar , Block- Morwa, District-Samastipur.
146. Sonu Prasad Yadav (PDD No. 089176) Son of Sri Hari Chandra Ray
Resident of Village- Amritpur, P.O.- Nisfi Nikaspur, Block- Morwa,
District-Samastipur.
147. Avinash Kumar Choudhary (PDD No. 045824) Son of Sri Sunil Choudhary
Resident of Village- Chandauli, P.O.- Nikaspur, Block- Morwa, District-
Samastipur.
148. Randhir Kumar Jha (PDD No. 294429) Son of Sri Bhola Jha Resident of
Village- Morwai Uttri, Block- Morwa, District-Samastipur.
149. Sumesh Kumar Jha (PDD No. 224593) Son of Sri Ram Swarath Jha Resident
of Village- Laruwa, P.O.- Laruwa, Block- Morwa, District-Samastipur.
150. Kamlesh Kumar Poddar (PDD No. 191972) Son of Sri Raj Kumar Poddar
Resident of Village- Bikrampur, P.O.- Sarangpur, Block- Morwa, District-
Samastipur.
151. Amarjeet Kumar (PDD No. 192238) Son of Munshee Lal Ray Sah Resident
of Village- Bikrampur, P.O.- Sarangpur, Block- Morwa, District-Samastipur.
152. Manjay Ram (PDD No. 236642) Son of Umesh Ram Resident of Village-
Kauwa, P.O.- Jorpura, Block- Morwa, District-Samastipur.
153. Sudhakar Ram (PDD No. 094665) Son of Mishri Ram Resident of Village-
Morwa, P.O.- Sarangpur, Block- Morwa, District-Samastipur.
154. Ranjan Kumar (PDD No.059330) Son of Sri Sone Lal Rajak Resident of
Village- Indrawara, P.O.- Indrawara, Block- Morwa, District-Samastipur.
155. Sumant Ram (PDD No. 007080) Son of Sri Gango Ram Resident of Village-
Bikrampur, P.O.- Sarangpur, Block- Morwa, District-Samastipur.
156. Manish Kumar Choudhary (PDD No. 119535) Son of Sri Ramesh Choudhary
Resident of Village- Chandauli, P.O.- Nikaspur, Block- Morwa, District-
Samastipur.
157. Kundan Kumar Choudhary (PDD No.193417) Son of Sri Krishna Mohan
Choudhary Resident of Village- Chandauli, P.O.- Nikaspur, Block- Morwa,
District-Samastipur.
158. Shyam Kumar Roy (PDD No. 047890) Son of Sri Harihar Roy Resident of
Village- Banbira, P.O.- Halai, Block- Morwa, District-Samastipur.
159. Tara Mallick (PDD No. 005945) Son of Sri Chhote Lal Mallick Resident of
Village- Kumaiya, P.O.- Kumaiya, Block- Morwa, District-Samastipur.
160. Amresh Kumar Sinha (PDD No. 107003) Son of Sri Vijay Kumar Ambastha
Resident of Village- Kumaiya, P.O.- Kumaiya, Block- Morwa, District-
Samastipur.
161. Manish Kumar (PDD No. 030898) Son of Rajni Kant Choudhary Resident of
Village- Mathurapur, P.O.- Asinchak, Block & P.S.- Dalsinghsarai, District-
Samastipur.
162. Murari Kumar Singh (PDD No.216233) Son of Ajeet Prasad Singh Resident
of Village & P.O.- Darga, Block & P.S.- Dalsinghsarai, District-Samastipur.
163. Ajeet Kumar Mahto (PDD No. 001400) Son of Mino Mahto, Resident of
Village Shambhua, P.O. Block & P.S.- Dalsinghsarai, District-Samastipur.
164. Jaganu Mahto (PDD No. 080685) Son of Hare Krishna Mahto Resident of
Village- Khajautta, P.O.- Ghatho, Block & P.S.- Dalsinghsarai, District-
Samastipur.
165. Bhola Das (PDD No. 142199) Son of Kusheshwar Das Resident of Village &
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 72
P.O.- Rampur Jalalpur, Block & P.S.- Dalsinghsarai, District-Samastipur.
166. Gopal Prasad Nagwansi (PDD No. 303138) Son of Late Harihar Bhagat
Resident of Village, P.O. Block & P.S. - Dalsinghsarai, District-Samastipur.
167. Lalita Jha (PDD No. 069720) daughter of Bali Chandra Jha Resident of
Village & P.O. - Bambaiya Harlal, Block & P.S.- Dalsinghsarai, District-
Samastipur.
168. Santosh Kumar Sharma (PDD No. 030273) Son of Baidyanath Sharma
Resident of Village- Nagargram Tole-Tara, P.O.-Madhaipur, Block & P.S.-
Dalsinghsarai, District-Samastipur.
169. Sanjeev Kumar Sharma (PDD No. 063808) son of Shailendra Sharma
Resident of Village & P.O. - Madhaipur, Block & P.S.- Dalsinghsarai,
District-Samastipur.
170. Mukesh Kumar (PDD No. 263853) son of Ramswarth Mahto Resident of
Village & P.O. - Ghatho, Block & P.S.- Dalsinghsarai, District-Samastipur.
171. Punam Kumari (PDD No. 054513) Wife of Ajay Kumar Resident of Village-
Salkhanni, P.O.- Mokhtiyarpur, Block & P.S.- Dalsinghsarai, District-
Samastipur.
172. Ashok Kumar (PDD No. 054506) Resident of Village- Salkhanni, P.O. -
Mokhtiyarpur, Block & P.S. - Dalsinghsarai, District-Samastipur.
173. Md. Moenul Haque Ansari (PDD No. 004596) son of Md. Alimuddin Ansari
Resident of Village- Pandh, P.O.- Chakbahauddin, Block & P.S.-
Dalsinghsarai, District-Samastipur.
174. Vijay Kumar Mahto (PDD No. 005960) son of Dhanichan Mahto Resident of
Village- Pranpura, P.O.- Soira, Block & P.S.- Dalsinghsarai, District-
Samastipur.
175. Rajesh Paswan (PDD No.158901) son of Sonelal Paswan Resident of
Village- Loknathpur Ganj (Ward No.2), P.O, - Block & P.S. - Dalsinghsarai,
District-Samastipur.
176. Manoj Kumar Sharma (PDD No. 087076) son of Deo Narayan Sharma
Resident of Village & P.O.- Kamrawn, Block & P.S.- Dalsinghsarai,
District-Samastipur.
177. Satish Kumar (PDD No.115979) son of Ram Naresh Ray Resident of Village-
Harisankarpur, P.O.- Asinchack, Block & P.S.- Dalsinghsarai, District-
Samastipur.
178. Sangam Kumari (PDD No. 115808) Daughter of Sanjeet Kumar Resident of
Village- Harisankarpur, P.O.- Asinchack, Block & P.S.- Dalsinghsarai,
District-Samastipur.
179. Rajesh Prasad (PDD No. 153679) son of Asharfi Bhagat Resident of Village
& P.O.- Rampur-Jalalpur, Block & P.S.- Dalsinghsarai, District-Samastipur.
180. Md. Hamid Raza (PDD No. 087010) son of Md. Sayeed Resident of Village
& P.O.-Kamrawn, Block & P.S. - Dalsinghsarai, District-Samastipur.
181. Manoj Kuamr (PDD No. 130550) son of Nathuni Das Resident of Village &
P.O. - Kamrawan, Block & P.S.- Dalsinghsarai, District-Samastipur.
182. Shiv Shankar Kumar (PDD No. 060566) son of Upendra Sharma Resident of
Village & P.O. - Madhaipur, Block & P.S. - Dalsinghsarai, District-
Samastipur.
183. Kundan Kumar (PDD No. 034859) son of Ganga Narayan Jha Resident of
Village- Loknathpur, PO, Block & P.S.- Dalsinghsarai, District-Samastipur.
184. Md. Rizwan (PDD No. 123177) son of Md. Rafique Resident of Village-
Sardarganj, P.O.- Chak Nawada, Block & P.S.- Dalsinghsarai, District-
Samastipur.
185. Md. Shahid Parwez (PDD No.086964) son of Md. Sayeed Resident of Village
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 73
& P.O. - Kamrawn, Block & P.S.- Dalsinghsarai, District-Samastipur.
186. Abhay Kumar Sah (PDD No. 052920) son of Mahesh Prasad Sah Resident of
Village & P.O.- Bangraha, Block & P.S.- Dalsinghsarai, District-Samastipur.
187. Pramod Das (PDD No.082008) son of Channu Das Resident of Village-
Kewta (Kagpur), P.O.- Kewta, Block & P.S.- Dalsinghsarai, District-
Samastipur.
188. Maharana Ranjit Singh (PDD No.131466) son of Late Nageshwar Singh
Resident of Village- Malpur, PO, Block & P.S.- Dalsinghsarai, District-
Samastipur.
189. Akhilesh Paswan (PDD No.023597) son of Dinesh Paswan Resident of
Village- Pandh, P.O.- Chakbahauddin, Block & P.S.- Dalsinghsarai, District-
Samastipur.
190. Ravindra Kumar Paswan (PDD No. 145121) son of Parmeshwar Paswan
Resident of Village- Loknathpur Ganj, PO, Block & P.S.- Dalsinghsarai,
District-Samastipur.
191. Rani Kumari (PDD No. 210096) daughter of Makeshwar Prasad Resident of
Village-Jayajpathi, P.O. Block & P.S. - Dalsinghsarai, District-Samastipur.
192. Dharmendra Kumar Thakur (PDD No. 138108) son of Parmanand Tharkur
Resident of Village- Anjaul Deh, PO, Block & P.S.- Dalsinghsarai, District-
Samastipur.
193. Md. Niyaz (PDD No. 232567) son of Md. Saiful Hak, Resident of Village-
Salkhinni, P.O.- Mokhtiyarpur, Block & P.S.- Dalsinghsarai, District-
Samastipur.
194. Mohan Kumar (PDD No. 036566) son of Shivji Roy Resident of Village &
P.O. - Madhaipur, Block & P.S.- Dalsinghsarai, District-Samastipur.
195. Baidyanath Paswan (PDD No. 061686) son of Late Musay Paswan Resident
of Village- Bhagwanpur, PO, Block & P.S.- Dalsinghsarai, District-
Samastipur.
196. Ajay Kumar (PDD No. 252587) son of Vipat Mahto Resident of Village-
Salkhanni, P.O.- Mokhtiyarpur, Block & P.S.- Dalsinghsarai, District-
Samastipur.
197. Vinod Kumar (PDD No. 238154) son of Ram Sewak Ray Resident of Village
& P.O. - Keota, Block & P.S.- Dalsinghsarai, District-Samastipur.
198. Pankaj Kumar (PDD No.019370) son of Mangal Prasad Resident of Village-
Loknathpur, PO, Block & P.S.- Dalsinghsarai, District-Samastipur.
199. Surendra Kumar Singh (PDD No. 296263) son of Anand Lal Singh Resident
of Village- Malpur, PO, Block & P.S.- Dalsinghsarai, District-Samastipur.
200. Ram Kumar Choudhary (PDD No. 162113) son of Rajendra Choudhary
Resident of Village & P.O.- Dhepura, Block & P.S.- Dalsinghsarai, District-
Samastipur.
201. Sanker Kumar Mahto (PDD No.229012) son of Ram Swarth Mahto Resident
of Village & P.O.- Kamraw, Block & P.S.- Dalsinghsarai, District-
Samastipur.
202. Nitu Kumari Karn (PDD No. 255549) daughter of Subodh Kumar Resident of
Village- Bulakpur, P.O.- Kamrown, Block & P.S.- Dalsinghsarai, District-
Samastipur.
203. Subodh Kumar (PDD No. 255919) son of Ram Kishor Prasad Resident of
Village- Bulakipur, P.O.- Mokhtiyarpur, Block & P.S.- Dalsinghsarai,
District-Samastipur.
204. Deepak Kumar Thakur (PDD No.210327) son of Raj Kumar Thakur Resident
of Village- Shahpur Pagra, P.O.- Pagra, Block & P.S.- Dalsinghsarai,
District-Samastipur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 74
205. Vinay Kumar (PDD No.070188) son of Arun Ray Resident of Village + P.O.
- Bambaiya Harial, Block & P.S. - Dalsinghsarai, District-Samastipur.
206. Md. Asghar Khan (PDD No. 290372) son of Md. Mahbul Khan Resident of
Village & P.O.- Kamrawn, Block & P.S.- Dalsinghsarai, District-Samastipur.
207. Ram Udgar Pandit (PDD No.307893) son of late Jai Kishun Pandit Resident
of Village- Loknathpur, PO, Block & P.S.- Dalsinghsarai, District-
Samastipur.
208. Neelam Kumari (PDD No. 208246) daughter of Amitabh Kumar Resident of
Village- Pandh West Tola, P.O.- Chakbhadun, Block & P.S.- Dalsinghsarai,
District-Samastipur.
209. Arvind Prasad (PDD No. 161495) son of Ganpati Prasad Resident of Village-
Salkhanni, P.O.- Mokhtiyarpur, Block & P.S.- Dalsinghsarai, District-
Samastipur.
210. Mithilesh Kumar (PDD No. 214738) son of Ram Lakhan Mahto Resident of
Village- Bulakipur, P.O.- Kamrawn, Block & P.S.- Dalsinghsarai, District-
Samastipur.
211. Sadanand Paswan (PDD No.157731) son of Gurudeo Paswan Resident of
Village- Loknathpur Ganj, PO, Block & P.S.- Dalsinghsarai, District-
Samastipur.
212. Raj Kumar Mahto (PDD No. 266862) son of late Radhe Mahto Resident of
Village- Pandh (Purwi Tola), P.O.- Chakbahauddin, Block & P.S.-
Dalsinghsarai, District-Samastipur.
213. Chandeshwar Sah (PDD No. 025645) son of Jawahar Lal Sah, Resident of
Village- Raghuwarpur, P.O.- Chakhabib, Block & P.S.- Dalsinghsarai,
District-Samastipur.
214. Avinash Kumar (PDD No. 083629) son of Baldeo Thakur Resident of
Village- Babupur Salkhanni, P.O.- Mokhtiyarpur, Block & P.S.-
Dalsinghsarai, District-Samastipur.
215. Md. Kunddush (PDD No. 006316) son of Md. Abbas Resident of Village +
P.O.- Rampur Jalalpur, Block & P.S.- Dalsinghsarai, District-Samastipur.
216. Babalu Kumar (PDD No. 062332) son of Ganesh Prasad Sah Resident of
Village- Bhagwanpur Chak Sekhu (Ward No.6), PO, Block & P.S.-
Dalsinghsarai, District-Samastipur.
217. Arjun Paswan (PDD No. 052883) son of Sunder Paswan Resident of Village
& P.O. - Kewta, Block & P.S.- Dalsinghsarai, District-Samastipur.
218. Ajay Kumar Ram (PDD No. 256562) son of Ramchandra Ram Resident of
Village- Chack Shekhu, PO, Block & P.S. - Dalsinghsarai, District-
Samastipur.
219. Sunil Kumar (PDD No. 068894) son of Mangal Prasad Resident of Village-
Loknathpur Ganj, PO, Block & P.S.- Dalsinghsarai, District-Samastipur.
220. Md. Ejaz (PDD No. 260963) son of Md. Jaseem Resident of Village- Ghat
Nawada, PO, Block & P.S.- Dalsinghsarai, District-Samastipur.
221. Jagdish Ram (PDD No. 229718) son of Yogendra Ram Resident of Village &
P.O.- Pagra, Block & P.S.- Dalsinghsarai, District-Samastipur.
222. Md. Nazim Ansari (PDD No. 115577) son of Abdul Jabbar Ansari Resident
of Village- Mahnaiya, P.O.- Kamrawn, Block & P.S.- Dalsinghsarai,
District-Samastipur.
223. Nitu Kumari (PDD No. 02643) daughter of Bharat Choudhary Resident of
Village & P.O. - Dhepura, Block & P.S.- Dalsinghsarai, District-Samastipur.
224. Govind Kumar (PDD No.117791) son of Manohar Mahto Resident of Village
& P.O. - Chak Nawada, Block & P.S.- Dalsinghsarai, District-Samastipur.
225. Sunil Kumar (PDD No.131474) son of Manohar Mahto Resident of Village &
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 75
P.O. - Chak Nawada, Block & P.S.- Dalsinghsarai, District-Samastipur.
226. Shiv Kumar (PDD No. 206380) son of Sukhdev Prasad Resident of Village-
Gospur Road, PO, Block & P.S.- Dalsinghsarai, District-Samastipur.
227. Md. Intakhab Alam (PDD No. 184619) son of Md. Rustam Resident of
Village- Kamrawn Takia, P.O.- Kamrawn, Block & P.S.- Dalsinghsarai,
District-Samastipur.
228. Arimardan Kumar Jha (PDD No. 282463) son of Brajkishor Jha Resident of
Village- Shahpur, P.O.- Pagra, Block & P.S.- Dalsinghsarai, District-
Samastipur.
229. Ram Punit Mahto (PDD No.249762) son of Ram Surath Mahto Resident of
Village & P.O.- Kamrawn, Block & P.S.- Dalsinghsarai, District-Samastipur.
230. Ram Vinod Paswan (PDD No.271585) son of Ramasray Paswan Resident of
Village & P.O. - Basathiya, Block & P.S.- Dalsinghsarai, District-Samastipur.
231. Gaya Ray (PDD No. 035028) son of Dev Narayan Ray Resident of Village &
P.O.- Rampur Jalalpur, Block & P.S.- Dalsinghsarai, District-Samastipur.
232. Mahesh Kumar (PDD No.220123) son of Anandi Pandit Resident of Village-
Pandh, P.O.-Chakbahauddin, Block & P.S.-Dalsinghsarai, District-
Samastipur.
233. Pankaj Kumar Sinha (PDD No. 113450) son of late Vishwanath Prasad Sinha
Resident of Village- Pranpura, P.O-Sorya, Block & P.S.- Dalsinghsarai,
District-Samastipur.
234. Pammi Kumari (PDD No. 088497) daughter of Sanjiv Kumar Resident of
Village- Sahit, PO, Block & P.S.- Vidyapati Nagar, District-Samastipur.
235. Mukesh Kumar (PDD No. 228580) son of Virendra Thakur Resident of
Village & P.O. - Madhaipur, Block & P.S. - Dalsinghsarai, District-
Samastipur.
236. Rinku Kumari (PDD No. 303675) daughter of Umakant Roy Resident of
Village & P.O. - Dhepura, Block & P.S.- Dalsinghsarai, District-Samastipur.
237. Umashankar Roy (PDD No. 295870) son of Ganeshi Roy Resident of Village
& P.O.- Dhepura, Block & P.S.- Dalsinghsarai, District-Samastipur.
238. Shobhakant Roy (PDD No. 305810) son of Ganeshi Roy Resident of Village
& P.O. - Dhepura, Block & P.S. - Dalsinghsarai, District-Samastipur.
239. Bhole Nath Sah (PDD No. 131457) son of Rameshwar Sah Resident of
Village- Babi Nawada, P.O.- Dhepura, Block & P.S.- Dalsinghsarai, District-
Samastipur.
240. Deepak Kumar Gupta (PDD No. 148608) son of Ram Pukar Gupta Resident
of Village- Birsinghpur, PO, Block & P.S.- Kalyanpur, District-Samastipur.
241. Neelmani Kumar (PDD No. 314350) son of Upendra Ram Resident of
Village- Baghala, P.O.- Sormar Baghala, Block & P.S.- Kalyanpur, District-
Samastipur.
242. Vikash Kumar (PDD No. 238012) son of Dilip Kumar Mahto Resident of
Village- Kalyanpur, PO, & Block & P.S.- Kalyanpur, District-Samastipur.
243. Bheemraj Choudhary (PDD No. 293611) son of Ram Balak Choudhary
Resident of Village- Maniyarpur, P.O.- Muktapur, Block & P.S.- Kalyanpur,
District-Samastipur.
244. Raman Kumar (PDD No. 222292) son of Ajit Kumar Thakur Resident of
Village- Gorain, P.O.- Balha, Block & P.S.- Kalyanpur, District-Samastipur.
245. Ashwani Kumar (PDD No. 191126) son of Jawahar Roy Resident of Village-
& P.O.-Tira Jamalpur, Block & P.S. - Kalyanpur, District-Samastipur.
246. Rakesh Kumar Ram (PDD No. 164070) son of Shiv Kumar Ram Resident of
Village- Sonnaha Gudam, P.O.- Sonnaha Mirzanagar, Block & P.S.-
Kalyanpur, District-Samastipur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 76
247. Chandramani Prasad (PDD No. 126235) son of Shiv Sharan Prasad Resident
of Village & P.O. - Karua , Block & P.S.- Kalyanpur, District-Samastipur.
248. Navin Kumar (PDD No. 004097) son of Dev Narayan Prasad Resident of
Village - Chandharpur, P.O.- Muktapur, Block & P.S.- Kalyanpur, District-
Samastipur.
249. Shambhu Pal (PDD No. 107985) son of Devendra Pal Resident of Village &
P.O. - Gopalpur, Block & P.S. - Kalyanpur, District-Samastipur.
250. Amrendra Kumar (PDD No. 080877) son of Amarnath Prasad Resident of
Village- Chandharpur, P.O.- Muktapur, Block & P.S.- Kalyanpur, District-
Samastipur.
251. Prabhat Chandra Bhushan (PDD No. 131494) son of Late Ram Balak Sah
Resident of Village- Nagargama Tara, P.O.- Madhaipur, Block & P.S.-
Dalsinghsarai, District-Samastipur.
252. Neha Kumari (PDD No. 009269) Daughter of Devendra Bhagat Resident of
Village & P.O.- Bajidpur, Block & P.S.- Vidyapati Nagar, District-
Samastipur.
253. Ram Padarath Sharma (PDD No. 049696) son of Late Ganna Prasad Sharma
Resident of Village- Balkrishnapur, P.O, Block & P.S.- Vidyapati Nagar,
District-Samastipur.
254. Ashwini Kumar Bhatta (PDD No. 098020) son of Dharm Dev Bhatta
Resident of Village & P.O.- Bajidpur, Block & P.S.- Vidyapati Nagar,
District-Samastipur.
255. Ajeet Kumar Bhatta (PDD No. 098217) son of Dharm Dev Bhatta Resident of
Village & P.O.- Bajidpur, Block & P.S.- Vidyapati Nagar, District-
Samastipur.
256. Sanjeev Kumar Singh (PDD No.138056) son of late Udit Narayan Singh
Resident of Village- Malkalipur, P.O, Block & P.S.- Vidyapati Nagar,
District-Samastipur.
257. Krishna Kumari (PDD No.308805) daughter of Krishna Deo Prasad,
Resident of Village- Rajachowk, PO, Block & Police Station-Vidyapati
Nagar, District-Samastipur.
258. Sima Kumari (PDD No.176783) daughter of Vishwajit Prasad Chourasia,
Resident of Village-Sahit Rajachowk, PO, Block & Police Station-Vidyapati
Nagar, District-Samastipur.
259. Govind Kumar Giri (PDD No.201706) son of Om Prakash Giri, Resident of
Village, PO, Block & Police Station-Vidyapati Nagar, District-Samastipur.
260. Ajay Kumar Sah (PDD No.101428) son of Shankar Sah, Resident of Village-
Mow Bazar, PO, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
261. Ganesh Paswan (PDD No.145239) son of Sundar Paswan, Resident of
Village-Malkalipur, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
262. Amarnath Paswan (PDD No.317489) son of Ramchandra Paswan, Resident
of Village-Malkalipur, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
263. Santosh Kumar (PDD No.225650) son of late Ram Prakash Ram, Resident of
Village-Sahit, PO, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
264. Anil Kumar Roy (PDD No.248816) son of late Baglu Roy, Resident of
Village- Balkrishnapur Marwa, PO, Block & Police Station-Vidyapati Nagar,
District-Samastipur
265. Sudarshan Sharma (PDD No.106701) son of Ram Prit Sharma, Resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 77
Village-Mow Kaji Mohalla, PO, Block & Police Station-Vidyapati Nagar,
District-Samastipur.
266. Md. Javed (PDD No.217914) son of Md. Sabir, Resident of Village-Khanau,
Tol-Bamaura, PO, Block & Police Station-Vidyapati Nagar, District-
Samastipur
267. Md. Aabed (PDD No.012014) son of Md. Sabir, Resident of Village-Khanau,
Tol-Bamaura, PO, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
268. Vinay Kumar Singh (PDD No.275492) son of Bali Ram Singh, Resident of
Village-Bamaura, PO-Bazeedpur, Block & Police Station-Vidyapati Nagar,
District-Samastipur
269. Manish Kumar (PDD No.028736) son of Jay Prakash Mahto, Resident of
Village-Mirzapur, PO, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
270. Sushil Kumar (PDD No.014613) son of Shital Das, Resident of Village-
Bamaura, PO-Bazidpur, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
271. Md. Anwar (PDD No.215221) son of Md. Bashir, Resident of Village-Mow
Bazar, PO, Block & Police Station-Vidyapati Nagar, District-Samastipur.
272. Santosh Kumar Sah (PDD No.076947) son of Ramdeo Sah, Resident of
Village & PO-Garh Sisai, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
273. Umesh Kumar (PDD No.097106) son of Upendra Sah, Resident of Village-
Alampur, PO-Sisai, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
274. Brajesh Paswan (PDD No.314964) son of Haresh Paswan, Resident of
Village & PO-Harpur Bochaha, Block & Police Station-Vidyapati Nagar,
District-Samastipur.
275. Tuntun Kumar Sharma (PDD No.053144) son of Ramraji Sharma, Resident
of Village-Garh Sisai, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
276. Sujit Kumar Mishra (PDD No.022932) son of Umesh Chandra Mishra,
Resident of Village- Mow Bazar, PO, Block & Police Station-Vidyapati
Nagar, District-Samastipur.
277. Rakesh Paswan (PDD No.246222) son of Umeshwar Paswan, Resident of
Village & PO-Harpur Bochaha, Block & Police Station-Vidyapati Nagar,
District-Samastipur
278. Suryadeo Kumar Chourasia (PDD No.303995) son of Ramashish Chourasia,
Resident of Village-Sahit, PO, Block & Police Station-Vidyapati Nagar,
District-Samastipur.
279. Rakesh Kumar (PDD No.006957) son of Devendra Bhagat, Resident of
Village & PO-Bajidpur, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
280. Vijay Kumar (PDD No.226010) son of Ram Kripal Mahto, Resident of
Village- Sahit, PO, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
281. Shambhu Das (PDD No.203830) son of Ganga Prasad, Resident of Village-
Mow Bazar, PO, Block & Police Station-Vidyapati Nagar, District-
Samastipur.
282. Ranjit Kumar Singh (PDD No.008748) son of Ekadash Prasad Singh,
Resident of Village-Haslganj Road, Patel Chowk, PO, Police Station and
District-Shekhpura.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 78
283. Abha Kumari (PDD No.008717) daughter of Jai Prakash Prasad, Resident of
Village-Haslganj Road, Patel Chowk, PO, Police Station and District-
Shekhpura.
284. Arvind Kumar (PDD No.008696) son of Bindeshwar Sharma, Resident of
Village-Khandpar, PO, Police Station and District-Shekhpura.
285. Mahesh Sinha (PDD No.010660) son of Ramesh Sinha, Resident of Village-
Khandpar, PO, Police Station and District-Shekhpura.
286. Sunil Kumar (PDD No.296278) son of Yadunandan Mahto, Resident of
Village- Kamalbigha, PO- Brindawan, Police Station-Ariyari, District-
Sheikhpura
287. Satish Kumar (PDD No.014186) son of Bateshwar Yadav, Resident of
Village & PO-Belchi, Police Station-Ariyari, District-Sheikhpura.
288. Surendra Kumar (PDD No.184762) son of Ragho Yadav, Resident of
Village-Barmi, PO-Chorbar, Police Station-Ariyari, District-Sheikhpura.
289. Vijay Kumar (PDD No.164172) son of Ishwar Prasad Yadav, Resident of
Village-Khlaspur, PO-Gavay, Police Station & District-Sheikhpura.
290. Raju Kumar Gupta (PDD No.082454) son of Ranjit Saw, Resident of Village,
PO & Police Station-Chewara, District-Sheikhpura.
291. Satish Kumar Chaurasiya (PDD No.079230) son of Raghunandan Prasad
Chaurasiya, Resident of Village, PO & Police Station-Chewara, District-
Sheikhpura.
292. Ritesh Kumar (PDD No.316617) son of Rajendra Prasad, Resident of Village,
PO & Police Station-Chewara, District-Sheikhpura.
293. Dinesh Kumar (PDD No.028007) son of Jehal Ram, Resident of Village, PO
& Police Station-Chewara, District-Sheikhpura.
294. Rajnish Kumar Verma (PDD No.082923) son of Rajendra Prasad Sharma,
Resident of Village, PO & Police Station-Chewara, District-Sheikhpura.
295. Ravi Shankar (PDD No.191480) son of Bhim Prasad Chaurasia, Resident of
Village-Ariyari, PO-Pharpar, Police Station-Ariyari, District-Sheikhpura.
296. Sanjit Kumar Paswan (PDD No.010208) son of Nawal Kishore Paswan,
Resident of Village & PO-Aifni, Police Station-Ariyari, District-Sheikhpura.
297. Upendra Kumar (PDD No.193221) son of Kailash Prasad Yadav, Resident of
Village & PO-Gagri, Police Station & District-Sheikhpura.
298. Radhe Shyam Mishra (PDD No.057604) son of Sudan Prasad Mishra,
Resident of Village & PO-Pancha, Police Station & District-Sheikhpura.
299. Dharamvir Prasad (PDD No.216543) son of Mahesh Prasad, Resident of
Village-Karima Bigha, PO-Kasar, Police Station-Ariyari, District-Sheikhpura.
300. Abhishek Kumar (PDD No.010339) son of Shailendra Kumar Sinha,
Resident of Mohalla-Khandpar, PO, Police Station & District-Sheikhpura.
301. Sanjeev Kumar (PDD No.094478) son of Kishori Yadav, Resident of Village
& PO-Dihkosumbha, Police Station-Korma, District-Sheikhpura.
302. Ram Pravesh Kumar (PDD No.107238) son of Rajendra Yadav, Resident of
Mohalla-Mahadev Nagar, PO, Police Station & District-Sheikhpura.
303. Raj Kumar (PDD No.107010), son of Sita Choudhary, Resident of Village-
Chakdiwan, PO, Police Station & District-Sheikhpura.
304. Mukesh Kumar (PDD No.026369) Resident of Mohalla-Mahadevnagar, PO,
Police Station & District-Sheikhpura
305. Rakesh Kumar (PDD No.122252) son of Yadu Prasad, Resident of Village-
Mahaut, PO-Biman, Police Station-Ariyari, District-Sheikhpura.
306. Awdhesh Kumar (PDD No.184952) son of Ragho Yadav, Resident of
Village-Barmi, PO-Chorbar, Police Station-Ariyari, District-Sheikhpura.
307. Rajesh Kumar (PDD No.003112) son of Dashrath Ram, Resident of Village
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 79
& PO-Husainabad, Police Station-Ariyari, District-Sheikhpura.
308. Sanjay Kumar (PDD No.058008) son of Shital Mahto, Resident of Village-
Vidhpura, PO-Husainabad, Police Station-Ariyari, District-Sheikhpura.
309. Aman Kumar (PDD No.032919) son of Shambhoo Singh, Resident of
Village-Ghari, PO-Asthama, Block-Chewara, Police Station-Karandey,
District-Sheikhpura.
310. Naresh Kumar (PDD No.048835) son of Shivanand Yadav, Resident of
Village-Hemdarganj, PO-Audhey, Block, Police Station-Sheikhpura and
District-Sheikhpura.
311. Kripa Kumari (PDD No.196798) daughter of Narendra Kumar, Resident of
Village & PO-Sohadi, Block & Police Station-Ariyari, District-Sheikhpura
312. Pranav Ranjan (PDD No.035660) son of Shailendra Prasad, Resident of
Village, & Police Station-Aifani, Block-Ariyari, District-Sheikhpura
313. Shiv Kumar Sinha (PDD No.007582) son of Ramchandra Prasad, Resident of
Village & PO-Bhojdih, Block & Police Station-Ariyari, District-Sheikhpura.
314. Birendra Kumar (PDD No.060439) son of Ramchandra Prasad, Resident of
Village & PO-Bhojdih, Block & Police Station-Ariyari, District-Sheikhpura
315. Upendra Sinha (PDD No.003149) son of Dashrath Prasad Sinha, Resident of
Village & PO-Husainabad, Block & Police Station-Ariyari, District-
Sheikhpura.
316. Rajeshwar Kumar (PDD No.201351) son of late Kishun Das, Resident of
Village & PO-Sohadi, Block & Police Station-Ariyari, District-Sheikhpura.
317. Rajesh Kumar (PDD No.078182) son of Ram Sharan Mahto, Resident of
Village-Girihinda Kachchi Road; PO, Block, Police Station & District-
Sheikhpura.
318. Ajay Kumar (PDD No.049617) son of Sadhu Sharan Mahto, Resident of
Village & PO-Mashora, Block & Police Station-Ariyari, District-Sheikhpura.
319. Maheshwar Mahto (PDD No.230031) son of Kishori Mahto, Resident of
Village-Roundi, Karki, Block & Police Station-Ariyari, District-Sheikhpura.
320. Pawan Paswan (PDD No.218529) son of Nand Las Paswan, Resident of
Village & PO-Biman, Block & Police Station-Ariyari, District-Sheikhpura
321. Paramhans Kumar (PDD No.283171) son of Baleshwar Prasad, Resident of
Village-Sasbahana, PO-Ghuskuri, Block & Police Station-Ariyari, District-
Sheikhpura
322. Murari Prasad Yadav (PDD No.104500) son of Saukhi Yadav, Resident of
Village-Dhamkaul, PO-Bhojdih, Block & Police Station-Ariyari, District-
Sheikhpura.
323. Sanoj Kumar (PDD No.244952) son of Om Prakash Yadav, Resident of
Village & PO-Mashora, Block & Police Station-Ariyari, District-Sheikhpura.
324. Gaurav Kumar Verma (PDD No.245257) son of Brij Kishor Prasad Verma,
Resident of Village-Katra Chowk; PO, Block, Police Station & District-
Sheikhpura.
325. Pravesh Kumar (PDD No.063102) son of Laxman Mahto, Resident of
Village-Vidyapur, PO-Sheikhpura, Block & Police Station-Ariyari, District-
Sheikhpura.
326. Ghanshyam Kumar (PDD No.006016) son of Kapildev Yadav, Resident of
Village- Nemdarganj, PO- Audhey, Block, Police Station & District-
Sheikhpura.
327. Arun Kumar (PDD No.244148) son of late Ramchandra Prasad Sinha,
Resident of Village-Katra; PO, Block, Police Station & District-Sheikhpura.
328. Sanjay Kumar Verma (PDD No.102714) son of Ishwar Chandra Verma,
Resident of Mohalla-Chak Diwan, Ward No.16, PO, Block, Police Station &
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 80
District-Sheikhpura.
329. Mohit Kumar (PDD No.240393) son of Arvind Kumar, Resident of Village-
Khandpar, PO, Block, Police Station & District-Sheikhpura.
330. Priytam Bihari (PDD No.001817) son of Baleshwar Prasad, Resident of
Mohalla-Makdumpur (near Baburam Talab), PO, Block, Police Station &
District-Sheikhpura.
331. Sunil Kumar (PDD No.065830) son of Shanker Prasad, Resident of Mohalla-
Khandpar, PO, Block, Police Station & District-Sheikhpura.
332. Ravi Kumar (PDD No.144256) son of Satish Kumar Malakar, Resident of
Mohalla-Kashmiri Bazar Mali (Gali Pul Par), PO, Block, Police Station &
District-Sheikhpura.
333. Ranjeet Kumar (PDD No.233811) son of Ram Chandra Prasad, Resident of
Mohalla-Khaira Chowk Gola Road, PO, Block, Police Station & District-
Sheikhpura.
334. Kumar Sachin (PDD No.135957) son of Dr. K. Swayambhu, Resident of
Mohalla-Bhadauli Bazar, PO, Block, Police Station & District-Sheikhpura.
335. Rina Kumari (PDD No.282612) daughter of Umesh Prasad, Resident of
Mohalla-Purankama, PO, Block, Police Station & District-Sheikhpura.
336. Subhash Kumar (PDD No.198446) son of Nago Prasad, Resident of Village
& PO-Pachna, Police Station-Pachna, Block & District-Sheikhpura.
337. Binod Kumar (PDD No.121519) son of Ramashray Yadav, Resident of
Village & PO-Gagaur, Police Station-Korma, Block-Ghatkushumba, District-
Sheikhpura.
338. Tulsi Ram (PDD No.214492) son of late Shivnarayan Ram, Resident of
Village-Gitwarpur, PO-Mankatha, Police Station-Lakhisarai, Block-
Ghatkushumba, District-Sheikhpura.
339. Subodh Kumar (PDD No.121159) son of Rajkumar Yadav, Resident of
Village & PO-Gagaur, Police Station-Korma, Block-Ghatkushumba, District-
Sheikhpura.
340. Ashwani Ranjan (PDD No.209587) son of Ashok Prasad, Resident of
Village-Sabhna, PO-Ghuskuri, Police Station & Block-Ariyari, District-
Sheikhpura.
341. Dolly Kumari (PDD No.240308) daughter of Mohit Kumar, Resident of
Village-Khandpar; PO, Police Station, Block & District-Sheikhpura.
342. Rohit Kumar (PDD No.014463) son of Harish Chandra Prasad, Resident of
Village, PO - Bauran, Police Station-Jawalpur, Block Hora Bauram, District-
Darbhanga
343. Sujit Kumar Thakur (PDD No.190080), son of Suraj Thakur Resident of
Village- Baheri, PO & Police Station- Baheri, District-Darbhanga
344. Hemant Kumar (PDD No.286586) son of Chandra Narayan Yadav, Resident
of Village-Baskatti, PO & Police Station-Baheri, District-Darbhanga
345. Prakash Kumar (PDD No.021574) son of Bhagvat Mandal, Resident of
Village- Baheri, PO & Police Station- Baheri, District-Darbhanga
346. Vijay Kumar Jha (PDD No.019865) son of Ram Bilash Jha, Resident of
Village- Ramauli, PO & Police Station-Baheri, District-Darbhanga.
347. Surendra Kumar Suman (PDD No.054161) son of Upendra Mandal, Resident
of Village- Baheri, PO & Police Station- Baheri, District-Darbhanga.
348. Raj Kumar Mandar (PDD No.076261) son of Bindi Mandar, Resident of
Village-Inai, PO & Police Station- Baheri, District-Darbhanga.
349. Lal Kishore (PDD No.159315) son of Mahendra Prasad Mandal, Resident of
Village-Dhanauli, PO & Police Station- Baheri, District-Darbhanga
350. Arbind Kumar (PDD No.305994) son of Ramgobind Mandal, Resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 81
Village-Baheri, PO & Police Station- Baheri, District-Darbhanga.
351. Ajay Kumar Singh (PDD No.223326) son of Sarva Narayan Singh, Resident
of Village-Baheri, PO & Police Station- Baheri, District-Darbhanga
352. Priti Kumari (PDD No.222729) daughter of Ajay Kumar Sing, Resident of
Village- Baheri, PO & Police Station- Baheri, District-Darbhanga.
353. Sanjeev Kumar (PDD No.050269) son of Ganesh Prasad Mahto, Resident of
Village-Dhohatanarayan, PO & Police Station- Baheri, District-Darbhanga.
354. Arun Kumar (PDD No.234856) son of Brahmdeo Mandal, Resident of
Village-Hathauri(North), PO & Police Station- Baheri, District-Darbhanga.
355. Subhash Kumar (PDD No.070524) son of Ram Narayan Singh, Resident of
Village-Havidih, PO & Police Station- Baheri, District-Darbhanga.
356. Aditya Narayan (PDD No.200027) son of Babu Saheb Lal Dev, Resident of
Village-Turki, PO-Mahuli, Police Station-Baheri, District-Darbhanga.
357. Sarvesh Kumar (PDD No.125406) son of Dharm Lal Dev, Resident of
Village-Baheri, PO & Police Station- Baheri, District-Darbhanga.
358. Surendra Kumar (PDD No.151380), son of Ram Deo Mandal, Resident of
Village & PO-Dhanauli, Police Station-Baheri, District-Darbhanga.
359. Hare Ram Yadav (PDD No.039747) son of Gouri Lal Yadav Resident of
Village- Bithauli, PO & Police Station- Baheri, District-Darbhanga.
360. Dhirendra Kumar Singh (PDD No.261744) son of Sudarshan Singh, Resident
of Village- Baheri, PO & Police Station- Baheri, District-Darbhanga.
361. Raman Kumar Mishra (PDD No.191954) son of Suresh Chandra Mishra,
Resident of Village-Haripatti, PO & Police Station-Bahadurpur, District-
Darbhanga.
362. Narayanjee Choudhary (PDD No.036847) son of Rajendra Choudhary,
Resident of Village- Darhar, PO & Police Station-Bahadurpur, District-
Darbhanga.
363. Rakesh Kumar Mishra (PDD No.278186) son of Anand Kumar Mishra,
Resident of Village-Haripatti, PO & Police Station-Bahadurpur, District-
Darbhanga.
364. Gopal Kumar Jha (PDD No.187049) son of Pramod Kumar Jha, Resident of
Mohalla- Balbhadrapur Nawtole, PO & Police Station-Bahadurpur, District-
Darbhanga.
365. Tapeshwar Kumar (PDD No.062213) son of Gobardhan Beldar, Resident of
Village- Drahar, PO & Police Station-Bahadurpur, District-Darbhanga.
366. Ram Kumar Singh (PDD No.208910) son of Shobha Kant Singh, Resident of
Village-Parna Nisihara, PO-Nisihara Police Station-Biraul, District-
Darbhanga.
367. Vijay Ram (PDD No.155981) son of Pitambar Ram, Resident of Village-
Kamalpur, PO & Police Station-Biraul, District-Darbhanga.
368. Manoj Kumar (PDD No.078324) son of Ugresh Prasad Singh, Resident of
Village-Arga, PO & Police Station-Biraul, District-Darbhanga
369. Suresh Ram (PDD No.196496) son of Bachcha Ram, Resident of Village-
North Hanuman Nagar, Fakirna Ghoghsar, PO & Police Station-Biraul,
District-Darbhanga.
370. Natwar Kumar Mandal (PDD No.069245) son of Ganga Prasad Mandal,
Resident of Village-Dumri, PO & Police Station-Biraul, District-Darbhanga.
371. Dashrath Kumar Varma (PDD No.116367) son of Rameshwar Prasad Varma,
Resident of Village-Dumri, PO & Police Station-Biraul, District-Darbhanga
372. Santosh Kumar Mandal (PDD No.215775) son of Mahendra Mandal,
Resident of Village-Nawtolia , PO & Police Station-Biraul, District-
Darbhanga.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 82
373. Indra Mohan Yadav (PDD No.282122) son of Kailash Yadav, Resident of
Village-Gamhariya, PO & Police Station-Biraul, District-Darbhanga.
374. Ruby Kumari (PDD No.061361) daughter of Ishki Yadav, Resident of
Village-Hansi Tole Situhai, PO & Police Station-Biraul, District-Darbhanga.
375. Rajpati Yadav (PDD No.050473) son of Shiv Shankar Yadav, Resident of
Village-Hansi Tole Situhai, PO & Police Station-Biraul, District-Darbhanga.
376. Digvijay Kumar (PDD No.050341) son of Ram Jatan Das, Resident of
Village-Rajmani, PO & Police Station-Biraul, District-Darbhanga.
377. Tuntun Kumar (PDD No.061869) son of Bauku Yadav, Resident of Village-
Talibpur, PO & Police Station-Biraul, District-Darbhanga.
378. Sanjay Kumar (PDD No.202437) son of Narendra Mohan Yadav, Resident of
Village-Jagdishpur, PO & Police Station-Biraul, District-Darbhanga
379. Ratnesh Kumar (PDD No.027796) son of Yugeshwar Prasad Singh, Resident
of Village-North Biraul, PO & Police Station-Biraul, District-Darbhanga
380. Anil Kumar Giri (PDD No.026122) son of Kailash Giri, Resident of Village-
Babhuni, PO & Police Station-Biraul, District-Darbhanga.
381. Rajan Kumar Mishra (PDD No.123242) son of Rajesh Kumar Mishra,
Resident of Village-Biraul, PO & Police Station-Biraul, District-Darbhanga.
382. Shyam Kumar (PDD No.001921) son of Yamuna Mandal, Resident of
Village-Usri, PO & Police Station-Biraul, District-Darbhanga
383. Pawan Kumar (PDD No.037932) son of Mangal Singh, Resident of Village-
Araga, PO & Police Station-Biraul, District-Darbhanga
384. Rakesh Kumar Mandal (PDD No.289762) son of Mishri Lal Mandal,
Resident of Village-Darbhanga, PO & Police Station-Darbhanga(Sadar),
District-Darbhanga
385. Deep Narayan Yadav (PDD No.102572) son of late Mahavir Yadav,
Resident of Village- Runna, PO-Telhan, Police Station- Darbhanga Sadar,
District-Darbhanga.
386. Pramod Kumar Lal Dev (PDD No.005605) son of Kishori Lal Dev, Resident
of Village-Panta, PO-Sonki, Police Station- Darbhanga Sadar, District-
Darbhanga
387. Dhaneshwar Sah (PDD No.214894) son of Dukh Mochan Sah, Resident of
Village-Sadar Darbhanga, PO & Police Station- Darbhanga Sadar, District-
Darbhanga
388. Dinesh Sah (PDD No.056393) son of Dukh Mochan Sah, Resident of
Village-Sadar Darbhanga, PO & Police Station- Darbhanga Sadar, District-
Darbhanga.
389. Anil Kumar (PDD No.025984) son of Sitaram Yadav, Resident of Village-
Mahraji Tol, PO-Dhoi, Police Station- Darbhanga Sadar, District-Darbhanga.
390. Tej Narayan Mandal (PDD No.088638) son of Ram Sevak Mandal, Resident
of Village-Pahpadhpar, PO-Sonki, Police Station- Darbhanga Sadar, District-
Darbhanga
391. Sri Narayan Mandal (PDD No.047203) son of Ram Sevak Mandal, Resident
of Village-Pahpadhpar, PO-Sonki, Police Station- Darbhanga Sadar, District-
Darbhanga.
392. Ajay Kumar (PDD No.158859) son of Yogendra Bhagat, Resident of Village-
Darbhanga Sadar, PO & Police Station-Sadar, District-Darbhanga.
393. Mithilesh Kumar Mahto (PDD No.001027) son of Banarsi Mahto, Resident
of Village Darbhanga Sadar, PO & Police Station- Darbhanga Sadar, District-
Darbhanga
394. Shiv Kumar @ Shiv Kumar Singh (PDD No.209424) son of Mithilesh Prasad
Singh, Resident of Village- Gaura Bauram, PO & Police Station-Gaura
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 83
Bauram, District-Darbhanga.
395. Rajesh Thakur (PDD No.209144) son of Vishnu Deo Thakur, Resident of
Village-Nisihara, PO & Police Station-Gaura Bauram, District-Darbhanga.
396. Lalit Kumar Safi (PDD No.252621) son of Chunni Safi, Resident of Village-
Asi, PO & Police Station-Gaura Bauram, District-Darbhanga.
397. Javed Iqbal (PDD No.290728) son of Hamidur Rahman, Resident of Village-
Gaura Bauram , PO & Police Station-Gaura Bauram, District-Darbhanga.
398. Shahnawaz Ahmad (PDD No.304196) son of Anisur Rahman, Resident of
Village-Baurm, PO & Police Station-Gaura Bauram, District-Darbhanga.
399. Vinod Kumar (PDD No.035120) son of late Arvind Prasad Singh, Resident of
Village & PO-Tumoul, Police Station-Ghanshyampur, District-Darbhanga.
400. Ritu Kumari (PDD No.034834) wife of Vinod Kumar, Resident of Village &
PO- Tumouli, Police Station- Ghanshyampur, District-Darbhanga
401. Devchandra Kumar (PDD No.190065) son of Kapleshwar Yadav, Resident of
Village- Kiratpur, PO- Kiratpur, Police Station- Kiratpur, District-Darbhanga.
402. Amarjeet Kumar (PDD No.190780) son of Ramchandra Yadav, Resident of
Village- Kiratpur, PO-Baghras, Police Station-Jamalpur, District-Darbhanga
403. Ranjeet Kumar (PDD No.307638) son of Asharfi Yadav, Resident of Village-
Kiratpur, PO- Kiratpur, Police Station- Kiratpur, District-Darbhanga
404. Pankaj Kumar (PDD No.086939) son of Ramsharan Yadav, Resident of
Village-Ujua Simar Toka, PO & Police Station-Kusheshwar Asthan(East),
District-Darbhanga.
405. Ranjeet Kumar Das (PDD No.027010) son of Shankar Das, Resident of
Village-Pipri, PO-Kushothar, Police Station-Bahadurpur, District-Darbhanga
406. Shesh Narayan Jha (PDD No.094742) son of Devendra Jha, Resident of
Village & PO-Dekuli, Police Station- Darbhanga, District-Darbhanga.
407. Priyanka Kumari (PDD No.094910) daughter of Bharat Bhagat, Resident of
Village-Darbhanga Sadar, PO& Police Station- Darbhanga Sadar, District-
Darbhanga
408. Radha Kumari (PDD No.094678) daughter of Vindeshwar Sahni, Resident of
Village- Darbhanga Sadar, PO& Police Station- Darbhanga Sadar, District-
Darbhanga
409. Pankaj Kumar Bhagat (PDD No.154683) son of Bharat Bhagat, Resident of
Village- Darbhanga Sadar, PO& Police Station- Darbhanga Sadar, District-
Darbhanga
410. Laxman Kumar Ram (PDD No.031129) son of Bihari Ram, Resident of
Village- Darbhanga Sadar, PO& Police Station- Darbhanga Sadar, District-
Darbhanga
411. Ram Kumar Ram (PDD No.011057) son of Bihari Ram, Resident of Village-
Darbhanga Sadar, PO& Police Station- Darbhanga Sadar, District-Darbhanga
412. Md. Mustafa Kamal (PDD No.010188) son of Md. Qumruzzama, Resident of
Village- Darbhanga Sadar, PO& Police Station- Darbhanga Sadar, District-
Darbhanga.
413. Rajesh Kumar Das (PDD No.014060) son of Ram Chandra Das, Resident of
Village- Darbhanga Sadar, PO & Police Station- Darbhanga Sadar, District-
Darbhanga.
414. Guriya Kumari (PDD No.257391) daughter of Ram Prasad Mahto, Resident
of Village- Darbhanga Sadar, PO& Police Station- Darbhanga Sadar, District-
Darbhanga.
415. Ranjit Kumar (PDD No.207319) son of Ram Bilash Sah, Resident of
Mohalla-Yusufganj, PO-Lalbagh, Police Station-Laheriasarai, District-
Darbhanga
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 84
416. Shyam Kumar (PDD No.017338) son of Satya Narayan Das, Resident of
Mohalla-Saidnagar Kaliasthan, PO & Police Station-Laheriasarai, District-
Darbhanga
417. Rabi Shankar (PDD No.102162) son of late Shibendra Prasad, Resident of
Village- Bahadurpur, PO & , Police Station- Bahadurpur, District-Darbhanga
418. Ashok Kumar Ram (PDD No.099735) son of Ramdeo Ram, Resident of
Village- Devmaria Hayaghat, PO & Police Station-Hayaghat, District-
Darbhanga
419. Phiroj Kumar Mandal (PDD No.081085) son of Uttam Mandal, Resident of
Village-Indiara Nager, PO-Thalwara, Police Station-Laheriasarai, District-
Darbhanga
420. Kailash Yadav (PDD No.119056) son of Parvit Lal Yadav, Resident of
Village- Hayaghat ,PO & Police Station-Hayaghat, District-Darbhanga
421. Sanjay Kumar Yadav (PDD No.288525) son of Parvit Lal Yadav, Resident of
Village- Hayaghat ,PO & Police Station-Hayaghat, District-Darbhanga
422. Raj Kishore Ram (PDD No.228810) son of Shibu Ram, Resident of Village-
Kusheshwar Astan, PO & Police Station- Kusheshwar Astan ,District-
Darbhanga
423. Kundan Kumar Gupta (PDD No.167613) son of Shivshankar Sah, Resident
of Village-Kusheshwar Astan, PO & Police Station- Kusheshwar Astan
,District-Darbhanga.
424. Chittaranjan Kumar Thakur (PDD No.121651) son of Rasik Lal Thakur,
Resident of Village-Kusheshwar Astan, PO & Police Station- Kusheshwar
Asthan, District-Darbhanga.
425. Shambhu Kumar Das (PDD No.048779) son of Shashi Chandra Das,
Resident of Village- Haripur East, PO & Police Station- Singhwara ,District-
Darbhanga.
426. Musarrat Parveen (PDD No.024695) daughter of Md. Gurfan Ahmad,
Resident of Village- Singhwara, PO & Police Station- Singhwara ,District-
Darbhanga
427. Kailash Kumar Das (PDD No.009052) son of Kammo Das, Resident of
Village-Hanuman Nagar, PO & Police Station-Darbhanga Sadar, District-
Darbhanga.
428. Gajendra Kumar (PDD No.106207) son of Ram Gulam Das, Resident of
Village-Hanuman Nagar, PO & Police Station-Darbhanga Sadar, District-
Darbhanga.
429. Sachidanand Yadav (PDD No.006861) son of Ganga Vishnu Yadav,
Resident of Village-Hanuman Nagar, PO & Police Station-Darbhanga
Sadar, District-Darbhanga
430. Santosh Kumar (PDD No.130697) son of Ram Sagar Yadav, Resident of
Village-Hanuman Nagar, PO & Police Station-Darbhanga Sadar, District-
Darbhanga
431. Pradeep Kumar Prem (PDD No.124931) son of Ram Prasad Sharma,
Resident of Village & PO-Singhwara, Police Station-Hanuman Nagar,
District-Darbhanga
432. Raman Paswan (PDD No.111010) son of Satto Paswan, Resident of Village-
Dilahi, PO & Police Station-Hanuman Nagar, District-Darbhanga.
433. Rajesh Kumar (PDD No.315376) son of Kapil Deo Sharma, Resident of
Village- Kamargama, P.O.- Tira Jatmalpur, Block- Kalyanpur, District-
Darbhanga.
434. Mukesh Paswan, (PDD No______) son of Umeshwar Paswn, Resident of
Village & PO-Harpur Bochaha, Block & Police Station-Vidyapati Nagar,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 85
District-Samastipur.
.... .... Petitioner/s
Versus
1. The State of Bihar
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department, Government of
Bihar, Patna
4. The Deputy Secretary, Cabinet Secretariat Department, Government of Bihar,
Patna
5. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna.
7. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A-Z Offficer's Flat, New
Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A-Z Offficer's Flat, New
Punaichak, Patna.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 11736 of 2016
===========================================================
1. Dinesh Kumar (PDD No. 108629) late Ram Bahadur Yadav, Resident of
Village & PO-Biraul, Police Station Khajauli, District-Madhubani.
2. Ramcharitra Yadav (PDD No. 122362), son of Yadunandan Yadav, Resident
of Village- Kheramath, Post-Bela, Police Station-Jaynagar, District-
Madhubani.
3. Arjun Kumar Singh (PDD No. 121934), son of Rajendra Singh Resident of
Village- Ramna, Post-Padwa, Police Station-Jaynagar, District-Madhubani.
4. Surendra Prasad Yadav (PDD No. 207232), son of Ramnath Yadav,
Resident of Village & Post- Korahiya, Police Station-Jaynagar, District-
Madhubani.
5. Vinay Kumar Gupta (PDD No. 245274), son of Lal Kishor Gupta, Resident
of Village & Post-Bela, Police Station-Jaynagar, District-Madhubani.
6. Ram Lalit Sharma (PDD No. 052548), Resident of Village & PO-Barhi,
Police Station-Jaynagar, District-Madhubani.
7. Sujeet Kumar (PDD No. 011097), son of Raj Kumar Vidyarthi, Resident of
Village & PO-Kachahri, Police Station-Jaynagar, District-Madhubani.
8. Kalamuddin Uddin (PDD No. 148120), son of Md Syeed, Resident of Nagar
Panchayat Jaynagar, Police Station-Jaynagar, District-Madhubani.
9. Vijay Chandra Jha (PDD No. 086851), son of Niranjan Jha, Resident of
Village & PO-Kanhauli, Police Station-Khajauli, District-Madhubani.
10. Ranjit Ranjan (PDD No. 204691), son of late Chandra Narayan Karn,
Resident of Village & PO-Kanhauli, Police Station-Khajauli, District-
Madhubani.
11. Paras Kumar Thakur (PDD No. 065219), son of Arun Kumar Thakur,
Resident of Village- Thahar (Shyampatti), PO-Thahar, Police Station-
Khajauli, District-Madhubani.
12. Pradeep Kumar Singh (PDD No.208088), son of Jagdish Prasad Singh,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 86
Resident of Village-Chatra, PO & Police Station-Khajauli, District-
Madhubani.
13. Arun Kumar Singh (PDD No. 030203), son of Bhola Singh, Resident of
Village & PO-Panda Laxmipur, Police Station-Khajauli, District-
Madhubani.
14. Pawan Kumar Ram (PDD No. 089915), son of Brihaspati Ram, Resident of
Village-Ekdara, Post- Mahua Ekdara, Police Station-Khajauli, District-
Madhubani.
15. Navin Kumar Singh (PDD No. 074822), son of late Ravinath Singh,
Resident of Village-Bela Kodhi, PO-Khajauli, Police Station-Khajauli,
District-Madhubani.
16. Sadan Kumar (PDD No. 142020), son of late Ram Gobind Yadav, Resident
of Village & PO-Biraul, Police Station-Khajauli, District-Madhubani.
17. Asheshwar Kumar (PDD No. 141796), son of Ram Govind Yadav, Resident
of Village & PO-Biraul, Police Station-Khajauli, District-Madhubani.
18. Pawan Kumar (PDD No. 287335), son of Tapeshwar Yadav, Resident of
Village & PO-Biraul, Police Station-Khajauli, District-Madhubani.
19. Sudhir Kumar Roy (PDD No. 079948), son of Parikshan Roy, Resident of
Village & PO-Rashidpur, Police Station-Khajauli, District-Madhubani.
20. Ashok Kumar Singh (PDD No. 192787), son of Ram Karant Singh, Resident
of Village & PO-Sukki, Police Station-Khajauli, District-Madhubani.
21. Bilakshan Kumar Singh (PDD No. 188844), son of Singheshwar Singh,
Resident of Village & PO-Sukki, Police Station-Khajauli, District-
Madhubani.
22. Nirmala Rani (PDD No. 188963), wife of Bilakshan Kumar Singh, Resident
of Village & PO-Sukki, Police Station-Khajauli, District-Madhubani.
23. Sanjay Kumar Singh (PDD No. 093458), son of Maheshwar Prasad Singh,
Resident of Village- Datuar, PO-Datuar, Police Station-Khajauli, District-
Madhubani.
24. Shatrughna Prasad Choudhary (PDD No. 298984), son of Babueji Prasad
Choudhary, Resident of Village, PO & P.S.-Khajauli, District-Madhubani.
25. Jagdish Mahto (PDD No. 201323), son of Surati Mahto, Resident of Village
Behta, PO-Khajauli, Police Station-Khajauli, District-Madhubani.
26. Prakash Kumar (PDD No. 298714), son of Narsingh Prasad Singh, Resident
of Village Khajauli, PO-Khajauli, Police Station-Khajauli, District-
Madhubani.
27. Nawal Kumar (PDD No. 258327), son of Hira Lal Sah, Resident of Village-
Maniyauwa, PO-Khajauli, Police Station-Khajauli, District-Madhubani.
28. Abhay Kumar Singh (PDD No. 042438), son of Chandeshwar Singh,
Resident of Village-Maniyauwa, PO-Khajauli, Police Station-Khajauli,
District-Madhubani.
29. Arti Kumari (PDD No. 184010), Wife of Ramesh Raut, Resident of Village
& PO-Chatra (Beldarhi), Police Station-Khajauli, District-Madhubani.
30. Manoj Kumar (PDD No. 162944), son of Uttam Lal Yadav, Resident of
Village-Ekdara, PO-Mahua Ekdara, Police Station-Khajauli, District-
Madhubani.
31. Pankaj Kumar Sah (PDD No. 087573), son of Ramchandra Sah, Resident of
Village & PO-Kasma Marar, Police Station-Khajauli, District-Madhubani.
32. Raman Kumar Singh (PDD No. 279714), son of Prayag Singh, Resident of
Village & PO-Chatra, Police Station-Khajauli, District-Madhubani.
33. Dindayal Singh (PDD No. 089363), son of Anirudh Singh, Resident of
Village & PO-Gobraura, Police Station-Khajauli, District-Madhubani.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 87
34. Suman Kumar (PDD No. 120940), son of Chandradeo Prasad, Resident of
Village & PO-Biraul, Police Station-Khajauli, District-Madhubani.
35. Shambhu Pandit (PDD No. 234176), son of Ram Bilas Pandit, Resident of
Village- Ekdara, PO-Mahua Ekdara, Police Station-Khajauli, District-
Madhubani.
36. Ram Kumar Singh (PDD No. 136151), son of Ram Prasad Singh, Resident
of Village & PO-Sukki, Police Station-Khajauli, District-Madhubani.
37. Rekha Kumari (PDD No. 136377), wife of Ram Kumar Singh, Resident of
Village & PO-Sukki, Police Station-Khajauli, District-Madhubani.
38. Alok Kumar Mishra (PDD No. 246954), son of Devendra Nath Mishra,
Resident of Village & PO-Sukki, Police Station-Khajauli, District-
Madhubani.
39. Dilip Kumar (PDD No. 058625), son of late Hriday Narayan Thakur,
Resident of Village-Sarave, PO-Khajauli, Police Station-Khajauli, District-
Madhubani.
40. Pradeep Kumar Singh (PDD No.256624), son of Fuleshwar Singh, Resident
of Village-Bela Korhi, PO-Khajauli, Police Station-Khajauli, District-
Madhubani.
41. Manoj Kumar Choudhary (PDD No. 301889), son of Rajendra Pd
Choudhary, Resident of Village-Narar East, PO-Narar West, Police Station-
Kaluahi, District-Madhubani.
42. Rahul Kumar (PDD No. 262199), son of Ramashish Ray, Resident of
Village & PO-Rashidpur, Police Station-Khajauli, District-Madhubani.
43. Pramod Kumar (PDD No. 105560), son of Rampreet Ray, Resident of
Village & PO-Rashidpur, Police Station-Khajauli, District-Madhubani.
44. Pramod Kumar Singh (PDD No. 298210), son of Lalit Prasad Singh,
Resident of Village-Bela Kothi, PO & Police Station-Khajauli, District-
Madhubani.
45. Praveen Kumar Jha (PDD No. 074535), son of Indra Kumar Jha, Resident of
Village & PO-Kanhauli, Police Station-Khajauli, District-Madhubani.
46. Mahesh Prasad Singh (PDD No. 299280), son of Ram Pravesh Singh,
Resident of Village & PO-Sukki, Police Station-Khajauli, District-
Madhubani.
47. Nitu Kumari (PDD No. 074939), daughter of Umesh Thakur, Resident of
Village-Akastpura, PO-Kaluahi, Police Station-Khajauli, District-
Madhubani.
48. Sanjay Kumar Choudhary (PDD No. 102012), son of Rajendra Prasad
Choudhary, Resident of Village-Chatra Beldarhi, PO-Chatra, Police Station-
Khajauli, District-Madhubani.
49. Shatrughna Prasad Choudhary (PDD No. 029812), son of Mahendra
Choudhary, Resident of Village-Chatra Beldarhi, PO-Chatra, Police Station-
Khajauli, District-Madhubani.
50. Devendra Kumar Raut (PDD No. 256227), son of Yogendra Raut, Resident
of Village-Chatra Beldarhi, PO-Chatra, Police Station-Khajauli, District-
Madhubani.
51. Lakshman Kumar (PDD No. 309369), son of Badri Narayan Singh, Resident
of Village & PO-Chatra, Police Station-Khajauli, District-Madhubani.
52. RaJesh Kumar Chaudhary (PDD No.251139), son of Ram Ekbal Chaudhary,
Resident of Village & PO-Khajauli, Police Station-Khajauli, District-
Madhubani.
53. Mithilesh Kumar Choudhary (PDD No.103754), son of Singheshwar
Choudhary, Resident of Village & PO-Kasma Marara, Police Station-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 88
Khajauli, District-Madhubani.
54. Indrajit Kumar Singh (PDD No. 052137), son of Ram Ratan Singh, Resident
of Village & PO-Biraul, Police Station-Khajauli, District-Madhubani.
55. Dinesh Kumar Sah (PDD No. 262147) son of Chandradeo Sah, Resident of
Village & PO-Sukki, Police Station-Khajauli, District-Madhubani.
56. Jitendra Kumar Bhagat (PDD No. 129133), son of late Kameshwar Bhagat,
Resident of Village & PO-Gangdwar, Police Station-Andhratharhi, District-
Madhubani.
57. Krityanand Kumar Yadav (PDD No. 162021), son of Sanjan Yadav,
Resident of Village & PO-Gangdwar, Police Station-Andhratharhi, District-
Madhubani.
58. Pradeep Kumar Jha (PDD No. 032189), son of Sheetal jha, Resident of
Village & PO-Tharhi, Police Station-Andhratharhi, District-Madhubani.
59. Devendra Kumar (PDD No. 261849), son of late Nasib Lal Paswan,
Resident of Village & PO-Andhra, Police Station-Andhratharhi, District-
Madhubani.
60. Rajeev Kumar Mishra (PDD No. 289912), son of Chandra Mishra, Resident
of Village & PO-Tharhi, Police Station-Andhratharhi, District-Madhubani.
61. Mohan Prasad (PDD No. 167706), son of Rajendra Kumar Yadav, Resident
of Village & PO-Baswa, Police Station-Andhratharhi, District-Madhubani.
62. Madan Kumar Ray (PDD No. 271823), son of Ghuran Ray, Resident of
Village & PO-Fulwariya, Police Station-Andhratharhi, District-Madhubani.
63. Birendra Kumar Paswan (PDD No. 12008), son of Laksmeshwar Paswan,
Resident of Village-Rajanpura, PO-Mailam, Police Station-Andhratharhi,
District-Madhubani.
64. Surendra Prasad Suman (PDD No. 278530), son of Jaybir Yadav, Resident
of Village & PO-Andhra, Police Station-Andhratharhi, District-Madhubani.
65. Md. Akwar Ali (PDD No.104558), son of Nathuni Husain, Resident of
Village & PO-Harna, Police Station-Andhratharhi, District-Madhubani.
66. Arun Kumar Yadav (PDD No.178219), son of Ram Bahadur Yadav,
Resident of Village- Pastan Navtoli, PO-Pastan, Police Station-
Andhratharhi, District-Madhubani.
67. Nitish Kumar Singh (PDD No.210559), son of Pradeep Kumar Singh,
Resident of Village & PO-Mailam, Police Station-Andhratharhi, District-
Madhubani.
68. Baidyanath Yadav (PDD No.107871), son of Mishra Lal Yadav, Resident of
Village-Tilai, PO-Mailam, Police Station-Andhratharhi, District-Madhubani.
69. Mangal Das (PDD No. 296622), son of Baleshwar Das, Resident of Village-
Sijaul, PO-Mailam, Police Station-Andhratharhi, District-Madhubani.
70. Sunil Kumar (PDD No.117154), son of Pitambar Bhagat, Resident of
Village-Suratganj, PO-Main Road, Police Station & District-Madhubani.
71. Amresh Kumar Jha (PDD No.237033), son of Vidyakant Jha, Resident of
Village-Bhawam, PO-Hardi, Police Station-Rudrapur, District-Madhubani.
72. Md Asfaq Ahmad (PDD No.233489), son of Md. Mustaq Ahmad, Resident
of Village-Mitharganj, PO-Mathna, Police Station-Andhratharhi, District-
Madhubani.
73. Manoj Kumar Ray (PDD No.061725), son of Amrit Ray, Resident of Village
& PO-Mailam, Police Station-Andhratharhi, District-Madhubani.
74. Umesh Kumar Choudhary (PDD No.197117), son of Ram Bilas Choudhary,
Resident of Village-Gaud Andhra, PO-Andhratharhi, Police Station-
Rudrapur, District-Madhubani.
75. Gayanand Prasad (PDD No.251718), son of Jhauli Yadav, Resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 89
Village-Singyaun, PO-Dhamaura, Police Station-Andhratharhi, District-
Madhubani.
76. Devendra Kumar Sah (PDD No.299110), son of Murari Sahu, Resident of
Village & PO-Pastan, Police Station-Andhratharhi, District-Madhubani.
77. Vivekanand Safi (PDD No.264600), son of Asharfi Safi, Resident of Village
& PO-Meghaul, Police Station-Pandaul, District-Madhubani.
78. Kanhaiya Pathak (PDD No.208499), son of Ramakant Pathak, Resident of
Village-Shubhankarpur, PO-Abdah, Police Station-Pandaul, District-
Madhubani.
79. Durganand Choudhary (PDD No. 315354), son of Ram Narayan Choudhary,
Resident of Village- Mohanpur, PO-Sripur Hati, Police Station-Pandaul,
District-Madhubani.
80. Sudhir Safi (PDD No.199874), son of Baudhu Safi, Resident of Village &
PO-Makrampur, Police Station-Sakri, District-Madhubani.
81. Navin Kumar Jha (PDD No. 213062), son of Raj Kumar Jha, Resident of
Village & PO-Meghaul, Police Station-Sakri, District-Madhubani.
82. Md. Fool Hasan (PDD No. 016477), son of Md. Subhan, Resident of Village
& PO-Bhawanipur, Police Station-Sakri, District- Madhubani.
83. Dinesh Thakur (PDD No. 194504), son of Late Ram Narayan Thakur,
Resident of Village & PO-Pandaul (Laheri Tol), Police Station-Pandaul,
District-Madhubani.
84. Vijay Kumar Das (PDD No.223418), son of Hoshiyar Das, Resident of
Village & PO-Bhawanipur, Police Station-Sakri, District- Madhubani.
85. Ganesh Kumar Paswan (PDD No. 214664), son of Chhannu Paswan,
Resident of Village- Kanakpur, PO-Kanhauli, Police Station- Sakri, District-
Madhubani.
86. Bahadur Paswan (PDD No.125782), son of Gulten Paswan, Resident of
Village & PO-Bhawanipur, Police Station-Sakri, District- Madhubani.
87. Guddu Kumar Sharma (PDD No.106735), son of Rajendra Sharma, Resident
of Village- Mohan Badhiyam, PO & Police Station-Sakri, District-
Madhubani.
88. Pramod Kumar Thakur (PDD No.107544), son of Munni Thakur, Resident
of Village- Mohan Badhiyam, PO & Police Station-Sakri, District-
Madhubani.
89. Suman Kumar Mandal (PDD No. 038029), son of Narayanji Mandal,
Resident of Village- Baliyadih Tol, PO & Police Station-Sakri, District-
Madhubani.
90. Mithilesh Kumar Thakur (PDD No. 106174), son of Ramkrishna Thakur,
Resident of Village- Mohan Badhiyam, PO & Police Station-Sakri, District-
Madhubani.
91. Ajay Ranjan Sharma (PDD No. 164144), son of Narayan Sharma, Resident
of Village & PO-Narpati Nagar, Police Station-Sakri, District- Madhubani.
92. Kameshwar Mahto (PDD No. 033830), son of Ramchandra Mahto, Resident
of Village & PO-Kamalpur, Police Station-Pandaul, District- Madhubani.
93. Prakash Jha (PDD No. 091674), son of Satya Narayan Jha, Resident of
Village & PO-Shahpur, Police Station-Pandaul, District- Madhubani.
94. Keshav Kumar (PDD No.104670), son of Raj Kumar Mahto, Resident of
Village, PO & Police Station-Pandaul, District- Madhubani.
95. Kumari Ankita (PDD No.058996), daughter of Anil Kumar Verma, Resident
of Mohalla- Shahid Chowk, PO & Police Station-Madhubani, District-
Madhubani.
96. Mukesh Sah (PDD No. 067001), son of Satya Narayan Sah, Resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 90
Village & PO-Bhagwatipur, Police Station-Pandaul, District- Madhubani.
97. Murti Devi (PDD No. 154597), wife of Ram Prakash Prasad, Resident of
Village & PO-Shripur Hari, Police Station-Pandaul, District- Madhubani.
98. Ram Prakash Prasad (PDD No.154503), son of Sitaram Prasad, Resident of
Village & PO-Shripur Hari, Police Station-Pandaul, District- Madhubani.
99. Chandan Kumar (PDD No.197133), son of Mahendra Mandal, Resident of
Village-Brahmgoriya, PO-Bithuar, Police Station-Pandaul, District-
Madhubani.
100. Saroj Kumari (PDD No.197716), daughter of Bhagirath Mandal, Resident of
Village-Barahgoriya, PO-Bithuar, Police Station-Pandaul, District-
Madhubani.
101. Amar Kumar (PDD No.056434) son of Raj Kumar Das, Resident of Village-
Pandaul (Budhnaya Tola), Police Station-Pandaul, District- Madhubani.
102. Sanjay Kumar (PDD No.158762), son of Jagdish Das, Resident of Village-
Pandaul (Laheri Tola), PO & Police Station-Pandaul, District- Madhubani.
103. Raj Kumar Ram (PDD No.096421), son of Jeewach Ram, Resident of
Village-Pandaul (Laheri Tola), PO & Police Station-Pandaul, District-
Madhubani.
104. Soni Kumari (PDD No.172775), daughter of Rajendra Mahto, Resident of
Village-Pandaul (Mokrari Tol Kali Mandir), PO & Police Station-Pandaul,
District- Madhubani.
105. Santosh Kumar (PDD No.197822), son of Ram Bilas Sahu, Resident of
Village-Pandaul West, PO & Police Station-Pandaul, District- Madhubani.
106. Abhay Kumar Sinha (PDD No.060441), son of Lakshmi Narayan Lal Das,
Resident of Mohalla- Saraswati Vihar, Near Bank of Baroda, PO-
Lakshmisagar, Police Station- Laheriasaray, District- Darbhanga.
107. Deepak Kumar Paswan (PDD No.316596), son of Lal Bahadur Paswan,
Resident of Village & PO Mokrampur, Police Station- Sakri, District-
Madhubani.
108. Bechan Kumar Das (PDD No.033703), son of Kishori Das, Resident of
Village & PO-Bhawanipur, Police Station-Sakri, District- Madhubani.
109. Tribhuwan Pawan (PDD No.225259), son of Bauan Paswan, Resident of
Village-Pandaul, Kali Mandir Mokrari Tol, PO & Police Station- Pandaul,
District- Madhubani.
110. Dina Shankar (PDD No. 290690), son of late Raj Kumar Thakur, Resident of
Village & PO-Sagarpur, Police Station- Sakri, District- Madhubani.
111. Ganesh Sahu (PDD No. 043049), son of Bauku Sahu, Resident of Village &
PO-Bhawanipur, Police Station-Sakri, District- Madhubani.
112. Bimlesh Kumar Paswan (PDD No.225417), son of Bauan Paswan, Resident
of Village & PO-Pandaul, Police Station-Pandaul, District-Madhubani.
113. Pappu Kumar Mahto (PDD No.129485), son of Rambriksh Mahto, Resident
of Village & PO-Kamalpur, Police Station-Pandaul, District- Madhubani.
114. Sanjay Kumar Prasad (PDD No. 162960), son of Ram Chandra Prasad,
Resident of Village-Sakri (Old Bazar), PO & Police Station- Sakri, District-
Madhubani.
115. Vijay Kumar Prasad (PDD No. 003557), son of Ram Chandra Prasad ,
Resident of Village-Sakri (Old Bazar), PO & Police Station- Sakri, District-
Madhubani.
116. Masood Ahmad (PDD No.274738), son of late Naisar Ahmad, Resident of
Village-Sakri, PO & Police Station- Sakri, District- Madhubani.
117. Manoj Kumar Prasad (PDD No.178217), son of Ramchandra Prasad,
Resident of Village-Sakri (Old Bazar), PO & Police Station- Sakri, District-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 91
Madhubani.
118. Bablu Kumar Ray (PDD No.003463), son of Babu Lal Ray, Resident of
Village-Sakri (Old Bazar), PO & Police Station- Sakri, District- Madhubani.
119. Jivesh Kumar (PDD No.273546), son of Kamal Narayan Das, Resident of
Village-Kamalpur, PO- D. Madhopur, Police Station- Pandaul, District-
Madhubani.
120. Shiv Kumar Paswan (PDD No. 159229), son of Jogendra, Resident of
Village-Bhawanipur (Navtoli), PO- Pandaul, Police Station- Sakri, District-
Madhubani.
121. Sitaram Ram (PDD No.203607), son of Baualal Ram, Resident of Village &
PO-Kamalpur, Police Station-Pandaul, District- Madhubani.
122. Ruby Kumari (PDD No.204880), daughter of Tej Narayan Ram, Resident of
Village & PO-Kamalpur, Police Station-Pandaul, District- Madhubani.
123. Kewal Paswan (PDD No.247588), son of Parmeshwar Paswan, Resident of
Village-Bikrampur Balia, PO & Police Station- Sakri, District- Madhubani.
124. Ashok Sahu (PDD No.041349), son of Moti Sahu, Resident of Village-
Pandaul (Western Tola), PO & Police Station-Pandaul, District- Madhubani.
125. Dinesh Kumar Das (PDD No.087553), son of Siyaram Das, Resident of
Village & PO-Yamsham, Police Station-Pandaul, District- Madhubani.
126. Suman Kumar (PDD No.202453), son of Ram Bahadur Thakur, Resident of
Village & PO- Bhaur, Police Station- Pandaul, District- Madhubani.
127. Shambhu Yadav (PDD No.069799), son of Rabindra Nath Yadav, Resident
of Village, PO & Police Station-Pandaul, District- Madhubani.
128. Devnath Purbe (PDD No.228151), son of Satyanarayan Purbe, Resident of
Village-Belahi, PO-Lohat, Police Station- Pandaul, District- Madhubani.
129. Ranjit Kumar (PDD No.157145), son of Bimal Kant Laldas, Resident of
Village-Belahi, PO-Lohat, Block & Police Station- Pandaul, District-
Madhubani.
130. Pradip Kumar Mandal (PDD No.059066), son of Ratan Mandal, Resident of
Village & PO-Bhamsam, Police Station-Pandaul, District- Madhubani.
131. Rajan Kumar Yadav (PDD No. 014241), son of Kamaldeo Yadav, Resident
of Village-Raghunathpur, PO-Lohat, Police Station- Pandaul, District-
Madhubani.
132. Amar Kant Roy (PDD No.038795), son of Jagdish Roy, Resident of Village-
Balia, PO & Police Station-Sakri, District- Madhubani.
133. Arun Kumar Safi (PDD No.044272), son of Nageshwar Safi, Resident of
Village-Pandaul (West), PO & Police Station-Pandaul, District- Madhubani.
134. Shambhu Kumar Mishra (PDD No.001887), son of Amrendra Mishra,
Resident of Village & PO-Salempur, Police Station- Pandaul, District-
Madhubani.
135. Rakesh Kumar (PDD No.104091), son of Daya Ram Yadav, Resident of
Village-Ghritkundali, PO-Kamalpur, Police Station- Pandaul, District-
Madhubani.
136. Ritu Kumari (PDD No. 087639), daughter of Ashok Thakur, Resident of
Village, PO & Police Station-Pandaul, District- Madhubani.
137. Shweta Kumari (PDD No. 082940), daughter of Sushil Kumar Thakur,
Resident of Village & PO-Sagarpur, Police Station- Sakri, District-
Madhubani.
138. Jitendra Kumar Jha (PDD No.042947), son of Baidyanath Jha, Resident of
Village-Baragaon (North Tol), PO- Dahimat Madhopur, Police Station-
Pandaul, District- Madhubani.
139. Santosh Kumar Paswan (PDD No.059407), son of Bhuwan Paswan,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 92
Resident of Village-Sahaspur, PO- Rajnagar, Block & Police Station-
Rajnagar, District- Madhubani.
140. Anjum Parvej (PDD No.210060), daughter of Usman Ghazi, Resident of
Village-Ramkhetari, PO- Simri, Police Station-Rajnagar, District-
Madhubani.
141. Lalit Kumar Jha (PDD No.076262), son of Tara Kant Jha, Resident of
Village-Sigiyaun, PO- Rampatti, Block & Police Station-Rajnagar, District-
Madhubani.
142. Bechan Lal Singh (PDD No.279104), son of Hansraj Singh, Resident of
Village- Kunwar, PO- Simri, Police Station-Rajnagar, District- Madhubani.
143. Kiran Kumari (PDD No.286285), daughter of Keshinath Jha, Resident of
Village- Ramkhetari, PO- Simri, Police Station-Rajnagar, District-
Madhubani.
144. Md. Firoz Alam (PDD No.272418), son of Mohiuddin Akhtar, Resident of
Village- Ramkhetari, PO- Simri, Police Station-Rajnagar, District-
Madhubani.
145. Dipak Kumar Thakur (PDD No.168356), son of Mohan Thakur, Resident of
Village- Satdhara, PO- Rajnagar, Block & Police Station-Rajnagar, District-
Madhubani.
146. Jibachh Roy (PDD No.208316), son of Tezi Roy, Resident of Village-
Ekamma, PO- Ghanghaur, Block & Police Station-Rajnagar, District-
Madhubani.
147. Navin Kumar (PDD No.192224), son of Ramashish Roy, Resident of
Village- Ekamma, PO- Ghanghaur, Block & Police Station-Rajnagar,
District- Madhubani.
148. Manoj Kumar Ray (PDD No.023125), son of Lalit Ray, Resident of Village
& PO- Chapahi, Block & Police Station-Rajnagar, District- Madhubani.
149. Shyam Balak Ram (PDD No.004403), son of Arjun Ram, Resident of
Village-Madhubani Tol, PO- Pariharpur, Block & Police Station- Rajnagar,
District- Madhubani.
150. Surendra Choudhary (PDD No.214890), son of late Kameshwar Choudhary,
Resident of Village-Kushmaul, PO- Rampatti, Police Station-Rajnagar,
District- Madhubani.
151. Lalit Kumar Yadav (PDD No.040488), son of Ram Sarobar Yadav, Resident
of Village-Jaypatti, PO-Narayanpatti, Police Station-Rajnagar, District-
Madhubani.
152. Manoj Kumar Das (PDD No.118408), son of Ramlakhan Das, Resident of
Village-Sahaspur, PO & Police Station-Rajnagar, District- Madhubani.
153. Shambhu Kumar (PDD No.317839), son of Basant Ram, Resident of Village
& PO-Chapahi, Police Station-Rajnagar, District- Madhubani.
154. Shishir Chandra Shrivastav (PDD No.165697), son of late Ashesh Prasad
Shrivastav, Resident of Village-Chichiri Bujurg, PO & Police Station-
Rajnagar, District- Madhubani.
155. Pramod Kumar Lal (PDD No.270531), son of Ganga Narayan Lal Das,
Resident of Village-Satdhara, Police Station-Rajnagar, District- Madhubani.
156. Keshav Kumar (PDD No.013526), son of Sita Ram, Resident of Village-
Chichiri Bujurg, PO & Police Station-Rajnagar, District- Madhubani.
157. Pankaj Kumar (PDD No.007670), son of Bindeshwari Prasad, Resident of
Village-Amlatoli, PO- Rajnagar, Police Station-Rajnagar, District-
Madhubani.
158. Devendra Ram (PDD No.099560), son of Govind Ram, Resident of Village-
Amlatoli, PO- Rajnagar, Police Station-Rajnagar, District- Madhubani.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 93
159. Sanjeet Kumar (PDD No.099502), son of late Lakshmi Ram, Resident of
Village-Amlatoli, PO- Rajnagar, Police Station-Rajnagar, District-
Madhubani.
160. Navin Kumar Bhushan @ Navin Bhushan (PDD No.070784), son of Dinesh
Prasad Srivastav, Resident of Village-Amlatoli, PO- Rajnagar, Police
Station-Rajnagar, District- Madhubani.
161. Mona Kumari (PDD No.122369), daughter of Manoj Kumar Jha, Resident of
Village-Balaha, PO- Pariharpur, Police Station-Rajnagar, District-
Madhubani.
162. Dharmendra Paswan (PDD No.063791), son of Ganga Ram Paswan,
Resident of Village-Kewan, PO-Chichiri Kanungo, Police Station-Rajnagar,
District- Madhubani.
163. Dharmdeo Kumar (PDD No.040858), son of Satyadeo Ray, Resident of
Village & PO-Chapahi, Police Station-Rajnagar, District- Madhubani.
164. Sangita Kumari (PDD No.238493), wife of Dharmdeo Kumar, Resident of
Village & PO-Chapahi, Police Station-Rajnagar, District- Madhubani.
165. Khushbu Kumari (PDD No.098245), wife of Shailendra Prasad Singh,
Resident of Village-Simri East, PO & Police Station-Rajnagar, District-
Madhubani.
166. Umeshwar Narayan Roy (PDD No.029230), son of Baidyanath Roy,
Resident of Village & PO-Rajnagar, Police Station-Rajnagar, District-
Madhubani.
167. Ruby Kumari (PDD No.206160), daughter of Shivdhari Paswan, Resident of
Village-Barhara, PO-Nakti, Police Station-Rajnagar, District- Madhubani.
168. Gautam Kumar Jha (PDD No.011156), son of Sudisht Narayan Jha, Resident
of Village-Shivaipatti, PO- Shivaipatti, Block & Police Station-Rajnagar,
District- Madhubani.
169. Navin Kumar Ray (PDD No.306978), son of Bhogendra Ray, Resident of
Village-Haripatti, PO- Narayanpatti, Block & Police Station-Rajnagar,
District- Madhubani.
170. Shailesh Kumar (PDD No.314086), son of Upendra Yadav, Resident of
Village-Mahinathpur, PO-Rampatti, Police Station-Rajnagar, District-
Madhubani.
171. Md. Shamshad Alam (PDD No.006967), son of Md. Hashim, Resident of
Village-Raghubirchak, PO- Rampatti, Police Station-Rajnagar, District-
Madhubani.
172. Md. Imran Alam (PDD No.042936), son of Md. Hashim, Resident of
Village-Raghubirchak, PO- Rampatti, Police Station-Rajnagar, District-
Madhubani.
173. Suresh Kumar Paswan (PDD No.075162), son of Ramdeo Paswan, Resident
of Village-Kunwar, PO-Simri, Police Station-Rajnagar, District- Madhubani.
174. Raju Mandal (PDD No.045613), son of Lakhan Mandal, Resident of Village
& PO-Sugauna, Police Station-Rajnagar, District- Madhubani.
175. Ramdeo Paswan (PDD No.209972), son of late Jhingur Paswan, Resident of
Village & PO-Sugauna, Police Station-Rajnagar, District- Madhubani.
176. Prabhash Kumar (PDD No.047200), son of Ganaur Paswan, Resident of
Village & PO-Sugauna, Police Station-Rajnagar, District- Madhubani.
177. Vidya Nand Jha (PDD No.093364), son of late Devanand Jha, Resident of
Village- Harinagar, PO-Raghuni Dehat, Police Station-Rajnagar, District-
Madhubani.
178. Ravindra Kumar Singh (PDD No.069045), Resident of Village-Sahora
Sthan, PO & Police Station-Rajnagar, District- Madhubani.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 94
179. Saket Kumar Mahto (PDD No.281352), son of Om Prakash Mahto, Resident
of Village-Laheriaganj, PO, Police Station & District- Madhubani.
180. Ajay Kumar (PDD No.183700) son of Parmanand Mishra, Resident of
Village-Khoir, Pariharpur, Police Station-Rajnagar, District- Madhubani.
181. Rakesh Ranjan (PDD No.269167), son of Vijendra Narayan Singh, Resident
of Village & PO-Kewalpatti, Police Station-Rajnagar, District- Madhubani.
182. Jitendra Kumar Singh (PDD No.166118), son of late Yogendra Prasad
Singh, Resident of Village & PO-Kewalpatti, Police Station-Rajnagar,
District- Madhubani.
183. Indrajit Kumar Singh (PDD No. 007049), son of late Akhileshwar Prasad
Singh, Resident of Village-Simri, PO & Police Station-Rajnagar, District-
Madhubani.
184. Chande Paswan (PDD No.210410), son of Gangaai Paswan, Resident of
Village-Simri, PO & Police Station-Rajnagar, District- Madhubani.
185. Rakesh Kumar Mandal (PDD No.023133), son of Raju Mandal, Resident of
Village & PO- Chapahi, Police Station-Rajnagar, District- Madhubani.
186. Kanchan Kumari (PDD No.131920), daughter of Soman Paswan, Resident
of Village-Thikaha Belwar, PO & Police Station-Rajnagar, District-
Madhubani.
187. Sonu Kumari (PDD No.201291), daughter of Navin Kumar, Resident of
Village-Ikamma, PO-Ghanghor, Police Station-Rajnagar, District-
Madhubani.
188. Sarfaraj Ahmad (PDD No.157917), son of Md. Zahir, Resident of Village-
Satghar Muzaffarpur, PO & Police Station-Rajnagar, District- Madhubani.
189. Mukesh Kumar Panjiar (PDD No.267466), son of late Mahabir Panjiar,
Resident of Village- Rajnagar, Mohalla- Chatti Road, Police Station-
Rajnagar, District- Madhubani.
190. Mukund Kumar (PDD No.057562), son of Bunni Lal Paswan, Resident of
Village-Ranti, PO- Ranti, Police Station-Rajnagar, District- Madhubani.
191. Kundan Kumar (PDD No.105557), son of Ranjan Sah, Resident of Village-
Station Road Rajnagar, PO & Police Station-Rajnagar, District- Madhubani.
192. Khushbu Kumari (PDD No.106104), daughter of Ranjan Sah, Resident of
Village-Station Road Rajnagar, PO & Police Station-Rajnagar, District-
Madhubani.
193. Chandan Kumar (PDD No.104963), son of Ranjan Sah, Resident of Village-
Station Road Rajnagar, PO & Police Station-Rajnagar, District- Madhubani.
194. Gurudev Kumar (PDD No.153174), son of Kari Mahto, Resident of Village-
Maharajganj, PO- Sugauna, Police Station-Rajnagar, District- Madhubani.
195. Sanjay Kumar Yadav (065254), son of Dhanik Lal Yadav, Resident of
Village-Kewan, PO & Police Station-Rajnagar, District- Madhubani.
196. Arjun Kumar Sharma (PDD No.023024), son of Shivlal Sharma, Resident of
Village-Kewan, PO & Police Station-Rajnagar, District- Madhubani.
197. Balram Yadav (PDD No.065547), son of Suresh Yadav, Resident of Village-
Kewan, PO & Police Station-Rajnagar, District- Madhubani.
198. Vinit Kumar Sharma (PDD No.023023), son of Bhola Sharma, Resident of
Village-Kewan, PO & Police Station-Rajnagar, District- Madhubani.
199. Ranjay Kumar Singh (PDD No.092571), son of Shatrughan Singh, Resident
of Village- Rahi South, PO-Balha, Police Station-Rajnagar, District-
Madhubani.
200. Awdhesh Kumar Jha (PDD No.200609), son of Harshnath Jha, Resident of
Village & PO- Belbar, Police Station-Rajnagar, District- Madhubani.
201. Priyanka Kumari (PDD No.097799), daughter of Lakshman Singh, Resident
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 95
of Village-Old Thana Chowk Rajnagar, PO & Police Station-Rajnagar,
District- Madhubani.
202. Pritee Kumari (PDD No.097987), daughter of Lakshman Singh, Resident of
Village-Thana Chowk Rajnagar, PO & Police Station-Rajnagar, District-
Madhubani.
203. Rajnish Kumar (PDD No.010429), son of Upendra Sah, Resident of Village-
Nakti Rajnagar, PO & Police Station-Rajnagar, District- Madhubani.
204. Bijendra Ram (PDD No.091467), son of late Lakshmi Das, Resident of
Village & PO-Lakshmipur, Police Station-Rajnagar, District- Madhubani.
205. Bighanesh Kumar (PDD No.182701), son of Kusheshwar Yadav, Resident
of Village-Marmohra, PO- Sugauna, Police Station-Rajnagar, District-
Madhubani.
206. Shiv Shankar Sahu (PDD No.031589), son of Ram Swarth Sahu, Resident of
Village- Kushmaul, PO- Nagdah, Police Station-Arer, District- Madhubani.
207. Sanjay Kumar Jha (PDD No.065668), son of late Kapileshwar Jha, Resident
of Village-Narhi, PO- Narhi Mureth, Police Station-Arer, District-
Madhubani.
208. Ranjan Kumar (PDD No.130264), son of Ram Charitar Paswan, Resident of
Village & PO-Belahi, Police Station- Kaluahi, District- Madhubani.
209. Gopal Krishna Jha (PDD No.167574), son of late Ramanand Jha, Resident
of Village-Bhatahiseth, PO- Benipatti, District- Madhubani.
210. Sanjeev Kumar Prasad (PDD No.059113), son of Kamla Prasad, Resident of
Village & PO- Arer Hat, Police Station- Arer, District- Madhubani.
211. Sangita Devi (PDD No.035534) wife of Ram Udgar Sah, Resident of
Village- Kushmau, PO- Nagdah Balain, Police Station-Arer, District-
Madhubani.
212. Gangesh Kumar Kanth (PDD No.193350), son of late Jayshankar Prasad,
Resident of Village & PO-Birauli, Police Station-Benipatti, District-
Madhubanii.
213. Virendra Kumar Lal Das (PDD No.250428), son of late Hriday Narayan Lal
Das, Resident of Village & PO-Birauli, Police Station- Banipatti, District-
Madhubani.
214. Jitendra Kumar Thakur (PDD No.065567), son of Arun Kumar Thakur,
Resident of Village & PO-Kataiya, Police Station- Benipatti, District-
Madhubani.
215. Dinesh Kumar Paswan (PDD No.250344), Resident of Village- Parkauli,
PO-Dhakjari, Police Station- Arer, District- Madhubani.
216. Umesh Kumar Mahto (PDD No.315279), son of Shiv Chandra Mahto,
Resident of Village- Bichkhana, PO- Ektara, Police Station- Arer, District-
Madhubani.
217. Prashant Kumar Karn (PDD No.001171) son of Anand Kumar Lal Karn,
Resident of Village & PO- Paraul, Police Station- Arer, District- Madhubani.
218. Siddhi Vinayak (PDD No.014354), son of Udar Nath Jha, Resident of
Village & PO- Paraul, Police Station- Arer, District- Madhubani.
219. Maksudan Paswan (PDD NO.001158), son of Shivlal Paswan, Resident of
Village & PO-Birauli, Police Station- Banipatti, District-Madhubani.
220. Shiv Kumar Safi (PDD No.216618), son of Prasadi Safi, Resident of Village
& PO- Balain, Police Station- Arer, District- Madhubani.
221. Ashwani Kumar (PDD No.075209), son of Rajendra Lal Dutta, Resident of
Village & PO- Balain, Police Station- Arer, District- Madhubani.
222. Munmun Kumar Mandal (PDD No.092671) son of Ram Lakhan Mandal,
Resident of Village- Pauna, PO- Arer Hat, Police Station- Arer, District-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 96
Madhubani.
223. Umesh Kumar Sah (PDD No.079787), son of Bhogendra Sah, Resident of
Village & PO- Chatra, Police Station- Arer, District- Madhubani.
224. Vinay Kumar Thakur (PDD No.011759), son of Ram Sarovar Thakur,
Resident of Village- Sundarpur, PO & Police Station- Basopatti, District-
Madhubani.
225. Rajendra Kumar Thakur (PDD No.107462), son of Narayan Thakur,
Resident of Village, PO & Police Station-Basopatti, District-Madhubani.
226. Umesh Kumar (PDD No. 046948), son of Mahabir Yadav, Resident of
Village- Narkatiya, PO- Mathiya, Police Station- Basopatti, District-
Madhubani.
227. Kashindra Kumar (PDD No.222448), son of Judi Lal Sahu, Resident of
Village- Archhawa, PO- Kamalpur, Police Station- Basopatti, District-
Madhubani.
228. Sanjay Kumar Pandey (PDD No.291569), son of Kameshwar Pandey,
Resident of Village- Ghodbanki, Police Station- Basopatti, District-
Madhubani.
229. Manoj Kumar Yadav 1(PDD No.192945), son of Surya Narayan Yadav,
Resident of Village & PO- Uchhal, Police Station- Basopatti, District-
Madhubani.
230. Murli Manohar Mahto (PDD No.085165), son of Ram Bilas Mahto, Resident
of Village & PO- Selibeli, Police Station- Basopatti, District- Madhubani.
231. Asheshwar Prasad (PDD No. 0952250), son of Prayag Mahto, Resident of
Village- Mathia Kamlabari, PO- Mathia, Police Station- Basopatti, District-
Madhubani.
232. Ashok Kumar Ram (PDD No.064010) son of Kamal Ram, Resident of
Village- Mansingh Patti, PO & Police Station- Basopatti, District-
Madhubani.
233. Pappu Kumar (PDD No.155550), son of Raj Kumar Yadav, Resident of
Village & PO- Madhia, Police Station- Basopatti, District- Madhubani.
234. Dinesh Kumar Singh (PDD No.154533) son of Lalji Singh, Resident of
Village- Naraila, PO- Bhaiyapatti, Police Station- Basopatti, District-
Madhubani.
235. Rajlal Yadav (PDD No.150713), son of Ram Bilas Yadav, Resident of
Village- Naraila, PO- Bhaiyapatti, Police Station- Basopatti, District-
Madhubani.
236. Saroj Kumar Thakur (PDD No.114870) son of Ramprit Thakur, Resident of
Village- Simradhi, PO- Jonki, Police Station- Basopatti, District-
Madhubani.
237. Hukumdeo Sah (PDD No.115324), son of Ram Kumar Sah, Resident of
Village- Simradhi, PO- Jonki, Police Station- Basopatti, District-
Madhubani.
238. Manoj Kumar Sah (PDD No.115194), son of Rajendra Sah, Resident of
Village- Simradhi, PO- Jonki, Police Station- Basopatti, District-
Madhubani.
239. Saroj Kumar Sah (PDD No.114722) son of Rajendra Sah, Resident of
Village- Simradhi, PO- Jonki, Police Station- Basopatti, District-
Madhubani.
240. Vijay Kumar Yadav (PDD No.024007), son of Mohan Yadav, Resident of
Village & PO- Madhia, Police Station- Basopatti, District- Madhubani.
241. Vijay Kumar Yadav (PDD No.217337), son of late Pulkit Yadav, Resident
of Village- Ardhawa, PO- Kamalpur, Police Station- Basopatti, District-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 97
Madhubani.
242. Jagdeo Prasad (PDD No. 087586) son of late Ayodhi Yadav, Resident of
Village- Mehtarpatti, Police Station- Basopatti, District- Madhubani.
243. Khushbu Kumari (PDD No.309841), daughter of Sanjay Kumar Pandey,
Resident of Village & PO-Ghodbanki, Police Station- Basopatti, District-
Madhubani.
244. Ram Udgar Paswan (PDD No.310269) son of Sita Ram Paswan, Resident of
Village, PO & Police Station- Basopatti, District- Madhubani.
245. Sunil Kumar Sah (PDD No.018881) son of Yogendra Sah, Resident of
Village- Bundelkhand, Police Station- Basopatti, District- Madhubani.
246. Manoj Kumar Thakur (PDD No.291357), son of Ramchandra Thakur,
Resident of Village- Bhaluahi, Police Station- Basopatti, District-
Madhubani.
247. Ranjit Thakur (PDD No.098756), son of Ram Ashish Thakur, Resident of
Village, PO & Police Station- Basopatti, District- Madhubani.
248. Rajesh Kumar Sah (PDD No.122145), son of Bindeshwar Sah, Resident of
Village, PO & Police Station- Basopatti, District- Madhubani.
249. Ram Baran Mahto (PDD No.126962), son of Ram Prasad Mahto, Resident
of Village, PO & Police Station- Basopatti, District- Madhubani.
250. Arvind Kumar (PDD No.031317), son of Jang Bahadur Sah, Resident of
Village- Ardhava, PO-Kamalpur, Police Station- Basopatti, District-
Madhubani.
251. Santosh Kumar Singh (PDD No.226782), son of Ram Shankar Prasad Singh,
Resident of Village & PO-Chhatauni, Police Station- Basopatti, District-
Madhubani.
252. Arun Kumar Mandal (PDD No.237332), son of Ramji Mandal, Resident of
Village- Mohanpatti, PO-Chhatauni, Police Station-Basopatti, District-
Madhubani.
253. Lalan Kumar Singh (PDD No.059346), son of Ram Sakal Singh, Resident of
Village & PO-Chachraha, Police Station- Basopatti, District- Madhubani.
254. Santosh Kumar Jha (PDD No.167337), son of Harishchandra Jha, Resident
of Village & PO-Chachraha, Police Station- Basopatti, District- Madhubani.
255. Anil Kumar (PDD No.076962), son of Yogendra Prasad, Resident of
Village- Narkatiya, PO-Mathia, Police Station- Basopatti, District-
Madhubani.
256. Rekha Kumari (PDD No.078391) daughter of Satya Narayan Yadav,
Resident of Village- Narkatiya, PO-Mathia, Police Station- Basopatti,
District- Madhubani.
257. Raj Kumar Singh (PDD No. 217141), son of Indra Kishore Singh, Resident
of Village- Narkatiya, PO-Mathia, Police Station- Basopatti, District-
Madhubani.
258. Nutan Kumari (PDD No.184512), daughter of Upendra Mishra, Resident of
Village & PO-Ghodbanki, Police Station- Basopatti, District- Madhubani.
259. Vinod Kumar Jha (PDD No.062176), son of Malhu Jha, Resident of Village
& PO-Malmal, Police Station- Kaluahi, District- Madhubani.
260. Raghvendra Choudhary (PDD No.176532), son of Suvansh Choudhary,
Resident of Village-Haripur Majrahi, PO & Police Station- Kaluahi, District-
Madhubani.
261. Lalan Ram (PDD No.037410), son of Dasai Ram, Resident of Village-
Haripur Majrahi, PO & Police Station- Kaluahi, District- Madhubani.
262. Krishna Paswan (PDD No.178829), son of Sukhdeo Paswan, Resident of
Village- Dokhar, PO-Belahi, Police Station- Kaluahi, District- Madhubani.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 98
263. Vinod Kumar Paswan (PDD No.075109), son of Thakkan Paswan, Resident
of Village- Dostpur, PO-Karmauili, Police Station- Khajauli, District-
Madhubani.
264. Chhotu Paswan (PDD No.045182), son of Gangai Paswan, Resident of
Village & PO-Kalikapur, Police Station- Kaluahi, District- Madhubani.
265. Raghavendra Kumar Jha (PDD No.084013) son of Chandra Mohan Jha,
Resident of Village & PO- Loha, Police Station- Kaluahi, District-
Madhubani.
266. Rajnish Kumar @ Rajnish Kumar Yadav (PDD No.026330), son of Raj
Narayan Yadav, Resident of Village- Naraila, PO-Malmal, Police Station-
Kaluahi, District- Madhubani.
267. Rajesh Kumar Paswan (PDD No.042923), son of Asharfi Paswan, Resident
of Village-Haripur Majrahi, PO & Police Station- Kaluahi, District-
Madhubani.
268. Sudisht Kumar (PDD No.203921), son of Jibachh Pal, Resident of Village,
PO & Police Station- Kaluahi, District- Madhubani.
269. Pramod Kumar Yadav (PDD No.291588), son of Asheshwar Yadav,
Resident of Village- Rath, PO-Malmal, Police Station- Kaluahi, District-
Madhubani.
270. Hira Nand Jha (PDD No.022585), son of Shiv Shankar Jha, Resident of
Village- Chanaura Goth, PO- Chanaura Ganj, Police Station- Jhajharpur,
District- Madhubani.
271. Prabodh Kumar Jha (PDD No.015381), son of Dhrub Narayan Jha, Resident
of Village- Mohana, PO- Simra, Police Station- Jhajharpur, District-
Madhubani.
272. Ashok Kumar Thakur (PDD No.316292), son of Arjun Thakur, Resident of
Village & PO-Belarahi , Police Station- Jhajharpur, District- Madhubani.
273. Rajiv Ranjan (PDD No.270782), son of Guneshwar Prasad Karn, Resident of
Village, PO & Police Station- Jhajharpur, District- Madhubani.
274. Vivekanand (PDD No.178091), son of late Palat Pandit, Resident of Village
& PO- Tajpur, Police Station- Jhajharpur, District- Madhubani.
275. Ghan Shyam Mishra (PDD No.114469), son of Jai Shankar Mishra, Resident
of Village & PO- Kothia, Police Station- Bhairab Asthan, District-
Madhubani.
276. Braham Deo Prasad (PDD No.045293), son of Bindeshwar Raut, Resident of
Village-Baliyari, PO- Sukhet, Police Station-Jhanjharpur, District-
Madhubani.
277. Balram Thakur (PDD No.205618), son of Krishna Kant Thakur, Resident of
Village-Pattitola, PO-Kothia, Police Station- Bhairab Asthan, District-
Madhubani.
278. Sanjeet Kumar Jha (PDD No.239166), son of Krishna Kumar Jha, Resident
of Village- Samaya, PO- Menhath, Police Station- Bhairab Asthan, District-
Madhubani
279. Rajeev Kumar Mandal (PDD No.017646), son of Shobha Mandal, Resident
of Village- Shankarpur, PO- Kako, Police Station- Bhairav Asthan, District-
Madhubani.
280. Sudip Kumar Mishra (PDD No.013764), son of Anand Mishra, Resident of
Village & PO- Naruar, Police Station- Bhairav Asthan, District- Madhubani.
281. Pankaj Kumar Das (PDD No.056491), son of Pasupati Nath Das, Resident of
Village & PO Nawani, Police Station- Jhanjharpur, District- Madhubani.
282. Rup Narayan Yadav (PDD No.195856), son of late Basudeo Yadav,
Resident of Village & PO- Ganauraganj, Police Station- Jhanjharpur,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 99
District- Madhubani.
283. Santosh Kumar Thakur (PDD No.048884), son of Ram Mohan Thakur,
Resident of Village & PO- Raiyam, Police Station- Bhairav Asthan, District-
Madhubani.
284. Vijendra Kumar Karn (PDD No.267133), son of Parmanand Lal Das,
Resident of Village- Olipur, PO- Imadpatti, Police Station- Bhairab Asthan,
District- Madhubani.
285. Naveen Kumar Ranjan (PDD No.109401), son of Jay Prakash Mahto,
Resident of Village- Dhepura, PO- Nawani, Police Station- Jhanjharpur,
District- Madhubani.
286. Kailash Kumar (PDD No.260951), son of Lakshmikant Mandal, Resident of
Village- Hatada Rupauli, Police Station- Bhairab Asthan, District-
Madhubani.
287. Kamlesh Kumar Chaudhary (PDD No.108224), son of Ram Sewak
Chaudhary, Resident of Village & PO- Tajpur, Police Station- Jhanjharpur,
District- Madhubani.
288. Hargovind Ram (PDD No.207039), son of Rameshwar Ram, Resident of
Village, PO & Police Station- Jhanjharpur, District- Madhubani.
289. Chandra Dev Prasad (PDD No.206614) son of Tej Narayan Das, Resident of
Village, PO & Police Station- Jhanjharpur, District- Madhubani.
290. Suman Ji Jha (PDD No. 199315), son of Devendra Narayan Jha, Resident of
Village- Nabtol, PO- Bharam, Police Station- Bhairab Asthan, District-
Madhubani.
291. Ranjit Kumar Ranjan (PDD No.303824) son of late Satyadeo Das, Resident
of Village & PO- Imadpatti, Police Station- Bhairab Asthan, District-
Madhubani.
292. Ganesh Kumar Mahto (PDD No.094142), son of Rameshwar Mahto,
Resident of Village & PO- Raiyam, Police Station- Bhairab Asthan, District-
Madhubani.
293. Ranjeet Kumar Thakur (PDD No.213656), son of Laxmi Thakur, Resident of
Village & PO- Narvar, Police Station- Bhairab Asthan, District- Madhubani.
294. Vinay Kumar Das (PDD No.206459), son of late Vidya Nath Das, Resident
of Village, PO- Belarahi, Police Station- Jhanjharpur, District- Madhubani.
295. Prakash Kumar Ram (PDD No.141210), son of Rameshwar Ram, Resident
of Village- Pattikol, PO- Kothia, Police Station- Bhairab Asthan, District-
Madhubani.
296. Ram Pukar Ram (PDD No.141608), son of Pulkit Ram, Resident of Village-
Pattikol, PO- Kothia, Police Station- Bhairab Asthan, District- Madhubani.
297. Kishori Kumari (PDD No.211601), daughter of Pramod Narayan Jha,
Resident of Village- Mahinathpur, PO- Mahinath, Police Station- Bhairab
Asthan, District- Madhubani.
298. Madhab Kumar Mishra (PDD No.142779), son of Jai Shankar Mishra,
Resident of Village- Pattikol, PO- Kothia, Police Station- Bhairab Asthan,
District- Madhubani.
299. Arun Kumar Karn (PDD No.099647), son of late Maujelal Karn, Resident of
Village- Rewari, PO- Chouramahrail, Police Station- Jhanjharpur, District-
Madhubani.
300. Sunil Kumar Mandal (PDD No.251123), son of Badri Mandal, Resident of
Village, PO & Police Station- Jhanjharpur, District- Madhubani.
301. Ranjit Kumar (PDD No.262783), son of Subhash Das, Resident of Village-
Choura, PO- Kako, Police Station- Bhairab Asthan, District- Madhubani.
302. Laxman Bhandari (PDD No.090748), son of late Ram Narayan Bhandari,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 100
Resident of Village, PO & Police Station- Jhanjharpur, District- Madhubani.
303. Radhe Shyam Bhandari (PDD No.124768), son of Raj Kumar Bhandari,
Resident of Village & PO- Chura Mahrail, Police Station- Jhanjharpur,
District- Madhubani.
304. Lakhichandra Kumar Paswan (PDD No.142049), son of Bachche Lal
Paswan, Resident of Village- Majhaura, PO- Chanura Ganj, Police Station-
Jhanjharpur, District- Madhubani.
305. Gauri Shankar Prasad (PDD No.154114), son of Arjun Mahto, Resident of
Village & PO- Nawani, Police Station- Jhanjharpur, District- Madhubani.
306. Bhairav Yadav (PDD No. 106529), son of Birbal Yadav, Resident of
Village- Kathina Mohanpur, PO- Hatadh Rupauli, Police Station- Bhairab
Asthan, District- Madhubani.
307. Shiv Kumar Mandal (PDD No. 171781), son of late Baleshwar Mandal,
Resident of Village- Bishoul, PO- Sukhet, Police Station- Jhanjharpur,
District- Madhubani.
308. Sanjeev Kumar Ram (PDD No.138442), son of Raghunandan Ram, Resident
of Village & PO- Parsa, Police Station- Jhanjharpur, District- Madhubani.
309. Ranjeet Kumar Thakur (PDD No.203007), son of Satya Narayan Thakur
Resident of Village- Chanauragoth, PO- Chanaura, Police Station-
Jhanjharpur, District- Madhubani.
310. Gita Kumari (PDD No.203540), daughter of Ram Narayan Thakur, Resident
of Village- Chanauragoth, PO- Chanaura, Police Station- Jhanjharpur,
District- Madhubani.
311. Anil Kumar Chaudhary (PDD No.008362), son of Rajendra Chaudhary,
Resident of Village- Chaupta, PO- Kako, Police Station- Bhairab Asthan,
District- Madhubani.
312. Kaushal Kumar Prabhakar (PDD No.075394), son of Ramakant Mishra,
Resident of Village- Chaupta, PO- Kako, Police Station- Bhairab Asthan,
District- Madhubani.
313. Mukesh Kumar Singh (PDD No.090269), son of Suraj Singh, Resident of
Village- Bhupatti, PO- Kharagbani, Police Station- Babubarhi, District-
Madhubani.
314. Anusuya Priya (PDD No.089154), daughter of Radha Prasad Mehta,
Resident of Village- Bhupatti, PO- Kharagbani, Police Station- Babubarhi,
District- Madhubani.
315. Ranjeet Kumar Jha (PDD No.010730), son of Raj Kumar Jha, Resident of
Village & PO- Ghonghour, Police Station- Babubarhi, District- Madhubani.
316. Anupam Kumari (PDD No.010809), daughter of Jay Kumar Jha, Resident of
Village & PO- Ghonghour, Police Station- Babubarhi, District- Madhubani.
317. Mahesh Kumar Chaudhary (PDD No. 006867), son of Mukti Narayan
Chaudhary, Resident of Village, PO & Police Station- Babubarhi, District-
Madhubani.
318. Vikram Paswan (PDD No.003971), son of Hulli Paswan, Resident of
Village, PO & Police Station- Babubarhi, District- Madhubani.
319. Pradeep Kumar (PDD No.066353), son of Ramashish Singh, Resident of
Village- Malinapatti, PO- Maheshwara, Police Station- Babubarhi, District-
Madhubani.
320. Tej Narayan Singh (PDD No.246325), son of Bihari Singh, Resident of
Village- Malinapatti, PO- Maheshwara, Police Station- Babubarhi, District-
Madhubani.
321. Devendra Kumar Yadav (PDD No. 088170), son of Nathuni Yadav,
Resident of Village & PO- Bhatchoura, Police Station- Babubarhi, District-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 101
Madhubani.
322. Umesh Kumar Das (PDD No.087535), son of Biltu Das, Resident of
Village- Barail, PO- Teghra, Police Station- Babubarhi, District- Madhubani.
323. Ashok Ram (PDD No. 043054), son of Kanchan Ram, Resident of Village &
PO- Pirhi, Police Station- Babubarhi, District- Madhubani.
324. Santosh Kumar Safi (PDD No.237816), son of Narayan Safi, Resident of
Village & PO- Dhamoura, Police Station- Babubarhi, District- Madhubani.
325. Baidyanath Karn (PDD No.075244), son of Jagdish Lal Karn, Resident of
Village- Chhoti Tola Murhaddi, PO &Police Station- Babubarhi, District-
Madhubani.
326. Manoj Kumar Paswan (PDD No.042884), son of Lakouri Paswan, Resident
of Village- Lohapipar, PO- Pachrukhi, Police Station- Babubarhi, District-
Madhubani.
327. Shiv Narayan Chaudhary (PDD No.006656), son of Mahadeo Chaudhary,
Resident of Village & PO- Pachrukhi, Police Station- Babubarhi, District-
Madhubani.
328. Yogendra Prasad Chaudhary (PDD No.180991), son of late Bishwanath
Chaudhary, Resident of Village, PO & Police Station- Babubarhi, District-
Madhubani.
329. Krishna Kumar (PDD No. 187832), son of Biltu Sahu, Resident of Village &
PO- Kharagbani, Police Station- Babubarhi, District- Madhubani.
330. Navin Kumar Yadav (PDD No.121632), son of Ram Prasad Yadav, Resident
of Village- Barail, PO- Teghra, Police Station- Babubarhi, District-
Madhubani.
331. Dharmnath Yadav (PDD No.269286) son of Ram Prakash Yadav, Resident
of Village, PO & Police Station- Babubarhi, District- Madhubani.
332. Kumar Kundan (PDD No.009267), son of Hari Narayan Panjiyar, Resident
of Village, PO & Police Station- Babubarhi, District- Madhubani.
333. Lalit Paswan (PDD No.139929), son of Ghuran Paswan, Resident of Village,
PO & Police Station- Babubarhi, District- Madhubani.
334. Shashi Kumar (PDD No.242777), son of Ram Lakhan Mahto, Resident of
Village- Khoir, PO-Ramnipatti, Police Station- Babubarhi, District-
Madhubani.
335. Rajendra Prasad Chaudhary (PDD No.160147), son of late Bishwanath
Prasad, Resident of Village, PO & Police Station- Babubarhi, District-
Madhubani.
336. Saroj Kumar Mandal (PDD No. 024686), son of Ramsagar Mandal, Resident
of Village & PO- Maheshwara, Police Station- Babubarhi, District-
Madhubani.
337. Rajiv Kumar (PDD No.021734), son of Upendra Yadav, Resident of
Village- Rahikpur PO-Mishraulia, Police Station- Babubarhi, District-
Madhubani.
338. Om Prakash Yadav (PDD No. 202755), son of Madan Yadav, Resident of
Village-Basaha, PO- Barhara, Police Station- Babubarhi, District-
Madhubani.
339. Hari Lal Ram (PDD No.108656), son of Budhan Ram, Resident of Village &
PO- Pirhi, Police Station- Babubarhi, District- Madhubani.
340. Shambhunath Yadav (PDD No.247638), son of Ram Swarup Yadav,
Resident of Village &PO- Bhatchaura, Police Station- Babubarhi, District-
Madhubani.
341. Shreekant Suman (PDD No.300934), son of Raj Kumar Yadav, Resident of
Village &PO- Bhatchaura, Police Station- Babubarhi, District- Madhubani.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 102
.... .... Petitioner/s
Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department Government of Bihar,
Patna.
4. The Deputy Secretary, Cabinet Secretariat Department Government of Bihar,
Patna.
5. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna.
7. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New
Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New
Punaichak, Patna.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12392 of 2016
===========================================================
1. Alok Kumar son of Harendra Prasad Verma Resident of Village-Harpur,
P.O.-Rampur, P.S.-Madhaura, District-Saran
2. Raviranjan Kumar son of Harendra Prasad Verma Resident of Village-
Harpur, P.O.-Rampur, P.S.-Madhaura, District-Saran
3. Alok Kumar Son of Harendra Nath Singh Resident of Village + P.O.-Rampur
Khorram, P.S.-Madhaura, District-Saran
4. Rakesh KUmar Raj son of Rajkishore Pandit Resident of Village-Hathisar,
P.O.-Gaura, P.S. - Madhaura, District-Saran
5. Md. Abdul Kalam Azad, son of Sadre Alam Resident of Village+ P.O.-
Narharpur, P.S.-Madhuara, District-Saran
6. Surendra Kumar Ray Son of Shiv Nandan Rai Resident of Village-
Bindbahua P.O.-Nagra, P.S.-Madhuara, District-Saran
7. Sachin Kumar Son of Gajadhar Prasad resident of Village + P.O.-Shilhauri,
P.S.-Madhuara, District-Saran
8. Upendra Kumar son of Mukudhan rai resident of Village + P.O.-Shilhauri,
P.S.-Madhuara, District-Saran
9. Surendra Sah Son of Parmeshwar Sah Resident of Village + P.O. Madhopur,
P.S.-Madhuara, District-Saran
10. Raviranjan Kumar Ram Son of Ramdayal Ram Resident of Village + P.O.-
Madhopur, District-Saran
11. Munna Kumar son of Tulsi Sah Resident of Village- Madhaura Khurd, P.S. -
Madhuara, District-Saran
12. Ritesh Kumar son of Murari Prasad Gupta resident of Village- Pakhan, P.S.-
Madhaura, P.S.- District- Saran
13. Anuja Son of Nilambar Lal Das Resident of Village- Madhaura New Colony,
P.S.-Madhuara, District-Saran
14. Vikash Kumar Soni son of Madan Prasad Resident of Village-Madhaura,
Ward No. 13,P.O.+P.S.-Madhuara, District-Saran
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 103
15. Praveen Kumar Son of Kameshwar Prasad resident of Village- P.O.-Awari,
P.S.-Madhuara, District-Saran
16. Vinod Kumar Manjhi son of Arjun Manjhi Resident of Village- Dhenuki,
P.O. + P.S.-Madhuara, District-Saran
17. Md. Arman Son of Salim Miya Resident of Village- Dhenuki, P.O.+P.S.-
Madhuara, District-Saran
18. Dhananjay Kumar Son of Vishwanath Singh Resident of Village-Madhuara
Khurd, P.O. + P.S.Madhuara, District-Saran
19. Manish kumar Son of Jitendra Singh Resident of Village- Madhaura Khurd,
P.O. + P.S. - Madhuara, District-Saran
20. Md. Sahjad Alam Ansari Son of Md. Maruf Resident of Village-Madhuara
Khurd, P.O. + P.S.Madhuara, District-Saran
21. Rohit Kumar son of Awadhesh Singh resident of Village- Ashoiyan, P.O.
+P.S.-Madhuara, District-Saran
22. Kaushal Kumar Gupta Son of Kedar Prasad Gupta Resident of Village-
Madhuara Khurd, P.O.+P.S.Madhuara, District-Saran
23. Santosh Kumar Giri Son of Kamal Giri Resident of Village + P.O.-Salimapur,
P.S.-Madhuara, District-Saran
24. Chandrabhushan Giri Son of Kamaldev Giri Resident of Village-Repura,
P.O.-Nagara, P.S.-Madhuara, District-Saran
25. Jitendra Kumar Gupta son of Bhdhan Prasad Gupta Resident of Village-P.O. -
Aata, P.S.-Madhuara, District-Saran
26. Rinki Kumari daughter of Vijay Kumar Sharma Resident of Village-
Narharpur Chamari, P.O.-Narharpur, P.S.-Madhuara, District-Saran
27. Awadhesh Prasad son of Shivnath Prasad Resident of Village- Hathisar, P.O.-
Gaura, P.S. - Madhaura, District-Saran
28. Devanand Singh Son of Jagdish Singh Resident of Village + P.O.-Bhuwalpur,
P.S.-Madhuara, District-Saran
29. Jaishiv Kumar Singh Son of Rambharosha Singh resident of village + P.O.-
Bhuwalpur, P.S.-Madhuara, District-Saran
30. Arun Kumar Son of Shatrughan Sah Resident of Village-Hathisar, P.O.-
Gaura, P.S. - Madhaura, District-Saran
31. Pappu Kumar Sharma son of Jhaman Sharma Resident of Village-Hathisar,
P.O.-Gaura, P.S. - Madhaura, District-Saran
32. Rohit Kumar Singh Son of Rambabu Singh Resident of Village-Khalishpur,
P.O.-Gaura, P.S.-Madhuara, District-Saran
33. Sankesh Kumar Ram son of Rajnath Ram Resident of Village + P.O. Gaura,
P.S.-Madhuara, District-saran
34. Rakesh Kumar Son of Lalan Prasad Resident of Village- Madhaura Khurd,
P.O. + P.S. - Madhuara, District-Saran
35. Md. Nasim Akhatar Ansari Son of Md. Sahban Ansari resident of Village-
Sharda Rai ke Tola, P.O.-Narharpur, P.S.-Madhuara, District-Saran
36. Hriday Kumar Pandey son of Rajeshwar Pandey Resident of Village+ P.O.-
Narharpur, P.S.-Madhuara, District-Saran
37. Amar Kumar Mahto Son of Tulsi Mahto Resident of Village + P.O.-
Bhualpur, P.S.-Madhuara, District-Saran
38. Bishnu Kumar Singh son of Umashanker Singh Resident of
Village+P.O.Bhualpur, P.S.-Madhuara, District-Saran
39. Sonu Kumar son of Rameshwar Pd. Singh Resident of Village-Hathisar, P.O.-
Gaura, P.S. - Madhaura, District-Saran
40. Munna Kr. Pandit son of Surendra Pandit Resident of Village+ P.O.-
Hathisar, P.S.-Madhuara, District-Saran
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 104
41. Amardeo Kumar Gupta son of Shivnath Pd. village-P.O.-Rampur Khoram,
P.S.-Madhuara, District-Saran
42. Shardendu Kr. Singh son of Nand Kishore Singh village- Pakahan, P.O. +
P.S. - Madhuara, District-Saran
43. Shailesh Kr. Son of Bijli Rai village + P.O. - Tejpurwa, P.S.-Madhuara,
District-Saran
44. Sameer Kumar Singh son of Yogendra Singh Resident of Village-Govindpur,
P.O. +P.S.-Khaira, Block-Nagra, District-Saran
45. Amit Kumar Singh son of Yogendra Singh Resident of Village- Govindpur,
P.O. + P.S.-Khaira, Block-Nagra, District-Saran
46. Ramesh Prasad Ray son of Suresh Prasad Rai Resident of Village-
Govindpur, P.O.+ P.S.- Khaira, Block-Nagra, District-Saran
47. Vinod Kumar Son of Baijnath Prasad Resident of Village- Govindpur, P.O. +
P.S.- Khaira, Block-Nagra, District-Saran
48. Ravindra Kumar Ram Son of Biran Ram Resident of Village- Gopalpur, P.O.
- Fanaar Hariharpur, P.S.-Khaira, District-Saran
49. Rama Shankar Upadhyay son of Shivjee Upadhyay Resident of Village +
P.O.-Rampur Kala, P.S.-Khaira, District-Saran
50. Dhiraj Kumar Mishra Son of Shrikant Mishra Resident of Village- Banni,
P.O.- Nagara, P.S.-Khaira, District-Saran
51. Mukesh Thakur Son of Bhagwan Thakur Resident of Village- Afaur Purab
Tola, P.O.-Afaur, P.S.-Khaira, District-Saran
52. Yusuf Raja Son of Md. Reyazuddin Resident of Village-Kadipur, P.O.-Nagar,
P.S.-Khaira, District-Saran
53. Prem Shankar Upadhyay son of Shivjee Upadhyay Resident of Village+ P.O.
-Rampur Kala, P.S.-Khaira, District-Saran
54. Alok Kumar son of Ramayodhya Bhakt Resident of Village- Kadipur, P.O.-
Nagar, P.S.-Khaira, District-Saran
55. Rajesh Kumar son of Prabhunath Sah Resident of Village + P.O.-Afaur, P.S.-
Khaira, District-Saran
56. Shailendra Kumar son of Dharmnath Rai Resident of Village- Bada Takiya,
P.O. - Khodaibagh, P.S.-Khaira, District-Saran
57. Salma Aaga daughter of Md. Raja Khan Resident of Village-Arwa, P.O.-
Nagara, P.S.-Khaira, District-Saran
58. Chhathu Kumar son of Harendra Rai Resident of Village- Nempuri ke Tola,
P.O. +P.S.-Khaira, District-Saran
59. Anil Kumar son of Ravindra Sah Resident of Village + P.O. +P.S. - Khaira,
District-Saran
60. Dhananjay Kumar Singh Son of Ganesh Singh Resident of Village+ P.O. +
P.S. - Khaira, District-Saran
61. Imran Khan son of Sulemaan Khan Resident of Village +P.O. +P.S. - Khaira,
District-Saran
62. Santosh Kumar Singh son of Shivpratap Singh Resident of Village- Banni,
P.O.-Nagara, P.S.-Khaira, District-Saran
63. Prabhushankar Pandey son of Chandrashekhar Pandey Resident of Village+
P.O. - Rampur Kala, P.S.-Khaira, District-Saran
64. Vikash Kumar Son of Late Kapildev Prasad Resident of Village-Kadipur,
P.O.-Nagara, P.S.-Khaira, District-Saran
65. Arun Kumar son of Raghunath Rai Resident of Village+ P.O. - Nagara, P.S.-
Khaira, District-Saran
66. Sanjay Kumar Rai son of Suresh rai Resident of Village-Suraudha, P.O.-
Shahabuddin Mitti, P.S.-Baniyapur, District-Saran
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 105
67. Chandrakishore Paswan son of Suresh Rai Resident of Village+ P.O. -
Khabsi, P.S.-Baniyapur, District-Saran
68. Akhilendra Kumar Singh son of Sri Satyanarayan Singh Resident of Village-
Chhotki, Ghurapali, P.O.-Ghurapali Banpur, P.S.-Rashulpur, District-Saran
69. Rajesh Kumar Singh son of Sri Lalan Prasad Singh Resident of Village-
Hansrajpur, P.O. +P.S.-Ekma, District-Saran
70. Pratyush Son of Lalan Prasad Resident of Village +P.O. + P.S.-Rasulpur,
District-Saran
71. Ravichand Prakash son of Lalan Ji Prasad Resident of Village+ P.O.-Rampur
Bindalal, P.S.-Ekma, District-Saran
72. Shakil Ansari son of Salim Ansari Resident of Village+ P.O.-Bharhopur,
P.S.-Ekma, District-Saran
73. Anand Kumar Prasad son of Sri Shatrughan Prasad Resident of Village-
Jamanpura, P.O.-Devpura, District-Saran
74. Sanjay Kumar Sharma son of Sri Ramnaresh Sharma resident of Village-
Hansrajpur, P.O. +P.S.-Ekma, District-Saran
75. Vikesh Kumar Son of Sri Madan Kishore Bharti Resident of Village-
Mohabbat Nath ke Mathiya, P.O.-Chandhaura, District-Saran
76. Rupesh Kumar Srivastava son of Sri Ramji Prasad Srivastava Resident of
Village+ P.O.-Chandhaura, Block- Ekma, District-Saran
77. Randhir Kumar Son of Sri Mithilesh Kumar Singh resident of Village-
Hariharpur, P.O.-Parsagadh, P.S.-Ekma, District-Saran
78. Sandip Kumar Sah son of Sri Sukul Sah Resident of Village+ P.O.-Maane,
P.S.-Ekma, District-Saran
79. Preeti Kumari daughter of Sri Upendra Mishra Resident of Village- Maane,
P.S.-Ekma, District-Saran
80. Pammi Kumari D/o Sri Krishnakant Singh Resident of Village+ P.O.-Yogia,
P.S. - Rasulpur, District-Saran
81. Nagendra Sah son of Hardev Sah Resident of Village+ P.O.-Rampur
Bindalal, P.S.-Ekma, District-Saran
82. Suresh Kumar Prasad Son of Sri Chhathu Lal Mahto Resident of
Village+P.O.-Parsagadh Bazar, P.S.-Ekma, District-Saran
83. Md. Parwej Akhtar son of Md. Mojahim Ansari Resident of Village-
Bharhopur, P.S.-Ekma, District-Saran
84. Manish Kumar Singh son of Sri Harendra Singh resident of Village-
Basantpur, P.O.-Husshepur, P.S.-Ekma, District-Saran
85. Krishna Kumar Kushwaha son of Satyadev Kushwaha Resident of Village-
Banpura, P.O.-Chanchaura, P.S.-Rasulpur, District-Saran
86. Pankaj Kumar Gupta son of Sri Vijay Shanker Prasad Resident of Village-
Banarasi sah ke Tola Hansrajpur, P.O.+P.S.-Ekma, District-Saran
87. Md. Salahuddin son of Md. Yusuf Resident of Village+ P.O. - Parsagadh
P.S.-Ekma, District-Saran
88. Mithlesh Kumar Prasad son of Sri Bikrama Prasad Resident of Village+ P.O.-
Ekshar, P.S._Rasulpur, District-Saran
89. Pravin Kumar Sharma son of Sri Paramatama Sharma Resident of Village-
Jamanpur, P.O.-Devpura, P.S.-Rasulpur, District-Saran
90. Prasun Kumar son of Uday Shankar Pd. Resident of Village- Charwa, P.O.-
Chainwa, P.S.-Rasulpur, District-Saran
91. Munna Kumar Manjhi son of Nawmi Lal Manjhi Resident of Village- Banshi
Chapra, P.S.Ekma, P.S.-Rasulpur, District-Saran
92. Abhay Kumar Pandey son of Sri Ganesh Pandey Resident of Village+ P.O.-
Sadha, P.S.-Chhapra Muffasil, District-Saran
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 106
93. Kundan Kumar son of Sri Hari Narayan Chaudhary Resident of Village-
Maharajganj, P.O.-Gultenganj, District-Saran
94. Prabhat Kumar son of Sri Jaglal Prasad Resident of Village- Luvkushpur,
P.O.-Gultenganj, District-Saran
95. Uma Shankar Singh son of Sri Ramdeo Singh Resident of Village+ P.O.-
Fakuli, P.S.-Muffasil, District-Saran
96. Jainath prasad Son of Sri Ramjee Rai Resident of Village-Chhota, Brahmpur,
P.O.-Chapra, P.S.-Bhagwan Bazar, District-Saran
97. Arjun Kumar son of Sri Shravan Kumar Resident of Village-Luvkushpur,
P.O.-Gultenganj, District-Saran
98. Abhishek Kumar Chaudhary son of Sri Ashok Chaudhary Resident of
Village-Masoomganj, P.O.-Chapra, P.S.-Bhagwan Bazar, District-Saran
99. Bidyabhushan Prasad son of Sri Indradeo Prasad Resident of Village-
Bhairopur Nijamat, P.O. + P.S. - Doriganj, District-Saran
100. Ramesh Kumar Manjhi son of Sri Moti Charan Manjhi Resident of Village-
Mala, P.O.-Gurukul Mehiya, District- Chapra, Saran
101. Pawan Singh son of Sri Jagarnath Singh Resident of Village- Kutubpur, P.O.-
Kotwapatti Rampur, P.S.-Doriganj, District-saran
102. Pappu Kumar son of Sri Lalan Parwat Resident of Village- Lohri, P.O.-
Gurukul Mehiya, P.S.-Muffasil, District-Saran
103. Alok Kumar Srivastava son of Sri Rameshwar Prasad resident of Shiv Sharan
Bhawan Mauna Chowk, Chapra, P.O.-Chapra, District-Saran
104. Raju Kumar son of Sri Ramji Prasad Resident of Village- Bhairopur, P.O. +
P.S. - Doriganj, District-Saran
105. Sanjiv Kumar Singh Son of Sri Mithilesh Singh Resident of Village+ PO-
Fakuli, District-Saran
106. Hari Nath Ram son of Late Sheo Balak Ram Resident of Village- Dumaria,
P.O.-ChanChaura, P.S.-Chapra Muffasil District-Saran
107. Pradibya Shanker Singh son of Sri Ram Krishna Kumar Singh Resident of
Mohalla- Shyamchak, P.O.-Rajendra College, District-Saran
108. Kanhaiya Kumar Mishra son of Sri Yogendra Mishra Resident of Village-
Mala, P.O.- Gurukul Mehiya, P.S.-Chapra Muffasil, District- Saran
109. Vinod Kumar Son of Late Mahavir Ram Resident of Village+ P.O.-Gheghta,
P.S.-Chapra Muffasil, District-Saran
110. Pankaj Kumar Son of Sri Bhaunath Singh Resident of Village- Kohbarwa,
P.O.-Badlutola, P.S.-Chapra Muffasil, District-Saran
111. Jwala Prasad Rai son of Sri Chandradeep Rai Resident of Village- Chakiya,
P.O.-Kotwapatti Rampur, P.S.-Doriganj, District-Saran
112. Deepak Kumar Son of Sri Pradeep Chaudhary Resident of Village-
Shyamchak Nayee Basti, P.O.-Chapra, P.S.-Bhagwan Bazar, District-Saran
113. Niraj Kumar Sudhanshu son of Sri Kedarnath Ram Resident of Village+
P.O.-Gheghta, P.S.-Chapra Muffasil, District-Saran
114. Ram Prakash Singh son of Sri Tribhuwan Singh Resident of Village- Bada
Telpa, Nayee Basti, P.O.-Chapra, District-Saran
115. Ram Bhagwan Kumar son of Sri Ramadhar Rai Resident of Village-Chakiya,
P.O.-Kotwapatti Rampur, P.S.-Doriganj, District-Saran
116. Ratnesh Kumar Singh Son of Sri Nath Rai Resident of Village-Prabhunath
Nagar, (Kamta Sakhi Math) P.O.-Tadi, P.S.-Muffasil, District-Saran
117. Aashif Khan son of Late Khalil Khan Resident of Mohalla-East Salempur,
P.O.-Chapra, District-Saran
118. Harishankar Ram Son of Late Rameshwar Ram Resident of Village-Jatua,
P.O.-Naini, District-Saran
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 107
119. Dharmendra Kumar Ram son of Late Lakhan Das Resident of Village-Naini
Paschim Tola, P.O.-Naini, P.S.-Muffasil, District-Saran
120. Devendra Kumar Ray Son of Sri Parshuram Rai Resident of Village- Dumri
Shanichara Tola, P.O.-Dumri Adda, P.S.-Doriganj, District-Saran
121. Sandip Kumar Kashyap son of Sri Prem Shankar Ram Resident of Village-
Dumri Pandey Tola, P.O.-Dumri Adda, P.S.-Doriganj, District-Saran
122. Amlesh Kumar Son of Sri Shankar Prasad Yadav Resident of Village-
Gheghtaganj, P.O.-Gheghta, P.S.-Chapra Muffasil, District-Saran
123. Ravi Kumar Shrama son of Sri Ram Naresh Sharma Resident of Village+
P.O.-Sadha, Near Bazar Samiti, P.S.-Chapra Muffasil, District-Saran
124. Sudish Kumar son of Sri Ramayan Prasad Resident of Village-Kuldip Nagar,
P.O.-Sadha, P.S.-Muffasil, District-Saran
125. Narendra Kumar Singh Son of Shyamdev Singh Resident of Village-Uma
Nagar Colonyi, P.O.-Sadha, P.S.-Muffasil, District-Saran
126. Rajnikant Das Son of Sri Ram Balak Ram Resident of Village-Dumaria,
P.O.-Chanchaura, P.S.-Chapra Muffasil, District-Saran
127. Ratnesh Ratna Saurabh son of Sri Sureshwar Prasad Srivastava Resident of
Village-Chhota Telpa Lala Toli Korar, P.O.+District-Chapra, Saran
128. Kundan Kumar son of Sri Praladh Singh Resident of Village+ P.O.-Khalpura,
District-Chapra, Saran
129. Rajan Kumar Singh son of Sri Surendra Prasad Singh Resident of Village+
P.O.-Chirand, District-Chapra, Saran
130. Md. Taukir Ali Son of Md. Ashraf Ali Resident of Village-Rauaja Masjid,
P.O.-Chapra, Chapra, Saran.
131. Shakir Ekbal Son of Md. Mansoor Ansari Resident of Village-Chhota Telpa
Takiya P.O.+District-Chapra, Saran
132. Anil Kumar Sharma Son of Sri Ramesh Kumar Sharma Resident of Village-
Sadhnapuri Dahiyanwa Tola, Chapra, District-Saran
133. Vishwa Ranjan son of Sri Anil Kumar Singh Resident of Village-Nehru
Chowk, Nandlal Tola, Chapra, District-Saran
134. Prakash Kumar Gupta son of Sri Shravan Kumar Gupta Resident of Village-
Sarkari Bazar, Chapra, District-Saran
135. Shyam Babu son of Sri Ramnaresh Sharma Resident of Village-Sadha, Bazar
Samiti, P.O.-Sadha, Chapra, District-Saran
136. Rohan Kumar son of Sri Dinanath Rai Resident of Village-Dahiyanwa Tola,
Chapra, Near Saran Academy, District-Saran
137. Rahul Kumar son of sri Dinanath Rai Resident of Village-Dahiyanwa Tola,
Chapra, Near Saran Academy, District-Saran
138. Niraj Kumar Gupta son of Sri Vijendra Prasad Gupta Resident of Village+
P.O.Dumri Adda, P.S.-Doriganj, District-Saran
139. Vivek Kumar son of Sri Jawaharlal Byahut Resident of Village-Mauna
Mohalla, P.S.-Nagar, District-Saran
140. Akshay Upadhyay Son of Sri Ramnarayan Upadhyay Resident of Village-
Uma Nagar, P.O.Sadha, Chapra, District-Saran
141. Prajyoti Shankar Singh son of Sri Ram Krishna Kumar Singh Resident of
Mohalla-Shyamchak, (Krishna Nagar) P.O.-Rajendra College, Chapra,
District-Saran
142. Chandan Kumar son of Sri Vijay Prasad Gupta Resident of Village- Kuldip
Nagar, P.O.-Sadha, Chapra, District-Saran
143. Santosh Kumar Sharma son of Sri Jai prakash Sharma Resident of Village-
Sherpur, P.O.-Gheghta, Chapra, District-Saran
144. Sanjay Goswami son of Sri Ramesh Kumar Goswami Resident of Village-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 108
Ramnagar, P.O.-Sadha, Chapra, District-Saran
145. Anil Kumar son of Sri Ramashish Ram Resident of Village-Ramnagar, P.O.-
Sadha, Chapra, District-Saran
146. Mukesh Kumar son of Sri Surendra Prasad Resident of Village-Daulatganj,
Mirchaiya Tola, P.O.-Chapra, District-Saran
147. Amit Kumar Singh son of Sri Ashok Kumar Singh Resident of Village-
Sadha, Nevaji Tola, P.O.-Sadha, P.S.-Muffasil, District-Saran
148. Anil Kumar Sharma son of Sri Arjun Prasad Sharma Resident of Village-
Chhota Telpa P.O.-Chapra, District-Saran
149. Md. Javed Ekbal son of Md. Muslim Resident of Village-Chhota Telpa P.O.-
Chapra, District-Saran
150. Ajay Kumar son of Sri Rameshwar Prasad Yadav Resident of Village-P.O.-
Bigha, via-Yogiya, District-Saran
151. Nishant Kumar son of Sri Shailesh Kumar Resident of Village+ P.O.-Bigha,
Via-Yogiya, District-Saran
152. Raju Kumar Dubey son of Sri Ramashankar Dubey Resident of Village+
P.O.-Bangra, P.S.-Daudpur, District-Saran
153. Arun Kumar Ray son of Sri Krishna Rai Resident of Village+ P.O.-Jaitpur,
P.S.-Daudpur, District-Saran
154. Rajiv Kumar Mishra son of Sri Dev Kumar Mishra Resident of Village-
Aliyashipur, P.O.-Bangra, P.S.-Manjhi, District-Saran
155. Rajesh Kumar Singh son of Sri Bhawsagar Singh Resident of Village+ P.O.-
Khajuhari, P.S.-Manjhi, District,District-Saran
156. Chandra Prakash son of Sri Bihari Sharan Divedi Resident of Village+ P.O.-
Bangra, P.S.-Daudpur, District-Saran
157. Vipin Kumar son of Sri Swami Nath Ram resident of Village-Harshpura, P.O.
+P.S.-Daudpur, District-Saran
158. Ajeet Prasad son of Sri Shatrughan Prasad Resident of Village+ P.O.-
Nandpur, P.S.-Manjhi, District-Saran
159. Ravi Kumar Chaudhary son of Sri Lalbabu Chaudhary Resident of Village-
Bahoran Singh Tola P.S.-Manjhi, District-Saran
160. Ramendra Kumar son of Sri Gulab Chandra Ram Resident of Village+ P.O.-
Matiyar, P.S.-Manjhi, District-Saran
161. Ratnesh Kumar Singh son of Sri Ram Parshan Singh Resident of Village +
PO-Piluyee P.S.-Daudpur, District-Saran
162. Kumar Brijkishore son of Sri Ramakant Singh Resident of Village-Bharwalia,
P.O.-Jaitur Bharwalia, P.s.-Daudpur, District-Saran
163. Dhananjay Prasad son of Sri Sakaldev Prasad Resident of Village- Piluyee,
PO+ P.S.-Daudpur, District-Saran
164. Mritunjay Kumar Singh son of Sri Shankar Singh Resident of Village+ PO-
Dharmpura P.S.-Daudpur, District-Saran
165. Narendra Kumar son of Sri Prem Shankar Prasad Resident of
Village+PO_Piluyee, P.S.-Daudpur, District-Saran
166. Mithilesh Kumar Sharma son of Sri Vijay Kumar Sharma Resident of
Village-Kabirpaar, P.O.-Bangra, P.S.-Manjhi, District-Saran
167. Biresh Kumar Singh son of Sri Nagendra Singh Resident of Village-Gobarhi,
P.O.-Chephul, P.S.-Daudpur, District-Saran
168. Dharmendra Kumar Dubey son of Sri Narwadeshwar Dubey Resident of
Village+ P.O.-Bangra, P.S.-Daudpur, District-Saran
169. Mahesh Kumar Prasad son of Sri Bhagwan Ji Prasad Resident of Village-
Manjhi Chaubah Asthan, P.O. +P.S.-Manjhi, District-Saran
170. Subhash Kumar Bhagat Son of Sri Shivaji Bhagat Resident of Village+PO-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 109
Laxmipur, Jaitpur, P.S.-Daudpur, District-Saran
171. Anil Kumar son of Sri Rajendra Prasad resident of Village- Ekderwa, P.O.-
Mubarakpur, P.S.-Manjhi, District-Saran
172. Govind Ram son of Sri Mohan Ram Resident of Village+PO- Enayatpur P.O.
+P.S.-Daudpur, District-Saran
173. Kamakhya Prasad Son of Sri Gaurishankar Prasad Resident of Village-
Piluyeee P.O. +P.S.-Daudpur, District-Saran
174. Brajesh Kumar Bhartiya son of Sri Sudama Prasad Resident of Village-
Tajpur, P.O.-Phulwariya Tajpur, P.S.-Manjhi, District-Saran
175. Pintu Kumar Son of Sri Surendra Rai Resident of Village-Gurdaha Khurd,
P.O. +P.S.-Manjhi, District-Saran
176. Rajeev Kumar Singh son of Sri Suresh Singh Resident of Village+ P.O.-
Dumri, P.S.-Manjhi, District-Saran
177. Mahipal Singh son of Sri Rao Awadhesh Kumar Tilchandi Resident of
Village+ PO-Piluyee P.S.-Daudpur, District-Saran
178. Saroj Kumar son of Sri Phulena Baitha Resident of Village-Mahuyee, P.O.-
Bigha, P.S.-Manjhi, District-Saran
179. Mukesh Kumar Ram son of Sri Biresh Ram Resident of Village-Jhankhara,
P.O.-Phulwariya Tajpur, P.S.-Manjhi, District-Saran
180. Govinda Kumar Ram son of Dev Kumar Ram Resident of Village+ P.O.-
Jaitpur, P.S.-Daudpur, District-Saran
181. Satish Kumar Sharma son of Sri Prabhunath Sharma Resident of Village-
Salimpatti, P.O.-Ekma, P.S. - Manjhi, District-Saran
182. Mantu kumar Prasad son of Sri Mahavir Prasad Resident of Village+P.O.-
Khanpur, Via-Ekma, P.S.-Manjhi, District-Saran
183. Deepak Kumar Thakur son of Sri Ramayan Thakur Resident of Village-
Mahuyee, P.O.-Bigha, P.S.-Manjhi, District-Saran
184. Bipendra Kumar Singh son of Sri Vijyadhar Singh Resident of Village-
Barwa, Sadhsingh, P.O. +P.S.-Daudpur, District-Saran
185. Prabhat Kumar Gupta son of Sri Shekhar Nath Gupta Resident of Village-
Miya Patti, P.O. +P.S.-Manjhi, District-Saran
186. Vijay Prakash son of Sri Thakur Prasad Resident of Village-Sarayupar, P.O.-
Bhorhopur, P.S.-Daudpur, District-Saran
187. Rahul Kumar Singh son of Sri Dinesh Singh Resident of Village-Sarayupar,
P.O.-Bhorhopur, P.S.-Daudpur, District-Saran
188. Sheikh Mohammad Afzal son of Sri Sheikh Mohammad Hasmat, Resident of
Village-Manjhi Tola, P.O. +P.S.-Manjhi, District-Saran
189. Kundan Kumar Ram son of Sri Gaurishankar Ram Resident of Village+ P.O.-
Mubarakpur, P.S.-Manjhi, District-Saran
190. Chandan Kumar son of Sri Pasupati Nath Gupta Resident of Village-
Chhatradhari Bazar, P.O. +P.S.-Bhagwan Bazar, District-Saran
191. Alka Kumari daughter of Gautam Manjhi Resident of Village-Banwar, P.O.-
Soniya, P.S.-Daudpur, District-Saran
192. Arvind Kumar Son of Sri Shishankar Singh Resident of Village+P.O.+P.S.-
Daudpur, District-Saran
193. Guriya Kumari daughter of Sri Shivshankar Singh Resident of Village+ P.O.
+ P.S. - Daudpur, District-Saran
194. Manish Kumar Singh son of Ajay Singh Resident of Village+ P.O.-Dumri,
P.S.-Manjhi, District-Saran
195. Aftab Alam son of Wazir Ahmad Resident of Village-MiyaPatti, P.O. +P.S.-
Manjhi, District-Saran
196. Anil Kumar Mahto son of Rajgrih Mahto Resident of Village-Manjhi
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 110
Miyapatti, P.O. +P.S.-Manjhi, District-Saran
197. Santosh Kumar Pandey son of Late Ramkaran Pandey Resident of Village-
Vishunpura, P.O.-Jalalpur Bazar, P.S.-Jalalpur, District-Saran
198. Chandresh Kumar Gupta son of Sri Sudarshan Pd. Gupta Resident of
Village+ P.O.-Jalalpur Bazar, P.S.-Jalalpur, District-Saran
199. Ashutosh Kumar Giri son of Sri Indushekhar Resident of Village+ P.O.-
Kumna Tola Bherwania, P.S.-Kopa, District-Saran
200. Gajendra Kumar son of Sri Gautam Prasad Yadav Resident of Village-
Rampur Noornagar, P.O.-Kanhi, P.S.-Jalalpur, District-Saran
201. Mukesh Kumar son of Sri Jai Kishun Mahto Resident of Village+ P.O.-
Samhota, P.S.-Kopa, District-Saran
202. Satish Kumar Son of Sri Dwarika Prasad Yadav Resident of Village+ P.O.-
Sakaddi, P.S.-Jalalpur, District-Saran
203. Manoj Kumar Singh son of Sri Virendra Nath Singh Resident of Village+
Samhota Mathiya, P.O.-Kopa Samhota, P.S.-Kopa, District-Saran
204. Vikash Kumar Singh son of Sri Jitendra Kumar Singh Resident of Village-
Madhopur, P.O.-Jalalpur Bazar, P.S. Jalalpur, District-Saran
205. Chandrabhushan Yadav son of Sri Tilakeshwar Yadav Resident of Village-
Chandan Tola, P.O.-Kopa Samhota, P.S.-Kopa, District-Saran
206. Andhan Kumar Prasad son of Sri Radha Prasad Resident of Village-Samhota
Mathiya, P.O.-Kopa Samhota, P.S.-Kopa, District-Saran
207. Rajeev Kumar Singh son of Sri Nand Singh Resident of Village-Sanwari
Bazar, P.O.-Jalalpur Bazar, P.S.-Jalalpur, District-Saran
208. Mritunjay Kumar Singh son of sri Lal Bihari Singh Resident of Village+
P.O.-Noornagar Kanhi, P.S. Jalalpur, District-Saran
209. Ranjeet Kumar Singh son of Sri Radheshyam Singh Resident of Village-
Samhota P.O.-Kopa Samhota, P.S.-Kopa, District-Saran
210. Ranjan Kumar Thakur son of Sri Subhash Thakur Resident of Village-
Sanwari Bazar, P.O.-Jalalpur Bazar, P.S.-Jalalpur, District-Saran
211. Pinku Manjhi son of Sri Rajdeo Manjhi Resident of Village-Rewari, P.S.-
Kopa, District-Saran
212. Ashok Kumar Ram son of Sri Prithvi Nath Ram Resident of Village-Rewari,
P.S.-Kopa, District-Saran
213. Sonu Kumar Son of Sri Shivshankar Prasad Resident of Village+P.O.-
Rewari, P.S.-Kopa, District-Saran
214. Ravi Kumar Paswan son of Sri Narsingh Paswan Resident of Village-Pokhar
Bhinda, P.O.-Kopa Samhota, P.S.-Kopa, District-Saran
215. Madhusudan Tiwari son of Sri Niwas Tiwari Resident of Village+ P.O.-
Kumna, P.S.-Kopa, District-Saran
216. Rahul Kumar Prasad son of Sri Mahavir Prasad Resident of Village+ P.O.-
Sakaddi, P.S.-Jalalpur, District-Saran
217. Dhanranjan Kumar Pandit son of Sri Harnarayan Pandit Resident of Village-
Samhota P.O.-Kopa Samhota, P.S.-Kopa, District-Saran
218. Sujit Kumar Dubey son of Sri Surendra Nath Dubey Resident of Village-
Samhota P.O.-Kopa Samhota, P.S.-Kopa, District-Saran
219. Praveen Kumar Tiwari son of Sri Dhurandhar Tiwari Resident of Village+
P.S.-Jalalpur, P.O.-Jalalpur Bazar, District-Saran
220. Mantu Kumar Bharti son of Sri Ramdas Bharti Resident of Village+ P.O.-
Sakaddi, Bharti Tola, P.S.-Jalalpur, District-Saran
221. Niraj Kumar Gupta son of sri Vinod Sah Resident of Village+ P.O.-Jalalpur
Bazar, P.S.-Jalalpur, District-Saran
222. Pankaj Kumar Singh Son of Sri Gorakh Singh Resident of Village+ P.O.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 111
Anwal, P.S.-Kopa, District-Saran
223. Tarik Anwar son of Md. Mushtafa Hussain Resident of Village+ P.S.-
Jalalpur, P.O.-Jalalpur Bazar, District-Saran
224. Ankit Kumar Gupta son of Sri Rajkumar Prasad Resident of Village-Rampur
Noornagar, P.O.-Kahi, P.S.-Jalalpur, District-Saran
225. Dinesh Bihari Pandey son of Sri Bipin Bihari Pandey Resident of Village-
Rampur Noornagar, P.O.-Kanhi, P.S.-Jalalpur, District-Saran
226. Dhiraj Kumar son of Sri Ramdev Yadav Resident of Village+ P.O.-
G.S.Bangra, P.S.-Jalalpur, District-Saran
227. Bijli Rai Son of Raghubansh Rai Resident of Makanpura, PO-Kishunpur,
P.S.-Jalalpur, District-Saran
228. Ashwini Kumar son of Vijay Kumar Singh At+P.O.-Kanchnar Bhaya Kopa
Bazar, P.S.-Ravilganj, Dist.-Chapra (Saran) State-Bihar, Pin-841305
229. Laloo Prasad Yadav son of Brijbihari Rai At+P.O.-Kanchnar P.S.-Ravilganj,
Dist.-Saran, Bihar-841214
230. Sukh Lal son of Jay Prakash Narayan At-Nayaka Tola, P.O. +P.S.-Ravilganj,
Dist.-Chapra (Saran) State-Bihar, Pin-841305
231. Manjeeva Kumar Singh son of Virnarayan Singh At-Sengar Tola, P.O. +
P.S.-Ravilganj, Dist.-Chapra (Saran) State-Bihar, Pin-841305
232. Ajay Kumar Soni son of Ram Babu Prasad At+P.O.-Ravilganj, P.S.-
Ravilganj, Dist.-Chapra (Saran), State-Bihar-Pin-841305
233. Sanjeev Kumar Singh Son of Late Harihar Singh At+P.O.-Enai, P.S.-
Ravilganj, District-Chapra (Saran) State-Bihar, Pin-841305
234. Avinash Kumar Son of Late Ramkrishna Singh At+P.O.-Enai, P.S.-Ravilganj,
District-Chapra (Saran) State-Bihar, Pin-841305
235. Amit Kumar Singh son of Veer Narayan Singh At-Sengar Tola, P.O. + P.S.-
Ravilganj, Dist.-Chapra (Saran) State-Bihar, Pin-841305
236. Nawlesh Kumar Singh Son of Rashbihari Singh At-Sengar Tola, P.O.+ P.S.-
Ravilganj, Dist.-Chapra (Saran) State-Bihar,Pin-841305
237. Fulena Manjhi son of Sri Puran Manjhi At-Repura, P.O. +P.S.-Ravilganj,
District, Dist.-Chapra (Saran) State-Bihar, Pin-841305
238. Sanjay Pal son of Surya Deo Pal At-Sobha Chapra, P.O.-Sitabdiyara, P.S.-
Ravilganj, Dist.-Chapra (Saran) State-Bihar, PIn-841305
239. Rupesh Kumar Singh Son of Rabindra Nath Singh at+P.O.-Mukrera, P.S.-
Ravilganj, Dist.-Chapra (Saran) State-Bihar, Pin-841305
240. Raju Kumar Pandit son of Ram Balak Pandit At-Methwalia, P.O.-Methwalia,
P.S.-Ravilganj, Dist-Chapra (Saran) State-Bihar, Pin-841305
241. Amit Kumar son of Parshuram Prasad At-Sekhpura, P.O.-Mukrera, P.S,-
Ravilganj, Dist.-Chapra (Saran) State-Bihar, Pin-841301
242. Rajesh Kumar son of Shyama Prasad At-Semariya, P.O. +P.S.-Ravilganj,
Dist.-Chapra (Saran) State-Bihar, Pin-841305
243. Lakshman Prasad Yadav son of Sri Ramnath Yadav At-Samsuddinpur, P.O.
+P.S.-Ravilganj, Dist.-Chapra (Saran) State-Bihar, Pin-841305
244. Nirbhay Kumar Singh son of Awdhesh Kumar Singh At-Sobha Chapra, P.O.-
Sitabdiyara, P.S.-Ravilganj, Dist.-Chapra (Saran) State-Bihar, PIn-841305
245. Mithilesh Kumar Rai Son of Hardeo Rai At-Auli, P.O.-Methwalia, P.S.-
Ravilganj, Dist.-Chapra (Saran) State- Bihar, Pin-841305
246. Md. Gulam Sarwar son of Md. Israil At-Jalalpur, P.O.-Methwalia,P.S.-
Ravilganj, Dist-Chapra (Saran) State-Bihar, Pin-841305
247. Chandan Kumar son of Vinod Kumar Singh At-Panchpatra, P.O.-Mekrera,
P.S.-Ravilganj, Dist.-Chapra (Saran) State- Bihar, Pin-841301
248. Sunil Kumar Pandey son of Late Rajendra Datt Pandey At-Mohabbatparsa,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 112
P.O. +P.S.-Ravilganj, Dist.-Chapra (Saran) State-Bihar, PIn-841301
249. Prawin Kumar son of Nand Kishore Prasad At-Repura, P.O. +P.S.-Ravilganj,
District, Dist.-Chapra (Saran) State-Bihar, Pin-841305
250. Sanjeet Kumar Son of Sri Jaleshwar Prasad At+P.O.-Dewariya, P.S.-
Ravilganj, Dist.-Chapra (Saran) State-Bihar, PIn-841213
251. Umesh Kumar son of Sri Sudish Rai Resident of Village-Awari,
P.O.Maraurah P.S.Marurah District-Saran
252. Amarjeet Sharma son of Sri Prabhunath Sharma Resident of Village-Chanana
P.O. Senduari, P.S. Maraurah District Saran
253. Surendra Prasad Son of Phulena Mahato Resident of Village-Mauhari Tola,
P.S. Baniyapur, District Saran.
.... .... Petitioner/s
Versus
1. The State of Bihar Chief Secretary
2. The Principal Secretary, Planning & Development Department, Government of
Bihar Patna
3. The Principal Secretary, Co-operative, Department Government of Bihar, Patna
4. The Director, Department of Planning and Development, (Directorate of
Economics and Statistics), Government of Bihar,Patna
5. The District Statistical Officer, Saran at Chapra, District-Saran (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 11968 of 2016
===========================================================
1. ADARSH KUMAR SINGH SON OF KRISHNA SINGH, AT - BELDIHA,
PO- AHIRO, PS- DHORAIYA, DIST- BANKA.
2. PINTU KUMAR, SON OF BHUPAL MANDAL AT - BHELAY, PO-
SONDIHA, BABHANGAMA, PS- DHORAIYA, DIST- BANKA.
3. SONALAL KAPRI, SON OF NARESH KAPRI, AT + PO- RANGAON, PS-
DHORAIYA, DIST- BANKA, 813110
4. MAHESH PRASAD KAMTI, SON OF VIMAL KAMTI, AT- MOTANGA,
PS- DHORAIYA, DIST- BANKA.
5. AMIT KUMAR, SON OF SURESH KAPRI, AT+ PO- RANGAON, PS-
DHORAIYA, DIST- BANKA.
6. GAUTAM KUMAR MAHTO, SON OF KARU MAHTO, AT UCHDIHA,
PS- DHORAIYA, DIST- BANKA.
7. MD. AZIZ AHMAD, SON OF LATE MD. MUSLIM, AT-
KATHBANGAON, DHORAIYA, BANKA.
8. MD. IRFAN ALAM, SON OF MD. SARFUDDIN, AT-SAGINIA, PO-
BATSAR, DHORAIYA, DIST- BANKA.
9. PUNAM KUMARI, SON OF PRADIP KUMAR, AT- GANGADORI, PO +
PS-DHORAIYA, DIST- BANKA.
10. PRADIP KUMAR SON OF DASRATH PANDIT, AT- GANGADORI, PO+
PS- DHORAIYA, BANKA, 813205
11. RAMDEO KUMAR SUMAN SON OF DASRATH PANDIT, AT-
GANGADORI, PO + PS-DHORAIYA, BANKA, 813205
12. MD. SHAH ALAM, SON OF MD. FAZAL MAHMOOD, AT-
SINGARPUR, PO- AHIRO, DHORAIYA, BANKA, 813110.
13. VIKASH KUMAR, SON OF S.N MANDAL, AT- MAHUVAKACHARATI,
PS-DHORAIYA, BANKA.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 113
14. ARVIND KUMAR GUPTA, SON OF SANKAR SAH, AT + PO- BATSAR,
PS-DHORAIYA, BANKA, 813205
15. SANJAY KUMAR, SON OF GYANESHWARI YADAV, AT-
RAHMANKITTA, P.O- BISHANPUR, DHORAIYA, BANKA.
16. SUBODH PRASAD YADAV, SON OF KESHAV PD YADAV, AT-
SATHIYARI, PS-DHORAIYA, BANKA, 813205
17. PAWAN KUMAR, SON OF KESHAV PD YADAV AT- SATHIYARI, PS-
DHORAIYA, BANKA, 813205
18. CHANDAN KUMAR SON OF ANAND KUMAR GUPTA, AT- KURMA,
PS-DHORAIYA, BANKA, 813205
19. ASHWINI KUMAR, SON OF JAGDISH CHANDRA MANJHI, AT-
BIRNIYA, DHORAIYA, BANKA, 813110
20. AJAY KUMAR, SON OF MANDARESHWAR LAPRI, AT-BIRNIYA PS-
DHORAIYA, BANKA, 813110
21. RISHISHAR PRASAD, SON OF LATE SATISH PRASAD AT + PO-
BATSAR, PS-DHORAIYA, BANKA, 813205
22. KALPANA BHARTI, SON OF KRISHNA KUMAR MANDAL, AT-
MATHURAUR, PS-DHORAIYA, BANKA.
23. SUMAN KUMAR JHA, SON OF NAKUL CHANDRA JHA, AT-PATWA,
PO- SRIPATHAR, DHORAIYA, BANKA, 813109.
24. RAJIV RANJAN SINGH, SON OF LAXMIKANT SINGH, AT- PATWA,
PO- SRIPATHAR, DHORAIYA, BANKA 813109.
25. DHANRAJ KUMAR, SON OF ASHOK KUMAR, AT + PO-CHANDADIH,
PS- DHORAIYA, BANKA
26. KRISHNA MURARI, SON OF UPENDRA THAKUR, AT + PO+ PS-
DHORAIYA, BANKA, 813205
27. SUNIL KUMAR MANDAL, SON OF ARJUN PD MANDAL, AT-
PURAINAIYA, PO- AHIRO, PS- HORAIYA, BANKA, 813110.
28. GHANSHYAM KUMAR DAS, SON OF SRIDHAR DAS, AT-
MOTANGA, PS-DHORAIYA, BANKA, 813110.
29. NIRANJAN KUMAR, SON OF PARMANAND DAS, AT+ PO- JOTHA,
PS- DHORAIYA, DIST- BANKA- 813109.
30. RANVIJAY KUMAR CHOUDHARY, SON OF SARGUN PD
CHOUDHARY, AT-DEODAR, PO- HASAI, PS- DHORAIYA, DIST-
BANKA -813205.
31. JAI JAI RAM MANDAL, SON OF NAGESHWAR MANDAL, AT+ PO-
DHORAIYA, PS- DHORAIYA, DIST- BANKA- 813205.
32. RAHUL KUMAR SINGH SON OF RANJIT PRASAD SINGH, VILL-
ANGRAJOR, PO- BHITIYA, PS- FULLIDUMAR, DIST- BANKA 813207.
33. ANKIT KUMAR SINGH, SON OF RANJIT PRASAD SINGH, VILL-
ANGRAJPR, PO- BHITIYA, PS- FULLIDUMAR, DIST- BANKA, 813207.
34. PRAMOD KUMAR YADAV, SON OF SHITAL RAOUT, AT-
PARAWCHAK, PO- TELIYA NAGAUIN, PS- FULLIDUMAR, BANKA.
35. BIRENDRA KUMAR, SON OF UPENDRA PRASAD YADAV, AT-
DOMODIH, PO- KUMARPUR, PS- FULLIDUMAR, DIST- BANKA-
813211.
36. SANJIV KUMAR RAO, SON OF SUBHASH PRASAD RAO, AT-
DOMODIH, PO- KUMARPUR, PS- FULLIDUMAR, DIST- BANKA-
813211
37. SUJIT KUMAR SON OF LATE - RAMBILASH PRASAD SINGH, AT +
PO- KUMARPUR, PS- FULLIDUMAR, BANKA- 813211
38. SUMAN KUMAR, SON OF DHANANJAN RAO, AT- DOMODIH, PO-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 114
KUMARPUR, PS- FULLIDUMAR, DIST- BANKA- 813211
39. RUPESH KUMAR RAO, SON OF AMRENDRA PRASAD RAO, AT -
DOMODIH, PO- KUMARPUR, PS- FULLIDUMAR, DIST- BANKA-
813211
40. RAHUL RANJAN, SON OF JAYNARAYAN YADADV, AT-
PARAWCHAK, PO- TELIYA NAGAUIN, PS- FULLIDUMAR, BANKA.
41. VIJAY KUMAR, SON OF KULDIP PRASAD YADAV, AT- ITHARI, PS-
FULLIDUMAR, DIST- BANKA- 813207
42. AJAY ANAND SON OF ASHOK KUMAR MEHTA, AT + PO-
KANDUAR, PS- FULLIDUMAR, DIST- BANKA- 813101
43. SANJEEV KUMAR SINGH, SON OF JAIDEV PRASAD SINGH, AT+ PO-
KANDUAR, PS- FULLIDUMAR, DIST- BANKA- 813101.
44. PANKAJ KUMAR YADAV SON OF KAILASH YADAV, AT- OLHANI,
PO- KOGHI, PS + DIS- BANKA,
45. RAHUL KUMAR SAH, SON OF GAJADHAR SAH, AT + PO + PS-
FULLIDUMAR, DIST- BANKA, 813207.
46. SAURABH KUMAR, SON OF KAMLEHWRI PRASAD YADAV, AT-
SATHIYARI, PO-RANGHATTA, PS- KATORIYA, DIST- BANKA.
47. ROHIT KUMAR, SON OF SHYAM KUMAR YADAV, VILL + PO-
RIKHIYARAGDHA, PS- KATORIYA, DIST- BANKA.
48. HITESH KUMAR SINGH SON OF UPENDRA NARAYAN SINGH, VILL-
CHHATAKURUM, PO+ PS- KATORIYA, DIST- BANKA.
49. DINESH KUMAR DINKAR, SON OF JAGESHWAR PRASAD YADAV,
VILL+ PO- BADAVASANI, PS- KATORIYA, DIST- BANKA.
50. MD GULAB HUSAIN, SON OF MD ANWAR HUSAIN, VILL + PO-
KATORIYA, DIST- BANKA.
51. KUNDAN KUMAR RAM, SON OF PAWAN RAM, VILL + PO-
KATORIYA, DIST- BANKA.
52. MUNNA BHAGAT, SON OF SITARAM BHAGAT, VILL + PO-
KATORIA, DIST- BANKA.
53. SHIVSHANKAR, GUPTA, SON OF AMBIKA GUPTA, VILL + PO-
KATORIYA, DIST- BANKA.
54. NARESH KUMAR MANDAL, SON OF DWARIKA PRASAD MANDAL,
VILL + PO- KATORIYA, DIST- BANKA.
55. SUNIL KUMAR YADAV, SON OF RUPLAL YADAV, VILL- BELCHUR,
PO + PS- KATORIYA, DIST- BANKA.
56. NITU KUMARI SON OF RAMCHANDRA SAH, VILL- RADHANAGAR,
PO + PS- KATORIYA, DIST- BANKA.
57. RAMESH KUMAR, SON OF SURANDRA PANDEY, VILL-
TARPATIYA, PO + PS- KATORIYA, DIST- BANKA.
58. KAMESHWAR KUMAR YADAV, SON OF BALDEV YADAV, VILL-
MANIYARPUR, PO + PS- KATORIYA, DIST- BANKA.
59. NARESH ROUT, SON OF CHANO ROUT, VILL- KATHOUN, PO + PS-
KATORIYA, DIST- BANKA.
60. ANIL KUMAR SINHA, SON OF SURANDRA PRASDA, VILL- MAKNA,
PO + PS- KATORIYA, DIST- BANKA.
61. AMBUJ KUMAR SINGH, SON OF KUMOD KUMAR INGH, VILL-
CHHATAKURUN, PO+ PS- KATORIYA, DIST- BANKA.
62. ABINASH KUMAR RANJAN SON OF KESHO DAS, VILL-
TULSIWARAN, PO + PS- KATORIYA, DIST- BANKA.
63. UMESH PRASAD YADAV, SON OF JAVAHAR PRASAD YADAV,
VILL- BAKUAMOR, PO- UPARCHAKMARIYA, PS- KATORIYA,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 115
BANKA.
64. MADHURI KUMARI, WIFE OF AHILANAND SINGH, VILLL + PO-
KATORIYA, DIST- BANKA.
65. JITENDRA KUMAR SINGH, SON OF AHILANAND SINGH, VILLL +
PO- KATORIYA, DIST- BANKA.
66. RAVI KUMAR MANDAL, SON OF SHYAM SUNDAR MANDAL,
VILLL + PO- KATORIYA, DIST- BANKA.
67. TARACHANDRA CHOUDHARI, SON OF CHHAVILAL CHOUDHARI,
VILL + PO- MERA, PS- KATORIYA, DIST- BANKA.
68. BANDHU KUMAR BHARTI, SON OF JHAGRU KAPRI, VILL + PO-
MERA, PS- KATORIYA, DIST- BANKA.
69. AMOD KUMAR TANTI, SON OF VISHESHWAR TANTI, VILL + PO-
INARAVARAN, PS- KATORIYA, DIST- BANKA.
70. MANOJ KUMAR, SON OF JAWALA PRASAD SAH, VILL + PO-
JAYPUR, PS- KARORIYA, DIST- BANKA.
71. PRAMOD KUMAR TANTI, SON OF DHANESHWAR MANDAL, VILL-
BHAMYA, PO- BANIYAKURA, PS- KATORIYA, DIST-BANKA.
72. BHWESH KUMAR, SON OF BINOD PRASDA YADAV VILL-
JAMKHUT, PO- RANGHATTA, PS- KATORIYA, DIST- BANKA.
73. SUMAN KUMAR, SON OF BINDEHSWARI PRASAD AT- KATIA, PO-
PUNSIA, PS- RAJOUN, DIST- BANKA, PIN- 813109.
74. RAJESH KUMAR MISHRA, SON OF UDAYKANT MISHRA, AT + PO-
ORHARA, PS- RAJOUN, DIST- BANKA, PIN- 813109.
75. VIVEKANAND VIVEK, SON OF SHARAVAN PRASAD YADAV AT +
PO-RAJOUN, PS- RAJOUN, DIST- BANKA, PIN- 813107.
76. ABHAY KUMAR DAS, SON OF GULABI DAS, AT- KATIA, PO-
PUNSIA, PS- RAJOUN, DIST- BANKA, PIN- 813109.
77. AMRENDRA KUMAR SINGH, SON OF SAHDEO RAY, AT- GORADIH,
PO-NAWADA BAZAR, PS- RAJOUN, DIS- BANKA, 813105.
78. SUBODH KUMAR SUMAN, ANANDI YADAV, AT- SUJAL KORAMA,
PO- KATHRANG, P.S- RAJOUN, DIS- BANKA 813105.
79. GOPAL PRASAD SAH, SON OF LAKHAN LAL SAH, AT- PIPRADI, PO-
MORAMA, PS- RAJOUN, DIST- BANKA, PIN- 813107.
80. VIKASH KUMAR CHATARBHUJ PRASAD YADAV, AT- MARNI, PO-
MORAMA, PS- RAJOUN, DIST- BANKA, PIN- 813107.
81. AJIT KUMAR SINGH SON OF VIJAY PRASAD SINGH, AT- NARIPA,
PS- RAJOUN, DIST- BANKA, PIN- 813107.
82. SANTOSH KUMAR, SON OF NANDKISHOR, YADAV, AT + PO-
KATHOUN, P.S.- RAJOUN, DIST- BANKA, PIN- 813107.
83. PAWAN KUMAR, SON OF SHYAM PRASAD SAH, AT- MAHADA, PO-
BAMDEO, PS- RAJOUN, DIST- BANKA, PIN- 813107.
84. SANTOSH KUMAR, SON OF SURESH DAS, AT- KATHCHATAR, PO-
LILATARI, P.S- RAJOUN, DIS- BANKA, PIN- 813109
85. SHAILENDRA KUMAR SINGH, SON OF BACHO PRASAD SINGH,
AT+ PO- BIJAY NAGAR, DIST- BANKA, PIN- 813102.
86. ARUN KUMAR, SON OF LAKSHMAN PRASAD, AT + PO- LILATARI,
PS- RAJOUN, DIST- BANKA.
87. BIDUR KUMAR CHOUDHARY, SON OF JAYKANT CHOUDHARY, AT
+ PO- SINGHNAN, PS- RAJOUN, DIST- BANKA, PIN- 83105.
88. YASHWANT KUMAR, SON OF SUMAN KUMAR, AT- KATIA, PO-
PUNSIA, PS- RAJOUN, DIST- BANKA PIN- 813109.
89. LALAN KUMAR SUMAN SON OF BODHNARAYAN SINGH, AT-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 116
KATIA, PO- PUNSIA, PS- RAJOUN, DIST- BANKA, PIN- 813109.
90. VIJAY PANJIYARA, SON OF SHATISH PANJIYARA, AT + PO-
NARIPA, PS- RAJOUN, DIST- BANKA, PIN- 813107.
91. SANJEEV KUMAR THAKUR, SON OF ABHAYKANT THAKUR, AT +
PO- ORHARA, PS- RAJOUN, DIST- BANKA, PIN- 813109.
92. PRAFULLACHANDARA THAKUR, SON OF ABHAYKANT THAKUR,
AT + PO- ORHARA, PS- RAJOUN, DIST- BANKA, PIN- 813109.
93. AMIT KUMAR MISHRA, SON OF RAJNIKANT MISHRA, AT + PO-
ORHARA, PS- RAJOUN, DIST- BANKA, PIN- 813109.
94. BIJAY KUMAR, SON OF SAHDEV, DAS, AT-ARAJIJAGANNATHPUR,
RUPSA, PS- RAJOUN, DIST- BANKA, PIN- 813109.
95. SHIVSHANKER ANAND, SON OF RANVIR PRASAD SINGH, AT-
CHILKAWAR, P.O- MANJHOUNI, PS- RAJOUN, DIST- BANKA, PIN-
813107.
96. AMIT KUMAR SINGH, SON OF ARUN KUMAR SINGH, AT- MARNI,
PO- MORAMA, PS- RAJOUN, DIST- BANKA, PIN- 813107.
97. RAJNEESH KUMAR, SON OF BINAY KUMAR SINGH, AT + PO-
KOTVALI, PS- RAJOUN, DIST- BANKA, PIN- 813105.
98. PUSHPA KUMARI, WIFEE OF KAILASH PRASAD SINGH, AT-
KOTWALI, PO- HARCHANDI, PS- RAJOUN, DIST- BANKA, PIN-
813105.
99. CHANDAN KUMAR SON OF ANAND KRISHNA MADHUKAR, AT +
P.O- RAJOUN, P.S. RAJOUN, DIST- BANKA, PIN- 813107.
100. NIRMAL KUMAR BHARTI, SON OF RAGHUNANDAN DAS, AT + P.O-
RAJOUN, P.S. RAJOUN, DIST- BANKA, PIN- 813107.
101. UMESH KUMAR, SON OF SHYAM MANDAL, AT-KATIA, P.O- PUSIA,
PS- RAJOUN, DIST- BANKA, PIN- 813109
102. RANJAN KUMAR SINGH SON OF SHUBHASH PRASAD SINGH, AT-
TILAKPUR, PO- BAMDEO AT + P.O- RAJOUN, DIST- BANKA, PIN-
813107.
103. SHIVSHANKAR SAH, SON OF BHUSHAN SAH, AT+ PO.- UPRAMA,
P.O- RAJOUN, DIST- BANKA, PIN- 813109.
104. RAKESH KUMAR RAJPAL, SON OF RAM RAJPAL, AT-
BISHANUPUR, MOHANPUR, SANJHA, DIS- BANKA, PIN- 813105.
105. RAJKUMAR MANDAL, SON OF SARGUN MANDAL, AT- GOPALPUR,
PO- NAVADA, PS- RAJOUN, DIST- BANKA- 813105.
106. DHARMENDRA KUMAR, SON OF JAI PRAKSAH SAH, AT-ARAJI
KARSOP, PO + PS- SAMBHUGANJ, DIST- BANKA.
107. PURUSHOTTAM KUMAR, SON OF NAND KISHOR, PRASAD, AT +
PO- SHAMBHUGANJ, PS- SHAMBHUGANJ, DIST- BANKA.
108. PRABHAKAR KUMAR, BINOD BHUSHAN YADAV, AT- KARSOP, PO-
SHAMBHUGANJ, DIST- BANKA.
109. VINAY KUMAR YADAV, SON OF NARESH PRASAD YADAV, AT +
PO- CHOTI BHARATSHILA, PS.- SHAMBHUGANJ, DIST- BANKA.
110. MALTI KUMARI, WIFE OF PANCH NAND SINGH, AT- MALDI, PO-
KARANJA, PS- SHAMBHUGANJ, DIST- BANKA.
111. GANESH KUMAR SINGH, SON OF BASUKI PRASAD SINGH, AT
GULNI KUSHAHA, PS- SHAMBHUGANJ, DIST- BANKA.
112. NIRANKAR KUMAR, SON OF KALA NAND SINGH, AT- GULNI
KUSHAHA, PS- SHAMBHUGANJ, DIST- BANKA.
113. PANKAJ KUMAR, SON OF DEONANDAN PRASAD, AT+ PO- KAITHA,
PS- SHAMBHUGANJ, DIST- BANKA.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 117
114. RAJESH KUMAR SINGH, SON OF KULDIP PRASD SINGH, AT+ PO-
KAITHA, PS- SHAMBHUGANJ, DIST- BANKA.
115. SHEKHAR SUMAN, SON OF ANUJ KUMAR SINGH, AT-
KARAHARIA, P.O- KARANJA, PS- SHAMBHUGANJ,DIS- BANKA.
116. BRAJESH KUMAR, SON OF SANJEEV KUMAR, AT- KARSOP, PO +
PS- SHAMBHUGANJ, DIST- BANKA.
117. DEWENDRA KUMAR, SON OF BINDESHWARI PRASAD SINGH, AT +
PO- MAHISOTA, PS- SHAMBHUGANJ, DIST- BANKA.
118. MALLIK MD KHUSTAR, SON OF MD. KHALAID HUSSAIN, AT + PO-
KASWA, PS- SHAMBHUGANJ, DIST- BANKA.
119. BIRENDRA KUMAR, SON OF BINDESHWARI PRASAD SINGH, AT +
PO- MAHISOTA, PS- SHAMBHUGANJ, DIST- BANKA.
120. BHAWESH KUMAR, SON OF SHIV PRASAD YADAV, AT- ASOTA, PS-
SHAMBHUGANJ, DIST- BANKA.
121. OM KUMAR, SON OF SHYAM MOHAN PANJIKAR, AT- NIJHRI, PS-
SHAMBHUGANJ, DIST- BANKA.
122. NANDAN KUMAR, SON OF RAMBILASH SINGH, AT + PO- NAROUN,
PS- SHAMBHUGANJ, DIST- BANKA.
123. ASHISH RANJAN, SON OF PRADEEP KUMAR SNGH, AT-
KEHANICHUK, PO + PS- SHAMBHUGANJ, DIS- BANKA.
124. SUDARSHAN SON OF HARI KISHORE SINGH AT- KARAHARIA, PO-
KARANJA, PS- SHAMBHUGANJ, DIS- BANKA.
125. PRABHAKAR KUMAR PRABHAT, SON OF MAHESHWARI PD
SINGH, AT- BAROTHA, PO- KARANJA, PS- SHAMBHUGANJ, DIS-
BANKA.
126. BIJAY KUMAR SON OF KAMESHWAR PRASAD SINGH, AT- MALDI,
PO- KARANJA, PS- SHAMBHUGANJ, DIST- BANKA.
127. GOPAL KUMAR SINGH, SON OF BINAY PRASAD SINGH, AT-
KARAHARIA, PO- KARANJA, PS- SHAMBHUGANJ, DIS- BANKA.
128. SUDHUNSU SHEKHAR SINGH, SON OF MAHESH PRASAD SINGH,
AT- KARAHARIA, PO- KARANJA, PS- SHAMBHUGANJ, DIS- BANKA.
129. NAKUL KUMAR SON OF JALDHAR PASWAN, AT- KARAHARIA, PO-
KARANJA, PS- SHAMBHUGANJ, DIS- BANKA.
130. NIRAJ KUMAR, SON OF LAKSHAMAN PRASAD SINGH, AT-
KIRANPUR, PO-PAPARIYA, PS- SHAMBHUGANJ, DIS- BANKA.
131. SUBODH KUMAR, SON OF KAMLESHWARI PRASAD SINGH, AT-
KARSOP, PO + PS- SHAMBHUGANJ, DIST- BANKA.
132. PRABHAKAR KUMAR, SON OF ANANDI PANJIYARA, AT- NIJHARI,
PO- BHARATSHILA, PS- SHAMBHUGANJ, DIST BANKA, 813207.
133. KRISHNA KUMAR, SON OF KANTLAL SINGH, AT- KARHARIA, PO-
KARANJA, PS- SHAMBHUGANJ, DIST- BANKA- 813207.
134. GOLDEN KUMAR, SON OF ANUPLAL MANDAL, AT- SAHEBGANJ,
MATHURA, SAHEBGANJ, BELHAR, BAKA 813202.
135. SATISH CHANDRA SINGH, SON OF DEVENDRA PRASAD, AT-
ORAIYA, PO- JHIKULIA, PS- BELHAR, DIST- BANKA- 813212.
136. SOHAN KUMAR PANDUT, SON OF BALDEO PANDIT, AT + PO-
RANGA BAZAR, PS-BELHAR, DIST- BANKA.
137. RAJIV KUMAR SINGH, SON OF KULDIP PRASAD SINGH, AT-
KUMREL, PO- BARHARA, PS- BELHAR, DIST- BANKA.
138. SANJAY KUMAR, SON OF MAHADEV YADAV, AT + PO- GERUA, PS-
BELHAR, DIST- BANKA, PIN- 813212.
139. ARVIND KUMAR YADAV, SON OF HARI NARAYAN YADAV, AT-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 118
NAGEL, PO- BISANPUR, PS- BELHAR, DIST- BANKA, 813207.
140. CHANDRAMOHAN PRASAD, SON OF HARI NARAYAN PRASAD, AT-
NAGEL, PO- BISANPUR, PS- BELHAR, DIST- BANKA, 813207.
141. UTTAM KUMAR, SON OF DILIP YADAV, AT- NAGEL, PO-
BISANPUR, PS- BELHAR, DIST- BANKA, 813207.
142. NITISH KUMAR PRASHAT, SON OF JAWAHAR PANDIT, AT-
MATIHANI, PO- MANJHLI MATIHANI, BELHAR, BANKA, 813202
143. SHIVNANDAN PRASAD, SON OF BANARSI PANDIT, AT- MATIHANI,
PO- MANJHLI MATIHANI, BELHAR, BANKA, 813202
144. BIRENDRA PRASAD, SON OF YUGALKISHOR PANDIT, AT + PO.-
BARA, PS- BELHAR, DIST- BANKA.
145. PAWANKISHORE PRAJAPATI, SON OF UPENDRA NATH PANDIT,
AT- MATIHANI, PO- MANJHLI MATIHANI, BELHAR, BANKA, 813202
146. NIRANJAN KUMAR, SON OF BHARTHARI PRASAD, AT-
LAKARKHAUA, PO- RANGA, PS- BELHAR, DIST- BANKA.
147. GURUDEV KUMAR SINGH, SON OF JALDHAR PRASAD SINGH, AT-
DEVANDIH, PO- JIKHULIA, PS- BELHAR, DIST- BANKA, 813212.
148. MUKESH KUMAR PANDIT, SON OF PRASADI PANDIT, AT + PO-
BARA, PS- BELHAR, DIST- BANKA, PIN- 813202.
149. MAHESH KUMAR, SON OF BALDEO SAH, AT- GORGAMA, PO-
SANGRAMPUR, PS- BELHAR, DIST- BANKA.
150. ASOK KUMAR SINGH, SON OF AJIT PRASAD SINGH, AT-
DHARMRAHI, P.O- BELDIHA, PS- BELHAR, DIST- BANKA.
151. KUMAR AMARNATH, SON OF RABINDRA PRASAD SINGH, AT-
SAHEBGANJ, MATHURA, SAHEBGANJ, BELHAR, BANKA, 813202
152. VIKASH CHANDRA YADAV, SON OF SUDHIR YADAV, AT- KUMRI,
PO- SANGRAMPUR, PS- BELHAR, DIST- BANKA, 813212
153. RAMLAL HEMBREM, SON OF BABLU HEMBRAM, AT- DUBRAJ, PO-
BHITIYA, PS- FULLIDUMAR, DIST- BANKA.
154. PRADIP KUMAR HEMBREM, SON OF BIRENDRA HEMBRAM, AT-
HIRANATAR, PO- BHIITIYA, PS- FULLIDUMAR, DIST- BANKA.
155. AVINASH CHANDRA, SON OF UMESH PANDIT, AT + PO- BARA, PS-
BELHAR, DIST- BANKA, PIN- 813202
156. SHEKHAR RAJ, SITARAM PANDIT AT- BIRGAON, PO- MATHURA,
SAHEBGANJ, BELHAR, BANKA.
157. RAMSHANKAR PRASAD, SON OF SHUKDEV PANDIT, AT + PO-
BARA, PS- BELHAR, DIST- BANKA, PIN- 813202
158. UPENDRA YADAV, SON OF KRISHANDEO YADAV, AT- AMAHARA,
PO- NIMIYA, PS- BELHAR, DIST- BANKA.
159. VIBHASH KUMAR GUPTA, SON OF MAHENDRA PRASAD SAH. AT-
THANA COLONY, PO +PS-BOUNSI, DIST- BANKA, 813104
160. RATAN KUMAR MITRA, SON OF GAURI SHANKAR MITRA, AT-
ACHARAJ, PO + PS- BOUNSI, DIST- BANKA, 813104.
161. VIBHASH KUMAR SINGH, SON OF DEVENDRA PRASAD SINGH, AT-
BAGHWA, PO + PS- BOUNSI, DIST- BANKA,813104
162. DEEPAK KUMAR SAH, SON OF VIMAL PRASAD SAH, AT-
ACHARAJ, PO + PS- BOUNSI, DIST- BANKA, 813104.
163. ASHOK KUMAR, SON OF LATE RAMESHWAR JHA, AT- ACHARAJ,
PO + PS- BOUNSI, DIST- BANKA, 813104.
164. MUKESH KUMAR, SON OF SACCHIDANAND SAH, AT- ACHARAJ,
PO + PS- BOUNSI, DIST- BANKA, 813104.
165. MADHUKAR THAKUR, SON OF SHYAMNARAYAN THAKUR, AT-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 119
SIRAY, PO + PS- BOUNSI, DIST- BANKA, 813104
166. CHANDAN KUMAR DAS, SON OF ANANT LAL DAS, AT-GOKULA,
PO + PS- BOUNSI, DIST- BANKA, 813104
167. BINOD KUMAR YADAV, SON OF BHUVNEHSWAR YADAV, AT-
ACHARAJ, PO + PS- BOUNSI, DIST- BANKA, 813104
168. SUNIL KUMAR, SOn OF ARJUN PRASAD SAH, AT- UDAIPURA
KATHOON, PO + PS- KTORIYA, 813106.
169. PRASHANT KUMAR PATHAK SON OF KANHAIYA LAL PATHAK,
AT- BHAIYA BHITHA, PATHAK TOLA, PO + PS- BOUNSI, BANKA,
813104.
170. NANDAN KUMAR SINGH, SON OF MANOJ KUMAR SINGH, AT-
MADHUSUDAN NAGAR, PO + PS- BOUNSI, DIST- BANKA, 813104
171. ATUL KUMAR AKELA, SON OF JAY NANDAN PRASAD, AT-
BABHANGAMA, PO + PS- BOUNSI, DIST- BANKA, 813104.
172. SANJIV KUMAR SINGH, SON OF NATHO SINGH, AT- BHAIYA
BHITHA, PATHAK TOLA, PO + PS- BOUNSI, BANKA, 813104.
173. PRADIP KUMAR MANJHI, SON OF GOPAL MANJHI, AT-
BALTHARIYA, GOKULA, PO + PS- BOUNSI, DIST- BANKA, 813104
174. AJAY KUMAR SUMAN, SON OF INDRA LAL YADAV, AT- SIRAY, PO
+ PS- BOUNSI, DIST- BANKA, 813104
175. HEERA LAL YADAV, SON OF MURESH YADAV, AT- GAJIADIH, PO
+ PS- BOUNSI, DIST- BANKA, 813104.
176. KAILASH PATHAK, SON OF RAMAKANT PATHAK, AT-
BARAMANIYA, PO + PS- BOUNSI, DIST- BANKA, 813104
177. RAJIV KUMAR YADAV, SON OF RASIKLAL YADAV, AT-
BAGDUMBA, PO + PS- BOUNSI, DIST- BANKA, 813104.
178. PRADIP KUMAR BHAGAT, SON OF JAGARNATH BHAGAT, AT-
PANDA, TOLA, PO + PS- BOUNSI, DIST- BANKA, 813104.
179. ANIMESH KUMAR, SON OF MAHENDRA PRASAD BHAGAT, AT-
DUMKA ROAD, DALIYA, PO + PS- BOUNSI, DIST- BANKA, 813104
180. NIGAM DEVI, WIFE OF SUSHIL KUMAR YADAV, AT- BAGDUMBA,
PO + PS- BOUNSI, DIST- BANKA, 813104.
181. SHAVITRI KUMARI, W/O AJAY KUMAR SUMAN, AT- SIRAY, PO +
PS- BOUNSI, DIST- BANKA, 813104
182. ABHIJEET KUMAR, SON OF PRADEEP KUMAR GHOSH, AT-
THANAN COLONY, PO + PS- BOUNSI, DIST- BANKA,813104.
183. RAHUL BHAGAT, SON OF MAHESHWAR BHAGAT, AT- MIRJAPUR,
PO + PS- BOUNSI, DIST- BANKA, 813104
184. RAMANAND YADAV, SON OF BANARSI YADAV, AT- TETRIYA, P.O
+ P.S.- BOUNSI, DIST- BANKA, 813104.
185. ALOK KUMAR SON OF PRADEEP PANJIYARA, AT- JANGALPURA,
JHARNA, PO + PS- BOUNSI, DIST- BANKA, 813104.
186. NAND GOPAL JEE, SON OF ANIRUDH PRASAD, AT- SIVAJI CHOWK,
PO + PS+DIST- BANKA, 813102.
187. SNIL KUMAR, SON OF RAMANAND YADAV, AT- KHORIMOH, PO +
PS- BOUNSI, DIST- BANKA, 813104.
188. SUNIL KUMAR GUPTA, SON OF SHAMBHU PRASAD GUPTA, AT-
DALIYA, PO+ PS- BOUNSI, DIST- BANKA, 813104.
189. LAKSHMAN KUMAR, SON OF NARESH YADAV, AT- BHAGA, PO +
PS- BOUNSI, DIST- BANKA, 813104.
190. DEENBANDHU KUMAR, SON OF NANDKISHOR, YADAV, AT-
ACHARAJ, PO + PS- BOUNSI, DIST- BANKA, 813104.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 120
191. RAJNISH ANAND SON OF DASRATH MANDAL, AT- DULHANDIH,
SANGA, PO + PS- BOUNSI, DIST- BANKA, 813104.
192. OMPRAKASH BHANDARI, SON OF ARSINGH PD BHANDARI, AT-
RATANSAR, SARUA, PO + PS- BOUNSI, DIST- BANKA, 813104.
193. RAVI KUMAR, SON OF KAILASH RAM, AT- DALIYA, PO + PS-
BOUNSI, DIST- BANKA, 813104.
194. BIPIN KUMAR MANDAL, SON OF SONELAL MANDAL, AT
SAHASRAM, GOKULA, PO + PS- BOUNSI, DIST- BANKA, 813104.
195. PAWAN KUAMR SAH, SON OF NAWAL KISHORE SAH, AT-
BARMANIA, PO + PS- BOUNSI, DIST- BANKA, 813104.
196. JITENDRA KUMAR SINHA, SON OF VISHUDEV PRASAD, HOUSE
NO.-93, PANDA TOLA, BOUNSI, DIST- BANKA.
197. KAILASH THAKUR, SON OF BATASHI THAKUR, AT- KENDUAR, PO-
BHAIROGANJ, PS- CHANDAN, BANKA, 813106.
198. RAM SAKAL YADAV, SON OF JEEVLAL YADAV, AT- DHAWAKOL,
PO- TETARIA, PS- KATORIA, BANKA 813106.
199. SHANKER YADAV, SON OF RAM PRASAD YADAV, AT- SALAIYA
PO- SIMULTALA, PS- CHANDAN BANKA, 811316.
200. MAHESH KUMAR, SON OF KAILASH PRASAD YADAV, AT-
NAWADIH, PO- BHAIROGANJ, PS- CHANDAN BANKA,813106.
201. SANJAY KUMAR, SON OF MOHAN THAKUR, AT- BHELVA, PO-
BHELWA, PS- KATORIYA, BANKA,813106.
202. GOVIND YADAV, SON OF SAHDEO YADAV, AT- TAHAKWANI, PO-
SIMULTALA, PS- CHANDAN, BANKA, 811316.
203. KAPILDEO KUMAR THAKUR, SON OF MOHAN THAKUR, AT-
BHELVA, PO- BHELWA, PS- KATORIYA, BANKA,813106.
204. PANKAJ KUMAR, SAPUT GUPTA, AT + PO- SUIA, PS- KATORIYA,
BANKA, 813106.
205. BIJAY KUMAR YADAV, SON OF DEO NARAYAN YADAV, AT-
GODIYARI, PO- LOHARI, PS- CHANDAN BANKA, 814131
206. BALRAM KUMAR, SON OF GIRAJA DAS, AT- KUSUMJORI, PO-
FATEHPUR, PS- CHANDAN, BANKA,813106.
207. INDIRA KUMARI, W/O- BIJAY KUMAR YADAV, AT- GODIYARI, PO-
LOHARI, PS- CHANDAN BANKA,814131.
208. AJIT KUMAR BARNWAL, SON OF SHIVBACHAN BARNWAL, AT +
PO- TETARIYA, PS- KATORIYA, DIST- BANKA, 813106.
209. PRAMOD KUMAR KOLE, SON OF PAIRU KOLE, AT- MUSKORWA,
PO- FATHEPUR, PS- CHANDAN, BANKA,814131.
210. MANISH KUMAR, SON OF THAKUR PRASAD YADAV, AT- BIYAHI,
PO + PS- CHANDAN, DIST- BANKA, 814131.
211. PANCHANAND THAKUR, SON OF RAMDEO THAKUR, AT- + PO+ PS-
CHANDAN, BANKA, 814131.
212. RAJNIKANT GUPTA, SON OF ARUN PRASAD GUPTA, AT- + PO+ PS-
CHANDAN, BANKA, 814131.
213. MUKESH KUMAR YADAV, SON OF TUPHANI YADAV, AT-
DUASAR, PO-SUIA, PS- KATORIYA, DIS- BANKA, 813106.
214. DABLU KUMAR, SON OF LATE KISHUN PRASAD YADAV, AT-
GODIYARI, PO- LOHARI, PS- CHANDAN BANKA, 814131
215. GAUTAM KUMAR NIRALA, SON OF NARMDEV YADAV, AT-
MANJHALI, PO- BHAIROGANJ, PS- CHANDAN, BANKA, 813106.
216. BINOD KUMAR RAJAK, SON OF MADAN RAJAK, AT + PO+ PS-
CHANDAN, BANKA, 814131.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 121
217. ANOJ KUMAR, SON OF GHANSHYAM MISTRI, AT + PO+ PS-
CHANDAN, BANKA, 814131.
218. SIKANDRA TANTI, SON OF KESHO TANTI, AT- SIDHUDIH, PO-
BHAIROGANJ, CHANDAN BANKA 813106.
219. RAHUL KUMAR YADAV, SON OF BARSATI YADAV, AT- KENDUAR,
PO- BHAIROGANJ, PS- CHANDAN, BANKA, 813106.
220. MANISH BHARTI, SON OF BIJAY UADAV, AT- BAGRA, PO-
BHAIROGANJ, CHANDAN, BANKA, 813106.
221. SANTOSH KUMAR YADAV, SON OF VIJAY YADAV, AT+ PO-
KATORIYA, PS- KATORIYA, BANKA, 813106.
222. NRIPENDRA KUMAR SINGH, SON OF AKHILA NAND SINGH, AT+
PO- KATORIYA, PS- KATORIYA, BANKA, 813106.
223. DEEPAK KUMAR JHA, SON OF SHIVNANDAN JHA, AT- BAGHMARI,
PO+PS-CHANDAN, BANKA, 814131.
224. ANAND KUMAR JHA, SON OF SHIVNANDAN JHA, AT- BAGHMARI,
PO+ PS- CHANDAN, BANKA, 814131
225. RAMESH PRASAD DAS, SON OF BISHESHWAR DAS, AT- KENDUAR,
PO- BHAIROGANJ, PS- CHANDAN, BANKA, 813106.
226. RANJIT KUMAR, SON OF SITARAM BHAGAT, AT + PO-SUIYA
BAZAR, PS- KATORIYA, BANKA, 813106.
227. DEVENDRA PRASAD, SON OF LATE KAMESHWAR PRASAD
YADAV, AT- TAHAKWANI, PO- SIMULTALA, PS- CHANDAN,
BANKA, 813116.
228. MUKUL, SON OF RAMAWATAR SINGH, AT- DUMARIYA, PO-
CHIRAIYA, PS- AMARPURA, BANKA, 813127
229. ANAND KUMAR, SON OF JAY KARAN PRASAD SINGH, AT-
JETHOUR JAMUA, PS- AMARPUR, DIST- BANKA,813101.
230. UDAY KUMAR SINGH, SON OF NAVIN CHANDRA SINGH, AT + PO-
BHIMSEN, PS-AMARPUR, BANKA.
231. NANDKISHOR KUMAR, SON OF ANIRUDH YADAV, AT- KASHIPUR,
PO- AMARPUR, DIST- BANKA, PIN- 813101.
232. MUKESH PRASAD YADAV, SON OF YOGENDRA YADAV, AT + PO-
BHARKO, PS- AMARPUR, DIST- BANKA.
233. RAJ KISHOR YADAV, SON OF YOGENDRA YADAV, AT + PO-
BHARKO, PS- AMARPUR, DIST- BANKA.
234. RAKESH KUMAR RAJAK, SON OF GANESH RAJAK, AT + PO-
BALLIKITTA, PS- AMARPUR, DIST- BANKA.
235. SANJAY SUMAN, SON OF PRIYATAM LAL KAPRI, AT- PAVAIDIH,
PS- AMARPUR, DIST- BANKA.
236. YOGENDRA PRASAD SAH, SON OF RAMBILASH SAH, AT-
BHARKO, PO+PS- AMARPUR, DIST- BANKA 813101.
237. THAKUR MRITUNJOY PRASAD, SON OF GANESH THAKUR, AT-
GANGAPUR GARHEL, PO- SULTANPUR, DIST- BANKA, 813101.
238. SOMESH KUMAR, SON OF BINDESHWARI JHA, AT- PAHARPUR, PO-
GORGAMA, PS- AMARPUR, DIS- BANKA, 813101
239. NITISH KUMAR, SON OF LATE KAPILDEO SINGH, AT- KOTHIA, PO-
MAHADEOPUR, PS- AMARPUR, DIST- BANKA, 813101
240. VIDYA NAND VISHWAKARMA, SON OF ARJUN MISTRY, AT + PO-
KAMDEVPUR, (KORAICHAK), PS- AMARPUR, DIST- BANKA.
241. BIRENDRA KUMAR, SON OF GOPAL PRASAD SINGH, AT + PO-
SALEMPUR, PS- AMARPUR, DIST-BANKA.
242. PANKAJ KUMAR SINGH, BINAY PANJIYARA, AT- GANGAPUR
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 122
GARHEL, PO- SULTANPUR, DIST- BANKA, 813101.
243. GANESH KUMSAR DAS, SON OF BADRI DAS, AT+ PO+PS-
AMARPUR, DIST- BANKA, 813101
244. RAVI KUMAR GUPTA, SON OF SHALIGRAM SHA, AT+ PO+PS-
AMARPUR, DIST- BANKA, 813101
245. GAUTAM KUMAR, SON OF RADHE PRASAD SHA, AT + PO + PS-
AMARPUR, DIST- BANKA 813101.
246. ARUN SHARMA, SON OF BHUVNESHWAR SHARMA, AT + PO-
SALEMPUR, PS- AMARPUR, DIST- BANKA-813101.
247. SONU KUMAR SINGH, SON OF PRAMOD KUMAR SINGH, NEHRU
COLONY BANKA, PIN- 813102.
248. CHANDAN KUMAR, SON OF BASUDEO MANDAL, AT- PURANI
LAHAITA, PS- SAMUKHIYA, BANKA, 813102.
249. PRITAM KUMAR PANJIYARA, SON OF BALI PANJIYARA, AT-
DUDHARI, BANKA, PIN-813102.
250. UTPHUL KUMAR, SON OF RADHA KRISHNA KARN, AT-
BABUTOLA, PS- BANKA, DIST- BANKA, PIN-813102.
251. NIRAJ KUMAR, SON OF NISHIKANT YADAV, AT- BABUTOLA, PS-
BANKA, DIST- BANKA, PIN-813102.
252. SUNNY KUMAR SINGH, SON OF SHAMBHUPRASAD SINGH, AT-
BISHANPUR, PS- BANKA, DIST- BANKA, PIN- 813102
253. RAJEEV KUMAR RANJAN SON OF HIRALAL MANDAL, AT-
BHAGWANPUR, LAKNODIH, BANKA, PIN-813102.
254. DIVYANSHU RAJ, SON OF JANARDAN YADAV, AT- KHAMARI, PO-
KAKWARA, PS + DIST- BANKA, PIN- 813118
255. SUMRIT MANDAL, SON OF NAKUL MANJHI, AT- CHUTIYA,
PS+DIST- BANKA, PIN- 813102.
256. VIKRAM KUMAR CHOUDHARY, SON OF RAMBILASH
CHOUDHARY, AT+PO- PARARIYA, CHAKKADIH, BANKA, PIN-
813102.
257. RAMAN KUMAR, SON OF NANDLAL THAKUR, AT- CHUTIYA,
PS+DIST- BANKA, PIN- 813102.
258. SANJEEV KUMAR SUMAN, SON OF ARVIND KUMAR YADAV, AT-
KUMARPUR, FULLIDUMAR, BANKA, PIN-813101.
259. KUMAR MUKESH, SON OF RAJENDRA PRASAD SHARMA, AT-
NAYATOLA, PS+DIST- BANKA, PIN- 813102.
260. SUNIL KUMAR SINGH, SON OF GAIBI PRASAD SINGH, AT-
BHADRAR, PS+ DIST- BANKA.
261. PRABHAKAR KUMAR, SON OF SURESH PRASAD, AT + PO-
CHUTTIYA, DIST- BANKA, PIN- 813102.
262. ARUN KUMAR SINGH, SON OF RAJARAM SINGH, AT- TILLAYA
DOUNA, PS + DIST-BANKA, PIN-813102.
263. RUPESH KUMAR, SON OF MANIJAR YADAV, AT- VIDAYDIH,
MANIKCHAK, BANKA, PIN- 813102.
264. NIBARAN DAS, SON OF YOGENDRA DAS, AT- VIDYADIH,
MANIKCHAK, BANKA, PIN- 813102.
265. SANJEEV KUMAR, SON OF NARAYAN RAM, AT- VIJAYNAGAR,
PO+ PS+ DIST- BANKA, PIN- 813102.
266. BASUDEO KUMAR, SON OF GIRDHARI CHOUDHARY, AT- HASIYA,
PO- PAPARIYA, PS+ DIST- BANKA, PIN- 813102.
267. NEERAJ KUMAR SINGH, SON OF RAJKUMAR SINGH, AT-
KORAIYANDHA, PO- CHUTIYA, BANKA, PIN-813102.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 123
268. RAVINDRA KUMAR YADAV, SON OF CHAMAN PRASAD YADAV,
AT- FULLIDUMAR, PO- MANJIRA, DOMUHAN, BANKA-813102.
269. BALRAM KUMAR PANDIT, SON OF NANDKISHORE PANDIT, AT-
FULLIDUMAR, PO- MANJIRA, DOMUHAN, BANKA 813102.
270. NARENDRA KUMAR SINGH, SON OF SHASHI SHEKHAR SINGH, AT-
WARD-11, PO+ PS+ DIS- BANKA, PIN- 813102.
271. KRISHNA RANJAN KUMAR, SON OF NARESH PRASAD YADAV, AT-
DURGA STHAN, KARHARIYA, BANKA, PIN- 813102.
272. RAGHU NANDAN KUMAR, SON OF ANANDI PRASAD MANDAL,
AT- GAROTIKAR, PO- SAMUKHIYAMOD, BANKA, 813102.
273. RAKESH KUMAR, SON OF BIJAY PRASAD SINGH, AT- YOGDIHA,
PO- DUDHARI, PS+ DIST- BANKA, 813102.
274. BALRAM MANDAL, SON OF RAGHUNATH MANDAL, AT- YOGIDIH,
PO- DUDHARI, PS+ DIST- BANKA,813102.
275. MAHESH KUMAR MANDAL, SON OF SITARAM MANDAL, AT-
GAROTIKAR, PO- SAMUKHIYAMOD, BANKA, 813102.
276. BIKASH KUMAR ANAND, SON OF MAHADEO CHANDRA DAS, AT-
NAYATOLA BANKA, PS+DIST-BANKA, PIN- 813102.
277. ANU PRIYA SON OF RAJKUMAR MANJHI, AT- JHIRWA,
PO+PS+DIST- BANKA, 813102.
278. MANOJ KUMR, SON OF RAMLAL MANDAL, AT- JALMARAY, PO-
DOMUHAN, PS+ DIS- BANKA.
279. UJJWAL KUMAR SARKAR, SON OF LATE. KRITINDRA JYOTI
SARKAR, AT- MALLIKTOLA, PO+PS+DIST- BANKA, 813102.
280. ASHOK KUMAR YADAV, SON OF CHATEN PRASAD YADAV, AT-
DAUNA, PO- BALYAMHARA, PS+ DIST- BANKA, 813102.
281. OM NARAYAN SHARMA, SON OF LATE. SHAILENDRANATH
SHARMA, AT- LADUARI, PO- SUTIHARA, PS- PARIHAR, DIST-
SITAMADHI.
282. RAMLAKHAN YADAV SON OF YOGENDRA PRASAD YADAV, AT-
TAPPADIH, PO+ PS- BARAHAT, DIST- BANKA, 813103.
283. MUKESH KUMAR, SON OF ARUN PRASAD DAS, AT+ PO-
SABALPUR, PS- PANJWARA, DIST- BANKA, 813104.
284. DILIP KUMAR BHAGAT, SON OF JAGDISH PRASAD BHAGAT, AT+
PO- SABALPUR, PS- PANJWARA, DIST- BANKA, 813104.
285. ANUPAM ANAND SON OF ANIL PRASAD SINGH, AT + PO-
NARAYANPUR, PS- BARAHAT, DIST- BANKA, 813103.
286. PURNA NAND JHA, SON OF UYUGAL KISHOR JHA, AT+PO-
KHARHARA, PS- BARAHAT, DIST- BANKA, 813121.
287. DURGA KUMARI, W/O PURNAND JHA, AT+PO- KHARHARA, PS-
BARAHAT, DIST- BANKA, 813121.
288. KUMAR RAJNISH SINGH WATSA, SON OF SANJAY KUMAR SINGH,
AT+PO- AZADNAGAR, SABALPUR, DIST- BANKA, 813104.
289. SANTOSH ANAND, SON OF RAGHUNANDAN SINGH, AT+PO-
AZADNAGAR, SABALPUR, DIST- BANKA- 813104.
290. ANGAD PASWAN, SON OF CHULAHAYA PASWAN, AT-
BARATIKAR, PO- LILATARI, PS- BARAHAT, DIST- BANKA.
291. SUHANA PARVEEN WIFE OF RASEED ANSARI, AT- KAITHATIKAR,
PO- NARAYANPUR, PS- BARAHAT. BANKA.
292. RASBIHRI SINGH, SON OF BHOLA PRASAD SINGH, AT- HIJRAR,PO-
BARHOUNA, PS- BARAHAT, BANKA, 813103.
293. ANMOLA LAXMI, WIFE OF AJAY KUMAR SINGH, AT- KAITHPURA,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 124
PO+ PS- BARAHAT, BANKA, 813103.
294. AMIT KUMAR SINGH, SON OF SUBHASH PRASAD SINGH, AT + PO +
PS- PANJAWARA, DIST- BANKA, 813110.
295. AMRENDRA THAKUR, SON OF RADHE THAKUR, AT- KAITKA, PO-
BABA NGAMA.PS- BARAHAT, BANKA, 813123.
296. SUBHASH KUMAR, SON OF KAILASH HARIJAN, AT- CHARUA, PO-
CHANGARI MIRZAPUR, PS- BARAHAT, BANKA.
297. NANDLAL SON OF RADHEKANTBAGBAI, AT- BIKRAMPUR, PO-
LAKHPURA, PS- PANJWARA, BANKA.
298. MR ARYAN KASHYAP, SON OF MR HARE KRISHNA JHA, AT+PO-
KHARHARA, PS- BARAHAT, DIST- BANKA, 813121.
299. BIRENDRA KUMAR, SON OF HARIHAR PRASAD MANDAL, AT-
HARIJAN TOLA, PANJWARA, PO+ PS- PANJWARA, BANKA.
300. VIKASH KUMAR BHARTI, SON OF BHAIRAB HARIJAN, AT-
JATHORE KAKARIYA, PO- BARAHAT, DIST- BANKA.
301. SHIVANAND DAS, SON OF HIRALAL DAS, AT + PO- KHARHARA,
PS- BARAHAT, DIST- BANKA, 813121.
302. MITHILESH KUMAR, SON OF CHANDRA SHEKHAR MEHTA, AT-
GAJHANDA, PO- CHANDADIH, PS- BARAHAT, DIST- BANKA,
813121.
303. SANJEEV KUMAR SINGH, SON OF KAILASH PRASAD SINGH, AT
POST- JAGATPUR, P.S.- PANJWARA, DISTRICT- BANKA.
304. RAJEEV RANJAN PANDEY, SON OF UMESH CHANDRA PANDEY,
AT GHASIYA, P.S.- DHORAIYA, DISTRICT- BANKA.
305. PINTU PASWAN, SON OF HIRALAL PASWAN, AT MATHURAPUR,
P.O- AHIRO, P.S.- DHORAIYA, DISTRICT- BANKA.
306. RISHIDEO RAJAK, SON OF NASIB RAJAB AT DERU P.O+ P.S. -
DHORAIYA DISTRICT- BANKA.
307. GOPAL KUMAR MANDAL, SON OF PRADIP MANDAL, AT
GAROTIKAR, P.O- SAMUKHIYA MORE, P.S. + DISTRICT- BANKA.
308. PARMANAND YADAV, SON OF BISHWANATH YADAV, AT
BEHRWARI, P.O- SUIYA, P.S.- KATORIYA, DISTRICT- BANKA.
309. PAL MALAKAR, SON OF JAGARNATH MALAKAR, AT,
PANDATOLA, P.S.-BOUNSI, DISTRICT- BANKA.
310. RITESH KUMAR SINGH, SON OF RAMRUP SINGH, AT ATHMAHA,
P.O- RANIKITTA, P.S.- AMARPUR, DISTRICT- BANKA.
311. SANJAY KUMAR SINGH, SON OF RAMRUP SINGH, AT ATHMAHA,
P.O- RANIKITTA, P.S.- AMARPUR, DISTRICT- BANKA.
312. RAJESH KUMAR, SON OF SADANAND KAPRI, AT FATEHPUR, P.S.-
AMARPUR, DISTRICT- BANKA.
313. JITENDRA KUMAR, SON OF KAMLESHSWARI PRASAD YADAV, AT
VILLAGE- MIRJAPUR, P.O- CHANGERI, P.S- BARAHAT, DISTRICT-
BANKA.
314. SUBEDAR YADAV, SON OF PARMESHWAR YADAV, AT
DHAWAVARAN, P.O.- KOSHI, P.S.-FULLIDUMAR, DISTRICT-
BANKA.
315. VAKIL YADAV, SON OF ANAND YADAV, AT- MAYURNACHAN,
P.O- KOSHI, P.S.- FULLIDUMAR, DISTRICT- BANKA.
316. MINTU KUMAR, SON OF KAMALAKANT YADAV, AT- DHAWA, P.O-
KOSHI, P.S.- FULLIDUMAR, DISTRICT- BANKA.
.... .... Petitioner/s
VERSUS
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 125
1. The State of Bihar through Chief Secretary.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Principal Secretary, Co-Operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Banka, District- Banka (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12602 of 2016
===========================================================
1. Rinku Kumari ( P D D No.44999 ) daughter of Azad Lal Mandal Resident of
Village - Sudai Navtoli, PO - Sudai Ratauli, Police Station - Phulparas, Block
- Ghoghardiha, District - Madhubani.
2. Shambhu Kumar Malakar (PDD No. 301610) son of Parmeshwar Malakar
Resident of Village - Mainhi, PO - Amhi, Police Station - Ghoghardiha,
Block - Ghoghardiha, District - Madhubani.
3. Sunil Kumar (PDD No. 021775) son of Jeebachh Mandal Resident of Village
- Garba, PO - Sangi, Police Station - Phulparas, Block - Ghoghardiha,
District - Madhubani.
4. Md. Shakir Hussain (PDD No. 031682) son of Md. Saeed Resident of Village
& PO - Brahmpur, Police Station - Phulparas, Block - Ghoghardiha, District
- Madhubani.
5. Md Asadullah Ansari (PDD No. 0318837) son of Md. Zahid Hussain Ansari
Resident of Village & PO - Brahmpur, Police Station - Phulparas, Block -
Ghoghardiha, District - Madhubani.
6. Pappu Kumar Mandal (PDD No. 088935) son of Rajendra Mandal Resident
of Village - Sudai Navtoli, PO - Sudai Ratauli, Police Station - Phulparas,
Block - Ghoghardiha, District - Madhubani.
7. Ram Dutt Kumar (PDD No. 041826) son of Rajendra Kumar Thakur
Resident of Village - Ratauli, PO - Sudai Ratauli, Police Station - Phulparas,
Block - Ghoghardiha, District - Madhubani.
8. Dharm Narayan Gupta (PDD No. 180302) son of Bhagwati Gupta Resident
of Village & PO - Chhajana, Police Station - Laukahi, Block - Ghoghardiha,
District - Madhubani.
9. Munni Kumari (PDD No. 143762) daughter of Surya Narayan Sahu Resident
of Village - Lakshminiya, PO - Chhajana, Police Station - Laukahi, Block -
Ghoghardiha, District - Madhubani.
10. Priti Kumari (PDD No. 028822) daughter of Indrakant Thakur Resident of
Village - Sisoni, PO - Mahrail, Police Station - Rudpur, Block -
Ghoghardiha, District - Madhubani.
11. Mukesh Kumar Safi (PDD No. 192365) son of Kameshwar Safi Resident of
Village - Garba, PO - Sangi, Police Station - Phulparas, Block -
Ghoghardiha, District - Madhubani.
12. Mithilesh Kumar Safi (PDD No. 157332) son of Kameshwar Safi Resident of
Village - Garba, PO - Sangi, Police Station - Phulparas, Block -
Ghoghardiha, District - Madhubani.
13. Amaresha Kumar (PDD No. 028600) son of Jitendra Sharma Resident of
Village - Beharari, PO - Kewtona, Police Station - Phulparas, Block -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 126
Ghoghardiha, District - Madhubani. Block- Ghoghardiha, District-
Madhubani.
14. Kisun Deo Thakur (PDD No. 241926) son of Musaharu Thakur Resident of
Village & PO - Chhajana, Police Station - Laukahi, Block - Ghoghardiha,
District - Madhubani.
15. Rajeev Kumar (PDD No. 134978) son of Biswambhar Prasad Resident of
Village - Ratauli, PO - Sudai Ratauli, Police Station - Phulparas, Block -
Ghoghardiha, District - Madhubani.
16. Yogendra Kumar (PDD No. 017990) son of Arun Kumar Safi Resident of
Village - Laxminiya, PO - Chhajana, Police Station - Laukahi, Block -
Ghoghardiha, District - Madhubani.
17. Rahul Raj (PDD No. 261991) son of Suresh Kamat Resident of Village, PO
& Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
18. Aditya Raj (PDD No. 262165) son of Suresh Kamat Resident of Village, PO
& Police Station - Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
19. Pramod Kumar (PDD No. 067191) son of Tapeshwar Yadav Resident of
Village, P.O. & Police Station - Ghoghardiha, Block - Ghoghardiha, District
- Madhubani.
20. Sanjay Kumar Nirala (PDD No. 153165) son of Rang Lal Choudhary
Resident of Village- Dabnathpati Sarauti, P.O. - Hatni, Police Station -
Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
21. Ranju Kumari (PDD No. 192100) wife of Ram Bharos Thakur Resident of
Village - Sudai, PO - Sudai Ratauli, Police Station - Phulparas, Block -
Ghoghardiha, District - Madhubani.
22. Md. Mumtaj (PDD No. 060125) son of Md. Hanif Resident of Village -
Mahadeva, P.O. & Police Station - Ghoghardiha, Block - Ghoghardiha,
District - Madhubani.
23. Suresh Kumar 'Suman' (PDD No. 170054) son of Bhubneshwar Prasad
'Bhushan' Resident of Village - Dabghat, P.O. - Matras, Police Station -
Ghoghardiha, Block - Ghoghardiha, District - Madhubani.
24. Lakshman Thakur (PDD No. 190119) son of Mohit Thakur Resident of
Village - Sudai, PO - Sudai Ratauli, Police Station - Phulparas, Block -
Ghoghardiha, District - Madhubani.
25. Sanjay Prasad Gupta (PDD No. 126135) son of Yugeshwar Lal Sahu
Resident of Village - Ratauli, PO - Sudai Ratauli, Police Station - Phulparas,
Block - Ghoghardiha, District - Madhubani.
26. Sanjiv Kumar Suman (PDD No. 180735) son of Tarun Kumar Paswan
Resident of Village - Belmohan, PO - Sudai Ratauli, Police Station -
Phulparas, Block - Ghoghardiha, District - Madhubani.
27. Choudhary Kumar Mandal (PDD No. 229628) son of Harinath Mandal
Resident of Village - Anani Nagar, PO & Police Station - Ghoghardiha,
Block - Ghoghardiha, District - Madhubani.
28. Hari Prasad Yadav (PDD No. 005695) son of late Ram Dayal Yadav Resident
of Village - Bhelwa, PO - Alola, Police Station - Ghoghardiha, District -
Madhubani.
29. Santosh Kumar Yadav (PDD No. 034065) son of Lakhan Yadav Resident of
Village - Bhelwa, PO - Alola, Police Station - Ghoghardiha, Block -
Ghoghardiha, District - Madhubani.
30. Hareram Mandal (PDD No. 293917) son of Shivram Mandal Resident of
Village - Majhaura, PO - Chhajana, Police Station - Laukahi, Block -
Ghoghardiha, District - Madhubani.
31. Santosh Kumar Sahu (PDD No. 211612) son of Jay Narayan Sahu Resident
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 127
of Village & PO - Ratansara, Block & Police Station - Ghoghardiha, District -
Madhubani.
32. Jagannath Jha (PDD No. 170431) son of late Krishna Chandra Jha Resident
of Village - Deorh, PO, Block & Police Station - Ghoghardiha, District -
Madhubani.
33. Mukesh Kumar Ram (PDD No. 013378) son of Tejeelal Ram Resident of
Village & PO - Chhajana, Block - Ghogardiha, Police Station - Laukahi,
District - Madhubani.
34. Ramawatar Mandal (PDD No. 167991) son of Ram Lakhan Mandal Resident
of Village & PO - Ratansara, Block & Police Station - Ghoghardiha, District -
Madhubani.
35. Kush Narayan Sahu (PDD No. 036505) son of Khattar Sahu Resident of
Village & PO - Chhajana, Police Station - Laukahi, Block - Ghoghardiha,
District - Madhubani.
36. Jay Prakash Mandal (PDD No. 280413) son of Raj Deo Mandal Resident of
Village - Kishnipatti, PO & Police Station - Laukahi, District - Madhubani.
37. Purushottam Kumar (PDD No. 028779) son of Dhanik Lal Yadav Resident of
Village - Basbariya, PO & Police Station - Saharghat, Block - Madhwapur,
District - Madhubani.
38. Ranjeet Kumar Das (PDD No. 189758) son of Ram Briksh Das Resident of
Village & PO - Bihari, Police Station - Madhwapur, District - Madhubani.
39. Sushil Kumar Sah (PDD No. 236248) son of Jainarayan Sah Resident of
Village - Basuki Bihari, PO - Bihari, Police Station - Madhwapur, Block -
Madhwapur, District - Madhubani.
40. Ram Kumar Yadav (PDD No. 014646) son of Khushi Lal Yadav Resident of
Village - Pahipura, PO & Police Station - Saharghat, Block - Madhwapur,
District - Madhubani.
41. Sanjiv Kumar (PDD No. 033180) son of Ganesh Dev Lal Karn Resident of
Village, PO & Police Station - Saharghat, Block - Madhwapur, District -
Madhubani.
42. Bhogendra Mandal (PDD No. 198236) son of Bunlal Mandal Resident of
Village & PO - Bihari, Police Station - Madhwapur, Block - Madhwapur,
District - Madhubani.
43. Shobhit Kumar (PDD No. 114956) son of Bindeshwar Panjiyar Resident of
Village - Bartol, PO & Police Station - Saharghat, Block - Madhwapur,
District - Madhubani.
44. Isha Bharti (PDD No. 316174) daughter of Devendra Sah Resident of Village
- Teraiya, PO & Police Station - Saharghat, Block - Madhwapur, District -
Madhubani.
45. Sudheer Kumar Mandal (PDD No. 228556) son of Badhna Mandal Resident
of Village - Teraiya, PO - Taraiya, Police Station - Saharghat, Block -
Madhwapur, District - Madhubani.
46. Mahesh Kumar Pandit (PDD No. 126807) son of Ram Swarth Pandit
Resident of Village - Pihawara, PO - Saharghat, Police Station - Saharghat,
Block - Madhwapur, District - Madhubani.
47. Naresh Kumar Thakur (PDD No. 117331) son of Rambhajan Thakur Resident
of Village & PO - Bihari, Police Station - Madhwapur, Block - Madhwapur,
District - Madhubani.
48. Rajeev Kumar (PDD No. 226234) son of Ramchandra Thakur Resident of
Village & PO - Pirokher, Police Station - Madhwapur, Block - Madhwapur,
District - Madhubani.
49. Umesh Kumar Sah (PDD No. 048736) son of Satyadev Sah Resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 128
Village & PO - Awari, Police Station - Madhwapur, Block - Madhwapur,
District - Madhubani.
50. Shrawan Kumar (PDD No. 030750) son of Mohan Mahto Resident of Village
& PO - Piraukhar, Police Station - Madhwapur, District - Madhubani.
51. Vikash Kumar (PDD No. 167216) son of Brahmdev Paswan Resident of
Village & PO - Saharghat, Police Station - Saharghat, District - Madhubani.
52. Manoj Kumar Yadav (PDD No. 312636) son of Brajnandan Yadav Resident
of Village - Loma, PO & Police Station - Saharghat, District - Madhubani.
53. Vishwanath Yadav (PDD No. 049233) son of Mahendra Yadav Resident of
Village & PO - Pakhrauni, Police Station - Saharghat, District - Madhubani.
54. Shatrughan Kumar Mandal (PDD No. 283848) son of late Dev Narayan
Manal Resident of Village & PO & Police Station - Madhwapur, District -
Madhubani.
55. Sanjay Raj Singh (PDD No. 163074) son of Chandrabhushan Singh Resident
of Village & PO - Bihari, Police Station - Madhwapur, District - Madhubani.
56. Baidyanath Prasad (PDD No. 054831) son of Brahmdeo Sahu Resident of
Village - Basuki Bihar, PO - Bihari, Police Station - Madhwapur, District -
Madhubani.
57. Kumod Kumar Jha (PDD No. 034652) son of Bhogendra Jha Resident of
Village - Mukhiyapatti, PO & Police Station - Saharghat, District -
Madhubani.
58. Keshav Kumar (PDD No. 159831) son of Brahmdev Sah Resident of Village
- Mukhiyapatti, PO & Police Station - Saharghat, District - Madhubani.
59. Ravindra Kumar (PDD No. 304823) son of Phaudan Mahto Resident of
Village - Baratol, PO - Saharghat, Police Station - Madhwapur, District -
Madhubani.
60. Mukesh Raut (PDD No. 306332) son of Lal Kishore Raut Resident of Village
- Sugatpur, PO - Pirokhar, Police Station - Madhwapur, District - Madhubani.
61. Abodh Kumar (PDD No. 082888) son of Rambalam Sah Resident of Village
- Mukhiyapatti, PO - Saharghat, Police Station - Madhwapur, District -
Madhubani.
62. Ajay Kumar Yadav (PDD No. 272016) son of Rampravesh Yadav Resident
of village - Loma, PO - Saharghat, Police Station - Madhwapur, District -
Madhubani.
63. Himanshu Kumar (PDD No. 193536) son of late Shahsikant Prasad Gupta
Resident of Village, PO & Police Station - Madhwapur, District - Madhubani.
64. Bijay Kumar (PDD No. 316469) son of Ganesh Mahto Resident of Village -
Sahar South, PO & PS - Saharghat, District - Madhubani.
65. Santosh Kumar (PDD No. 167279) son of Sahdev Ray Resident of Village &
PO - Pidaukhar, Police Station - Madhwapur, District - Madhubani.
66. Praveer Kumar Prabhat (PDD No. 053788) son of Baidyanath Prasad
Resident of Village - Makdampur, PO - Belaunja, Block & Police Station -
Bisfi, District - Madhubani.
67. Sanjiv Kumar (PDD No. 278043) son of Umashankar Prasad Sinha Resident
of village, PO & Police Station - Jaynagar, District - Madhubani.
68. Om Prakash (PDD No. 283327) son of Satya Narayan Sah Resident of
Village - Narhi, PO - Mahadeo Math, Police Station - Andhramath, District -
Madhubani.
69. Dhavir Prasad (PDD No. 293877) son of Deo Narayan Yadav Resident of
Village, PO & Police Station - Phulparas, District - Madhubani.
70. Abdur Rafe Asad (PDD No. 224406) son of Abdul Quayaim Ansari Resident
of Village - Hasanpur, PO - Jagatpur, Police Station - Phulparas, District -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 129
Madhubani.
71. Kishore Kumar (PDD No. 115496) son of Bishwanath Roy Resident of
Village & PO - Jagatpur, Police Station - Phulparas, District - Madhubani.
72. Jitendra Paswan (PDD No. 060860) son of Butai Paswan Resident of Village
& PO Balua, Police Station - Phulparas, District - Madhubani.
73. Ram Bilas Yadav (PDD No. 046805) son of late Shital Prasad Yadav
Resident of Village & PO - Mahathaur Khurd, Police Station - Phulparas,
District - Madhubani.
74. Rijay Kumar (PDD No. 259598) son of Siya Ram Das Resident of Village -
Rauthiniya, PO - Jagatpur, Police Station - Phulparas, District - Madhubani.
75. Sohan Paswan (PDD No. 059444) son of Tetar Paswan Resident of Village &
PO Amauja, Police Station - Phulparas, District - Madhubani.
76. Amod Kumar Singh (PDD No. 050068) son of Raj Kumar Mahto Resident of
Village- Balabakhar, PO - Gehuma Bairiya, Police Station - Phulparas,
District - Madhubani.
77. Rohit Kumar Sahu (PDD No. 273994) son of Bhogindar Prasad Sahu
Resident of Village & PO Balua, Police Station - Phulparas, District -
Madhubani.
78. Manoj Kumar Ram (PDD No. 210336) son of Rameli Ram Resident of
Village - Navpatti, PO - Narhiya, Police Station - Phulparas, District -
Madhubani.
79. Binod Kumar Sahu (PDD No. 230242) son of Uttamlal Sahu Resident of
Village & PO - Murli, Police Station - Phulparas, District - Madhubani.
80. Dilip Kumar Jha (PDD No. 062494) son of Navindra Jha Resident of Village
& PO- Sijaula, Police Station - Phulparas, District - Madhubani.
81. Jibach Paswan (PDD No. 061152) son of Bhutai Paswan Resident of Village
& PO Balua, Police Station - Phulparas, District - Madhubani.
82. Togeshwar Prasad (PDD No. 065038) son of Ganga Prasad Yadav Resident
of Village - Rautiniya, PO - Jagatpur, Police Station - Phulparas, District -
Madhubani.
83. Dinesh Kumar Singh (PDD No. 043668) son of Bishwanath Singh Resident
of Village & PO Suggapatti, Police Station - Phulparas, District - Madhubani.
84. Pramod Kumar (PDD No. 193167) son of Shivji Prasad Sah Resident of
Village - Mainha, PO - Bathanaha, Police Station - Phulparas, District -
Madhubani.
85. Santosh Kumar Das (PDD No. 260152) son of Sitaram Das Resident of
Village - Rautiniya, PO - Jagatpur, Police Station - Phulparas, District -
Madhubani.
86. Shiv Kumar (PDD No. 160152) son of Ramdeo Yadav Resident of Village &
PO - Gehumabairiya, Police Station - Phulparas, District - Madhubani.
87. Sanjay Kumar Yadav (PDD No. 208250) son of Madhusudan Yadav Resident
of Village & PO Suggapatti, Police Station - Phulparas, District - Madhubani.
88. Nites Kumar (PDD No. 027457) son of Mohan Kumar Yadav Resident of
Village & PO - Kalapatti, Police Station - Phulparas, District - Madhubani.
89. Sanjeev Kumar (PDD No. 085416) son of Bhageshwar Yadav Resident of
Village - Balabakhar, PO - Gehuma Bairiya, Police Station - Phulparas,
District - Madhubani.
90. Pritam Kumar Verma (PDD No. 111832) son of Sri Surendra Nath Verma
Resident of Village - Khajuri, P.O. - Khajuri, Police Station - Madhubani,
District - Madhubani.
91. Amit Kumar Verma (PDD No. 103860) Son of Sri Chanchal Kumar Verma
Resident of Village - Khajuri, P.O. - Khajuri, Police Station - Madhubani,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 130
District - Madhubani.
92. Lal Bahadur Das (PDD No. 080103) Son of Sri Chunni Lal Das Resident of
Village - Gajwa, P.O. - Basauli, Block & P.S. - Rahika, District - Madhubani.
93. Ajeet Kumar Gupta (PDD No. 207680) Son of Ram Shobhan Sah Resident of
Village - Nima, P.O. - Raivam Factory, P.S. - Sakari, District - Madhubani.
94. Kamlesh Kumar Bhandari (PDD No. 060425) Son of Sri Brij Narayan
Bhandari Resident of Village - Satghara, P.O. - Satghara, P.S. - Rahika,
District - Madhubani.
95. Deepak Kumar (PDD No. 042547) Son of Shyam Sundar Karak Resident of
Village - Karak Marg, P.O. - Madhubani, P.S. - Madhubani, District -
Madhubani.
96. Ashish Kumar (PDD No. 046296) Son of Sri Bharat Prasad Sah Resident of
Lohar Sari Chowk (Santu Nagar), P.O. - Madhubani, P.S. - Madhubani,
District - Madhubani.
97. Abhimanyu Kumar (PDD No. 074418) Son of Sri Ram Narayan Sah Resident
of Village - Ramganj Ward No. 02, (Laheriyaganj), P.O. - Madhubani, P.S. -
Madhubani, District - Madhubani.
98. Nitin Mukesh (PDD No. 281321) Son of Sri Gangduar Prasad Resident of
Village - Chakdah, P.O. - Madhubani, P.S. - Raj Nagar, District - Madhubani.
99. Lakshmi Narain Mandal (PDD No. 222965) Son of Sri Ram Krishna Mandal
Resident of Village - Gandhwari, P.O. - Gandhwari, P.S. - Sakari, District -
Madhubani.
100. Kailash Mahto (PDD No. 279824) Son of Sri Mahavir Mahto Resident of
Village - Maqsuad, P.O. - Maqsuda, P.S. - Sakari, District - Madhubani.
101. Bhavnath Pathak (PDD No. 241023) Son of Late Anand Pathak Resident of
Village - Satlakha Pathak Tol, P.O. - Hussainpur, P.S. - Rahika, District -
Madhubani.
102. Pankaj Kumar Singh (PDD No. 003507) Son of Sri Mahendra Singh Resident
of Village - Gandhi Chowk (Balua), Near Suri Vivahaw, P.O. - Madhubani,
P.S. - Madhubani, District - Madhubani.
103. Yamunanand Choudhary (PDD No. 220819) Son of Late Ram Lal Choudhary
Resident of Village- Chandrasenpur, P.O. - Hussainpur, P.S. - Rahika,
District - Madhubani.
104. Shyam Kumar Ram (PDD No. 039730) Son of Sri Bir Bahadur Ram Resident
of Village - Laxmi Sargar Baritol, P.O. - Bhowara, P.S. - Madhubani, District
- Madhubani.
105. Rajesh Kumar Bhaskar (PDD No. 142150) Son of Sri Binod Ram Resident of
Village - Ward No. 16, Moh - New Chakdah, Near Railway Gumti No. 12,
P.O. - Madhubani, P.S. - Madhubani, District - Madhubani.
106. Aditya Ranjan (PDD No. 044176) Son of Sri Raj Kumar Choudhary Resident
of Village - Chakdah, P.O. - Madhubani, P.S. - Raj Nagar, District -
Madhubani.
107. Hira Chaupal (PDD No. 059683) Son of Sri Prabhu Choupal Resident of
Village - Gajwa, P.O. - Basauli, Block & P.S. - Rahika, District - Madhubani.
108. Jyoti Kumar Thakur (PDD No. 042866) Son of Sri Hem Kant Thakur
Resident of Vllage - Satlakha Dih, P.O. - Rahika, P.S. - Rahika, District -
Madhubani.
109. Vijay Kumar Sah (PDD No. 012412) Son of Sri Dinkar Sah Resident of
village - Bhouwara Morcha Tola, P.O. - Bhouwara Kutwali Chowk, P.S.
Madhubani, District - Madhubani.
110. Mukesh Kumar Sah (PDD No. 010196) Son of Sri Raghunandan Sah
Resident of village - Bhouwara Morcha Tola, P.O. - Bhouwara , P.S.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 131
Madhubani, District - Madhubani.
111. Nand Kumar Sharma (PDD No. 063761) Son of Sri Kailash Sharma Resident
of Village - Mali Tol Sarhatiya, P.O. - Maqsuda, P.S.- Sakari, District -
Madhubani.
112. Ravi Shankar Prasad (PDD No. 206108) Son of Sri Ghuran Prasad Resident
of Village - Kharua, P.O. - Kharua, P.S. - Rahika, District - Madhubani.
113. Pramod Kumar Mahto (PDD No. 015149) Son of Sri Mahabir Mahto
Resident of Village - R.K. College Gate Ward No. 11, P.O. - Madhubani, P.S.
Madhubani, District - Madhubani.
114. Kundan Kumar Jha (PDD No. 008635) Son of Sri Barun Kumar Jha Resident
of Village - Satlakha, P.O. Rahika, P.S. - Rahika, District - Madhubani.
115. Vashishth Kumar Paswan (PDD No. 180990) Son of Sri Bacche Lal Paswan
Resident of Village - Sima, P.O. - Kapilshwar Sthan, P.S. Madhubani,
District - Madhubani.
116. Abhishek Kumar (PDD No. 136548) Son of Sri Om Prakash Mahto Resident
of Village - Laheriya Ganj, Ward No. 01, P.O. - Madhubani, P.S.
Madhubani, District - Madhubani.
117. Satya Narayan Prasad (PDD No. 270940) Son of Late Anand Lal Paswan
Resident of Village - Satghara Navtoli, P.O. - Rayyam Sugar Mill, P.O. -
Rahika, District - Madhubani.
118. Rahul Kumar (PDD No. 001394) Son of Sri Laxmi Panjiyar Resident of
Village - Gandhi Chowk, Balua Ward No. 12, P.O. - Madhubani, P.S. -
Madhubani, District - Madhubani.
119. Vikash Kumar (PDD No. 102488) Son of Sri Chandeshwar Panjiyar Resident
of Village - Maharajganj, P.O. - Madhubani, P.S. Madhubani, District -
Madhubani.
120. Dinesh Kumar Paswan (PDD No. 074635) Son of Sri Baldeo Paswan
Resident of Village - Suganuna, P.O. - Rahika, P.S. - Basauli, District -
Madhubani.
121. Md. Shakil (PDD No. 092473) Son of Md. Tahir Ansari Resident of Village -
Rahika, P.O. - Rahika, P.S. - Rahika, District - Madhubani.
122. Jagdeep Kumar (PDD No. 014845) Son of Sri Hari Narayan Ram Resident of
Village - Surat Ganj, Ward No. 12, North of Bata Chowk, P.O. - Madhubani,
P.S. Madhubani, District - Madhubani.
123. Nitish Kumar Nath (PDD No. 062244) Son of Sri Sunil Kumar Khan
Resident of Village - Bhouwara, behind Mahadev Sthan, P.O. - Bhouwara,
P.S. Madhubani, District - Madhubani.
124. Nutan Kumar (PDD No. 069742) daughter of Indu Jha Anil Resident of
Village - Satlakha, P.O. Rahika, P.S. - Rahika, District - Madhubani.
125. Virendra Kumar Pradhan (PDD No. 273342) Son of Sri Rajkumar Pradhan
Resident of Village Maharajganj, Ward No. 13, P.O. - Madhubani, P.S.
Madhubani, District - Madhubani.
126. Mukesh Kumar Thakur (PDD No. 102417) Son of Sri Ram Autar Thakur
Resident of Village - Sima, P.O. - Kapilshwar Sthan, P.S. Madhubani,
District - Madhubani.
127. Arun Kumar Choudhary (PDD No. 216018) Son of Sri Hari Kishor
Choudhary Resident of Village - Noniya Tola, Ward No. 14, Near Marriage
Bhawan, P.O. - Madhubani, P.S. Madhubani, District - Madhubani.
128. Bijay Kumar Sah (PDD No. 141211) Son of Sri Ghanshyam Sah Resident of
Village - Suratganj, Ward No. 14, P.O. - Madhubani, P.S. Madhubani,
District - Madhubani.
129. Anju Kumari (PDD No. 005813) wife of Brahma Nand Prasad Resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 132
C/O Sanjay Kumar Verma, B.N. Studio, Ward No. 14, P.O. - Madhubani,
P.S. Madhubani, District - Madhubani.
130. Ujjwal Kumar Singh (PDD No. 206447) Son of Sri Shekhar Prasad Singh
Resident of Village - Mitthouli, P.O. - Rahika, P.S. - Ragatpur, District -
Madhubani.
131. Navin Kumar Jha (PDD No. 117499) Son of Sri Deo Chandra Jha Resident of
Village - Jagatpur Baraiya Tola, P.O. - Jagatpur, P.S. - Rahika, District -
Madhubani.
132. Vikash Kumar Mishra (PDD No. 110420) Son of Late Vidya Nath Jha
Resident of Village - Basauli, P.O. - Basauli, P.S. - Rahika, District -
Madhubani.
133. Amit Kumar Choudhary (PDD No. 102429) Son of Sri Yogendra Choudhary
Resident of Village - Dumari, P.O. - Dumari, P.S. - Rahika, District -
Madhubani.
134. Ranjeet Kumar Sinha (PDD No. 192003) Son of Late Indra Narayan Prasad
Resident of Village - Tilak Chowk , Gaushala Road, P.O. - Madhubani, P.S.
Madhubani, District - Madhubani.
135. Surya Kant Jha (PDD No. 059618) Son of Sri Bishnu Kant Jha Resident of
Village - Saurath, P.O. - Surath, P.S. - Rahika, District - Madhubani.
136. Pratyush Prabhakar (PDD No. 316519) Son of Sri Arun Kumar Prasad
Resident of Village - Marak Marg, P.O. - Madhubani, P.S. Madhubani,
District - Madhubani.
137. Anil Kumar Vats (PDD No. 054537) Son of Sri Vinod Jha Resident of
Village - Rahika, P.O. - Rahika, P.S. - Rahika, District - Madhubani.
138. Rajendra Kumar Raju (PDD No. 109943) Son of Sri Ram Prasad Das
Resident of village - Belam, P.O. - Rayyam Factory, P.S. - Sakari, District -
Madhubani.
139. Lalit Kumar Choudhary (PDD No. 046784) Son of Late Shri Kant Choudhary
Resident of Village - Bhoura, P.O. - Madhubani, P.S. - Raj Nagar, District -
Madhubani.
140. Prabhash Kumar Jha (PDD No. 102990) Son of Sri Satya Narayan Jha,
Resident of village - Kakraul, P.O. - Kakraul, P.S. - Rahika, District -
Madhubani.
141. Ashutosh Kumar (PDD No. 118465) Son of Sri Nathuni Mukhiya Resident of
Village - Sapta Parvati Tol, P.O. - Sapta, P.S. - Rahika, District - Madhubani.
142. Vijay Kumar Jha (PDD No. 003059) Son of Sri Laxman Jha Resident of
Village- Satlakha Laksamar, P.O. Rahika, P.S. - Rahika, District -
Madhubani.
143. Bhagwan Ji Thakur (PDD No. 002944) Son of Sri Laxman Thakur Resident
of Village - Pokhrauni, P.O. - Saurath, P.S. - Rahika, District - Madhubani.
144. Sujit Kumar Jha (PDD No. 263848) Son of Sri Chandeshwar Jha Resident of
village - Kakraul, P.O. - Kakraul, P.S. - Rahika, District - Madhubani.
145. Sharwan Kumar Thakur (PDD No. 043153) Son of Sri Raja Kumar Thakur
Resident of Village - Maharajganj, P.O. - Madhubani, P.S. Madhubani,
District - Madhubani.
146. Satyajeet Kumar Mandal (PDD No. 078816) Son of Sri Rama Kant Mandal
Resident of Village - Khajuri, P.O. - Khajuri, Police Station - Madhubani,
District - Madhubani.
147. Avinash Kumar Jha (PDD No. 060804) Son of Sri Navonath Jha Resident of
Village - Satlakha Laksamar, P.O. Rayyam, P.S. - Rahika, District -
Madhubani.
148. Suman Prasad (PDD No. 198029) Son of Sri Surendra Nath Verma Resident
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 133
of Village- Khajuri, P.O. - Khajuri, Police Station - Madhubani, District -
Madhubani.
149. Gautam Kumar Verma (PDD No. 121120) Son of Sri Surendra Nath Verma
Resident of Village- Khajuri, P.O. - Khajuri, Police Station - Madhubani,
District - Madhubani.
150. Arun Kumar Mishra (PDD No. 093431) son of Shashikant Mishra Resident
of Village, PO & Police Station - Benipatti, District - Madhubani.
151. Shiv Shankar Chaudhary (PDD No. 002710) son of Madan Kant Chaudhary
Resident of Village & PO - Loha, Police Station - Kaluahi, District -
Madhubani.
152. Jitu Kumar Mishra (PDD No. 053978) son of Krishna Kant Mishra Resident
of Village, PO & Police Station - Benipatti, District - Madhubani.
153. Nibha Kumari (PDD No. 228038) daughter of Kapleshwar Mishra Resident
of Village - Balia, PO - Umri, Police Station - Lakhnaur, District -
Madhubani.
154. Hem Kant Thakur (PDD No. 302811) son of Shashi Kant Thakur Resident of
Village & PO - Barha, Police Station - Bisfi, District - Madhubani.
155. Amol Kumar (PDD No. 278093) son of Ajab Paswan Resident of Village -
Sakrahi, PO - Parohi, Police Station - Bisfi, District - Madhubani.
156. Ajit Kumar (PDD No. 302822) son of Surendra Yadav Resident of Village -
Bisfi (Dih), PO & Police Station - Bisfi, District - Madhubani.
157. Manoj Kumar (PDD No. 033166) son of Biltu Mandal Resident of Village -
Chapariya, PO - Singhaso, Police Station - Bisfi, District - Madhubani.
158. Manoj Kumar Yadav (PDD No. 054711) son of Ram Bahadur Yadav
Resident of Village & PO - Jafra, Police Station - Bisfi, District - Madhubani.
159. Sita Kant Chaudhary (PDD No. 162513) son of Bachchelal Chaudhary
Resident of Village & PO - Jafra, Police Station - Bisfi, District - Madhubani.
160. Kapildeo Chaudhary (PDD No. 189363) son of Radha Kant Chaudhary
Resident of Village & PO - Jafra, Police Station - Bisfi, District - Madhubani.
161. Lal Safi (PDD No. 036768) son of Raghopur Itahar Resident of Village & PO
- Barha, Police Station - Bisfi, District - Madhubani.
162. Rakesh Kumar (PDD No. 215087) son of Ramji Thakur Resident of Village
& PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
163. Anil Kumar Safi (PDD No. 192086) son of Mahavir Safi Resident of Village
- Ajnauli, PO - Barha, Police Station - Bisfi, District - Madhubani.
164. Rakesh Kumar Yadav (PDD No. 316706) son of Ram Chandra Yadav
Resident of Village & PO - Belauja, Police Station - Bisfi, District -
Madhubani.
165. Nayan Kumar (PDD No. 247828) son of Narendra Kishor Kanth Resident of
Village & PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
166. Gudiya Kumari (PDD No. 080958) daughter of Kameshwar Sahu Resident of
Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
167. Anil Kumar (PDD No. 080648) son of Heera Lal Sah Resident of Village &
PO - Simri, Police Station - Bisfi, District - Madhubani.
168. Narayan Kumar @ Narayan Kumar Jha (PDD No. 151318) son of Dharmagat
Jha Resident of Village & PO - Parsauni, Police Station - Bisfi, District -
Madhubani.
169. Ranjit Kumar (PDD No. 064578) son of Pulkit Yadav Resident of Village -
Khangraitha, PO - Nahas Rupauli, Police Station - Bisfi (Patauna), District -
Madhubani.
170. Vishwanath Ram (PDD No. 021259) son of late Budhu Ram Resident of
Village - North Belauja, Police Station - Bisfi (Patauna), District -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 134
Madhubani.
171. Shyam Kumar (PDD No. 299577) son of Ramdeo Yadav Resident of Village
- Kathaila, PO - Bherwa, Police Station - Bisfi, District - Madhubani.
172. Umesh Chandra Thakur (PDD No. 080832) son of Moti Prasad Thakur
Resident of Village - Patauna, PO - Parohi, Police Station - Bisfi, District -
Madhubani.
173. Virendra Kumar Pandit (PDD No. 056465) son of Ram Ashish Pandit
Resident of village - Bhagauti, PO - Khairibonka, Police Station - Bisfi,
District - Madhubani.
174. Surendra Kumar Yadav (PDD No. 069646) son of Ram Sharan Yadav
Resident of Village & PO - Kerbar, Police Station - Bisfi, District -
Madhubani.
175. Anandi Kumari (PDD No. 102511) daughter of Saroj Kumar Sahu Resident
of Village & PO - Kerbar, Police Station - Bisfi, District - Madhubani.
176. Vijay Kumar Sahu (PDD No. 139549) son of Ghuran Sahu Resident of
Village & PO - Kerbar, Police Station - Bisfi, District - Madhubani.
177. Saroj Kumar Sahu (PDD No. 042871) son of Mahanth Sahu Resident of
Village & PO - Kerbar, Police Station - Bisfi, District - Madhubani.
178. Brajesh Kumar Jha (PDD No. 064283) son of Ishwar Kant Jha Resident of
Village & PO - Kerbar, Police Station - Bisfi, District - Madhubani.
179. Rajeev Ranjan (PDD No. 013671) son of Narendra Yadav Resident of
Village - Sakrahi, PO - Parohi, Police Station - Bisfi, District - Madhubani.
180. Shankar Kumar (PDD No. 231287) son of Yogendra Sahu Resident of
Village - Salempur, PO - Bhoj Pandaul, Police Station - Bisfi, District -
Madhubani.
181. Lakshman Kumar (PDD No. 249627) son of Shibu Sah Resident of Village -
Dujraulia, PO - Rathaus, Police Station - Bisfi, District - Madhubani.
182. Ashok Kumar (PDD No. 227711) son of Ram Babu Mandal Resident of
Village - Kamlabari, PO - Khairibonka, Police Station - Bisfi, District -
Madhubani.
183. Ganesh Yadav (PDD No. 267350) son of Bhola Yadav Resident of Village -
Hanuman Nagar, PO - Bhoj Pandaul, Police Station - Bisfi, District -
Madhubani.
184. Kavita Kumari (PDD No. 314400) daughter of Lakshman Yadav Resident of
Village - Hanuman Nagar, PO - Bhoj Pandaul, Police Station - Bisfi, District
- Madhubani.
185. Sangita Kumari (PDD No. 244783) daughter of Manoj Kumar Sah Resident
of Village - Lohra, PO - Rabhos, Police Station - Bisfi, District - Madhubani.
186. Rakesh Kumar Sah (PDD No. 070417) son of Yogendra Sah Resident of
Village - Prasadi Tola Noorchak, PO - Noorchak, Police Station - Bisfi,
District - Madhubani.
187. Baidyanath Mandal (PDD No. 059861) son of Fakir Mandal Resident of
Village - Gajba, PO - Bhoj Pandaul, Police Station - Bisfi, District -
Madhubani.
188. Sushil Kumar Mandal (PDD No. 300048) son of Jagdish Mandal Resident of
Village - Sisai, PO - Bhoj Pandaul, Police Station - Bisfi, District -
Madhubani.
189. Manoj Kumar Gupta (PDD No. 222749) son of Yogendra Sah Resident of
Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
190. Lalit Kumar Safi (PDD No. 191767) son of Mahabir Safi Resident of Village
- Ajnauli, PO - Barha, Police Station - Bisfi (Patauna), District - Madhubani.
191. Surendra Prasad (PDD No. 014059) son of Yugal Sharma Resident of Village
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 135
& PO - Simri, Police Station - Bisfi (Patauna), District - Madhubani.
192. Ranjan Kumar (PDD No. 008781) son of Ram Ashish Yadav Resident of
Village - Salempur, PO - Bhoj Pandaul, Police Station - Bisfi, District -
Madhubani.
193. Rajesh Kumar Ranjan (PDD No. 087799) son of Ram Babu Yadav Resident
of Village - Puari, PO - Khairibonka, Police Station - Bisfi, District -
Madhubani.
194. Manish Kumar Thakur (PDD No. 058557) son of Sogarath Thakur Resident
of Village & PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
195. Amarnath Jha (PDD No. 005656) son of Baidyanath Jha Resident of Village
& PO - Bhoj Pandaul, Police Station - Bisfi, District - Madhubani.
196. Basant Kumar Jha (PDD No. 196753) son of Jeev Kant Jha Resident of
Village & PO - Belauja, Police Station - Bisfi (Patauna), District -
Madhubani.
197. Chandrakala Kumari (PDD No. 038703) daughter of Lohra PO - Rathos,
Police Station - Bisfi, District - Madhubani.
198. Barun Kumar (PDD No. 038591) son of Basudeo Prasad Yadav Resident of
Village & PO - Lohra, Police Station - Bisfi, District - Madhubani.
199. Bal Ganga Yadav (PDD No. 180744) son of Manager Yadav Resident of
Village - Ajnauli, PO - Barha, Police Station - Bisfi (Patauna), District -
Madhubani.
200. Harideo Kumar Paswan (PDD No. 022330) son of Jeevachh Paswan Resident
of Village - Ausigont, PO - Aunsi Babhangawa, Police Station - Bisfi,
District - Madhubani.
201. Raj Kumar 'Raju' (PDD No. 009813) son of late Yugal Sharma Resident of
Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
202. Deepak Kumar (PDD No. 079789) son of Ram Swarth Sharma Resident of
Village & PO - Simri, Police Station - Bisfi, District - Madhubani.
203. Devendra Kumar (PDD No. 105654) son of Krishna Chandra Mishra
Resident of Village & PO - Simri, Police Station - Bisfi, District -
Madhubani.
204. Arun Kumar Yadav (PDD No. 014389) son of Yogendra Yadav Resident of
Village - Nahas West, PO - Nahas Ruapuli, Police Station - Bisfi, District -
Madhubani.
205. Mamta Kumari (PDD No. 080867) daughter of Yogendra Sharma Resident of
Village & PO - Parsauni, Police Station - Bisfi, District - Madhubani.
206. Suresh Prasad Pandit (PDD No. 054583) son of Nathu Ram Pandit Resident
of Village - Bhagauli, PO - Khairibonka, Police Station - Bisfi, District -
Madhubani.
207. Balram Yadav (PDD No. 118592) son of Tej Narayan Yadav Resident of
Village - Nahas West, PO - Nahas Ruapuli, Police Station - Bisfi, District -
Madhubani.
208. Govind Kumar (PDD No. 089446) son of Ram Kailash Yadav Resident of
Village & PO - Sadulhpur, Police Station - Bisfi, District - Madhubani.
209. Sanjay Kumar Paswan (PDD No. 259272) son of Bachandeo Paswan
Resident of Village & PO - Sadulpur, Police Station - Bisfi, District -
Madhubani.
210. Prabhat Kumar (PDD No. 094111) son of Ramjati Pandit Resident of Village
- Singhiagot, PO - Singhia Devdhi, Police Station - Bisfi, District -
Madhubani.
211. Amlesh Kumar Thakur (PDD No. 073289) son of MadanThakur Resident of
Village & PO - Sadulhpur, Police Station - Bisfi, District - Madhubani.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 136
212. Rakesh Kumar Thakur (PDD No. 097191) son of Upendra Thakur Resident
of Village & PO - Sadulhpur, Police Station - Bisfi, District - Madhubani.
213. Mukesh Kumar Mishra (PDD No. 231348) son of Vishundev Mishra
Resident of Village - Singhiya, PO - Singhia Got, Police Station - Bisfi,
District - Madhubani.
214. Priyanka Kumari (PDD No. 073516) daughter of Lalit Mohan Thakur
Resident of Village & PO - Sadulpur, Police Station - Bisfi, District -
Madhubani.
215. Shiv Shankar Kumar (PDD No. 222617) son of Krishna Kumar Mandal
Resident of Village - Madhia, PO - Kajitol Chapariya, Police Station - Bisfi,
District - Madhubani.
216. Kailash Kumar (PDD No. 113400) son of late Yogendra Lal Karn Resident of
Village & PO - Nahas Rupauli, Police Station - Bisfi, District - Madhubani.
217. Shiv Lal Yadav (PDD No. 118474) son of Baldeo Yadav Resident of Village
- Chandranana, PO - Dulaha, Police Station - Bisfi, District - Madhubani.
218. Ramsufal Pandit (PDD No. 095540) son of late Maharaj Pandit Resident of
Village - Bhagauni, PO - Khairbonka, Police Station - Bisfi, District -
Madhubani.
219. Lal Bindu Kumar (PDD No. 019008) son of Bhwaneshwar Yadav Resident of
Village & PO - Nahas Rupauli, Police Station - Bisfi, District - Madhubani.
220. Archana Kumari (PDD No. 019251) daughter of Saroj Yadav Resident of
Village & PO - Nahas Rupauli, Police Station - Bisfi, District - Madhubani.
221. Navin Kumar Mandal (PDD No. 228569) son of Jagdish Mandal Resident of
Village - Sisai, PO - Bhoj Pandaul, Police Station - Bisfi, District -
Madhubani.
222. Gauri Kumar Yadav (PDD No. 149817) son of Sasvir Yadav Resident of
Village - Parkauli, PO - Dhakjari, Police Station - Arer, District - Madhubani.
223. Vinod Sahu (PDD No. 300774) son of Mahendra Sahu Resident of Village &
PO - Simri, Police Station - Bisfi, District - Madhubani.
224. Rajdev Paswan (PDD No. 176637) son of late Rambahadur Paswan Resident
of Village, PO, Block & Police Station - Hanuman Nagar, District -
Darbhanga.
225. Radha Raman Mishra (PDD No. 185762) son of Nilambar Mishra Resident of
Village - Singhwara South, PO, Block & Police Station - Singhwara, District
- Darbhanga.
226. Dhiraj Kumar (PDD No. 003100) son of Nilambar Mishra Resident of
Village - Singhwara North, PO, Block & Police Station - Singhwara, District
- Darbhanga.
227. Vinay Kumar Thakur (PDD No. 202029) son of Ram Siban Thakur Resident
of Village & PO - Bharathi, Block & Police Station - Singhwara, District -
Darbhanga.
228. Dinesh Mahto (PDD No. 195339) son of Jageshwar Mahto Resident of
Village, PO , Block & Police Station - Singhwara, District - Darbhanga.
229. Aashutosh Kumar Pathak (PDD No. 221285) son of Gopal Pathak Resident
of Village - Simri, PO - Kansi Simri, Police Station - Simri, District -
Darbhanga.
230. Mritunjay Kumar (PDD No. 049402) son of Surendra Mahto Resident of
Village - Simri, PO - Kansi Simri, Police Station - Simri, District -
Darbhanga.
231. Ram Naresh Prasad (PDD No. 228437) son of Amrit Prasad Resident of
Village - Vishwanath Patti, PO, Bock & Police Station - Singhwara, District -
Darbhanga.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 137
232. Sangita Kumari (PDD No. 141454) daughter of Abhishek Kumar Resident of
Village - Mahisar Bhawanipur, PO, Bock & Police Station - Singhwara,
District - Darbhanga.
233. Anamika Kumari (PDD No. 051522) daughter of Ram Nath Ray Resident of
Village - Singhwara, PO, Block & Police Station - Singhwara, District -
Darbhanga.
234. Sarita Kumari (PDD No. 003892) daughter of Indra Kumar Lal Resident of
Village - Kumarpatti, PO - Bharathi, Police Station - Singhwara, District -
Darbhanga.
235. Dhiraj Kumar Jha (PDD No. 111015) son of Vishwanath Jha Resident of
Village - Singhwara, PO, Block & Police Station - Singhwara, District -
Darbhanga.
236. Janak Kumar (PDD No. 088986) son of Jagdish Baitha Resident of Village &
PO - Asthua, Bock & Police Station - Singhwara, District - Darbhanga.
237. Raushan Kumar Sharma (PDD No. 020992) son of Ram Prasad Sharma
Resident of Village - Singhwara , PO, Block & Police Station - Singhwara,
District - Darbhanga.
238. Riddhi Vinayak Jha (PDD No. 179307) son of Sri Vidyadhar Jha Resident of
Village & PO - Bharwara, Block & Police Station - Singhwara, District -
Darbhanga.
239. Md. Nadeem Afzal (PDD No. 023988) son of Md. Safiuddin Kouser Resident
of Village - Singhwara , PO, Block & Police Station - Singhwara, District -
Darbhanga.
240. Manoj Kumar Ram (PDD No. 229809) son of Bilat Ram Resident of Village
& PO - Madhopur, Block & Police Station - Singhwara, District - Darbhanga.
241. Mukesh Kumar Chaudhary (PDD No. 274707) son of Raj Kumar Chaudhary
Resident of Village - Singhwara , PO, Block & Police Station - Singhwara,
District - Darbhanga.
242. Ajit Madhav (PDD No. 218980) son of late Ram Chandra Yadav Resident of
Village - Singhwara , PO, Block & Police Station - Singhwara, District -
Darbhanga.
243. Kamod Paswan (PDD No. 196886) son of Bindeshwar Paswan Resident of
Village, PO, Block & Police Station - Bahadurpur, District - Darbhanga.
244. Md. Shahid Anwar (PDD No. 317871) son Anwar Alam Resident of Village,
PO, Block - Biraul, District - Darbhanga.
245. Ranjan Kumar Mishra (PDD No. 032372) son of Suresh Chandra Mishra
Resident of Village, PO, Block & Police Station - Bahadurpur, District -
Darbhanga.
246. Md. Entajar Uddin (PDD No. 098687) son of Md. Nizamuddin Resident of
Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
247. Anita Kumari (PDD No. 051868) daughter of Mahesh Chandra Yadav
Resident of Village, PO, Block & Police Station - Darbhanga Sadar,
Darbhanga.
248. Pinki Devi @ Pinki Kumari (PDD No. 126005) daughter of Ram Kumar Sah
Resident of Village, PO, Block & Police Station - Darbhanga Sadar,
Darbhanga.
249. Pankaj Kumar (PDD No. 199377) son of Yogi Paswan Resident of Village,
PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
250. Surendra Kumar Yadav (PDD No. 094628) son of Arvind Kumar Resident of
Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
251. Manila Kumari (PDD No. 169256) daughter of Sudeep Yadav Resident of
Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 138
252. Sunil Kumar (PDD No. 008077) son of late Asharphi Mahto Resident of
Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
253. Amarnath Kumar (PDD No. 119122) son of Shambhu Prasad Gupta Resident
of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
254. Randhish Kumar (PDD No. 001100) son of Rajendra Prasad Mahto Resident
of Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
255. Rakesh Kumar (PDD No. 000990) son of Rajendra Prasad Mahto Resident of
Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
256. Dharmendra Kumar Gupta (PDD No. 022598) son of late Rajendra Prasad
Gupta Resident of Village, PO, Block & Police Station - Darbhanga Sadar,
Darbhanga.
257. Rajesh Kumar (PDD No. 081213) son of Kamlesh Thakur Resident of
Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
258. Vijay Kumar Roy (PDD No. 033691) son of Vishwanath Roy Resident of
Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
259. Devendra Kumar Thakur (PDD No. 217760) son of Gopi Krishna Thakur C/o
Rit Lal Thakur, Mohalla - Ruhelaganj, PO - Lalbagh, Block & Police Station
- Darbhanga Sadar, Darbhanga.
260. Rinku Kumari (PDD No. 217187) daughter of Pankaj Kumar Resident of
Village, PO and Block - Hayaghat, District - Darbhanga.
261. Anjum Furqan (PDD No. 122382) son of late Badrun Hasan Resident of
Village & PO - Chilha Dilawarpur, Block - Baheri, District - Darbhanga.
262. Ganga Ram Paswan (PDD No. 258252) son of late Ram Swarup Paswan
Resident of Village, PO, Block & Police Station - Darbhanga Sadar,
Darbhanga.
263. Amit Kumar (PDD No. 091297) son of Binod Kumar Resident of Village, PO
and Block - Baheri, District - Darbhanga.
264. Anuj Kumar (PDD No. 117555) son of Rajendra Prasad Karn Resident of
Village, PO, Block & Police Station - Darbhanga Sadar, Darbhanga.
265. Jay Kumar Yadav (PDD No. 276921) son of Yogeshwar Yadav Resident of
Village, PO & Police Station - Kiratpur, District - Darbhanga.
266. Gauri Shankar Khan (PDD No. 145477) son of Kumar Kant Khan Resident of
Village, PO & Police Station - Kiratpur, District - Darbhanga.
267. Jay Shankar Khan (PDD No. 113811) son of Kumar Kant Khan Resident of
Village, PO & Police Station - Kiratpur, District - Darbhanga.
268. Kamal Kumar (PDD No. 226382) son of Chandra Kant Khan Resident of
Village, PO & Police Station - Kiratpur, District - Darbhanga.
269. Suneel Kumar (PDD No. 138217) son of Yashodhar Yadav Resident of
Village, PO & Police Station - Kiratpur, District - Darbhanga.
270. Mani Bhushan Mishra (PDD No. 012601) son of late Kusheshwar Mishra
Resident of Village, PO & Police Station - Kiratpur, District - Darbhanga.
271. Rakesh Kumar Khan (PDD No. 157502) son of late Sushil Khan Resident of
Village - Mushariya, PO & Police Station - Jamalpur, District - Darbhanga.
272. Naveen Kumar Singh (PDD No. 022265) son of Manohar Prasad Singh
Resident of Village - Manhauli, PO - Panchove, Police Station - Bishanpur,
District - Darbhanga.
273. Mukesh Kumar Jha (PDD No. 127440) son of Govind Jha Resident of
Village, PO and Block - Baheri, District - Darbhanga.
274. Prabhash Kumar Singh (PDD No. 227178) son of Ashok Kumar Singh
Resident of Village, PO & Police Station - Biraul, District - Darbhanga.
275. Pradeep Kumar Singh (PDD No. 238874) son of Ashok Singh Resident of
Village & PO - Biraul, Police Station - Ghanshyampur, District - Darbhanga.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 139
276. Abuzar Qasmi (PDD No. 008452) son of Abdul Aziz Resident of Village -
Karkauli, PO - Biraul, Police Station - Ghanshyampur, District - Darbhanga.
277. Md. Razi Alam (PDD No. 135313) son of Md. Muslim Resident of Village,
PO & Block - Manigachi, District - Darbhanga.
278. Karmveer Prasad (PDD No. 079825) son of Chandeshwar Sah Resident of
Village, PO & Block - Jale, District - Darbhanga.
279. Vijay Kumar Sah (PDD No. 188176) son of Sitaram Sah Resident of Village,
PO & Block - Jale, District - Darbhanga.
280. Lalit Paswan (PDD No. 062904) son of Suvai Lal Paswan Resident of
Village, PO, Block & Police Station - Hanuman Nagar, District - Darbhanga.
281. Bipin Thakur (PDD No. 278490) son of Satyendra Thakur Resident of
Village, PO, Block - Singhwara, District - Darbhanga.
282. Gurudayal Yadav (PDD No. 079383) son of Sitaram Yadav Resident of
Village, PO & Block - Ghanshyampur, District - Darbhanga.
283. Anil Kumar Choudhary (PDD No. 254291) son of Lakshmeshwar Choudhary
Resident of Village - Mirjapur Jagni, PO & Police Station - Singhwara,
District - Darbhanga.
284. Surendra Ram (PDD No. 082214) son of Mahesh Ram Resident of Village,
PO & Block - Singhwara, District - Darbhanga.
285. Raj Kumar Ram (PDD No. 042306) son of Ganesh Ram Resident of Village,
PO & Block - Singhwara, District - Darbhanga.
286. Dilip Kumar Ram (PDD No. 042185) son of Thakko Ram Resident of
Village, PO & Block - Singhwara, District - Darbhanga.
287. Amol Kumar (PDD No. 217389) son of Shankar Mandal Resident of Village
& PO - Bharathi, Block - Singhwara, District - Darbhanga.
288. Deepak Kumar Thakur (PDD No. 034052) son of Lalan Kumar Thakur
Resident of Village, PO & Block - Singhwara, District - Darbhanga.
289. Madanjit Kumar (PDD No. 203961) son of Arun Kumar Singh Resident of
Village - Pipra, PO - Bandhpura, Block & Police Station - Singhwara, District
- Darbhanga.
290. Prakash Chandra Ray (PDD No. 211473) son of Tej Narayan Ray Resident of
Gandhi Nagar Teachers Colony Katrahia, PO & Police Station - Laxmisagar,
District - Darbhanga.
291. Dhiraj Kumar (PDD No. 024375) son of Ram Babu Prasad Resident of Harhi
Trace Kameshwar Market, Room No. 2, PO - Lalbag, Block - Darbhanga
Sadar, District - Darbhanga.
292. Satyendra Kumar Paswan (PDD No. 060281) son of Sunil Paswan Resident
of Village, PO & Block - Bahadurpur, District - Darbhanga.
293. Deepak Kumar Kamat (PDD No. 169955) son of Durga Nand Kamat
Resident of Village, PO & Block - Bahadurpur, District - Darbhanga.
294. Pravin Kumar Chandan (PDD No. 127366) son of Dhyani Paswan Resident
of Village - Fakirna, PO & Police Station - Biraul, District - Darbhanga.
295. Laltun Paswan (PDD No. 218527) son of Jeevachh Paswan Resident of
Village, PO, Block Station - Gaura Bauram, District - Darbhanga.
296. Ram Bilash Mahto (PDD No. 052100) son of Ram Chandra Mahto Resident
of Village, PO & Block - Darbhanga Sadar, Darbhanga.
297. Dharmendra Paswan (PDD No. 173128) son of Ram Chandra Paswan
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
298. Devesh Kumar Anand (PDD No. 271567) son of Late Paltu Yadav Resident
of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
299. Anil Kumar Pandit (PDD No. 052926) son of Arjun Pandit Resident of
Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 140
300. Suman Kumar (PDD No. 096295) son of Jilebee Sah Resident of Village, PO
& Block - Kusheshwar Asthan, District - Darbhanga.
301. Raj Kishor Roy (PDD No. 018147) son of Maha Narayan Roy Resident of
Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
302. Raman Kumar Singh (PDD No. 257885) son of Lalit Mohan Singh Resident
of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
303. Deepak Kumar Singh (PDD No. 257479) son of Lalit Mohan Singh Resident
of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
304. Ramanuj Yadav (PDD No. 172094) son of Ram Prakash Yadav Resident of
Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
305. Urmila Kumari (PDD No. 063869) daughter of Ram Nandan Mahto Resident
of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
306. Sanjay Kumar Suman (PDD No. 196316) son of Ramanand Pandit Resident
of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
307. Jay Shankar Prasad (PDD No. 314638) son of Mohan Yadav Resident of
Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
308. Jay Kant Yadav (PDD No. 039779) son of Ram Narayan Yadav Resident of
Village - Sahora Ghat, PO - Bargaom, Police Station - Kusheshwar Asthan,
District - Darbhanga.
309. Roshan Lal Malakar (PDD No. 122604) son of Ramswarup Malakar Resident
of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
310. Jibachh Yadav (PDD No. 059552) son of Dular Chand Yadav Resident of
Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
311. Anuranjan Kumar Singh (PDD No. 266243) son of Ramshankar Singh
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
312. Manohar Sahu (PDD No. 233477) son of Baidyanath Sahu Resident of
Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
313. Shailendra Kumar Ray (PDD No. 150582) son of Bhola Ray Resident of
Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
314. Krishna Kumar Pandit (PDD No. 004105) son of Ram Bahadur Pandit
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
315. Vijay Kumar Manjhi (PDD No. 052992) son of Mahendra Manjhi Resident of
Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
316. Bimal Kant Jha (PDD No. 281110) son of late Gangadhar Jha Resident of
Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
317. Birendra Kumar (PDD No. 023404) son of Madeshwar Yadav Resident of
Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
318. Rajesh Kumar Yadav (PDD No. 073383) son of Jibachh Yadav Resident of
Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
319. Suresh Kumar (PDD No. 022451) son of late Kamla Kant Choudhary
Resident of Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
320. Jivachh Kamti (PDD No. 249249) son of Ramjivan Kamti Resident of
Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
321. Jannat Khatun (PDD No. 226273) wife of Abdul Wahid Resident of Village,
PO & Block - Kusheshwar Asthan, District - Darbhanga.
322. Ranjeet Yadav (PDD No. 120262) son of Ramchandra Yadav Resident of
Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
323. Parashuram Malakar (PDD No. 114301) son of Ramswarup Malakar Resident
of Village - Masankhon, PO - Balaha, Police Station - Kusheshwar Asthan,
District - Darbhanga.
324. Kaushal Kumar Jha (PDD No. 008531) son of Lakshman Jha Resident of
Village, PO, Block - Biraul, District - Darbhanga.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 141
325. Nanadan Kumar Sah (PDD No. 168054) son of Shivshankar Sah Resident of
Village, PO & Block - Kusheshwar Asthan, District - Darbhanga.
326. Ajay Kumar (PDD No. 002867) son of Krishna Chandra Lal Das Resident of
Village, PO & Block - Bahadurpur, District - Darbhanga.
327. Jyoti Kumar Singh (PDD No. 115244) son of Chandrashekhar Singh Resident
of Village & PO - Godhiyari, Police Station - Bishanpur, District -
Darbhanga.
328. Kailash Prasad (PDD No. 209270) son of Ram Udgar Yadav Resident of
Village - Mithuniya, PO & Block - Baheri, District - Darbhanga.
329. Santosh Kumar Singh (PDD No. 021700) son of Dashrath Prasad Singh
Resident of Village, PO & Block - Gaura Bauram, District - Darbhanga.
330. Rama Raman Rakesh (PDD No. 273924) son of Binod Prasad Singh Resident
of Village - Goraman Singh, PO & Block - Gaura Bauram, District -
Darbhanga.
331. Rahul Kumar Singh (PDD No. 258123) son of Raj Kumar Singh Resident of
Village, PO & Block - Gaura Bauram, District - Darbhanga.
332. Praveen Kumar Singh (PDD No. 269168) son of Bipin Prasad Singh Resident
of Village , PO & Block - Gaura Bauram, District - Darbhanga.
333. Anand Kumar Choudhary (PDD No. 309195) son of late Mahesh Choudhary
Resident of Village & PO - Barheta, Block & Police Station - Kalyanpur,
District - Samastipur.
334. Anish Kumar (PDD No. 077299) son of Ram Binod Sah Resident of Village -
Tira Jatmalpur, Block & Police Station - Kalyanpur, District - Samastipur.
335. Sunil Kumar (PDD No. 177378) son of Shashi Bhushan Yadav Resident of
Village - Kudhwa Kothiya, PO - Janardanpur, Block & Police Station -
Kalyanpur, District - Samastipur.
336. Runa Kumari (PDD No. 275336) wife of Rakesh Kumar Resident of Village
& PO - Namapur, Block & Police Station - Kalyanpur, District - Samastipur.
337. Amresh Kumar (PDD No. 102273) son of Shivchandra Baitha Resident of
Village - Srinath Paran, PO - Jagdish Paran, Block & Police Station -
Kalyanpur, District - Samastipur.
338. Shambhu Paswan (PDD No. 266061) son of Ramashray Paswan Resident of
Village - Kolhuara, PO - Narga, Block & Police Station - Kalyanpur, District
- Samastipur.
339. Rani Kumari (PDD No. 221465) daughter of Upendra Kumar Yadav Resident
of Village - Kapoorpatti, PO - Koylam, Block & Police Station - Kalyanpur,
District - Samastipur.
340. Niraj Kumar (PDD No. 076141) son of Bhola Ram Resident of Village -
Somnaha Ramchandri, PO - Somnaha Mizanagar, Block & Police Station -
Kalyanpur, District - Samastipur.
341. Sushil Kumar Rahi (PDD No. 109643) son of Baidyanath Prasad Singh
Resident of Village - Chhakantoli, PO - Koilym, Block & Police Station -
Kalyanpur, District - Samastipur.
342. Raushan Kumar (PDD No. 093468) son of Dukhmochan Ray Resident of
Village - Chhakantoli, PO - Koilym, Block & Police Station - Kalyanpur,
District - Samastipur.
343. Tripurari Prasad Deva (PDD No. 193855) son of late Ram Padarath Deva
Resident of Village - Bhagwanpur Barheta, PO - Kurbha Barheta, Block &
Police Station - Kalyanpur, District - Samastipur.
344. Vimal Kumar (PDD No. 087246) son of Ram Suresh Thakur Resident of
Village & PO - Kalyanpur, Block & Police Station - Kalyanpur, District -
Samastipur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 142
345. Dheeraj Kumar (PDD No. 180690) son of Shivnath Prasad Resident of
Village & PO - Barheta, Block & Police Station - Kalyanpur, District -
Samastipur.
346. Sohan Kumar (PDD No. 187768) son of Ram Pukar Paswan Resident of
Village - Musepur, PO - Narga, Block & Police Station - Kalyanpur, District -
Samastipur.
347. Poonam Kumari (PDD No. 062354) daughter of Neema Chaikhaidar PO -
Janardanpur, Block & Police Station - Kalyanpur, District - Samastipur.
348. Ravi Ranjan Kumar (PDD No. 028529) son of Arvind Kumar Ray Resident
of Village & PO - Tira Jamalpur, Block & Police Station - Kalyanpur, District
- Samastipur.
349. Shashi Ranjan Kumar (PDD No. 193475) son of Arvind Kumar Ray Resident
of Village & PO - Tira Jamalpur, Block & Police Station - Kalyanpur, District
- Samastipur.
350. Suresh Kumar (PDD No. 128861) son of Ranjeet Kumar Resident of Village -
Milke, PO - Ladaura Dargah, Block & Police Station - Kalyanpur, District -
Samastipur.
351. Sujeet Kumar (PDD No. 166663) son of Sukhnandan Ray Resident of Village
- Kasbe Ahar, PO - Tajpur, Block & Police Station - Kalyanpur, District -
Samastipur.
352. Shekhar Kumar Sharma (PDD No. 222369) son of Amar Nath Sharma
Resident of Village & PO - Rahimabad, Block & Police Station - Tajpur,
District - Samastipur.
353. Surya Prakash (PDD No. 181810) son of Lalbabu Singh Resident of Village -
Sabaha, PO - Gauspur Sarsauna, Block & Police Station - Tajpur, District -
Samastipur.
354. Simpi Kumari (PDD No. 165391) wife of Sujeet Kumar Resident of Village -
Kasbe Ahar, PO - Tajpur, Block & Police Station - Kalyanpur, District -
Samastipur.
355. Seema Kumari (PDD No. 166517) wife of Lal Babu Ray Resident of Village
- Kasbe Ahar, PO, Block & Police Station - Tajpur, District - Samastipur.
356. Suman Kumar (PDD No. 164696) son of Dhirendra Prasad Sinha Resident of
Village - Gaddopur, PO - Manpura, Block & Police Station - Tajpur, District
- Samastipur.
357. Md. Arman (PDD No. 029179) son of Md. Abul Qais Resident of Village &
PO Shahpur Bagauni, Block & Police Station - Tajpur, District - Samastipur.
358. Rakesh Kumar (PDD No. 010887) son of Jai Narayan Singh Resident of
Village - Awabakarpur, PO - Manpur, Block & Police Station - Tajpur,
District - Samastipur.
359. Raushan Kumar (PDD No. 182129) son of Surendra Singh Resident of
Village - Sadipur, PO - Manpura, Block & Police Station - Tajpur, District -
Samastipur.
360. Vishwa Ranjan Kumar Rajan (PDD No. 000636) son of Bishnu Deo Prasad
Resident of Village & PO - Manpura, Block & Police Station - Tajpur,
District - Samastipur.
361. Arvind Kumar Sah (PDD No. 040855) son of Bhola Sah Resident of Village -
Sadipur, PO - Manpura, Block & Police Station - Tajpur, District -
Samastipur.
362. Om Prakash Thakur (PDD No. 000434) son of Dev Narayan Thakur Resident
of Village - Chakhaidar, PO - Motipur, Block & Police Station - Tajpur,
District - Samastipur.
363. Manoj Kumar (PDD No. 022949) son of Sukhdev Ray Resident of Village &
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 143
PO - Rampur - Maheshpur, Block & Police Station - Tajpur, District -
Samastipur.
364. Ram Nandan Das (PDD No. 106583) son of Ram Johan Das Resident of
Village - Salempur, PO - Manpura, Block & Police Station - Tajpur, District
- Samastipur.
365. Md. Mahfooz (PDD No. 078936) son of Md. Mobin Resident of Village -
Gaddopur, PO - Manpura, Block & Police Station - Tajpur, District -
Samastipur.
366. Amarjit Kumar Pandit (PDD No. 024332) son of Mohan Pandit Resident of
Village - Gaddopur, PO - Manpura, Block & Police Station - Tajpur, District
- Samastipur.
367. Anand Shankar Kumar Verma (PDD No. 060319) son of Brajendra Kumar
Verma Resident of Village & PO - Manpura, Block & Police Station -
Tajpur, District - Samastipur.
368. Manoj Kumar (PDD No. 305381) son of Sukhdeo Sah Resident of Village -
Kasbe Ahar, PO - Tajpur, Block & Police Station - Kalyanpur, District -
Samastipur.
369. Rajdeo Sah (PDD No. 022883) son of Yogendra Prasad Resident of Village -
Gangapur, PO - Vaini, Block & Police Station - Pusa, District - Samastipur.
370. Umesh Ram (PDD No. 039840) son of Rajendra Ram Resident of Village &
PO - Dharmagatpur Bathua, Block & Police Station - Pusa, District -
Samastipur.
371. Vinod Kumar Paswan (PDD No. 213552) son of Badri Paswan Resident of
Village & PO - Dharmagatpur Bathua, Block & Police Station - Pusa, District
- Samastipur.
372. Ratnesh Kumar (PDD No. 017806) son of Chandra Shekhar Prasad Singh
Resident of Village & PO - Kabuliram, Block & Police Station - Pusa,
District - Samastipur.
373. Pankaj Kumar Singh (PDD No. 077188) son of Prabhat Kumar Singh
Resident of Village - Milki, PO - Kabuliram, Block & Police Station - Pusa,
District - Samastipur.
374. Suresh Kumar Paswan (PDD No. 279875) son of Dhanik Lal Paswan
Resident of Village - Rampur Ayodhya, PO - Waini, Block & Police Station
- Pusa, District - Samastipur.
375. Niraj Kumar Sharma (PDD No. 048290) son of Bhuvneshwar Sharma
Resident of Village & PO - Dharmagatpur Bathua, Block & Police Station -
Pusa, District - Samastipur.
376. Bhushan Narayan Das (PDD No. 196105) son of Rambilash Das Resident of
Village & PO - Chandouli, Block & Police Station - Pusa, District -
Samastipur.
377. Guddu Kumar (PDD No. 049932) son of Mohan Baitha Resident of Village -
Gangapur, PO - Vaini, Block & Police Station - Pusa, District - Samastipur.
378. Ashok Kumar (PDD No. 058051) son of Upendra Ray Resident of Village -
Harpur Pusa, PO, Block & Police Station - Pusa, District - Samastipur.
379. Rajeev Kumar (PDD No. 163027) son of Ram Babu Sharma Resident of
Village - Gangapur, PO - Waini, Block & Police Station - Pusa, District -
Samastipur.
380. Manish Kumar (PDD No. 032325) son of Lal Babu Sah Resident of Village -
Gangapur, PO - Waini, Block & Police Station - Pusa, District - Samastipur.
381. Abhishek Kumar (PDD No. 042383) son of Lal Babu Sah Resident of Village
- Gangapur, PO - Waini, Block & Police Station - Pusa, District - Samastipur.
382. Sangita Kumari (PDD No. 096756) wife of Ajay Kumar Pandey Resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 144
Village - Narayanpur Khairi, PO - Waini, Block & Police Station - Pusa,
District - Samastipur.
383. Chandan Kumar Jha (PDD No. 172564) son of Nirmal Kumar Jha Resident
of Village - Gangapur, PO - Waini, Block & Police Station - Pusa, District -
Samastipur.
384. Raju Kumar (PDD No. 039472) son of Ram Pukar Sahni Resident of Village
& PO - Waini, Block & Police Station - Pusa, District - Samastipur.
385. Kapil Deo Mahto (PDD No. 294806) son of Ram Avtar Mahto Resident of
Village & PO - Mohammadpur Koari, Block & Police Station - Pusa, District
- Samastipur.
386. Inthakhab Ahmad (PDD No. 159633) son of Ali Ahmad Resident of Village
& PO - Mohammadpur Koari, Block & Police Station - Pusa, District -
Samastipur.
387. Neeraj Kumar (PDD No. 136772) son of Vinod Kumar Roy Resident of
Village - Jagdishpur, PO - Malikour, Resident of Village & PO -
Mohammadpur Koari, Block & Police Station - Pusa, District - Samastipur.
388. Ajay Kumar Pandey (PDD No. 079223) son of Jay Narayan Pandey Resident
of Village - Narayanpur Khairi, PO - Waini, Block & Police Station - Pusa,
District - Samastipur.
389. Praveen Kumar (PDD No. 105364) son of Ramjee Mahto Resident of Village
- Thahra Gopalpur, PO - Gopalpur, Block & Police Station - Pusa, District -
Samastipur.
390. Sanjay Kumar (PDD No. 105364) son of Ramjee Mahto Resident of Village -
Thahra Gopalpur, PO - Gopalpur, Block & Police Station - Pusa, District -
Samastipur.
391. Pramod Kumar Thakur (PDD No. 250120) son of Mahavir Thakur Resident
of Village - Kalyanpur Basti, PO, Block & Police Station - Mohiuddin Nagar,
District - Samastipur.
392. Subodh Kumar (PDD No. 068969) son of Virendra Sharma PO, Block &
Police Station - Mohiuddin Nagar, District - Samastipur.
393. Shashi Kant Gupra (PDD No. 091142) son of Bhuwneshwar Prasad Gupta
Resident of Village - Tanra, PO, Block & Police Station - Mohiuddin Nagar,
District - Samastipur.
394. Harendra Kumar (PDD No. 013850) son of Rama Kant Roy Resident of
Village - Kursaha, PO, Block & Police Station - Mohiuddin Nagar, District -
Samastipur.
395. Shiv Kumar Ram (PDD No. 034547) son of Bigan Ram Resident of Village
& PO - Siwaisingpur, Block & Police Station - Mohiuddin Nagar, District -
Samastipur.
396. Dinesh Prasad Raut (PDD No. 170193) son of Ram Bilas Mahto Resident of
Village, PO, Block - Mohiuddin Nagar, District - Samastipur.
397. Shailendra Kumar (PDD No. 086432) son of Ram Bilas Mahto Resident of
Village - Lakhanpur, PO, Block & Police Station - Mohiuddin Nagar, District
- Samastipur.
398. Akhilesh Kumar (PDD No. 165607) son of Prabhu Ram Resident of Village -
Anand Golwa, PO - Harail, Block & Police Station - Mohiuddin Nagar,
District - Samastipur.
399. Indrajeet Kumar (PDD No. 215968) son of Babula Thakur Resident of
Village - Mangal Chak, PO, Block & Police Station - Mohiuddin Nagar,
District - Samastipur.
400. Subodh Kumar Ray (PDD No. 175354) son of Raj Kumar Ray Resident of
Village & PO - Madudabad, Block & Police Station - Mohiuddin Nagar,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 145
District - Samastipur.
401. Mukesh Kumar Jha (PDD No. 215714) son of Ram Narayan Jha Resident of
Village - Hanuman Nagar, PO, Block & Police Station - Mohiuddin Nagar,
District - Samastipur.
402. Arun Kumar (PDD No. 014190) son of Jangi Thakur Resident of Village, PO
& Block - Mohiuddin Nagar, District - Samastipur.
403. Raju Kumar Sah (PDD No. 189406) son of Ramnath Sah Resident of Village
- Mahmadpur, PO, Block & Police Station - Mohiuddin Nagar, District -
Samastipur.
404. Md. Moinuddin (PDD No. 143321) son of Abdul Halim Resident of Village -
Mastalipur, PO - Bochaha, Block & Police Station - Mohiuddin Nagar,
District - Samastipur.
405. Saroranjan Kumar (PDD No. 241772) son of Alakhdev Ram Resident of
Village & PO - Bochaha, Block & Police Station - Mohiuddin Nagar, District
- Samastipur.
406. Rajeev Kumar Ray (PDD No. 027999) son of Jagarnath Ray Resident of
Village & PO - Siwaisingpur, Block & Police Station - Mohiuddin Nagar,
District - Samastipur.
407. Abhijeet Kumar (PDD No. 237224) son of Braj Bhushan Singh Resident of
Village & PO - Harail, Block & Police Station - Mohiuddin Nagar, District -
Samastipur.
408. Avinash Choudhary (PDD No. 054489) son of Parmeshwar Choudhary
Resident of Village - Nawada, PO, Block & Police Station - Mohiuddin
Nagar, District - Samastipur.
409. Pankaj Kumar Singh (PDD No. 013566) son of Devendra Prasad Singh
Resident of Village & PO - Harail, Block & Police Station - Mohiuddin
Nagar, District - Samastipur.
410. Shailendra Kumar Singh (PDD No. 013617) son of Ramanuj Singh Resident
of Village & PO - Harail, Block & Police Station - Mohiuddin Nagar, District
- Samastipur.
411. Chandan Kumar Singh (PDD No. 219441) son of Anil Singh Resident of
Village & PO - Harail, Block & Police Station - Mohiuddin Nagar, District -
Samastipur.
412. Pramod Kumar Roy (PDD No. 016180) son of Bishnudeo Roy Resident of
Village & PO - Bochaha, Block & Police Station - Mohiuddin Nagar, District
- Samastipur.
413. Ripu Sudan Prasad Singh (PDD No. 001561) son of Ramesh Prasad Singh
Resident of Village, PO & Block - Mohiuddin Nagar, District - Samastipur.
414. Ravi Shankar Kumar Sah (PDD No. 035985) son of Murari Lal Sah Resident
of Village - Ramgama, PO - Rajajan, Block & Police Station - Mohiuddin
Nagar, District - Samastipur.
415. Bipin Kumar Sharma (PDD No. 150428) son of Ashok Kumar Sharma
Resident of Village & PO - Rajajan, Block & Police Station - Mohiuddin
Nagar, District - Samastipur.
416. Navjeet Kumar Roy (PDD No. 287066) son of Bhuneshwar Roy Resident of
Village & PO - Rajajan, Block & Police Station - Mohiuddin Nagar, District -
Samastipur.
417. Deepak Kumar (PDD No. 189616) son of Ramnath Sah Resident of Village -
Mahmadpur, PO - Hanuman Nagar, Block & Police Station - Mohiuddin
Nagar, District - Samastipur.
418. Bhavesh Kumar Thakur (PDD No. 286330) son of Satish Thakur Resident of
Village - Nandani, PO -Sivaisinghpur, Block & Police Station - Mohiuddin
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 146
Nagar, District - Samastipur.
419. Sumant Kumar (PDD No. 286330) son of Ganga Prasad Sah Resident of
Village - Takiya (Shivana), PO - Andaur, Block & Police Station -
Mohiuddin Nagar, District - Samastipur.
420. Geeta Kumari (PDD No. 087564) daughter of Ram Pravesh Rajak Resident
of Village - Ramaiya, PO - Bhadaiya, Block & Police Station - Mohiuddin
Nagar, District - Samastipur.
421. Amaresh Kumar (PDD No. 038356) son of Sukhdeo Paswan Resident of
Village & PO - Andaur, Block & Police Station - Mohiuddin Nagar, District -
Samastipur.
422. Sudhir Kumar Ram (PDD No. 052023) son of Indradev Ram Resident of
Village & PO - Vishanpur Beri, Block & Police Station - Mohiuddin Nagar,
District - Samastipur.
423. Abhishek Kumar (PDD No. 265381) son of Braj Bhushan Singh Resident of
Village & PO - Harail, Block & Police Station - Mohiuddin Nagar, District -
Samastipur.
424. Pankaj Kumar (PDD No. 119155) son of Raghuveer Singh Resident of
Village & PO - Siwaisingpur, Block & Police Station - Mohiuddin Nagar,
District - Samastipur.
425. Rana Shubheshwar Singh (PDD No. 162193) son of Rana Rama Kant Singh
Resident of Village, PO - Raspur Patasiya, Block & Police Station -
Mohiuddin Nagar, District - Samastipur.
426. Md. Sageer (PDD No. 089430) son of Md. Taiyab Resident of Village -
Madudabad, P.O., Block & Police Station - Mohiuddin Nagar, District -
Samastipur.
427. Indrajeet Kumar Singh (PDD No. 273619) son of Ganesh Singh Resident of
Village & PO - Chapar, Block & Police Station - Mohiuddin Nagar, District -
Samastipur.
428. Virendra Sharma (PDD No. 224102) son of Maheshwar Sharma Resident of
Village - Hasani, P.O., Block & Police Station - Mohiuddin Nagar, District -
Samastipur.
429. Jitendra Ram (PDD No. 019254) son of Umesh Ram Resident of Village &
PO - Kursaha, Block & Police Station - Mohiuddin Nagar, District -
Samastipur.
430. Dhaneshwar Raut (PDD No. 170695) son of Motilal Raut Resident of
Village, PO & Block - Mohiuddin Nagar, District - Samastipur.
431. Avinash Kumar (PDD No. 009158) son of Ram Narayan Paswan Resident of
Village & PO - Jhakhraha, Block & Police Station - Sarairanjan, District -
Samastipur.
432. Ravi Kumar (PDD No. 229607) son of Mithilesh Prasad Singh Resident of
Village & PO - Manikpur, Block & Police Station - Sarairanjan, District -
Samastipur.
433. Subhankar Kumar Sah (PDD No. 055926) son of Ram Babu Sah Resident of
Village - Amrouli, PO - Akhtiyarpur Khajuri, Block & Police Station -
Sarairanjan, District - Samastipur.
434. Shubhraj Kumar (PDD No. 316726) son of Ram Babu Sah Resident of
Village - Amrouli, PO - Akhtiyarpur Khajuri, Block & Police Station -
Sarairanjan, District - Samastipur.
435. Shyam Babu Sah (PDD No. 033137) son of Jhagaru Sah Resident of Village -
Bahadurpur Amrouli, PO - Khajuri, Block & Police Station - Sarairanjan,
District - Samastipur.
436. Santosh Kumar Jha (PDD No. 213256) son of Harishchandra Jha Resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 147
Village - Kankalipur, PO - Jhakhraha, Block & Police Station - Sarairanjan,
District - Samastipur.
437. Rupesh Kumar Jha (PDD No. 006606) son of Chandra Kishore Jha Resident
of Village & PO - Jitwarpur Kumhira, Block & Police Station - Sarairanjan,
District - Samastipur.
438. Vivekanand Chaudhary (PDD No. 261531) son of Manoj Kumar Chaudhary
Resident of Village & PO - Jitwarpur Kumhira, Block & Police Station -
Sarairanjan, District - Samastipur.
439. Mithilesh Prasad (PDD No. 293029) son of Jay Kailash Prasad Resident of
Village & PO - Musapur, Block & Police Station - Sarairanjan, District -
Samastipur.
440. Rajesh Kumar Ray (PDD No. 026191) son of Ram Baran Ray Resident of
Village - Jagdishpur, PO - Musapur, Block & Police Station - Sarairanjan,
District - Samastipur.
441. Ram Bilas Das (PDD No. 241407) son of Lakhan Das Resident of Village &
PO - Musapur, Block & Police Station - Sarairanjan, District - Samastipur.
442. Sudhir Kumar (PDD No. 236243) son of Krishna Dev Mahto Resident of
Village - Khetapur Dharampur, PO - Manikpur, Block & Police Station -
Sarairanjan, District - Samastipur.
443. Amit Kumar (PDD No. 057234) son of Jay Mangal Roy Resident of Village -
Lagma, PO - Bahadurpur, Block & Police Station - Sarairanjan, District -
Samastipur.
444. Mantun Kumar Chaudhary (PDD No. 093211) son of Bindeshwar Choudhary
Resident of Village - Lagma, PO - Bahadurpur, Block & Police Station -
Sarairanjan, District - Samastipur.
445. Raj Kumar Ram (PDD No. 237058) son of Ram Swarth Ram Resident of
Village - Manika, PO - Akhtiyarpur, Block & Police Station - Sarairanjan,
District - Samastipur.
446. Ramesh Prasad (PDD No. 298922) son of late Laxmi Prasad Resident of
Village - Bhojpur, PO - Akhtiyarpur, Block & Police Station - Sarairanjan,
District - Samastipur.
447. Pappu Kumar Jha (PDD No. 225287) son of Harishchandra Jha Resident of
Village - Kankalipur, PO - Jhakhraha, Block & Police Station - Sarairanjan,
District - Samastipur.
448. Nishi Kumari (PDD No. 314276) daughter of late Devendra Narayan Jha
Resident of Village & PO - Pagra, Block & Police Station - Dalsinghsarai,
District - Samastipur.
449. Shambhu Sharan (PDD No. 146493) son of late Vibhishan Prasad Yadav
Resident of Village - Mow Dhaneshpur South (Lodiyahi), P.O., Block &
Police Station - Vidyapati Nagar, District - Samastipur.
450. Ranjeet Kumar (PDD No. 127985) son of Suresh Choudhary Resident of
Village - Chhapra, PO - Chandauli, Block & Police Station - Vidyapati
Nagar, District - Samastipur.
451. Anjani Kumar Choudhary (PDD No. 011324) son of Khushi Kant Choudhary
Resident of Village - Bhanpur, PO - Dinmanpur, Block & Police Station -
Khanpur, District - Samastipur.
452. Arshad Anjum (PDD No. 157379) son of Anwar Alam Ansari Resident of
Village & PO - Chak Nawada, Block & Police Station - Dalsinghsarai,
District - Samastipur.
453. Rupesh Kumar (PDD No. 142283) son of Krishnadev Ray, Resident of
Village & PO - Keota, Block & Police Station - Dalsinghsarai, District -
Samastipur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 148
454. Arun Kumar Roy (PDD No. 202503) son of Ram Nandan Roy Resident of
Village - Daini Pagra, PO - Pagra, Block & Police Station - Dalsinghsarai,
District - Samastipur.
455. Ram Bharosh Ray (PDD No. 103244) son of Ram Udesh Ray Resident of
Village - Babupur Salkhanni, PO - Mokhtiyarpur, Block & Police Station -
Dalsinghsarai, District - Samastipur.
456. Hira Lal Sharma (PDD No. 152853) son of Sadanand Sharma Resident of
Village & PO - Mokhtiyarpur, Block & Police Station - Dalsinghsarai,
District - Samastipur.
457. Ragesh Kumar Dev (PDD No. 113727) son of Sri P.P. Dev 'Saroj' Resident of
Village & - Barheta, Block, PO & Police Station - Kalyanpur, District -
Samastipur.
458. Pravind Kumar (PDD No. 208773) son of Sudama Prasad Mahto Resident of
Village - Hanuman Nagar, PO, Block & Police Station - Mohiuddin Nagar,
District - Samastipur.
459. Sita Kumari (PDD No. 063869) daughter of Lal Babu Ray Resident of
Village - Gangapur, PO - Waini, Block & Police Station - Pusa, District -
Samastipur.
460. Binod Kumar Thakur (PDD No. 119500) son of Ramrup Thakur Resident of
Village - Thahra, PO - Gopalpur, Block & Police Station - Pusa, District -
Samastipur.
461. Chandan Kumar (PDD No. 019309) son of Bishwanath Sharma Resident of
Village & PO - Bishunpur Bathua, Block & Police Station - Pusa, District -
Samastipur.
462. Sumit Kumar (PDD No. 156346) son of Surendra Prasad Sinha Resident of
Village - Madhopur Khairi, PO - Waini, Block & Police Station - Pusa,
District - Samastipur.
463. Ganesh Kumar Sharma (PDD No. 049099) son of Ram Chandra Sharma
Resident of Village - Kaji Bahera, PO & Block - Jale, District - Darbhanga.
464. Priya Nandan Kumar (PDD No. 279575) son of Ram Nandan Ray Resident
of Village & PO - Bhindua, Block - Kusheshwar Asthan, District -
Darbhanga.
.... .... Petitioner/s
Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department Government of Bihar,
Patna.
4. The Deputy Secretary, Cabinet Secretariat Department, Government of Bihar,
Patna.
5. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna.
7. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A - Z Officer's Flat, New
Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A - Z Officer's Flat, New
Punaichak, Patna.
.... .... Respondent/s
With
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 149
===========================================================
Civil Writ Jurisdiction Case No. 12425 of 2016
===========================================================
1. Pramod Kumar Singh S/o Dwarika Prasad Singh Resident of At + P.O.
Binjee, P.S. Korha, Distt. - Katihar, Pin 854115
2. Bambam Kumar S/o Sushil Kumar Mandal Resident of vill. - Marocha, P.O.
Bastaul, P.S. Pranpur, Distt. - Katihar
3. Binod Kumar Choudhary S/o Bishwanath Choudhary Vill. - Gandhi Tola,
P.O. + P.S. Manihari, Distt. - Katihar, Pin 854113
4. Juli Kumari D/o Jyotish Chandra Sah Resident of vill. - Haflaganj, P.O.
Sirnea, Distt. - Katihar
5. Madhulata Kumari D/o Jyotish Chandra Sah Resident of vill. - Haflaganj,
P.O. Sirnea, Distt. - Katihar
6. Pankaj Kumar Pankaj S/o Suresh Prasad Singh Resident of At Nayatola
Binjee, P.O. Binjee, P.S. Korha, Distt. - Katihar, Pin 854115
7. Deb Kant Parsela S/o Roop Lal Yadav Vill. Baldiyabari, P.O. + P.S.
Manihari, Distt. - Katihar, PIN 854113
8. Md. Mithoo Sazam S/o Md. Sahabuddin Vill. - Mednipur, P.O. + P.S.
Manihari, Distt. - Katihar, Pin 854113
9. Vinay Kumar Gupta S/o Late Aarya Prasad Gupta Resident of At + P.O.
Semapur Bazar, P.S. Barari, Distt. - Katihar PIN 854115
10. Md. Aiyub Alam S/o SK Maqbul Hussain Vill. + P.O. Nimol, P.S.
Azamnagar, Distt. - Katihar, PIN 855113
11. Ranjeet Kumar C/o Uma Shankar Jha Resident of AT - Buddhchak Barmasia,
P.O. + P.S. Katihar, Distt. - Katihar, PIN 854105
12. Zabir Hussain C/o Rezaur Rahman Resident of At - Simaria, Moulvi Tola,
P.O. Baiznathpur Simaria, P.S. Korha, Distt. - Katihar PIN 854106
13. Parwati Devi W/o Amit Kumar Das Resident of vill.- Satrampur, P.O.
Bastaul, P.S. Pranpur, Distt. - Katihar, Pin - 854116
14. Anita Devi D/o Arvind Das Resident of vill.- Satrampur, P.O. Bastaul, P.S.
Pranpur, Distt. - Katihar, Pin 854116
15. Ranjit Singh S/o Sardar Atma Singh Resident of At Rajendra Gram Colony
No. 2, Katihar, Distt. - Katihar, Pin 854105
16. Raj Kumar Bhagat S/o Kishan Bhagat Resident of At Gunjra, P.O. Bishanpur,
P.S. Barari, Distt. - Katihar, Pin 854104
17. Chandra Mohan Prasad S/o Late Lallu Prasad Sah Resident of At -
Durgasthan 1 No. Colony, P.O. + P.S. Katihar, Distt. - Katihar, Pin 854105
18. Md. Jabbar S/o Md. Horil Mastan Resident of vill. - Raghunaichak, P.O. +
P.S. Mansahi, District - Katihar, Pin 854103
19. Sudhanshu Kumar Sinha S/o Binay Kumar Sinha Resident of At - Haflaganj,
P.O. Sirnia, P.S. Muffasil Katihar, Distt. - Katihar, Pin 854103
20. Anand Kumar S/o Mahendra Mandal Resident of At Madhubani, P.O.
Semapur, P.S. Barari, Distt. - Katihar, Pin 854115
21. Md. Numan Ali S/o Shekh Abdul Salam, Resident of vill. - Uchla, P.O.
Bhandartal, P.S. Barari, Distt. - Katihar, Pin 854104
22. Amrendra Kumar S/o Anandi Mandal Resident of vill. - Ranikola P.O.
Parveli, P.S. Kadwa, Distt. - Katihar, Pin 855105
23. Rabindra Pal Singh S/o Bhupendra Singh Resident of At + P.O. Laxmipur,
P.S. Barari, Distt. - Katihar, Pin 854104
24. Jitesh Kumar S/o Late Ramchandra Sharma Resident of At Semapur, P.S.
Barari, P.O. Semapur, Distt. - Katihar Pin 854115
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 150
25. Paras Kumar Rajak S/o Kedar Rajak Resident of At Miliniya, P.O. A.G.
Bazar, P.S. Kursela, Distt. - Katihar, Pin 854101
26. Sonu Kumar Mandal S/o Boudh Narayan Mandal Vill. - Tingharia, P.O. A.G.
Bazar, P.S. Kursela, Distt. - Katihar, Pin 854101
27. Rajeev Kumar S/o Yogeshwar Tiwari Resident of At + P.O. + P.S. Korha,
Distt. - Katihar, Pin 854108
28. Deepak Kumar Sah S/o Ghanshyam Sah Resident of At Kushiyari, P.O.
Bastaul, P.S. Pranpur, Distt. - Katihar, Pin 854116
29. Chotte Lal Sah S/o Ghanshaym Sah Resident of At Kushiyari, P.O. Bastaul,
P.S. Pranpur, Distt. - Katihar, Pin 854116
30. Chitranjan Kumar S/o Gauri Prasad Yadav Resident of At - Narayanpur, P.O.
Bhatwara, P.S. Korha, Distt. - Katihar, Pin 854108
31. Bheem Kumar Sah S/o Babulal Sah Resident of Radhe Madhe, P.O. Roshna,
P.S. Amdabad, Distt. - Katihar, Pin 854117
32. Gautam Kumar Das S/o Budh Karan Das Resident of vill. + P.O. Fathepur,
P.S. Balrampur, Distt. - Katihar, Pin 854117
33. Jay Prakash Mahto S/o Upendra Mahto Resident of At Mawaiya, P.O. Kheria,
P.S. Korha, Distt. - Katihar, Pin 854108
34. Santosh Kumar Mandal S/o Rajendra Prasad Mandal Resident of At - Rahar,
P.O. Dharhan, P.S. Pranpur, Distt. - Katihar, Pin 854116
35. Priyanka Kumari W/o Santosh Kumar Mandal Resident of At - Rahar, P.O.
Dharhan, P.S. Pranpur, Distt. - Katihar, Pin 854116
36. Aakash Kumar Pramanik S/o Awani Chandra Pramanik Resident of vill. +
P.O. Mahishal, P.S. Balrampur, Distt. - Katihar, Pin 854317
37. Shahnawaz Ashraf S/o Ashraf Hussain Vill. - Jaijan, P.O. + P.S. Balrampur,
Distt. - Katihar, Pin 854317
38. Ajay Kumar Das S/o Yogendra Nath Das Resident of vill. - Rangpur, P.O.
Ajharail, P.S. Balrampur, Distt. - Katihar, Pin 854317
39. Pradeep Kumar Sah S/o Ganpat Sah Vill. - Radhe Madhe, P.O. Roshna, P.S.
Amdabad, Distt. - Katihar, Pin 854117
40. Rajeev Kumar S/o Deelip Kumar Mandal Resident of vill. - Tikaili, P.O.
Dumaria, P.S. Dandkhora, Distt. Katihar Pin 855114
41. Manohar Kumar S/o Shashi Bhushan Roy Resident of At Korha, P.O. Korha,
P.S. Korha, Distt. - Katihar, Pin 854108
42. Kailash Kumar Yadav S/o Shivcharan Yadav Resident of vill. - Baharkhal,
P.S. Khudna Rupaspur, Rautara, Distt. - Katihar
43. Kailash Kumar Rajak S/o Mahabir Rajak Resident of vill. - Haflaganj, Post
Sirnia, Distt. - Katihar
44. Mahesh Kumar Singh S/o Nagina Singh Resident of vill. - Vaisaramna, P.O.
Rautara, Distt. - Katihar
45. Lalan Kumar S/o Manoj Mehta Resident of At Jhiktia, P.O. Laxmipur, P.S.
Korha, Distt. - Katihar, Pin 854104
46. Wasim Akram S/o Late SK. Hasiruddin Resident of At Makarchallah, P.O.
Mahadeopur, P.S. Pranpur, Distt. - Katihar, Pin 854116
47. Nandkishor Kumar S/o Upendra Prasad Mandal Resident of At - Rajendra
Park Dumaria, P.O. Chandpur, P.S. Kursela, Distt. - Katihar, Pin 854101
48. Kundan Kumar S/o Satyanarayan Mandal Resident of At - Rajendra Park
Dumaria, P.O. Chandpur, P.S. Kursela, Distt. - Katihar, Pin 8541011
49. Ranjeet Kumar Mandal S/o Khantar Mandal Resident of At - Mohana
Chandpur, P.O. Jot Ram Ray, P.S. Barari, Distt. - Katihar, Pin 854104
50. Suresh Kumar Sahani S/o Rajendra Sahani Resident of At - Mohana
Chandpur, P.O. Jot Ram Ray, P.S. Barari, Distt. - Katihar, Pin 854104
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 151
51. Md. Shamim Akhtar S/o Md. Sharafat Ali Resident of vill. - Mohana
Chandpur, P.O. Bansgara, P.S. Barari, Distt. - Katihar, Pin 854104
52. Lalit Kumar S/o Suresh Choudhary Resident at - Korha, P.O. Korha, P.S.
Korha, Distt. - Katihar, Pin 854108
53. Raman Kumar Jha S/o Bachendra Jha Resident of At - Korha, P.O. Korha,
P.S. Korha, Distt. - Katihar, Pin 854108
54. Chandan Kumar S/o Durga Mandal Resident of At - Khatti Bhawanipur, P.O.
Pardiara, P.S. Amdabad, Distt. - Katihar, Pin 854112
55. Samir Kumar Rahul S/o Awadhesh Kumar Resident of At - Musapur, P.O.
Musapur, P.S. Korha, Distt. - Katihar, Pin 854108
56. Budh Nath Prasad, S/o Ganesh Prasad Resident of At - Driver Tola, P.O.
Katihar, Distt. - Katihar, Pin 854105
57. Sanjay Kumar Poddar S/o Sudarshan Poddar Resident of At + P.O. Rautara,
Distt. - Katihar, Pin - 854337
58. Kumari Premklawati C/o Pradeep Kumar Resident of Officer Colony,
Katihar, Distt. - Katihar, Pin 854105
59. Vikash Kumar Mishra S/o Sushil Kumar Mishra Resident of At - Laxmipur,
P.O. Rautara, P.S. Rautara, Distt. - Katihar, Pin 854337
60. Ravindra Kumar Mishra S/o Sushil Kumar Mishra at - Rautara, P.O. Rautara,
P.S. Rautara, Distt. - Katihar, Pin 854337
61. Manoj Kumar Sah S/o Mahabir Sah Resident of At - Rajwara, P.O. Rautara,
P.S. Rautara, Distt. - Katihar
62. Binay Kumar Chauhan S/o Kedar Nath Chauhan Resident of At Chanpi, P.O.
Rautara, Distt. - Katihar
63. Ramjhim Bala Kumari W/o Binay Kumar Chauhan Resident of At Chanpi,
P.O. Rautara, Distt. - Katihar
64. Anant Shaynam S/o Rajeev Ranjan Roy Resident of At - Rajwara, P.O.
Rautara, P.S. Rautara, Distt. - Katihar
65. Birendra Kumar Chouhan S/o Kedar Nath Chouhan Resident of At - Chanpi,
P.O. + P.S. Rouatara, Distt. - Katihar, Pin 854337
66. Ajay Kumar S/o Satyanarayan Singh Resident of At Bishariya, P.O. Sishiya,
Distt. - Katihar
67. Pinku Kumari W/o Ajay Kumar Resident of At Bishariya, P.O. Sishiya, Distt.
- Katihar
68. Mahesh Kumar Singh S/o Prem Singh at - Govindpur, P.O. Rautara, Distt. -
Katihar
69. Sikendra Ravidas S/o Ramtahal Ravidas Resident of At Jhiktia, P.O.
Laxmipur, P.S. Korha, Distt. - Katihar
70. Dhirendra Kumar S/o Krishnadeo Prasad Sah Resident of At + P.O. Deharia
Mills, Distt. - Katihar, Pin 854103
71. Tinkesh Kumar S/o Vinod Prasad Mehta Resident of At Jhiktia, P.O.
Laxmipur, P.S. Korha, Distt. - Katihar, Pin 854104
72. Nirmal Kumar Das S/o Shiv Prasad Das Resident of At - Chandwa, P.O.
Khudnarupaspur, P.S. Rautara, Distt. - Katihar, Pin 854303
73. Vinod Kumar S/o Yogendra Prasad Mandal Resident of At + P.O. Bastaul,
P.S. Pranpur, Distt. - Katihar, Pin 854106
74. Saket Kumar S/o Nagendra Prasad Yadav Resident of At - Mohra, P.O.
Belwari, P.S. Azamnagar, Distt. - Katihar, Pin 855103
75. Umesh Kumar Mahldar S/o Karu Mahaldar At - Sakraili, P.O. Semapur, P.S.
Barari, Distt. - Katihar, Pin 854115
76. Subodh Mandal S/o Late Fagu Mandal At + P.O. Dumar, P.S. Falka, Distt. -
Katihar, Pin 854104
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 152
77. Sanjay Kumar Yadav S/o Subodh Prasad Yadav At + P.O. Dumar, P.S. Falka,
Distt. - Katihar, Pin 854104
78. Mukesh Kumar Rajeev S/o Gurudeo Malakar Resident of At + P.O. Chakla
Maoulanagar, P.S. Falka, Distt. - Katihar, Pin 854101
79. Dharmendra Kumar S/o Mohitlal Mandal Resident of At + P.O. Chakla
Maoulanagar, P.S. Falka, Distt. - Katihar, Pin 854101
80. Ranveer Kumar S/o Mukti Singh Resident of At - Rajendra Park Dumaria,
P.O. Chandpur, P.S. Kursela, Distt. - Katihar, Pin 854101
81. Sushant Kumar S/o Chhedi Mandal Resident of At + P.O. Chakla
Maoulanagar, P.S. Falka, Distt. - Katihar, Pin 854101
82. Birbahadur Singh S/o Badri Prasad Mahto Resident of At - Purvi Bairinagar
Pokhar Tola, P.O. - Gurubazar, P.S. Barari, Distt. - Katihar, Pin 854104
83. Jitendra Kumar Yadav S/o Hare Krishna Yadav Resident of At - Barari, P.O.
Gurubazar, P.S. Barari, Distt. - Katihar, Pin 854104
84. Soni Kumari D/o Ajay Kumar Bharti At - Gerabari Bazar, P.O. Korha, Distt.
- Katihar
85. Dipak Kumar Singh S/o Rajni Kant Singh Resident of At - Basgarah, P.O.
Basgarah, P.S. Korha, Distt. - Katihar, Pin 854108
86. Niraj Kumar Singh S/o Rajani Kant Singh At - Basgarh, P.O. Basgarh, P.S.
Korha, District - Katihar, Pin 854108
87. Rajesh Kumar S/o Ram Swaroop Sah Resident of vill. - Bawanganj, P.O.
Binjee, P.S. Korha, Distt. - Katihar, Pin 854115
88. Pinaki Kumar S/o Dipak Mandal Resident of At - Dhanni Tola, P.O.
Pardiyara, P.S. Amdabad, Distt.- Katihar, Pin 854112
89. Binay Kumar Sah S/o Hari Lal Sah Resident of At - Pratap Ganj, P.O.
Basagarh, P.S. Barari, Distt. - Katihar, Pin 854115
90. Md. Nasim S/o Md. Sharafat Hussain Resident of At - Mohanachandpur, P.O.
Basgara, P.S. Barari, Distt. - Katihar, Pin 854115
91. Md. Sarfaraz Alam S/o Md. Humaun Resident of village- Bathna, P.O.- Dilli
Dwanganj, P.S.- Ambabad, District- Katihar, Pin 854115
92. Dhruv Kumar Sah S/o Thakur Prasad Sah Resident of Radhe Madhe, P.O.
Roshna, P.S. Amdabad, Distt. - Katihar, Pin 854117
93. Tej Pratap Sah S/o Ashwani Prasad Sah Resident of Radhe Madhe, P.O.
Roshna, P.S. Amdabad, Distt. - Katihar, Pin 854117
94. Dev Kumar Anand S/o Kartik Lal Sah Resident of Radhe Madhe, P.O.
Roshna, P.S. Amdabad, Distt. - Katihar, Pin 854117
95. Md. Hanif S/o Md. Muzaffar Hussain Resident of At - Bargow Bishanpur,
P.O. Binjee, P.S. Kohra, Distt. - Katihar, Pin 854115
96. Nand Lal Bhagat S/o Mahendra Bahagt Resident of At Mawaiya, P.O.
Kheria,P.S. Korha, Distt. - Katihar, Pin 854108
97. Pawan Kumar Singh S/o Umesh Singh Resident of At - Mohana Chandpur,
P.O. Jot Ram Ray, P.S. Barari, Distt. - Katihar, Pin 854104
98. Binod Kumar Yadav S/o Parshuram Yadav Resident of At - Sivadih, P.O.
Sandalpur, P.S. Korha, Distt. - Katihar, Pin 85416
99. Nitesh Kumar Yadav S/o Bhupendra Prasad Yadav Resident of At - Hussana,
P.O. Bhandartal, P.S. Barari, Distt. - Katihar, Pin 854104
100. Bageshwar Prasad Mandal S/o Lukhra Mandal Resident of At Madhubani,
P.O. Semapur, P.S. Barari, Distt. - Katihar, Pin 854115
101. Ranjeet Kumar Thakur S/o Birendra Kumar Thakur Resident of At + P.O.
Kabar Kothi, P.S. Barari, Distt. - Katihar, Pin 854115
102. Jitendra Narayan Singh S/o Ochandra Deo Singh Resident of At - Barari,
P.O. Gurubazar, P.S. Barari, Distt. - Katihar, Pin 854104
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 153
103. Arvind Kumar Mehta S/o Indra Prasad Mehta Resident of At - Bareta, P.O.
Semapur, P.S. Barari, Distt. - Katihar, Pin 854115
104. Nand Kishor S/o Thakur Prasad Sah Resident of At - Aminabad, P.O.
Semapur, Distt. - Katihar, Pin 854115
105. Muneshwar Thakur S/o Santlal Thakur Resident of At - Karagola, P.O.
Gurubazar, P.S. Barari, Distt. - Katihar, Pin 854104
106. Munni Kumari W/o Suman Kumar Resident of At Gandhigram, P.O.
Gurubazar, P.S. Barari, Distt. - Katihar, Pin 854104
107. Lalit Narayan Mishra S/o Sjankar Dyal Mishra Resident of At - Aminabad,
P.O. Semapur, Distt. - Katihar, Pin 854115
108. Sadanand Singh S/o Baidhnath Ram Resident of At + P.O. Rounia, P.S.
Barari, Distt. - Katihar
109. Madhu Kumari D/o Rakesh Kumar Resident of At Chandan Nagar, P.O.
Semapur, Distt. - Katihar, Pin 854115
110. Sonu Kumar Jha S/o Baijnath Jha Resident of At Gouridih, P.O. Roniya, P.S.
Barari, Distt. - Katihar
111. Pawan Kumar Sah S/o Naresh Sah Resident of At Gouridih, P.O. Roniya,
P.S. Barari, Distt. - Katihar
112. Arvind Kumar Yadav S/o Krityanand Yadav Resident of At - Vandartal, P.S.
Barari, Distt. - Katihar
113. Roshan Kumar Pandey S/o Radha Prasad Pandey Resident of At - Pratapganj,
P.O. Jotram Ray, P.S. Barari, Distt. - Katihar, Pin 854104
114. Amit Kumar S/o Naresh Prasad Mandal Resident of At - Harphar, P.O.
Bastaul, P.S. Pranpur, Distt. - Katihar, Pin 854116
115. Priya Ranjan Mishra S/o Binay Bhushan Mishra Resident of At + P.O.
Sujapur, P.S. Barari, Distt. - Katihar, Pin 854115
116. Prem Ranjan Mishra S/o Binay Bhushan Mishra Resident of At + P.O.
Sujapur, P.S. Barari, Distt. - Katihar, Pin 854115
117. Samir Kumar Singh S/o Parmeshwar Singh Resident of At - Sangati Bari,
P.O. Kuretha, P.S. Mansahi, Distt. - Katihar, Pin 854107
118. Rahul Kumar Yadav S/o Arvind Kumar Yadav At - Marangi, P.O. Mansahi,
Distt. Katihar, Pin 854103
119. Deepak Kumar Bharti S/o Shankar Rajak Resident of At - Marangi, P.O.
Mansahi, P.S. Mansahi, Distt. - Katihar, Pin 854103
120. Nand Kishor S/o Binod Prasad Yadav Resident of At - Marangi, P.O.
Mansahi, P.S. Mansahi, Distt. - Katihar, Pin 854103
121. Kaushal Kishor S/o Binod Kumar Resident of At - Marangi, P.O. Mansahi,
P.S. Mansahi, Distt. - Katihar, Pin 854103
122. Md. Feroz Alam S/o Abdul Matin Resident of At - Marangi, P.O. Mansahi,
P.S. Mansahi, Distt. - Katihar, Pin 854103
123. Uttam Kumar S/o Tarkeshwar Singh Resident of At - Bari Bathna, P.O.
Sirnea, Distt. Katihar, Pin 854103
124. Badshah Khan S/o Raisuddin Khan Resident of At - Narayanpur, P.O. + P.S.
Mansahi, Distt. - Katihar, Pin 854103
125. Gopal Kumar Singh S/o Rajkishor Singh At - Mohanpur, P.O. + P.S.
Mansahi, Distt. Katihar, Pin 854103
126. Wasim Haidar S/o SK. Kalimuddin Resident of At - Narayanpur, P.O. + P.S.
Mansahi, Distt. - Katihar, Pin 854103
127. Rinku Kumar Sah S/o Janadan Prasad Sah Resident of + Haflaganj, P.O.
Sirnea, Distt. - Katihar, Pin 854103
128. Md. Alamgir S/o Mujibur Rahman Resident At - Panchwarga, P.O. Kuretha,
P.S. Mansahi, Distt. - Katihar, Pin 854107
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 154
129. Chait Narayan Singh S/o Suresh Prasad Singh Resident of At - Benabari, P.O.
+ P.S. Balrampur, Distt. - Katihar, Pin 854317
130. Gopal Oraon S/o Ram Krishna Oraon Resident of At - Bhakhripur, P.O.
Kuretha, P.S. Mansahi, Distt. - Katihar, Pin 854105
131. Hari Shankar S/o Late Ramdeni Singh Resident of At - Baribathna, P.O.
Sirnia, P.S. Mansahi, Distt. - Katihar, Pin 854103
132. Rahul Kumar Jha S/o Sanjay Kumar Jha Resident of At - Laxmipur, P.O.
Rautara, P.S. Rautara, Distt. - Katihar, Pin 854337
133. Doli Kumari, W/o Ramanand Sharma Resident of At - Hariharpur, P.O.
Dighri, P.S. Rautara, Distt. - Katihar, Pin 854106
134. Ramanand Sharma S/o Bishnudeo Sharma Resident of At - Hariharpur, P.O.
Dighri, P.S. Rautara, Distt. - Katihar, Pin 854106
135. Seema Kumari W/o Sudhanshu Kumar Sinha Resident of At - Haflaganj, P.O.
Sirnia, P.S. Muffasil Katihar, Distt. - Katihar, Pin 854103
136. Mukul Kumar Sinha S/o Binay Kumar Sinha Resident of At - Haflaganj, P.O.
Sirnia, P.S. Muffasil Katihar, Distt. - Katihar, Pin 854103
137. Poonam Kumari D/o Hardev Prasad Singh Resident of village - Durgapur
Godhi Tola, P.O. + P.S. Katihar, District - Katihar, Pin 854105
138. Akshay Kumar Singh S/o Janardan Prasad Singh Resident of At - Ghasi Tola,
P.O. + P.S. Mansahi, Pin 854103
139. Rupesh Kumar S/o Bhola Prasad Sharma Resident of At + P.O. + P.S.
Mohanpur, Distt. - Katihar, Pin 854103
140. Ravi Roshan Paswan @ Ravi Paswan, S/o Dilip Paswan At - Mansahi, P.O.
Mansahi, Distt. - Katihar, Pin 854103
141. Md. Irsad Ali S/o Md. Kalimuddin Resident of vill. - Narayanpur, P.O. + P.S.
Mansahi, Distt. - Katihar, Pin 854103
142. Dilip Kumar Rishi S/o Ram Krishna Rishi Resident of At - Ghasi Tola, P.O.
+ P.S. Mansahi, Pin 854103
143. Md. Fahimuddin S/o Md. Kalimuddin Resident of At - Makhdampur, P.O.
Sirnea, P.S. Muffasil Katihar, Distt. - Katihar, Pin 854103
144. Md. Nadimuddin S/o Md. Kalimuddin Resident of At - Makhdampur, P.O.
Sirnea, P.S. Muffasil Katihar, Distt. - Katihar, Pin 854103
145. Sarfaraj Alam S/o Abdul Sattar Resident of At - Makhdampur, P.O. Sirnea,
P.S. Muffasil Katihar, Distt. - Katihar, Pin 854103
146. Shrawan Kumar Sah S/o Ramnath Sah At - Naya Tola Daheria, P.O. Daharila
Mills, Distt. - Katihar, Pin 854103
147. Sahdev Sahrama S/o Shakhi Chandra Sharma Resident of At - Moffarganj
Gareri Tola, P.O. + P.S. Katihar, Distt. - Katihar, Pin 854105
148. Navin Kumar Singh S/o Prem Chandra Singh Resident of At - Govinfpur,
P.O. + P.S. Rautara, Distt. - Katihar, Pin 854337
149. Kanchan Kumar S/o Krishna Singh Resident of At Rajwara, P.O. + P.S.
Rouatar, Distt. - Katihar, Pin 854337
150. Tarjan Kumar S/o Ganesh Mahto Resident of At - Mofarganj, P.O. + P.S.
Katihar, Distt. - Katihar, Pin 854105
151. Suraj Kumar S/o Prakash Kumar Gupta Resident of At - Naya Tola, Near -
Ashok Steel, P.O. + P.S. Katihar, Distt. - Katihar, Pin 854105
152. Dilip Kumar Sharma S/o Umesh Sharma Resident of At - Churi Patti Bara
Bazar Katihar, P.O. + P.S. Katihar, Distt. - Katihar, Pin 854105
153. Md. Aashique Hussain S/o Md. Muslim Resident of At - Mohanachandpur,
P.O. Basgara, P.S. Barari, Distt. - Katihar, Pin 854115
154. Kalicharan Thakur S/o Rambilash Thakur Resident of At - Mohana
Chandpur, P.O. Jot Ram Ray, P.S. Barari, Distt. - Katihar, Pin 854104
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 155
155. Maheshwar Kumar Tatma S/o Mangal Tatma Resident of At - Lalia, P.O.
Pawai, P.S. Falka, Distt. - Katihar, Pin 854104
156. Amin Ravidas S/o Gango Ravidas Resident of At Jhiktia, P.O. Laxmipur,
P.S. Korha, Distt. - Katihar, Pin 854104
157. Praveen Kumar Sah S/o Ramjee Sah Resident of + Uchla, P.O. Bhandartal,
P.S. Barari, Distt. - Katihar, Pin 854104
158. Md. Imran Ansari S/o Md. Qurban Ali Ansari Resident of At + P.O. Ajharail,
P.S. Balrampur, Distt. - Katihar, Pin 854317
159. Tara Kumar Das S/o Dhorailal Singh Resident of At + P.O. Telta, P.S.
Balrampur, Distt. - Katihar, Pin 854317
160. Kaushal Kumar Yadav S/o Birendra Kumar Yadav At - Luttipur (Sonapur),
P.O. Sudhani, P.S. Balrampur, Distt. - Katihar, Pin 854317
161. Md. Imteyaz Jawed, S/o Md. Ayub Alam At - Simal Tola Mahadepur, P.O.
Madhepur, P.S. Balrampur, Distt. - Katihar, Pin 854317
162. Navin Kumar S/o Keku Prasad Resident of At - Kamra, P.O. Madhepur, P.S.
Balrampur, Distt. - Katihar, Pin 854317
163. Deepak Kumar Das S/o Devenchnadra Das Resident of At - Kalnabari, P.O.
+ P.S. Balrampur, Distt. - Katihar, Pin 854317
164. Kanchan Kumar Yadav S/o Rakhal Chandra Yadav Resident of At - Shahpur,
P.O. Dangol, P.S. Balrampur, Distt. - Katihar, Pin 854317
165. Manoj Kumar Das S/o Banmali Das Resident of + Mahishal, P.S. Balrampur,
Distt. - Katihar, Pin 854317
166. Somnath Pramanik S/o Rakhal Pramanik Resident of At + P.O. Manishal,
P.S. Balrampur, Distt. - Katihar, Pin 854317
167. Md. Habibur Rahman S/o SK Maksud Alam Resident of At - Simaltola, P.O.
Madhepur, P.S. Balrampur, Distt. - Katihar
168. Ratan Kumar Yadav S/o Gangadhar Yadav Resident of At - Kalyangaon,
P.O. Ajhrail, P.S. Balrampur, Distt. - Katihar, Pin 854317
169. Amar Kumar Das S/o Rajendra Prasad Das Resident of At - Kalyangaon, P.O.
Ajhrail, P.S. Balrampur, Distt. - Katihar, Pin 854317
170. Ranjeev Kumar S/o Suresh Lal Sah Resident of At - Bara Bazar, Katihar,
P.O. + P.S. Katihar, Distt. - Katihar, Pin 854105
171. Chandan Kumar Saha S/o Rampad Saha Resident of At - Bara Bazar Katihar,
P.O. + P.S. Katihar, Distt. - Katihar, Pin 854105
172. Munna Kumar S/o Parmanand Mandal Resident of At - Pakaria, P.O.
Dharhan, Distt. - Katihar, Pin 854116
173. Ajay Kumar S/o Kameshwar Prasad Choudhary Resident of At - Gami Tola,
P.O. + P.S. Katihar, Distt. - Katihar, Pin 854105
174. Pradeep Kumar Sah S/o Sri Nevanand Sah Resident of 1 No. Colony
Durgasthan, P.O. + P.S. Katihar, Distt. - Katihar, Pin 854105
175. Niraj Kumar Singh S/o Krishna Kumar Singh Resident of 1 No. Colony
Durgasthan, P.O. + P.S. Katihar, Distt. - Katihar, Pin 854105
176. Chandan Kumar S/o Basudev Mandal Resident of At - Kabaiya, P.O.
Bhoganhatgama, P.S. Hasanganj, Distt. - Katihar, Pin 854337
177. Anirudha Sharma S/o Haribol Sharma Resident of At - Pipra, P.O. Parveli,
P.S. Kadwa, Pin 855105
178. Pradeep Kumar Thakur S/o Kapildeo Thakur Resident of At - Sakrily Millik
Tola, P.O. Semapur, P.S. Barari, Distt. - Katihar, Pin 854115
179. Amit Kumar S/o Milan Kumar Sah Resident of At - Pawai, P.O. Pawai, P.S.
Korha, Distt. - Katihar, Pin 854104
180. Md. Imtiyaz Alam S/o Md. Azaz Alam Resident of At + P.O. Pawai, P.S.
Korha, Distt. - Katihar, Pin 854104
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 156
181. Abdul Mazid S/o Md. Jullur Rahman Resident of At - Tinpania Kheria, P.O.
Kheria, P.S. Korha, Distt. - Katihar, Pin 854108
182. Md. Shaban S/o Abdul Jabbar Resident of At - SK Tola Binodpur, P.O.
Dheeghri, P.S. Rouatar, Distt. - Katihar, Pin 854106
183. Sumit Kumar S/o Bikash Prasad Bahgat Resident of At - Bara Bazar Bari
Chowk, Distt. - Katihar, Pin 854105
184. Rajesh Kumar Sharma S/o Anand Sharma Resident of At - Indra Nagar
Laliyahi, P.O. New Jute Mills, Distt. - Katihar, Pin 854103
185. Umesh Kumar Paswan S/o Bhagloo Paswan At - Ram Sabha Goushala, P.O.
Katihar Mills, Distt. - Katihar, Pin 854103
186. Abdur Rahman C/o Abdul Mannan Resident of At - Naya Tola Chanpi, P.O.
+ P.S. Rautara, Distt. - Katihar, Pin 854337
187. Bijay Shankar Bishwas S/o Krityanand Bishwas Resident of At - Kachora,
P.O. Kadwa, P.S. Kadwa, Distt. - Katihar, Pin 855114
188. Anshu Kumar S/o Virendra Kumar Sinha Vill. - Roshna, P.O. Roshna, P.S.
Pranpur, Distt. - Katihar, Pin 854117
189. Sujata Kumari D/o Subodh Sah Resident of At + P.O. Pawai, P.S. Korha,
Distt. - Katihar, Pin 854104
190. Arpan Kumari D/o Subodh Kumar Sah Resident of At + P.O. Pawai, P.S.
Korha, Distt. - Katihar, Pin 854104
191. Najib Hasan Sakeb S/o Md. Harun Rashid Resident of At - Gorgama, P.O. +
P.S. Korha, Distt. - Katihar, Pin 854108
192. Ravi Kumar Thakur S/o Vishnudeo Thakur Resident of At + P.O. Chakla
Moula Nagar, Distt. - Katihar, Pin 854108
193. Md. Shafique Alam S/o Md. Shahjahan Resident of Bakkipur Tingharia, P.O.
Baijnathpur Simaria, P.S. Korha, Distt. - Katihar, Pin 854106
194. Rohit Kumar S/o Dina Nath Mehta Resident of At Baharkhal, P.S.
Khudnarupaspur, P.S. Rautara, Distt. - Katihar
195. Birendra Kumar S/o Bhelu Prasad Mandal Resident of At - Khopra, P.O.
Belbari, P.S. Azamnagar, Pin 855113
196. Md. Nadeem Alam S/o Md. Shahid Resident of At Dhusmar, P.O. + P.S.
Katihar, Distt. - Katihar, Pin 854105
197. Md. Murshid Alam S/o Md. Shahid Resident of At Dhusmar, P.O. + P.S.
Katihar, Distt. - Katihar, Pin 854105
198. Rakesh Kumar S/o Suresh Prasad Singh Resident of At Nayatola Binjee, P.O.
Binjee, P.S. Korha, Distt. - Katihar, Pin 854115
199. Rujju Kumari D/o Uma Shankar Sukla Resident of At Nayatola Binjee, P.O.
Binjee, P.S. Korha, Distt. - Katihar, Pin 854115
200. Nand Kumar S/o Vidhya Sagar Singh Resident of At + P.O. Binjee, P.S.
Korha, Distt. - Katihar, Pin 854115
201. Rajnish Kumar S/o Niranjan Kumar Resident of At - Barinagar, P.O.
Gurubazar, P.S. Barari, Distt. - Katihar, Pin 854104
202. Leela Nand Thakur S/o Rameshwar Thakur Resident of At Patel Chowk
Katihar, P.O. + P.S. Katihar, Distt. - Katihar, Pin 854105
203. Ruby Kumari D/o Ram Pravesh Thakur Resident of At - Kumari, P.O.
Durgaganj, P.S. Kadwa, Distt. - Katihar, Pin 855105
204. Anjani Kumar Choudhary S/o Bimal Kumar Choudhary At - Rupaspur, P.O.
Khudnarupaspur, Distt. - Katihar, Pin 854303
205. Pankaj Kumar Roy S/o Haldhar Prasad Roy Resident of At Gandhigram, P.O.
Gurubazar, P.S. Barari, Distt. - Katihar
206. Nitesh Kumar Nirala S/o Ramdeo Yadav Resident of At + P.O. Gurubazar,
P.S. Barari, Distt. - Katihar, Pin 854104
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 157
207. Vikky Kumar Jaiswal S/o Ganga Prasad Choudhary Resident of At + P.O.
Rounia, P.S. Barari, Distt. - Katihar, Pin 854104
208. Md. Zainul Abedin S/o Md. Abdul Razzaque Resident of vill. - Raghol, P.O.
Nimol, P.S. Azamnagar, Distt. - Katihar, Pin 855113
209. Md. Manzoor Alam S/o Md. Moizuddin Resident of vill. - Khurial, P.O.
Sihipur, P.S. Azamnagar, Distt. - Katihar, Pin 855113
210. Md. Sazzad Alam S/o Abdul Khalik Resident of vill. - Chaulhar, P.O. + P.S.
Azamnagar, Distt. - Katihar, Pin 855113
211. Om Prakash Yadav S/o Ram Gopal Yadav Resident of vill. - Kaliganj, P.O.
Sitalmani, P.S. Azamnagar, Distt. - Katihar, Pin 855102
212. Md. Ahsan Alam S/o Md. Ashraful Alam Resident of Balliprm, P.O. Nimol
Hal, P.S. Azamnagar, Distt. Katihar, Pin 855102
213. Gopal Prasad S/o Awadhes Prasad At + P.O. Roshna, P.S. Pranpur, Distt. -
Katihar, Pin 854117
214. Kamal Kumar Mandal S/o Ramdeo Mandal At - Naya Tola, P.O. Kharosta,
P.S. Azamnagar, Distt. - Katihar, Pin 855113
215. Md. Ishtiaque Alam S/o Md. Hasibur Rahman Resident of vill. + P.O.
Dhumnagar, P.S. Azamnagar, Distt. - Katihar, Pin 855113
216. Manoj Kumar Mandal S/o Ramdev Mandal At - Naya Tola, P.O. Kharosta,
P.S. Azamnagar, Distt. - Katihar, Pin 855113
217. Md Tarique Anwar S/o Md. Noor Alam Resident of vill. - Raghol, P.S.
Azamnagar, Distt. - Katihar, Pin 855113
218. Sujeet Kumar Bosak S/o Noni Gopal Bosak Resident of At + P.O. + P.S.
Azamnagar, Distt. - Katihar, Pin 855113
219. Chandan Kumar Bosak S/o Chunni Lal Bosak Resident of At + P.O. + P.S.
Azamnagar, Distt. - Katihar, Pin 855113
220. Sujit Kumar S/o Prabahat Kumar Das Resident of At - Kamra, P.O.
Madhepur, P.S. Balrampur, Distt. - Katihar, Pin 854317
221. Md. Rameez Raza Noori S/o Md. Noorul Haque Resident of vill. - Kandhela,
P.O. Sudhani, P.S. Barsoi, Distt. - Katihar, Pin 854317
222. Md. Shah Nawaz Alam S/o Md. Shafiqul Haque Resident of vill. - Dhatta,
P.O. Goaltoli, P.S. Barsoi, Distt. - Katihar, Pin 855102
223. Rajan Kumar S/o Pramod Kumar Chaudhary Resident of vill. - Shahpara,
P.O. Barsoi, P.S. Barsoi, Distt. - Katihar, Pin 854317
224. Sanjay Kumar Saha S/o Sivnath Saha Resident of vill. - Malapara, P.O.
Goaltoli, P.S. Abadpur, Distt. - Katihar, Pin 855102
225. Anandi Kumar Yadav S/o Ram Lal Yadav Resident of vill. Lahgariya, P.O.
Manman, P.S. Barsoi, Distt. - Katihar, 854317
226. Md. Mahtab Alam S/o Md. Mahboob Alam Resident of vill. - Khempur, P.O.
Sitalpur, P.S. Barsol, Distt. - Katihar, Pin 854317
227. Md. Shamim Akhter S/o Md. Abduiquadir Resident of vill. - Khempur, P.O.
Sitalpur, P.S. Barsol, Distt. - Katihar, Pin 854317
228. Ashraful Haque S/o Md. Majeed Ali Resident of vill. - Chapakhor, P.O. Hat
Balrampur, P.S. Abadpur, Distt. - Katihar
229. Md. Mazhar Hussain S/o Md. Sajjad Hussain Resident of vill. - Kandhela,
P.O. Sudhani, P.S. Barsoi, Distt. - Katihar, Pin 854317
230. Sanjay Kumar Yadav S/o Suresh Yadav Resident of vill. - Raghunathpur,
P.O. Barsoi Ghat, P.S. Barsoi, Distt. Katihar
231. Amrit Kumar Thakur S/o Rajendra Thakur Vill. - Solabaghar, P.O. Manman,
P.S. Barsoi, Distt. - Katihar, Pin 854317
232. Sanjiv Kumar Sah S/o Anandi Ram Sah Resident of vill. - Kaswatoli, P.O.
Ganjan, P.S. Barsoi, Distt. - Katihar, Pin 854317
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 158
233. Pintu Roy S/o Gokul Roy Resident of vill. - Madhopara Chondi, P.O. Barsoi,
P.S. Barsoi, Distt. - Katihar, Pin 854317
234. Santosh Kumar Saha S/o Shambhu Nath Saha Resident of vill. - Shahpara,
P.O. Barsoi, P.S. Barsoi, Distt. - Katihar, Pin 854317
235. Md. Asifur Rahman S/o Md. Motiur Rahman Resident of vill.-
Madaragachhi, P.O. + P.S. Abadpur, Barsoi, Distt. - Katihar, Pin 854317
236. Pintu Ravidas S/o Dukhai Ravidas Resident of At - Sonapur, P.O. Sudhani,
P.S. Barsoi, Distt. - Katihar, Pin 854317
237. Dulal Yadav S/o Ram Mohan Yadav Resident of At Dogachhi, P.O. Sudhani,
P.S. Barsoi, Distt. - Katihar, Pin 854317
238. Dinesh Kumar Yadav S/o Jitendra Yadav Resident of At - Mangatpur, P.O.
Sudhani, P.S. Barsoi, Distt. - Katihar, Pin 854317
239. Krishna Kumar Yadav S/o Jittan Kumar Yadav Resident of At - Mangatpur,
P.O. Sudhani, P.S. Barsoi, Distt. - Katihar, Pin 854317
240. Prem Kumar S/o Kanhya Lal Choudhary Resident of At + P.O. Sudhani, P.S.
Barsoi, Distt. - Katihar, Pin 854317
241. Munna Kumar Singh S/o Devendra Singh Resident of At - Bishanpur,
P.O.Bishanpur, P.S. Korha, Distt. Katihar, Pin 854115
242. Akash Kumar Roy S/o Bhagwat Roy Resident of At - Rajwara, P.O. Rautara,
Distt. - Katihar, Pin 854337
243. Ashok Kumar Bosak S/o Gopal Chandra Bosak At + P.O. + P.S.
Azamanagar, Distt. - Katihar, Pin 855113
244. Santosh Kumar Das S/o Yogendra Prasad Ravidas Resident of vill. -
Raghunathpur, P.O. Barsoi Ghat, P.S. Barsoi, Distt. Katihar, Pin 854317
245. Pawan Kumar Pankaj S/o Mahendra Prasad Mandal At - Nawabganj
Purabtola, P.O. Balthimaheshpur, P.S. Kursela, Distt. - Katihar, Pin 854101
246. Ashok Kumar Mandal S/o Sudarshan Mandal Resident of At - Harphara, P.O.
Bastaul, P.S. Pranpur, Distt. - Katihar, Pin 854116
247. Vidya Sagar S/o Rajendra Prasad Mandal Resident of At - Harphara, P.O.
Bastaul, P.S. Pranpur, Distt. - Katihar, Pin 854116
248. Mukesh Sharma S/o Bilas Sharma At - Dirachandpur, P.O. Chandpur, P.S.
Fhalka, Distt. - Katihar, Pin 854101
249. Md. Ataur Rahman S/o Md. Abdul Rahman At - Tonga Sakraily, P.O.
Semapur, P.S. Barari, Distt. - Katihar, Pin 854115
250. Bijendra Ram S/o Dindayal Ram At - Mohna Chandpur, P.O. Basgadha, P.S.
Barari, Distt. - Katihar, Pin 854115
251. Srawan Kumar Singh S/o Bindeshwar Prasad Singh At - Hariyali, P.O.
Bishanpur, P.S. Korha, Distt. - Katihar, Pin 854115
252. Ganga Sagar Dinbandu S/o Ram Sundra Mukhiya, Tiyar Para, Distt. Katihar,
Pin 854105
253. Bindeshwar Singh S/o Ram Prasad Singh At Rauniya, P.O. Bari Bhaisdira,
P.S. Barari, Distt. - Katihar, Pin 854115
254. Amrendra Kumar Sinha S/o Nayan Kumar Sinha At - Dakra Delhi
Diwanganj, Distt. - Katihar
255. Uma Shankar Mandal S/o Ram Prasad Mandal Resident of At - Kachora, P.O.
Kadwa, P.S. Kadwa, Distt. - Katihar, Pin 855114
256. Parmanand Mandal S/o Let Narayan Mandal At - Kachora, P.O. + P.S.
Kadwa, Distt. - Katihar
257. Bhagti Sagar S/o Sunil Mistry At - Nungra, P.S. + P.S. Kadwa, Distt. -
Katihar
258. Himkar Jha S/o Sankar Jha At - Nungra, P.S. + P.S. Kadwa, Distt. - Katihar
259. Md. Shabhir Alam SK. Laludin At - Raiyanpur, P.O. K. Bobra, Via - Salmari,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 159
Distt. - Katihar, Pin 85513
260. Md. Nazim Reza S/o Nair Alam At - Sikarpur, P.O. Kurum, Distt. - Katihar
261. Md. Mudassir Najar S/o Md. Salim At - Mahila, P.O. Salmari, Block
Azamnagar, Distt. - Katihar
262. Md. Kalim Ashrafi S/o Md. Aquil Ashrafi At - Malikpur, Block - Kadwa,
Distt. - Katihar
263. Pawan Kumar Bosak S/o Janardhan Bosak At + P.O. Azamnagar (Bosak
Tola), Distt. Katihar, Pin 85513
264. Hasibur Rahman S/o Md. Ismail At - Ballipara, P.O. Nimaul Hat, Distt. -
Katihar, Pin 855113
265. Amit Kumar Yadav S/o Virendra Kumar Yadav At - Basgara, P.O. + P.S.
Korha, Distt. - Katihar, Pin 854108
266. Ramesh Kumar Gupta S/o Ashok Kumar Gupta At - Patahara, P.O. Bijaili,
P.S. Dandkhora Via Sonali, Distt. - KatiharPin 855114
267. Shamim Aktar S/o Md. Shafique Rahman At - Baida, P.O. Rosna, P.S.
Amdabad, Distt. - Katihar, Pin 854117
268. Pawan Kumar Sharma S/o Vishnudev Sharma At - Chhit Baulia, P.O.
Dilarpur, P.S. Manihari, Distt. - Katihar, Sl. No. 100 Year 2013
269. Nesar Alam S/o Equbal Hussain Vill. + P.O. Narayanpur, P.S. Mansahi,
Distt. - Katihar, Sl. No. 146 year 2013
270. Anita Kumari D/o Triveni Mandal Vill. - Gandhi Tola, P.O. + P.S. Manihari,
Distt. - Katihar, Sl. No. 160 Year 2013
271. Shivangi Raj D/o Shukdev Yadav Vill. - Purab Tola, P.O. + P.S. Manihari,
Distt. - Katihar, Sl. No. 124 Year 2013
272. Bhawani Sinha S/o Mithoo Sazam Vill. - Mednipur, P.O. + P.S. Manihari,
Distt. - Katihar, Sl. No. 59 Year 2013
273. Amar Kumar Thakur S/o Bijay Thakur Vill. + P.O. + P.S. - Manihari, Distt. -
Katihar, Sl. No. 43 Year 2013
274. Jaidev Thakur S/o Krishnadev Thakur Vill. + P.O. + P.S. - Manihari, Distt. -
Katihar, Sl. No. 16 Year 2012
275. Sanjay Kumar Singh S/o Bindeshwari Singh Vill. + P.O. + P.S. - Manihari,
Distt. - Katihar, Sl. No. 8 Year 2013
276. Chanchal Kumar Jha S/o Janardhan Jha Vill. + P.O. Kantakosh, P.S.
Manihari, Distt. Katihar, Sl. No. 62 Year 2013
277. Ranjit Kumar Thakur S/o Naresh Thakur Vill. Baldiyabari, P.O. + P.S.
Manihari, Distt. - Katihar, Pin No. 9 Year 2013
278. SK Shamser S/o SK Mihsin Vill. Baldiyabari, P.O. + P.S. Manihari, Distt. -
Katihar, Sl. No. 166 Year 2013
279. Munna Kumar Rajak S/o Lat. Sharma Rajak Vill. - Hanswar, P.O.
Nawabganj, P.S. Manihari, Distt. - Katihar, Sl. No. 72 Year 2013
280. Jitendra Kumar S/o Rajendra Pd Mandal Vill. + P.O. Narayanpur, P.S.
Mansahi, Distt. - Katihar, Sl. No. 63 year 2013
281. Deepak Kumar Yadav S/o Om Prakash Yadav Vill. - Guagachhi, P.O.
Hemjunja, P.S. Manihari, Distt. - Katihar, Sl. No. 26 Year 2013
282. Manish Kumar S/o Ganesh Yadav Vill. + P.O. + P.S. - Manihari, Distt. -
Katihar, Sl. No. 120 Year 2013
283. Raj Kumar Paswan S/o Inderdeo Paswan Vill. - B N RLY Colony, P.O. +
P.S. Manihari, Distt. - Katihar, SL. No. 149 Year 2013
284. Nandkishor Paswan S/o Saryug Paswan Vill. - Baghmara, P.O. Nawabganj,
P.S. Manihari, Distt. - Katihar, Sl. No. 55 Year 2013
285. Md. Mahboob Alam S/o Shamsul Haque Vill.- Soharadangi, P.O. Kumaripur,
P.S. Manihari, Distt. Katihar, Sl. No. 55 Year 2013
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 160
286. Anand Kumar S/o Chandan Podar Vill.- Azampur Gola, P.O. + P.S.
Manihari, Distt. - Katihar, Sl. No. 118 Year 2016
287. Brajesh Kumar Singh S/o Ramashankar Singh Vill. - Surapartal, P.O. + P.S.
Manihari, Distt. - Katihar, Sl. No. 104 Year 2013
288. Wazee Ahmad S/o Mr Abdur Rab Vill. Mahmood Nagar, P.O. Boulia, P.S.
Manihari, Distt. - Katihar, Sl. No. 165 Year 2013
289. Nadim Hussain S/o Iqbal Hussan Vill. + P.O. Narayanpur, P.S. Mansahi,
Distt. - Katihar, Sl. No. 68 year 2013
290. Md. Sarwar Alam S/o Md. Aslam Vill. + P.O. R N Boulia, P.S. Manihari,
Distt. - Katihar, Sl. 112 Year 2013
291. Wasim Raza S/o Faizul Hussain Vill. + P.O. Narayanpur, P.S. Mansahi, Distt.
- Katihar, Sl. No. 143 year 2013
292. Azarul Haque S/o Md. Idris Vill. - Tinkoria, P.O. Kumaripur, P.S. Manihari,
Distt. Katihar, Sl. No. 50 Year 2013
293. Ranjit Kumar S/o Parmanand Thakur Vill. Baldiyabari, P.O. + P.S. Manihari,
Distt. - Katihar, Pin No. 157 Year 2013
294. Krishna Kant Parsela S/o Rul Lal Yadav Vill. Baldiyabari, P.O. + P.S.
Manihari, Distt. - Katihar, Pin No. 88 Year 2013
295. Sanjay Kumar Sah S/o Ramesh Prasad Sah Vill. - Baghmara, P.O. RN
Boulia, P.S. Manihari, Distt. - Katihar, Sl. No. 103 Year 2013
296. Bikash Kumar S/o Yugal Kishor Choudhary Vill. - Railwa Gate, P.O. + P.S.
Manihari, Distt. - Katihar, Sl. No. 17 Year 2013
297. Vikesh Kumar Choursia S/o Dinesh Pd Chourisa Vill. + P.O. + P.S. -
Manihari, Distt. - Katihar, Sl. No. 158 Year 2013
298. Biru Kumar S/o Hira Lal Sah Vill. + P.O. Nawab Ganj, P.S. Manihari, Distt. -
Katihar, Sl. No. 70 Year 2013
299. Rashmi Kumari D/o Hira Lal Sah Vill. + P.O. Nawabganj, P.S. Manihari,
Distt. Katihar, Sl. No. 117 year 2013
300. Akhilash Kumar Chourisya S/o Bechan Chouraisya Vill. + P.O. + P.S. -
Manihari, Distt. - Katihar, Sl. No. 24 Year 2013
301. Pankaj Kumar Thakur S/o Mahendra Thakur Vill. - High School Tola, P.O. +
P.S. Manihari, Distt. - Katihar, Sl. No. 35 year 2013
302. Rakesh Kumar Agarwal S/o Kailash Pd Agarwal Vill. + P.O. + P.S. -
Manihari, Distt. - Katihar, Sl. No. 108 Year 2013
303. Mukesh Kumar S/o Upendra Choudhary Vill. - Mara Tola, P.O. Kumaripur,
P.S. Manihari, Distt. - Katihar, Sl. No. 79 year 2013
304. Sunil Kumar Ray S/o Ganga Prasad Ray Vill. BN Colony, P.O. + P.S.
Manihari, Distt. - Katihar, Sl. No. 92 Year 2013
305. Rahul Ranjan Sah S/o Manik Chandra Sah Vill. Manihari, P.O. + P.S.
Manihari, Distt. - Katihar, Sl. No. 102 Year 2013
306. Shani Deo Kumar S/o Bharat Tanti Vill. - Tanti Tola, P.O. + P.S. Manihari,
Distt. - Katihar, Sl. No. 128 year 2013
307. Chandra Roshan Sinha S/o Chandra Shekhar Sinha Vill. + P.O. + P.S. -
Manihari, Distt. - Katihar, Sl. No. 136 Year 2013
308. Kavita Kumari D/o Chandra Deo Thakur Vill. - High School Tola, P.O. +
P.S. Manihari, Distt. - Katihar, Sl. No. 91 year 2013
309. Nisha Bharti D/o Chandra Shekhar Sinha Vill. + P.O. + P.S. - Manihari, Distt.
- Katihar, Sl. No. 145 Year 2013
310. Prince Kumar Mandal S/o Upendra Pd Mandal Vill. - Pagalbari, P.O.
Narayanpur, P.S. Manihari, Distt. - Katihar Sl. No. 96 year 2013
311. Yugal Kishor Yadav S/o Moti Yadav Vill. - Surapartal, P.O. + P.S. Manihari,
Distt. - Katihar, Sl. No. 58 Year 2013
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 161
312. Sujeet Kumar Yadav S/o Sadanand Pd Yadav Vill. Baldiyapur, P.O. + P.S.
Manihari, Distt. - Katihar, Pin No. 127 Year 2013
313. Manoj Kumar S/o Khagendra Pd. Singh Vill. - Boulia, P.O. Dilarpur, P.S.
Manihari, Distt. - Katihar, Sl. No. 23 year 2013
314. Shahadat Hussain S/o Shekh Saimul Vill. - Boulia, P.O. RN Boulia, P.S.
Manihari, Distt. - Katihar, Sl. No. 113 Year 2013
315. Arun Kumar Singh S/o Mahesh Pd Singh Vill. - Baghmara, P.O. Nawabganj,
P.S. Manihari, Distt. - Katihar, Sl. No. 32 Year 2013
316. Ambika Kumar Paswan S/o Suryug Paswan Vill. - Baghmara, P.O.
Nawabganj, P.S. Manihari, Distt. - Katihar, Sl. No. 153 Year 2013
317. Rakhi Kumari D/o Sushil Kumar Thakur Vill. - Boulia, P.O. RN Boulia, P.S.
Manihari, Distt. - Katihar, Sl. No. 107 Year 2013
318. Rahul Kumar Roy S/o Dinesh Roy Vill. - Surapartal, P.O. RN Boulia, P.S.
Manihari, Distt. - Katihar, Sl. No. 52 Year 2013
319. Saroj Kumar Singh S/o Ramsinghasan Singh Vill. - Bahadurpur, P.O. Neema,
P.S. Manihari, Distt. - Katihar, Sl. No. 137 Year 2013
320. Sunil Marandi S/o Patras Marandi, Vill. - Azampur Gola, P.O. + P.S.
Manihari, Distt. - Katihar, Sl. No. 75 Year 2016
321. Md. Qaiser Raza S/o Md. Abul Quasim Vill. + P.O. Narayanpur, P.S.
Mansahi, Distt. - Katihar, Sl. No. 60 year 2013
322. Mukesh Kumar S/o Kailash Pd Agarwal Vill. + P.O. + P.S. - Manihari, Distt.
- Katihar, Sl. No. 122 Year 2013
323. Jainarayan Paswan S/o Shiv Narayan Paswan Vill. - P.O. Nawabganj, P.S.
Manihari, Distt. Katihar, Sl. No. 131 Year 2013
324. SK Miraj S/o SK Hanif Vill. - Mednipur, P.O. + P.S. Manihari, Distt. -
Katihar, Sl. No. 148 Year 2013
325. Goutam Kumar Sharma S/o Bishwanath Sharma Vill. - Mednipur, P.O. + P.S.
Manihari, Distt. - Katihar, Sl. No. 111 Year 2013
326. Md. Nazam S/o Md. Allauddin Vill. + P.O. Narayanpur, P.S. Manihari, Distt.
- Katihar, Sl. No. 25 year 2013
327. Rakesh Kumar S/o Shukdeo Rajak Vill. - Manihari Hat, P.O. + P.S. Manihari,
Distt. - Katihar, Sl. No. 130 Year 2013
328. Rajesh Kumar S/o Shukdeo Rajak Vill. - Manihari Hat, P.O. + P.S. Manihari,
Distt. - Katihar, Sl. No. 129 Year 2013
329. Karan Kumar Paswan S/o Bhola Paswan Vill. - Baghmara, P.O. Nawabganj,
P.S. Manihari, Distt. - Katihar, Sl. No. 151 Year 2013
330. Sharvan Kumar Pandit S/o Chandan Kumar Pandit Vill. + P.O. RN Boulia,
P.S. Manihari, Distt. - Katihar, Sl. No. 106 Year 2013
331. Subol Pandit S/o Lt Jagnnath Pandit Vill. - Boulia, P.O. R.N. Boulia, P.S.
Manihari, Distt. - Katihar, Sl. No. 132 year 2013
332. Sumit Kumar Chourasia S/o Dhirendra Pd Chourasia Vill. + P.O. + P.S. -
Manihari, Distt. - Katihar, Sl. No. 85 Year 2013
333. Prabhat Kumar Yadav S/o Shyamcharan Yadav Vill. Bus Stand Manihari,
P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 26 Year 2012
334. Anil Kumar Singh S/o Lt Ambika Singh Vill. + P.O. + P.S. - Manihari, Distt.
- Katihar, Sl. No. 28 Year 2012
335. Ravi Kumar Pandit S/o Jagarnath Pandit Vill. - Baghmara, P.O. RN Boulia,
P.S. Manihari, Distt. - Katihar, Sl. No. 162 Year 2013
336. Chandrashekhar Paswan S/o Dasrath Paswan Vill. Bus Stand Bhagawati
Asthan, P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 150 Year 2013
337. Rajeev Sharma S/o Kamal Sharma Vill. - Misan House, P.O. + P.S. Manihari,
Distt. - Katihar, Sl. No. 06 Year 2012
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 162
338. Mukesh Kumar S/o Dinesh Kumar Tatma Vill. Baldiyabari, P.O. + P.S.
Manihari, Distt. - Katihar, Pin No. 66 Year 2013
339. Sanjeev Kumar Sah S/o Dhanik Lal Sah Vill. BN RLY Colony, P.O. + P.S.
Manihari, Distt. - Katihar, Sl. No. 18 Year 2012
340. Md. Farahan S/o Md. Israfil Vill. - Milik Pokharkanna, P.O. + P.S. Manihari,
Distt. Katihar Sl. No. 53 Year 2013
341. Waquar Ahmad S/o Anwar Ali Vill. + P.O. Narayanpur, P.S. Manihari, Distt.
- Katihar, Sl. No. 07 year 2013
342. Rajendra Paswan Urrf Rajesh Kumar S/o Laxman Paswan Vill. - Tanti Tola,
P.O. + P.S. Manihari, Distt. - Katihar, Sl. No. 29 year 2013
343. Krishna Kumar S/o Naresh Kumar Vill. + P.O. Nawab Ganj, P.S. Manihari,
Distt. - Katihar, Sl. No. 02 Year 2013
344. Utpal Kumar Thakur S/o Yogendra Thakur Vill. - High School Tola, P.O. +
P.S. Manihari, Distt. - Katihar, Sl. No. 142 year 2013
345. Rakesh Kumar Jaiswal S/o Ramchandra Jaiswal Vill. - Kutubpur Sijtola, P.O.
Narayanpur, P.S. Manihari, Distt. - Katihar, Sl. No. 95 Year 2013
346. Rakesh Kumar Gupta S/o Bipin Kumar Gupta Vill. Manoharpur, P.O.
Narayanpur, P.S. Manihar, Distt. - Katihar Sl. No. 51 Year 2013
347. Ajay Kumar Singh S/o Nikhil Kumar Singh Vill. + P.O. Nawab Ganj, P.S.
Manihari, Distt. - Katihar, Sl. No. 49 Year 2013
348. Manoj Kumar Deo S/o Dinanath Poddar At - Manihari Bazar, P.O. + P.S.
Manihari, District - Katihar
349. Rajan Kumar Chaurasia S/o Baidyanath Modi At - Vishni Chank, P.O.
Sameli, P.S. Falka, District - Katihar 854101
350. Santosh Kumar Ray S/o Yogendra Roy At + P.O. Telta, P.S. Balrampur,
District - Katihar 854317.
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary.
2. The Principal Secretary, Planning & Development, Government of Bihar,
Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Katihar, District - Katihar (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 11955 of 2016
===========================================================
1. Subodh Kumar Yadav S/o Amrit Lal Yadav Resident of Village At - Shivpuri,
Satal, PO + P.S. - Bahadurganj, District - Kishanganj
2. Anuj Kumar Singh S/o Chandrakant Singh Resident of Village At - Harinagar,
P.O. + P.S. - Bahadurganj, District - Kishanganj
3. Md. Rehan Reza Son of Sajid Alam Resident of Village At - Gowabari, P.O. -
Sameshwer Hat, P.S. - Bahadurganj, District - Kishanganj
4. Bishnu Kumar S/o Lalit Kumar Jha Resident of Village At - Shivpuri, Satal,
P.O. + P.S. - Bahadurganj, District - Kishanganj
5. Upesh Kumar Saha S/o Narayan Pd. Saha Resident of Village At - Subhash
Nagar, Satal, PO + PS - Bahadurganj, District - Kishanganj
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 163
6. Prakash Kumar Mishra S/o Mayanand Mishra Resident of Village At - Beni
Thakurbari Road, PO+PS - Bahadurganj, District - Kishanganj
7. Md. Ragib Alam S/o Md. Rahid Bakhsh Resident of Village - Betbari, PO+P.S.
- Bahadurganj, District - Kishanganj
8. Md. Shamsad Alam S/o Md. Abdul Gani Resident of Village - Singhia, PO -
Lohagara Hat, P.S. - Bahadurganj, District - Kishanganj
9. Md. Samdanee S/o Md. Munazir Alam Resident of Village - Tharkachpur, PO -
Gangi Hat, PS - Bahadurganj, District - Kishanganj
10. Faizan Ahmad S/o Md. Abdus Slam Resident of Village - Altabari, PO-Gangi
Hat, PS- Bahadurganj, District - Kishanganj
11. Pankaj Kumar S/o Bhovin Chandra Singh Resident of Village At - Harinagar,
PO + PS - Bahadurganj, District -Kishanganj
12. Shamsher Alam S/o Md. Salim Resident of Village At+PO - Sameshwar, PS -
Bahadurganj, District - Kishanganj
13. Prabhu Dayal Singh S/o Anant Kumar Singh Resident of Village At -
Sindhugachh, PO - Bhoradah, PS - Bahadurganj, District - Kishanganj
14. Narendra Kumar Singh Son of Arjun Kumar Singh Resident of Village -
Dastgir Bangama, PO - Lohagara Hat, PS - Bahadurganj, District - Kishanganj
15. Jitendra Kumar Singh Son of Arjun Lal Singh Resident of Village - Kurhela,
PO+PS - Bahadurganj, District - Kishanganj
16. Madan Kumar Son of Mohal Lal Harijan, Resident of Village - Sameshwar,
PO+PS - Bahadurganj, District - Kishanganj
17. Balram Kumar Singh Son of Sona Lal Singh Resident of Village - Korat
Bangama, PO - Bangama, PS - Bahadurganj, District - Kishanganj
18. Rajesh Kumar Son of Satish Chandra Gop Resident of Village - At Shivpuri,
Satal, PO+PS - Bahadurganj, District - Kishanganj
19. Bikash Kumar Son of Satish Chandra Gop Resident of Village - At Shivpuri,
Satal, PO+PS - Bahadurganj, District - Kishanganj
20. Gokul Prasad Yadav, Son of Bhuwan Lal Yadav Resident of Village - At
Charagharia, PO - Sameswar, PS - Bahadurganj, District - Kishanganj
21. Sujay Kumar Singh Son of Shakti Prasad Sinha Resident of Village - Baisa, PO
- Bishanpur, PS - Bahadurganj, District - Kishanganj
22. Umesh Kumar GOP Son of Satish Chandra Gop Resident of Village - At
Shivpuri, Satal, PO + PS - Bahadurganj, District - Kishanganj
23. Kunal Kumar Sinha Son of Bhobin Chandra Sinha Resident of Village - At
Harinagar, PO+PS - Bahadurganj, District - Kishanganj
24. Ranjit Kumar Ganesh Son of Devi Prasad Ganesh Resident of Village- Jagir
Dahibhat, PO-Tulsia, Block+PS - Dighalbank, District - Kishanganj
25. Prakash Kumar Sah Son of Chamaroo Lal Sah Resident of Village -
Haruwadanga, PO-Dighalbank, Block+PS-Dighalbank, District - Kishanganj
26. Shambhu Nath Singh Son of Panchanand Singh Resident of Village -
Haruwadanga, PO - Dighalbank, Block+PS - Dighalbank, District - Kishanganj
27. Nagendra Prasad Thakur Son of Sukhdeo Thakur Resident of Village -
Dhantola, PO - Dhantola, Block+PS - Dighalbank, District - Kishanganj
28. Mukesh Kumar Singh Son of Ram Prasad Singh Resident of village - Foudar
Palsha, PO+PS - Kodhabari, Block - Dighalbank, District - Kishanganj
29. Pankaj Kumar Ganesh Son of Devnarayan Ganesh Resident of Village -
Pakkamuri, PO-Mangura, Block+PS - Dighalbank, District - Kishanganj
30. Rakesh Kumar Son of Raj Kumar Singh Resident of Village - Babhantoli, PO -
Padampur, Block+PS - Dighalbank, District - Kishanganj
31. Kharagnarayan Singh Son of Mukesh Prasad Singh Resident of Village -
Jadutola, PO-Dhantola, Block+PS - Dighalbank, District - Kishanganj
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 164
32. Bikram Kumar Son of Sanju Lal Singh Resident of Village - Dharmbhitta, PO -
Dalua Hat, Block+PS - Pothia, District - Kishanganj
33. Devanand Prasad Ganesh Son of Late Bhim Lal Ganesh Resident of Village +
PO - Tulsia, Block+PS - Dighalbank, District - Kishanganj
34. Gopi Kumar Sinha Son of Barun Deo Sinha Resident of Village - Doria, PO-
Dhantola, Block+PS - Dighalbank, District - Kishanganj
35. Diwakar Singh Son of Pashupati Singh Resident of Village - Dhantola, PO-
Dhantola, Block+PS - Dighalbank, District - Kishanganj
36. Bhupendra Prasad Singh Son of Suresh Prasad Singh Resident of Village -
Doria, PO-Dhantola, Block+PS - Dighalbank, District - Kishanganj
37. Dev Shankar Yadav Son of Bishwa Mohan Yadav Resident of Village -
Talgachh, PO-Korhabari, PS- Dighalbank, District - Kishanganj
38. Nageshwar Yadav Son of Jawahar Lal Yadav Resident of Village - Talgachh,
PO-Korhabari, PS- Dighalbank, District - Kishanganj
39. Nand Kishor Son of Surum Lal Yadav Resident of Village - Singhimari,
PO+PS - Korhabari, District - Kishanganj
40. Satya Narayan Yadav Son of Kansho Lal Yadav Resident of Village -
Singhimari, PO+PS-Korhabari, District - Kishanganj
41. Bablu Besra Son of Marang Besra Resident of Village At - Dighalbank, PO+PS
- Dighalbank, District -Kishanganj
42. Jai Prakash Son of Sahdeo Prasad Harijan Resident of Village At - Dighalbank,
PO + PS - Dighalbank, District - Kishanganj
43. Mohan Lal Mandal Son of Sikander Prasad Mandal Resident of Village At -
Purandaha, PO-Dogharia, PS-Kochadhaman, District - Kishanganj
44. Vinay Kumar Yadav Son of Govind Lal Yadav Resident of Village At -
Chikni, PO-Singhari, PS-Kochadhaman, District - Kishanganj
45. Sharwan Kumar Yadav Son of Govind Lal Yadav Resident of Village At -
Chikni, PO-Singhari, PS-Kochadhaman, District - Kishanganj
46. Dinesh Kumar Mandal Son of Gayanand Mandal Resident of Village At -
Nengsiya, PO - Singhari, PS-Kochadhaman, District - Kishanganj
47. Bheem Kumar Mahto Son of Raghuni Mahto Resident of Village At -
Durgapur, PO - Kasibari Hat, PS - Kochadhaman, District - Kishanganj
48. Kashif Ahmad Son of Qutubuddin Ahmad Resident of Village At - Satbhitta,
PO - Kanhaiyabari Hat, PS - Kochadhaman, District - Kishanganj
49. Bipin Bihari Son of Shanker Prasad Resident of Village At - Chikni, PO -
Singhari Hat, PS - Kochadhaman, District - Kishanganj
50. Ajit Kumar Jha Son of Prabhunandan Jha Resident of Village At -
Choprabukhari, PO - Haldikhora, PS - Kochadhaman, District - Kishanganj
51. Ranjeet Kumar Mandal Son of Bhuvneshwar Prasad Mandal Resident of
Village At + PO + PS - Kochadhaman, District - Kishanganj
52. Anil Kumar Rajak Son of Kirtya Nand Rajak Resident of Village At + PO+PS -
Kochadhaman, District - Kishanganj
53. Sadanand Prasad Karmkar Son of Sattan Lal Karmkar Resident of Village At -
Parihalpur, PO-Kasibari Hat, PS - Kochadhaman, District - Kishanganj
54. Bhaskar Mishra Son of Om Prakash Mishra Resident of Village At - Balmandir
Road, PO - Chakla Ghat, PS + District - Kishanganj
55. Md. Rafsan Jani Hashmi Son of Md. Abbas Alam Resident of Village At -
Marwatoli, PO - Chakla Ghat, PS + District - Kishanganj
56. Debashish Saha Son of Basant Saha Resident of Village - Dangi Basti Road,
Ward no. 19, District - Kishanganj
57. Md. Jahangir Alam Shamsi Son of Md. Muslim Resident of Village At -
Harwadanga, PO-Gangi Hatt, P.S. - Kochadhaman, District - Kishanganj
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 165
58. Md. Aurangzeb Son of Md. Mansoor Ahmed Resident of Village At - Patkoi
Khurd, PO-Patkoi Hatt, P.S. - Kochadhaman, District - Kishanganj
59. Manoj Kumar Son of Nageshwar Yadav Resident of Village At - Rool Bag,
Ward no. 30, District - Kishanganj.
60. Chandra Mohan Roy Son of Harihar Ray Resident of Village At - Moujabari
Ghat, PO-Bagalbari, P.S. - Kochadhaman, District - Kishanganj
61. Md. Rizwan Son of Late Md. Muslim Resident of Village At - Punas, PO -
Sontha, P.S. - Kochadhaman, District - Kishanganj
62. Amit Kumar Saha Son of Kali Prasanna Saha Resident of Village - Thawavitta,
PO - Banbara, District - Kishanganj
63. Pradip Kumar Singh Son of Shivendra Nath Singh Resident of Village -
Hulhuli, Lebhia Bhita, Thakurganj, District - Kishanganj
64. Gourang Kumar Singh Son of Dinesh Chandra Singh Resident of Village -
Jangla Bhitta, Ward No. 11, Hulhuli, District - Kishanganj.
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary
2. The Principal Secretary, Planning & Development Department, Government of
Bihar, Patna
3. The Principal Secretary, Co-operative Department, Government of Bihar, Patna
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna
5. The District Statistical Officer, Kishanganj, District - Kishanganj (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12272 of 2016
===========================================================
1. Sanjay Kumar Singh, Son of Sri Tapeshwar Singh, resident of Village-
Mangura, P.O.- Siaruan, P.S- Jagdishpur, District- Bhojpur at Ara.
2. Manoj Kumar Singh, son of Late Ram Ashray Singh, resident of Village-
Mahurhi, PO Sheopur (Kunai), P.S. Dhangae, District- Bhojpur at Ara.
3. Rahul Kumar son of Sri Durga Shankar Lal resident of Village- Dalipur,
P.O.+ P.S.- Jagdishpur, District- Bhojpur at Ara.
4. Dhananjay Kumar Son of Sri Suresh Prasad Singh, resident of Village +P.O.-
Chakai, P.S.- Dhangae, District- Bhojpur at Ara.
5. Sona Lal Kumar son of Sri Ashok Singh resident of Village- Ramkopa, P.O.+
P.S.- Ayar, District- Bhojpur at Ara.
6. Manish Kumar Singh, son of Sri Loknath Singh, resident of Village + P.O.-
Jagdishpur, Bisen tola, P.S.- Jagdishpur, District- Bhojpur at Ara.
7. Ravi Kumar Tiwari, Son of Sri Ramjee Singh, Resident of Village-
Malhurapur, P.S.- Jagdishpur, District- Bhojpur at Ara.
8. Kumar Chandra Bhushan, son of Late Awdhesh Kumar, resident of Village-
Dawa, P.S.- Jagdishpur, District- Bhojpur at Ara.
9. Sonu Kumar son of Late Kashi Nath Singh, resident of Village- Bihta, P.S.-
Jagdishpur, District- Bhojpur at Ara.
10. Brijesh Kumar Gupta, son of Sri Bijendra Prasad Gupta, resident of Village +
P.O.- Dulor (Baradparva), P.S.- Jagdishpur, District- Bhojpur at Ara.
11. Santosh Kumar Choubey son of Sri Baleshwar Choubey, resident of Village-
Hatpokhar, P.O.- Masurhi, P.S.- Jagdishpur, District- Bhojpur at Ara.
12. Dinesh Singh, son of Sri Haridwar Singh, resident of Village- Dularpur, P.O.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 166
Barnaw, P.S- Ayar, District- Bhojpur at Ara.
13. Sunil Kumar Shaha, sonof Sri Ayodhya Saha, resident of Village Dularpur,
P.O.- Barnaw, P.S Ayar, District- Bhojpur at Ara.
14. Md. Aslam Rizza, son of Md. Jahangir Ansari, resident of Village- Jagdishpur
P.S.- Jagdishpur, District- Bhojpur at Ara.
15. Rajesh Kumar, Son of Sri Dadan Singh, resident of Village +P.O.+ P.S.-
Jagdispur, District- Bhojpur at Ara.
16. Dilip Kumar, son of Sri Gopal Jee Singh, resident of Village +P.O.+ P.S.-
Jagdishpur, District- Bhojpur at Ara.
17. Vandana Kumari, D/o Sri Gopal Jee Singh, resident of Village + P.O. + P.S. -
Jagdishpur, District- Bhojpur at Ara.
18. Sunil Kumar, Son of Sri Suresh Prasad, resident of Village + P.O.+ P.S.-
Jagdishpur, District- Bhojpur at Ara.
19. Amarendra Kumar Singh, Son of Sri Ram Nath Singh, resident of Village +
P.O.-Bimwan, P.S.- Jagdishpur, District- Bhojpur at Ara.
20. Ganesh Kumar, son of Sri Shivjee Choudhary, resident of Village + P.O.+
P.S.- Jagdishpur, District- Bhojpur at Ara.
21. Jitendra Kumar Sharma, son of Sri Krishna Kumar Sharma, resident of Village
+ P.O.+ P.S.- Jagdishpur, District- Bhojpur at Ara.
22. Rajni Kant Pandey, son of Sri Rajeshwar Pandey, resident of Village + P.O.+
P.S.- Jagdishpur, District- Bhojpur at Ara.
23. Ashvini Kumar, Son of Sri Vishvnath Singh, resident of Village + P.O.- Kara,
P.S.- Jagdishpur, District- Bhojpur at Ara.
24. Chandan Yadav, son of Sri Sheo Bachan Singh, resident of Village- Ram Das
Tola, P.O- Tenduni, P.S.- Jagdishpur, District- Bhojpur at Ara.
25. Ajit Kumar, Son of Sri Nanhe Yadav, resident of village- Neur Pokhar
(Repura Tola), P.O.- Dhiarua, P.S.- Jagdishpur, District- Bhojpur at Ara.
26. Sunil KUmar Varma, son of Sri Sita Ram Varma, resident of Village + P.O.-
Kora, P.S.- Jagdishpur, District- Bhojpur at Ara.
27. Nishant Kumar, son of Sri Ram Lakhan Singh, resident of Village + P.O.-
Bawalipur, P.S.- Jagdishpur, District- Bhojpur at Ara.
28. Ramu Ram, son of Sri Nagendra Ram, resident of Village + P.O.- Bawlipur
P.S.- Jagdishpur, District- Bhojpur at Ara.
29. Bablu Kumar Singh, son of Sri Akram Singh, resident of Village -Harnahi,
P.O.- Bimwan, P.S.- Jagdishpur, District- Bhojpur at Ara.
30. Akhilesh Kumar Pal, son of Sri Ram Deo Pal, resident of Village + P.O.-
Bimwan, P.S.- Jagdishpur, District- Bhojpur at Ara.
31. Prabhakar Singh, Son of Late Jagdish Singh, village + P.O.- Bairhi, P.S.-
Jagdishpur, District- Bhojpur at Ara.
32. Mahesh Kumar singh, Son of Ram Uchit Singh, Village- Ramkosa, P.O. +
P.S- Ayar, District- Bhojpur at Ara.
33. Rajendra Sharma, Son of Late Chattu Sharma, Village + P.O.+ P.S- Ayar,
District- Bhojpur at Ara.
34. Akhilesh Kumar, Son of Sri Kashi Nath Yadav, Village- Shivraji Tola, P.O.
Chakai, P.S Dhangae, District- Bhojpur at Ara.
35. Manoj Kumar, son of Sri Vishwanath Singh, Village- Laxmipur, P.O- Bairhi,
District- Bhojpur at Ara.
36. Sandeep Kukmar, son of Sri Bhagwan Ram, Village + P.O.- Masurhi, P.S.-
Jagdishpur, District- Bhojpur at Ara.
37. Shailendra Prasad, son of Sri Ashok Prasad, Village + P.O- Kahen, P.S.-
Jagdishpur, District- Bhojpur at Ara.
38. Ravi Kumar, Son of Sri Birendra Prasad, Village- Angarua, P.O.- Hetampur,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 167
P.S- Ayar, District- Bhojpur at Ara.
39. Sanoj Kumar Paswan, son of Sri Anant Paswan, Village- Digha, P.O.- Chaki,
P.S- Dhangae, Block.- Jagdishpur, District- Bhojpur at Ara.
40. Krishna Kumar Ranjan, son of Sri Raja Ram Baitha, Village + P.O.- Siaruam,
P.S.- Jagdishpur, District- Bhojpur at Ara.
41. Dharmendra KUmar Paswan, son of Sri Lal Mohar Ram, resident of Village +
P.O.+ P.S.- Jagdishpur, District- Bhojpur at Ara.
42. Upendra Kumar, son of Sri Jhakur Singh, resident of Village + P.O.+ P.S.-
Jagdishpur, District- Bhojpur at Ara.
43. Santosh Bhagat, son of Sri Chathu Bhagat, Village- Kora, P.S.- Jagdishpur,
District- Bhojpur at Ara.
44. Vinay Kumar Agarwal, s/o Sri Krishna Gopal Agarwal, Village- D.M. Road,
Jagdishpur, P.O.+ P.S.- Jagdishpur, District- Bhojpur at Ara.
45. Meghnath Singh, son of Sri Ram Bakash Singh, resident of Village + P.O.+
P.S.- Jagdishpur, District- Bhojpur at Ara.
46. Kamlesh Kumar, Son of Sri Ram Sahay Singh, resident of Village -Esadi,
P.O.-Babhaniaw, P.S.- Ayar, District- Bhojpur at Ara.
47. Raj Kishore Singh, s/o Sri Bhikham Singh, resident of Village + P.O.+ P.S.-
Jagdishpur, District- Bhojpur at Ara.
48. Rajnish Kumar, son of Ashok Kumar Swarnkar, resident of Village +P.O.+
P.S.- Jagdishpur, District- Bhojpur at Ara.
49. Prem Prakash Singh, soN of Late Shyam Bihar Singh, resident of Village +
P.O.- Hardiya, P.S.- Jagdishpur, District- Bhojpur at Ara.
50. Umesh Nirbhay Son of Sri Ram Vijay Bahadur Singh, resident of Village +
P.O.+ P.S.- Bishentola, Ward No. 12, District- Bhojpur at Ara.
51. Sudhanshu Kumar, son of Dasrath Prasad, Muhalla- Durga Mandir Road,
Jagdishpur, P.S.- Jagdishpur, District- Bhojpur at Ara.
52. Amit Kumar Singh, Son of Shio Mangal Kumar Singh, resident of Village +
P.O.- Chakai, P.S.- Dhangai, District- Bhojpur at Ara.
.... .... Petitioner/s
Versus
1. The State of Bihar
2. Chief Secretary, Govt. of Bihar, Patna.
3. Principal Secretary, Planning and Development Department, Govt. of Bihar,
Patna.
4. Director, Economic and Statistic, Department of Planning and Development,
Govt. of Bihar, Patna.
5. Principal Secretary, General Administration Department, Govt. of Bihar, Patna.
6. District Magistrate, Bhojpur at Ara.
7. Block Development Officer Jagdishpur, District- Bhojpur at Ara.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12138 of 2016
===========================================================
1. Rohit Kumar son of Jai Shankar Prasad Singh resident of Village- Nunphara,
P.O.- Nunphara, Via- Piar, P.S.- Bandra, Prakhand- Bandra, District-
Muzaffarpur (Bihar).
2. Pramod Kumar son of Latan Yadav resident of Village- Manpur, P.O.-
Malyia, P.S.- Chanan, Prakhand- Chanan, District- Lakhisarai (Bihar).
3. Mukesh Prasad son of Raghunandan Prasad, resident of Village- Vidyapati
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 168
Nagar, Near Hanuman Mandir (South), Chakdama, Madhubani, P.O.-
Madhubani, P.S.- Raj Nagar, Prakhand- Rahika, District- Madhubani (Bihar).
4. Manishya Nand Thakur son of Sri Mahakant Thakur resident of Village- Jale
(West), P.O.- Jale (West), P.S.- Jale, Prakhand- Jale, District- Darbhanga
(Bihar).
5. Awadh Narayan Thakur, son of Mahendra Thakur, resident of Village- Jale
(West), P.O.- Jale (West), P.S.- Jale, Prakhand- Jale, District- Darbhanga
(Bihar).
6. Manit Kumar Jha son of Sushil Jha, resident of Village- Rarhi, P.O.- Rarhi,
P.S.- Jale, Prakhand- Jale, District- Darbhanga (Bihar).
7. Jai Prakash Das son of Bhadai Das, resident of Village- Jale (West), P.O.-
Jale (West), P.S.- Jale, Prakhand- Jale, District- Darbhanga (Bihar).
8. Lakshman Roy son of Banshi Roy, resident of Village- Rarhi (West), P.O.-
Rarhi (West), P.S.- Jale, Prakhand- Jale, District- Darbhanga (Bihar).
9. Dileep Kumar son of Sudama Ram, resident of Village- Mashrakh, P.O.-
Mashrakh, P.S.- Mashrakh, Prakhand- Mashrakh, District- Saran (Bihar).
10. Shatrughan Prasad son of Late Rameshwar Prasad, resident of Village-
Keshav Rai Ki Gali Chauk, Patna City, P.O.- Patna City, P.S.- Sultanganj,
Prakhand- Patna Sadar, District- Patna (Bihar).
11. Mahendra Pandit son of Shiv Nandan Pandit resident of Village- Lalganj,
P.O.- Lalganj, P.S.- Lalganj, Prakhand- Lalganj, District- Vaishali (Bihar).
12. Dhanesh Prasad son of Ram Narayan Ram, resident of Village- Madhusarwa
Chauki, P.O.- Jaipur, P.S.- Mehandia, Prakhand- Kaler, District- Arwal
(Bihar).
13. Md. Tanveer son of Md. Ehashan, resident of Village- Injor, P.O.-
Menhandiya, P.S.- Menhandiya, Prakhand- Kaler, District- Arwal (Bihar).
14. Dhananjay Kumar son of Rajbali Yadav resident of Village- Narayan Bigha,
P.O.- Sakari Khurd, P.S.- Parasia, Prakhand- Kaler, District- Arwal (Bihar).
15. Manoj Kumar son of Ram Kripal Ram, resident of Village- Teri, P.O.- Teri,
P.S.- Mehandia, Prakhand- Kaler, District- Arwal (Bihar).
16. Pappu Kumar son of Jineshwar Singh resident of Village- Khokhari, P.O.-
Baidrabad, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
17. Md. Ekhlahur Rahman son of Md. Abdul Khalique Khan, resident of Village-
Wasilpur, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal
(Bihar).
18. Raj Kumar Verma son of Deo Nandan Singh resident of Village- Ojha Bigha,
P.O.- Baidrabad, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
19. Niraj Kumar son of Raj Kumar Prasad resident of Village- Arwal Sipah, P.O.-
Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
20. Md. Ashique Alam son of Md. Alimuddin, resident of Village- Wasilpur,
P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
21. Dharmendra Kumar son of Ram Naresh Singh resident of Village- Wasilpur,
P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
22. Ajay Kumar son of Surendra Ram, resident of Village- Wasilpur, P.O.-
Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
23. Guddu Kumar son of Ramadhar Prasad, resident of Village- Wasilpur, P.O.-
Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
24. Shiv Kumar son of Paras Nath Gupta, resident of Village- Baidrabad, P.O.-
Baidrabad, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
25. Shyam Kishore Prasad son of Radheshyam Prasad, resident of Village-
Khokhari, P.O.- Hasanpur, P.S.- Arwal, Prakhand- Arwal, District- Arwal
(Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 169
26. Binod Kumar son of Sitaram Prasad Gupta, resident of Village- Baidrabad,
P.O.- Baidrabad, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
27. Seraj Ansari, son of Md. Iliyas Ansari, resident of Village- Ojha Bigha, P.O.-
Baidrabad, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
28. Akhilesh Kumar son of Jagdish Ram, resident of Village- Pul Number 9
(Khangah), P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal
(Bihar).
29. Manish Kumar Pathak, son of Anil Kumar Pathak, resident of Village-
Wasilpur, P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal
(Bihar).
30. Pramod Kumar son of Chandrabhan Singh resident of Village- Kinjar, P.O.-
Kinjar, P.S.- Kinjar, Prakhand- Kinjar, District- Arwal (Bihar).
31. Brajesh Kumar Burban son of Ram Janm Singh resident of Village- Gopal
Bigha, P.O.- Khamaini, P.S.- Rampur Chauram, Prakhand- Arwal, District-
Arwal (Bihar).
32. Amit Kumar son of Suresh Singh resident of Village- Khokhari, P.O.-
Hasanpur, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
33. Sanjeet Kumar son of Rajesh Kumar, resident of Village- Arwal Sipah, P.O.-
Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
34. Shashi Prakash Goyal son of Shiv Govind Goyel resident of Village- Prasadi
English, P.O.- Prasadi English, P.S.- Arwal, Prakhand- Arwal, District-
Arwal (Bihar).
35. Purushottam Kumar Ram son of Lalu Ram, resident of Village- Kasina, P.O.-
Gopur, P.S.-Garkha, Prakhand- Garkha, District- Saran (Bihar).
36. Mukesh Kumar Rai son of Yogendra Rai, resident of Village- Sargatti, P.O.-
Garkha, P.S.- Garkha, Prakhand- Garkha, District- Saran (Bihar).
37. Hakim Narendra Pratap son of Sri Asharfi Prasad Yadav resident of Village-
Jalal Basant, P.O.- Basant, P.S.- Garkha, Prakhand- Garkha, District- Saran
(Bihar).
38. Rajnath Ram son of Motichand Ram, resident of Village- Saidsarai, P.O.-
Saidsarai, P.S.- Garkha, Prakhand- Garkha, District- Saran (Bihar).
39. Suman Kumar son of Dilip Kumar Jha, resident of Village- Muraul, P.O.-
Muraul, P.S.- Muraul, Prakhand- Muraul, District- Muzaffarpur (Bihar).
40. Jugnu Jha son of Dilip Kumar Jha, resident of Village- Raini, P.O.- Raini,
Via- T.C.A. Dholi, P.S.- Muraul, Prakhand- Muraul, District- Muzaffarpur
(Bihar).
41. Chandan Kumar son of Dilip Kumar Jha, resident of Village- Raini, P.O.-
Raini, Via- T.C.A. Dholi, P.S.- Muraul, Prakhand- Muraul, District-
Muzaffarpur (Bihar).
42. Raj Kumar son of Rambadan Prasad Yadav, resident of Village- Iniyar, P.O.-
Danauli Fulwaria, P.S.- Begusarai Muffasil, Prakhand- Begusarai, District-
Begusarai (Bihar).
43. Pintu Kumar son of Umesh Singh resident of Village- Kataru Chauk, P.O.-
Goroul, P.S.- Goroul, Prakhand- Patheri Belsar, District- Vaishali (Bihar).
44. Rajesh Ratnakar son of Ram Chandra Singh resident of Village- Kataru
Chauk, P.O.- Goroul, P.S.- Goroul, Prakhand- Patheri Belsar, District-
Vaishali (Bihar).
45. Kumar Ravi Ranjan son of Ajay Kumar Kush, resident of Village- Dawath,
P.O.- Dawath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
46. Mukesh Kumar son of Ayodhya Prasad, resident of Village- Dawath, P.O.-
Dawath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
47. Sanjay Kumar son of Late Lal Mohar Singh resident of Village- Deoghana,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 170
P.O.- Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
48. Mohan Kumar Singh son of Mahendra Yadav, resident of Village- Koath,
P.O.- Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
49. Rajesh Kumar Chaudhary son of Jang Bahadur Singh, resident of Village-
Gidha, P.O.- Gidha, P.S.- Dawath, Prakhand- Dawath, District- Rohtas
(Bihar).
50. Suresh Kumar son of Masudan Mahto resident of Village- Ram Nagar, P.O.-
Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
51. Brijesh Kumar Chaudhary son of Baijnath Chaudhary, resident of Village-
Khairahi, P.O.- Bahuara, P.S.- Dawath, Prakhand- Dawath, District- Rohtas
(Bihar).
52. Roushan Kumar son of Binod Prasad Chaudhary resident of Village-
Derhgaon, P.O.- Derhgaon, P.S.- Dawath, Prakhand- Dawath, District-
Rohtas (Bihar).
53. Abhay Kumar Pandey son of Jagdish Pandey resident of Village- Babhnoul,
P.O.- Babhnoul, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
54. Dudhan Ram son of Raj Nath Ram, resident of Village- Koath, P.O.- Koath,
P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
55. Ravindra Prasad Ram son of Late Ram Sagar Ram, resident of Village-
Babhnoul, P.O.- Babhnoul, P.S.- Dawath, Prakhand- Dawath, District- Rohtas
(Bihar).
56. Om Prakash Kharwar son of Lachuman Kharwar resident of Village- Bithni,
P.O.- Arthu, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
57. Uma Shankar Singh son of Ram Kailash Singh resident of Village- Bairia,
P.O.- Chatra, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
58. Bharat Giri son of Keshwar Giri, resident of Village- Bodadhi Mathia, P.O.-
Dawath, P.S.- Dawath, District- Rohtas (Bihar).
59. Birendra Kumar Singh son of Ras Bihari Singh, resident of Village- Dawath,
P.O.- Dawath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
60. Deepak Kumar son of Late Prameshwar Prasad Shoundik, resident of Village-
Dawath, P.O.- Dawath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas
(Bihar).
61. Santosh Kumar Verma, son of Parsuram Prasad Verma, resident of Village-
Dawath, P.O.- Dawath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas
(Bihar).
62. Upendra Kumar Pandey son of Jag Narayan Pandey, resident of Village-
Yogini, P.O.- Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas
(Bihar).
63. Amarnath Ram son of Sri Nath Ram resident of Village- Yogini, P.O.- Koath,
P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
64. Sanjay Kumar Pathak son of Late Bishwanath Pathak, resident of Village-
Yogini, P.O.- Koath, P.S.- Dawath, Prakhand- Dawath, District- Rohtas
(Bihar).
65. Jai Kumar son of Birendra Chaudhary resident of Village- Derhgaon, P.O.-
Derhgaon, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
66. Sajid Ansari son of Md. Ramjan Ansari resident of Village- Sahinaw, P.O.-
Babhnoul, P.S.- Dawath, Prakhand- Dawath, District- Rohtas (Bihar).
67. Surendra Prasad son of Awadh Bihari Sah, resident of Village- Arthu, P.O.-
Dinara, P.S.- Dinara, Prakhand- Dinara, District- Rohtas (Bihar).
68. Ashok Kumar son of Ram Chandra Ray, resident of Village- Dhorilala, P.O.-
Keshwawan, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur
(Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 171
69. Mukesh Kumar son of Ram Chandra Ray, resident of Village- Dhorilala,
P.O.- Keshwawan, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur
(Bihar).
70. Rahul Kumar son of Devendra Kumar Chaurasiya, resident of Village-
Musapur, P.O.- Musapur, P.S.- Musapur, Prakhand- Korha, District- Katihar
(Bihar).
71. Praveen Kumar son of Panchu Ram, resident of Village- Barbatta, P.O.-
Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
72. Abhiranjan Kumar Singh son of Shankar Prasad Singh resident of Village-
Baijalpur Kesho, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District-
Saran (Bihar).
73. Kumari Sonam Singh daughter of Bhola Prasad Singh resident of Village-
Baijalpur Kesho, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District-
Saran (Bihar).
74. Rajesh Kumar son of Okendra Thakur, resident of Village- Sonepur, P.O.-
Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
75. Manoj Kumar son of Ram Naresh Mahto, resident of Village- Sonepur, P.O.-
Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
76. Santosh Kumar son of Sri Prabhu Pandit resident of Village- Kasturi Chak,
P.O.- Nayagaon, P.S.- Nayagaon, Prakhand- Sonepur, District- Saran (Bihar).
77. Dinesh Kumar Ray son of Ganesh Ray, resident of Village- Rasulpur, P.O.-
Nayagaon, P.S.- Nayagaon, Prakhand- Sonepur, District- Saran (Bihar).
78. Bhushan Kumar Ram son of Ram Ishwar Ram, resident of Village- Mahmood
Chak, P.O.- Nayagaon, P.S.- Nayagaon, Prakhand- Sonepur, District- Saran
(Bihar).
79. Dhiraj Kumar Singh son of Krishna Murari Singh resident of Village-
Gangajal Kharika, P.O.- Kharika, P.S.- Sonepur, Prakhand- Sonepur, District-
Saran (Bihar).
80. Dinesh Kumar Pandit son of Mukhdev Pandit, resident of Village- Shekh
Dumri, P.O.- Parmanandpur, P.S.- Nayagaon, Prakhand- Sonepur, District-
Saran (Bihar).
81. Punam Kumari daughter of Ram Prawesh Rajak, resident of Village-
Bajitpur, P.O.- Gopalpur, P.S.- Nayagaon, Prakhand- Sonepur, District- Saran
(Bihar).
82. Kumar Amitabh Bachchan son of Ram Jatan Ram, resident of Village-
Pravezbad, Ward No.2, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur,
District- Saran (Bihar).
83. Santosh Kumar Das son of Ram Jatan Ram, resident of Village- Pravezbad,
Ward No.2, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran
(Bihar).
84. Raju Kumar Yadav son of Chandeshwar Prasad Yadav, resident of Village-
Sonepur, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran
(Bihar).
85. Rakesh Kumar Singh son of Chandeshwar Prasad Singh resident of Village-
Rasen Chakdumri Bujurg, P.O.- Dumri Bujurg, P.S.- Nayagaon, Prakhand-
Sonepur, District- Saran (Bihar).
86. Sanjay Prasad Singh son of Late Rajendra Prasad Singh resident of Village-
Sonepur, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran
(Bihar).
87. Manoj Kumar son of Vishwanath Ram, resident of Village- Sonepur, P.O.-
Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
88. Ramesh Kumar son of Ramdeo Goswami, resident of Village- Sonepur, P.O.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 172
Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
89. Krishna Kumar son of Nagendra Singh, resident of Village- Sonepur, P.O.-
Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
90. Shubi Kumari son of Ram Nath Ram, resident of Village- Sabalpur Harijan
Toli, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran
(Bihar).
91. Abhishek Kumar son of Satish Kumar Singh resident of C/o Hareshwar
Prasad Singh, Village- Paharichak, P.O.- Sonepur, P.S.- Sonepur, Prakhand-
Sonepur, District- Saran (Bihar).
92. Madhusudan Kumar son of Lalu Thakur, resident of Village- Pahleja Shahpur
Diyara, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran
(Bihar).
93. Rama Shankar Chaudhary son of Suraj Chaudhary, resident of Village-
Sonepur, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran
(Bihar).
94. Kumari Punam son of Hari Bhushan Rai (Mani Bhushan) resident of Village-
Sabalpur Hastitola, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur,
District- Saran (Bihar).
95. Arvind Kumar son of Amirika Ram, resident of Village- Sabalpur Harijan
Toli, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran
(Bihar).
96. Chattu Ram son of Deo Sharan Ram, resident of Village- Sonepur, P.O.-
Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
97. Reeta Kumari daughter of Chandra Shekhar Ray, resident of Village-
Sonepur, P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran
(Bihar).
98. Pawan Kumar son of Rama Rai resident of Village- Rahar Diyara
(Najarmira), P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District-
Saran (Bihar).
99. Jitendra Kumar son of Baidyanath Rai resident of Village- Rahar Diyara
(Najarmira), P.O.- Sonepur, P.S.- Sonepur, Prakhand- Sonepur, District-
Saran (Bihar).
100. Raj Kumar Ram son of Ram Chhabila Ram, resident of Village- Sabalpur,
P.O.- Sabalpur, P.S.- Sonepur, Prakhand- Sonepur, District- Saran (Bihar).
101. Sunil Kumar Das son of Kunwar Lal Das, resident of Village- Bhawanipur
Dakshin Ward No.13, P.O.- Pratapganj, P.S.- Pratapganj, Prakhand-
Pratapganj, District- Supaul (Bihar).
102. Ram Chandra Ram son of Moti Lal Ram resident of Village- Bhawanipur
Dakshin Ward No.7, P.O.- Pratapganj, P.S.- Pratapganj, Prakhand-
Pratapganj, District- Supaul (Bihar).
103. Chandra Prakash Raut son of Late Satya Narayan Raut, resident of Village-
Bhawanipur Dakshin Ward No.11, P.O.- Pratapganj, P.S.- Pratapganj,
Prakhand- Pratapganj, District- Supaul (Bihar).
104. Amrendra Birati son of Late Durga Prasad Biraji, resident of Village-
Bhawanipur Dakshin Ward No.7, P.O.- Pratapganj, P.S.- Pratapganj,
Prakhand- Pratapganj, District- Supaul (Bihar).
105. Shiv Kumar Paswan, son of Baleshwar Paswan, resident of Village- Abgila,
P.O.- Sahar, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
106. Bir Bahadur Singh son of Ramashray Singh resident of Village- Lodipur
Hata, P.O.- Kharaw Kalar, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur
(Bihar).
107. Kamlesh Kumar Rai son of Late Janardan Rai, resident of Village- Dullam
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 173
Chak, P.O.- Dullam Chak, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur
(Bihar).
108. Rajesh Rai son of Hridayanand Rai resident of Village- Dullam Chak, P.O.-
Dullam Chak, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur (Bihar).
109. Ramesh Rai son of Hridayanand Rai resident of Village- Dullam Chak, P.O.-
Dullam Chak, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur (Bihar).
110. Kunal son of Akhileshwar Kumar Singh, resident of Village- Dharampur,
P.O.- Kouludihari, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur (Bihar).
111. Srikant Rai son of Pahari Rai resident of Village- Karbasin, P.O.- Sahar, P.S.-
Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
112. Krishna Ram son of Sri Ram Das Ram, resident of Village- Khaira, P.O.-
Sahar, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
113. Sharan Chandra son of Ram Ugrah Singh resident of Village- Ekwari, P.O.-
Ekwari, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
114. Nirbhay Kumar Sharma, son of Birendra Sharma resident of Village- Perhap,
P.O.- Perhap, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur (Bihar).
115. Manish Chandra Chaudhary son of Sri Rajeshwar Chaudhary resident of
Village- Ganj, P.O.- Kaulodihri, P.S.- Chauri, Prakhand- Sahar, District-
Bhojpur (Bihar).
116. Manoj Kumar son of Jagdish Prasad Singh, resident of Village- Kailodhiri,
P.O.- Kailodihri, P.S.- Chauri, Prakhand- Sahar, District- Bhojpur (Bihar).
117. Daya Shankar Kumar son of Shiv Prasad Yasdav, resident of Village-
Bajareyan, P.O.- Baruhin, P.S.- Sahar, Prakhand- Sahar, District- Bhojpur
(Bihar).
118. Kripa Shankar Chandan son of Arvind Prasad, resident of Village- Bhagatpur,
P.O.- Oriyawan, P.S.- Hilsa, Prakhand- Hilsa, District- Nalanda (Bihar).
119. Sanjeet Kumar son of Sudarshan Bhagat resident of Village- Matukpur, P.O.-
Matukpur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
120. Dharmendra Kumar Singh son of Baban Singh resident of Village- Durgatola
Saraiya, P.O.- Durgatola Saraiya, P.S.- Barhara, Prakhand- Barhara, District-
Bhojpur (Bihar).
121. Sanjay Kumar Singh son of Chandrama Singh resident of Village- Durgatola
Saraiya, P.O.- Durgatola Saraiya, P.S.- Barhara, Prakhand- Barhara, District-
Bhojpur (Bihar).
122. Chatrapati Sharma son of Kameshwar Sharma resident of Village- Durgatola
Saraiya, P.O.- Durgatola Saraiya, P.S.- Barhara, Prakhand- Barhara, District-
Bhojpur (Bihar).
123. Shatrughan Rai son of Late Dinanath Rai resident of Village- Mirganj, P.O.-
Babhangama, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
124. Manohar Kumar Sharma son of Pannalal Sharma resident of Village- Mirganj
Ara, P.O.- Gagi, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
125. Ejaj Ahmad son of Safir Ahmad, resident of Village- Gundi, P.O.- Gundi,
P.S.- Krishnagarh, Prakhand- Barhara, District- Bhojpur (Bihar).
126. Shailendra Kumar Singh son of Late Ramnath Singh, resident of Village-
Ram Shahar, P.O.- Ram Sahar, P.S.- Barhara, Prakhand- Barhara, District-
Bhojpur (Bihar).
127. Arvind Kumar Amar son of Late Ram Krishna Ram, resident of Village-
Piparpati, P.O.- Acharaj Lal Ke Tola, P.S.- Krishnagarh, Prakhand- Barhara,
District- Bhojpur (Bihar).
128. Krishna Dhiraj son of Late Ram Krishna Ram, resident of Village- Piparpati,
P.O.- Acharaj Lal Ke Tola, P.S.- Krishnagarh, Prakhand- Barhara, District-
Bhojpur (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 174
129. Biteshwar Thakur, son of Sidhnath Thakur, resident of Village- Alekhi Tola,
P.O.- Neknam Tola, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur
(Bihar).
130. Akhilesh Kumar Singh son of Ramanuj Singh resident of Village- Rampur,
P.O.- Barhara, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
131. Ravindra Kumar Ram son of Ram Ishwar Ram, resident of Village- Gyanpur
Baluchao, P.O.- Nathmalpur, P.S.- Barhara (Sinha O.P.), Prakhand- Barhara,
District- Bhojpur (Bihar).
132. Upendra Bharti son of Hridya Ram, resident of Village- Chatar, P.O.-
Babhangama, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
133. Chandrika Pandit son of Ram Byas Pandit, resident of Village- Matukpur,
P.O.- Matukpur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
134. Nagendra Kumar son of Akhilesh Kumar Singh resident of Village- Mirganj,
P.O.- Babhangama, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur
(Bihar).
135. Sushil Kumar Singh son of Satish Singh, resident of Village- Sinha, P.O.-
Sinha, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
136. Santosh Kumar Singh son of Pashupati Singh resident of Village- Padaria
(Semaria), P.O.- Barhara, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur
(Bihar).
137. Bimlesh Kumar Pandey son of Awadhesh Pandey resident of Village- Padaria
(Semaria), P.O.- Barhara, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur
(Bihar).
138. Ranjay Kumar Singh son of Nageshwar Singh resident of Village- Phuha,
P.O.- Phuha, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar),
139. Anil Kumar Pandey son of Sri Krishna Pandey resident of Village-
Babhangama, P.O.- Babhangama, P.S.- Barhara, Prakhand- Barhara, District-
Bhojpur (Bihar).
140. Santosh Kumar Singh son of Bisheshwar Singh resident of Village- Phuha,
P.O.- Phuha, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar),
141. Amrendra Kumar son of Raghubar Ram resident of Village- Gajiapur, P.O.-
Gajiapur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
142. Ranjita Kumari wife of Amrendra Kumar resident of Village- Gajiapur, P.O.-
Gajiapur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
143. Binod Kumar Ram son of Kawalpati Ram, resident of Village- Gajiapur,
P.O.- Gajiapur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
144. Jitendra Kumar Yadav son of Gauri Shankar Yadav resident of Village-
Gajiapur, P.O.- Gajiapur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur
(Bihar).
145. Narendra Kumar Yadav son of Rajendra Yadav resident of Village- Gajiapur,
P.O.- Gajiapur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
146. Binod Ram son of Tapeshwar Ram, resident of Village- Lauhar Sripal, P.O.-
Lauhar Sripal, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
147. Awadhesh Kumar son of Raghuveer Sah, resident of Village- Jhanjhara, P.O.-
Jhanjhara, Via- Ghorasahan, Prakhand- Bankatwa, District- West Champaran
(Bihar).
148. Dhiraj Kumar son of Raj Kumar Prasad resident of Village- Arwal Sipah,
P.O.- Arwal, P.S.- Arwal, Prakhand- Arwal, District- Arwal (Bihar).
149. Pradeep Kumar son of Bittan Pandit resident of Village- Jamalpur, P.O.-
Jamalpur, P.S.- Jamalpur, Prakhand- Jamalpur, District- Munger (Bihar).
150. Sanoj Kumar son of Sri Krishna Nandan Prasad, resident of Village- Bidupur
Bazar, P.O.- Bidupur Bazar, P.S.- Bidupur, Prakhand- Bidupur, District-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 175
Vaishali (Bihar).
151. Dewanand Kumar son of Teg Bahadur Singh resident of Village- Ramdauli
Tola Pakaria, P.O.- Bidupur Bazar, P.S.- Bidupur, Prakhand- Bidupur,
District- Vaishali (Bihar).
152. Uttam Prasad son of Raghunath Prasad Sinha, resident of Village-
Madhurampur, P.O.- Madhurampur, P.S.- Bidupur, Prakhand- Bidupur,
District- Vaishali (Bihar).
153. Baleshwar Kumar son of Shital Yadav, resident of Village- Jamalpur, P.O.-
Jamalpur, P.S.- Jamalpur, Prakhand- Jamalpur, District- Munger (Bihar).
154. Amit Kumar Sharma son of Manoj Kumar Sharma, resident of Village-
Indrukh West, P.O.- Rampur Kalat, P.S.- Jamalpur, Prakhand- Jamalpur,
District- Munger (Bihar).
155. Vikash Kumar Yadav son of Shiv Kumar Yadav resident of Village- Dih
Jamalpur, P.O.- Ithari, P.S.- Jamalpur, Prakhand- Jamalpur, District- Munger
(Bihar).
156. Sujit Kumar son of Shiv Narayan Mandal, resident of Village- Naya Tola,
P.O.- Mungraura, P.S.- Mungraura, Prakhand- Jamalpur, District- Munger
(Bihar).
157. Ajit Kumar son of Shiv Narayan Mandal resident of Village- Naya Tola,
P.O.- Mungraura, P.S.- Mungraura, Prakhand- Jamalpur, District- Munger
(Bihar).
158. Manish Kumar Sharma son of Late Shiv Nandan Prasad Sharma resident of
Village- Naya Tola, P.O.- Mungraura, P.S.- Mungraura, Prakhand- Jamalpur,
District- Munger (Bihar).
159. Sanjiv Chaurasia son of Suresh Chandra Chaurasia resident of Village-
Mungraura, P.O.- Mungraura, P.S.- Mungraura, Prakhand- Jamalpur, District-
Munger (Bihar).
160. Munna Kumar son of Ram Awtar Mandal resident of Village- Naya Tola,
P.O.- Mungraura, P.S.- Mungraura, Prakhand- Jamalpur, District- Munger
(Bihar).
161. Ajay Kumar Sharma son of Surya Narayan Sharma resident of Village-
Chhoti Keshopur, P.O.- Jamalpur, P.S.- Jamalpur, Prakhand- Jamalpur,
District- Munger (Bihar).
162. Shiv Chandra Yadav son of Ram Naresh Yadav resident of Village-
Darhaula, P.O.- Bandhpura, P.S.- Katra, Prakhand- Katra, District-
Muzaffarpur (Bihar).
163. Sanjay Prasad son of Sri Ram Surup Gupta resident of Village- Mungraura
Near Dy. S.P. Kothee, P.O.- Jamalpur, P.S.- East Colony, Prakhand-
Jamalpur, District- Munger (Bihar).
164. Manoj Kumar Gupta son of Dilip Prasad Sah resident of Village- Chhoti
Keshopir Nalki Nagar, P.O.- Jamalpur, P.S.- Jamalpur, Prakhand- Jamalpur,
District- Munger (Bihar).
165. Mohammad Firdosh, son of Mohammad Rafik resident of Village- Sadar
Bazar, P.O.- Jamalpur, P.S.- Jamalpur, Prakhand- Jamalpur, District- Munger
(Bihar).
166. Birendra Kumar Gupta son of Nand Kishore Prasad, resident of Village-
Nayagaon, P.O.- Jamalpur, P.S.- Jamalpur, Prakhand- Jamalpur, District-
Munger (Bihar).
167. Kishun Kumar son of Suresh Mandal resident of Village- Azad Tola Bari
Malia, P.O.- Malia, P.S.- Gogari, Prakhand- Gogari, District- Khagaria
(Bihar).
168. Subhash Kumar son of Girish Chaurasiya, resident of Village- Gogari Nagar
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 176
Panchayat, P.O. - Gogari Nagar Panchayat, P.S.- Gogari, Prakhand- Gogari,
District- Khagaria (Bihar).
169. Madhulika Kumari daughter of Santosh Kumar Shrivastava, resident of
Village- Pandey Tola, Near Ram Janki Mandir, Ward No.23, P.O.-
Narkatiyaganj, P.S.- Shikarpur, Prakhand- Narkatiyaganj, District- West
Champaran (Bihar).
170. Munni Kumari wife of Arvind Kumar Shrivastava, resident of Village-
Pandey Tola, Near Ram Janki Mandir, Ward No.23, P.O.- Narkatiyaganj,
P.S.- Shikarpur, Prakhand- Narkatiyaganj, District- West Champaran (Bihar).
171. Dhananjay Prasad son of Madhusudan Prasad, resident of Village- Birti Tola
Matiyariya, P.O.- Birti Tola Matiyariya, P.S.- Lauriya, Prakhand- Lauriya,
District- West Champaran (Bihar).
172. Bijay Kumar Singh son of Late Dhupan Singh resident of Village- Pawani
(Phatak), P.O.- Pawani (Phatak), P.S.- Nasriganj, Prakhand- Nasriganj,
District- Rohtas (Bihar).
173. Arvind Kumar son of Kameshwar Singh resident of Village- Mogalpura,
P.O.- Lakhanpura, P.S.- Bakhtiyarpur, Prakhand- Bakhtiyarpur, District-
Patna (Bihar).
174. Sanjeet Kumar Sharma son of Ram Vinay Singh resident of Village-
Mogalpura, P.O.- Lakhanpura, P.S.- Bakhtiyarpur, Prakhand- Bakhtiyarpur,
District- Patna (Bihar).
175. Shashi Kumar son of Ram Bishun Paswan resident of Village- Dariyapur,
P.O.- Fathua, P.S.- Fathua, Prakhand- Fathua, District- Patna (Bihar).
176. Sujeet Kumar son of Ram Bishun Paswan resident of Village- Dariyapur,
P.O.- Fathua, P.S.- Fathua, Prakhand- Fathua, District- Patna (Bihar).
177. Rashmi Kumari daughter of Bipin Poddar resident of Village- Keshawe, P.O.-
Keshawe, P.S.- Barauni, Prakhand- Barauni, District- Begusarai (Bihar).
178. Amit Kumar son of Bipin Poddar resident of Village- Keshawe, P.O.-
Keshawe, P.S.- Barauni, Prakhand- Barauni, District- Begusarai (Bihar).
179. Pankaj Kumar son of Jai Mangal Prasad, resident of Village- Chitragupta
Nagar Pokhariya, Begusarai, P.O.- Begusarai, P.S.- Begusarai, Prakhand-
Begusarai, District- Begusarai (Bihar).
180. Randhir Kumar son of Kapil Deo Singh resident of Village- Kharauna, P.O.-
Kharauna, P.S.- Bhagwanganj, Prakhand- Patna Sadar, District- Patna
(Bihar).
181. Md. Saddam Hussain son of Late Md. Rashid resident of Village- Mahanth
Maniyari, P.O.- Mahanth Maniyari, P.S.- Maniyari, Prakhand- Kurhani,
District- Muzaffarpur (Bihar).
182. Md. Ali son of Md. Gaffar resident of Village- Mahanth Maniyari, P.O.-
Mahanth Maniyari, P.S.- Maniyari, Prakhand- Kurhani, District- Muzaffarpur
(Bihar).
183. Md. Shakir Hussain son of Abdul Hakim resident of Village- Mahanth
Maniyari, P.O.- Mahanth Maniyari, P.S.- Maniyari, Prakhand- Kurhani,
District- Muzaffarpur (Bihar).
184. Md. Ishtyaque son of Md. Zamil Akhtar resident of Village- Mahanth
Maniyari, P.O.- Mahanth Maniyari, P.S.- Maniyari, Prakhand- Kurhani,
District- Muzaffarpur (Bihar).
185. Vijay Kumar Bharti son of Rajendra Ram, resident of Village- Mahanth
Maniyari, P.O.- Mahanth Maniyari, P.S.- Maniyari, Prakhand- Kurhani,
District- Muzaffarpur (Bihar).
186. Akhileshwar Prasad Yadav son of Sri Mauje Lal Rai resident of Village-
Goroul, P.O.- Goroul, P.S.- Goroul, Prakhand- Goroul, District- Vaishali
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 177
(Bihar).
187. Balish Prasad son of Beghan Mahto resident of Village- Gambira, P.O.-
Binda, P.S.- Mohanpur, Prakhand- Mohanpur, District- Gaya (Bihar).
188. Mamta Kumari daughter of Shiv Nandan Prasad resident of Village- Bumuar,
P.O.- Bumuar, P.S.- Mohanpur, Prakhand- Mohanpur, District- Gaya (Bihar).
189. Ashok Kumar son of Narayan Das, resident of Village- Chhajan Hari Ray
Tola, P.O.- Chhajan Hari Shankar, Via- Turki, P.S.- Kudhani, Prakhand-
Kurhani, District- Muzaffarpur (Bihar).
190. Neeraj Kumar son of Harendra Das resident of Village- Chhajan Hari Ray
Tola, P.O.- Chhajan Hari Shankar, Via- Turki, P.S.- Kudhani, Prakhand-
Kurhani, District- Muzaffarpur (Bihar).
191. Shishir Ranjan Kumar son of Uchit Prasad Sah, resident of Village-
Dashrathpur, P.O.- Banhara, P.S.- Haweli Kharagpur, Prakhand- Haweli
Kharagpur, District- Khagaria (Bihar).
192. Anil Kumar son of Jafar Yadav resident of Village- Malpokari, P.O.- Tetia
Bambar, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District-
Khagaria (Bihar).
193. Uttam Kumar son of Tarni Mandal resident of Village- Hari Nagar, P.O.-
Mahesh Khunt, P.S.- Mahesh Khunt, Prakhand- Gogari, District- Khagaria
(Bihar).
194. Sanjay Kumar Singh son of Gobardhan Mandal resident of Village- Amdaha
Kala, P.O.- Bari Majhgaon, P.S.- Haweli Kharagpur, Prakhand- Haweli
Kharagpur, District- Khagaria (Bihar).
195. Dharmendra Kumar Singh son of Sat Narayan Singh resident of Village-
Kaushalpur, P.O.- Banhara, P.S.- Haweli Kharagpur, Prakhand- Haweli
Kharagpur, District- Khagaria (Bihar).
196. Pritam Kumar son of Sri Kariman Prasad Yadav resident of Village- Paderia,
P.O.- Gangta, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur,
District- Khagaria (Bihar).
197. Vikash Kumar son of Rajendra Prasad Singh resident of Village- Paderia,
P.O.- Gangta, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur,
District- Khagaria (Bihar).
198. Dharmendra Kumar son of Wakil Prasad Yadav resident of Village- Gaighat,
P.O.- Gangtamore, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur,
District- Khagaria (Bihar).
199. Amit Kumar son of Chandradeo Yadav resident of Village- Banouli, P.O.-
Rajadih, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District-
Khagaria (Bihar).
200. Sanjay Kumar Thakur son of Loknath Thakur, resident of Village- Nishihara,
P.O.- Kendua, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur,
District- Khagaria (Bihar).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development,
Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District- Patna (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 178
6. The District Statistical Officer, Bhojpur, District- Bhojpur (Bihar).
7. The District Statistical Officer, Rohtas, District- Rohtas (Bihar).
8. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
9. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
10. The District Statistical Officer, Khagaria, District- Khagaria (Bihar).
11. The District Statistical Officer, Munger, District- Munger (Bihar).
12. The District Statistical Officer, Siwan, District- Siwan.
13. The District Statistical Officer, Saran, District- Saran (Bihar).
14. The District Statistical Officer, Kaimur, District- Kaimur (Bihar).
15. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
16. The District Statistical Officer, Purnea, District- Purnea (Bihar).
17. The District Statistical Officer, Aurangabad, District- Aurangabad (Bihar).
18. The District Statistical Officer, Gaya, District- Gaya (Bihar).
19. The District Statistical Officer, West Champaran, District- West Champaran
(Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 11912 of 2016
===========================================================
1. Murli Manohar Sinha son of Late Ganga Prasad C/o - Shambhu Sharan Sinha,
resident of Mohalla - Nai Godam, Maharani Road, P.S. - Kotwali, Dist - Gaya.
2. Diwakar Kumar son of late Srikant Pandey resident of Mohalla - Pita
Maheshwar Ghat, P.S. - Civil Line, Dist - Gaya.
3. Amit Kumar Dwivedi son of Jay Prakash Dwivedi resident of Mohalla -
Nadragan Pratap Lane, PS. Civil Line, Dist. - Gaya.
4. Lalit Mohan Kumar son of Lalan Singh resident of village - Hasanpur, P.S. -
Chandauti, Dist - Gaya.
5. Pradeep Kumar Ambastha son of Arun Kr. Ambastha resident of Mohalla -
Bairagi, Near Surkhi Mill, P.S. - Delha, Dist - Gaya.
6. Sunil Kumar Bhadani son of Arjun Prasad Bhadani resident of village - Janta
Colony Bairagi, P.S. - Delha, Dist - Gaya.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning and
Development, Govt. of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development, Govt. of
Bihar, Patna.
3. The Director, Department of Planning and Development (Directorate of
Economics and Statistics), Govt. of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning and
Development, (Directorate of Economics and Statistics), Govt. of Bihar, Patna.
5. The District Statistical Officer, Gaya, District - Gaya.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 11567 of 2016
===========================================================
1. Ram Kumar Tiwari Son of Jitendra Prasad Tiwari, resident of village- Uchita,
P.O.- Shakurabad, P.S- Shakurabad, Prakahand Ratni Faridpur, District-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 179
Jehanabad (Bihar).
2. Tijju Pal Verma son of Umesh Prasad, resident of Village- Kurhari P.O.-
Shakurabad, P.S- Shakurabad, Prakahand Ratni Faridpur, District- Jehanabad
(Bihar).
3. Sanjivan Kumar Son of Late Munarika Singh, Resident of Village-
Ibrahimpur, P.O.- Shakurabad, P.S- Shakurabad, Prakahand Ratni Faridpur,
District- Jehanabad (Bihar).
4. Renu Kumari wife of Vijay Kumar Singh, Resident of Village- Nehalpur,
P.O- Nehalpur, P.S.- Paras Bigha, Prakhand- Ratni Faridpur, District-
Jehanabad (Bihar).
5. Raj Kumar Niralal son of Raj Nandan Prasad, resident of Village- Sri Bigha,
P.O.- Shakurabad, P.S- Shakurabad, Prakahand Ratni Faridpur, District-
Jehanabad (Bihar).
6. Vinay Das son of Etwar Das, resident of Village- Gulabganj, P.O.- Ikkil, P.O.-
Shakurabad, P.S- Shakurabad, Prakahand Ratni Faridpur, District- Jehanabad
(Bihar).
7. Umesh Prasad son of Late Yadu Prasad, resident of Village- Nehalpur, P.O.-
Nehalpur, P.S- Parsa Bigha, Prakhand- Ratni Faridpur, District- Jehanabad
(Bihar).
8. Ram Chandra Singh, Son of Bishwambhar Singh, resident of village- Rita
Bigha (Nehalpur) P.O.- Noawa, P.S- Parsa Bigha, Prakhand- Ratni Faridpur,
District- Jehanabad, (Bihar).
9. Sanjay Kumar son of Sri Madan Sharma, resident of Village- Ramse Bigha,
P.O.- Kaswa, P.S.- Parsa Bigha, Prakhand- Ratni Faridpur, District Jehanabad
(Bihar).
10. Anish Kumar Kashyap son of Ram Binay Shrma, resident of Village- Uchit,
P.O.- Shakurabad, P.S- Shakurabad, Prakhand Ratni Faridpur, District-
Jehanabad (Bihar).
11. Dharmendra Kumar son of Suresh Singh, resident of village- Bandhu Bigha,
P.O.- Pandaul, P.S- Shakurabad, Prakhand- Ratni Faridpur, District-
Jehanabad (Bihar).
12. Dharmendra Kumar son of Banjari Sao, resident of Village- Kansuwa, P.O.-
Ratni Bazar, P.S- Shakurabad, Prakahand- Ratni Faridpur, District- Jehanabad
(Bihar).
13. Raj Kumar, son of Ram Baran Singh, resident of Village- Barahauna, P.O.-
Shakurabad, P.S- Shakurabad, Prakahand- Ratni Faridpur, District- Jehanabad
(Bihar).
14. Pankaj Kumar Singh son of Sri Ram Swarup Singh, resident of Village-
Abgila, P.O.- Abgila, P.S- Shakurabad, Prakahand- Ratni Faridpur, District-
Jehanabad (Bihar).
15. Upendra Kumar son of Surendra Yadav, resident of Village- Pandaul, P.O.-
Pandaul, P.S- Shakurabad, Prakahand- Ratni Faridpur, District- Jehanabad
(Bihar).
16. Ranjeet Kumar son of Biltu Yadav, resident of Village- Malichak, P.O-
Sohraiya, P.S- Parsa Bigha, Prakhand- Ratni Faridpur, District- Jehanabad
(Bihar).
17. Shiv Shankar Kumar son of Tapeshwar Prasad Rai, resident of Village-
Kurhari, P.O.- Shakurabad, P.S- Shakurabad, Prakhand- Ratni Faridpur,
District- Jehanabad (Bihar).
18. Amrendra Singh son of Awadhesh Singh resident of Village- Akhtiyarpur,
P.O.- Dhana Dihri, P.S- Parsa Bigha, Prakhand- Ratni Faridpur, District-
Jehanabad (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 180
19. Deepak Kumar Son of Devendra Sharma, resident of village- Uchita, P.O.-
Shakurabad, P.S- Shakurabad, Prakahand- Ratni Faridpur, District- Jehanabad
(Bihar).
20. Sindhu Kumar son of Sachhu Singh resident of village- Uchita Tola Lalu
Bigha, P.O.- Shakurabad, P.S- Shakurabad, Prakhand- Ratni Faridpur,
District- Jehanabad (Bihar).
21. Gouri Shankar Ram Son of Late Etwar Das, resident of Village- Gulabganj,
P.O.- Ikkil, P.S- Shakurabad, Prakhand- Ratni Faridpur, District- Jehanabad
(Bihar).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director -cum- Office Head, Department of Planning &
Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District- Jehanabad (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12639 of 2016
===========================================================
1. Mangal Kumar son of Budhram Singh, resident of Village- Usrawan, P.O.-
Itawaha, P.S.- Dinara, Prakhand- Dinara, District- Rohtas (Bihar).
2. Hemant Kumar Jha son of Gunanand Jha, resident of Village- Khemni Chak
(East Lakshmi Nagar), P.O.- Jaganpura, P.S.- Ram Krishna Nagar, Prakhand-
Sampatchak, District- Patna (Bihar).
3. Madhu Kumari daughter of Gauri Shankar Ram, resident of Village- Bairiya,
P.O- Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
4. Subhash Kumar son of Kameshwar Prasad, resident of Village- Manoharpur
Kachhuara, P.O. - Manoharpur Kachhuara, P.S. - Gopalpur, Prakhand-
Sampatchak, District- Patna (Bihar).
5. Satyendra Kumar son of Kameshwar Prasad, resident of Village- Manoharpur
Kachhuara, P.O.- Manoharpur Kachhuara, P.S.- Gopalpur, Prakhand-
Sampatchak, District- Patna (Bihar).
6. Dhananjay Kumar son of Jagat Narayan Singh, resident of Village- Taranpur,
P.O.- Lakhanpar, P.S.- Gaurichak, Prakhand- Sampatchak, District- Patna
(Bihar).
7. Anita Kumari daughter of Yugeshwar Prasad, resident of Village- Bairiya,
P.O- Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
8. Kumari Shweta Sinha wife of Anish Kumar, resident of Village- Lona
Gopalpur, P.O- Lona Gopalpur, P.S.- Gopalpur, Prakhand- Sampatchak,
District- Patna (Bihar).
9. Nitish Kumar son of Satyendra Singh, resident of Village- Bairiya, P.O-
Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
10. Ranjan Kumar son of Late Lakshman Ram, resident of Village- Bairiya, P.O-
Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
11. Sanjeev Kumar son of Suresh Ram, resident of Village- Bairiya, P.O- Bairiya,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 181
P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
12. Jitendra Kumar son of Chandeshwar Prasad, resident of Village- Kanauji,
P.O.- Manoharpur Kachhuara, P.S.- Gopalpur, Prakhand- Sampatchak,
District- Patna (Bihar).
13. Kamlesh Kumar son of Umesh Roy, resident of Village- Bairiya, P.O-
Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
14. Sima Kumari daughter of Late Dinanath Ghosh, resident of Village-
Manoharpur Kachhuara, P.O.- Manoharpur Kachhuara, P.S.- Gopalpur,
Prakhand- Sampatchak, District- Patna (Bihar).
15. Manish Kumar son of Vijay Ram, resident of Village- Chainpur, P.O-
Mittanchak, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
16. Harendra Kumar Rushan son of Late Barhu Ravidas, resident of Village-
Chipura Khurd, P.O- Chipura Khurd, P.S.- Gourichak, Prakhand-
Sampatchak, District- Patna (Bihar).
17. Ram Nilesh Das son of Mahendra Mochi, resident of Village- Sona Gopalpur,
P.O- Sona Gopalpur, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna
(Bihar).
18. Dhirendra Kumar son of Anandi Prasad, resident of Village- Bahuara, P.O-
Sona Gopalpur, P.S.- Gaurichak, Prakhand- Sampatchak, District- Patna
(Bihar).
19. Anil Kumar son of Shravan Kumar, resident of Village- Brahampur, P.O-
New Jaganpura, P.S.- Ram Krishna Nagar, Prakhand- Sampatchak, District-
Patna (Bihar).
20. Jitendra Kumar Sinha son of Girish Nandan Prasad Sinha, resident of Village-
Sona Gopalpur, P.O- Sona Gopalpur, P.S.- Gopalpur, Prakhand- Sampatchak,
District- Patna (Bihar).
21. Jaiki Kumar son of Jagdish Sharma, resident of Village- Naddhr, P.O-
Naddhar, P.S.- Gourichak, Prakhand- Sampatchak, District- Patna (Bihar).
22. Akshay Ranjan son of Ashok Kumar, resident of Village- Khemnichak East
Lakshmipur, P.O- New Jaganpura, P.S.- Ram Krishna Nagar, Prakhand-
Sampatchak, District- Patna (Bihar).
23. Raj Kumar Chaudhary son of Late Mahesh Chaudhary, resident of Village-
Mogalpur Jaggi Chauraha, Patna City, P.O.- Jhauganj, P.S.- Khajekalan,
Prakhand- Sampatchak, District- Patna (Bihar).
24. Rajnish Kumar son of Binod Rai, resident of Village- Manoharpur
Kachhuara, P.O.- Manoharpur Kachhuara, P.S.- Gopalpur, Prakhand-
Sampatchak, District- Patna (Bihar).
25. Avinash Kumar son of Subhash Singh, resident of Village- Faizalabad, P.O.-
Mittanchak, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
26. Uma Shankar Kant son of Mit Ram Chaudhary, resident of Village- Bairiya,
P.O- Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
27. Santosh Kumar son of Ram Anugrah Singh, resident of Village- Nayachak
Golki More, P.O.- Manoharpur Kachhuara, P.S.- Ram Krishna Nagar,
Prakhand- Sampatchak, District- Patna (Bihar).
28. Pinku Kumar son of Satyendra Singh, resident of Village- Sampatchak, P.O-
Bairiya, P.S.- Gopalpur, Prakhand- Sampatchak, District- Patna (Bihar).
29. Suman Kumari daughter of Rajendra Prasad Gupta, resident of Village-
Alampur, Sheosagar, P.O.- Alampur, P.S.- Sheosagar, Prakhand- Sheosagar,
District- Rohtas (Bihar).
30. Uday Kumar Srivastava son of Sri Badri Lal Srivastava, resident of Village-
Doriyawa, P.O.- Morsaray, P.S.- Sheosagar, Prakhand- Sheosagar, District-
Rohtas (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 182
31. Dileep Kumar son of Ganesh Prasad, resident of Village- Alampur, P.O.-
Alampur, P.S.- Sheosagar, Prakhand- Sheosagar, District- Rohtas (Bihar).
32. Ranjan Kumar Singh son of Nand Kishore Singh, resident of Village-
Murlipur, P.O.- Buddi, P.S.- Sheosagar, Prakhand- Sheosagar, District-
Rohtas (Bihar).
33. Mantun Kumar son of Mahesh Pandit, resident of Village- Ramganj, P.O.-
Sansarpur, P.S.- Muffasil, Prakhand- Khagaria, District- Khagaria (Bihar).
34. Ram Charitra Mahto son of Late Jamul Mahto, resident of Village- Roun,
P.O.- Roun, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
35. Subhash Kumar Sah son of Ram Chandra Sah, resident of Village- Sirsia
Dubihahi, P.O. - Sanokhar, P.S. - Alauli, Prakhand- Alauli, District- Khagaria
(Bihar).
36. Rudal Kumar son of Bhola Sah, resident of Village- Dih Sanjhauti, P.O.-
Goriyami, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
37. Rohit Kumar son of Lakshmi Poddar, resident of Village- Larhi, P.O.-
Gouryami, P.S.- Alauli, Prakhand- Alauli, District- Khagaria (Bihar).
38. Niraj Kumar son of Late Brij Mohan Prasad, resident of Village/Mohallah-
Gol Bagicha Gabra Par, P.S.- R.S. Gaya, P.S.- Gaya, Prakhand- Gaya Sadar,
District- Gaya (Bihar).
39. Ranvir son of Ramashankar Choudhary, resident of Village- Dariyapur
Kafen, P.O.- Dariyapur Kafen, P.S.- Kurhani, Prakhand- Kurhani, District-
Muzaffarpur (Bihar).
40. Ashutosh Kumar son of Raj Kishore Pandey, resident of Village- Mishrauliya
Afzalpur, P.O.- Mishrauliya Afzalpur, P.S.- Padheri Belsar, Prakhand-
Padheri Belsar, District- Vaishali (Bihar).
41. Rajeev Kumar son of Pankaj Kumar Choudhary, resident of Village- Mouna
Bishanpur, P.O.-Mauna Bishanpur, P.S.- Padheri Belsar, Prakhand- Padheri
Belsar, District- Vaishali (Bihar).
42. Sanjay Kumar son of Chandra Shekhar Sah, resident of Village- Dumri, Ward
No.7, P.O.- Dumri, Via- R.T.S., P.S.- Begusarai, Prakhand- Begusarai,
District- Begusarai (Bihar).
43. Neel Kamal Raj son of Uday Kumar Singh, resident of Village- Anandpur
Ward No.26, P.O.- Suhrid Nagar, P.S.- Lohiya Nagar O.P., Prakhand-
Begusarai, District- Begusarai (Bihar).
44. Rahul Kumar son of Shital Kumar Singh, resident of Village- Anandpur
Ward No.26, P.O.- Suhrid Nagar, P.S.- Lohiya Nagar O.P., Prakhand-
Begusarai, District- Begusarai (Bihar).
45. Saroj Kumar son of Shiv Shankar Roy, resident of Village- Sidhware Tole,
Rajghat, P.O.-Pahsaul, P.S.- Katra, Prakhand- Katra, District- Muzaffarpur
(Bihar).
46. Raj Kumar Yadav son of Satya Narayan Yadav, resident of Village- Chakki
(Luxman Dera), P.O.- Chakki, P.S.- Chakki, Prakhand- Chakki, District-
Buxar (Bihar).
47. Vishnu Bhagwan Pandey son of Braj Kishore Pandey, resident of Village-
Chakki, P.O.- Chakki, P.S.- Chakki, Prakhand- Chakki, District- Buxar
(Bihar).
48. Sanjay Kumar Thakur son of Awadh Bihari Thakur, resident of Village-
Chakki, P.O.- Chakki, P.S.- Chakki, Prakhand- Chakki, District- Buxar
(Bihar).
49. Krishna Kumar son of Dadan Yadav, resident of Village- Chakki, P.O.-
Chakki, P.S.- Chakki, Prakhand- Chakki, District- Buxar (Bihar).
50. Ashok Kumar Yadav son of Dinanath Yadav, resident of Village- Nandlal Ke
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 183
Dera, P.O.- Laxmidera, P.S.- Shahpur, Prakhand- Shahpur, District- Bhojpur
(Bihar).
51. Santosh Kumar Yadav son of Dinanath Yadav, resident of Village- Nandlal
Ke Dera, P.O.- Laxmidera, P.S.- Shahpur, Prakhand- Shahpur, District-
Bhojpur (Bihar).
52. Sushil Kumar Yadav son of Sudarshan Yadav, resident of Village- Marchaiya
Dera, P.O.- Sonbarsha, P.S.- Shahpur, Prakhand- Shahpur, District- Bhojpur
(Bihar).
53. Srikant Yadav son of Dingar Yadav, resident of Village- Kripalpur, P.O.-
Deohalia, P.S.- Durgawari, Prakhand- Durgawari, District- Kaimur (Bihar).
54. Kumari Snehalata daughter of Madhusudan Prasad, resident of Village-
Rasalpur, P.O.- Fathua, P.S.- Fathua, Prakhand- Fathua, District- Patna
(Bihar).
55. Manoj Kumar son of Ramotar Paswan, resident of Village- Bajukhurd
(Bagdhrua), P.O.- Barachatti, P.S.- Mohanpur, Prakhand- Mohanpur, District-
Gaya (Bihar).
56. Radheshyam Prasad Gupta son of Raghunath Prasad Gupta, resident of
Village- Dimahi, P.O.- Manpur, P.S.- Bela, Prakhand- Parihar, District-
Sitamarhi (Bihar).
57. Jay Prakash Avinash son of Jagdish Narayan Singh, resident of Village- Saur
Bhour, P.O.- Manpaur, P.S.- Bela, Prakhand- Parihar, District- Sitamarhi
(Bihar).
58. Shashi Ranjan Kumar Kundan son of Bhola Prasad, resident of Village-
Dabhawan, Via- Barh R.S., P.S.- Bhadwar, Prakhand- Pandarak, District-
Patna (Bihar).
59. Rajesh Kumar son of Krishan Pandit, resident of Village- Dharambigha, P.O.-
Sheotar, P.S.- Atri, Prakhand- Mohara, District- Gaya (Bihar).
60. Virendra Kumar Yadav son of Brahma Yadav, resident of Village- Lalu Ke
Dera, P.O.- Laxmi Ke Dera, P.S.- Shahpur, Prakhand- Shahpur, District-
Bhojpur (Bihar).
61. Rohit Ranjan son of Jay Shankar Prasad Singh, resident of Village-
Nunphara, P.O.- Nunphara, P.S.- Piar, Prakhand- Bandra, District-
Muzaffarpur (Bihar).
62. Pramod Kumar son of Parshuram Singh, resident of Village- Bhalua
Bhikhari, P.O.- Bhalua, P.S.- Taraiya, Prakhand- Taraiya, District- Saran
(Bihar).
63. Pankaj Kumar son of Phulchand Paswan, resident of Village- Harrakh
Subhash Nagar Ward No. 24, P.O.- Begusarai, Prakhand- Begusarai, District-
Begusarai (Bihar).
64. Prabhakar Kumar son of Mahendra Prasad Yadav, resident of Village-
Vishnupur Sukkan Tola, P.O.- Mirzapur Bandhar, P.S.- Begusarai (Town),
Prakhand- Begusarai, District- Begusarai (Bihar).
65. Sanjay Kumar son of Ramadhar Yadav, resident of Village- Sarsa, P.O.-
Bhanta Pokhar, P.S.- Siwan (Muffassil), Prakhand- Siwan Sadar, District-
Siwan (Bihar).
66. Santosh Kumar Singh son of Shivjee Singh, resident of Village- Chandour,
P.O.- Chandour, P.S.- Siwan (Muffassil), Prakhand- Siwan Sadar, District-
Siwan (Bihar).
67. Pawan Kumar Thakur son of Loknath Thakur, resident of Village- Nishihara,
P.O.- Kendua, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur,
District- Munger (Bihar).
68. Dipak Kumar son of Sachchidanand Pandit, resident of Village- Baijalpura,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 184
P.O.- Gobadda, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur,
District- Munger (Bihar).
69. Amrit Diwakar son of Parmeshwar Prasad Singh, resident of Village-
Baijalpura, P.O.- Gobadda, P.S.- Haweli Kharagpur, Prakhand- Haweli
Kharagpur, District- Munger (Bihar).
70. Md. Arshad son of Md. Fakhruddin, resident of Village- Gaura, P.O.- Sadob,
P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger
(Bihar).
71. Wakil Prasad Singh son of Bisheshwar Prasad Singh, resident of Village-
Baijalpura, P.O.- Gobadda, P.S.- Haweli Kharagpur, Prakhand- Haweli
Kharagpur, District- Munger (Bihar).
72. Sourabh Kumar Singh son of Sajjan Prasad Singh, resident of Village-
Marwari Tola, P.O.- Haweli Kharagpur, P.S.- Haweli Kharagpur, Prakhand-
Haweli Kharagpur, District- Munger (Bihar).
73. Rajeev Ranjan son of Late Kishori Prasad, resident of Village- Baijalpura,
P.O.- Gobadda, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur,
District- Munger (Bihar).
74. Rajesh Kumar Pandit son of Naresh Pandit, resident of Village- Muderi, P.O.-
Muzaffarganj, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur,
District- Munger (Bihar).
75. Uttam Das son of Mangal Das, resident of Village- Prasando, P.O.- Prasando,
P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District- Munger
(Bihar).
76. Amit Kumar son of Manilal Mandal, resident of Village- Gobadda, P.O.-
Gobadda, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District-
Munger (Bihar).
77. Sri Niwas son of Sri Kamleshwar Prasad Singh, resident of Village- Kanhaiya
Tola, P.O.- Haweli Kharagpur, P.S.- Haweli Kharagpur, Prakhand- Haweli
Kharagpur, District- Munger (Bihar).
78. Ashok Kumar son of Saryu Prasad, resident of Village- Shivpur Laugai, P.O.-
Shivpur Laugai, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur,
District- Munger (Bihar).
79. Barjesh Kumar Ranu son of Bhai Ram, resident of Village- Bahira, P.O.-
Lohachi, P.S.- Haweli Kharagpur, Prakhand- Haweli Kharagpur, District-
Munger (Bihar).
80. Rohan Kumar son of Rohtisawa Kumar, resident of Village- Danapur, P.O.-
Danapur, P.S.- Danapur, Prakhand- Danapur, District- Patna (Bihar).
81. Vishwajit Kumar son of Rohitsawa Kumar, resident of Village- Danapur,
P.O.- Danapur, P.S.- Danapur, Prakhand- Danapur, District- Patna (Bihar).
82. Rupali Sinha wife of Manish Kumar, resident of Village- Patthar Ke Masjid,
P.O.- Mahendru, P.S.- Alamganj, Prakhand- Patna Sadar, District- Patna
(Bihar).
83. Awadhesh Kumar son of Rajendra Malakar, resident of Village- Rangaon,
P.O.- Rangaon, P.S.- Tarapur, Prakhand- Tarapur, District- Munger (Bihar).
84. Sudhir Kumar Suman son of Surendra Prasad Yadav, resident of Village-
Khudia Afzalnagar, P.O.- Launa, P.S.- Tarpur, Prakhand- Tarapur, District-
Munger (Bihar).
85. Vijay Kumar Jha son of Bibhash Chandra Jha, resident of Village- Babhan
Chakka, P.O.- Supaur Jamua, P.S.- Sangrampur, P.S.- Tarapur, Prakhand-
Tarapur, District- Munger (Bihar).
86. Vikash Kumar son of Ashok Sao, resident of Village- Sangram Nagar Math,
P.O.- Danapur Cantt., P.S.- Danapur, Prakhand- Danapur Nagar Parishad,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 185
District- Patna (Bihar).
87. Manisha daughter of Raj Kumar Prasad, resident of C/o Sandeep Kumar,
Saguna Near Police Chauki, P.O.- Danapur Cantt., P.S.- Danapur, Prakhand-
Danapur Nagar Parishad, District- Patna (Bihar).
88. Sujoy Kumar Singh son of Umesh Kumar Singh, resident of Village-
Emaliya, P.O.- Deodha, P.S.- Dhanarua, Prakhand- Dhanarua, District- Patna
(Bihar).
89. Ashok Kumar Yadav son of Nunulal Yadav, resident of Village- Parsa, P.O.-
Bathan Parsa, P.S.- Shankarpur, Prakhand- Shankarpur, District- Madhepura
(Bihar).
90. Santosh Kumar Sant son of Shashi Nandan Yadav, resident of Village-
Rampur Lahi, P.O.- Bathan Parsa, P.S.- Shankarpur, Prakhand- Shankarpur,
District- Madhepura (Bihar).
91. Pradeep Kumar son of Krishan Dayal Yadav, resident of Village- Bariyahi,
P.O.- Bariyahi, P.S.- Shankarpur, Prakhand- Shankarpur, District- Madhepura
(Bihar).
92. Binod Kumar son of Parmeshwari Thakur, resident of Village- Parsa, P.O.-
Bathan Parsa, P.S.- Shankarpur, Prakhand- Shankarpur, District- Madhepura
(Bihar).
93. Simran Kumari daughter of Rajnandan Ray, resident of C/o Rajnandan Ray,
Near Math Saguna, P.O.- Danapur Cantt., P.S.- Danapur, Prakhand- Danapur
Nagar Parishad, District- Patna (Bihar).
94. Kumar Ved Prakash son of Sri Basudeo Yadav, resident of Village- Munger,
P.O.- Munger, P.S.- Munger, Prakhand- Munger Sadar, District- Munger
(Bihar).
95. Sudhir Kumar son of Harinandan Ram, resident of Village- Nautan, P.O.-
Nautan, P.S.- Nautan, Prakhand- Nautan, District- Siwan (Bihar).
96. Pappu Sah son of Tengar Sah, resident of Village- Madurana, P.O.- Hata,
P.S.- Chainpur, Prakhand- Chainpur, District- Kaimur (Bihar).
97. Rajeev Kumar son of Rambali Prasad, resident of Village- Tartar, P.O.-
Tartar, P.S. Ghoswari, Prakhand- Mokama, District- Patna (Bihar).
98. Raj Kumar Vishwakarma son of Surendra Thakur, Vishwakarma, resident of
Village- Mansurpur, P.O.- Vaishali, P.S.- Vaishali, Prakhand- Vaishali,
District- Patna (Bihar).
99. Sanjeev Kumar son of Gurucharan Sah, resident of Village- Sakri Saraiya,
P.O.- Sakri Saraiya, Via- Turki, P.S.- Kurhani, Prakhand- Kurhani, District-
Muzaffarpur (Bihar).
100. Doli Kumari daughter of Chandra Mohan Prasad Gupta, resident of Village-
Dhamdaha (Middle), Thakurbari Tola, P.O.- Dhamdaha, P.S.- Dhamdaha,
Prakhand- Dhamdaha, District- Purnea (Bihar).
101. Pankaj Chaudhary son of Binod Kumar Chaudhary, resident of Village-
Parasmani, P.O.- Parasmani, Via- Sarai, P.S.- Dhamdaha, Prakhand-
Dhamdaha, District- Purnea (Bihar).
102. Vijay Narayan son of Saryu Pandit, resident of Village- Kabaiya, P.O.- Sahid
Ganja, Via- Bishanipur, P.S.- Dhamdaha, Prakhand- Dhamdaha, District-
Purnea (Bihar).
103. Saroj Kumar Sah son of Lakshman Prasad Sah, resident of Village- Taraouni,
P.O.-Kukroun-2, P.S.- Dhamdaha, Prakhand- Dhamdaha, District-Purnea
(Bihar).
104. Alamgir Alam son of Md. Saphyat Hussain, resident of Village- Dhamdaha
North, P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District-
Purnea (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 186
105. Mahesh Kumar son of Sri Madhukant Thakur, resident of Village- Dhamdaha
Middle, P.O.- Dhamdaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District-
Purnea (Bihar).
106. Niraj Kumar Bharti son of Sri Moti Prasad Singh, resident of Village-
Kasamra, P.O.-Kasamra, Via- B. Kothi, P.S.- Dhamdaha, Prakhand-
Dhamdaha, District-Purnea (Bihar).
107. Pankaj Harijan son of Bakher Harijan, resident of Village- Kakar Badhha,
P.O.- Banshi Purandaha, P.S.- Dhamdaha, Prakhand- Dhamdaha, District-
Purnea (Bihar).
108. Bhaskar Kumar son of Sri Narendra Jha, resident of Village- Mogaliya
Purandaha, P.O.- Mogaliya Purandaha, Via- Banmankhi, P.S.- Dhamdaha,
Prakhand- Dhamdaha, District-Purnea (Bihar).
109. Amit Kumar Lovely son of Ajay Kumar, resident of Village- Bharso, P.O.-
Bharso, P.S.- Parbatta, Prakhand- Khagaria, District- Khagaria (Bihar).
110. Soni Kumari wife of Abhay Kumar, resident of Village- Jhanjhara, P.O.-
Mahadipur, P.S.- Pasraha, Prakhand- Parbatta, District- Khagaria (Bihar).
111. Rupesh Kumar Singh, son of Murari Prasad Singh, resident of Village-
Salarpur, P.O.- Salarpur, P.S.- Parbatta, Prakhand- Parbatta, District-
Khagaria (Bihar).
112. Manish Kumar son of Mayaram Singh, resident of Village- Salarpur, P.O.-
Salarpur, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
113. Ranjan Kumar Rajak son of Surya Narayan Rajak, resident of Village-
Maraiya, P.O.- Pipra Latif, P.S.- Parbatta, Prakhand- Parbatta, District-
Khagaria (Bihar).
114. Raj Kishor Kumar son of Kare Lal Poddar, resident of Village- Salarpur,
P.O.- Salarpur, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
115. Hansraj Kumar son of Sadhusharan Chaudhary, resident of Village- Chak
Prayag, P.O.- Chak Prayag, P.S.- Parbatta, Prakhand- Parbatta, District-
Khagaria (Bihar).
116. Rajnish Kumar son of Ashok Kumar Gupta, resident of Village- Khiradih,
P.O.- Khiradih, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
117. Chandan Kumar son of Jai Shankar Sah, resident of Village- Salarpur, P.O.-
Salarpur, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
118. Manish Kumar son of Jai Shankar Sah, resident of Village- Salarpur, P.O.-
Salarpur, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
119. Anjani Kumari daughter of Ramanuj Chaudhary, resident of Village-
Dumaria Bujurg, P.O.- Dumaria Bujurg, P.S.- Parbatta, Prakhand- Parbatta,
District- Khagaria (Bihar).
120. Girdhar Kumar Mishra son of Mahendra Mishra, resident of Village-
Dumaria Bujurg, P.O.- Dumaria Bujurg, P.S.- Parbatta, Prakhand- Parbatta,
District- Khagaria (Bihar).
121. Pradeep Kumar son of Vishnudeo Thakur, resident of Village- Deori, P.O.-
Pipra Latif, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
122. Pankaj Kumar son of Rajendra Thakur, resident of Village- Kulharia, P.O.-
Kulharia, P.S.- Parbatta, Prakhand- Parbatta, District- Khagaria (Bihar).
123. Suman Kumar son of Shravan Kumar Chaudhary, resident of Village-
Kanhaiya Chak, P.O.- Kanhaiya Chak, P.S.- Parbatta, Prakhand- Parbatta,
District- Khagaria (Bihar).
124. Amresh Kumar son of Uma Shankar Pandey, resident of Village-
Sampatchak, P.O.- Sampatchak, P.S.- Ram Krishna Nagar, Prakhand-
Sampatchak, District- Patna (Bihar).
125. Mukesh Kumar son of Sri Mahendra Mehta, resident of Village- Kamalpur,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 187
P.O.- Chitri, Via- Panchgachhia, P.S.- Dhaularh, Prakhand- Dhaularh,
District- Madhepura (Bihar).
126. Navin Kumar son of Kameshwar Prasad Singh, resident of Village- Kataru,
P.O.- Goraul, P.S.- Belsar, Prakhand- Patedhi Belsar, District- Vaishali
(Bihar).
127. Ranjeet Kumar Gupta son of Arun Prasad Sah, resident of Village- Devka,
P.O.- Kaithi, P.S.- Chautham, Prakhand- Chautham, District- Khagaria
(Bihar).
128. Sanjay Kumar son of Sri Nand Kishore Mahto, resident of Village- Sahari,
P.O.- Sahari, P.S.- Ghoshwari, Prakhand- Ghoshwari, District- Patna (Bihar).
129. Chitranjan Kumar son of Chandeshwari Yadav, resident of Village- Baijaha,
P.O.- Baijaha, P.S.- Alamnagar, Prakhand- Alamnagar, District- Madhepura
(Bihar).
130. Brajesh Kumar son of Sri Bindeshwari Ram, resident of Village- Khurhana,
P.O.- Khurhan, P.S.- Alamnagar, Prakhand- Alamnagar, District- Madhepura
(Bihar).
131. Jai Kumar Yadav son of Sri Dinesh Yadav, resident of Village- Basantpur
Ward No. 13, P.O.- Rajbhir, P.S.- Shankarpur, Prakhand- Shankarpur,
District- Madhepura (Bihar).
132. Ashok Kumar Singh son of Chandara Singh, resident of Village- Khapur,
P.O.- Ratwara, P.S.- Ratwara, Prakhand- Alamnagar, District- Madhepura
(Bihar).
133. Vikirant Kumar Singh son of Naresh Prasad Singh, resident of Village-
Bispatti, P.O.- Bispatti, Via- Alamnagar, P.S.- Alamnagar, Prakhand-
Alamnagar, District- Madhepura (Bihar).
134. Arun Kumar son of Jivendra Mandal, resident of Village- Gangapur Kolwara
Tola, P.O.- Gangapur, P.S.- Kishanpur Ratwara, Prakhand- Alamnagar,
District- Madhepura (Bihar).
135. Sanjay Kumar son of Radhakant Rai, resident of Village- Sapni Gangapur,
P.O.- Gangapur, P.S.- Kishanpur Ratwara, Prakhand- Alamnagar, District-
Madhepura (Bihar).
136. Bijendra Kumar Bharti son of Basudeo Sahu, resident of Village- Alamnagar
Baisa Tola, P.O.- Alamnagar Baisa Tola, P.S.- Alamnagar, Prakhand-
Alamnagar, District- Madhepura (Bihar).
137. Ram Narayan Sharma son of Late Niranjan Sharma, resident of Village-
Rajabazar Bihiya, P.O.- Bihiya, P.S.- Bihiya, Prakhand- Bihiya, District-
Bhojpur (Bihar).
138. Pradeep Kumar son of Bishwanath Sharma, resident of Village- Farhadah,
P.O.- Nathmalpur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur
(Bihar).
139. Arun Kumar son of Subhash Ram, resident of Village- Saheb Tola Bihiya,
P.O.- Bihiya, P.S.- Bihiya, Prakhand- Bihiya, District- Bhojpur (Bihar).
140. Kumar Gaurav son of Maheshwar Pandey, resident of Village- Mishraulia,
P.O.- Mishraulia, P.S.- Vaishali, Prakhand- Vaishali, District- Vaishali
(Bihar).
141. Praveen Kumar son of Bindeshwar Thakur, resident of Village- Patedhi
Belsar, P.O.- Patedhi Belsar, P.S.- Patedhi Belsar, Prakhand- Patedhi Belsar,
District- Vaishali (Bihar).
142. Savita Kumari daughter of Bhadai Paswan, resident of Village- Patedhi
Belsar, P.O.- Patedhi Belsar, P.S.- Patedhi Belsar, Prakhand- Patedhi Belsar,
District- Vaishali (Bihar).
143. Satish Kumar son of Bhaglal Sah, resident of Village- Sorhattha, P.O.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 188
Bibipur, P.S.- Patedhi Belsar, Prakhand- Patedhi Belsar, District- Vaishali
(Bihar).
144. Anant Kumar son of Hira Lal Paswan, resident of Village- Patedhi Belsar,
P.O.- Patedhi Belsar, P.S.- Patedhi Belsar, Prakhand- Patedhi Belsar, District-
Vaishali (Bihar).
145. Manoj Kumar Poddar son of Indradeo Poddar, resident of Village-
Sinheshwar Ward No.4, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand-
Sinheshwar, District- Madhepura (Bihar).
146. Mukesh Kumar son of Sri Umesh Jha, resident of Village- Gouripur Ward
No.7, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand- Sinheshwar, District-
Madhepura (Bihar).
147. Anil Kumar son of Sri Ram Narayan Thakur, resident of Village- Tarha,
P.O.- Baihari, Via- Sinheshwar, P.S.- Sinheshwar, Prakhand- Sinheshwar,
District- Madhepura (Bihar).
148. Ranjan Kumar Jha son of Sri Sobha Kant Jha, resident of Village- Gouripur
(Shivpuri) Ward No. 8, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand-
Sinheshwar, District- Madhepura (Bihar).
149. Buland Akhtar son of Shabbir Ahmad, resident of Village- Gouripur
(Shivpuri) Ward No. 8, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand-
Sinheshwar, District- Madhepura (Bihar).
150. Subhash Kumar son of Sri Shiv Shankar Sah, resident of Village- Gouripur
Ward No. 3, P.O. - Sinheshwar, P.S.- Sinheshwar, Prakhand- Sinheshwar,
District- Madhepura (Bihar).
151. Ravindra Kumar son of Sri Yogendra Jha, resident of Village- Satokhar, P.O.-
Kataiya, P.S.- Sinheshwar, Prakhand- Sinheshwar, District- Madhepura
(Bihar).
152. Ram Krishna Pathak son of Sri Bhagwan Pathak, resident of Village-
Gouripur Ward No. 3, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand-
Sinheshwar, District- Madhepura (Bihar).
153. Chanchal Kumar Pathak son of Sri Sinheshwar Pathak, resident of Village-
Gouripur Ward No. 3, P.O.- Sinheshwar, P.S.- Sinheshwar, Prakhand-
Sinheshwar, District- Madhepura (Bihar).
154. Lovely Kumari daughter of Krishna Prasad, resident of Village- Harnaut,
P.O.- Harnaut, P.S.- Harnaut, Prakhand- Harnaut, District- Nalanda (Bihar).
155. Tuntun Prasad Singh son of Sri Vishnu Prasad, resident of Village- Naya
Tola Madhopur, P.O.- Bakhtiyarpur, P.S.- Bakhtiyarpur, Prakhand-
Bakhtiyarpur, District- Patna (Bihar).
156. Kanhaiya Kumar son of Bimal Chand Jha, resident of Village- Bewalal
Chauk (Shanti Nagar), P.O.- Purnea, P.S.- Purnea, Prakhand- Purnea (East),
District- Purnea (Bihar).
157. Rajeev Kumar son of Sri Rajendra Jha, resident of Village- East of Khiru
Chauk, P.O.- Bhatta Bazar, P.S.- Purnea, Prakhand- Purnea (East), District-
Purnea (Bihar).
158. Sudha Kumari wife of Rajeev Kumar, resident of Village- East of Khiru
Chauk, P.O.- Bhatta Bazar, P.S.- Purnea, Prakhand- Purnea (East), District-
Purnea (Bihar).
159. Ashish Anand son of Sri Rajendra Jha, resident of Village- East of Khiru
Chauk, P.O.- Bhatta Bazar, P.S.- Purnea, Prakhand- Purnea (East), District-
Purnea (Bihar).
160. Shashi Bansh Kumar son of Banda Das, resident of Village- Ram Nagar,
P.O.- Ram Nagar, P.S.- Jalalgarh, Prakhand- Jalalgarh, District- Purnea
(Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 189
161. Sanjeev Kumar son of Naresh Chandra Mandal, resident of Village- Verma
Colony, P.O.- Maranga, P.S.- K.Hatt, Prakhand- Jalalgarh, District- Purnea
(Bihar).
162. Rekha Jayswal wife of Pritam Kumar, resident of Village- New Basant Bihar
Ward No. 1, P.O.- Maranga, P.S.- Maranga Sahayak, Prakhand- Purnea East,
District- Purnea (Bihar).
163. Pritam Kumar son of Feku Chand Bhagat, resident of Village- New Basant
Bihar By-pass Ward No. 10, P.O.- Maranga, P.S.- Maranga Sahayak,
Prakhand- Purnea East, District- Purnea (Bihar).
164. Amardeep Kumar son of Sri Nageshwar Rai, resident of Village- Ram Nagar,
P.O.- Polytechnic, P.S.- K. Hatt (Maranga O.P.), Prakhand- Purnea East,
District- Purnea (Bihar).
165. Raju Kumar son of Bharat Lal Das, resident of Village- New Basant Bihar
Ward No. 10, P.O.- Maranga, P.S.- Maranga Sahayak, Prakhand- Purnea
East, District- Purnea (Bihar).
166. Amit Kumar son of Shyam Lal Bishwas, resident of Village- Taraina, P.O.-
Taraina, Via- Jalalgarh, P.S.- Jalalgarh, Prakhand- Amour, District- Purnea
(Bihar).
167. Kundan Kumar son of Ravindra Prasad, resident of Village- Purnea, P.O.-
Purnea, P.S.- K. Hatt, Prakhand- Purnea East, District- Purnea (Bihar).
168. Veni Madhav son of Giridhar Prasad Singh, resident of Village- Purnea, P.O.-
Purnea, P.S.- K. Hatt, Prakhand- Purnea East, District- Purnea (Bihar).
169. Raj Ranjan Sahay son of Priya Ranjan Sahay, resident of Village- Mariyam
Nagar, Purnea, P.O.- Purnea, P.S.- K. Hatt, Prakhand- Krityanand Nagar,
District- Purnea (Bihar).
170. Gautam Kumar Sinha son of Dinesh Prasad Lal, resident of Village- Goasi,
P.O.- Goasi, P.S.- K. Hatt, Prakhand- Krityanand Nagar, District- Purnea
(Bihar).
171. Sanjeev Kumar Sinha son of Rabindra Prasad Sinha, resident of Village-
Purnea, P.O.- Purnea, P.S.- K. Hatt, Prakhand- Purnea East, District- Purnea
(Bihar).
172. Ramesh Prasad Singh son of Shaligram Singh, resident of Village- Saraiya,
P.O.- Saraiya, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
173. Zulfaquar Ali son of Bemisal Parwen, resident of Village- Ramgarhwa, P.O.-
Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
174. Jai Prakash Singh son of Mahanand Singh, resident of Village- Mohanpur
(Karja), P.O.- Mohanpur (Karja), P.S.- Barhara, Prakhand- Barhara, District-
Bhojpur (Bihar).
175. Satyadeo Singh son of Bachchaji Singh, resident of Village- Semariya, P.O.-
Mohanpur (Karja), P.S.- Barhara, Prakhand- Barhara, District- Bhojpur
(Bihar).
176. Dipak Kumar Singh son of Ram Lagan Singh, resident of Village- Mohanpur
(Karja), P.O.- Mohanpur (Karja), P.S.- Barhara, Prakhand- Barhara, District-
Bhojpur (Bihar).
177. Kumar Gaurav son of Chandra Bhushan Singh, resident of Village- Keshopur
(Barhara), P.O.- Keshopur, P.S.- Barhara, Prakhand- Barhara, District-
Bhojpur (Bihar).
178. Deokant Singh son of Dwarika Prasad Singh, resident of Village- Nargada,
P.O.- Balua, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
179. Ugresh Singh son of Parasnath Singh, resident of Village- Karja, P.O.- Karja
(Barhara), P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 190
180. Kundan Kumar Singh son of Ranjeet Singh, resident of Village- Babura,
P.O.- Babura, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
181. Madhusudan Srivastava son of Suresh Lal Srivastava, resident of Village-
Saraiya, P.O.- Saraiya, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur
(Bihar).
182. Chandan Kumar Srivastava son of Suresh Lal Srivastava, resident of Village-
Saraiya, P.O.- Saraiya, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur
(Bihar).
183. Binod Kumar Singh son of Dadan Singh, resident of Village- Farhada, P.O.-
Nathmalpur, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
184. Sharda Singh son of Jwala Singh, resident of Village- Gundi, P.O.- Gundi,
P.S.- Barhara, Prakhand- Barhara, District- Bhojpur (Bihar).
185. Shiv Bachan Gound son of Ramayan Gound, resident of Village- Dhrub Tola,
P.O.- Dhrub Tola, P.S.- Barhara, Prakhand- Barhara, District- Bhojpur
(Bihar).
186. Rani Priyanka son of Manoj Kumar Paswan, resident of Village- Barkurw,
P.O.- Turki, P.S.- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
187. Kishor Prasad Singh son of Ratneswhar Singh, resident of Village-
Chautham, P.O.- Chautham, P.S.- Chautham, Prakhand- Chautham, District-
Khagaria (Bihar).
188. Pawan Kumar son of Sabiru Prasad Singh, resident of Village- Baltara, P.O.-
Phulwaria, P.S.- Gogari, Prakhand- Gogari, District- Khagaria (Bihar).
189. Suman Kumar son of Sudhir Prasad Singh, resident of Village- Baltara, P.O.-
Phulwaria, P.S.- Gogari, Prakhand- Gogari, District- Khagaria (Bihar).
190. Raghawendra Kumar son of Sri Umesh Prasad, resident of Village- Paschimi
Hajipur, Ward No. 18, P.O.- Khagaria, P.S.- Khagaria, Prakhand- Khagaria,
District- Khagaria (Bihar).
191. Lucy Kumari daughter of Arun Poddar, resident of Village- Kamalpur, P.O.-
Mathurapur, P.S.- Khagaria, Prakhand- Khagaria, District- Khagaria (Bihar).
192. Mukesh Kumar son of Persuram Singh, resident of Village- Bhadas (North),
P.O.- Bhadas (South), P.S.- M. Khagaria, Prakhand- Khagaria, District-
Khagaria (Bihar).
193. Shyam Kumar Lal son of Nagendra Lal, resident of Village- Hattha, P.O.-
Hattha, P.S.- Piyar, Prakhand- Hattha, District- Muzaffarpur (Bihar).
194. Aditya Kumar son of Dinesh Prasad Singh, resident of Village- Locha, P.O.-
Karmthu, P.S.- Gaighat, Prakhand- Gaighat, District- Muzaffarpur (Bihar).
195. Jitendra Thakur son of Nathuni Thakur, resident of Village- Gamhariya
Khurd, P.O.- Adapur, P.S.- Adapur, Prakhand- Adapur, District- East
Champaran (Bihar).
196. Sujit Kumar Saroj son of Ram Kripal Sah, resident of Village- Ram Nagar,
P.O.- Ram Nagar, P.S.- Gaighat, Prakhand- Gaighat, District- Muzaffarpur
(Bihar).
197. Anil Kumar son of Rajendra Prasad, resident of Village- Belwa, P.O.-
Adapur, P.S.- Adapur, Prakhand- Adapur, District- East Champaran (Bihar).
198. Ajnish son of Niranjan Prasad, resident of Village- Shyampur Bazar, P.O.-
Adapur, P.S.- Adapur, Prakhand- Adapur, District- East Champaran (Bihar).
199. Aftab Ali son of Shaukat Ali, resident of Village- Shyampur Bazar, P.O.-
Adapur, P.S.- Adapur, Prakhand- Adapur, District- East Champaran (Bihar).
200. Rajan Kumar Singh son of Nagendra Tiwari, resident of Village- Belwa,
P.O.- Adapur, P.S.- Harpur Adapur, Prakhand- Adapur, District- East
Champaran (Bihar).
.... .... Petitioner/s
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 191
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director -Cum- Office Head, Department of Planning &
Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District- Patna (Bihar).
6. The District Statistical Officer, Bhojpur, District- Bhojpur (Bihar).
7. The District Statistical Officer, Buxar, District- Buxar (Bihar).
8. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
9. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
10. The District Statistical Officer, Khagaria, District- Khagaria (Bihar).
11. The District Statistical Officer, Munger, District- Munger (Bihar).
12. The District Statistical Officer, Saran, District- Saran (Bihar).
13. The District Statistical Officer, Kaimur, District- Kaimur (Bihar).
14. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
15. The District Statistical Officer, Purnea, District- Purnea (Bihar).
16. The District Statistical Officer, Nalanda, District- Nalanda (Bihar).
17. The District Statistical Officer, Gaya, District- Gaya (Bihar).
18. The District Statistical Officer, West Champaran, District- West Champaran
(Bihar).
19. The District Statistical Officer, Sitamarhi, District- Sitamarhi (Bihar).
20. The District Statistical Officer, Madhepura, District- Madhepura (Bihar).
21. The District Statistical Officer, Siwan, District- Siwan (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12663 of 2016
===========================================================
1. Indal Kumar Son of Kapil Chandrabanshi of Village- Gopalpur, P.S. - Goh,
District- Aurangabad.
2. Ajay Kumar Son of Late Mahendra Singh of Village- Goh New Area, P.S.-
Goh, District- Aurangabad.
3. Rakesh Kumar Son of Late Vyas Ram of Village- Mujahara, P.S. - Goh,
District- Aurangabad.
4. Shashikant Kumar Son of Dudheshwar Yadav of Village- Pratappur, P.S. -
Pandeya, District- Aurangabad.
5. Arvind Kumar Son of Parsuram Yadav of Village- Mahi, P.S. - Goh, District-
Aurangabad.
6. Abhay Kumar Son of Ajay Kumar Malakar of Village- Goh, P.S. - Goh,
District- Aurangabad.
7. Satya Narayan Kumar Son of Sakaldeo Sah of Village- Goh, P.S.- Goh,
District- Aurangabad.
8. Dilip Kumar Prabhakar son of Surajdeo Mistri of Village- Thadi, P.S. - Goh,
District- Aurangabad.
9. Ranjeet Kumar Singh Son of Satyendra Singh of Village- Nimra, P.S.-
Uphara, District- Aurangabad.
10. Navin Kumar Son of Sheo Pujan Prasad of Village- New Area Goh, P.S.- Goh,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 192
District- Aurangabad.
11. Ramjeet Kumar Son of Baleshwar Yadav of Village- Dihuri, P.S. - Goh,
District- Aurangabad.
12. Rajeev Kumar Son of Ramdeyal Singh of Village- Akauna, P.S. - Goh,
District- Aurangabad.
13. Munna Kumar Son of Anil Singh of Village- Nimra, P.S. - Uphara, District-
Aurangabad.
14. Mrityunjay Kumar Son of Lakshman Sharma of Village- Darma, P.S. -
Uphara, District- Aurangabad.
15. Ramsumir Kumar Son of Breej Kishore Sharma, of Village- Kaithee, P.S. -
Goh, District- Aurangabad.
16. Chandan Kumar Son of Yugan Mahto of Village- Malhad, P.S. - Bendaya,
District- Aurangabad.
17. Kiran Kumari D/o Ramashish Vishkarma of Village- Ghato, P.S.- Goh,
District- Aurangabad.
18. Dharmendra Kumar Son of Birendra Singh of Village- Dihuri, P.S. - Goh,
District- Aurangabad.
19. Santosh Kumar Son of Kailash Saw of Village- Pundaul, P.S. - Goh, District-
Aurangabad.
20. Umesh Kumar Son of Ram Swaroop Yadav of Village- Kazibigha, P.S. - Goh,
District- Aurangabad.
21. Rinku Kumari D/o Uma Chandra Yadav of Village- Kazibigha, P.S.- Goh,
District- Aurangabad.
22. Nand Kishore Singh Son of Late Awadh Kishore Singh of Village- Dadhabi,
P.S.- Bendeya, District- Aurangabad.
23. Neel Kamal Singh Son of Late Rajeshwari Singh of Village- & P.O. & P.S.-
Goh, District- Aurangabad (Panchayat- Goh), Aurangabad.
24. Binod Narayan Son of Dhanu Yadav of Village- Sosuna, P.O.- Belwaria, P.S.-
Goh, District- Aurangabad.
.... .... Petitioner/s
Versus
1. The State of Bihar.
2. Principal Secretary, Planning and Development Department, Govt. of Bihar,
Patna.
3. Director, Planning and Development Department, Govt. of Bihar, Patna.
4. District Magistrate, Aurangabad.
5. District Statistical Officer, Aurangabad.
6. Block Development Officer, Goh, District- Aurangabad.
7. Gram Panchayat Supervisor cum J.J.S. Goh, Block District- Aurangabad.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 11830 of 2016
===========================================================
1. Dhananjay Kumar Yadav, Son of Dharamdeo Yadav Resident of village -
Barhan Gopal, Police Station Siwan, District - Siwan, P.D.D. No. 121656
2. Ajay Prakash Giri Son of Late Hakim Giri resident of village - Barhan Mitjiya,
P.S. Siwan, District Siwan, P.D.D. No. 151746
3. Alok Kumar Son of Shri Shiv Ratan Singh Resident of village- Orama
Mukunda, Police Station Siwan, District - Siwan, P.D.D. No. 136031
.... .... Petitioner/s
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 193
Versus
1. The State of Bihar through the Principal Secretary, Planning and Development
Department, Bihar, Patna
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna
3. The Director, Directorate of Economics and Statistics, Planning and
Development Department, Govt. of Bihar, Patna
4. The District Statistical Officer, Planning and Development Department, Siwan
5. The District Magistrate, Siwan.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12089 of 2016
===========================================================
1. Ashwini Kumar Dwivedi Son of Awadhesh Kumar Dwivedi Resident of
Village-Parsurampur, Tole-Lohgajar, Police Station- Ashawan, District-Siwan,
P.D.D.No. 072596.
2. Upendra Kumar Yadav Son of Swaminath Yadav Resident of Village-
Khargirampur, Police Station-Ziradei, District-Siwan, P.D.D.No.208150
3. Ramesh Kumar Tiwari Son of Late Chandrama Tiwari Resident of Village-
Bikaur, Police Station-Ashawan, District-Siwan, P.D.D.No.069552.
4. Upendra Kumar Yadav Son of Fulena Choudhary Resident of Village -Titira
Mishrauli, Police Station-Mairwa, District-Siwan,P.D.D.No. 167447.
5. Pramod Kumar Son of Ramayan Yadav Resident of village-Parsurampur, Tole-
Lohgajar, Police Station-Ashawan, District-Siwan, P.D.D.No. 228124.
6. Mantu Yadav Son of Dharam Nath Yadav Resident of Village-Titira Mishrauli,
Police Station-Mairwa, District-Siwan, P.D.D.No. 197399.
7. Anil Kumar Yadav Son of Gorakh Nath Yadav Resident of Village-Chhotka
Majha, Police Station-Mairwa, District-Siwan, P.D.D.No. 018119.
8. Maingar Bhakta @ Manegar Bhakat Son of Late Butaui Bhakata, Resident of
Village-Maniya, Police Station-Ashwan, District-Siwan, P.D.D.No. 120929.
9. Gyan Prakash Yadav Son of Rajendra Prasad Yadav Resident of Village-Titira
Mishraulia, Police Station-Mairwa, District-Siwan, P.D.D.No. 182307.
10. Rashmi Kumari Daughter of Shri Awadh Kishore Sahi Resident of Village-
Sheopur Sakra, Police Station-Ashwan, District-Siwan,P.D.D.No. 143671.
11. Navin Niraj Son of Late Rishideo Tiwari Resident of Village- Belawasa, P.S.-
Andar, District-Siwan, P.D.D.No.161535.
12. Kamalawati Kumari daughter of Narayan Kumar Yadav Resident of village-
Bandhu Hata, Police Station-Ziradei, District-Siwan, P.D.D.No.273865.
13. Sanjay Kumar Paswan Son of Kameshwar Paswan Resident of Village-
Balaipur, Police Station-Ziradei, District-Siwan, P.D.D.No. 314668.
14. Ranjeet Kumar Singh Son of Sudama Singh Resident of Village-Vijaypur,
Police Station-Mairwa, District-Siwan, P.D.D. No. 170460.
15. Mahesh Yadav Son of Vijay Kumar Yadav Resident of Village-Titira
Mishraulia, Police Station-Mairwa, District, Siwan, P.D.D.No.140153.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and Development
Department, Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 194
3. The Director, Directorate of Economics and Statistics, Planning and
Development Department, Govt. of Bihar, Patna.
4. The District Statistical Officer, Planning and Development Department, Siwan.
5. The District Magistrate, Siwan.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 11959 of 2016
===========================================================
1. Reetesh Kumar Sah, Son of Chandrika Sah, Resident of Village- Jaijor, Police
Station- Andar, District- Siwan, PDD No.- 038784.
2. Gyaneshwar Kumar son of Gulab Chand Prasad, Resident of Village- Andar,
Police Station- Andar, District- Siwan, PDD No.- 200848.
3. Santosh Kumar Ram, Son of Vijay Ram, Resident of Village- Andar, Police
Station- Andar, District- Siwan, PDD No.- 307410.
4. Arun Kumar Pandey son of Bipin Pandey, Resident of Village- Padeji, Police
Station- Andar, District- Siwan, PDD No.- 151508.
5. Amrendra Kumar Singh, son of Jawahar Singh, Resident of Village- Tiyay,
Police Station- Andar, District- Siwan, PDD No.- 045826.
6. Amitabh son of Ravindra Pratap Sharma, Resident of Village- Khedai, Police
Station- Andar, District- Siwan, PDD No.- 133644.
7. Santosh Kumar Prasad son of Nandji Prasad, Resident of Village- Gahilapur,
Police Station- Asawn, District- Siwan, PDD No.- 197052.
8. Bindeshwar Pandey son of Jai Prakash Pandey, Resident of Village-
Gahilapur, Police Station- Asawn, District- Siwan, PDD No.- 099906.
9. Raja Kumar Mahto son of Raghubir Mahto, Resident of Village- Bangra
Ujjain, Police Station- Andar, District- Siwan, PDD No.- 138425.
10. Rakesh Kumar Ram son of Patru Ram, Resident of Village- Balia, Police
Station- Andar, District- Siwan, PDD No.- 148617.
11. Dharmendra Kumar Ram son of Chandra Ram, Resident of Village- Pandeji,
Police Station- Andar, District- Siwan, PDD No.- 198921.
12. Raj Nath Ram son of Ram Keshwar Ram, Resident of Village- Pandeji, Police
Station- Andar, District- Siwan, PDD No.- 187775.
13. Vinay Kumar Gupta, son of Sachitanand Gupta, Resident of Village- Aasaw,
Police Station- Aasaw, District- Siwan, PDD No.- 249897.
14. Santosh Kumar Yadav son of Madan Yadav, Resident of Village- Jaijor,
Police Station- Andar, District- Siwan, PDD No.- 097848.
15. Sunil Kumar son of Jawahar Prasad, Resident of Village- Patar, Police Station-
Aasaw, District- Siwan, PDD No.- 302799.
16. Raja Verma son of Vijay Verma, Resident of Village- Patar, Police Station-
Aasaw, District- Siwan, PDD No.- 109240.
17. Dharmendra Prasad son of Gobardhan Prasad, Resident of Village- Gahilapur,
Police Station- Ashaw, District- Siwan, PDD No.- 249292.
18. Shivjee Dubey, son of Baijnath Dubey, Resident of Village- Khedai, Police
Station- Andar, District- Siwan, PDD No.- 078511.
19. Vishwajeet Kumar Debey @ Bishwajeet Kumar Dubey son of Raj Mohan
Dubey Resident of Village- Patar, Police Station- Andar, District- Siwan, PDD
No.- 181487.
20. Pramod Kumar Sharma son of Satdev Sharma Resident of Village-
Bhawrajpur, Police Station- Andar, District- Siwan, PDD No.- 155991.
21. Aashish Kumar Shrivastwa son of Ajay Kishore Shrivastwa, Resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 195
Village- Baliya, Police Station- Andar, District- Siwan, PDD No.- 030095.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and Development
Department, Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna.
3. The Director, Directorate of Economics and Statistics, Planning and
Development Department, Govt. of Bihar, Patna.
4. The District Statistical Officer, Planning and Development Department, Siwan.
5. The District Magistrate, Siwan.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 11499 of 2016
===========================================================
1. Sushil Kumar Pandey Son of Radha Ballab Pandey Resident of Village-
Dharamagatpur, P.O.- Mahura, P.S. Shahpur, Prakhand- Shahpur, District
Bhojpur Bihar.
2. Ramesh Kumar Mishra Son of late Radha Raman Mishra resident of Village-
Karnamepur, P.S.- Shahpur, District- Bhojpur Bihar.
3. Kamlesh Kumar Thakur Son of Hridayanand Thakur Resident of Village-
Gopalpur, P.O. Shahpur, P.S. Shahpur, Prakhand- Shahpur, District Bhojpur
Bihar.
4. Satendra Sah Son of Deo Kishun Sah Resident of Village- Sunki, P.O. Suhia ,
P.S. Shahpur, Prakhand - Shahpur, District Bhojpur Bihar.
5. Vashistha Ram Son of Prem Prakash Resident of Village- Barisawan, P.O.-
Barisawan, P.S.- Shahpur, Prakhand- Shahpur, District Bhojpur Bihar.
6. Munna Yadav Son of Daya Shankar Yadav Resident of Village- Barisawan,
P.O.- Barisawan, P.S.- Shahpur, Prakhand- Shahpur, District Bhojpur Bihar.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and Development
Department, Government of Bihar, Patna
2. The Principal Secretary, Planning and Development Department, Govt. of Bihar,
Patna
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director Cum- Office Head, Department of Planning & Development,
Government of Bihar, Patna.
5. The District Statistical Officer, Bhojpur, District Bhojpur Bihar.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12307 of 2016
===========================================================
1. Suman Kumar Son of Laxman Prasad Yadav Resident of Village, P.O. and
Police Station - Kumarkhand, District - Madhepura, P.D.D. No. 160732.
2. Vikash Kumar Son of Abinash Kumar Arbind Resident of Village - Sikarhatti,
P.O. and Police Station - Kumarkhand, District - Madhepura, P.D.D. No.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 196
300291.
3. Brajesh Kumar Son of Kailash Prasad Yadav Resident of Village Sihpur, P.O.
and Police Station - Kumarkhand, District - Madhepura, P.D.D. No. 027039.
4. Prakash Kumar Son of Radhakant Prasad Yadav Resident of Village -
Chharapatti, P.O. and Police Station -Kumarkhand, District - Madhepura,
P.D.D. No. 185466.
5. Pankaj Kumar son of Vidyanand Ram Resident of Village - Sikarhatti, P.O.
and Police Station - Kumarkhand, District - Madhepura, P.D.D. No. 248577..
6. Sushil Kumar Suman Son of Bhuvneshwari Yadav Resident of Village -
Kumarkhand, P.O. and Police Station - Kumarkhand, District - Madhepura,
P.D.D. No. 209129.
7. Mukesh Kumar Son of Bishundeo Yadav Resident of Village - Chharapatti,
P.O. and Police Station - Kumarkhand, District - Madhepura, P.D.D. No.
264703.
8. Niraj Kumar Son of Laxman Yadav Resident of Village + P.O. - Yaduwapatti,
Police Station - Kumarkhand, District - Madhepura, P.D.D. No. 028212.
9. Nirmal Kumar Son of Mahendra Prasad Yadav resident of village - Sikiyaha,
P.O. - Bhatani, Block - Kumarkhand, District - Madhepura, P.D.D. No.
258947.
10. Pankaj Kumar Son of Laxman Yadav Resident of Village + P.O. -
Yaduwapatti, Police Station - Kumarkhand, District - Madhepura, P.D.D. No.
028373..
11. Ashwinee Kumar Son of Purandar Jha Resident of Village - Belasadi, P.O. -
Ramnagar Bazar, Police Station - Shrinagar, District - Madhepura, P.D.D. No.
014073.
12. Diwakar Kumar Jha Son of Late Bhayankar Jha Resident of Village - Ram
Nagar Mahesh, P.O. - Ram Nagar Bazar, Police Station - Shri Nagar, District -
Madhepura, P.D.D. No. 080224.
13. Sunil Kumar Singh Son of Ram Prakash Singh Resident of Village + P.O. -
Parmanandpur, Police Station - Sri Nagar, District - Madhepura, P.D.D. No.
186395.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and Development
Department, Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna.
3. The Director, Directorate of Economics and Statistics, Planning and
Development Department, Govt. of Bihar, Patna.
4. The District Statistical Officer, Planning and Development Department,
Madhepura.
5. The District Magistrate, Madhepura.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12213 of 2016
===========================================================
1. Rajan Kumar Mishra son of Shri Upendra Mishra resident of village -
Kawaha, P.O. - Manguraha, P.S. - Govindganj, District - East Champaran,
presently posted as Accredited Statistical Volunteer (ASV) at Block Areraj,
District - East Champaran,.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 197
2. Praveen Kumar Shukla son of Shri Nagendra Shukla resident of village -
Damodarpur, P.O. - Damodarpur, P.S. - Malahi, District - East Champaran,
presently posted as Accredited Statistical Volunteer (ASV) at Block Areraj,
District - East Champaran
3. Sandeep Kumar son of Shri Kameshwar Prasad resident of village -
Mamarkha, Bhaiya Tola, P.O. - Malahi, P.S. - Malahi, District - East
Champaran, presently posted as Accredited Statistical Volunteer (ASV) at
Block Areraj, District - East Champaran.
4. Murari Prasad son of Shri Awadh Bihari Prasad resident of village - Parsa,
P.O. - Sirni Bazaar, P.S. - Gobindganj, District - East Champaran, presently
posted as Accredited Statistical Volunteer (ASV) at Block Areraj, District -
East Champaran.
5. Deepak Mani Tripathi son of Shri Kamalakant Mani Tripathi resident of
Village - Nagdahan, P.O. - Sirni Bazaar, P.S. - Malahi, District - East
Champaran, presently posted as Accredited Statistical Volunteer (ASV) at
Block Areraj, District - East Champaran.
6. Rajani Kumari daughter of Shri Abhay Prasad resident of village -
Damodarpur, P.O. - Damodarpur, P.S. - Malahi, District - East Champaran,
presently posted as Accredited Statistical Volunteer (ASV) at Block Areraj,
District - East Champaran
7. Avinash Kumar Shrivastava son of Shri Kameshwar Prasad Shrivastava
resident of Village - Mamarkha, Bhaiya Tola, P.O. - Mamarkha, P.S. - Malahi,
District - East Champaran, presently posted as Accredited Statistical Volunteer
(ASV) at Block Areraj, District - East Champaran.
8. Sujit Kumar Mishra son of Shri Bindeshwar Mishra resident of Village -
Mamarkha, Bhaiya Tola, P.O. - Mamarkha, P.S. - Malahi, District - East
Champaran, presently posted as Accredited Statistical Volunteer (ASV) at
Block Areraj, District - East Champaran.
9. Pawan Kumar son of Shri Birendra Nath Tiwari resident of Village - Rarhiya,
P.O. - Rarhiya, P.S. - Areraj, District - East Champaran, presently posted as
Accredited Statistical Volunteer (ASV) at Block Areraj, District - East
Champaran.
.... .... Petitioner/s
Versus
1. The State of Bihar, through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
3. The Joint Director -cum- Office Head, Department of Planning &
Development, (Directorate of Economics & Statistics), Government of Bihar,
Patna.
4. The District Statistical Officer, East Champaran, Motihari.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 11510 of 2016
===========================================================
1. Santosh Kumar son of Krishna Prasad Singh resident of village - Gajendra
Bigha, P.O. Bhokilapar, Police Station - Hilsa, District - Nalanda.
2. Naresh Kumar son of Sakhichand Paswan resident of village - Bardih, P.O. -
Jaitapur, Police Station - Hilsa, District - Nalanda.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 198
3. Jay Prakash son of Krishna Kumar resident of village - Chandaut, P.O.
Chamarbigha, Police Station - Hilsa, District - Nalanda.
4. Ashok Kumar son of Nageshwar Prasad Singh resident of village - Nadaha,
P.O. Kachhiyawa, Police Station - Hilsa, District - Nalanda.
5. Mitendra Kumar Sinha son of Manindra Kumar Sinha resident of Mohalla -
Bajrangbag, P.O. + P.S. Hilsa, District - Nalanda.
6. Niranjan Kumar son of Birju Prasad resident of village - Parwalpur, P.O.
Chamerbigha, Police Station - Hilsa, District - Nalanda.
7. Raju Kumar son of Siya Sharan Mahto resident of village - Lohanda, P.O.
Bhobhi, Police Station - Hilsa, District - Nalanda.
8. Akhileshwar Kumar son of Radhe Singh resident of village - Banwaripur, P.O.
Kamta, Police Station Hilsa, District - Nalanda.
9. Gyan Chand Prasad son of Dineshwar Prasad resident of village - Makanpur,
P.O. Chhabbipur, Police Station - Hilsa, District - Nalanda.
10. Bimal Kumar son of Manoj Kumar resident of village - Salavatpur, P.O.
Kawan, Police Station- Hilsa, District - Nalanda.
11. Saket Sharan Singh son of Mahavir Prasad Singh resident of village - Mai,
P.O. Ami, Police Station - Hilsa, District - Nalanda.
12. Ajay Kumar Sinha son of Rabindra Kumar Sinha resident of village - Gulni,
P.O. Bhokila Par, Police Station - Hilsa, District - Nalanda.
13. Abhay Kumar Sinha son of Rabindra Kumar Sinha resident of village - Gulni,
P.O. Bhokila Par, Police Station - Hilsa, District - Nalanda.
14. Santosh Kumar son of Ram Swarup Sinha resident of village - Jamura, P.O.
Mirjapur, Police Station - Hilsa, District - Nalanda.
15. Pankaj Kumar son of Sarvesh Prasad resident of village - Gaura, P.O.
Kaliyachak, Police Station - Hilsa, District - Nalanda.
16. Vinod Kumar son of Ram Jee Prasad resident of village - Parwalpur, P.O.
Chamerbigha, Police Station - Hilsa, District - Nalanda.
17. Pankaj Kumar son of Basant Sharma resident of village - Sadarpur, P.O.
Niriya Tulsipur, Police Station - Chichasaura, District - Nalanda.
18. Mukesh Kumar son of Arvind Prasad resident of village - Shankarpur Jhawan,
P.O. Darura, Police Station - Nursaraya, District - Nalanda.
19. Sunil Kumar son of Girja Nandan Lal resident of village - Raghunathpur, P.O.
Damodarpur, Police Station - Nagarnausha, District - Nalanda.
20. Dharambir Kumar son of Krishan Prasad resident of village - Nerma, P.O.
Bhathar, Police Station - Thathari, District - Nalanda.
21. Sikandra Prasad son of Jhouri Prasad Sinha resident of village -
Damodarsaraya Manpur, P.O. Juniyar, Police Station - Hilsa, District -
Nalanda.
22. Subhash Kumar son of Arjun Prasad resident of village Kundi P.O. Daurara,
Police Station - Nursarya, District - Nalanda.
23. Sanjeev Kumar son of Awadhesh Prasad resident of village - Berma, P.O.
Bhathar, Police Station - Tharthari, District - Nalanda.
24. Vijay Kumar Sinha son of Ram Bachan Singh resident of village -
Kanhaibigha, P.O. Mohindpur, Police Station - Hilsa, District - Nalanda.
25. Sandeep Kumar Chanchal son of Suresh Prasad resident of village - Mai, P.O.,
Police Station - Hilsa, District - Nalanda.
26. Balvant Patel son of Krishna Prasad Singh resident of village - Gajendra
Bigha, P.O. Bhokilapar, Police Station - Hilsa, District - Nalanda.
27. Vidya Vinod Prasad son of Sidheshwar Prasad resident of village - Horilbigha,
P.O. Yogipur, Police Station - Hilsa, District - Nalanda.
28. Alok Kumar son of Suresh Prasad resident of Yogipur More, P.O. and Police
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 199
Station - Hilsa, District - Nalanda.
29. Sujeet Kumar Gupta son of Dinesh Kumar Gupta resident of village -
Dharambigha, P.O. Naima, Police Station - Thalarah, District - Nalanda.
30. Rakesh Raushan son of Ramjee Prasad resident of village + P.O. Rasisa,
Police Station - Aungari, District - Nalanda.
31. Dheerendra Kumar son of Ram Yatan Sharma resident of Mohalla - Kaushik
Nagar, P.O. + P.S. - Hilsa, District - Nalanda.
32. Naveen Kumar son of Raj Kumar Sharma resident of village - Kariyawan,
Police Station - Tharthari, P.O. Bhathar, District - Nalanda.
33. Shailesh Kumar son of Parmanand Prasad resident of village + P.O. -
Saidanpur, P.O. Hilsa, Police Station - Hilsa, District - Nalanda.
34. Pinku Kumar son of Krishna Prasad resident of village + P.O. - Chamarbigha,
District - Nalanda.
35. Rubee Kumari daughter of Satyendra Prasad resident of village + P.O. -
Chamarbigha, District - Nalanda.
36. Kalindra Prasad son of Ram Babu Prasad resident of village - Kaushik Nagar,
P.O. + P.S. Hilsa, District - Nalanda.
37. Prabhakar Kumar son of Rajendra Prasad resident of village + P.O. Bardih,
Police Station - Islampur, District - Nalanda.
38. Kamlesh Kumar son of Jawber Prasad resident of village - Makhdumpur, P.O.
Bari Paithana, Police Station - Islampur, District - Nalanda.
39. Sanjay Kumar son of Rajendra Prasad resident of village - Korawan, P.O.
Dariyapur, Police Station - Islampur, District - Nalanda.
40. Shivnath Kumar son of Sakaldip Choudhary resident of village - Waira, P.O.
Kochra, Police Station - Khodaganj, District - Nalanda.
41. Raju Paswan son of Nauratan Paswan resident of village - Bakaur, P.O.
Paithana, Police Station - Islampur, District - Nalanda.
42. Pramod Kumar son of Binda Prasad resident of village - Guraru, P.O. Sanda,
Police Station - Islampur, District - Nalanda.
43. Ranjay Kumar Arya son of Chhota Lal Sharma resident of village + P.O.
Ichahose, Police Statio - Islampur, District - Nalanda.
44. Anil Kumar son of Ram Keshwar Prasad resident of village + P.O. Dariyapur,
Police Station - Islampur, District - Nalanda.
45. Rajeev Ranjan son of Naresh Prasad resident of village - Mozafara, P.O.
Bardih, Police Station - Islampur, District - Nalanda.
46. Rajeshwar Prasad son of Bhatoo Prasad resident of village - Shekhalli, P.O.
Beswak, Police Station - Islampur, District - Nalanda.
47. Subodh Kumar son of Vijay Kumar Singh resident of village - Murgiachak,
P.O. + P.S. Islampur, District - Nalanda.
48. Sujeet Kumar son of Kameshwar Prasad resident of village - Mohidpur, P.O.
Beswak, Police Station - Islampur, District - Nalanda.
49. Rani Nath wife of Ajay Kumar resident of village - Kharijama, P.O. Beswak,
Police Station - Islampur, District - Nalanda.
50. Nagendra Kumar son of Deo Nandan Singh resident of village - Manichak,
P.O. Sanda, Police Station - Islampur, District - Nalanda.
51. Ajay Nandan Patel son of Suresh Prasad resident of village - Ranipur, P.O.
Ranipur, Police Station - Islampur, District - Nalanda.
52. Rajiv Kumar son of Ram Dev Prasad resident of village - Bakaur, P.O.
Baripaithana, Police Station - Islampur, District - Nalanda.
53. Bachchu Rajak son of Sita Rajak resident of village - Bakaur, P.O.
Baripaithana, Police Station - Islampur, District - Nalanda.
54. Hari Nandan Rajak son of Shree Rajak resident of village - Danapur, P.O.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 200
Baripaithana, Police Station - Islampur, District - Nalanda.
55. Md. Shagir Iqbal son of Md. Sarfuuddin resident of village - Ramnagar
Kharjema, P.O. Kochra, Police Station - Khodaganj, District - Nalanda.
56. Deepak Kumar son of Ashok Kumar Sharma resident of Mohalla - Arya Samaj
Road Hilsa, P.O. + Police Station - Hilsa, District - Nalanda.
57. Ashutosh Kumar son of Suresh Sharma resident of village + P.O. Momindpur,
Police Station - Hilsa, District - Nalanda.
.... .... Petitioner/s
Versus
1. The State of Bihar, through Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government of
Bihar, Patna.
3. The Director, Directorate of Economics & Statistics, Planning & Development
Department, Government of Bihar, Patna.
4. The Joint Director, Directorate of Economics & Statistics, Planning &
Development Department, Government of Bihar, Patna.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12856 of 2016
===========================================================
1. Sanjay Kumar Ram S/o Rajavanshi Ram Vill- Mahodipur, P.O. Mahodipur,
P.S Siwan Muff, Distt Siwan.
2. Vidyasagar Sao S/o Haricharan Sao R/o Vill- Phulwari, P.O.- Dhanauti, P.S.
Siwan Muff, Distt Siwan.
3. Shambhu Kumar Sah S/o late Swaminath Sah R/o Vill- Basopali, PO Basopali
, P.S- Siwan Muffassil, District Siwan.
4. Santosh Kumar S/o late Bhugal Prasad R/o Vill- Behind of Bari Masjid Sabji
Mandi, Distt Siwan.
5. Sabnam Singh S/o Bhaskar Kr. Verma R/o Vill- Basopali, PO.- Basopali, P.S.
Siwan Muffassil, Distt Siwan.
6. Jayprakash Pathak S/o Kishundeo Pathak R/o Vill- Pachlakhi, PO- Pachlakhi,
P.S Nautan, Distt Siwan.
7. Amit Kumar Sah S/o Raj Kumar Sah R/o Vill- Nai Vasti, Mahadeva , OP- Dist
Siwan.
8. Umesh Kumar S/o Dharmdeo Prasad R/o Vill- Tarwan, P.O. Tarwan, P.S.
Muffasil, Dist Siwan.
9. Anup Kumar Verma S/o Ashwani Kumar Verma R/o Vill- Purani Kila Pokhra,
Ara No. 02, P.S Siwan, Distt Siwan.
10. Sanjay Kumar Srivastava S/o Yogendra Prasad R/o Village- Siyarigarh, PO
Madho Matihani, P.S. Mufassil, Distt Siwan.
11. Subhash Choudhary S/o Sonalal Choudhary R/o Vill- Kagji Mohalla, Dindayal
Nagar, Dist Siwan.
12. Tuntun Kumar S/o Mosafir Yadav, Vill- Sidhwal, PO- Tetariya, P.S.
Hussainganj, Distt Siwan.
13. Jayshankar Singh S/o Haricharan Singh R/o Vill- Barhan Gopal PO- Barhan,
P.S Siwan Mufassil, District Siwan.
14. Pankaj Kumar S/o Vindehwari Prasad R/o Vill- Ariya Uttar Tola, P.O-
Hawam, P.S Siwan, Muf, Distt Siwan.
15. Niraj Kumar S/o Prem Kumar Gupta R/o Vill- Gram Dr. Colony, Thana Road
Naya Bazar, Siwan.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 201
16. Dharmveer Kumar Gupta S/o Babulal Gupta R/o Vill- Sidhwal, PO Tetariya,
P.S Hussainganj, Dist Siwan.
17. Ashok Kumar S/o Malrahwaj Choudhary R/o Vill- Bhadarkhurd, P.O-
Mahodipur, P.S Siwan Muf, Distt Siwan.
18. Arun Kumar S/o Ramlochan Prasad Yadav Vill-Tarwan, PO Tarwan, P.S.-
Mufassil, Distt- Siwan, Pin Code- 841226
19. Ravi Pratap Kumar S/o Girdhari Manjhi R/o Vill- Pachlakhi, PO- Pachlakhi,
P.S Nautan, Distt Siwan.
20. Siwanti Kumari S/o Rajeev Kumar Yadav R/o Vill+Post- Jitaya, P.S.
Muffassil, Distt Siwan.
21. Guddu Kumar Sharma S/o Ramawatar Sharma R/o Village- Ramapali, PO-
Chakra, P.S. Muffasil, Dist Siwan.
22. Shyam Sundar S/o Prahlad Pd. R/o Village- Purani Bajaji, PO- Siwan, P.S.-
Nagar Siwan, Dist- Siwan.
23. Rajan Kumar S/o Vidya Prasad R/o Village- Gandhi Maidan, Siwan, Near
South CGM Court Siwan.
24. Suresh Kumar S/o Ramnath Prasad Yadav R/o Vill- PO- Saraiya, PS-
Tarwara, Dist- Siwan.
25. Chandan Sah S/o Late Gandhi Sah R/o Renua, PO- Siwan PS- Husainganj,
Dist- Siwan.
26. Kanhaiya Lal Manjhi S/o Sri Ram Barai Manjhi Vill- Dharmkariyar, PO-
Hasua, PS- Siwan Mufassil, Dist- Siwan.
27. Jitendra Kumar Gupta S/o Dinanath Gupta Vill- Khumabad, PO- Siwan, P.S.-
Muffasil, Dist- Siwan
28. Sahil Kumar S/o Shyam Bahadur Sah R/o Vill- Sarsa, PO- Dhanauti, PS-
Mufassil, Dist- Siwan.
29. Ritesh Kumar S/o Manager Sah R/o Rajendra Nagar Gali No.04 PS- Siwan,
Dist- Siwan.
30. Abbu Kumar S/o Mundrika Ram S/o Vill- Pakwaliya, PO- Siwan, PS-
Husainganj, Dist- Siwan.
31. Satish Kumar S/o Late Suryamohan Prasad Vill- Makdum Saray Purana Kila
Siwan, PO- Siwan, Dist- Siwan.
32. Munna Kumar S/o Mukhdeo Choudhary R/o Lakhraon, PO- Siwan, P.S.-
Siwan, Dist- Siwan.
33. Ajay Kumar S/o Sri Krishna Yadav R/o Vill- Dhanauti, PO- Dhanauti, PS-
Siwan Muf. Dist- Siwan.
34. Chathu Ram S/o Sukat Ram R/o Vill- Makhdumsarai, PO- Siwan, P.S. - Siwan
Muff. Dist- Siwan.
35. Amit Kumar S/o Shambhu Prasad R/o Vill+PO- Tarwan, P.S. - Muff. Dist-
Siwan.
36. Dipak Kumar Prasad S/o Mungalal Prasad Vill+PO- Jimay P.S. - Muff. Siwan,
Dist- Siwan.
37. Amitesh Kumar Amalbad Gupta, S/o Vill- Gandhi Maidan Ke Sate, Dashin
Gupta Mashala Mil, PO- Siwan Nagar, Dist- Siwan.
38. Manoj Kumar S/o Nagendra Paswan R/o Vill- Bidurtihala, PO- Siwan P.S.
Muf. Siwan, Dist- Siwan.
39. Ashok Kumar S/o Baidnath Prasad R/o Rajbanshi Nagar P.S. - Muf. Siwan,
Dist- Siwan.
40. Prashant Kumar S/o Rambihari Praasd R/o Rampur, PO- Sarsar, PS- Muf.
Siwan, Dist- Siwan
41. Mukesh Kumar Yadav S/o Badri Choudhary R/o Vill- Pachlakhi PO-
Pachlakhi, P.S.- Nawtan, Dist- Siwan.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 202
42. Tushar Kumar S/o Late Prahlad Prasad R/o Vill- Pachlakhi PO- Pachlakhi,
P.S.- Nawtan, Dist- Siwan.
43. Ajay Kumar S/o Yogendra Yadav R/o Vill- Sidhwal, PO- Tetariya, PS-
Hussain Ganj, Dist- Siwan.
44. Prabhunath Yadav S/o Nagina Yadav R/o Vill- Kalijara, PO- Niyayn, PS-
Muffasil, Dist- Siwan.
45. Priyaranjan Kumar S/o Shyamlal Ram R/o Vil- PO- Tarwan, PS- Muf. Siwan
Dist- Siwan.
46. Husna Bano Mo. Saraun Sah R/o Purani Kila Pokhra, Adda No.2 PO- Siwan,
PS- Nagar Siwan, Dist- Siwan.
47. Pinki Kumari D/o Manikchand Prasad Vill- Nayakila, Kamkartoli, Siwan, PO-
Siwan, Dist- Siwan.
48. Prabha Kumari Devsaran Yadav Vill- Lakhraon, PO- Siwan, PS- Muff. Dist-
Siwan.
49. Niraj Kumar S/o Rambharosha Prasad Vill- PO- Gangapur, Siswan, Dist-
Siwan, PS.- Siswan, Dist- Siwan.
50. Ratneshwar Kumar Jitendra Kumar Srivastava R/o Vill- Bhagar, PS- Siswan,
Dist- Siwan.
51. Kamlesh Kumar Gupta Virendra Prasad Sah R/o Vill- Gopalpur, PO- Chakra,
PS- Muf. Dist- Siwan.
52. Manoj Kumar Shambhu Prasad R/o Vill- Lakhrao, PO- Siwan, PS- Siwan
Muf. Dist- Siwan.
53. Bijendra Kumar Srivastava, S/o Mohan Pd. Vill- PO- Darauli, PS- Darauli,
Dist- Siwan.
54. Sanjay Kumar Choubey S/o Suresh Choubey Vill- Karnai, P.O.- Darauli, PS-
Darauli, Dist- Siwan.
55. Digvijay Kumar Prajapati S/o Sabha Prajapati Vill- PO- Chakri, Dist- Siwan.
56. Sonu Kumar Singh S/o Dharamnath Singh R/o Vill+PO- Jataur P.S.- Gurni
Dist- Siwan.
57. Rajnish Pathak S/o Sanjay Kumar Pathak R/o Vill+PO- Bhalua, PS- Guthni
Dist- Siwan.
58. Daya Singh S/o Late Swarmanath Singh R/o Vill- Karhanu PO- Badhaiya PS-
Jiradeie, Dist- Siwan.
59. Shailesh Kumar Pandey S/o Ravindra Nath Pandey R/o Vill- Sarabe, PO-
Sarabe, PS- Siwan Muf Dist- Siwan.
60. Akash Kumar Gupta S/o Shri Bhagwan Prasad R/o Vill- Chandaur, PO-
Chandaur, PS- Siwan Muf Dist- Siwan.
61. Abhijeet Kumar Singh S/o Shambhu Nath Singh Vill- Amlori, PO- Sarsar, PS-
Siwan Muf. Dist- Siwan.
62. Raj Kumar Ram S/o Angnu Ram R/o Vill- Karamlihla, PO- Karnpura, PS-
Siwan Muf Dist- Siwan.
63. Kundan Kumar Singh S/o Virendra Singh R/o Vill- Ramnagar, Andardhala,
PO- Siwan, PS- Siwan, PS- Siwan Dist- Siwan.
64. Rakesh Kumar S/o Mangal Prasad R/o Vill- Tadhwa, PO- Tadhwa, P.S. Siwan
Muf. Dist- Siwan.
65. Shri Bhagwan Kumar S/o Prabhunath Yadav R/o Vill- Puraina, PO- Sarsar,
PS- Muf. Siwan, Dist- Siwan.
66. Pintu Kumar Ram s/o Paras Ram R/o Vill+PO- Pachokhar, PS- Andar, Dist-
Siwan.
67. Jay Prakash Kumar Sri Ramaji Prasad R/o Vill- Rashid Chak, PO- Divas, PS-
Hussainganj, Dist- Siwan.
68. Upendra Kumar Sah S/o Jagarnath Sah R/o Vill- Markan, PO- Markan, PS-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 203
Husainganj, Dist- Siwan.
69. Achhey Jee Tiwari S/o Lakshman Jee Tiwari R/o Vill- Vadram, PO- Vadram,
PS- Hussainganj, Dist- Siwan.
70. Vipendra Kumar S/o Vidya Saran Singh R/o Vill- Jasauli Tola, Man Singh,
PO- Jasauli, PS- Pachrukhi, Dist- Siwan.
71. Dhananjay Kumar S/o Sri Raja Ram Sah R/o Vill- Sidhwal PO- Tetariya, P.S.-
Hussainganj, Dist- Siwan.
72. Dinesh Kumar Ram S/o Mahesh Ram Village- Badram, Ketola Pandey Pur,
PO- Vadram, PS- Hussainganj, Dist- Siwan.
73. Kamlesh Kumar S/o Jagarnath Prasad Vill- Mahul, PO- Vararam, PS-
Hussainganj, Dist- Siwan.
74. Tarkeshwar Yadav S/o Shobha Yadav R/o Vill- Badhouni, PO- Hussainganj,
Dist- Siwan.
75. Rajendra Kumar S/o Sri Ram Balak Prasad, Vill- Rasulpur, PO- Chapiya, P.S.-
Hussainganj, Dist- Siwan.
76. Vijendra Kumar Sah S/o Satyadeo Sah, Vill- Jasauli Tola Mansingh, P.S.-
Pachrukhi Dist- Siwan.
77. Subhen Manohar S/o Munshidhar, R/o Vill- Badhouni, PO- Hussainganj, P.S.-
Hussanganj, Dist- Siwan.
78. Tinku Kumar Singh, S/o Kamaldeo Singh, R/o Vill- Renua, PO- Siwan, P.S.-
Hussainganj, Dist- Siwan.
79. Shashank Shekhar S/o Chandrashekhar Singh Vill- Harnathpur, PO-
Harnathpur, PS- Raghunathpur, Dist- Siswan.
80. Dinesh Kumar S/o Rajdhari Prasad, Vill- Lagusa, P.O.- Rajpur, PS-
Raghunathpur Dist- Siwan,
81. Sushil Kumar Tiwari S/o Late Shankar Diwari, Vill+PO+PS- Raghunathpur,
Dist- Siwan.
82. Arvind Kumar Tiwari S/o Vidyabhushan Tiwari, Vill+PO+PS- Raghunathpur,
Dist- Siwan.
83. Sangita Kumari W/o Kamlendra Nath Choubey, Vill+PO+PS- Darauli, Dist-
Siwan.
84. Avinash Kumar Gupta S/o Ravindra Prasad Gupta, Vill+PO+PS-
Raghunathpur, Dist- Siwan.
85. Rajat Kumar Kunwar S/o Harendra Kunwar, Vill- Phulwaria, PO- Karsar, PS-
Raghunathpur, Dist- Siwan.
86. Vijay Kumar Bhakt R/o Shivjee Bhakt, Vill- Lachipur, PO- Rajpur, PS-
Raghunathpur, Dist- Siwan (Bihar).
87. Alok Kumar Tiwari S/o Pashupatinath Tiwari, Vill+PO+PS- Raghunathpur,
Dist- Siwan (Bihar).
88. Vikash Kumar Tiwari S/o Shaligram Tiwary, Vill- Nauwadih, Po- Khujwan,
P.S.- Raghunathpur, Dist- Siwan.
89. Ambrish Kumar Ojha S/o Late Prabhunath Ojha, R/o Vill+PO- Harnathpur,
PS+Anchal- Raghunathpur, Dist- Siwan.
90. Panchdeo Manjhi S/o Nathun Manjhi R/o Vill+PO- Harnathpur, P.S.+Anchal
Raghunathpur, Dist- Siwan.
91. Manoj Yadav S/o Yogendra Yadav R/o Vill- Gopalpur, PO- Rajpur, P.S.-
Raghunathpur, Dist- Siwan.
92. Shailendra Kumar S/o Hansraj Ram, R/o Vill+PO- Panjwar, P.S.-
Raghunathpur, Dist- Siwan.
93. Sunil Kumar Chaurasia Shivjee Pd. Chourasiya Vill+PO+PS- Raghunathpur,
Dist- Siwan.
94. Nitesh Kumar Singh S/o Akhilesh Pratap Singh Vill+PO- Gomirar, P.S.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 204
Raghunathpur, Dist- Siwan.
95. Soni D/o Akhilesh Pratap Singh Vill+PO- Gomirar, P.S. - Raghunathpur, Dist-
Siwan.
96. Rajesh Kumar S/o Vishwanath Prasad R/o Vill+PO- Tari Bazar, P.S.-
Raghunathpur, Dist- Siwan.
97. Vikash Kumar Singh Pashupati Singh, R/o Vill+PO- Dighwalia, Prakhand-
Raghunathpur, Dist- Siwan.
98. Nandlal Ram S/o Phulchand Ram, R/o vill+PO- Harnathpur, Prakhand-
Raghunathpur, Dist- Siwan.
99. Gaurav Kumar Ram S/o Dinanath Ram, R/o Vill- Nainijor, PO- Bakulari, PS-
Guthni, Dist- Siwan.
100. Seema Kumari D/o Rampravesh Aman, R/o Vill- Nainijor, PO- Bakulari, PS-
Guthni, Dist- Siwan.
101. Saroj Kumar Bari S/o Duryodhanbari, R/o Vill+PO- Tari Bazar, P.S. -
Raghunathpur, Dist- Siwan.
102. Lakhan Jeet S/o Harendra Gond, R/o Vill+PO- Tari Bazar, P.S.-
Raghunathpur, Dist- Siwan.
103. Kamal Dev Ram S/o Laxman Ram R/o Vill+PO- Gabhirar, PS- Raghunathpur,
Dist- Siwan.
104. Sanjay Kumar Ram S/o Mundrika Ram, R/o Vill+PO- Miyan Ke Bhatkan,
P.S.- Andar, Dist- Siwan.
105. Ashok Kumar Yadav S/o Indradeo Yadav R/o Vill- Gothi, PO- Bandhu Sri
Ram, P.S. Andar, Dist- Siwan.
106. Md. Saddam S/o Md. Qyamuddin R/o Vill+PO- Sanibasantpur, P.S. - G.B.
Nagar, Dist- Siwan.
107. Subhash Kumar Ram S/o Shivnarayan Ram Vill+PO- Rampur, P.S.- M.H.
Nagar, Dist- Siwan.
108. Nandlal Yadav S/o Matwar Yadav Vill+PO- Bakhri, PS- Siswan, Dist- Siwan.
109. Rishikant Sharma S/o Madhusudan Sharma Vill+PO- Kachnar, PS- Siswan,
Dist- Siwan.
110. Madan Kumar Soni S/o Nand Kishor R/o Vill+PO+PS- Siswan, Dist- Siwan.
111. Narendra Kumar Sharma S/o Lalan Sharma VIll+PO- Nayagaon, P.S.-
Chainpur, Dist- Siwan.
112. Niraj Kumar S/o Ram Bharosa Prasad R/o Vill+PO- Nayagaon, P.S.-
Chainpur, Dist- Siwan.
113. Ratneshwar Kumar S/o Jitendra Kumar Srivastava R/o Vill+PO- Bhagar, Dist-
Siwan, P.S.- Siwan.
114. Umesh Prasad S/o Vishundeo Prasad Vill+PO- Siswan Kala, P.S.- M.H.
Nagar, Dist- Siwan.
115. Jitendra Kumar Yadav S/o Rudal Yadav Vill+PO- Rampur Ke Tola, P.S. M.H.
Nagar, Dist- Siwan.
116. Mahesh Kumar Singh S/o Raj Kishor Singh Vill+PO- Saroul, P.S.- Siswan,
Dist- Siwan.
117. Udaishankar Mahto S/o Satruhan Mahto R/o Vill- Nagai, PO- Chainpur, PS-
Siswan, Distt- Siwan.
118. Arvind Kumar Tiwari S/o Bharat Tiwari R/o Vill+PO- Dhurghat, P.S.-
Siswan, Dist- Siwan.
119. Bijendra Kumar Singh S/o Vijay Singh R/o Vill- PO- Siswankala, P.S. M.H.
Nagar, Dist- Siwan.
120. Ranjeet Kumar Ram S/o Indrashan Ram R/o Vill+PO- Rampur, P.S. M.H.
Nagar, Dist- Siwan.
121. Mantu Ram S/o Banarshi Ram R/o Vill- Subahi, PO- Noniapatti, PS- Siswan,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 205
Dist- Siwan.
122. Rambabu Srivastava S/o Raghuvir Lal R/o Vill- Kishunwari P.O. Jagdishpur
(Chainpur) P.S.- Siswan, Dist- Siwan.
123. Vishwajeet Yadav S/o Awadhesh Yadav R/o Vill+Po- Mandrauli, P.S. MH
Nagar, Dist- Siwan.
124. Amit Kumar S/o Janardan Singh R/o Vill+PO- Merhi, P.S.- MH Nagar, Dist-
Siwan.
125. Satyendra Kumar Ram S/o Munshi Ram R/o Vill- Suruhuri Dih, PO-
Telkathu, P.S. - MH Nagar, Dist- Siwan.
126. Sri Kant Kushwaha S/o Parsuram Kushwaha Vill+PO- Merhi, P.S.- MH
Nagar, Dist- Siwan.
127. Vinit Kumar Yadav S/o Rambriksh Yadav R/o Vill- Arjal, P.O.- Kolhua, P.S.-
Pachrukhi, Dist- Siwan.
128. Sunil Kumar Yadav S/o Rajroshan Yadav R/o Vill- Mandrapali, PO- Merhi,
P.S.- Pachrukhi, Dist- Siwan.
129. Mangal Kumar Sharma S/o Jawahar Sharma R/o Vill- Phalpura, PO- Tilauta
Rasulpur, P.S.- Pachrukhi, Dist- Siwan.
130. Guddu Kumar Ram S/o Bhola Ram Vill+PO- Suruhuri Dih, PO- Telkathu,
P.S.- MH Nagar, Dist- Siwan.
131. Santosh Yadav S/o Babulal Yadav R/o Vill- Arjal PO- Kolhua, P.S.-
Pachrukhi, Dist- Siwan.
132. Jay Prakash Kumar S/o Govind Prasad R/o Vill- Parauli, PO- Tilauta
Rasulpur, P.S. Pachrukhi, Dist- Siwan.
133. Anil Kumar S/o Gangavishun Prasad Vill+PO- Telkathu, P.S. MH Nagar,
Dist- Siwan.
134. Udhav Ram S/o Parsan Ram Vill+PO- Telkathu, P.S. MH Nagar, Dist- Siwan.
135. Anil Kumar Yadav S/o Ramchij Yadav R/o Vill- Deipur, PO- Faridpur, P.S.-
Hussanganj, Dist- Siwan.
136. Niraj Kumar Patwa S/o Atma Jee Patwa R/o Vill+PO- Aranda, P.S.- MH
Nagar, Dist- Siwan.
137. Bashishtha Kumar Yadav S/o Indrashan Yadav Vill- Tadila, PO- Telkathu,
PS- MH Nagar, Dist- Siwan.
138. Akhilesh Kumar Rajak S/o Lal Bahadur Rajak R/o Vill+PO- Tilauta Rasulpur,
P.S.- Pachrukhi, Dist- Siwan.
139. Akhilesh Kumar Thakur S/o Ramdayal Thakur R/o Vill- PO- Dhanauti, Hata,
PS- MH Nagar, Dist- Siwan.
140. Aman Kumar Srivastava S/o Munnajee Prasad Srivastava R/o Vill- PO-
Dhanauti, Hata, PS- MH Nagar, Dist- Siwan.
141. Shailesh Kumar Sharma S/o Hiralal Sharma R/o Vill- Mandrapali, PO- Merhi,
P.S.- Pachrukhi, Dist- Siwan.
142. Rajesh Kumar Sharma S/o Shivjee Sharma R/o Vill- Mandrapali, PO- Merhi,
P.S.- Pachrukhi, Dist- Siwan.
143. Vishal Kumar S/o Om Prakash Manjhi VIll+PO- Mahual Mahal, P.S.- MH
Nagar, Dist- Siwan.
144. Ravishankar Sah Ramayan Sah R/o Vill+PO- Tilauta Rasulpur, P.S.-
Pachrukhi, Dist- Siwan.
145. Rambabu Kumar Ram S/o Lakshman Ram, Vill+Dibbi, PO- Merhi, PS- MH
Nagar, Dist- Siwan.
146. Sudarshan Sah S/o Ramkaran Sah Vill+PO- Hasanpura, PS- MH Nagar, Dist-
Siwan.
147. Onkar Prasad S/o Rajkishore Prasad R/o Vill- Ushri Buzurg, P.O.- Hasanpura,
P.S.- MH Nagar, Dist- Siwan.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 206
148. Manish Kumar Sharma S/o Prabhunath Sharma, Vill+PO- Rashulpur,
Tilautha, P.S.- Pachrukhi, Dist- Siwan.
149. Rana Vijay Ram S/o Ramjanam Ram R/o Vill+PO- Rafipur, PS- MH Nagar,
Dist- Siwan.
150. Munna Kumar Yadav S/o Rajballabh Yadav, Vill- Belthari, PO- Sahuli, PS-
MH Nagar, Dist- Siwan.
151. Sonu Kumar Thakur S/o Rajeshwar Thakur, R/o Vill- Sawan Vigrah, PO-
Maharanganj, Prakhand, Daronda, Dist- Siwan.
152. Ramendra Kumar Singh S/o Dariga Singh, R/o Vill- Chakri, PO- Rukundipur,
Prakhand- Daronda, Dist- Siwan.
153. Vinit Kumar S/o Vijay Kumar Sharma, R/o Vill+PO- Bishunpura, Prakhand
Daronda, Dist- Siwan.
154. Amresh Kumar, Ram Kumar Singh R/o Vill+PO- Rukundipur, (Tola
Dhanouta) Block- Daraunda, Dist- Siwan.
155. Rahul Kumar Yadav S/o Ram Narayan Yadav, Vill+PO- Kolhua, Prakhand-
Daronda, Dist- Siwan.
156. Ashok Kumar Sah S/o Ram Balak Sah, R/o Vill- Baidpur, PO- Bishunpur,
Prakhand- Daronda, Dist- Siwan.
157. Kamlesh Kumar Thakur S/o Kashinath Thakur, R/o Vill- Sawan Vigrah, PO-
Maharanganj, Prakhand, Daronda, Dist- Siwan.
158. Sanjay Kumar S/o Ramakant Pandey R/o Vill- Sawan Vigrah, PO-
Maharanganj, Prakhand, Daronda, Dist- Siwan.
159. Ajay Kumar Dwivedi S/o Raghunath Dwivedi Vill- PO- Pasnauli, Prakhand-
Maharajganj, Dist- Siwan.
160. Niranjan Prasad S/o Sriram Prasad, VIll- Kothua Sarangpur, PO- Kothuyan
Sarangpur, P.S.- Daraunda, Dist- Siwan.
161. Sanjay Kumar S/o Sachidanand Singh Vill- Fatehpur, PO- Vishunpura,
Prakhand- Daraunda, Dist- Siwan.
162. Vijendra Kumar S/o Krishna Kumar Sharma, Vill- Pipra, PO+PS- Daraunda,
Dist- Siwan.
163. Chandan Prasad S/o Dharmnath Prasad, Vill- Sadhpur, PO- Ramsapur,
Prakhand- Daraunda, Dist- Siwan.
164. Manindra Kumar Premchand Mahto R/o Vill- Aluie, PO- Daraunda, Block-
Daraunda, Dist- Siwan.
165. Ajay Kumar S/o Suresh Prasad R/o Vill- Mancha, PO- Bagoura, Prakhand-
Daraunda, Dist- Siwan.
166. Pramod Kumar S/o Ram Ayodhya Prasad R/o Vill- Sarangpur, PO- Sakra,
Prakhand- Maharajganj, Dist- Siwan.
167. Munna Kumar S/o Madan Singh, R/o Vill- Nauranga, PO- Tarwara, Prakhand-
Pachrukhi, Dist- Siwan.
168. Vinod Kumar S/o Hardam Mishra R/o Vill- Ushri PO- Tarwara, Prakhand-
Maharajganj, Dist- Siwan.
169. Rajkumr Upadhyay S/o Dharmnath Upadhyay, R/o Sakra, Prakhand-
Maharajganj, Dist- Siwan.
170. Devanand Kumar S/o Ayodhya Ram, R/o Vill- Dhebar, PO- Manchouta,
Prakhand- Daraunda, Dist- Siwan.
171. Shailendra Kumar Thakur S/o Ram Eqbal Thakur R/o Dibbi, PO- Manchouta,
Prakhand- Daraunda, Dist- Siwan.
172. Sachin Kumar S/o Rajnandan Singh Vill0 Dhanadih, PO- Dhanauti, PS-
Daraunda, Dist- Siwan.
173. Pankaj Kumar Tiwari S/o Yogendra Nath Tiwari R/o Vill-PO- Dhanauti, PS-
Daraunda, Dist- Siwan.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 207
174. Pawan Kumar Gupta S/o Kashinath Pd. Gupta, Vill+PO- Bagaura, Prakhand-
Daraunda, Dist- Siwan.
175. Dilip Kr. Prasad S/o Shivbalak Prasad, R/o Vill-PO- Kothua, Sarangpur,
Daraunda, Dist- Siwan.
176. Awadh Bihari Singh S/o Late Sampat Singh, R/o Barahiya Tola, PO-
Rasulpur, Chakri, PS- Maharajganj.
177. Raj Kumar Sharma S/o Girdhari Sharma, R/o Vill- Jagdishpur PO- Risoura,
PS- Maharajganj, Dist- Siwan.
178. Santosh Kumar S/o Ashok Thakur R/o Vill- Chotka Teghra, PO- Chotka
Teghra, P.S.- Maharajganj, Dist- Siwan.
179. Nazir Ansari S/o Akbar Ali R/o Vill- Chotka Teghra, PO- Chotka Teghra,
P.S.- Maharajganj, Dist- Siwan.
180. Neyaz Ansari S/o Mahboob Ansari, R/o Vill- Harketapur, PO- Bangra, PS-
Maharajganj, Dist- Siwan.
181. Munna Kumar Ram S/o Raja Ram Ram, R/o Barka Teghra, PO- Chotka
Teghra, PS- Maharajganj, Dist- Siwan.
182. Rajiv Kumar Dwivedi S/o Basudeo Dubey, R/o Vill- Briti Tola, PO- Chainpur,
Block- Goreakothi, Dist- Siwan.
183. Pravin Kumar S/o Ram Sewak Singh, R/o Vill- Chhitouli, PO- Laxmi Ganj,
Block- Goreakothi, Dist- Siwan.
184. Himanshu Kumar Singh S/o Ramji Prasad Singh, R/o Barhoga Yadu
PO+Block- Mustafabad, Block- Goreakothi, Dist- Siwan.
185. Sanjay Kumar Bhagat S/o Shioshankar Bhagat R/o Lilaro, Aurangabad, PO-
Jamo Bazar, Siwan.
186. Shashi Ranjan Kumar S/o Ishwar Prasad, R/o Vill- Pachpakaria, PO- Kala
Dumra ,Block- Goreakothi, Dist- Siwan.
187. Ankaj Kumar S/o Anil Singh, R/o Vill+PO+Block- Goreakothi, Dist- Siwan.
188. Sarika Kumari S/o Ramashankar Dubey R/o Vill+PO+Block- Goreakothi,
Dist- Siwan.
189. Jitendra Ram S/o Paras Ram, R/o Vill- Bajitpur, PO- Goreakothi, Dist- Siwan.
190. Ramesh Pd. Yadav S/o Dhaneshwar Pd. Yadav, R/o Vill- Mustafabad Tole
Behernara PO- Mustafabad, P.S. Goreakothi, Siwan.
191. Yogendra Yadav S/o Ramanarayan Yadav, R/o Vill- Bardaha, PO-
Mustafabad, PS- Goreakothi, Dist- Siwan.
192. Ramesh Ram S/o Jamadar Ram R/o Vill- Kapiyahata, P.O. - Kaladumra,
Block- Goreakothi (Siwan)
193. Gajendra Kumar Chaurasia S/o Laldeo Prasad, R/o Vil+PO+ Sarari, Block-
Goreya Kothi Dist- Siwan.
194. Amrendra Kumar S/o Umashankar Singh, R/o Vill- Bahopur, PO- Mustafabad,
Blok- Goreakothi, Dist- Siwan.
195. Deepak Kumar S/o Bhagan Ram, R/o Vill-PO- Satwar, Block- Goreakothi,
Dist- Siwan.
196. Shashank Kumar S/o Arun Kumar Shrivastava, R/o Vill+PO- Bhithi, Block-
Goreakothi, Dist- Siwan.
197. Prakash Kumar Sharma S/o Ramvilash Sharma, R/o Vill+PO- Bhijhi, Block-
Goreakothi, Dist- Siwan.
198. Awadh Kishor Prasad S/o Ram Pravesh Prasad, Vill- Jagdishpur PO- Sani
Basantpur, Thana GB Nagar, Dist- Siwan.
199. Suresh Sah S/o Kalicharan Sah, R/o Vill- Ladhi, PO- Sarari, Block-
Goreakothi, Dist- Siwan.
200. Krishna Sah S/o Rameshwar Sah, R/o Vill- Ladhi Bazar, PO- Sarari, Block-
Goreakothi, Dist- Siwan.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 208
201. Bindu Kumari D/o Ramashankar Prasad R/o Vill- Ladhi Bazar, PO- Sarari,
Block- Goreakothi, Dist- Siwan.
202. Md. Imran Md. Kalamuddin, Vill- Kajirampur, PO- Hariharpur Kala Block-
Goreakothi, Dist- Siwan.
203. Tarkeshwar Kumar Prasad S/o Chandeshwar Prasad R/o Vill- Majhwalia, PO-
Hetimpur, Block- Goreakothi, Dist- Siwan.
204. Avinash Kumar Singh Brij Kishor Singh, Vill- Jalpurwa, PO- Mustafabad,
Block- Goreakothi, Siwan.
205. Sushil Kumar Ram S/o Bunilal Ram, R/o Vill- Harpur, PO+Block-
Goreakothi, Siwan.
206. Shree Bhagwan Ram S/o Feku Ram, Vill- Shekhpura, Po- Chainpur, Block-
Goreakothi, Siwan.
207. Deo Kumar Ram S/o Omprakash Ram, R/o Vill- Barhoga Yadu, PO+Block-
Goreakothi, Siwan.
208. Dharmendra Shukla, S/o Jaleshwar Shukla, R/o Vill- Jamojalalpur, PO- Jamo
Bazar, Block- Goreakothi, Siwan.
209. Dhru Dev Kumar S/o Keshwar Prasad, R/o Vill- Sisaitola, Murarpur, PO-
Sisai, P.S.- Goreakothi, Siwan.
210. Subodh Kumar Prasad S/o Rajendra Prasad R/o Vill- Sisaitola Murarpur, PO-
Sisai, PS- Goreakothi, Siwan.
211. Pappu Kumar S/o Gaghunath Yadav, Vill- Chandauli, PO- Chainpur, P.S.-
Goreakothi, Siwan.
212. Rajesh Kumar Manjhi S/o Badri Manjhim R/o Vill- Sisaitola, Husepur, PO-
Sisai, P.S.- Goreakothi, Siwan.
213. Pramod Kumar Yadav S/o Jhagaru Yadav R/o Vill- Sarari Belash Tola, PO-
Ladhi Sarai, Block- Goreakothi, Siwan.
214. Sandeep Kumar S/o Dhaneshwar Yadav R/o Vill- Sisai Husepur, PO- Sisai,
P.S.- Goreakothi, Siwan.
215. Seva Kumar Ram S/o Haruni Ram, Vill- Mahmmadpur, PO- Kala Dumra,
Block- Goreakothi, Siwan.
216. Alok Ranjan S/o Kabindra Singh, R/o Vill- Majhwaliya, PO- Hetimpur,
Block- Goreakothi, Siwan.
217. Shree Bhagwan Prasad S/o Hira Ray, R/o Vill- Chandauli, PO- Chainpur,
Block- Goreakothi, Siwan.
218. Arvind Kumar Thakur S/o Chhabila Thakur R/o Vill- Jagdishpur, PO-
Sanibasantpur, Block- Goreakothi, Siwan.
219. Santosh Sah S/o Ramjee Sah R/o Vill- Jagdishpur, PO- Sanibasantpur, Block-
Goreakothi, Siwan.
220. Navin Gaurav S/o Bairistar Dubey R/o Vill- Barahoga, Prasotim Dubey Tola,
P.O.- Hetimpur, Block- Goreakothi, Siwan.
221. Raghwendra Singh S/o Late Yogendra Singh R/o Vill- Haariharpur Khurd,
PO- Harihar Pur Kala Block Hariharpur Kala Block Goreakothi, Siwan.
222. Jay Ram Prasad S/o Bhuti Rawat R/o Vill+PO+PS- Block- Goreakothi, Siwan.
223. Umesh Kumar S/o Sudama Sah R/o Vill- Jagdishpur, PO- Sanibasantpur,
Block- Goreakothi, Siwan.
224. Birbahadur Prabhakar S/o Kalicharan Sah, R/o Vill- Ladhi, PO- Sarari, Block-
Goreakothi, Dist- Siwan.
225. Sumitra Kumari S/o Ashok Kumar, R/o Vill- Sareya, PO- Mustafabad, Block-
Goreakothi, Siwan.
226. Ashok Kumar S/o Jugal Prasad, R/o Vill- Sareya, PO- Mustafabad, Block-
Goreakothi, Siwan.
227. Munna Kumar Singh S/o Indal Singh, Vill- Ghorgahian, PO- Nainpura, Block-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 209
Pachrukhi, Siwan.
228. Anil Kumar S/o Umesh Prasad R/o Vill+PO- Sahlaur, Block- Pachrukhi,
Siwan.
229. Saroj Kumar Manjhi Jagnarayan Ram Manjhi R/o Vill- Godi, PO- Manthu Sri
Ram, Prakhand- Jiradie, PS- Andar, Dist- Siwan.
230. Umesh Kumar Yadav S/o Bal Kishun Yadav R/o Vill- Banthu Salona, PO-
Manthu Sri Ram, Prakhand- Jiradie, P.S.- Andar, Dist- Siwan.
231. Keshaw Ranjan S/o Ram Naresh Pandit R/o At- Bangali Pakari, P.S.-
Mahadeva Op- Dist- Siwan.
232. Navin Kumar Pandey S/o Braj Kishor Pandey, R/o Vill+Post- Papaur, Dist-
Siwan.
233. Ranjeet Kumar Yadav S/o Chandrabali Prasad Yadav R/o Vill- Kandhawara
Block- Hussainganj, Post+Dist- Siwan.
234. Sanjay Kumar S/o Kashinath R/o Vill+Post- Bharatpura, P.S.- GB Nagar
Post+Dist- Siwan.
235. Rakesh Kumar S/o Sri Krishna Sah, Vill+PO- Tarwara, Dist- Siwan.
236. Anuradha Kumari S/o Viswanath Sah, R/o Vill- Chapiya Buzurg, Post- Siwan.
237. Amit Kumar Pandey S/o Ripusadan Pandey Ro vill- Husanpur, Post-
Bakarganj, Dist- Siwan.
238. Manoj Kumar Yadav S/o Sudama Yadav, R/o Vill- Rashulpur, Post- Chapiya,
Dist- Siwan.
239. Kabindra Kumar S/o Raghunath Prasad R/o Vill+Post- Balia, P.S.-
Maharajganj, Dist- Siwan.
240. Krishna Kumar, Kanhaiya Manjhi R/o Vill- Tarwan, Post- Tarwan, Dist-
Siwan.
241. Abhinandan Kumar S/o Sharda Lal Prasad, R/o At- Fatehpur, Bypass Road,
PO+PS- Siwan, Dist- Siwan.
242. Prabhat Kumar R/o Wakil Singh, R/o Vill- Siswa, PO- Ukhai, P.S.- GB Nagar,
Tarwara, Dist- Siwan.
243. Ramesh Kumar S/o Bhuwali Sah, Vill+PO- Hakam, P.S.- Siwan, Dist- Siwan
Bihar.
244. Ghanshyam Pandey S/o Late Kailash Pati Pandeym Vill+Post- Papaur Dist-
Siwan, Bihar.
245. Raj Kumar Shah S/o Swami Nath Shah, R/o Vill- Olipur, Post- Surwala Distt-
Siwan.
246. Prem Shankar Kumar S/o Surendra Singh, R/o Vill- Olipur, Post- Surwala
Distt- Siwan.
247. Dharm Nath Prasad Singh S/o Panchdeo Singh, R/o Vill+Post- Jasauli, Tole
(Budh Pd. Singh) Dist- Siwan.
248. Sunil Kumar Sharma S/o Saty Narayan Sharma R/o Vill- Pipara, PO- Pipara
Narayan, G.B. Nagar, Tarwara, Dist- Siwan.
249. Parmanand Singh S/o Bindeshwari Singh, R/o Vill- Olipur, Post- Surulalu
Distt- Siwan.
250. Rajesh Kumar S/o Late Parsuram Prasad R/o Vill- Vijayhatta, Post- Besar,
Dist- Siwan.
251. Mukesh Kumar Singh S/o Paras Nath Singh, R/o Vill- Bindusar Buzurg, Post-
Bindesar Buzurg, Distt- Siwan.
252. Jitendra Kumar Manjhi S/o Indrasan Manjhi, R/o Vill- Padravna Post- Hardiya
Distt- Siwan.
253. Amitaksh S/o Rajbali Prasad, R/o Vill- Pakri Bangali Post- Gausala Road,
Dist- Siwan.
254. Raushan Ali S/o Md. Kalam, R/o Vill- Shah Takiya, Post- Pachrukhi, Dist-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 210
Siwan.
255. Ramashankar S/o Late Mithu R/o Vill+Post- Sarauti, PS- Post Pachrukhi, Dist-
Siwan.
256. Laxman Ram S/o Sudama Ram, R/o Darogahatta, Post- Gaushala Road,
Siwan.
257. Gyanendra Kumar Shukla S/o Badsah Shukla, R/o Gram Mathiya, P.S.-
Vasantpur, PO- Vasantpur, Siwan.
258. Satyendra Kumar Rawat S/o Harihar Rawat R/o Vill- PO- Gopalpur Kothi,
P.S.+PO- Vasantpur, Siwan.
259. Sachin Kumar Roy S/o Radha Roy R/o Vill- Kumkumpur, PO- Koriya, P.S.-
Vasantpur, Dist- Siwan.
260. Chandeshwar Roy, S/o Sudama Roy, Vill- Rajaur, PO- Koriya, P.S.-
Vasantpur, Dist- Siwan.
261. Pappu Kumar S/o Rameshwar, Roy R/o Vill- Barwan Khurd, PO+PS-
Vasantpur, Dist- Siwan.
262. Amit Kumar Tiwari Ashok Kumar Tiwari, R/o Gram Mathiya, P.S. -
Vasantpur, PO- Vasantpur, Siwan.
263. Jayram Kumar S/o Ram Pravesh Sah, R/o Gram Rampur, P.S. - Vasantpur,
PO- Vasantpur, Siwan.
264. Abhishek Raushan, Dharmendra Kumar, R/o Vill+P.S.- Vasantpur, PO-
Vasantpur, Siwan.
265. Virendra Kumar Prasad S/o Sri Ram Bhakt Prasad, R/o Karhi Khurd, PO+PS-
Vasantpur, Dist- Siwan.
266. Surendra Roy S/o Yogendra Roy, R/o Vill- Radhapur, PO- Kauriya, P.S.-
Vasantpur, Siwan.
267. Ramekbal Yadav S/o Gharbharan Yadav, R/o Vill- Nawada, PO- Barkagaw,
P.S.- O.P., Sarai Siwan.
268. Mukesh Kumar Tiwari S/o Banke Tiwari, R/o Vill+PO- Sahlor, P.S.- OP-
Sarai, Dist- Siwan.
269. Chandan Kumar S/o Janardhan Prasad, R/o Vill+PO+PS- Basantpur, Siwan.
270. Amar Mahto S/o Raghunath Mahto, R/o Vill- Jankinagar, PO+PS- Basantpur,
Siwan.
271. Kamlesh Kumar Singh S/o Late Mahesh Singh, R/o Vill- Sipah, PO+PS-
Basantpur, Siwan.
272. Shiv Shankar Kumar S/o Binda Prasad Sah, R/o Vill+PO+PS- Basantpur,
Siwan.
273. Asaraf Ali S/o Ali Ahmad Ansari, R/o Vill- Kanholi, PO- Husepurr Nand,
P.S.- Basantpur, Siwan.
274. Ajay Kumar S/o Brajkishor Prasad, R/o Vill+PO+PS- Basantpur, Siwan.
275. Vikas Kumar Singh S/o Jogendra Singh, R/o Vill+PO+PS- Basantpur, Siwan.
276. Bipul Kumar S/o Baliram Prasad R/o Vill+PO+PS- Basantpur, Siwan.
277. Rakesh Kumar S/o Amarnath Mahto, R/o Vill- Nagauli, P.S.- Post- Vasantpur,
Dist- Siwan.
278. Suman Sao S/o Dhanu Kumar
279. Pramod Manjhi S/o Shivjee Manjhi R/o Vill+PO- Baijubarhoga, P.S. Post-
Vasantpur, Dist- Siwan.
280. Pramod Kumar Ram S/o Laldeo Ram, Vill- Kanhauli, PO- Husepurnand, P.S.-
Vasantpur, Dist- Siwan.
281. Shambhu Kumar Yadav S/o Babulal Roy, R/o Vill- Suryapura, PO-
Kishunpura, P.S.- Vasantpur, Dist- Siwan.
282. Sachidanand Tiwari S/o Krishna Tiwari, R/o Vill+PO- Sondhani P.S.-
Bagwanpur (Hat) Dist- Siwan.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 211
283. Rajiv Kumar Singh S/o Banarasi Singh, R/o Vill- Malmalia P.O.- Basantpur,
P.S.- Bhagwanpur (Hat), Dist- Siwan, Bihar.
284. Anurag Kumar S/o Surveshwar Prasad, R/o Vill+PO- Chorma, P.S.-
Bhagwanpur Hat, Dist- Siwan.
285. Hajrat Ali S/o Satar Miyan, R/o Vill- Hilsar, P.O.- Bhagwanpur Hat P.S.-
Bhagwanpur Hat, Dist- Siwan.
286. Mukesh Kumar Gupta S/o Moti Lal Sah, R/o Shankarpur PO- Chakiya P.S.-
Bhagwanpur Hat, Dist- Siwan.
287. Anil Kumar S/o Late Jagnnath Prasad, R/o Vill- Rajpur, PO- Chakiya, P.S.-
Bhagwanpur Hat, Dist- Siwan.
288. Saurabh Kumar Singh S/o Suresh Prasad Singh, R/o Vill+PO- Kouriya PS.-
Bhagwanpur Hat, Dist- Siwan.
289. Kumud Kumar Srivastava, S/o Dhruv Prasad, R/o Vill- Sareya, PO-
Basantpur, P.S. Bhagwanpur Hat, Dist- Siwan.
290. Ravi Prakash S/o Jhulan Prasad, R/o Vill- Bharmraj PO- Sughari, P.S.-
Bhagwanpur Hat, Dist- Siwan.
291. Najre Alam Ansari S/o Jumadin Ansari R/o Vill+PO+PS- Bhagwanpur Hat,
Dist- Siwan.
292. Suresh Kumar Singh S/o Wakil Singh, R/o Vill+PO- Bhikhampur, PS-
Bhagwanpur Hat, Dist- Siwan.
293. Rajesh Kumar Singh S/o Surendra Singh R/o Vill+PO- Khedwa, PS-
Basantpur, Dist- Siwan Bihar.
294. Baliram Prasad S/o Late Munilal Prasad R/o Vill+PO- Badarjain, PS-
Bhagwanpur Hat, Dist- Siwan.
295. Vijay Kumar S/o Prashuram Sinha R/o Vill- Mairi, Maksudpur, PO- Chakiya,
PS- Bhagwanpur Hat, Dist- Siwan.
296. Mukesh Kumar Kushwaha S/o Damari Prasad, R/o Vill+PO- Sahaasraw, PS-
Bhagwanpur Hat, Dist- Siwan.
297. Kamlesh Thakur S/o Sharmanand Thakur, R/o Vill- Mundipur, PO- Hulesra,
PS- Bhagwanpur Hat, Dist- Siwan.
298. Arbind Pandit S/o Shiji Pandit R/o Vill- Sahsa, PO- Lowa, Rampur, PS-
Bhagwanpur Hat, Dist- Siwan.
299. Jitesh Kumar Upadhyay S/o Sushil Kumar Upadhyay, R/o Vill+PO- Choroli,
PS- Bhagwanpur Hat, Dist- Siwan.
300. Punita Kumari S/o Alok Bhardwaj, R/o Vill- Banpura, PO- Sadiha, PS-
Bhagwanpur Hat, Dist- Siwan.
301. Vinay Kumar Upadhyay S/o Surendra Nath Upadhyay R/o Vill- Saripatti,
P.O.+P.S.- Bhagwanpur Hat, Dist- Siwan.
302. Abhay Kumar Upadhyay S/o Surendra Nath Upadhyay R/o Vill- Saripatti,
P.O.+P.S.- Bhagwanpur Hat, Dist- Siwan.
303. Tarkeshwar Kumar Rai S/o Lutawan Rai, R/o Vill- Lahuri Kouriya, P.O.-
Kouriya, P.S. Bhagwanpur Hat, Dist- Siwan.
304. Rajeev Ranjan Shreevastawa, S/o Ramayodhya Pd Shreevastwa, R/o Vill-
Sipar, P.O.- Singholi, P.S.- Basantpur Dist- Siwan.
305. Rahul Kumar S/o Chhathu Sharma, R/o Vill- Sareya, P.O.- Basantpur, P.S.
Bhagwanpur Hat, Dist- Siwan.
306. Pankaj Kumar Parit S/o Subas Parit R/o Vill- Sareya, P.O.- Basantpur, P.S.
Bhagwanpur Hat, Dist- Siwan.
307. Dewendra Kumar Bharti S/o Yogendra Bharti, R/o Vill- Jogapur Kothi,
Sareya, PO- Jogapur Jamo Bazar, Siwan.
308. Jawahar Kumar Prasad S/o Manshi Prasad, R/o Vill- Jogapur Sareya, PO-
Jogapur, Vill- Jamo Bazar Dist- Siwan.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 212
309. Vinay Kumar Sharma S/o Dharmnath Sharma, R/o Vill- Balapur, PO-
Sadarpur, PS- Barharia, Dist- Siwan.
310. Shaheen Rukhsar S/o Tara Hussan, R/o Vill- Fakhruddinpur, P.O.- Dindyal
Pur, P.S. - G.B. Nagar Siwan.
311. Ramesh Kumar Pandit S/o Mahanth Pandit, R/o Vill- Barasara, PO- Barharia,
P.S.- Barharia, Dist- Siwan.
312. Ranjeet Kumar Yadav S/o Ramashankar Yadav, R/o Vill- Salahpur, PO-
Sareya, PS- G.B. Nagar Siwan.
313. Manish Kumar Shrivastava S/o Kamal Kishor Narain Sinha, R/o Vill+PO-
Jogapur Kothi, PS- Jamo Bazaar, Anchal- Barharia, Dist- Siwan.
314. Awadhesh Kumar Sah S/o Madan Sah, R/o Puraina, PO- Rachhopali, PS.-
Barharia, Dist- Siwan.
315. Raj Kishore Kumar, Rajbanshi Sah, R/o Vill+PO- Sadarpur, Via- Barharia,
Dist- Siwan.
316. Awadhesh Kumar Giri S/o Kashi Nath Giri, R/o Vill- Rampur, PO-
Bahadurpur, PS- Jamo Bazar, Siwan.
317. Lalan Kumar Yadav S/o Lal Mohar Yadav R/o Vill- Bhaluwara, PO-
Babhanbara, PS- GB Nagar, Siwan.
318. Devi Mahato S/o Pundeo Mahto R/o Vill- Atkhambha, Post- Koirigawan, PS-
Barharia, Dist- Siwan.
319. Renu Kumari W/o Uttam Kumar Ram R/o Vill- Pranpur, PO- Siwana,. PS-
Barharia, Dist- Siwan.
320. Uttam Kumar Ram S/o Ram Nath Ram, R/o Vill- Pranpur, PO- Siwana,. PS-
Barharia, Dist- Siwan.
321. Anivendra Kumar Singh S/o Dr. Shivjee Singh, R/o Vill- Jagatpur Mahuari,
PO- Jogatpur, PS- Basantpur, PS- Basantpur, Siwan.
322. Rajesh Kumar Ram S/o Gulzar Ram, R/o Vill- Teliya, PO- Naviganj, PS-
Vasantpur, Dist- Siwan.
323. Ajay Kumar Ray S/o Dahari Ray, Vill- Vagra, P.O.- Gopalpur, P.S.-
Vasantpur, Dist- Siwan.
324. Arun Kumar Singh S/o Panchdeo Singh, R/o Vill+PO- Parauli, P.S.-
Vasantpur, Dist- Siwan.
325. Rakesh Kumar S/o Prabhunath Singh, R/o Vill+PO- Parauli, P.S.- Vasantpur,
Dist- Siwan.
326. Ravikant Paswan S/o Hiralal Paswan, Vill- Narharpur, PO- Kishunpura, P.S.-
Basantpur, Dist- Siwan.
327. Om Prakash Yadav S/o Sipahi Pd. Yadav, Vill+PO- Naviganj, P.S.-
Vasantpur, Dist- Siwan.
328. Surya Kant Paswan S/o Hiralal Paswan, Vill- Narharpur, PO- Kishunpura,
P.S.- Basantpur, Dist- Siwan.
329. Kamal Kant Paswan S/o Motilal Paswan, R/o Vill- Narharpur, PO-
Kishunpura, P.S.- Basantpur, Dist- Siwan.
330. Sunil Kumar Sah S/o Shankar Sah, Vill+PO- Gapalpur Kothi, P.S.- Basantpur,
Dist- Siwan.
331. Vakil Alam S/o Md. Rajjak Miyan, Vill+PO- Gapalpur Kothi, P.S.- Basantpur,
Dist- Siwan.
332. Sonu Kumar Ram S/o Motichand Ram, R/o Vill- Post- Dumra, P.S.- Jamo
Bazar, Dist- Siwan.
333. Rajeev Kumar Singh S/o Raj Narayan Singh, R/o Vill- Sikatiya Tola,
Pachathar, PO- Dumra, PS- Jamo Bazar, Siwan.
334. Mukesh Kumar S/o Ram Barai Singh, R/o Vill- Barwa, Dumri, PO- Jamo
Bazar Siwan.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 213
335. Anup Kumar Tiwari S/o Dharmnath Tiwari, R/o Vill- PO- Sharif Jalalpur,
Via- Kishunpura, PS- Basantpur, Siwan.
336. Tarkeshwar Roy, S/o Layasi Roy, R/o Vill+PO- Jalalpur, P.S.- Vasantpur,
Dist- Siwan.
337. Vinod Kumar S/o Chandeshwar Yadav, R/o Vill+PO- Dumra Centre, PS-
Jamo Bazar, Dist- Siwan.
338. Anil Kumar Paswan S/o Brahamdeo Paswan R/o Vill+PO- Dumra Centre, PS-
Jamo Bazar, Dist- Siwan.
339. Kamleshwar Prasad R/o Murlidhar Prasad R/o Vill- Baldiha, P.S.- Jamo
Bazar, Dist- Siwan.
340. Ram Babu Paswan S/o Khedaru Paswan R/o Vill- Saidpur, PO- Talimapur,
P.S.- Jamo Bazar, Dist- Siwan.
341. Md. Serazuddin Ansari S/o Md. Samsuddin Ansari, R/o Vill-Po- Lakri, P.S.-
Jamo Bazar, Dist- Siwan.
342. Ajay Kumar Mahto S/o Dular Chand Mahto R/o Vill- Babhnauli, P.O.- Sohil
Patti, P.S.- Jamo Bazar, Dist- Siwan.
343. Gopal Sah S/o Shivjee Sah R/o Vill- Lakhnaura, Po- Kishunpura, P.S.-
Vasantpur, Dist- Siwan.
344. Amrit Kumar S/o Jittan Singh, R/o Vill+PO- Kishunpura, P.S.- Jamo Bazar,
Dist- Siwan.
345. Md. Sahanawajuddin Ansari, S/o Md. Shamsuddin Ansari, R/o Vill-PO- Lakri,
P.S.- Jamo Bazar, Dist- Siwan.
346. Md. Shamsad Ansari S/o Pan Mohammad Ansari, R/o Vill- Sikatiya, PO-
Khawaspur, P.S.- Jamo Bazar, Dist- Siwan.
347. Dudh Nath Pandey S/o Late Baldeo PAndey, Vill+PO- Naviganj, P.S.-
Basantpur, Dist- Siwan.
348. Santosh Manjhi, S/o Ram Sagar Manjhi R/o Vill- Talimpur, PO- Baldiha, P.S.-
Jamo Bazar, Dist- Siwan.
349. Sunil Kumar Yadav S/o Ram Naresh Yadav, Vill- Musehari, PO- Sirsiya, P.S.-
Jamo Bazar, Siwan.
350. Md. Fahim Md. Islamuddin, R/o Vill+PO- Jalalpur, P.S.- Basantpur, Dist-
Siwan.
351. Sanjeev Kumar Gupta S/o Sita Ram Sah, R/o Vill- Dumra PO- Kishunpura,
P.S.- Jamo Bazar, Siwan.
352. Dilip Kumar S/o Motilal Mahto, R/o Vill- Bangra, PO- Damru, P.S.-
Basantpur, Siwan.
353. Sujeet Kumar S/o Shankar Prasad R/o Vill- Mushehri, P.O.- Sirsiya, P.s.-
Jamo Bazar, Siwan.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government of
Bihar, Patna.
3. The Senior Joint Director -cum- Office Head, Planning and Development
Department and Economics and Statistical Directorate, Bihar, Patna.
4. The District Magistrate -cum- District Collector, Siwan.
5. The District Statistical Officer, Siwan.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 13068 of 2016
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 214
===========================================================
1. Abhishek Kumar Upadhyay Son of Shri Sheoshankar Upadhyay, resident of
Village- Kalyanpur, P.O- Kalyanpur, P.S.-Kalyanpur, District- East
Champaran, presently posted as Accredited Statistical Volunteer (ASV) at
Block- Kalyanpur, District- East Champaran.
2. Vinod Kumar Singh son of Late Krit Narayan Singh, resident of Village-
Kathariya, P.O. Katahariya, P.S- Kalyanpur, District- East Champaran,
presently posted as Accredited Statistical Volunteer (ASV) at Block
Kalyanpur, District- East Champaran.
3. Babloo Kumar, Son of Shri Ramjeet Sah, resident of Village- Semra Bazaar,
P.O- Katahariya, P.S- Kalyanpur, District- East Champaran, presently posted
as Accredited Statistical Volunteer (ASV) at Block Kalyanpur, District- East
Champaran.
4. Prabha Ranjan Singh, Son of Shri Jagarnath Singh resident of Village-
Phulwariya Rajdhar, P.O.-Vrindavan Mirchaiya, P.S- Kalyanpur, District- Esat
Champaran, presently posted as Accredited Statistical Volunteer (ASV) at
Block- Kalyanpur, District- East Champaran.
5. Mukul Kumar, Son of Shri Prabhu Nath Singh resident of Village- Kalyanpur,
P.O- Kalyanpur, P.S.-Kalyanpur, District- East Champaran, presently posted
as Accredited Statiscal Volunteer (ASV) at Block- Kalyanpur, District- East
Champaran.
6. Suman Kumar Chaurasia Son of Shri Ramanand Chaurasia, resident of
Village- Kalyanpur, P.O- Kalyanpur, P.S.-Kalyanpur, District- East
Champaran, presently posted as Accredited Statistical Volunteer (ASV) at
Block- Kalyanpur, District- East Champaran.
7. Arbind Kumar Upadhyay son of Shri Krishna Chandra Upadhyay, resident of
Village- Kalyanpur, P.O- Kalyanpur, P.S.-Kalyanpur, District- East
Champaran, presently posted as Accredited Statistical Volunteer (ASV) at
Block- Kalyanpur, District- East Champaran.
8. Amanullah, son of Md. Showaib resident of Village- Kalyanpur, P.O-
Kalyanpur, P.S.-Kalyanpur, District- East Champaran, presently posted as
Accredited Statistical Volunteer (ASV) at Block- Kalyanpur, District- East
Champaran.
9. Pankaj Kumar Son of Shri Jaigovind Prasad, resident of Village- Kalyanpur,
P.O- Kalyanpur, P.S.-Kalyanpur, District- East Champaran, presently posted
as Accredited Statistical Volunteer (ASV) at Block- Kalyanpur, District- East
Champaran.
10. Abhneet Kumar, Son of Krishna Chandra Upadhyay, resident of Village-
Kalyanpur, P.O- Kalyanpur, P.S.-Kalyanpur, District- East Champaran,
presently posted as Accredited Statistical Volunteer (ASV) at Block-
Kalyanpur, District- East Champaran.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
3. The Joint Director -cum- Office Head, Department of Planning & Development
(Directorate of Economics & Statistics), Government of Bihar, Patna.
4. The District Statistical Officer, East Champaran, Motihari.
.... .... Respondent/s
With
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 215
===========================================================
Civil Writ Jurisdiction Case No. 12855 of 2016
===========================================================
1. Birendra Das S/o Hari Das, R/o At- Dhuruvganj, PO+PS- Kharik, Dist-
Bhagalpur.
2. Amar Kumar, S/o Rajendra Prasad Mandal, R/o At+PO- Lokmanpur, Via-
Kharik, PS- Kharik, Dist- Bhagalpur.
3. Kumar Chandra Shekhar Anand S/o Upendra Prasad PS- Parvatta, Via-
Kharik Dist- Bhagalpur.
4. Rohit Kumar S/o Yogeshwar Pd Gupta, R/o At- Gotkharik, PO+PS- Kharik,
Dist- Bhagalpur, 853202.
5. Surendra Kumar S/o Prasadi Das R/o At- Bahattra, PO+PS- Kharik, Dist-
Bhagalpur.
6. Md. Shahbaz Alam, S/o Md Haidar Ali, R/o At- Purbigharari, Po+PS-
Kharik, Dist- Bhagalpur.
7. Abhishek Kumar S/o Sikandar Mandal R/o At+PS- Bhawanpura, PS- Kharik,
Dist- Bhagalpur.
8. Niraj Kumar S/o Sivanandan Yadav R/o At- Bagri, P.S.- Chorhar, PS-
Kharik, Dist- Bhagalpur.
9. Nandan Kumar Singh S/o Vinay Kumar Singh R/o Vill- Jhurkusiya, P.O.-
Narayanpur, P.S.- Ishipur Barahat, Pirpainti, Dist- Bhagalpur.
10. Dayalu Shankar S/o Diwakar Goswami R/o At+PO- Chorhar, Via- Kharik,
Dist- Bhagalpur 853202.
11. Pawan Kumar Mandal S/o Brahmdeo Mandal R/o Khairpur, P.O.-
Akaidattpur, PS- Kharik, Dist- Bhagalpur.
12. Tuntun Mandal S/o Shiv Narayan Mahto R/o At Dadpur, PO- Lokmanpur,
PS- Kharik, Dist- Bhagalpur.
13. Manoj Kumar Sharma S/o Subodh Mistry R/o At+PO- Bhawanpura, Via-
Kharik, Dist- Bhagalpur 853202.
14. Umesh Thakur S/o Sukhan Thakur, R/o Sihkund, PO- Lokmanpur, PS-
Kharik, Dist- Bhagalpur.
15. Ritambhara W/o Vidhan Chandra Singh R/o At+Po- Bhawanpura, PS-
Kharik, Dist Bhagalpur 853202.
16. Devesh Kumar S/o Late Lakshmi Narayan Gupta R/o At+PO- Lokmanpur,
PS- Kharik, Dist- Bhagalpur.
17. Ajitabh Ranjan S/o Shiveshb Chandra Jha, R/o At+PO- Tulsipur, P.S.-
Kharik, Dist- Bhagalpur.
18. Satyanarayan Jha S/o Omkar Kumar Jha R/o At+PO- Tulsipur, P.S.- Kharik,
Dist- Bhagalpur.
19. Robin Kumar S/o Saudagar Pd. Singh R/o At+PO- Bhawabpura, P.S.-
Kharik, Dist- Bhagalpur.
20. Pintu Kumar S/o Luxman Sharma R/o At+PO- Tulsipur, P.S.- Kharik, Dist-
Bhagalpur.
21. Manish Kumar S/o Kamleshwari Mandal R/o At+PO- Naya Tola Telghi, PS-
Kharik, Dist- Bhagalpur 853202.
22. Niranjan Kumar S/o Late Siyaram Thakur R/o At+PO- Bhawanpura, P.S.-
Kharik, Dist- Bhagalpur 853202.
23. Rupesh Kumar S/o Sudhir Pd. Yadav R/o At+PO- Bhawanpura, P.S.- Kharik,
Dist- Bhagalpur 853202.
24. Rahul Raj S/o Anil Kumar Yadav R/o At+PO- Tulsipur, P.S.- Kharik, Dist-
Bhagalpur 853202.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 216
25. Natho Kumar Nishad S/o Bhola Nishad R/o at Ambho, PO+PS- Kharik, Dist-
Bhagalpur.
26. Md. Faiyaz Alam S/o Md. Israfil R/o at- Purvigharari, PO+PS- Kharik, Dist-
85302.
27. Bikram Kumar S/o Vivekanand Kapri R/o At+PO- Tulsipur, P.S.- Kharik,
Dist- Bhagalpur 853202.
28. Komal Bhaskar S/o Jaynarayan Prasad R/o At+PO- Tulsipur, P.S.- Kharik,
Dist- Bhagalpur 853202.
29. Roji Kumari S/o Jaynarayan Prasad R/o At+PO- Tulsipur, P.S.- Kharik, Dist-
Bhagalpur 853202.
30. Md. Raquib Ansari S/o Ikram Ansari R/o At- Dhruvganj, PO+PS- Kharik,
Dist- Bhagalpur 853202.
31. Md. Raqueeb Ansari S/o Md. Salamul Ansari R/o At- Dhruvganj, PO+PS-
Kharik, Dist- Bhagalpur 853202.
32. Ramakant Sharma S/o Dilip Kumar Sharma R/o at- Bari Alalpur, PO-
Raghopur, P.S.- Parbatta, Dist- Bhagalpur.
33. Purushottam Kumar Ray S/o Nirmanl Kumar Ray At- Tulsipur, P.O.+P.S.-
Kharik, Dist- Bhagalpur 853202.
34. Sanjay Kumar Sharma S/o Bishundeo Pd. Sharma R/o at Ganeshpur, PO-
Kharik, Dist- Bhagalpur 853202.
35. Santosh Kumar Chourasiya S/o Brhamdeo Chourasiya R/o At+P.O.+P.S.-
Kharik, Dist- Bhagalpur 853202.
36. Md. Rafique S/o Md. Mohsin R/o At+PO- Kharik Bazar, PS- Kharik, Dist-
Bhagalpur.
37. Swami Bibekanand S/o Bucheshwar Singh R/o at- Ambho, PO+PS- Kharik
Bazar, Dist- Bhagalpur.
38. Amit Kumar Sharma, S/o Sheelbhadra Sharma R/o Dhruvganj, PO+PS-
Kharik Bazar, Dist- Bhagalpur.
39. Jitendra Kumar S/o Ganesh Jha R/o At+PO- Telghi, P.S.- Kharik Bazar, Dist-
Bhagalpur 853202.
40. Md. Riyaj S/o Md. Israyel R/o At- Athgama, PO- Akidattpur, PS- Kharik,
Dist- Bhagalpur.
41. Aman Kumar Singh S/o Banarasi Singh R/o at- Ambho, PO+PS- Kharik
Bazar, Dist- Bhagalpur 853202.
42. Jitendra Kumar S/o Ramdeo Poddar R/o At+PO- Narayanpur, PS- Bihpur,
Dist- Bhagalpur.
43. Kailash Kumar Yadav S/o Bino Yadav R/o at- Chakrami, Po- Narayanpur,
P.S.- Bihpur, Dist- Bhagalpur.
44. Mithilesh Pandit S/o Om Prakash Pandit R/o at- Chakrami, Po- Narayanpur,
P.S.- Bihpur, Dist- Bhagalpur.
45. Pankaj Kumar Singh S/o Abdhesh Kumar Singh R/o at- Bhawanipur, Po-
Nagarpara, P.S.- Bihpur, Dist- Bhagalpur.
46. Ajay Kumar Gupta S/o Bindeshwari Prasad Sah R/o At+PO- Narayanpur, PS-
Bihpur, Dist- Bhagalpur.
47. Nandan Kumar Mandal S/o Jayprakash Mandal R/o at- Bhawanipur, Po-
Nagarpara, P.S.- Bihpur, Dist- Bhagalpur.
48. Rakesh Kumar Sharma S/o Late Suresh Prasad Sharma R/o at- Chakrami, Po-
Narayanpur, P.S.- Bihpur, Dist- Bhagalpur.
49. Umesh Kumar S/o Shyamsundar Singh R/o At- Navtolia, Po- Latra Dist-
Bhagalpur.
50. Kamal Kishor S/o Chaturanand Poddar R/o Harnath Chak, PO- Singhia
Makanpur, Dist- Bhagalpur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 217
51. Braj Kishore R/o At- Harnath Chak, PO- Singhia Makanpur, Dist- Bhagalpur
52. Anuj Kumar Sharma Ram Prasad Sharma At+PO- Abhiya Bzar, Dist-
Bhagalpur.
53. Gajendra Kumar S/o Bishwanath Das, R/o At- Harnath Chak, PO- Singhia
Makanpur, Dist- Bhagalpur
54. Samir Kumar S/o Upendranath Mandal R/o At- Harnath Chak, PO- Singhia
Makanpur, Dist- Bhagalpur
55. Kumari Bindu Bharti W/o Amit Kumar R/o Singhia Makanpur, P.O.- Singhia
Makanpur, Dist- Bhagalpur.
56. Navin Kumar S/o Gulabchandra Mehta R/o At- Navtolia, Po- Latra Dist-
Bhagalpur.
57. Mukesh Kumar S/o Sukho Prasad Singh R/o At- Navtolia, Po- Latra Dist-
Bhagalpur.
58. Pinkesh Kumar S/o Ashok Prasad Yadav R/o At-PO- Latra, Dist- Bhagalpur.
59. Anuj Kumar Sharma S/o Anil Kumar Sharma R/o Pachgachia Bazar, Dist-
Bhagalpur.
60. Manoj Kumar Sharma S/o Anil Kumar Sharma R/o Pachgachia Bazar, Dist-
Bhagalpur.
61. Sintu Kumar S/o Janardan Prasad Yadav R/o At-PO- Latra, Dist- Bhagalpur.
62. Bidhanchndra Roy S/o Niranjan Roy R/o At-Po- Tintenga Karari, Dist-
Bhagalpur.
63. Raj Kishor Kumar S/o Srilal Sah R/o Kalindi Nagar, Bhimdas Tola, Dist-
Bhagalpur.
64. Sujeet Kumar S/o Mahendra Sah At- Bochahi, Po- Kamalakund, Dist-
Bhagalpur.
65. Suman Kumar S/o Bishnudeo Das R/o At- Dumaria, PO- Gopalpur, Dist-
Bhagalpur.
66. Mukesh Kumar S/o Gopal Prasad Yadav R/o At-Po- Tintenga Karari, Dist-
Bhagalpur.
67. Lakshmi Sharma S/o Kuldeep Sharma R/o At+PO- Dimaha Dist- Bhagalpur.
68. Devendra Kumar Paswan S/o Narayan Paswan, R/o At-PO- Pachgachia
Bazar, Dist- Bhagalpur.
69. Nigam Kumar S/o Sadanand Sharma R/o At- Gopalpur, PO- Saidpur, Dist-
Bhagalpur.
70. Mithilesh Kumar Paswan S/o Saryug Paswan R/o At- Gopalpur, PO- Saidpur,
Dist- Bhagalpur.
71. Arun Kumar S/o Ramu Ram R/o At- Gopalpur, PO- Saidpur, Dist-
Bhagalpur.
72. Prem Kumar S/o Ramotar Prasad Yadav R/o At-PO- Latra, Dist- Bhagalpur.
73. Pintu Kumar Das S/o Narayan Harijan R/o At- Dumaria, PO- Gopalpur, Dist-
Bhagalpur.
74. Rajnikant Sharma S/o Mahendra Prasad Sharma At+PO- Tintenga Karari,
Dist- Bhagalpur.
75. Raushan Kumar S/o Binod Sah R/o At-Po- Tintenga Karari, Dist- Bhagalpur.
76. Vishwajeet Kumar S/o Shiv Kumar R/o At-Po- Tintenga Karari, Dist-
Bhagalpur.
77. Susheel Sharma S/o Jay Prakash Sharma R/o At- Navtolia, Po- Latra Dist-
Bhagalpur.
78. Santosh Kumar S/o Saryug Sah R/o Singhiya, Makanpur, Dist- Bhagalpur.
79. Shyamdev Yadav S/o Sahadev Prasad Yadav R/o At- Raghopur, Tikar,
P.O.+P.S.- Nathnagar, Dist- Bhagalpur.
80. Prabhakar Kumar Singh S/o Nityanand Singh R/o At- Bahadurpur , P.O.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 218
Simariya, P.S.- Kajaraili, Dist- Bhagalpur.
81. Sharvan Rajak S/o Ganouri Rajak, At- Mohanpur (Narga) P.O.-
Champanagar, P.S.- Nathnagar, Dist- Bhagalpur.
82. Gokula Nand Pandey S/o Balram Pandey R/o At- Tetrahar, P.O.- Simariya,
P.S.- Kajaraili, Dist- Bhagalpur.
83. Praveen Kumar Jha S/o Manindra Mohan Jha R/o At- Rampur, P.O.+P.S.-
Nathnagar, Dist- Bhagalpur.
84. Rai Rajesh Prasad S/o Late Ganesh Dutt Rai R/o At- Rannuchak, P.s.-
Nathnagar, Dist- Bhagalpur.
85. Sanjay Das, S/o Churaman Das, R/o At- Rannuchak, P.s.- Nathnagar, Dist-
Bhagalpur.
86. Ajay Mandal S/o Bachneshwar Sharma R/o At- Naya Tola, Shahpur, P.O.-
Haridaspur, P.S.- Nathnagar, Dist- Bhagalpur.
87. Bishwajit Kumar Prasad, R/o Naval Kishor Prasad R/o At- K.B. Lal Road,
Nathnagar, Dist- Bhagalpur
88. Nisha Kumari D/o Kishori Prasad Singh R/o At- Rannuchak, P.s.- Nathnagar,
Dist- Bhagalpur.
89. Dinkar Kumar, S/o Subodh Kumar Suman R/o Vill- Aurangabad, P.O.-
Lagmahat, P.S.- Kahalgaon, Dist- Bhagalpur.
90. Prakash Kumar S/o Devendra Pd Singh R/o at- Piparpanti, Kalisthan lane,
P.O.+P.S.- Nathnagar, Dist- Bhagalpur.
91. Bhikaree Kumar S/o Kantlal Mahto R/o At- Dildarpur, P.O.- Shankarpur,
Chauwania, P.S.- Nathnagar, Dist- Bhagalpur.
92. Anil Kumar S/o Basudev Mahto R/o At- Dildarpur, P.O.- Shankarpur,
Chauwania, P.S.- Nathnagar, Dist- Bhagalpur.
93. Braj Kishor Pandit S/o Birendra Pandit R/o At- Digghi, PO- Shahjadpur,
P.S.- Nathnagar, Dist- Bhagalpur.
94. Prem Raj, S/o Parmanand Yadav R/o At+PO- Bhatoria, P.S.- Nathnagar,
Dist- Bhagalpur.
95. Raj Kumari Jha, W/o Ashutosh Thakur R/o Ghoshi Tola, Thakurbari Quarter
Nathnagar, Dist- Bhagalpur.
96. Muzammil Ansari S/o Md. Gani Ansari R/o At- Radhanagar, PO- Kishanpur,
Amkhoriya, Dist- Bhagalpur.
97. Md. Aurangzeb Ansari S/o Md. Shahjahan R/o At- Radhanagar, PO-
Kishanpur, Amkhoriya, Dist- Bhagalpur.
98. Md. Saoue Ansari S/o Md. Shamshul Ansari R/o At- Radhanagar, PO-
Kishanpur, Amkhoriya, Dist- Bhagalpur.
99. Ansushman Jha R/o Late Narayan Prasad Jha R/o Abir Mishra Lane,
Champanagar, Dist- Bhagalpur.
100. Sunil Kumar S/o Ramchandra Mandal R/o At- Nayatola Chouhaddi, PO-
Mirjapur, P.S.- Madhusudan Pur, Nathnagar, Dist- Bhagalpur.
101. Surendra Kumar Suman S/o Dhanushdhari Mandal R/o At- Aouradih,
PO+PS- Alamnagar, Dist- Madhepura.
102. Sanjay Kumar S/o Nandkishor Pd. Yadav R/o At- Post- Jhandapur P.S.-
Bihpur, Dist- Bhagalpur.
103. Ruman Kumari S/o Kailash Pd. Yadav R/o At- Post- Jhandapur P.S.- Bihpur,
Dist- Bhagalpur.
104. Subodh Yadav S/o Nandkishor Yadav R/o At- Post- Jhandapur P.S.- Bihpur,
Dist- Bhagalpur.
105. Nikhilesh Kumar S/o Vijay Kumar Yadav R/o At- Post- Jhandapur P.S.-
Bihpur, Dist- Bhagalpur.
106. Rajeev Kumar S/o Chedi Ram, R/o At- Post- Jhandapur P.S.- Bihpur, Dist-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 219
Bhagalpur.
107. Ajay Kumar Singh S/o Kailash Pd. Singh R/o At- Post- Jhandapur P.S.-
Bihpur, Dist- Bhagalpur.
108. Rajesh Kumar S/o Suresh Pandit R/o Jhandapur P.S.- Bihpur, Dist-
Bhagalpur.
109. Shambhu Kumar S/o Nepali Singh R/o Jhandapur P.S.- Bihpur, Dist-
Bhagalpur.
110. Yashwant Kumar S/o Chakradhar Pd. Yadav R/o At+PO- Jagatpur, P.S.-
Naugachia, Dist- Bhagalpur.
111. Suchit Kumar S/o Visho Yadav R/o At+PO- Jagatpur, P.S.- Naugachia, Dist-
Bhagalpur.
112. Amardeep Kumar S/o Dinesh Mandal R/o At- Bhagwanpur, PO+PS-
Naugachia, Dist- Bhagalpur.
113. Nityanand Singh S/o Manohar Pd. Singh R/o At- Naya Tola, Pakra, PO-
Pakra, P.S.- Naugachia, Dist- Bhagalpur.
114. Sunil Kumar S/o Khagendra Pd Mandal R/o At- Dholbazza, Garaiya, PO+PS-
Dholbazza Bazar Via- Naugachia, Dist- Bhagalpur.
115. Sanjeev Kumar S/o Yogendra Prasad Jaiswal R/o At+Post+PS- Dholbazza
Bazar Via- Naugachia, Dist- Bhagalpur.
116. Rajesh Kumar Das S/o Suresh Das, R/o At+Post- Jagatpur, P.S.- Naugachia,
Dist- Bhagalpur.
117. Amit Kumar S/o Upendra Thakur R/o At- Mahadatpur, PO- Jamunia, P.S.-
Naugachia, Dist- Bhagalpur.
118. Manoj Kumar Sharma S/o Sita Ram Sharma R/o At+PO- Milki, P.S.- Bihpur,
Dist- Bhagalpur.
119. Md. Enamul Haque S/o Md. Ansarul Haque, R/o Ujani, P.O.- Maniamore,
P.S.- Naugachia, Dist- Bhagalpur.
120. Md. Israrul Haque, S/o Md. Ansarul Haque, At- Ujani, PO- Maniamore, P.S.-
Naugachia Dist- Bhagalpur.
121. Md. Asad Ali S/o Md. Irshadali R/o At- Ujani PO- Maniamore, P.S.-
Naugachia, Dist- Bhagalpur.
122. Md. Bahawuddin Alam S/o Badruddin Alam R/o At- Ujani PO- Maniamore,
P.S.- Naugachia, Dist- Bhagalpur.
123. Chandan Kumar Sahu S/o Ram Nath Sahu R/o At+Po- Sahu Parbatta, P.S.-
Navgachia, Dist- Bhagalpur, Pin- 853204.
124. Ajay Kumar S/o Ganesh Mistri R/o At- Garaiya, PO- Khagra Via- Naugachia,
Dist- Bhagalpur.
125. Raj Kumar S/o Mahendra Mistri R/o At- Dholbazza Diyara, P.O.+P.S.-
Dholbazza, Via- Naugachia, Dist- Bhagalpur.
126. Manoj Kumar Singh S/o Ganesh Pd. Singh R/o at- Praspur Kadwa, PO-
Kairpur Kadwa, Via- Naugachia, Dist- Bhagalpur.
127. Amarjeet Kumar S/o Laddu Prasad Yadav R/o At- Dhovinia, PO-
Makknatakia Ps- Naugachia, Dist- Bhagalpur.
128. Nityanand Mandal S/o Deepnarayan Mandal R/o At- Luridas Tola, PO+PS-
Dholbazza, Via- Naugachia, Dist- Bhagalpur.
129. Ajay Mandal S/o Jagdish Mandal R/o At- Luridas Tola, PO+PS- Dholbazza,
Via- Naugachia, Dist- Bhagalpur.
130. Arjun Kumar S/o Umesh Singh R/o At- Mahdattpur, Po- Yamunia, PS-
Naugachia, Dist- Bhagalpur.
131. Sudhanshu Kumar S/o Kapildeo Yadav R/o At+Po- Jagatpur, PS-
Shahuparbatta, Dist- Bhagalpur.
132. Sonam Shekhar S/o Chandrashakhar Pd. Singh R/o At- Rajendra Colony, Po-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 220
Maiyanav, P.S.- Naugachia, Dist- Bhagalpur.
133. Md. Anzar S/o Md. Hashmul Shah S/o At-Milki, P.O.- Makha Takia, P.s.-
Naugachia, Dist- Bhagalpur.
134. Rishu Kumar S/o Pradeep Kumar Mandal R/o Nand Gram Kadwa, PO-
Khairpur Kadwa, P.S.- Navgachia, Bhagalpur.
135. Mukesh Kumar S/o Dilip Kumar Mandal R/o At- Nandgram Kadwa, PO-
Khairpur Kadwa, P.S.- Navgachia, Bhagalpur.
136. Prashant Priyadarshi S/o Raghuvir Sharma R/o At+Po- Kasimpur, P.S.-
Goradih, Dist- Bhagalpur.
137. Pardeshi Paswan S/o Saryug Paswan Ro Vill- Mohanpur, Po- Murhan, PS-
Goradih, Dist- Bhagalpur.
138. Rakesh Kumar S/o Muneshwar Pd. Gupta R/o At+PO- Murhan Hat, P.S.-
Goradih, Dist- Bhagalpur.
139. Bijay Kumar Keshri S/o Late Ajablal Keshri R/o Rajendra Nagar Colony,
Garadih Road, Laluchak Angori Bhagalpur.
140. Ritesh Kumar Ratna S/o Ramjee Prasad Keshri R/o At+PO- Murhan Hat,
P.S.- Goradih, Dist- Bhagalpur.
141. Md. Imran Danish S/o Md. Khurshid Alam R/o At- Shahnagar, Kabirpur, PO-
Nathnabagr, Ps- Madhusudanpur, Dist- Bhagalpur.
142. Rajiv Kumar S/o Arjun Mandal R/o Vill- Goradih, PO+PS- Goradih, Dist-
Bhagalpur.
143. Pawan Kumar Yadav S/o Sakhichandra Prasad Yadav R/o At- Baghmara,
PO- Agarpur, Ps- Lodipur, Dist- Bhagalpur.
144. Ashiwani Kumar S/o Lakhi Prasad Singh R/o at- Pipra, Po- Machhipur, P.S.-
Lodipur, Dist- Bhagalpur.
145. Anirudh Kumar Thakur S/o Mahadeo Thakur R/o At-Po- Agarpur, P.S.-
Lodipur, Dist- Bhagalpur.
146. Ankit Kumar S/o Gaibi Prasad R/o At- Rajpur (Paltola) Sabour Dist-
Bhagalpur.
147. Balmiki Prasad S/o Pravesh Prasad Mandal At- Ganga Karhriya , Post-
Kashimpur, P.S.- Goradih, Dist- Bhagalpur
148. Avinash Kumar Yadav S/o Jai Prakash Yadav At+Po- Agarpur, P.S.-
Lodipur, Dist- Bhagalpur.
149. Sandeep Kumar S/o Basant Lal Mandal R/o At- Khurd Chirayan, PO-
Mohaddipur, P.S.- Jagdishpur, Dist- Bhagalpur.
150. Kaushal Kishor Jha S/o Manohar Jha, R/o Vill+PO- Chandpur, P.S.-
Jagdishpur, Dist- Bhagalpur.
151. Sanjiv Kumar Yadav S/o Vakil Prasad Yadav R/o Vill- Ajampur Kaneri PO-
Chandpur, P.S.- Jagdishpur, Dist- Bhagalpur.
152. Ritesh Kumar S/o Yogendra Prasad Singh R/o At- Khurd Chirayan, PO-
Mohaddipur, P.S.- Jagdishpur, Dist- Bhagalpur.
153. Lakhan Lal Pandit S/o Bhagwan Pandit R/o Vill+PO- Murhan, P.S.- Goradih,
Dist- Bhagalpur.
154. Jitendra Kumar Sah S/o Hira Sah R/o Vill- Badi Jamin, PO- Murhan, P.S.-
Goradih, Dist- Bhagalpur.
155. Kumari Nitu D/o Ashok Sah R/o Vill- Badi Jamin, PO- Murhan, P.S.-
Goradih, Dist- Bhagalpur.
156. Dhananjay Kumar S/o Ramdayal Mandal R/o At- Agadda, Po- Kasimpur,
P.S.- Goradih, Dist- Bhagalpur.
157. Santosh Kumar S/o Mahesh Mandal R/o Vill- Badi Jamin, PO- Murhan, P.S.-
Goradih, Dist- Bhagalpur.
158. Pawan Kumar Singh S/o Sri Narendra Pd. Singh R/o Vill- Bishanpur Sikta,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 221
Lodipur, Dist- Bhagalpur.
159. Ganesh Thakur S/o Adhiklal Thakur R/o Vill- Sono, P.S.- Jagdishpur, Dist-
Bhagalpur.
160. Shatrughan Thakur, S/o Adhiklal Thakur R/o Vill- Sono, P.S.- Jagdishpur,
Dist- Bhagalpur.
161. Rajesh Kumar Singh S/o Naresh Mandal R/o Vill- Itwa, PO- Kasimpur, P.S.-
Goradih, Dist- Bhagalpur.
162. Kailash Pati Jha, S/o Mahendra Jha, R/o Large Industrial Estate, Post- Barari,
Dist- Bhagalpur.
163. Bhashkar Chandra Keshavam S/o Ashok Yadav R/o At+PO- Danda Bazar,
Dist- Bhagalpur Bihar
164. Ravindra Raghav Rajak S/o Ramesh Lal Rajak R/o At- Ishak Chak PO+PS-
Ishakchak, Dist- Bhagapur.
165. Diweakar Thakur S/o Brahamdeo Thakur R/o Vill- Ustu, PO- Chakdaria, PS-
Lodipur, Dist- Bhagalpur.
166. Gangesh Thakur S/o Brahamdeo Thakur R/o Vill- Ustu, PO- Chakdaria, PS-
Lodipur, Dist- Bhagalpur.
167. Vijay Kumar Panjiyara S/o Ramcharan Panjiyara, R/o Vill+PO+PS-
Jagdishpur, Dist- Bhagalpur.
168. Ravindra Kumar Singh S/o Radha Krishna Singh R/o Vill+PO+PS-
Jagdishpur, Dist- Bhagalpur.
169. Mukesh Kumar Sah, S/o Late Rajendra Prasad Sah R/o Vill- Sermari Hat,
PO+PS- Pirpainti, Dist- Bhagalpur.
170. Manoj Kumar Thakur S/o Tilo Thakur R/o At+PO- Rani Diyara, P.S.-
Ekchari (ppt), Dist- Bhagalpur.
171. Prem Kumar S/o Amarnath Bhagat R/o Tarwa, PO- Dulduliya, P.S.-
Pirpainti, Dist- Bhagalpur.
172. Santosh Kumar Mahto S/o Prakash Mahto R/o At- Dhruvganj, PO+PS-
Kharik Bazar, Dist- Bhagalpur 853202.
173. Gopal Kumar Sinha, S/o Manoj Kumar R/o Harishpur, PO- Sadipur, P.S.-
Pirpainti, Dist- Bhagalpur.
174. Sandip Ranjan Sunil S/o Late Ram Bilas Ram R/o Vill- Hiranand PO-
Sadipur, PS- Pirpainti Dist- Bhagalpur.
175. Prabhakar Kumar Yadav S/o Shivnath Yadav R/o Village- Nawad, PO-
Ishipur, PS- Ishipur, Dist- Bhagalpur.
176. Sweta Kumari D/o Lakshman Tanti R/o Vill- Sundarpur, PO+PS- Pirpainti,
Dist- Bhagalpur.
177. Shashi Shankar Kumar S/o Ambika Prasad Jaysawal R/o Dakhali Tola PO-
Khawaspur, PS- Pirpainti Dist- Bhagalpur.
178. Kumar Raghwendra S/o Durga Pd Pandey R/o Vill+PO- Srinagar PS-
Pirpainti, Dist- Bhagalpur.
179. Ranjit Kumar Das S/o Surendra Das R/o Vill- Simanpur, PO- Sadipur, PS-
Pirpainti, Dist- Bhagalpur.
180. Beerendra Kumar S/o Ram Pravesh Paswan R/o Vill- Simanpur, PO- Sadipur,
PS- Pirpainti, Dist- Bhagalpur.
181. Vibhash Kumar S/o Bijay Prasad Singh R/o Vill- Chhoti Satho PO- Rifatpur,
PS- Pirpainti, Dist- Bhagalpur.
182. Vinay Kumar Singh S/o Bijay Pd. Singh R/o Vill- Chhoti Satho PO- Rifatpur,
PS- Pirpainti, Dist- Bhagalpur.
183. Abdul Kalam S/o Md. Ashraf Ali, R/o Vill- Madhopur, PS- Pirpainti, Dist-
Bhagalpur.
184. Rajeev Kumar Mishra S/o Chandra Shekhar Mishra R/o Vill- Olapur,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 222
PO+PS- Pirpainti, Dist- Bhagalpur.
185. Amit Kumar S/o Shiv Kumar Singh R/o Vill- Sarkanda PO- Sarkanda, PS-
Ishipur, Dist- Bhagalpur.
186. Sachchidanand Sharma S/o Kailash Sharma R/o Vill- Doman Khutari PO-
Pirpainti Dist- Bhagalpur.
187. Subhash Kumar S/o Motilal Mandal R/o Vill- Olapur, PO+PS- Pirpainti,
Dist- Bhagalpur.
188. Sanjay Kumar S/o Brahmdeo Singh R/o Vill- Rani Diyara, PO- Mathurapur,
PS- Pirpainti, Dist- Bhagalpur.
189. Pawan Kumar S/o Sundar Mandal R/o At+PO- Rani Diyara, P.O.- Ekchari,
P.S.- Pirpainti, Dist- Bhagalpur.
190. Pritam Kumar S/o Shobhakant Mandal R/o At+PO- Rani Diyara, P.S.-
Pirpainti, Dist- Bhagalpur.
191. Rajeev Kumar S/o Dinesh Thakur R/o At+Po- Bhakharpur, PS- Pirpainti,
Dist- Bhagalpur.
192. Raj Kumar Thakur S/o Ramashish Thakur R/o Vill- Kunjbanna, PO+PS-
Pirpainti, Dist- Bhagalpur.
193. Parmanand Thakur S/o Dipnarayan Mandal R/o At+PO- Pirpainti Bazar, PS-
Pirpainti, Dist- Bhagalpur.
194. Rajiv Kumar S/o Dhaneshwar Prasad Sah R/o At+PO- Pirpainti Bazar, PS-
Pirpainti, Dist- Bhagalpur.
195. Md. Faim, S/o Sheikh Erfan Ali R/o At+PO- Pirpainti Bazar, PS- Pirpainti,
Dist- Bhagalpur.
196. Niranjan Kumar S/o Hari Prasad Sah R/o At- Dilauri, PO- Kali Prasad, PS-
Block- Pirpainti, Dist- Bhagalpur.
197. Ugrasen Kumar S/o Dwarika Prasad Mandal R/o Vill- Olapur, PO+PS-
Pirpainti, Dist- Bhagalpur.
198. Ashutosh Kumar Pandey S/o Manoj Kumar Pandey R/o At- Gouripur, PO-
Mirzachowki, PS- Ishipur, Block- Pirpainti, Dist- Bhagalpur.
199. Rajesh Kumar S/o Baijnath Mandal R/o At- Babupur, PO- Bakharpur,
PS+Block- Pirpainti, Dist- Bhagalpur.
200. Abhishek Kumar S/o Vijay Prasad Sah R/o Tapua, PO- Budhuchak, Ps-
Ekchari, Block- Pirpainti, Dist- Bhagalpur.
201. Mithun Kumar S/o Vakil Mandal R/o At+PO- Rani Diyara, P.S.+Block-
Pirpainti, Dist- Bhagalpur.
202. Heera Lal Mandal S/o Dasu Prasad Mandal R/o At+PO- Rani Diyara,
P.S.+Block- Pirpainti, Dist- Bhagalpur.
203. Rakesh Kumar S/o Fulchandra Prasad Sah R/o At+PO+PS+Block- Pirpainti
Bazar, Dist- Bhagalpur.
204. Abhay Kumar Goswami S/o Bindeshwari Goshwami R/o At+PO+PS+Block-
Pirpainti Bazar, Dist- Bhagalpur.
205. Shashi Kumar S/o Ajay Prakash Sah R/o At+PO+PS+Block- Pirpainti Bazar,
Dist- Bhagalpur.
206. Raj Kamal Gupta S/o Kamta Prasad R/o At+PO+PS+Block- Pirpainti Bazar,
Dist- Bhagalpur.
207. Shama Prawin S/o Md. Taslim Khan R/o At- Govindpur, PO- Sadipur, P.S.
Block- Pirpainti, Dist- Bhagalpur.
208. Shekh Jiyaul Haque, S/o Shekh Jamal R/o At+PO- Roshanpur, P.S.+Block-
Pirpainti, Dist- Bhagalpur.
209. Hare Ram Kushwaha S/o Arvind Kumar Mahto R/o At+PO- Narayanpur, PS-
Pirpainti, Dist- Bhagalpur.
210. Sanjay Kumar Prabhakar S/o Durga Prasad Mahto R/o At+PO- Ammapali,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 223
P.S.+Block- Pirpainti, Dist- Bhagalpur.
211. Bikarant Jay S/o Kanhaya Prasad Yadav R/o At- Foujdari PO- Ssaleampur,
PS+Block- Pirpainti, Dist- Bhagalpur.
212. Sumit Kumar Gupta S/o Ajit Prasad Gupta R/o Kirtiniya,PO- Mirzochouki
PS+Block- Pirpainti, Dist- Bhagalpur.
213. Amit Kumar S/o Arjun Prasad Mandal R/o At- Choti Chataiya PO+PS-
Ekchari Diyara, Block- Pirpainti, Dist- Bhagalpur.
214. Bibi Shabina Khatun S/o Md Shamsul Hoda, R/o At- Sunderpur,
P.S.+Block+PO- Pirpainti, Dist- Bhagalpur.
215. Sanjeev Kumar S/o Fulchand Prasad Sah R/o At+PO- Pirpainti Bazar, PS-
Pirpainti, Dist- Bhagalpur.
216. Kishan Kumar S/o Bijay Kumar Sah R/o At+PO+PS- Pirpainti Bazar, Dist-
Bhagalpur.
217. Kumarendra Kumar S/o Ram Bilas Prasad Sah R/o At+PO+PS- Pirpainti
Bazar, Dist- Bhagalpur.
218. Rajesh Kumar S/o Ganesh Prasad Sah R/o At+PO- Pirpainti Bazar, PS-
Pirpainti, Dist- Bhagalpur.
219. Ramashish Kumar Sah S/o Bijay Prasad Sah R/o At+PO- Pirpainti Bazar, PS-
Pirpainti, Dist- Bhagalpur.
220. Ravindra Kumar Gupta S/o Ram Bilash Sah R/o At+PO- Pirpainti Bazar, PS-
Pirpainti, Dist- Bhagalpur.
221. Gulam Sarvar S/o Naim Mazhar R/o At+PO- Pirpainti Bazar, PS- Pirpainti,
Dist- Bhagalpur.
222. Rina Kumari D/o Dipnarayan Mandal R/o At- Malikpur, PO- Pirpainti Bazar,
P.S.- Pirpainti, Dist- Bhagalpur.
223. S.K. Shakil S/o Md. Jalil Alam R/o At+PO- Pirpainti Bazar, PS- Pirpainti,
Dist- Bhagalpur.
224. Santu Kumar S/o Ajit Prasad Gupta R/o At- Kirtaniya, PO- Mirza Chowk,
PS- Pirpainti, Dist- Bhagalpur.
225. Pawan Kumar S/o Ram Narayan Gupta R/o At- Pasahichak, PO- Rafatpur,
PS- Pirpainti, Dist- Bhagalpur.
226. Vikky Kumar S/o Mohan Roy R/o At+PO- Harpur, P.S.- Shahkund, Dist-
Bhagalpur
227. Mukesh Kumar S/o Nakul Prasad Yadav R/o At+PO+PS- Sajour, Dist-
Bhagalpur.
228. Ajay Kumar S/o Late Bhupendra Jha R/o At+PO- Dariyapur, P.S.- Sajour,
Dist- Bhagalpur.
229. Pradeep Kumar Singh S/o Vijay Kumar Singh R?o At- Jagarnathpur, PO-
Kishanpur Amkhoriya, P.S.- Sajour, Dist- Bhagalpur.
230. Sanjay Kumar Jha S/o Late Bhupendra Jha R/o At+PO- Dariyapur, P.S.-
Sajour, Dist- Bhagalpur.
231. Ajit Kumar S/o Suresh Mandal R/o At- Sukhsarovar, PO+PS- Shahkund,
Dist- Bhagalpur.
232. Diwakar Tanti S/o Tejnarayan Tanti R/o At- Mohanpur, PO- Gobroy, PS-
Sajour, Dist- Bhagalpur.
233. Manoj Kumar Paswann S/o Karu Paswan R/o At- Tahbalnagar, PO+PS-
Shahkund, Dist- Bhagalpur.
234. Gautam Kumar Vidyarthy S/o Ganesh Prasad Singh R/o At+PO- Kishanpur
Amkhoriya, PS- Sajour, Dist- Bhagalpur.
235. Nilesh Kumar Singh S/o Jay Narayan Singh R/o At+PO- Pachrukhi, PS-
Shahkund, Dist- Bhagalpur.
236. Kumar Sanu S/o Dipnarayan Mandal R/o At- Dumra, PO- Satpariya, PS-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 224
Shahkund, Dist- Bhagalpur.
237. Narendra Kumar Sharma S/o Tarkeshwar Sharma R/o At+PO- Harpur, P.S.-
Shahkund, Dist- Bhagalpur
238. Rahul Kumar Jha S/o Dinesh Jha R/o At- Purani Kherhi, PO+PS- Shahkund,
Dist- Bhagalpur.
239. Ranvijay Kumar S/o Rajendra Pd. Singh R/o At- Rajanpur, PO- Pariyapur,
Dist- Bhagalpur.
240. Deepak Kumar S/o Vishwa Ranjan Prasad R/o At- Athaniya PO-
Parshurampur, P.s.- Pirpainti, Dist- Bhagalpur.
241. Pramod Kumar S/o Hariprasad Sah R/o At- Dilauri, PO- Kali Prasad, PS-
Pirpainti, Dist- Bhagalpur.
242. Rabindra Prasad Yadav S/o Mahadeo Yadav R/o At- Budhuchak, PO-
Chhotinaki, P.S.- Sandkhar Dist- Bhagalpur.
243. Rajiv Ranjan S/o Abhay Kumar Das R/o At+PO- Tarar, P.S.- Sanhoula, Dist-
Bhagalpur.
244. Kapoor Chandra Kumar S/o Siyaram Mandal R/o At- Chandpur PO+PS-
Amdanda, Dist- Bhagalpur.
245. Santosh Kumar Singh S/o Surendra Prasad Singh R/o At- Khajuria, PO-
Silhan, P.S.- Sandkhar, Dist- Bhagalpur.
246. Vijay Kumar Sah S/o Prakash Sah R/o At+PO- Pathakdih, P.S.- Amdanda,
Dist- Bhagalpur.
247. Parmeshwar Yadav S/o Sitaram Yadav R/o At+PO+PS- Amdanda, Dist-
Bhagalpur.
248. Amit Kumar S/o Samir Kumar Ghosh R/o At+PO- Mahiyama, PS- Sanhoula,
Dist- Bhagalpur.
249. Ranjeet Kumar Ranjan S/o Sushil Kumar Mandal R/o At+PO- Sandkhar,
Dist- Bhagalpur.
250. Sushil Kumar S/o Kashi Prasad Yadav R/o At- Baijachak, PO- Pothiya, P.S.-
Sanhoula, Dist- Bhagalpur.
251. Suman Kumar Verma S/o Basudeo Prasad Verma R/o Moh- Janki Pd. Lane
Mundichak, P.S.- Tilka Manjhi, PO- Sugaganj, Dist- Bhagalpur.
252. Yashoraj Kumar S/o Aditya Narayan Sah R/o Mundichak Near Mini Market
Bhagalpur.
253. Mukesh Sah S/o Hiralal Sah R/o At+PO- Nagdaha, P.S.- Sanhoula Dist-
Bhagalpur.
254. Md. Naushad Alam S/o Md. Ikram R/o Shekhtola, Jhandapur, Po- Jandapur,
P.S.- Bihpur, Dist- Bhagalpur.
255. Md. Mushtaque Alam S/o Jalil Uddin R/o At+PO- Babhangama, Pathan Tola,
P.S.- Bihpur, Dist- Bhagalpur.
256. Krishna Murari, S/o Bedanand Choudhary R/o At+PO- Babhangama, P.S.-
Bihpur, Dist- Bhagalpur.
257. Amar Nath Sah S/o Chandradeo Sah R/o At+PO- Marwa Thana- Bihpur,
Dist- Bhagalpur.
258. Bipin Kumar Sharma S/o Jaglal Sharma R/o At+PO- Milki, Thana- Bihpur,
Dist- Bhagalpur.
259. Akhilesh Kumar Sharma S/o Maniklal Sharma R/o At+PO- Milki, Thana-
Bihpur, Dist- Bhagalpur.
260. Gopal Prasad Gupta S/o Chandra Deo Gupta R/o At+PO- Marwa Thana-
Bihpur, Dist- Bhagalpur.
261. Ghanshyam Kumar S/o Mahesh Prasad Sah R/o At- Kashil, P.O.- Murhanhat
Via- Ghogha, Dist- Bhagalpur.
262. Shashi Dhar Prasad Singh S/o Ramdhin Mandal R/o At- Kharama Po-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 225
Harchandi, P.S.- Goradhih, Dist- Bhagalpur.
263. Sonu Kumar Singh S/o Ranjeet Prasad Singh R/o At- Birnoudh PO+PS-
Goradih, Dist- Bhagalpur.
264. Neel Kamal S/o Rajendra Prasad Mandal R/o At- Raghopur, PO- Haridaspur,
P.S.- Nathnagar, Dist- Bhagalpur.
265. Bhavish Sah S/o Vikash Sah R/o Vill- Rajanpur, PO- Dariyapur, P.S.- Sajoor,
Dist- Bhagalpur.
266. Sukesh Kumar Yadav S/o Yogendra Pd. Yadav R/o At- Brahamchari, PO-
Lagma Hat, P.S.- Kahalgaon, Bhagalpur.
267. Shatrughna Kumar Das S/o Shyama Charan Das R/o At- Station Road,
Kahalgaon, Bhagalpur.
268. Abhishek Kumar Mishra S/o Purnendu Prakash Mishra R/o At+LCT Ghat
Road, Kahalgaon, Bhagalpur.
269. Manikant Sharma S/o Hari Mohan Sharma R/o At- Ogri, PO-
Maheshamunda, Kahalgaon, Bhagalpur.
270. Biplendu Kumar Singh S/o Subodh Kumar Singh R/o At- Babhania, PO-
Laxmipur Babhania, Kahalgaon, Dist- Bhagalpur.
271. Kali Charan Mandal S/o Sudin Prasad Mandal At+PO- Ekchari Kahalgaon,
Bhagalpur.
272. Chandan Kumar S/o Jyotish Mandal At- Vikramshila Nagar Station Chowk,
Kahalgaon, Bhagalpur.
273. Vishwjit Pratap Singh S/o Rajendra Prasad Singh At- Pakartalla, P.O.+P.S.-
Kahalgaon, Bhagalpur.
274. Maruti Nandan Maruti S/o Gopal Mishra At- Anandpur, P.O.+P.S.-
Kahalgaon, Bhagalpur
275. Deepak Kumar Mishra S/o Ashok Mishra At+P.O.- Kashdi, P.S.- Antichak,
Kahalgaon, Bhagalpur.
276. Subhash Yadav S/o Suresh Yadav At+P.O.- Channo, Via- Ekchari, P.S.-
Rasalpur, Bhagalpur.
277. Shiv Shankar Sharma S/o Surehs Prasad Mandal At- Banshipur, P.O.-
Shobhnathpur, Kahalgaon, Bhagalpur.
278. Manoj Kumar Tiwari S/o Baidnath Tiwari At- Ganganagar, P.O.- Kahalgaon,
Bhagalpur.
279. Ambuj Kumar S/o Ghanshyam Mandal At- Ganganagar, P.O.- Kahalgaon,
Bhagalpur.
280. Ajay Kumar Choudhary S/o Bhola Prasad Choudhary At- Paithanpura,
P.O.+P.S.- Kahalgaon, Bhagalpur.
281. Sanjay Kumar S/o Sukdev Sah At- Ganganagar, P.O.- Kahalgaon, Bhagalpur.
282. Uttam Kumar S/o Gopal Prasad Sah At+PO.- Nandlalpur, P.S.- Kahalgaon,
Distt- Bhagalpur.
283. Dhananjay Krishna S/o Hari Narayan Yadav At- Kumarshahi, P.O.-
Shobhnathpur, P.S.- Kahalgaon, Bhagalpur.
284. Bibhash Kumar S/o Late Manik Mandal At+P.O.- Bhawanipur, Anti Chak,
Bhagalpur.
285. Sanjiv Kumar Chaudhary S/o Late Baunu Chaudhary At- Shyampur, P.O.-
Lalapur Bhader, Kahalgaon, Bhagalpur.
286. Rita Kumari D/o Hari Kishor Gupta At- Kushapur, P.O.- Shobhnathpur, P.O.-
Kahalgaon, Distt-Bhagalpur.
287. Bikash Chandra Thakur S/o Niranjan Thakur At- Purani Bazar, L.C.T. Ghat
Road, P.O.+P.S.- Kahalgaon, Distt- Bhagalpur, State- Bihar, Pin- 813203.
288. Prashant Kumar Mandal S/o Naresh Prasad Mandal At- Ganganagar,
P.O.+P.S.- Kahalgaon, Bhagalpur (Bihar)
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 226
289. Rajesh Kumar Tiwari S/o Baidhnath Tiwari, At- Ganganagar, P.O.+P.S.-
Kahalgaon, Bhagalpur (Bihar)
290. Praveen Kumar S/o Anirudh Prasad Yadav R?o At- Jagarnathpur, PO-
Nandlalpur, P.S.- Kahalgaon, Dist- Bhagalpur Pin- 813222.
291. Ajit Kumar Azad S/o Harrendra Kumar Azad At- Shiv Kumari Pahar, NC
Police Shouki, W.No.16, Kahalgaon, P.O.+P.S.- Kahalgaon, Dist- Bhagalpur,
Pin- 813203.
292. Akhilesh Kumar S/o Sri Gopal Prasad Sah At- Paithanpura, P.O.- Kahalgaon,
P.S.+Distt- Bhagalpur.
293. Amit Kumar S/o Ganouri Prasad Sah At- Shyampur, P.O.- Lalapur Bhader,
P.S.- Kahalgaon, Bhagalpur.
294. Manish Mayank, S/o Arun Kumar Choudhary At- Purab Tola, P.O.+P.S.-
Kahalgaon, Distt- Bhagalpur- 813203.
295. Vishampi Kumar S/o Sadanand Prasad Yadav At+P.O.- Lalapur Bhader, P.S.-
Kahalgaon, Bhagalpur.
296. Md. Sohrab Alam S/o Abdus Shakoor At- Birbanna, P.O.- Sangeet Baita,
P.S.- Anti Chak, Bhagalpur.
297. Jagat Kumar S/o Jagmohan Prasad At- Lowganj, P.O.- Mathurapur, P.S.-
Shivnarayanpur, Distt- Bhagalpur- 813222.
298. Rajesh Kumar Das S/o Shiv Ravi Das At+P.O.- Lalapur Bhader, P.S.-
Kahalgaon, Distt- Bhagalpur State- Bihar, Pin- 813203.
299. Ram Bilash Kumar S/o Ambika Prasad Singh At- Jitadih, P.O.- Murhan P.S.-
Goradih, Distt- Bhagalpur (Bihar), Pin- 813205.
300. Niranjan Kumar S/o Navin Prasad Yadav At- Badi Mahuli, P.O.-
Basudevpur, P.S.- Muffasil, Distt- Munger, Pin- 811202.
301. Niranjan Kumar S/o Bindeshwari Prasad Yadav At- Dimaha Diyara, P.O.-
P.S.- Ismailpur, Distt- Bhagalpur (Bihar).
302. Avinash Kumar S/o Devnarayan Mandal At- Parbatta, P.O.- Sahu Parbatta,
Block- Ismailpur, Distt- Bhagalpur (BIhar).
303. Lokesh Kumar S/o Niranjan Prasad Yadav At- Parbatta, P.O.- Sahu Parbatta,
Block- Ismailpur, Distt- Bhagalpur (BIhar).
304. Ranjeet Kumar S/o Chhote Lal Thakur At+P.O.- Sadhopur, Block+P.S.-
Rangra Chouk, distt- Bhagalpur, Bihar, Pin- 853204.
305. Bharat Jee S/o Ram Kumar At+P.O.- Rajendra Colony, Naugachhia, Distt-
Bhagalpur.
306. Rupesh Kumar S/o Maheshwar Prasad Singh At+P.O.- Rajendra Colony,
Naugachhia, Distt- Bhagalpur.
307. Pawan Kumar Braji S/o Narendra Prasad Yadav At+P.O.- Kaluchak, P.S.-
Kharik Bazar, Dist- Bhagalpur.
308. Arvind Kumar Mandal S/o Hardeo Mandal R/o At+P.O.- Moul Tola, P.S.-
Pirpainti, Dist- Bhagalpur, State- Bihar.
309. Bhavesh Sah S/o Vikash Sah R/o Vill- Rajanpur, PO- Dariyapur, P.S.-
Sajjor, Dist- Bhagalpur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
3. The Senior Joint Director-cum- Office Head, Planning and Development
Department and Economics and Statistical Directorate, Bihar, Patna.
4. The District Magistrate-cum-District Collector, Bhagalpur, Bihar.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 227
5. The District Statistical Officer, Bhagalpur at Bhagalpur, District- Bhagalpur,
Bihar.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 13160 of 2016
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1. Pran Mohan Jha son of Shri Ramakant Jha resident of Village- Bangaon Utri,
Purbari Tola, Rampur Bangla, P.S.- Bangaon, District- Saharsa.
2. Vinay Kumar son of Late Bhagirath Lal resident of Village- Dumrail, Ward
No.33, Ram Tola, P.O.- Saharsa Basti, P.S.+District- Saharsa.
3. Ashish Kumar son of Shri Bhavesh Chandra Khan, resident of Village+P.O.-
Kahra, P.S.+District- Saharsa.
4. Ajay Kumar son of Shri Mahendra Pandey resident of Village+P.O.- Rouha
(Tulsiyahi) Via Panchgachhiya, P.S.- Bihra, District- Saharsa.
5. Niraj Ram son of Shri Jitendra Prasad resident of Village- Dharamshala
Road, Ward No.21, P.S. +District- Saharsa.
6. Arun Kumar son of Shri Dhalai Prasad Yadav resident of Village- Padampur,
P.O.- Khadipur, P.S.- Bihra, District- Saharsa.
7. Vimal Kumar son of Shri Vinay Kant Jha resident of Village- Gautamnagar,
Gangjala, Ward No.15, P.S. +District- Saharsa.
8. Bhim Kumar son of Late Bhagwat Ram resident of Village- Dumrail, Ward
No.33, Ram Tola, P.O.- Saharsa Basti, P.S.+District- Saharsa.
9. Girish Kumar Gunjan son of Ramnath Prasad Gupta resident of Village-
Bariyahi Bazar, P.O.+P.S.- Bangaon, District- Saharsa.
10. Ranjeet Kumar Sinha son of Late Gauri Shankar Prasad resident of
Village+P.O.- Balhi, P.S.- Simri Bakhtiyarpur, District- Saharsa.
11. Indu Bhushan son of Shri Biranchi Prasad Yadav resident of Village- Baidi,
P.O.- Bhavdeva, P.S.- Simri Bakhtiyarpur, District- Saharsa.
12. Sudhir Kumar Bhagat son of Shri Badri Prasad Bhagat resident of
Village+P.O.- Sitanabad, Ward No.10, P.S.- Simri Bakhtiyarpur, District-
Saharsa.
13. Gauri Shankar Prasad Gupta son of Shri Rameshwar Prasad Gupta resident of
Kayasth Tola, Ward No.29, P.O. +P.S. +District- Saharsa.
14. Ravindra Kumar son of Badri Bhagat resident of Village+P.O.- Sitanabad,
Ward No.10, P.S.- Simri Bakhtiyarpur, District- Saharsa.
15. Ashutosh Kumar Singh son of Binod Prasad Singh resident of Village+P.o.-
Dhabouli-3, P.S.- Sour Bazar, District- Saharsa.
16. Satish Kumar son of Shri Kishore Chandra Chaudhary resident of
Village+P.O.- Sitanabad, Ward No.9, P.S.- Simri Bakhtiyarpur, District-
Saharsa.
17. Md. Shakir Hussain son of Abdul Razik Hussain resident of Village-
Sitanabad, P.S.- Simri Bakhtiyarpur, District- Saharsa.
18. Rajaram Kumar son of Shri Dhanik Lal Sah resident of Village- Lataha, P.O.
- Nariyar, P.S. +District- Saharsa.
19. Md. Amir Alam son of Gulam Rasul resident of Village- Lataha, P.O. -
Nariyar, P.S. +District- Saharsa.
20. Mahesh Kumar Chaudhary son of Shri Chalitra Chaudhary resident of Sharda
Nagar, Ward No.27, P.O. +P.S. +District- Saharsa.
21. Rajeev Kumar son of Shri Shashi Bhushan Gupta resident of Village-
Tulsiyahi, P.O.- Rahua, P.S.- Bihra, District- Saharsa.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 228
22. Sushil Kumar son of Shri Bhajju Sah resident of Village+P.O.- Khadagpur,
P.S.- Sonbarsa Katchahri, District- Saharsa.
23. Vinayak Das son of Shri Vishwanath Das, resident of Koshi Colony Road,
P.O. +P.S. +District- Saharsa.
24. Madhav Mahto son of Shri Dinesh Mahto resident of Village+P.O.-
Panchgachhiya, P.S.- Bihra, District- Saharsa.
25. Neeraj Kumar son of Shri Vishwanath Verma resident of Village- Patori,
P.O.- Panchgachhiya, P.S.- Bihra, District- Saharsa.
26. Raj Kumar son of Shri Upendra Narayan Yadav resident of Village-
Bhawanipur, P.O.- Ajgeba, P.S.- Sour Bazar, District- Saharsa.
27. Pramod Kumar son of Shri Aklu Tanti resident of Village- Safabad,
P.O.+P.S.- Bangaon, District- Saharsa.
28. Govind Kumar son of Shri Jai Prakash Gupta resident of Village+P.O. +P.S. -
Sour Bazar, District- Saharsa.
29. Vinod Kumar son of Shri Vishundeo Yadav resident of Village- Bhawanipur,
P.O.- Ajgeba, P.S.- Sour Bazar, District- Saharsa.
30. Amrendra Kumar son of Shri Hari Narayan Mehta resident of Village+P.O.-
Baijnathpur, P.S.- Sour Bazar, District- Saharsa.
31. Ramesh Kumar Ram son of Shri Chano Ram resident of Village- Basedeva,
P.O.- Murli Basantpur, P.S.- Bangaon, District- Saharsa.
32. Ranjeet Ram son of Janardan Ram resident of Village- Jhakhra, PO- Sisauna,
PS- Mahishi, District- Saharsa.
33. Ramrup Kumar son of Late Mahendra Das resident of Village- Basudeva,
P.O.- Murli Basantpur, P.S.- Bangaon, District- Saharsa.
34. Chandan Kumar son of Bindeshwari Rai resident of Village- Barahi, P.O.-
Dhanchhoha, P.S.- Sour Bazar, District- Saharsa.
35. Arjun Nishad son of Shri Bhagwat Mukhiya resident of Village- Basudeva,
P.O.- Murli Basantpur, P.S.- Bangaon, District- Saharsa.
36. Lalan Kumar son of Shri Jhingur Das resident of Village- Balha, P.O.-
Gadhiya, P.S.- Bangaon, District- Saharsa.
37. Bhavesh Kumar son of Rajendra Sah resident of Village- Balha Dih, P.O.-
Gadhiya, P.S.- Bangaon, District- Saharsa.
38. Birendra Sah son of Late Yogendra Sah resident of Village- Tulsiyahi, P.O.-
Rahua, P.S.- Bihra, District- Saharsa.
39. Shankar Kumar son of Late Mahanti Prasad resident of Village+P.O.-
Ramnagar, Bharna, P.S.- Nauhatta, District- Saharsa.
40. Munchun Kumar son of Shri Bhogendra Ram resident of Village+P.O.-
Dhamsaina, P.S.- Sour Bazar, District- Saharsa.
41. Dileep Kumar son of Shri Bhogendra Ram resident of Village+P.O.-
Dhamsaina, P.S.- Sour Bazar, District- Saharsa.
42. Sanjeev Kumar son of Tej Narayan Prasad Yadav resident of Village+P.O.-
Barsam, P.S.- Sour Bazar, District- Saharsa.
43. Ashutosh Nandan son of Shri Shailendra Kumar Jha resident of Village-
Rahua, P.S.- Sour Bazar, District- Saharsa.
44. Shambhu Kumar son of Shri Natho Prasad Yadav resident of Village- Belha,
P.O.- Chandaur, P.S.- Sour Bazar, District- Saharsa.
45. Randhir Kumar son of Shri Sachidanand Sharma resident of Village+P.O.-
Baijnathpur, P.S.- Sour Bazar, District- Saharsa.
46. Ratan Kumar son of Shri Kappo Yadav resident of Village+P.O.- Barahi,
P.S.- Sour Bazar, District- Saharsa.
47. Satish Kumar Rai son of Shri Ganga Prasad Rai resident of Village+P.O.-
Suhath, P.S.- Sour Bazar, District- Saharsa.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 229
48. Pramod Kumar son of Shri Raj Narayan Yaadv resident of Village- Belha,
P.O.- Chandaur, P.S.- Sour Bazar, District- Saharsa.
49. Santosh Kumar son of Shri Shibu Sah resident of Village- Bishanpur, P.O.-
Khadagpur, P.S.- Sonbarsa Kachahari, District- Saharsa.
50. Arbind Kumar son of Shri Brahmdeo Yadav resident of Village- Arrha, P.O.-
Sahuriya Purbi, P.S.- Sour Bazar, District- Saharsa.
51. Rajdeep Kumar son of Shri Thithar Prasad Yadav resident of Village-
Sonbarsa Tola, P.O.- Sahuriya Purbi, P.S.- Sour Bazar, District- Saharsa.
52. Chandan Kumar son of Shri Yogendra Thakur resident of Village+P.O.-
Amarpur, P.S.- Sonbarsa Kachahari, District- Saharsa.
53. Priya Ranjan son of Shri Jagdish Prasad Yadav resident of Village+P.O.-
Amarpur, P.S.- Sonbarsa Kachahari, District- Saharsa.
54. Pappu Kumar son of Shri Shankar Sah resident of Village- Bishanpur, P.O.-
Khadagpur, P.S.- Sonbarsa Kachahari, District- Saharsa.
55. Navin Kumar Singh son of Shri Bhuneshwar Prasad Singh resident of
Refujee Colony, P.O. +P.S. +District- Saharsa.
56. Sudhir Kumar son of Shri Ramavtar Yadav resident of Village- Baluaha,
P.O.- Dudhaila, P.S.- Sonbarsa Kachahari, District- Saharsa.
57. Md. Murshid Khan son of Sameer Khan resident of Village- Tarha, P.O.-
Sugma, P.S.- Salkhua, District- Saharsa.
58. Pawan Kumar son of Shri Chhotelal Sah resident of Village+P.O.-
Khadagpur, P.S.- Sonbarsa Katchahri, District- Saharsa.
59. Rahul Kumar son of Shri Bijendra Yadav resident of Village+P.O.- Khajuri,
P.S.- Sour Bazar, District- Saharsa.
60. Anjani Kumar son of Shri Shyamanand Jha resident of Village+P.O.- Bara,
P.S.- Bihra, District- Saharsa.
61. Bijendra Sharma son of Shri Birendra Kumar Sharma resident of
Village+P.O.- Bara, P.S.- Bihra, District- Saharsa.
62. Sanjana Kumari D/o Shri Shiv Narayan Badhai resident of Village+P.O.-
Bara, P.S.- Bihra, District- Saharsa.
63. Arun Kumar son of Shri Chandeshwari Prasad Yadav resident of Village-
Baijnath Patti, P.O. +P.S. +District- Saharsa.
64. Subodh Kumar son of Shri Bindeshwari Yadav resident of Village-
Suhariyapurvi, P.O.- Dhamsaina, P.S.- Saurabazar, District- Saharsa.
65. Santosh Kumar Sinha son of Shri Ashok Kumar Sinha resident of Santnagar,
Hanuman Chowk, Ward No-35, P.S.+District- Saharsa.
66. Sushil Kumar son of Shri Devnarayan Yadav resident of Village- Birjain,
P.O.- Narayanpur, Sataur, P.S.- Nauhatta, District- Saharsa.
67. Sanjay Kumar son of Shri Kappo Yadav resident of Village- Barahi, P.O.-
Dhanchhoha, P.S.- Sour Bazar, District- Saharsa.
68. Santosh Kumar Yadav son of Shri Anil Yadav resident of Bumpher Chowk,
Shankar Niwas, P.O. +P.S. +District- Saharsa.
69. Santosh Kumar son of Shri Satya Narayan Prasad Yadav resident of Village-
Kataiya, P.O. - Sattar, P.S. +District- Saharsa.
70. Anil Kumar Yadav son of Shri Mahendra Prasad Yadav resident of
Village+P.O.- Sahuriya Purbi, P.S.- Sour Bazar, District- Saharsa.
71. Lalan Kumar Bhagat son of Shri Mahavir Bhagat resident of Village+P.O.-
Sahuriya Purbi, P.S.- Sour Bazar, District- Saharsa.
72. Ashwini Kumar Akela son of Shri Manohar Kumar Raman resident of
Village+P.O.- Suhath, P.S.- Sour Bazar, District- Saharsa.
73. Manohar Kumar Gupta son of Shri Rajendra Prasad Gupta resident of
Village+P.O.- Chandrayan, P.S.- Nauhatta, District- Saharsa.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 230
74. Anil Kumar Mistri son of Shri Bindeshwari Mistri resident of Village+P.O.-
Bariyahi Bazar, P.S.- Bangaon, District- Saharsa.
75. Sanjay Kumar son of Shri Shivnarayan Sah resident of Village- Safabad,
P.O.- Bariyahi, P.S.- Bangaon, District- Saharsa.
76. Santosh Tanti son of Shri Jagalal Tanti resident of Village- Safabad, P.O.-
Bariyahi, P.S.- Bangaon, District- Saharsa.
77. Rajkumar Sada son of Shri Ramchandra Sada resident of Village+P.O.-
Telhar, P.S.- Mahishi, District- Saharsa.
78. Jayshankar Kumar son of Shri Kaleshwar Ram resident of Village- Basudeva,
P.O.- Murli Basantpur, P.S.- Bangaon, District- Saharsa.
79. Aman Kumar Ram son of Shri Ramesh Ram resident of Village- Basudeva,
P.O.- Murli Basantpur, P.S.- Bangaon, District- Saharsa.
80. Subhash Chandra Kumar son of Shri Hari Mohan Yadav resident of
Village+P.O.- Diwari, P.S.- Sonbarsa Katchahri, District- Saharsa.
81. Sanjay Kumar Saurabh son of Shri Upendra Sharma resident of
Village+P.O.+P.S.- Sour Bazar, District- Saharsa.
82. Ajay Kumar son of Shri Devnarayan Singh resident of Village+P.S.-
Baijnathpur, District- Saharsa.
83. Awadhesh Kumar Amar son of Shri Shatrudhan Prasad Yadav resident of
Village- Bhagwanpur, P.O.+P.S.- Baijnathpur, District- Saharsa.
84. Md. Arshad son Md. Nasiruddin resident of Village+P.O.- Bangaon Utari,
P.S.- Bangaon, District- Saharsa.
85. Draupadi Kumari D/o Shri Lalan Kumar Bhagat resident of Village+P.O.
+P.S. - Sour Bazar, District- Saharsa.
86. Bikash Kumar Rana son of Shri Bimal Kant Verma resident of Village-
Khadka Telwa, P.O.+P.S.- Nauhatta, District- Saharsa.
87. Kunal Kishore son of Shri Sikandar Prasad resident of Village- Shitalpatti,
P.O.- Kanp Bazar, P.S.- Sour Bazar, District- Saharsa.
88. Mithilesh Kumar Paswan son of Shri Abhinandan Paswan resident of
Village+P.O.+P.S.- Bangaon, District- Saharsa.
89. Misar Kumar Sharma son of Shri Triveni Sharma resident of Village- Jajauri,
P.O.- Gopalpur, P.S.- Mahishi, District- Saharsa.
90. Ajay Ram son of Shri Medani Ram resident of Village+P.O.- Khajuri, P.S.-
Simri Bakhtiyarpur, District- Saharsa.
91. Bhavesh Kumar Ram son of Shri Anandi Ram resident of Village+P.O.-
Khajuri, P.S.- Simri Bakhtiyarpur, District- Saharsa.
92. Mukesh Ram son of Anandi Ram resident of Village+P.O.- Khajuri, P.S.-
Simri Bakhtiyarpur, District- Saharsa.
93. Lekhanand Kumar son of Shri Indrajeet Yadav resident of Village- Nayanpur,
P.O.- Paharpur, P.S.- Simri Bakhtiyarpur, District- Saharsa
94. Prashant Kumar Roy son of Shri Agnideo Roy resident of Village-
Naharkhar, P.O.- Maina Gram, P.S.- Mahishi, District- Saharsa.
95. Abhishek Kumar son of Surendra Lal Das resident of Malti Niwas, Islamiyan
Chowk, Ward No.17, Sahara, P.S.+District- Saharsa.
96. Pawan Kumar son of Shri Nunulal Ram resident of Village+P.O.+P.S.-
Mahishi, District- Saharsa.
97. Lochan Kumar son of Shri Chandeshwari Sah resident of Village+P.O.+P.S.-
Mahishi, District- Saharsa.
98. Abhay Kumar Mishra son of Shri Kedar Nath Mishra resident of
Village+P.O.- Sihaul, P.S.- Bihra, District- Saharsa.
99. Nirbhay Kumar Mishra son of Shri Kedar Nath Mishra resident of
Village+P.O.- Sihaul, P.S.- Bihra, District- Saharsa.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 231
100. Raju Kumar Jha son of Shri Birendra Jha resident of Village+P.O.- Sihaul,
P.S.- Bihra, District- Saharsa.
101. Dhiraj Kumar Mishra son of Shri Pramod Mishra resident of Village+P.O.-
Sihaul, P.S.- Bihra, District- Saharsa.
102. Subendra Kumar Patel son of Shri Dayanand Mahto resident of Village-
Ithara, P.O.- Gamhariya Rampur, P.S.- Sour Bazar, District- Saharsa.
103. Pushpraj Roushan son of Shri Devkant Singh resident of Village- Lahuar,
P.O.- Telhar, P.S.- Mahishi, District- Saharsa.
104. Santosh Thakur son of Baleshwar Thakur resident of Village+P.O.+P.S.-
Bangaon, District- Saharsa.
105. Nandan Kumar son of Shri Bijendra Prasad Yadav resident of Village+P.O.-
Sisai, P.S.+District- Saharsa.
106. Jawahar Kumar Roy son of Shri Bhagal Roy resident of Village- Sakra, P.O.-
Sakra Paharpur, P.S.- Simri Bakhtiyarpur, District- Saharsa.
107. Rajesh Kumar son of Shri Ghanshyam Gupta resident of Village+P.O.-
Tariyama, P.S.- Bakhtiyarpur, District- Saharsa.
108. Mithu Kumar Sah son of Bijal Sah resident of Village- Lalganj, P.O.- Bara,
P.S.- Bihra, District- Saharsa.
109. Manoj Kumar son of Shri Balkrishna Verma resident of Village- Tarha, P.O.-
Sugma, P.S.- Salkhua, District- Saharsa.
110. Pankaj Kumar son of Shri Balkrishna Verma resident of Village- Tarha, P.O.-
Sugma, P.S.- Salkhua, District- Saharsa.
111. Kumar Sudhanshu son of Shri Satya Narayan Yadav resident of
Village+P.O.- Gamhariya, P.S.- Sour Bazar, District- Saharsa.
112. Dharmveer Paswan son of Dhanpat Paswan resident of Village- Sonbarsa
Tola, P.O.- Sahuriya Purbi, P.S.- Sour Bazar, District- Saharsa.
113. Lalan Kumar Yadav son of Shri Ram Bahadur Yadav resident of
Village+P.O.- Parasbanna, Shahpur, P.S.- Nauhatta, District- Saharsa.
114. Manohar Prasad Sah son of Shri Shyam Sundar Sah resident of Village+P.O.-
Sahpur, Manjhol, P.S.- Nauhatta, District- Saharsa.
115. Raj Mohan Singh son of Shri Badri Narayan Singh resident of Village- Lohar,
P.O.- Telhar, P.S.- Mahishi, District- Saharsa.
116. Ramesh Kumar son of Janardan Yadav resident of Village- Paharpur, P.O.-
Kedali Patti, P.S.- Nauhatta, District- Saharsa.
117. Jyotish Kumar Thakur son of Shri Rajendra Thakur resident of Village-
Bhakua, P.O.- Mohanpur, P.S.- Nauhatta, District- Saharsa.
118. Ashok Kumar son of Shri Bindeshwari Yadav resident of Village- Haripur,
P.O.+P.S.- Salkhua, District- Saharsa.
119. Ratna Deo Kumar son of Mandaj Prasad resident of Village+P.O.- Gordah,
P.S.- Salkhua, District- Saharsa.
120. Dimpal Kumar son of Bechu Yadav resident of Village+P.O.- Utsera, P.S.-
Salkhua, District- Saharsa.
121. Bablu Kumar son of Shri Babulal Prasad Yadav resident of Village+P.O.-
Gauspur, P.S.- Salkhua, District- Saharsa.
122. Rampravesh Pandit son of Mahendra Pandit resident of Village- Morkahi,
P.O.- Hareva, P.S.- Salkhua, District- Saharsa.
123. Chandra Kishore Sharma son of Nand Kishore Sharma resident of
Village+P.O.- Goriyari, P.S.- Salkhua, District- Saharsa.
124. Amit Kumar son of Ramsharan Prasad Yadav resident of Village- Bhaura,
P.O.- Bariyarpur, P.S.- Simri Bakhtiyarpur, P.S.- Salkhua, District- Saharsa.
125. Abdul Basit Ashraf son of Saiyed Ekram Ashraf resident of Village-
Ashrafchak, P.O.+P.S.- Simri Bakhtiyarpur, P.S.- Salkhua, District- Saharsa.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 232
126. Mukesh Kumar son of Lakshman Prasad Yadav resident of Village- Naya
Tola, P.O.- Bariyarpur, P.S.- Simri Bakhtiyarpur, District- Saharsa.
127. Ajay Kumar son of Moti Prasad Yadav resident of Village- Bhagwanpur,
P.O.- Khajuri, P.S.- Sour Bazar, District- Saharsa.
128. Sanjeev Kumar son of Niranjan Kumar resident of Village- Situaha,
P.O.+P.S.- Salkhua, District- Saharsa.
129. Rajesh Ranjan son of Niranjan Kumar resident of Village+P.O.- Sattar, P.S.-
Bihra, District- Saharsa.
130. Shamrul Alam son of Md. Ainul resident of Village+P.O.+P.S.- Nauhatta,
District- Saharsa.
131. Md. Manzur Alam son of Abdul Latif resident of Village+P.O.+P.S.-
Nauhatta, District- Saharsa.
132. Suman Kumar Thakur son of Harishchandra Thakur resident of Village+
P.O.+P.S.- Nauhatta, District- Saharsa.
133. Jitendra Kumar Gupta son of Hirendra Prasad Gupta resident of Village-
Khadka Telwa, P.O.+P.S.- Nauhatta, District- Saharsa.
134. Shivnandan Mukhiya son of Anirudh Mukhiya resident of Village- Asay,
P.O.- Kedali, P.S.- Nauhatta, District- Saharsa.
135. Ramesh Kumar son of Ramdeo Sharma resident of Village+P.O.-Kedali,
P.S.- Nauhatta, District- Saharsa.
136. Aasif Ali son of Md. Islam resident of Village+ P.O.+P.S.- Nauhatta, District-
Saharsa.
137. Md. Basi Ahmad son of Md. Mazibullah resident of Village+ P.O.+P.S.-
Nauhatta, District- Saharsa.
138. Md. Pyare son of Md. Shaifulah resident of Village+P.O.+P.S.- Nauhatta,
District- Saharsa.
139. Surendra Kumar son of Chhotelal Bhagat resident of Village+ P.O.+P.S.-
Simri Bakhtiyarpur, District- Saharsa.
140. Pramod Kumar son of Tarni Tanti resident of Village- Hanuman Bag, P.O.-
Bariyahi Bazar, P.S.- Bangaon, District- Saharsa.
141. Lalan Kumar son of Narayan Prasad resident of Patel Nagar, Hatiyagachhi,
P.O.+P.S.+District- Saharsa.
142. Anil Kumar Chaudhary son of Jagdish Chaudahry resident of Village-
Safabad, P.O.- Bariyahi Bazar, P.S.- Bangaon, District- Saharsa.
143. Pramod Mehta son of Bouku Mehta resident of Village- Bhaura, P.O.-
Bariyarpur, P.S.- Simri Bakhtiyarpur, District- Saharsa.
144. Soni Kumari D/o Pramod Mehta resident of Village- Bhaura, P.O.-
Bariyarpur, P.S.- Simri Bakhtiyarpur, District- Saharsa.
145. Chandan Kumar son of Soti Thakur resident of Village- Naula, P.O.- Darhar,
P.S.- Nauhatta, District- Saharsa.
146. Bipin Kumar son of Mainee Yadav resident of Village- Nathpur, P.O.-
Kachra, P.S.- Nauhatta, District- Saharsa.
147. Rupan Kumar son of Mainu Yadav resident of Village- Nathpur, P.O.-
Kachra, P.S.- Nauhatta, District- Saharsa.
148. Chandra Kumar Yadav son of Yogendra Prasad Yadav resident of Village-
Dholi, P.O.- Chainpur, P.S.+District- Saharsa.
149. Smit Kumar son of Binod Kumar Chaudhary resident of Village+ P.O.+P.S.-
Salkhua, District- Saharsa.
150. Ashutosh Kumar son of Ganesh Jha resident of Village+ P.O.- Chainpur,
P.S.- Bangaon, District- Saharsa.
151. Jaybant Kumar Singh son of Radhakrishn Singh resident of Village+ P.O.-
Sardiham P.S.- Simri Bakhtiyarpur, District- Saharsa.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 233
152. Amit Kumar son of Bijendra Thakur resident of Village- Saini Tola,
P.O.+P.S.- Simri Bakhtiyarpur, District- Saharsa.
153. Madan Kumar Thakur son of Garib Thakur resident of Village- Saini Tola,
P.O.+P.S.- Simri Bakhtiyarpur, District- Saharsa.
154. Suman Kumar son of Manikant Thakur resident of Village- Saini Tola,
P.O.+P.S.- Simri Bakhtiyarpur, District- Saharsa.
155. Dipak Kumar son of Bhagal Roy resident of Village- Sakra, P.O.- Sakra
Paharpur, P.S.- Simri Bakhtiyarpur, resident of Village- Saini Tola,
P.O.+P.S.- Simri Bakhtiyarpur, District- Saharsa.
156. Neetu Devi W/o Shailendra Yadav resident of Village- Ajgaiba, P.O.+P.S.-
Sour Bazar, District- Saharsa.
157. Sudhanshu Shekhar Azad, son of Ujageer Ram resident of Village- Ajgaiba,
P.O.+P.S.- Sour Bazar, District- Saharsa.
158. Shailendra Kumar son of Ramchandra Yadav resident of Village- Ajgaiba,
P.O.+P.S.- Sour Bazar, District- Saharsa.
159. Rajeev Ranjan son of Shri Ramcharitra Prasad resident of Village- Khapauti,
P.O.- Damgadhi, P.S.- Sour Bazar, District- Saharsa.
160. Mukesh Kumar Singh son of Janardan Prasad Singh resident of Gandhi Path,
Ward No.21, P.O.+P.S.- District- Saharsa.
161. Raj Kumar son of Dhyani Sah resident of Village- Khaira, P.O.- Gadhiya,
P.S.- Sour Bazar, District- Saharsa.
162. Bipin Kumar son of Nirmal Kumar resident of Village- Chakla Tola,
P.O.+P.S.- Simri Bakhtiyarpur, District- Saharsa.
163. Avkash Kumar son of Shri Satish Chandra Jha resident of Village+P.O.-
Kahra, P.S.+District- Saharsa.
164. Ranjeet Kumar son of Shri Kapileshwar Yadav resident of Village+P.O.-
Bakunia, P.S.- Nauhatta, District- Saharsa.
165. Vikash Kumar Babban son of Shri Ravindra Kunwar resident of
Village+P.O.- Khadka Telwa, P.S.- Nauhatta, District- Saharsa.
166. Rameshwar Mandal son of Shri Dahaur Mandal resident of Village+P.O.-
Bakunia, P.S.- Nauhatta, District- Saharsa.
167. Ravi Raj son of Shri Rajendra Prasad resident of Village- Shivpuri, Ward
No,14, P.O.+P.S.- Saharsa, District- Saharsa.
168. Navneet Kumar son of Shri Hareram Poddar resident of Village- Shivpuri,
Ward No,13, P.O.+P.S.- Saharsa, District- Saharsa.
169. Manoj Kumar Verma son of Shri Ramdeo Prasad resident of Gangjala
Chowk, P.O.+P.S.+District- Saharsa.
170. Navin Kumar Jha son of Late Mohan Jha resident of Panchwati, Trishul
Chowk, Ward No.17, Saharsa, P.S.+District- Saharsa.
171. Anuj Kumar Mishra son of Indra Mohan Mishra resident of Village- Balwa,
P.O.+P.S.- Nauhatta, District- Saharsa.
172. Praveen Kumar son of Ramnarayan Prasad Yadav resident of Village+P.O.-
Sarauni, P.S.- Mahishi, District- Saharsa.
173. Murli Kumar son of Suresh Mehta resident of Village+P.O.- Kachra, P.S.-
Sour Bazar, District- Saharsa.
174. Bibek Kumar son of Shri Ram Bilash Singh resident of Village-
Samharkhurd, P.O.+P.S.- Salkhua, District- Saharsa.
175. Lalit Kumar son of Shri Ram Bahadur Yadav resident of Village+ P.O.-
Dhanchhoha, P.S.- Sour Bazar, District- Saharsa.
176. Avinash Kumar son of Shri Ajay Kumar Thakur resident of Village+ P.O.-
Kahra, P.S.+District- Saharsa.
177. Suresh Kumar Suman son of Chintamani Yadav resident of Village- Baijnath
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 234
Patti, Tola- Baluaha, P.O.- Simraha, P.O.+P.S.+District- Saharsa.
178. Sanjay Kumar Jha son of Shri Suryakant Jha resident of Village+ P.O.-
Sihaul, P.S.- Bihra, District- Saharsa.
179. Pradeep Kumar Roy son of Shri Vidyanand Roy resident of Village+ P.O.-
Darhar, P.S.- Nauhatta, District- Saharsa.
180. Jawahar Kumar son of Shri Bindeshwari Yadav resident of Village- Paharpur,
P.O.- Sakara Paharpur, P.S.- Simri Bakhtiyarpur, District- Saharsa.
181. Jeevan Kumar Verma son of Shashi Shekhar Karn resident of Village-
Brahman Toli, P.O.+P.S.- Nauhatta, District- Saharsa.
182. Nawal Kishore Sah son of Shri Domi Sah resident of Village- Jeewachhpur,
P.O.- Ajgaiba, P.S.- Sour Bazar, District- Saharsa.
183. Pradeep Kumar son of Shri Domi Prasad Gupta resident of Village+
P.O.+P.S.- Sour Bazar, District- Saharsa.
184. Lalan Kumar Sharma son of Shri Ganga Ram Sharma resident of Batraha,
Ward No.25, Thakur Chowk, P.S.+District- Saharsa.
185. Kumari Sonam D/o Shri Anil Kumar Bhagat resident of Village+ P.O.+P.S.-
Kashnagar, District- Saharsa.
186. Ravindra Kumar Ravi son of Prithvichand Yadav resident of Village+ P.O.-
Bela, Mohammadpur, Chapraon Tola, P.S.- Simri Bakhtiyarpur, District-
Saharsa.
187. Ghanshyam Kumar Thakur son of Late Ramchandra Thakur resident of
Village+ P.O.- Gamhariya, P.S.- Sour Bazar, District- Saharsa.
188. Raj Kumar son of Anup Lal Prasad Singh resident of Village- Kachout,
P.O.+P.S.- Salkhua, District- Saharsa.
189. Mithu Kumar son of Gopal Rajak resident of Village+ P.O.- Biratpur, P.S.-
Sonbarsa, District- Saharsa.
190. Manoj Kumar Bharti son of Suresh Prasad Gupta resident of Village- Arsi,
P.O.- Maina, P.S.- Sonbarsa, District- Saharsa.
191. Sudhanshu Shekhar Singh son of Shri Krishnadeo Prasad Singh resident of
Village+P.O.- Mangwar, P.S.- Basnahi, District- Saharsa.
192. Suman Kumar son of Sotilal Sutihar resident of Village+ P.O.- Barsam, P.S.-
Basnahi, District- Saharsa.
193. Chandan Kumar son of Bauku Pandit resident of Village- Rakhauta, P.O.-
Khajuraha, P.S.- Sonbarsa, District- Saharsa.
194. Satish Kumar son of Umesh Prasad Yadav resident of Village- Chakla, P.O.-
Khajuraha, P.S.- Sonbarsa, District- Saharsa.
195. Ashok Kumar son of Satya Narayan Yadav resident of Village- Rakhauta,
P.O.- Khajuraha, P.S.- Sonbarsa, District- Saharsa.
196. Vikash Kumar son of Chandeshwari Bhagat resident of Village- Rakhauta,
P.O.- Khajuraha, P.S.- Sonbarsa, District- Saharsa.
197. Mukesh Kumar Yadav son of Nawal Kishore Yadav resident of Village-
Rakhauta, P.O.- Khajuraha, P.S.- Sonbarsa, District- Saharsa.
198. Bipin Kumar Bihari son of Lakshman Prasad Yadav resident of Village+
P.O.- Mangwar, P.S.- Basnahi, District- Saharsa.
199. Gajendra Prasad Yaadv son of Gudal Prasad Yadav resident of Village+ P.O.-
Sahpur, P.S.- Sonbarsa, District- Saharsa.
200. Hare Ram Kumar son of Radheshyam Podhar resident of Village+ P.O.-
Sahpur, P.S.- Sonbarsa, District- Saharsa.
201. Rupesh Kumar son of Hardeo Thakur resident of Village- Manori, P.O.+P.S.-
Sonbarsa, District- Saharsa.
202. Subhash Kumar Yadav son of Chandeshwari Yadav resident of Village-
Manuari, P.O.+P.S.- Sonbarsa, District- Saharsa.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 235
203. Sanoj Kumar son of Sahdeo Mukhiya, resident of Village+ P.O.+P.S.-
Sonbarsa, District- Saharsa.
204. Md. Mannan son of Md. Salauddin resident of Village+ P.O.+P.S.- Sonbarsa,
District- Saharsa.
205. Ranjeet Kumar Vishwash son of Satya Narayan Vishwash resident of
Village+ P.O.+P.S.- Sonbarsa, District- Saharsa.
206. Deepak Kumar son of Vidyanand Swarnkar resident of Village+ P.O.+P.S.-
Sonbarsa, District- Saharsa.
207. Dileep Kumar son of Bandelal Yadav resident of Village- Gaji Patta, P.O.-
Viratpur, P.S.- Sonbarsa, District- Saharsa.
208. Mithilesh Kumar Yadav son of Yogendra Prasad Yadav resident of Village-
Gaji Patta, P.O.- Viratpur, P.S.- Sonbarsa, District- Saharsa.
209. Vijay Kumar Ram son of Siyaram Ram resident of Village+ P.O.- Viratpur,
P.S.- Sonbarsa, District- Saharsa.
210. Gopal Krishna Kumar son of Ram Bilash Sah resident of Village- Rakhauta,
P.O.- Khajuraha, P.S.- Sonbarsa, District- Saharsa.
211. Sanjeet Kumar Jha son of Narayan Jha resident of Village+ P.O.- Khajuraha,
P.S.- Sonbarsa, District- Saharsa.
212. Rajesh Kumar son of Surendra Prasad Yadav resident of Village- Rakhauta,
P.O.- Khajuraha, P.S.- Sonbarsa, District- Saharsa.
213. Lambodar Kumar Yadav son of Jagdish Prasad Yadav resident of Village-
Rakhauta, P.O.- Khajuraha, P.S.- Sonbarsa, District- Saharsa.
214. Shailendra Kumar son of Bindeshwari Prasad Yadav resident of Village+
P.O.- Baraith, P.S.- Basnahi, District- Saharsa.
215. Gopal Kumar son of Ghanshyam Yadav resident of Village+ P.O.- Baraith,
P.S.- Basnahi, District- Saharsa.
216. Manish Kumar son of Ghanshyam Yadav resident of Village+ P.O.- Baraith,
P.S.- Basnahi, District- Saharsa.
217. Brajesh Kumar son of Anandi Yadav resident of Village+ P.O.- Baraith, P.S.-
Basnahi, District- Saharsa.
218. Ravindra Kumar son of Dev Narayan Sharma resident of Village- Durgapur,
P.O.- Mangwar, P.S.- Basnahi, District- Saharsa.
219. Prabhat Kumar son of Maheshwari Sharma resident of Village- Durgapur,
P.O.- Mangwar, P.S.- Basnahi, District- Saharsa.
220. Rakesh Kumar son of Dayanand Yadav resident of Village+ P.O.- Badsam,
P.S.- Basnahi, District- Saharsa.
221. Ranjeet Kumar Raman son of Indradeo Keshari resident of Village+P.O.-
Barsam, P.S.- Basnahi, District- Saharsa.
222. Sujeet Kumar Mehta son of Kamal Mehta resident of Village- Pama, P.O.-
Mahua Bazar, P.S.- Basnahi, District- Saharsa.
223. Subh Kumar Sharma son of Krishnadeo resident of Village- Pama, P.O.-
Mahua Bazar, P.S.- Basnahi, District- Saharsa.
224. Rajeev Kumar Sharma son of Shivendra Prasad Sharma resident of
Village+P.O.- Sarauni- Madhepura, P.S.- Basnahi, District- Saharsa.
225. Surendra Kumar Sharma son of Shivendra Prasad Sharma resident of
Village+P.O.- Sarauni- Madhepura, P.S.- Basnahi, District- Saharsa.
226. Krishna Nandan Kumar son of Daurik Ram resident of Village+P.O.-
Sarauni- Madhepura, P.S.- Basnahi, District- Saharsa.
227. Vinay Kumar son of Indradeo Mandal resident of Village+P.O.- Sarauni-
Madhepura, P.S.- Basnahi, District- Saharsa.
228. Santosh Kumar son of Indradeo Prasad Keshri resident of Village+P.O.-
Barsam, P.S.- Basnahi, District- Saharsa
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 236
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Department of General Administration, Government of
Bihar, Patna.
3. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna.
4. The Secretary, Cabinet Secretariat, Government of Bihar, Patna.
5. The Director, Directorate of Economics and Statistics, Department of Planning
and Development.
6. The District Magistrate, Saharsa.
7. The District Statistics Officer, Saharsa.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 11755 of 2016
===========================================================
1. Raghunath Prasad Singh Son of Sri Rameshwar Prasad Singh Resident of at-
Narsinghpur Bangahi, P.O.- Nilkanthpur, Mahua, District- Vaishali, Pin-
844122
2. Indrajeet Kumar Son of Jageshwar Ray, Resident of Mahua Singhroy East,
P.O.- Mahua, P.S.- Mahua, District- Vaishali.
3. Rajeev Kumar Jha Son of Dinesh Jha, Resident of Village- Harpur Osti,
P.O.+P.S.- Mahua, District- Vaishali.
4. Vinay Kumar, Son of Devendra Ray Resident of Mahua Singhroy East, P.O.-
Mahua, P.S.- Mahua, District- Vaishali.
5. Ameet Kumar Son of Arun Prasad Singh Resident of Village- Fatehpur Pakri,
P.O.- Piroi, P.S.- Mahua, District- Vaishali.
6. Aditya Kumar Babloo, Son of Sri Nagendra Rai, Resident of Gorigama, P.O.-
Mahua, District- Vaishali.
7. Rahul Kumar Son of Tejnarayan Prasad Gupta Resident of Mahua Singhroy,
P.O.- Mahua, P.S.- Mahua, District- Vaishali.
8. Sanjay Kumar, Son of Ramanand Rai, Resident of Village+P.O.- Mirjanagar,
P.S.- Mahua, District- Vaishali.
9. Dipak Kumar, Son of Jagannath Choudhary Resident of Village- Harpur Osti,
P.O.+P.S.- Mahua, District- Vaishali.
10. Rajesh Kumar Son of Late Baleshwar Kumar, Resident of Gaddopur,
P.O.+P.S.- Mahua, District- Vaishali.
11. Arjun Kumar Sharma, Son of Late Ramanand Sharma, Resident of Village-
Sadapur Mahua, P.S.- Mahua, District- Vaishali.
12. Md. Moinuddin Son of Gulam Rasul, Resident of Village- Parsauniya, P.O.-
Mirzanagar, P.S.- Mahua, District- Vaishali.
13. Ashok Paswan, Son of Late Sukan Paswan Resident of Malpur Sighara, P.O.-
Singhara, P.S.- Mahua, District- Vaishali.
14. Mukesh Kumar Son of Chandrika Singh Resident of Fatehpur Pakri, P.O.-
Piroi, P.S.- Mahua, District- Vaishali.
15. Mukesh Kumar Jha, Son of Mahendra Jha, Resident of Village- Birpur
Singhara, P.O.- Singhara, P.S.- Mahua, District- Vaishali.
16. Pramod Kumar Pravin Son of Ram Sagar Sinha, Resident of Village+P.O.-
Fatehpur Mobarak, P.S.- Mahua, District- Vaishali.
17. Sudhir Kumar Giri, Son of Shatrudhan Giri, Resident of Bawanght Math,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 237
P.O. Adaipur, P.S.- Mahua, District- Vaishali.
18. Birendra Paswan, Son of Harinandan Paswan, Resident of Rusulpur Mobarak,
P.O.- Bhanbordhan, P.S.- Mahua, District- Vaishali.
19. Ranjeet Kumar Choudhary, Son of Jawahar Choudhary, Resident of Rusulpur
Mobarak, P.O.- Bhanbordhan, P.S.- Mahua, District- Vaishali.
20. Brajesh Kumar, Son of Chandradeep Rajak, Resident of Village-
Chakkajinijam, P.O.- Mahua, P.S.- Mahua, District- Vaishali.
21. Birju Kumar, Son of Sri Ram Ekwal Ray, Resident of village+Post- Madhaul,
P.S.- Mahua, District- Vaishali.
22. Aradhna Kumari, Husband of Sanjay Kumar Sah Resident of Naya Ganj,
P.O.- Mahnar, P.S.- Desri, District- Vaishali.
23. Saurabh Kumar Son of Amarendra Narayan Singh Resident of Rampur
Singhara, P.O.- Singhara, P.S.- Mahua, District- Vaishali.
24. Rameshwar Pandit, Son of Ram Chandra Pandit, Resident of Village+P.O.-
Madhopur Nijhama, P.S.- Mahua, District- Vaishali.
25. Randhir Kumar Son of Shiv Prasad Ray, Resident of Village- Rusulpur, P.O.-
Banborha, P.S.- Mahua, District- Vaishali.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, (Directorate of
Economics & Statistics) Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning &
Development, (Directorate of Economics & Statistics) Government of Bihar,
Patna.
5. The District Magistrate, Vaishali at Hajipur.
6. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12678 of 2016
===========================================================
1. Manoj Ram S/o Yogendra Ram, Village- Banjariya (Babu Tola), P.O.
Motihari, PS- Banjariya, District- East Champaran.
2. Prem Kishor, S/o Thakur Prasad Gupta, At- Bairiya Bazar, P.O. + PS.
Turkauliya, Distt- East Champaran.
3. Pradeep Kumar, S/o Satyanarayan Sah, Vill- Hiramani, P.O. Mathiya Brit,
P.S. Chouradano, Distt- East Champaran.
4. Ajit Kumar, S/o Rajendra Prasad, Mohalla- Miscout, P.O. + P.S. Motihari,
District- East Champaran.
5. JItendra Kumar, S/o Ram Prawesh Prasad Yadav, Village- Kekarwa, P.O.
Karmawa, P.S. Sugauli, Distt East Champaran.
6. Rama Kant Prasad, S/o Vir Bahadur Prasad, Vill- Mohaddipur, P.O. Rampur,
P.S. Chiraiya, Distt- East Champaran.
7. Sonu Kumar, S/o Ram Prasad Mahto, R/o Vill- Pipradih, P.O. + P.S.-
Piprakothi Dist- East Champaran.
8. Priyaranjan Kumar, S/o Shashi Bhushan Singh, R/o Vill + PO- Kritpur, P.S.
Harsidhi, Dist- East Champaran.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 238
9. Diwakar Kumar, S/o Late Ramashraya Pd. Yadav, R/o Vill + Po- Bankatwa,
P.S Jitna, Dist- East Champaran.
10. Shyam Kishore Singh, s/o Kedar Singh R/o vill- Bhawanpur, Po- Adapur,
P.S.- Adapur, Dist- East Champaran.
11. Rajeev Kumar S/o Ram Naresh Kumar, R/o Vill + PO- Dilawarpur, Via-
Mehsi, P.S Kesariya, Dist- East Champaran.
12. Alok Ranjan s/o Arun Kumar Shrivastava, R/o Moh- Chankayapuri Chakia,
Post- Bara Chakia, Dist- East Champaran.
13. Manohar Kumar Yadav, S/o Durga Roy, R/o Vill- Maripur Mal, Tola Talwa,
PO- Khodarpur, P.S. Madhuban, Dist- East Champaran.
14. Mukesh Kumar S/o Vishwanath Prasad, R/o At- Sugauli Gaon Kanu Tola,
PO + PS+ Block- Sugauli, Dist- East Champaran.
15. Md. Amjad Hussain, S/o Md. Quraish R/o At- Chhapra, Bahas, PO- Chhapra,
Bahas, P.S. Sugauli Block Sugauli, Dist- East Champaran.
16. Chandeshwar Baitha S/o Pitamber Lal Baitha R/o At- Shrikhindi, PO-
Chainpur, P.S. Sugauli Dist- East Champaran.
17. Avdesh Kumar Gupta, S/o Bhagirath Prasad, Ro At- Sugaon Badhai Tola,
PO- Sugaon, P.S- Sugauli Block Sugauli Dist- East Champaran.
18. Abhishek Kumar Srivastava S/o Prabhu Nath Sinha, R/o At + PO-
Phulwariya, P.S.+ Block- Sugauli, Dist. East Champaran.
19. Ramchandra Pandit, S/o Ram Narayan Pandit, R/o At- Belwatia, PO- Sukal
Pakar, P.S Sugauli Block Sugauli, Dist- East Champaran.
20. Jay Kumar S/o Ram Ayodhaya Prasad R/o At- Dumari, Po- Mali, PS +
Block- Sugauli Dist- East Champaran.
21. Md. Akwal Chand Mohammad Ansari, R/o Vill- Khuda PO- Mansingha, PS
+ Block- Sugauli, Dist- East Champaran.
22. Chand Mohammad Ansari, Amanullah Ansari, R/o At-Vill-Bangra, PS +
Block- Sugauli, Dist- East Champaran.
23. Prem Kumar Mishra S/o Late Jagat Narayan Mishra, At+ Po- Fulwaria, PS +
Block- Sugauli, Dist- East Champaran.
24. Anil Kumar S/o Surendra Prasad, R/o Vill- Goreegawa Po- Kaithaualiya PS
+ Block- Sugauli, Dist- East Champaran.
25. Jayram Kumar Rajak S/o Krishna Baitha, R/O At- Chiknauta, PO- Chhapra
Bahas, PS + Block- Sugauli, Dist- East Champaran.
26. Arbind Kumar Tiwari, S/o Jagat Narayan Tiwari, R/o- At + Po- Chhapra
Bahas, PS + Block- Sugauli, Dist- East Champaran.
27. Irshad Hussain, S/o Eqbal Hussain, R/o At- Bangra Ward No. 20, PS + PO +
Block- Sugauli, Dist- East Champaran.
28. Amod Kumar S/o Shivnath Paswan R/o Vill- Sugauli Gaw Ward No. 16, PO
+ P.S. + Block- Sugauli, Dist- East Champaran.
29. Sanjeev Kumar Jha, S/o Mithilesh Jha, R/o At + Po- Sugaon, PS + Block-
Sugauli, Dist- East Champaran.
30. Md. Jamaluddeen, Md. Alam Hussain, R/o At- Sri Purgopalpur Po- Sripur
Bazar, PS + Block- Sugauli, Dist- East Champaran.
31. Lalan Kumar s/o Late Sudama Prasad, R/o At- Sugauli Bazar, PS + PO+
Block- Sugauli, Dist- East Champaran.
32. Satish Kumar S/O Ram Bhajan Ram, At- Dandi Tola, PO- Phulwariya, PS +
Block- Sugauli, Dist- East Champaran.
33. Shatrughana Singh, S/o Ramayodhaya Singh, R/o At- Shrikhindi PO-
Chainpur, PS + Block- Sugauli, Dist- East Champaran.
34. Azharuddin, s/o Allauddin Miyan, R/o AT + PO- Bagahi, PS + Block-
Sugauli, Dist- East Champaran.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 239
35. Kedar Nath Sharma, S/o Lakshmi Kant Sharma R/o At- Sugaon Dih, PO-
Sugaon, PS + Block- Sugauli, Dist- East Champaran.
36. Sunny Kumar Gupta, S/o Rajendra Gupta, R/o At- Sugauli Gaon Kanu Tola,
PO + PS+ Block- Sugauli, Dist- East Champaran.
37. Mannu Kumar S/o Dileep Prasad R/o At- Raypatti PO- Bhataha, PS + Block-
Sugauli, Dist- East Champaran.
38. Rajeev Kumar S/o Dewari Sah R/o Vill- Bahuari Po- Jhitkahia, PS- Lakhaura,
Dist- East Champaran.
39. Anil Kumar Sinha S/o Bipin Bihary Sahay, R/o Janpul Chowk Behind Dr.
Noorain House Motihari Dist- East Champaran.
40. Parwan Kumar, s/o Ram Niwash Prasad R/o Vill- Barwa, Post- Barwa, PS-
Lakhaura, Distr- East Champaran.
41. Sunil Kumar S/o Late Ram Chandra Prasad, R/o Vill + PO+ PS- Chauradano,
Dist- East Champaran.
42. Devendra Kumar S/o Late Kamal Ray, R/o Vill- Dhaphar, PO- Kudar Kat,
P.S.- Chauradano, Dist- East Camparan.
43. Suresh Prasad s/o Yogendra Prasad, R/o Vill- Dhaphar, PO- Kudar Kat, P.S.-
Chauradano, Dist- East Camparan.
44. Sanjay Kumar S/o Sri Krishna Prasad, R/o Vill- Bhatnahiya, P.S.
Chauradano, Dist- East Champaran.
45. Pradeep Kumar, S/o Sri Krishna Prasad, R/o Vill- Bhatnahiya, P.S.
Chauradano, Dist- East Champaran.
46. Manoj Kumar, S/o Banka Lal Prasad Sahu, R/o VilL.- Pipra, PO + PS- Darpa,
Dist- East Champaran.
47. Rajiv Kumar S/o Jag Narayan Prasad, R/o Vill Darpa Tola Pipra, PO + PS-
Darpa, Dist- East Champaran.
48. Mankeshwar Kumar, S/o Chandrika Prasad Yadav, R/o Vill- Bhawanipur,
PO- Purainiya PS- Darpa Dist East Champaran.
49. Ajit Kumar, s/o Chandrika Pd Yadav, R/o Vill- Bhawanipur, PO- Purainiya,
PS- Darpa, Dist- East Champaran.
50. Shambhu Kumar, S/o Gena Ray, R/o Vill- Akadari, P.S. + P.O.- Chauradano
Dist- East Champaran.
51. Bhola Kumar S/o Harendra Sah, R/o Vill + PO- Gamriya Kala Via- Adapur
Dist- East Champaran.
52. Sonu Kumar S/o Suresh Prasad, R/o Vill + PO- Gamriya Kala Via- Adapur
Dist- East Champaran.
53. Manoj Kumar, S/o Rup Narayan Prasad Yadav, R/o Vill- Murli Darpa,
Akadari Dist- East Champaran.
54. Nawal Kishore Yadav S/o Ram Bilash Yadav, R/o Vill + PO- Mathia, Brit,
Dist- East Champaran.
55. Devendra Kumar Pandit, s/o Ram Krit Pandit, R/o Vill + PO- Mahuawa, P.S.
Darpa, Dist- East Champaran.
56. Rama Nand Kumar s/o Pundeo Prasad, R/o Vill + PO- Khairwa, P.S.
Chauradano Dist- East Champaran.
57. Shiv Shankar Prasad, S/o Nagendra Sah, R/o- Vill- Mahuawa, PO- Puraniya,
Dist East Champaran.
58. Arbind Kumar s/o Ram Babu Prasad, R/o vill- Katgenwa, PO- Mahuawa,
Dist- East Champaran.
59. Diwakar Prasad s/o Janbahadur Prasad, R/o Vill- Katgenwa, PO- Mahuawa,
Dist- East Champaran.
60. Sanjiv Prasad, s/o Araj Lal Sah, r/o Vill Mahuawa, PO- Puraniya, P.S Darpa
Dist- East Champaran.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 240
61. Pawan Kumar S/o Shivjee Prasad, R/o Vill- Juaphar, P.S Chauradano, Dist-
East Champaran.
62. Ramu Kumar s/o Yado Lal Prasad Kushwaha, R/o Vill- Murli PO- Ekdari,
P.S Chauradano, Dist- East Champaran.
63. Brajesh Kumar S/o Ram Naresh Singh R/o vill- Sukhlahiya, P.O + P.S. Darpa
Dist- East Champaran.
64. Anil KumarYadav, S/o Mokhtar Yadav, R/o Vill + PO- Ekdari P.S
Chauradano Dist- East Champaran.
65. Munna Kumar S/o Dina Nath Prasad, r/o Vill- Bathnahiya, P.S Chauradano
Dist- East Champaran.
66. Mukesh Kumar S/o Naga Narayan Prasad Yadav, R/o Sihorwa, P.S
Chauradano, Dist- East Champaran.
67. Chandra Shekhar Kumar, S/o Radhe Shayam Prasad R/o Vill- Rampur, P.S
Chauradano Dist- East Champaran.
68. Arun Kumar S/o Jagadish Ray, r/o Vill- Bathnahiya, P.S Chauradano Dist-
East Champaran.
69. Shashi Bhushan Kumar, S/o Mukti Narayan Yadav, R/o- Vill- Vishnupurwa,
PO- Sisawaniya, P.S Darpa, Dist- East Champaran.
70. Basant Kumar s/o Kapildeo Prasad Yadav, R/o- Vill- Bhawani pur, PO-
Purainiya, P.S- Darpa Dist- East Champaran.
71. Vijay Kumar S/o Ram Nivash Prasad Yadav, R/o Vill-Bhawani pur PO-
Purainiya P.S Darpa, Dist- East Champaran.
72. Ajit Kumar s/o Harish Chandra Prasad R/o Baisha Khawa PO- Puraniya P.S
Darpa Dist- East Champaran.
73. Ashutosh Kumar, s/o Keshri Nandan Prasad Srivastava, R/o- Vill-
Baijnathpur, PO+ P.S. Chauradano, Dist- East Champaran.
74. Jay Ram Prasad, s/o Raghunath Singh R/o Vill + PO- Tinkoni, P.S Darpa,
Dist- East Champaran.
75. Vikash Kumar, S/o Narsingh Mahto, R/o Vill- Pipra, PO + PS- Darpa Dist-
East Champaran.
76. Satya Prakash Kumar S/o Prem Chandra Prasad, R/o Vill + PO- Ekadari, P.S
Chauradano, Dist- East Champaran.
77. Chandeshwar Kumar, s/o Lakshman Prasad, R/o vill- Bhelwan (South) PO +
P.S. Chauradano, Dist- East Champaran.
78. Anil Kumar s/o Sri Ram Chandra Prasad R/o Vill- Sundarpur, PO - P.S.
Chauradano, Dist- East Champaran.
79. Amrendra Kumar Singh, S/o Nawal Kishor Singh, R/o Pipra, P.O.
Chauradano, P.S- Jitna, Dist- East Champaran.
80. Madhurendra Kumar, S/o Rajendra Pd. Yadav, R/o Vill- Sadoura, PO-
Jhajhara, P.S. Jitna Dist- East Champaran.
81. Sonu Kumar s/o Ram Janam Prasad, R/o Vill- Bhavnari, Post- Sirisiya Khurd,
P.S- Adapur, Dist- East Champaran.
82. Ashok Kumar S/o Vaidhnath Sah, R/o Vill- PO- Jhajhara, P.S.- Jitna, Dist-
East Champaran.
83. Sanjeev Kumar s/o Dinanath Prasad, R/o Vill + PO- Jhajhara, P.S- Jitna Dist-
East Champaran.
84. Akhilesh Kumar, s/o Vishwanath Sah, R/o Vill + PO- Jhajhara, P.S- Jitna
Dist- East Champaran.
85. Santosh Kumar S/o Ram Prasad Sah, R/o Vill + PO- Jhajhara, P.S- Jitna Dist-
East Champaran.
86. Pramod Kumar s/o Harendra Pandit, R/o Vill-Sundarpur P.O.- P.S.-
Chauradano, Dist- East Champaran.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 241
87. Brajkishore Thakur, S/o Mahesh Thakur, R/o Vill- Bhawanipur, PO- Chanri,
PO- Jitna, Dist- East Champaran.
88. Abhishek Kumar, S/o Upendra Kumar Thakur, R/o Vill + PO- Chanri, P.S-
Jitna Dist- East Champaran.
89. Pammi Kumari, D/o Sonelal Sah, R/o Vill + PO- Jhajhara, P.S- Jitna Dist-
East Champaran.
90. Bhagirath Kumar S/o Bholai Choudhary, R/o Vill- Jitpur, PO- Chanri, P.S-
Jitna, Dist- East Champaran.
91. Dharmendra Kumar S/o Chandeshwar Ray, R/o Vill- Dhumnagar, PO-
Nimoieya, via- Bhelwa Sarkil Dist- East Champaran.
92. Raj Kishore Prasad Yadav, S/o Late Yogendra Pd. Yadav, R/o Vill + PO-
Jhajhara, P.S- Jitna Dist- East Champaran.
93. Chandrabhan Mishra, s/o Nawal Kishore Mishra, R/o Vill- Pakariya, PO-
Magiriwa PS- Lakhoura Prakhand- Bankatwa, Distt- East Champaran.
94. Ram Babu Paswan, S/o Gagendra Paswan, R/o Vill Bhawanipur, PO- Chanari
P.S. Jitna Distt- East Champaran.
95. Sita Ram Baitha s/o Gudar Baitha, R/o Vill + Po- Bijbani, Block- Bankatwa,
Distt- East Champaran.
96. Shiv Lal Kr. Das, S/o Khenhari Das, R/o Vill- Bijbani, P.O +P.S.- Bijbani
Block- Bankatwa, Distt- East Champaran.
97. Akhileshwar Kumar, S/o Birbahadur Prasad, R/o Vill- Mohaddipur, Post-
Rampur P.S. Chiraiya Distt- East Champaran.
98. Anil Kishor S/o Nand Kishor Prasad R/o Vill- Mohaddipur, Post- Rampur
P.S. Chiraiya Distt- East Champaran.
99. Vijay Kumar Prasad Gupta, S/o Subhash Chandra Pd. Gupta R/o Vill-
Mahuawa, Post- Mahuawa (West), P.S. Chiraiya, Distt- East Champaran.
100. Kanhaiya Narayan Singh, s/o Bhairaw Singh R/o Vill- Baidhnathpur, PO-
Baidhnathpur, PS Chiraiya, Dist- East Champaran.
101. Binod Kumar, s/o Babulal Ray, R/o Vill Kharatari Tola, Bheriyahi Post-
Kharatari P.S.- Chiraiya, Dist- East Champaran.
102. Shatrudhan Pandit, S/o Ram Nirikshan Pandit, R/o Vill- Amgachi, PO-
Baidhnathpur, P.S.- Chiraiya, Dist- East Champaran.
103. Dharmnath Prasad S/o Ram Babu Prasad, R/o Vill- Shikarganj, PO- Sirauna,
P.S.- Chiraiya, Dist- East Champaran.
104. Kamlesh Paswan, S/o Late Nathuni Paswan, R/o Vill- Bahuarwa Post-
Mahuawa, P.S.- Chiraiya, Dist- East Champaran.
105. Anil Kumar Yadav, S/o Radha Ray, R/o- Vill- Saraugdh, PO- Baidhnathpur,
P.S.- Chiraiya, Dist- East Champaran.
106. Bipin Kumar Yadav, S/o Rajendra Prasad Yadav, R/o- Vill- Saraugdh, PO-
Baidhnathpur, P.S.- Chiraiya, Dist- East Champaran.
107. Rajesh Kumar S/o Bindeshwari Kumar, R/o Vill- Katkuiya, Po- Ahirauliya,
P.S.- Chiraiya, Dist- East Champaran.
108. Rama Kumar S/o Rajendra Bhagat, R/o Vill- Parewa Brahmtoli, PO- Kapur
Pakri, P.S. Shikarganj, Dist- East Champaran.
109. Chuman Kumar Gupta, S/o Prahlad Prasad, R/o Vill + PO+ P.S.- Chiraiya,
Dist- East Champaran.
110. Binod Prasad Kumar, S/o Bipin Bihari Prasad, R/o Vill- Amgachi, PO-
Baidhnathpur, P.S.- Chiraiya, Dist- East Champaran.
111. Sudhakar Kumar, S/o Shambhu Nath Pathak, R/o Vill- Parewa Post- Kapur
Pakri, P.S Shikarganj, Dist- East Champaran.
112. Rahul Kumar Arya S/o Jay Prakash Pd. Arya, R/o Vill- Khodha, PO- Mathiya
Bhopat, P.S.- Chiraiya, Dist- East Champaran.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 242
113. Manoj Kumar, S/o Ramakant Sah, R/o Vill + PO- Ahirauliya, P.S.- Chiraiya,
Dist- East Champaran.
114. Jagnath Prasad, S/o Enerman Prasad, R/o Vill- Chamhi PO- Kapur Pakri, P.S
Shikarganj, Dist- East Champaran.
115. Rahul Kumar, S/o Chuman Kr. Shrivastva, R/o- Vill- Saraugdh, PO-
Baidhnathpur, P.S.- Chiraiya, Dist- East Champaran.
116. Rajesh Kumar S/o Lal Babu Prasad, R/o Vill +PO- Madhubani Kala, P.S.-
Chiraiya, Dist- East Champaran.
117. Guddu Kumar, S/O Madan Prasad, R/o Vill + PO- Gokhula Chiraiya, P.O +
P.S.- Chiraiya, Dist- East Champaran.
118. Sunil Kumar s/o Ram Pravesh Prasad R/o Vill + PO- Madhopur, P.S.-
Chiraiya, Dist- East Champaran.
119. Mohan Kumar S/o Kishori Ray, R/o Vill- Dhath, PO- Patjilwa, P.S.-
Chiraiya, Dist- East Champaran.
120. Shivjee Choudhary, s/o Munnilal Chaudhary, R/O At- Manhariya PO-
Jhakhara, P.S. Pipra Kothi, Dist- East Champaran.
121. Dhananjay Kumar s/o Kishun Pandit, R/o At- Baltharwa, PO + PS- Pipra
Kothi, Dist- East Champaran.
122. Kameshwar Kumar, s/o Raghunath Prasad, R/o At- Dhekahan Chainpur, PO-
Dhekahan Bazar, P.S.- Pipra Kothi, Dist- East Champaran.
123. Vinod Kumar s/o Sita Ram R/o At- Suryapur, PO- Jiwdhara, P.S. Pipra
Kothi Dist- East Champaran.
124. Dinesh Baitha, S/o Tapshi Baitha, R/o At- Madhuchhapra, PO- Belwatiya,
P.S -Pipra Kothi, Dist- East Champaran.
125. Ram Narayan Kumar, S/o Jagdish Prasad Kushwaha, R/o At- Dhekhahan
Chakardhe P.O Tikuliya, P.S. Pipra Kothi Dist- East Champaran.
126. Ajay Kumar Singh, S/o Mohan Prasad Singh, R/o At- Chainpur, P.O-
Dhekahan Bazar, P.S. Pipra Kothi Dist- East Champaran.
127. Alok Kumar Gautam s/o Mohan Baitha R/o- At- Madhuchhapra, P.O.-
Belwatiya, P.S. Pipra Kothi Dist- East Champaran.
128. Munna Kumar S/o Chulaai Baitha R/o At- Surajpur, PO- Jiwdhara, P.S. Pipra
Kothi Dist- East Champaran.
129. Nandkishor Kumar, S/o Mathura Prasad, R/o At- Murdachak, P.O Jiwdhara,
P.S. Pipra Kothi Dist- East Champaran.
130. Dhananjay Kumar s/o Prasidh Sharma, R/o At- Jhakhara, P.O.- Jhakhara, P.S.
Pipra Kothi Dist- East Champaran.
131. Abhishek Raj, S/o Basist Narayan, R/o- At Birchhapra, P.O. + P.S-Pipra
Kothi, Dist- East Champaran.
132. Nitin Kishor s/o Ramdeo Ram, R/o Vill- Panditpur, PO- Mathurapur, P.S.
Pipra Kothi Dist- East Champaran.
133. Suman Gupta, S/o Jag Bahadur Gupta, R/o- Vill- Malahi Tola, PO- Koirpatti,
P.S. Thakarahan, Dist- West Champaran.
134. Jai Prakash Singh, S/o Vishwanath Singh R/o Vill- Chailahan Tal, Post-
Chailahan P.S Banjaraiya, Prakhand - Banjariya, Dist- East Champaran.
135. Pappu Kumar, S/o Adalat Ram, R/o Vill- Semra Hat, Post- Semra, Hat, P.S.
Turkauliya, Dist- East Champaran.
136. Akhilesh Kumar, S/o Shivlal Prasad, R/o Vill- Bankat, Post- Siswa, P.S
Banjariya, Dist- East Champaran.
137. Sayed Afroj Haider, S/o Late Sayed Basir Haidar, R/o vill- Tarkulwa,
Ambikanagar, Post- Motihari, P.S Banjariya, Dist- East Champaran.
138. Shvanand Jha, s/o Uday Narayan Jha, R/o Vill Brahamsthan New Chandmari
Chilwaniya, Post- Motihari P.S Banjariya, Dist- East Champaran.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 243
139. Pappu Kumar Baitha s/o Harischandra Baitha, R/o Vill + Post- Mokhlispur,
P.S Banjariya, Dist- East Champaran.
140. Ajay Kumar s/o Sobhi Thakur, R/o Vill- Pakariya Post- Ajgari, P.S.
Banjariya, Dist- East Champaran.
141. Ramakant Kumar, S.o Mahendra Prasad Yadav, R/O Vill- Kaparsandi Post-
Semra Hat P.S Turkauliya, Dist- East Champaran.
142. Nazamul Haque s/o Samsul Haque, R/o Vill- Jatwa, Post- Siswaniya, P.S.
Banjariya, Dist- East Champaran.
143. Bhulan Paswan, s/o Gama Paswan, R/o Vill- Parariya, Post- Kanchedwa, P.S
Harsidhi, Dist- East Champaran.
144. Prakash Kumar, S/o Ramashish Raut, R/o Muhalla- New Chandmari (Near of
Durga mandir) Post + P.S.- Motihari Sadar, Dist- East Champaran.
145. Sanjeev Kumar, s/o Bhulan Sah, R/o- Vill- Srirampur, PO- Noniya Dih, P.S
Raxaul, Dist- East Champaran.
146. Vikash Kumar, S/o Dharamdeo Sharma, R/o Vill Sharma Tola, Post- Areraj,
P.S. Govindganj, Ward No. 6, Dist- East Champaran.
147. Sanjay Kumar, S/o Anandi Baitha, R/o Vill + PO- Kuriya, P.S Pipra, Dist-
East Champaran. Present Address: - West of M.S. College Fild, New
Chandmari, Motihari.
148. Kunal Kishor S/o Hridyanand Tiwary, R/o 51 Chandralata Jha Ke Utri Wali
Gali Me, New Agarwa Motihari, Dist- East Champaran.
149. Sanjay Kumar Singh, s/O Shiv Mohan Singh, R/o Vill + PO+PS- Paharpur,
Dist- East Champaran.
150. Sanjay Kumar S/O Hajari Lal Prasad, R/o Vill + PO- Garahiya, PS-
Madhuban, Dist- East Champaran.
151. Avinash Kumar Singh, S/o Ramchandra Singh, R/o Vill + PO- Krishna
Nagar, P.S.- Madhuban, Dist -East Champaran.
152. Umesh Paswan, Shubh Narayan Paswan, R/o Vill + Vishunpuur Tara, PO-
Gulwara, Madhuban, Dist- East Champaran.
153. Chandan Kumar, S/o Akhindra Thakur, R/o- Vill- Banjariya, Po- Krishna
Nagar, PS- Madhuban, Dist- East Champaran.
154. Umesh Pandit, S/o Basgeet Pandit, R/o- Banjariya, PO- Krishna Nagar, PS-
Madhuban, Dist- East Champaran.
155. Bharat Bhushan Kumar, s/o Baidnath Ram, Vill- Chouhaniya, Po- Mehsi,
P.S.- Madhuban, Dist- East Champaran.
156. Krishan Mohan, S/o Sri Jhingur Sah, R/o At + Po- Tetariya, P.S. Raje Pur,
Dist- East Champaran.
157. Dipak Kumar, S/o- Ram Swarup Ray, At- Banjariya, PO- Krishnagara, P.S-
Madhuwani, Dist- East Champaran.
158. Nilam Kumari, D/o Yadav Shri Ram Ray, At- Banjariya,, PO- Krishna Nagar,
P.S- Madhuban, Dist- East Champaran.
159. Pramod Kumar, S/o Ram Kailash Ray, R/o- Vill.+ PO- Mahmadpur Sagar,
P.S.- Rajepur, Dist- East Champaran.
160. Birendra Kumar, S/o late Ram Chandra Ray, R/o At- Kadama, PO-
Semrahan, P.S- Rajepur, Dist- East Champaran.
161. Naveen Kumar, s/o Harendra Prasad Ray, R/o At- Bhatoli Parasuni, P.O.
Nauwadih, P.S. Paharpur, Dist- East Champaran.
162. Ranjit Kumar, S/o Ramchandra Singh, R/o Siswa Bazar, PO- Siswa Bazar
P.S- Paharpur, Dist- East Champaran.
163. Awnish Kumar, S/o Ramugam Ram, R/o At- Kotwa, P.O Mangurahan, P.S
Paharpur, Dist- East Champaran.
164. Pradeep Kumar Patel, S/o Bira Patel, R/o At- Sareya Tola Mathiya, P.O-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 244
Sonwal, P.S Malahi, P.S- Paharpur, Dist- East Champaran.
165. Vijay Yadav, S/o Bhola Yadav, R/o- At- Sareya Khap Tola, PO- Sareya
Bazar, P.S.- Paharpur, Dist- East Champaran.
166. Gyanendra Kumar S/o Ram Briksha Singh, R/o Vill- Hasanpur, P.O Parsouni
Kisun, P.S. Pipra Dist- East Champaran.
167. Pankaj Kumar S/o Shatrughan Prasad, R/o Vill- Jitaura, Gopalpur, Post- Bara
Chakia, Dist- East Champaran.
168. Sanjeet Kumar Sharma, S/o Sudisht Thakur, R/o- At- Parsauni Khem, Post-
Bara Chakia Dist- East Champaran.
169. Sanjeev Kumar S/o Dinesh Kumar At-Jahingra, PO- Damodarpur, P.S Pipra
Dist- East Champaran.
170. Lalbabu Kumar, S/o Ramswarup Sah, R/o At + Po- Kuria, P.S.- Pipra Dist-
East Champaran.
171. Vijay Kumar Pandey S/o Arjnath Pandey, R/o Vill- Balwa Po- Damodarpur,
P.S.- Chakia, Dist- East Champaran.
172. Chandeshwar Kumar Nishad S/o Lakhraj Mukhiya, R/o Vill- Kuwarpur, PO-
Parsurampur P.S Pipra, Dist- East Champaran.
173. Hari Om Sah, S/o Late Kishun Deo Sah, R/o Vill- Rashmandal, PO-
Damodarpur, P.S Pipra Dist- East Champaran.
174. Nirupam Kumar, s/o Raghunath Singh, R/o vill- Bhawanpur, Po- Adapur,
P.S.- Adapur, Dist- East Champaran.
175. Tarkeshwar Kumar Ranjan S/o Ramshabd Singh, R/o vill- Bhawanpur, P0-
Adapur, P.S.- Adapur, Dist- East Champaran.
176. Kamlesh Kumar Pandit S/o Shankar Pandit R/o vill- Bhawanpur, PO-
Adapur, P.S.- Adapur, Dist- East Champaran.
177. Rambabu Pandit, S/o Late Manogi Pandit, R/o Vill- Laxmipur, Bhawanpur
PO- Adapur, P.S.- Adapur, Dist- East Champaran.
178. Rakesh Singh, S/o Kasturi Singh, R/o- Vill- Bhawanpur, PO- Adapur, P.S.
Adapur, Dist- East Champaran.
179. Nandu Pandit, S/o Bachcha Pandit, R/o- Vill- Nakardei, P.O- Noneyadih, P.S
Nakardei, Dist- East Champaran.
180. Ranvijay Kumar, S/o Ramadhar Prasad Yadav, R/o Vill- Chandraman, PO-
Tikuliya, PS- Mahuawa, Dist- East Champaran.
181. Chhotelal Pandit, S/o Yogendra Pandit, R/o- Vill- Nakardei, P.O.-
Noneyadih, P.S. Nakardei, Dist- East Champaran.
182. Pramod Kumar Yadav, S/o Asharfi Rai, R/o Vill- Basatpur, Ward No.05,
P.O.- Noneyadih, P.S. Nakardei, Dist- East Champaran.
183. Bhawan Kumar Kushwaha, S/o Bajjanath Prasad Kushwaha, R/o Vill-
Harpur, PO +PS- Harpur, Dist- East Champaran.
184. Rajesh Kumar, S/o Bhuneshwar Sahni, R/o Vill- Bagahi, P.O- Bakhataura,
P.S.- Darpa, Via- Adapur, Dist- East Champaran.
185. Anirudh Kumar, S/o Sona Lal Prasad, R/o Vill- Laxmipur, PO + PS- Adapur,
Dist- East Champaran.
186. Ajit Kr. Singh, S/o Badri Singh, R/o Vill- Arara, PO +PS- Adapur, Dist- East
Champaran
187. Rambir Prasad S/o Motilal Ray, R/o Vill + Post- Tikuliya, PS- Adapur Dist-
East Champaran.
188. Bijay Kumar Sah, S/o Puran Sah, R/o VilL.- Latiyahi, P.O Andhara, P.S
Adapur, Dist- East Champaran.
189. Raghubir Pandit, s/o Manshi Pandit, R/o- At- Chikani, P.O- Barwa, P.S-
Harpur, via. Adapur, Dist- East Champaran.
190. Om Prakash Kumar, S/o Mahabir Prasad, R/o Vill- Uchioih, PO + PS- Harpur
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 245
Via. -Adapur, Dist - East Champaran.
191. Avinash Kumar, S/o Shiv Shankar Ram, R/o Vill- Nayak Tola, PO + PS-
Harpur, Via- Adapur, Distt- East Champaran.
192. Sheoji Mahto, S/o Mushahar Mahto, R/o At- Barwa, PO- Barwa, P.S.
Adapur, Dist- East Champaran.
193. Ravi Ranjan Kumar, S/o Kamal Prasad, R/o At + PO- Latihanwa, P.S
Adapur, Dist- East Champaran.
194. Pawan Kumar Gupta, S/o Hiralal Prasad, R/o At- Nayektola, Bhaya- Harpur,
P.S- Adapur, Dist- East Champaran.
195. Murari Kumar S/o Dinkar Prasad Yadav, R/o At- Jhitkahiya, PO- Tikuliya,
P.S- Adapur, Dist- East Champaran.
196. Pramod Kumar S/o Bhikhari Prasad, R/o- At- Jhitkahia, PO- Tikuliya, P.S.
Adapur, Dist- East Champaran.
197. Anil Prasad Yadav, S/o Mohan Roy, R/o At- Nayektola, Bhaya- Harpur, P.S-
Adapur, Dist- East Champaran.
198. Kritee Kumari, D/o Lal Babu Prasad, R/o Vill- Manikpur, Saraya, PO-
Manikpur, P.S Harsidhi, Dist- East Champaran.
199. Sudhir Kumar, S/O Lal Babu Prasad R/o Vill- Manikpur, Saraya PO-
Manikpur, P.S Harsidhi, Dist- East Champaran.
200. Ram Lal Das, S/o Late Saryug Das, R/O At + PO- Kanchedwa, R/o Vill-
Manikpur, Saraya PO- Manikpur, P.S-Harsidhi, Dist- East Champaran.
201. Rajendra Prasad, s/o Jagarnath Prasad, R/o At- Bara Harpur, Gaighat, P.S
Harsidhi, Dist- East Champaran.
202. Harendra Mahto, S/o Vidya Mahto, R/O At- Sewraha PO- Chadrahiya, P.S
Harsidhi, Dist- East Champaran.
203. Raju Kumar, S/o Ramadhar Prasad, R/o At- Goithaha, PO- Raykarariya, P.S-
Harsidhi, Dist- East Champaran.
204. Ajay Kumar Kushwaha, S/o Daroga Prasad Kushwaha, R/o At- Dudah, P.S-
Harsidhi, Dist- East Champaran.
205. Saheb Hussain, s/o Gafor Miyan, R/o At- Dudah Bharwaliya, PO + P.S.
Harsidhi, Dist- East Champaran.
206. Manish Kumar S/o Pramod Thakur, R/o At- Saraiya PO- Manikpur, P.S
Harsidhi, Dist- East Champaran.
207. Binod Mahto S/o Tilak Mahto, R/o At PO- Kanchedwa, P.S Harsidhi, Dist-
East Champaran.
208. Brajesh Kumar, S/o Rajendra Singh, R/o At- PO- Kanchedwa, P.S Harsidhi,
Dist- East Champaran.
209. Shashi Bhushan Kumar S/o Rajendra Singh At PO- Kanchedwa, P.S
Harsidhi, Dist- East Chamapran.
210. Pradeep Kumar, S/o Ram Sakal Mahto, R/o At- PO- Kanchedwa, P.S
Harsidhi, Dist- East Champaran.
211. Ramakant Prasad s/o Jai Mangal Sah, R/o At- PO- Kanchedwa, P.S Harsidhi,
Dist- East Champaran.
212. Kanhaiya Lal Yadav, s/o Harishankar Yadav, R/o At- Gaddupur, PO- Kritpur,
P.S. Harsidhi, Dist- East Champaran.
213. Sudhir Kumar S/o Harishankar Yadav, R/O At- Gaddupur, PO- Kritpur, P.S.
Harsidhi Dist- East Champaran.
214. Pankaj Kumar, S/o Harishankar Yadav, R/o At- Gaddupur, PO- Kritpur, P.S.
Harsidhi, Dist- East Champaran.
215. Ashutosh Ashish s/o Bipin Bihari Pandey, R/o At- PO- Kushhar, P.S
Turkauliya, Dist- East Champaran.
216. Dilip Kumar, S/o Yogendra Prasad, R/o At- Shankar Saraiya, Ward No. 9,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 246
P.S. Turkauliya, Dist- East Champaran.
217. Naulesh Kumar S/o Nageena Pd. Yadav, R/o At- Amwa, PO- Madhopur
Tansariya, P.S Turkauliya, Dist- East Champaran.
218. Mukesh Kumar, S/o Shiv Shankar Pd. Gupta, R/o At- Raghunathpur, PO-
Motihari, P.S Turkauliya, Dist- East Champaran.
219. Aashish Ranjan S/o Baccha Tiwary, R/o At Raghunathpur, PO- Motihari, P.S
Turkauliya, Dist- East Champaran.
220. Chandan Kumar S/o Shiv Shankar Pal, R/o at- Barharwa, PO- Bahurupiya,
P.S. Turkauliya, Dist- East Champaran.
221. Lal Bahadur Ram S/o Ram Dayal Ram, R/o- At- Barharwa, PO- Bahurupiya,
P.S Turkauliya, Dist- East Champaran.
222. Rakesh Kumar Raushan S/o Rameshwar Pd. Singh, R/o Naya Tola, PO + PS-
Turkauliya Dist- East Champaran.
223. Chandrika Kumar Sahani S/o Dukha Sahani, R/o At- Kawalpur, PO + PS-
Turkauliya, Dist- East Champaran.
224. Sonu Kumar S/o Lal Babu Singh R/o At- Naya Tola, PO+ PS- Turkauliya
Dist- East Champaran.
225. Paramesh Kumar Rajak, S/O Motilal Baitha R/o At + PO-- Belghati, PS-
Turkauliya, Dist- East Champaran.
226. Manoj Kumar S/o Pitambar Pd. Yadav, R/o At- Jaisinghpur, Jatahara, PO-
Khirawa, PS- Turkauliya, Dist- East Champaran.
227. Shobha Devi, W/o Manoj Kumar, R/o At- Jaisinghpur, Jatahara, PO-
Khirawa, PS- Turkauliya, Dist- East Champaran.
228. Arvind Kumar Kushwaha, S/o Maharaj Bhagat, R/o At + PO- Nariyarawa,
PS- Turkauliya, Dist- East Champaran.
229. Ravi Ranjan Kumar, S/o Prabhu Nath Singh, R/o At- Nayatola, PO + PS-
Turkauliya, Dist- East Champaran.
230. Eklakul Ashraf Ansari, s/o Ashraful Ashraf Ansari, R/o At- Miscout, PS.-
Town Motihari, Dist- East Champaran.
231. Sacheet Kumar, S/o Ram Vilash Singh, R/o At- Bankati, PO- Bahrupiya, P.S-
Turkauliya, Dist- East Champaran.
232. Kamlesh Kumar s/o Munilal Singh R/o At- Bakaswa, PO- Bijulpur, P.S-
Turkauliya, Dist- East Champaran.
233. Pradeep Kumar S/o Dashrath Pd. Kushwaha, R/o At + PO- Khagni, P.S-
Turkauliya, Dist- East Champaran.
234. Akhtar Alam, S/o Md. Hadish Miya, R/O At- Masthwa, PS- Turkauliya, Dist-
East Champaran.
235. Rajesh Kumar Paswan s/o Ram Ekbal Paswan, R/O At- Madhopur,
Madhumalat (Kathariya), PS- Turkauliya, Dist- East Champaran.
236. Firoz Alam, S/o Tali Ahmad, R/o At- Kawalpur, PO + PS- Turkauliya, Dist-
East Champaran.
237. Braj Kishor Prasad Yadav, S/o Ramhit Ray, R/o At- Amwan, PO- Madhopur,
PS- Turkauliya, Dist- East Champaran.
238. Fuldeo Kumar S/o Ramhit Ray, R/O At-Amwan PO- Madhopur, PS
Turkauliya, Dist- East Champaran.
239. Chandan Kumar S/o Bunnilal Sah, R/o At + PO- Madhopur, Madhumalat,
PS- Turkauliya, Dist- East Champaran.
240. Rakesh Kumar S/o Umashankar Singh, R/o At -JaiSinghpur Chutahi, PS-
Turkauliya, Dist- East Chamapran.
241. Guddu Kumar, S/O Ashok Singh, R/o At- Chargahan, PO + PS-Turkauliya,
Dist- East Champaran.
242. Abhay Kumar Singh, S/o Rajeshwar Singh, R/o at- Jaisinghpur, PO-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 247
Bahrupiya, (Babu Tola), P.S. Turkauliya Dist- East Champaran.
243. Om Prakash Ram, S/o Rangila Ram, r/o At- Koraiya, PO + PS-Turkauliya,
Dist- East Champaran.
244. Gautam Ram, S/o Late Rajendra Ram, R/o At- Kawalpur PO + PS-
Turkauliya, Dist- East Champaran
245. Sanjay Kumar Yadav, s/o Late Ramprawesh Yadav, R/O At- Chutahi, PO +
PS- Turkauliya, Dist- East Champaran
246. Shubash Kumar s/o Ram Chandra Singh, R/o At Jaisinghpur Chutahi PO +
PS- Turkauliya, Dist- East Champaran
247. Sunil Kumar S/O Indrasan Yadav, R/o At- Amwan, PO- Madhopur, PS-
Turkauliya, Dist- East Champaran.
248. Shashi Bhushan Kumar, S/o Uday Prasad R/o At- Shankar Saraiya, Kalwari
Tola, PS- Turkauliya, Dist- East Champaran.
249. Mritunjay Kumar S/o Awadh Kishor Prasad, R/O At + PO- Jaisinghpur,
(Karamwa), PS- Turkauliya, Dist- East Champaran.
250. Suraj Kumar Bharti s/o Kishori Ram, R/o At- Majuraha (Kapi tola) PS-
Turkauliya, Dist- East Champaran.
251. Sabita Kumari D/o Shiv Mangal Ram, R/o At- Majuraha (Kapi tola) P.S-
Turkauliya, Dist- East Champaran.
252. Amanullah Ansari s/o Manzoor Ansari, R/o At + PO- Jiasinghpur, P.S-
Turkauliya, Dist- East Champaran
253. Julum Kumar Yadav, s/o Gauri Ray, R/o At- Chargahan, PO + PS-
Turkauliya, Dist- East Champaran.
254. Birendra Prasad, S/o Late Ramchandra Prasad R/o At- Shankar Saraiya,
Kaswa, P.S- Turkauliya, Dist- East Champaran
255. Sanjay Kumar S/o Ram Lal Sah, R/o At- Shankar Saraiya, Kaswa, P.S-
Turkauliya, Dist- East Champaran
256. Anish Ranjan Kumar S/o Shailendra Prasad Srivastava, R/O At + PO-
Devkuliya, P.S. -Phenhara, Dist- East Champaran
257. Rakesh Kumar S/o Hari Nandan Prasad Verma, R/o At- Kuawa, PO- Chakia,
P.S. Chakia, Dist- East Champaran.
258. Rani Kumari, W/o Rajeev Kumar, R/O At + Po- Dilawarpur, P.S Kesariya
Dist- East Champaran.
259. Ritesh Kumar Pathak, S/O Shailendra Kumar Pathak, R/O At + Po- Koila
Belwa, P.S Chakia, Dist- East Champaran.
260. Manibhushan Kumar, S/o Chandeshwar Thakur, R/O At + Po- Koila Belwa,
P.S Chakia, Dist- East Champaran.
261. Amar Nath S/o Baleshwar Thakur, R/o At+ Po- Koila Belwa, P.S. Chakia,
Dist- East Champaran
262. Upendra Sah, S/o Ram Sakal Sah, R/O At + Po- Koila Belwa, P.S Chakia,
Dist- East Champaran
263. Nipu Kumari, D/o Subhash Singh, R/o AT +PO- Madhopur, Govind P.S
Chakia, Dist- East Champaran
264. Ram Vinay Paswan, S/o Ram Chandra Paswan, r/o At Mani Bahuara, PO
Dilawarpur, P.S.-Kalyanpur, Dist- East Champaran
265. Guddu Kumar S/o Avatar Pandit, R/o At- Koirganwa, PO- Ganesh Sirsiya,
P.S.Chakia, Dist- East Champaran
266. Rakesh Thakur S/o Uma Shankar Thakur R/o At- Madhopur, Koirganwa,
PO- Ganesh Sirsiya, P.S Chakia, Dist- East Champaran.
267. Satyendra Kr. Pandit, S/o Ganesh Pandit, R/o At- Madhopur, Swarup, PO-
Ahiman Chhapra, P.S Kalyanpur, Distt- East Champaran.
268. Naresh Kumar Chaudhary, S/o Nand Lal Chaudhary, R/o At + PO- Shitlapur,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 248
P.S Chakia, Dist- East Champaran.
269. Varun Dev, S/o Ramchandra Bhagat, R/o At- Sobaiya, PO- Raghunathpur,
P.S.- Kesariya, Dist- East Champaran.
270. Ratnesh Kumar S/o Birendra Kumar, R/o At - Po- Dilawarpur, P.S Kesariya,
Dist- East Champaran.
271. Mamnun Ansari S/o Md. Jainuddin Ansari, R/o At + Po+PS- Kalyanpur,
Dist- East Champaran.
272. Ajeet Kumar s/o Krishna Kumar Singh, R/o AT +Po- Madhopur, Govind, P.S
Chakia, Dist- East Champaran
273. Nikhilchandra s/o Brajesh Sharan, R/o At- Mansi Chhapra, PO- Bhuwan
Chhapra, P.S. Chakia, Dist- East Champaran
274. Harishankar Bajpayee, s/o Bishwanandan Bajpee, R/o At- Gawandri, Po-
Hajipur, P.S Kesariya, Dist- East Champaran
275. Rajnish Baitha, S/o Suresh Baitha, R/o At- Kaithwalia, PO- Darmaha, P.S.
Kalyanpur, Dist- East Champaran
276. Mukesh Kumar, S/o Lakhindra Baitha, R/o- At- Mani Chhapra, PO-Mehsi,
P.S. Chakia, Dist- East Champaran.
277. Ripusudan Kumar, S/o Shyam Sharan Pandey, R/o- At- Madhopur,
Koirgawan, PO- Ganesh, Sirsiya, P.S. Chakia, Dist- East Champaran.
278. Paritosh Kumar S/o Prem Shankar Dikshit R/o AT + PO- Pakari Dikshit, P.S
Kalyanpur, Dist- East Champaran.
279. Rahul Ranjan S/o Harendra Pd. Srivastava, R/o At- Nanhkar, Chhapra Bali,
P.O- Ahiman Chhapra, P.S. Kalyanpur, Dist- East Champaran.
280. Sanjay Kumar, S/o Mahendra Pd. Yadav, R/o At- Kharki Kuawa, PO + PS-
Chakia, Dist- East Champaran.
281. Rajeev Ranjan Kumar, S/o Ramlal Sah, R/O At + PO- Shitalpur, P.S Chakia,
Dist- East Champaran.
282. Ravi Ranjan Kumar, S/o Ashok Kumar, R/o At PO- Dilawarpur, P.S
Kesariya, Dist- East Champaran.
283. Punyadeo Sah, S/o Vishwanath Sah, R/o At- Kathariya, PO- Darmaha, P.S
Kesariya, Dist- East Champaran.
284. Jakir Hussian, S/o Abdul Gaffar Ansari R/o At + PO+ PS- Kalyanpur, Dist-
East Champaran.
285. Rajnish Kumar S/o Raj Kishor Kumar, R/o At PO- Dilawarpur, P.S-
Kesariya, Dist- East Champaran.
286. Sanjay Kumar, s/o Harigen Sah R/O At + PO- Gariba, P.S Kalyanpur, Dist-
East Champaran.
287. Deepak Kumar S/o Bindeshwar Prasad, R/o At- Paithaniya, PO- Bara Chakia,
P.S.- Chakia, Dist- East Champaran.
288. Bhagyanarain Prasad Gupta, S/o Madan Prasad Gupta, R/o At- Ramgarh
Mahuawa, PO + PS- Pipra Kothi, Dist- East Champaran.
289. Satyendra Kumar, S/o Sugriv Prasad, R/O At + Po- Areraj, P.S. Govindganj,
Dist- East Champaran.
290. Binod Kumar Prasad S/o Harendra Prasad, R/o At- Tejpurwa, Ujiatola, P.O
Sonwal, P.S Malahi, Dist- East Champaran.
291. Santosh Kumar Tiwari, S/o Vikash Tiwari, R/o At- Raghunathpur, PO-
Panditpur, P.S. Paharpur, Dist- East Champaran.
292. Bhuneshwar Kumar, s/o Mohan Mahto R/o At + PO+ PS- Paharpur, Dist-
East Champaran.
293. Abdus Sattar, S/o Noor Alam Ansari, R/o At + Po- Kanchhedwa, P.S.
Harsidhi, Dist- East Champaran.
294. Rajnikant Kumar, S/o Tulsi Prasad, R/o At- Laukariya, PO- Siswa Bazar, P.S
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 249
Harsidhi, Dist- East Champaran.
295. Narendra Kumar Prasad, S/o Sitaram Shah, R/o At- Ebrahimpur, P.O- Ray
Kararia, P.S- Paharpur, Dist- East Champaran.
296. Nitesh Kumar Tiwari, S/o Chandra Bhushan Tiwary, R/o Vill- Murwa, PO-
Sakrar, P.S Palanwa, Dist- East Champaran.
297. Madhuresh Kumar, S/o Chandeshwar Choudhary, R/o Vill- Fatuhan, PO-
Pakariya, PS- Chouradano, Dist- East Champaran.
298. Dharmendra Kumar, S/o Late Munilal Pandit, R/o Vill- Panditpur, PO + PS-
Piprakothi, Dist- East Champaran.
299. Shivakant S/ o Bishwanath Pandey, R/o Village + P.O- Raghunathpur, P.S.
Keshariya, Dist- East Champaran.
.... .... Petitioner/s
Versus
1. The State of Bihar through the chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Senior Joint Director-Cum- Office Head, Planning & Development
Department and Economics and Statistical Directorate, Bihar, Patna.
4. The District Magistrate-Cum-District Collector, Bhagalpur, Bihar.
5. The District Statistical Officer, East Champaran, District- Bhagalpur, Bihar.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12547 of 2016
===========================================================
1. Dhananjay Kumar Singh S/o Yamuna Singh residence of vill- Paharia, P.S-
Nauhatta, Dist- Rohtas.
2. Brahma Kumar Sharma S/o Ramnivas Sharma residence of vill + P.S.-
Nauhatta, Dist- Rohtas.
3. Jitendra Kumar S/o Ram Hari Thakur residence of vill + P.S.- Nauhatta, Dist-
Rohtas.
4. Md. Mustikim Ansari S/o Mahbood Ansari residence of vill- Tiura, P.S.-
Nauhatta, Dist- Rohtas
5. Mithilesh Kumar S/o Bijay Kumar Gupta residence of vill + P.S.- Nauhatta,
Dist- Rohtas.
6. Kumar Shakti Kundal S/o Nityanand Dubey residence of vill- Devipur, P.S.-
Nauhatta, Dist- Rohtas.
7. Bishnu Bhagwan Singh S/o Radhe Shyam Singh residence of vill- Parser, P.S.-
Karakat, Dist- Rohtas.
8. Sumit Kumar S/o Santosh Kumar Srivastava residence of village- ward- no- 26
Dhantoliya Muhalla, P.S. - Dehri Dist- Rohtas
9. Alok Kumar Srivastava S/o Late Anant Kishor Sriastava residence of vill-
Behind Bazar Samitee, Takia, P.S.- Sasaram, Dist- Rohtas (Bihar).
10. Sri Narayan Pandey S/o late Bhola Pandey residence of vill- Nanho, P.S.-
Karakat, Dist- Rohtas (Bihar)
11. Rishi Kant Singh S/o Ram Narayan Singh residence of vill- Shivnathpur, P.S-
Barun, Dist- Aurangabad.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 250
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna.
3. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
4. The Joint Director-Cum-Office Head, Department of Development (Directorate
of Economics & Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Rohtas, District- Rohtas.
6. The District Statistical Officer, Aurangabad Dist. Aurangabad.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12869 of 2016
===========================================================
1. Md. Mojamil Hussain Son of Md. Badruddin, resident of Village- Auraiya,
P.O- Auraiya, P.S.- Dhaka, Prakhand- Dhaka, District- East Champaran
(Bihar).
2. Priyanka Verma, Wife of Rajeev Ranjan, resident of Village- Chilwaniya,
Near Primary School, P.O. Motihari, P.S.- Banjariya, Prakhand- Banjariya,
District- East Champaran (Bihar).
3. Jyoti Kumari daughter of Sunil Kumar Sinha, resident of Village- Baluatal
Azad Nagar, P.O.- Baluatal, P.S.- Motihari, Prakhand- Motihari, District- East
Champaran (Bihar).
4. Ravi Bhushan Kumar Singh, Son of Shashi Bhushan Singh, resident of
Village- Ambika Nagar, Motihari, P.O. Motihari, P.S.- Banjariya, Prakhand-
Banjariya, District- East Champaran (Bihar).
5. Manoranjan Kumar Son of Rambabu Singh, resident of Village- Anand Marg
Road, New Chandmari, Motihari, P.O- Motihari, P.S.- Banjariya, Prakhand-
Banjariya, District- East Champaran (Bihar).
6. Ashok Kumar Mishra Son of Abhiram Mishra, resident of Village- Azad
Nagar, Ward No. 27, P.O.- Motihari, P.S.- Banjaraiya, Prakhand- Motihari,
District- East Champaran (Bihar).
7. Nilesh Kumar Verma Son of Nawal Kishore Verma, resident of Village-
Chhapra Bahas, P.O. Chhapra, Bahas, P.S.- Sutauli, Prakhand- Sugauli,
District- East Champaran (Bihar).
8. Bhupendra Kumar Srivastawa Son of Shambhu Sharan Srivastawa, resident of
Village- Champapur, P.O.- Champapur, Via- Ramgarhwa, P.S.- Ramgarhwa,
Prakhand- Madhuban, District- East Champaran (Bihar).
9. Satish Kumar Son of Sri Sitaram Prasad Yadav, resident of Village-
Barkagaon, P.O.- Barkagaon, P.S.Pakri Dayal, Prakahand- Pakri Dayal,
District- East Champaran (Bihar).
10. Prabhat Kumar Singh Son of Raj Kishore Singh, resident of Village- Akauna,
P.O- Chorma, P.S. Pakridayal, Prakhand- Pakri Dayal, District- East
Champaran (Bihar).
11. Ranjan Thakur son of Shri Bhagwan Thakur, resident of Village- Barwa Kala,
P.O- Jhajhara, P.S.- Ghorasahan, Prakhand-Ghorasahan, District- East
Champaran (Bihar).
12. Suraj Kumar Son of Ram Babu Prasad, resident of Village- Ghorasahan, P.O-
Ghorasahan, P.S.- Ghorasahan, Prakhand- Ghorasahan, District- East
Champaran (Bihar).
13. Mukesh Kumar Gupta, son of Gautam Prasad, resident of Village- Ghorasahan
South Ward No.-3, Near Panchayat Bhawan, P.O.-Ghorasahan, P.S.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 251
Ghorasahan, Prakhand- Ghorasahan, District- East Champaran (Bihar).
14. Manish Kumar Singh, Son of Sri Siyaram Singh, resident of Village-
Barwakala, P.O- Jhajhara, P.S.- Ghorasahan, Prakhand- Ghorasahan, District-
East Champaran (Bihar).
15. Sant Kumar Son of Suresh Kumar Singh, resident of Village- Digha, P.O-
Khurahiya, P.S.- Ghorasahan, Prakhand- Ghorasahan, District- East
Champaran (Bihar).
16. Ghanshyam Singh, Son of Ram Kishore Singh Dinkar, resident of Village-
Amawa, P.O- Kundawa Chainpur, P.S.- Ghorasahan, Prakhand- Ghorasahan,
District- East Champaran (Bihar).
17. Ram Dayal Kumar Son of Ram Bharosh Prasad, resident of Village-
Kadamawa, P.O- Kadamwa, P.S.- Ghorasahan, Prakhand- Ghorasahan,
District- East Champaran (Bihar).
18. Shyam Nandan Kumar Son of Tribhuwan Singh, resident of Village-
Kadamawa, P.O.-Kadamawa P.S.- Ghorasahan, Prakhand- Ghorasahan,
District- East Champaran (Bihar).
19. Arbind Kumar Yadav, son of Sitaram Prasad Yadav, resident of Village
Gurmiya South, P.O. - Nonaura, P.S.- Ghorasahan, Prakhand- Ghorasahan,
District- East Champaran (Bihar).
20. Laxmi Kumar Son of Rajendra Sah, resident of Village- Bijai, P.O.- Bijai, via-
Bhelwa Circle, P.S.- Ghorasahan, Prakhand- Ghorasahan, District- East
Champaran (Bihar).
21. Uma Kant Ram, Son of Jay Mangal Ram, resident of Village- Bagahi Bhelwa,
P.O.- Bhelwa Circle, P.S.- Ghorasahan, Prakhand- Ghorasahan, District- East
Champaran (Bihar).
22. Murari Ram, son of Dinanath Ram, Resident of Village- Digha, P.O.-
Khurahiya, Via- Bhelwa Circle, P.S.- Ghorasahan, Prakhand- Ghorasahan,
District- East Champaran (Bihar).
23. Ram Briksha Ram Son of Shri Ram Lal Ram, resident of village- Bagahi,
Bhelwa, P.O.- Bhelwa Circle, P.S.- Ghorasahan, Prakhand- Ghorasahan,
District- East Champaran (Bihar).
24. Umesh Kumar Son of Rajendra Prasad, resident of Village- Jagiraha Kothi,
P.O. Puranahiya, P.S.- Ghorasahan, Prakhand- Ghorasahan, District- East
Champaran (Bihar).
25. Laxmikant Kumar son of Nagendra Thakur, resident of Village- Parariya,
P.O- Bijai, Via- Bhelwa Circle, P.S.- Ghorasahan, Prakhand- Ghorasahan,
District- East Champaran (Bihar).
26. Sima Kumari Wife of Munna Kumar, resident of Village- Pithwa, P.O.-
Jamuniya, P.S.- Jharaukhar, Prakhand- Ghorasahan, District- East Champaran
(Bihar).
27. Shivnath Kumar Son of Thaga Ray, resident of Village- Shripur, P.O.-
Ghorasahan, P.S.- Ghorasahan, Prakhand- Ghorasahan, District- East
Champaran (Bihar).
28. Satyendra Kumar Thakur, Son of Bhagwan Thakur, resident of Village- Barwa
Kala, P.O- Jhajhara, P.S.- Ghorasahan, Prakhand- Ghorasahan, District- East
Champaran (Bihar).
29. Subhash Thakur Son of Bhagwan Thakur, resident of Village- Barwa Kala,
P.O.- Jhajhara, P.S.- Ghorasahan, Prakhand- Ghorasahan, District- East
Champaran (Bihar).
30. Dipu Kumar Son of Sri Mahendra Prasad Gupta, resident of Village-
Ghorasahan, P.O.-Ghorasahan, P.S.- Ghorasahan, Prakhand- Ghorasahan,
District- East Champaran (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 252
31. Rajan Kumar son of Chandeshwar Prasad, resident of Village- Jamuniya, P.O-
Jamuniya Bazar, P.S.- Jharaukhar, Prakhand- Ghorasahan, District- East
Champaran (Bihar).
32. Rupesh Kumar Son of Laxmi Narayan Prasad, resident of Village- Laxmipur
Laukhan, P.O. Laxmipur Laukhan, P.S.- Ghorasahan, Prakhand- Ghorasahan,
District- East Champaran (Bihar).
33. Mukesh Kumar Son of Ram Naresh Thakur, resident of Village- Kadamwa
Bhagatiy Tola, P.O. Kadamwa Bhagatiya Tola, P.S.- Ghorasahan, Prakhand-
Ghorasahan, District- East Champaran (Bihar).
34. Agandh Kumar son of Laxman Prasad, resident of Village- Jamunia, P.O.
Jamunia, P.S.- Jharaukhar, Prakhand- Ghorasahan, District- East Champaran
(Bihar).
35. Awadh Kishore Kumar Son of Jhigan Prasad, resident of Village- Kharjalwa,
P.O- Jamuiya, P.S.- Jharaukhar, Prakhand- Ghorasahan, District- East
Champaran (Bihar).
36. Nikash Kumar son of Prem Kumar, resident of Village- Sahdewa, P.O.-
Nainoadih, P.S.- Raxaul, Prakhand- Raxaul, District- East Champaran (Bihar).
37. Raj Kumar Son of Dhrub Prasad, resident of Village- Nakched Tola, Ward
No.12, Near Naka No.02, Motihari, P.O- Motihari, P.S.- Paharpur, Prakhand-
Paharpur, District- East Champaran (Bihar).
38. Manoj Kumar Son of Lal Babu Sah, resident of Village- Chandrahiya, P.O.
Chandrahiya, P.S- Motihari, Prakhand- Motihari, District- East Champaran
(Bihar).
39. Jai Prakash son of Shivji Prasad. resident of Village/ Mohalla- Mai Asthan
Haumangarhi, Nakchedtola, Ward No.12, Motihari, P.O.- Motihari, P.S.-
Motihari (Town), Prakhand- Motihari, District- East Champaran (Bihar).
40. Ram Pravesh Ram son of Gauri Shankar Ram, resident of Village- Madhubani
Ghat, P.O.- Madhubani Ghat, P.S. Motihari, Prakhand- Motihari, District- East
Champaran (Bihar).
41. Umesh Ray, son of Barhmdev Ray, resident of Village- Tikuliya, P.O-
Laxmipur, P.S.- Motihari, Prakhand- Motihari, District- East Champaran
(Bihar).
42. Birendra Prasad son of Bishwanath Prasad, resident of Village- Basmanpur,
P.O.- Pataura, P.S.-Motihari, Prakahand- Motihari, District- East Champaran
(Bihar).
43. Chandan Kumar Son of Lal Bahadur Sharma, resident of Village- Barkukha
Basantpur, P.O. Basantpur, P.S.- Bharauliya, Prakhand- Motihari, District-
East Champaran(Bihar).
44. Vicky Raj Son of Kaushal Kishore Verma, resident of Village- Mathiya Dih
Mahavir Nagar, Motihari, P.O.- Motihari, P.S- Chhatauni, Prakahand-
Motihari, District- East Champaran(Bihar).
45. Amit Kumar son of Sawaliya Tiwari, resident of Village/ Mohallah- Subhash
Nagar, Ward No. 16, Motihari, P.O.- Motihari, P.S- Motihari, Prakhand-
Motihari, District- East Champaran(Bihar).
46. Vinod Kumar son of Ramesh Prasad Jaiswal, resresident of Village-
Madhubani Ghat, P.O- Madhubani Ghat, P.S.- Motihari (Muffassil), Prakhand-
Motihari, District- East Champaran(Bihar).
47. Rajeev Kumar son of Gopal Thakur, resident of Village- Malkauniya, P.O.-
Surha, P.S.- Motihari (Muffassil), Prakhand- Motihari, District- East
Champaran(Bihar).
48. Lalan Ram son of Gopal Ram, resident of Village- Harajpur, P.O.- Harajpur,
P.S.- Motihari, Prakhand- Motihari, District- East Champaran(Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 253
49. Nagendra Kumar Sahani, Son of Ram Ekbal Sahani, resident of Village-
Lakhaura (Bichla Tola), P.O.-Lakhaura, P.S.- Lakhaura, Prakhand- Motihari,
District- East Champaran(Bihar).
50. Sujeet Kumar Son of Late Rameshwar Prasad, resident of village- Barwa,
P.O.-Lakhaura, P.S.- Lakhaura, Prakhand- Motihari, District- East Champaran
(Bihar).
51. Sudhir Kumar Son of Sukdeo Prasad, resident of Village- Barwa, P.O.-
Lakhaura, P.S.- Lakhaura, Prakhand- Motihari, District- East Champaran
(Bihar).
52. Bijay Kumar Prasad, Son of Sri Hazari Lal Prasad, resident of Village-
Basmanpur, P.O.- Pataura, P.S.-Motihari (Muffassil), Prakhand- Motihari,
District- East Champaran (Bihar).
53. Birmani Tiwari son of Diwakar Tiwari, resident of Village- Motihari, P.O.-
Motihari, P.S- Motihari, Prakahand- Motihari, District- East Champaran
(Bihar).
54. Niteshwar Kumar Son of Ram Naresh Purohit, resident of Village-
Chilwaniya, P.O. Motihari, P.S.- Banjariya, Prakhand- Banjariya, District-
East Champaran (Bihar).
55. Mitesh Kumar Singh, Son of Chandrika Singh, resident of Village- Sripur
Chintamanpur, P.O. Sugauli, P.S.- Sugauli, Prakhand- Sugauli, District- East
Champaran (Bihar).
56. Rameshwar Purohit Son of Ram Naresh Purohit, resident of Village-
Chilwaniya, P.O. Motihari, P.S.- Banjariya, Prakhand- Banjariya, District-
East Champaran (Bihar).
57. Kamlesh Kumar Son of Nageshwar Prasad, resident of Village- Bahlolpur,
P.O.- Bahlolpur, P.S.- Dhaka, Prakhand- Dhaka, District- East Champaran
(Bihar).
58. Prem Lal Ram, Son of Girish Ram, resident of Chainpur Dhaka, P.O.- Dhaka,
P.S.- Dhaka, Prakhand- Dhaka, District- East Champaran (Bihar).
59. Sublal Baitha Son of Kushahar Baitha, resident of Village- Hasanpur, P.O-
Kundwa Chainpur, P.S.- Dhaka, Prakhand- Dhaka,, District- East Champaran
(Bihar).
60. Vikash Kumar Shrivastava Son of Sakal Dev Prasad Shrivastava, resident of
Village- Barharwa Lakhan Sen, P.O.- Dhaka, P.S- Dhaka, Prakhand- Dhaka,
District- East Champaran.
61. Santosh Kumar Son of Shiv Shankar Prasad, resident of Village- Barharwa
Lakhan Sen, P.O- Dhaka, P.S.-Dhaka, Prakhand- Dhaka, District- East
Champaran.
62. Md. Badaruzzama Badar Son of Mohammad Ali, resident of Village- Sishani,
P.O.- Barharwa Fateh Mahammad, P.S.- Kundwa Chainpur, Prakhand-
Barharwa F.M., District- East Champaran (Bihar).
63. Vikash Chandra Shrivastava Son of Daya Shankar Prasad, resident of Village-
Barharwa Lakhan Sen, P.O.- Barharwa Lakhan Sen, P.S.-Dhaka, Prakhand-
Dhaka, District- East Champaran (Bihar).
64. Md. Mansoor Alam, son of late Wasi Ahmad, resident of Village- Gawandri,
P.O.- Gawandri, P.S.- Kundwa Chainpur, Prakhand- Dhaka, District- East
Champaran (Bihar).
65. Mahesh Prasad Chaudhary, Son of Shri Ramashish Prasad Chaudhary, resident
of Village- Jamuna, P.O.- Dhaka, Via- Dhaka, P.S.- Dhaka, Prakhand- Dhaka,
District- East Champaran (Bihar).
66. Shakil Ahmad son of Anwarul Haque, resident of Village- Pipra Wajid, P.O.-
Dhaka, P.S.- Dhaka, Prakhand- Dhaka, District- East Champaran (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 254
67. Paras Kumar Son of Chandeshwar Rai, resident of Village- Auraiya, P.O.-
Dhaka, P.S.- Dhaka, Prakhand- Dhaka, District- East Champaran (Bihar).
68. Rakesh Ranjan Son of Chitranjan Srivastava, resident of Village- Barharwa
Siwan, P.O - Barharwa Siwan, P.S.- Dhaka, Prakhand- Dhaka, District- East
Champaran (Bihar).
69. Dinanath Kumar Son of Shashai Sah, resident of Village- Turkauliya, P.O.-
Karsahiya, P.S- Dhaka, Prakhand- Dhaka, District- East Champaran (Bihar).
70. Rajesh Kumar Son of Hari Kishore Ram, resident of Village- Dhaka
Ramchandra, P.O.- Dhaka, P.S.- Dhaka, Prakhand- Dhaka, District- East
Champaran (Bihar).
71. Kamlesh Kumar Son of Uma Shankar Prasad, resident of Village- Bakhari
Khajuri, P.O. Barharwa Fateh Mahammad, via- Kundwa Chainpur, P.S.-
Kundwa Chianpur, Prakhand- Dhaka, District- East Champaran (Bihar).
72. Rajesh Kumar Ram son of Dinesh Ram, resident of Village- Dhaka
Ramchandra, P.O.- Dhaka, P.S.- Dhaka, Prakhand- Dhaka, District- East
Champaran (Bihar).
73. Shiv Narayan Ram son of Sri Mechur Ram, resident of Village- Birta Tola,
P.O- Gurhanwa, P.S- Kundwa Chainpur, Prakhand- Dhaka, District- East
Champaran (Bihar).
74. Jitendra Ram son of Sri Ramadhar Ram, resident of Village- Haruhani, P.O.-
Chandanwara, P.S.- Dhaka, Prakhand- Dhaka, District- East Champaran
(Bihar).
75. Md. Sarfullah Ansari, son of Nathuni Miya, resident of Village- Bisarahiya,
P.O.- Dhaka, P.S.- Dhaka, Prakhand- Dhaka, District- East Champaran
(Bihar).
76. Satish Kumar Sudhanshu son of Ram Chandra Prasad, resident of village-
Naya Tola Dhaka, P.O.- Dhaka, P.S.- Dhaka, Prakhand- Dhaka, District- East
Champaran (Bihar).
77. Md. Rijwan Akhtar Khan son of Wasi Akhtar Khan, resident of village- Dhaka
Ramchandra, P.O.- Dhaka, P.S.- Dhaka, Prakhand- Dhaka, District- East
Champaran (Bihar).
78. Sunil Kumar Singh son of Sri Chandra Shekhar Prasad Singh, resident of
Village- Jatwaliya, P.O. Jagwaliya, P.S- Kundwa Chainpur, Prakhand- Dhaka,
District- East Champaran (Bihar).
79. Mritunjay Kumar Son of Late Satish Chandra Kiran resident of Village-
Barharwa Siwan, P.O- Barharwa Siwan, Via- Dhaka, P.S.- Dhaka, Prakhand-
Dhaka, District- East Champaran (Bihar).
80. Keshav Kumar Singh son of Shri Ramesh Kumar Singh, resident of Village-
Sarup, P.O.- Barharwa Lakhan Sen, Via- Dhaka, P.S.- Dhaka, Prakhand-
Dhaka, District- East Champaran (Bihar).
81. Ram Pukar Thakur, son of Jagdish Thakur, resident of Village- Bisrahiya, P.O.
- Dhaka, P.S.- Dhaka, Prakhand- Dhaka, District- East Champaran (Bihar).
82. Suraj Dew Kumar son of Ram Bishun Sah, resident of Village- Turkauliya,
P.O.- Karsahiya, P.S- Dhaka, Prakhand- Dhaka, District- East Champaran
(Bihar).
83. Prem Prasad son of Late Gulam Sah, resident of Village- Siswa Mangal, P.O.
Dalpat Bishunpur, P.S. - Dhaka, Prakhand- Dhaka, District- East Champaran
(Bihar).
84. Sunil Kumar son of Shiv Shankar Ram, resident of Village- Auraiya P.O.-
Dhaka, P.S- Dhaka, Prakhand - Dhaka, District- East Champaran (Bihar).
85. Md. Meraj Alam, Son of Md. Zobair, resident of Village- Auraiya, P.O.-
Dhaka, P.S.- Dhaka, Prakhand- Dhaka, District- East Champaran (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 255
86. Kamlesh Kumar son of Bhikhar Ray, resident of Village- Shyam Bakhari,
P.O- Bara Jairam, P.S.- Dhaka, Prakhand- Dhaka, District- East Champaran
(Bihar).
87. Sandip Kumar, Son of Surendra Prasad, resident of Village-Rajepur, P.O.
Dhaka, P.S.- Dhaka, Prakhand- Dhaka, District- East Champaran (Bihar).
88. Md. Shah Alam son of Md. Nesharul Haque, resident of Village- Bahlolpur,
P.O. Dhaka, P.S.- Dhaka, Prakhand- Dhaka, District- East Champaran (Bihar).
89. Randhir Kumar Son of Tulsi Sah, resident of Village- Kharua, P.O- Kundwa
Chainpur, P.S.- Kundwa Chainpur, Prakhand- Dhaka, District- East
Champaran (Bihar).
90. Rajnish Kumar Son of Anil Kumar Singh resiident of Village- Sarupa, P.O.-
Barharwa Lakhan Sen, P.S.- Dhaka, Prakhand- Dhaka, District- East
Champaran (Bihar).
91. Arvind Kumar Son of Lakshman Thakur, resident of Village- Hirapur, P.O-
Gurhanwa, P.S.- Kundwa Chainpur, Prakhand- Dhaka, District- East
Champaran (Bihar).
92. Rajendra Sah son of Kailash Sah, resident of Village- Amwa Tola, P.O.-
Telhara Kala, P.S.- Kundwa Chianpur, Prakhand- Dhaka, District- East
Champaran (Bihar).
93. `Sanjeev Kumar Mahto son of Lal Babu Mahto, resident of Village Chainpur
Dhaka, P.O. Dhaka, P.S.- Dhaka, Prakhand- Dhaka, District- East Champaran
(Bihar).
94. Lal Babu Chauhan son of Bhuneshwar Chauhan, resident of Villlage-
Malkauniya, P.O. Pach Pakari, P.S.- Dhaka, Prakhand- Dhaka, District- East
Champaran (Bihar).
95. Rajeev Kumar Son of Lakshmi Devi, resident of Village- Kharuhi Bara Farid,
P.O- Kundwa Chainpur, P.S. Kundwa Chainpur, Prakhand- Dhaka, District-
East Champaran (Bihar).
96. Lal Babu Paswan, son of Lakshman Paswan, resident of Village- Saratha,
P.O.- Bahalolpur, P.S.- Dhaka, Prakhand- Dhaka, District- East Champaran
(Bihar).
97. Chandan Kumar Son of Bhola Prasad Srivastava, resident of Village-
Barharwa Lakhan Sen, P.O- Barharwa Lakhan Sen, P.S.- Dhaka, Prakhand-
Dhaka, District- East Champaran (Bihar).
98. Ghanshyam Kumar Jha, son of Sri Jibeshwar Jha, resident of Village-
Rupauliya Khurd, P.O- Pachpakari, P.S.- Dhaka, Prakhand- Dhaka, District-
East Champaran (Bihar).
99. Md. Pravez Alam, son of Abdul Rauf, resident of Village- Mohabbatpur
Dhaka, P.O. Dhaka, P.S.- Dhaka, Prakhand- Dhaka, District- East Champaran
(Bihar).
100. Kamlesh Kumar Gautam son of Ambika Mishra, resident of Village-
Malkauniya, P.O- Pachpakari, P.S.- Dhaka, Prakhand- Dhaka, District- East
Champaran (Bihar).
101. Mukesh Kumar Thakur Son of Bhagirath Thakur, resident of Village-
Tikuliya, P.O- Laxmipur, P.S.- Dhaka, Prakhand- Dhaka, District- East
Champaran (Bihar).
102. Raushan Kumar son of Janki Sah, resident of Village- Parsauni, P.O- Pakri
Dayal, P.S.- Pkari Dayal, Prakhand- Pakri Dayal, District- East Champaran
(Bihar).
103. Jai Narayan Kumar Thakur, son of Bhuneshwar Thakur, resident of Village-
Parsa, P.O.- Pakri Dayal, P.S- Pakri Dayal, Prakhand- Pakri Dayal, District-
East Champaran (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 256
104. Sikandar Kumar son of Ram Balak Prasad Yadav, resident of Village-
Parasauni, P.O- Pakri Dayal, P.S.- Pkari Dayal, Prakhand- Pakri Dayal,
District- East Champaran (Bihar).
105. Anil Kumar son of Ramadhar Prasad Yadav, resident of Village- Parsauni,
P.O- Pakri Dayal, P.S.- Pakri Dayal, Prakhand- Pakari Dayal, District- East
Champaran (Bihar).
106. Dilip Kumar son of Kameshwar Singh, resident of Village- Chorma, P.O.-
Chorma, Via- Chaita, P.S.- Pakri Dayal, Prakhand- Pakari Dayal, District- East
Champaran (Bihar).
107. Avinash KUmar son of Lalan Kumar Pandey, resident of Village- Chhapra
Bihari, P.O- Chhapra Bihari, Via- Chaita, P.S.- Pkari Dayal, Prakhand- Pakri
Dayal, District- East Champaran (Bihar).
108. Harbhajan Kumar, Son of Jhangatu Ray, resident of Village- Chhapra Bihari,
P.O- Chhapra Bihari, P.S.- Pakari Dayal, Prakhand- Pakri Dayal, District- East
Champaran (Bihar).
109. Chandeshwar Prasad Yadav, Son of Daroga Ray, resident of Village- Parsauni,
P.O- Pakri Dayal, P.S.- Pakri Dayal, Prakhand- Pakari Dayal, District- East
Champaran (Bihar).
110. Praveen Kumar Yadav, Son of Hari Kishore Yadav, resident of Village-
Chorma Dih, P.O.- Chorma, Via- Chaita, P.S.- Pakri Dayal, Prakhand- Pakari
Dayal, District- East Champaran (Bihar).
111. Naveen KumarYadav son of Maheshwar Yadav, resident of Village- Chorma
Ashapur Dih, P.O.- Chorma, P.S.- Pakri Dayal, Prakhand- Pakari Dayal,
District- East Champaran (Bihar).
112. Anjani Kumar Jha Son of Chiranjivi Jha, resident of Village- Sundarpatti, P.O.
Sundarpatti, P.S- Pakri Dayal, Prakhand- Pakri Dayal, District- East
Champaran (Bihar).
113. Maneesh Kumar Son of Maujelal Prasad, resident of Village- Siraha, P.O.-
Siraha, Via- Chaita, P.S- Pakri Dayal, Prakhand- Pakri Dayal, District- East
Champaran (Bihar).
114. Suraj Kant Singh son of Banwari Singh, resident of Village- Barkagaon, P.O.
Barkagaon, P.S- Pakri Dayal, Prakhand- Pakri Dayal, District- East
Champaran (Bihar).
115. Rajnish Shekhar Son of Ramashish Ram, resident of Village- Barkagaon,
P.O.- Barkagaon, P.S. Pakri Dayal, Prakhand- Pakri Dayal, District- East
Champaran (Bihar).
116. Prakash Jha, son of Awadhesh Kumar Jha resident of Village- Sundarpatti,
P.O.- Sundarpatti, P.S- Pakri Dayal, Prakhand- Pakri Dayal, District- East
Champaran (Bihar).
117. Sunil Kumar Singh son of Ram Naresh Singh, residen tof Village- Nawadai,
P.O- Nawada, P.S- Pakri Dayal, Prakhand- Pakri Dayal, District- East
Champaran (Bihar).
118. Shiv Shankar Kumar Son of Mangal Prasad Keshari, resident of Village- Pakri
Dayal, P.O.- Pakri Dayal, P.S- Pakri Dayal, Prakhand- Pakri Dayal, District-
East Champaran (Bihar).
119. Prem Shankar Prasad son of Mangal Prasad Keshari, resident of Village- Pakri
Dayal, P.O.- Pakri Dayal, P.S- Pakri Dayal, Prakhand- Pakri Dayal, District-
East Champaran (Bihar).
120. Ranjeet Kumar son of Shri Shailendra Kumar, resident of Village- Pakri Dayal
Ward No.-04, P.O.- Pakri Dayal, P.S- Pakri Dayal, Prakhand- Pakri Dayal,
District- East Champaran (Bihar).
121. Pujendra Kumar Son of Sri Bishwanath Sahni, resident of Village- Majhar,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 257
P.O.- Majhar, P.S- Pakri Dayal, Prakhand- Pakri Dayal, District- East
Champaran (Bihar).
122. Abhinav Kumar Son of Krishna Sah, resident of Village- Hussaini, P.O-
Hussaini, P.S.- Dumariya Ghat, Prakahand- Keshariya, District- East
Champaran (Bihar).
123. Sumit Kumar Pandey son of Late Harendra Pandey, resident of Village-
Dumariya, P.O.- Dumariya Ghat, Police Station- Dumariya Ghat, Prakhand-
Sangrampur, District- East Champaran (Bihar).
124. Manish Kumar Parmar Son of Nawal Kishore Singh, resident of Village-
Pakari, P.O.- East Pakari, Via- Hussaini, P.S.- Dumariya, Prakhnad-
Sangrampur, District- East Champaran (Bihar).
125. Prabhat Kumar Mishra son of Madan Mohan Mishra, resident of Village- Ijra,
P.O.- Ijra, P.S. Sangrampur, Prakhand- Sangrampur, District- East Champaran
(Bihar).
126. Pravin Kumar Gautam son of Ram Mishra, resident of Village - Bhawanipur,
P.O.- Bhawanipur, P.S.- Sangarampur, Prakhand Sangrampur, District- East
Champaran (Bihar).
127. Chandan Kumar Son of Yadawlal Sah, resident of Village- Sundarpur, P.O-
Sundarpur, P.S- Keshariya, Prakhand- Keshariya, District- East Champaran
(Bihar).
128. Rajesh Kumar Tiwari son of Sachidanand Tiwari, resident of Village- Tiwari
Tola, P.O. Maharani Bhopat, P.S- Kotwa, Prakhand- Kotwa, District- East
Champaran (Bihar).
129. Madhurendra Kumar, Son of Late Hridya Narayan Singh, resident of Village-
Kumhara, P.O.- Kumhara, Via- Phenhara, P.S.-Phenhara, Prakhand- Phenhara,
District- East Champaran (Bihar).
130. Rajhans Ram Son of Deoraj Ram resident of Village- Mathiya Bhopat, P.O-
Mathiya, Bhopat, Via- Bhelwa Circle, P.S- Lakhaura, Prakhand- Bankatwa,
District- East Champaran (Bihar).
131. Santosh Kumar Srivastava Son of Late Ram Bilash Srivastava, resident of
village- Hardiya Chauk Ward No. 18, Narkatiyaganj, P.O.- Narkatiyaganj,
P.S.-Narkatiyaganj, Prakhand- Narkatiyaganj, District- East Champaran
(Bihar).
132. Aditya Swarup son of Late Srikant Prasad, resident of Village- Hardiya Chauk
Ward N0. 19, Narkatiyaganj, P.O.- Narkatiyaganj, P.S.-Narkatiyaganj,
Prakhand- Narkatiyaganj, District- East Champaran.
133. Jitendra Prasad Yadav, Son of Mishri Lal Rai, resident of Village- Kanunia,
P.O.- Gamharia Khurd, P.S.- Adapur, Prakhand- Adapur, District- East
Champaran (Bihar).
134. Pankaj Kumar Son of Kuldip Ray, resident of Village- Gamhariya Kala, P.O.-
Gamhariya Kala, P.S.- Adapur, Prakhand- Adapur, District- East Champaran
(Bihar).
135. Bir Samesher Kumar Son of Brahamdeo Prasad Yadav, resident of Village-
Gamhariya Khurd, P.O.- Gamhariya Khurd, P.S.- Adapur, Prakhand- Adapur,
District- East Champaran (Bihar).
136. Ram Prawesh Kumar Son of Harilal Prasad, resident of Village- Gamhariya
Khurd, P.O.- Gamhariya Khurd, P.S.- Adapur, Prakhand- Adapur, District-
East Champaran (Bihar).
137. Uma Shankar Kumar Son of Bindeshwari Ray, resident of Village- Adapur,
P.O.- Adapur, P.S.- Adapur, Prakhand- Adapur, District- East Champaran
(Bihar).
138. Raj Mohammad Miya son of Md. Daulat Miya, resident of Village- Belhia,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 258
P.O- Belhia, P.S.- Darpa, Prakhand- Adapur, District- East Champaran
(Bihar).
139. Ravi Kumar Son of Kashi Lal Prasad, resident of Village- Siswa Bazar, P.O.
Siswa Bazar, P.S.- Paharpur, Prakhand- Paharpur, District- East Champaran
(Bihar).
140. Brajesh Kumar Son of Shri Kashi Nath Singh, resident of Village- Siswa
Bazar, P.O.- Siswa Bazar, P.S.- Paharpur, Prakhand- Paharpur, Districti- East
Champaran (Bihar).
141. Rajan Kumar Son of Chandra Kishore Singh, resident of Village- Mathia
Bhopat, P.O.- Belwa Circle, P.S.- Lakhaura, Prakhand- Bankatwa, District-
East Champaran (Bihar).
142. Asawar Alam son of Dost Mohammad, resident of Village- Murarpur, P.O-
Murarpur, P.S- Harsidhi, Prakhand- Harsidhi, District- East Champaran
(BIhar).
143. Vikash Kumar Paswan son of Rameshwar Ram, resident of Village- Rajepur,
P.O- Lauriya, P.S- Govindganj, Prakhand- Areraj, District- East Champaran
(Bihar)
144. Sanjeev Kumar Son of Vinay Kumar Sinha, resident of Villlage- Pipra, P.O-
Pipra, P.S- Govindganj, Prakhand- Areraj, District- East Champaran (Bihar).
145. Rupesh Raj son of Baidyanath Tiwary, resident of Village- Areraj Nagar
Panchayat Ward No.03, P.O.- Areraj, P.S. Govindganj, Prakhand- Areraj,
District- East Champaran (Bihar).
146. Niraj Kumar Son of Vinay Kumar Sinha, resident of Village- Pipra, P.O.-
Pipra, P.S- Govindganj, Prakhand- Areraj, District- East Champaran (Bihar).
147. Govind Kumar Ram, Son of Bigu Ram, resident of Village- Sareya, P.O.
Sareya, P.S.- Govindganj, Prakahand- Areraj, District- East Champaran
(Bihar).
148. Sonu Kumar Tiwary Son of Vijay Kant Tiwari, resident of Village- Janekha,
P.O- Areraj, P.S.- Govindganj, Prakhand- Areraj, District- East Champaran
(Bihar).
149. Shiv Basant Kumar son of Laxuman Ram, resident of Village- Rajepur, P.O.-
Lauriya, P.S.- Govindganj, Prakhand- Areraj, District- East Champaran
(Bihar).
150. Imran Ansari son of Tijarat Ansari, resident of Village- Siswa Kanhai Tola,
P.O.- Siswa Bazar, P.S.- Paharpur, Prakhand- Paharpur, District-East
Champaran (Bihar).
151. Pawan Kumar son of Madan Ram, resident of village- Matiyariya Raji
Nanhkar, P.O- Makhu, P.S- Harsidhi, Prakhand- Harsidhi, District- East
Champaran.
152. Manoj Kumar son of Mandeshwar Ram, resident of Village- Dudhahi, P.O.-
Harsidhi East, P.S- Harsidhi, Prakhand- Harsidhi, District- East Champaran
(Bihar).
153. Md. Sagir Alam son of Md. Jahir Hussain, resident of Village- Phenhara, P.O.-
Phenhara, P.S.-Phenhara, Prakhand- Phenhara, District- East Champaran
(Bihar).
154. Meena Kumari Wife of Alok Ranjan, resident of Village- Chanakyapuri
Chakia, P.O- Bara Chakia, P.S.- Chakia, Prakhand- Chakia, District- East
Champaran (Bihar).
155. Lokesh Kumar Son of Satrudhan Kumar, resident of Village- Govindpur
(Tiwari Tola), P.O- Ghorasahan, P.S.- Jitna, Prakhand- Bankatwa, District-
East Champaran (Bihar).
156. Lokesh Kumar son of Parmanand Prasad, resident of Village- Bara Jairam,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 259
P.O.- Bara Jairam, P.S- Chiraiya, Prakhand- Chiraiya, District- East
Champaran (Bihar).
157. Arvind Thakur son of Praksah Thakur, resident of village- Deokuliya, P.O.
Deokuliya, P.S- Phenhara, Prakhand- Phenhara, District- East Champaran
(Bihar).
158. Rajesh Kumar Son of Bhikhari Sah, resident of Village- Phenhara, P.O.-
Phenhara, P.S.-Phenhara, Prakhand- Phenhara, District- East Champaran
(Bihar).
159. Mangal Kumar Son of Nathuni Sah, resident of Vilage- Gamhariya Khurd,
P.O- Gamhariya Khurd, P.S- Adapur, Prakhand- Adapur, District- East
Champaran (Bihar).
160. Prabhu Kumar Son of Bharat Bhushan Prasad, resident of Village- Auriya,
P.O.-Adapur, P.S- Adapur, Prakhand- Adapur, District- East Champaran
(Bihar).
161. Sujit Kumar Son of Triveni Prasad resident of Village- Madhuban, P.O.
Madhuban, P.S. Madhuban Prakhand- Madhuban, District- East Champaran
(Bihar).
162. Dharmendra Prasad son of Ganesh Prasad Kushwaha, resident of Village-
Bara Pakar, P.O.- Dulma, P.S- Madhuban, Prakhand- Madhuban, District- East
Champaran (Bihar).
163. Pramod Kumar son of Mohan Sahai, resident of Village- Semra, P.O- Semra
Madhuban, P.S.- Madhuban, Prakhand- Madhuban, District- East Champaran
(Bihar)
164. Kamlesh Kumar son of Yogi Bhagat, resident of Village- Madhopur, P.O.-
Mogalnia, P.S.- Madhuban, Prakhand- Madhuban, District- East Champaran
(Bihar).
165. Vinay Baboo Singh son of Nageshwar Prasad Singh, resident of Village-
Madhuban, P.O. Madhuban, P.S. Madhuban, Prakhand- Madhuban, District-
East Champaran (Bihar).
166. Ravi Ranjan Kumar Son of Hari Shankar Pandit, resident of Village-
Madhuban, P.O. Madhuban, P.S. Madhuban, Prakhand- Madhuban, District-
East Champaran (Bihar).
167. Santosh Kumar son of Shyam Narayan Prasad, resident of Village- Madhuban,
P.O. Madhuban, P.S. Madhuban, Prakhand- Madhuban, District- East
Champaran (Bihar).
168. Dinanath Tiwari son of Shiv Nandan Tiwari, resident of Village- Talimpur,
P.O- Gulwara Madhuban, P.S. Madhuban, Prakhand- Madhuban, District- East
Champaran (Bihar).
169. Kundan Kumar Jha son of Jitendra Jha, resident of Village- Bhelwa, P.O.
Bhelwa, P.S.- Madhuban, Prakhand- Madhuban, District- East Champaran
(Bihar).
170. Abhishek Son of Binod Prasad, resident of Village- Bhelwa, P.O. Bhelwa,
P.S.- Madhuban, Prakhand- Madhuban, District- East Champaran (Bihar).
171. Santosh Kumar Kushwaha son of Prikshan Bhagat, resident of Village-
Bhelwa, P.O. Bhelwa, P.S.- Madhuban, Prakhand- Madhuban, District- East
Champaran (Bihar).
172. Ajit Kumar Son of Ram Bilash Prasad, resident of Village- Dulma, P.O.-
Dulma, Via- Chaita, P.S Madhuban, Prakhand- Madhuban, District- East
Champaran (Bihar).
173. Sujit Kumar Jha Son of Jitendra Jha, resident of Village- Bhelwa, P.O.
Bhelwa, P.S.- Madhuban, Prakhand- Madhuban, District- East Champaran
(Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 260
174. Kashyap Kumar Son of Ram Janam Singh, resident of Village- Madhuban,
P.O. Madhuban, P.S. Madhuban, Prakhand- Madhuban, District- East
Champaran (Bihar).
175. Nagendra Ram son of Matuk Ram, resident of Village- Madhuban, P.O.
Madhuban, P.S. Madhuban, Prakhand- Madhuban, District- East Champaran
(Bihar).
176. Sejaj Nirala Son of Salamat Hussain, resident of Village- Madhuban, P.O.
Madhuban, P.S. Madhuban, Prakhand- Madhuban, District- East Champaran
(Bihar).
177. Munna Kumar Son of Dadan Ram resident of Village-Majhaulia, P.O.- Mehsi,
P.S.- Mehsi, Prakhand- Madhuban, District- East Champaran (Bihar).
178. Vijay Kumar Son of Nawal Kishore Prasad, resident of Village-Majhaulia,
P.O.- Mehsi, P.S.- Mehsi, Prakhand- Madhuban, District- East Champaran
(Bihar).
179. Jai Prakash Tiwari Son of Suraj Dev Tiwari, resident of Village- Dhanar
Dihuli, P.O.- Ramgarhwa, P.S- Ramgarhwa, Prakhand- Ramgarhwa, District-
East Champaran (Bihar).
180. Ram Pukar Thakur, Son of Late Gokhul Thakur, resident of Village-
Champapur, P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa,
District- East Champaran (Bihar).
181. Ashutosh Chandra Abhishek Son of Sri Krishna Prasad Gupta, resident of
Village- Ramgarhwa, P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand-
Ramgarhwa, District- East Champaran (Bihar).
182. Saroj Kumar Son of Bhim Prasad, resident of Village- Ramgarhwa, P.O.-
Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
183. Sipahi Yadav Son of Hari Nandan Yadav resident of Bandhu Barwa, P.O.-
Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
184. Amarjeet Kumar Gupta, Son of Rabindra Nath Bihari, resident of Village-
Amodei, P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa,
District- East Champaran (Bihar).
185. Priya Ranjan Kumar Son of Shyamakant Prasad, resident of Village-
Ramgarhwa, P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa,
District- East Champaran (Bihar).
186. Prashant Kumar Gupta Son of Shyama Kant Prasad, resident of Village-
Ramgarhwa, P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa,
District- East Champaran (Bihar).
187. Sandeep Kumar Sinha, Son of Sunil Kumar Sinha, resident of Village- Balua
Tal Azad Nagar, P.O- Motihari, P.S- Motihari, Prakhand- Motihari, District-
East Champaran (Bihar).
188. Ramendra Ram son of Lagan Ram, resident of Jagapakar, P.O. Jagapakar,
P.S.- Harsidhi, Prakhand- Harsidhi, District- East Champaran (Bihar).
189. Sagar Satyarthi son of Sri Krishna Prasad Gupta, resident of Village-
Ramgarhwa, P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa,
District- East Champaran (Bihar).
190. Pintu Kumar Son of Dhruva Prasad, resident of Village- Kothi Road, P.O.-
Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
191. Arun Kumar Son of Vijayi Ram, resident of Village- Kankatti, P.O- Mehsi,
P.S- Mehsi, Prakhand- Mehsi, District- East Champaran (Bihar).
192. Md. Aslam Son of Late Abbu Mohammad, resident of Kasba Mehsi, P.O-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 261
Mehsi, P.S- Mehsi, Prakhand- Mehsi, District- East Champaran (Bihar).
193. Subodh Kumar Subodh son of Sri Yogendra Kishore Pathak, resident of
Village- Keshariya Nagar, War No. 08, P.O- Mehsi, P.S- Mehsi, Prakhand-
Keshariya, District- East Champaran (Bihar).
194. Jitendra Kumar Son of Mahesh Ram, resident of Village- Lohargawa, P.O-
Mehsi, P.S- Mehsi, Prakhand- Keshariya, District- East Champaran (Bihar).
195. Ambuj Kumar Son of Anant Ram, resident of Lohargawa, P.O- Mehsi, P.S-
Mehsi, Prakhand- Keshariya, District- East Champaran (Bihar).
196. Surendra Ram Son of Jotik Ram, resident of Village- Lohargawa, P.O- Mehsi,
P.S- Mehsi, Prakhand- Keshariya, District- East Champaran (Bihar).
197. Md. Kalim Son of Kasim Ansari, resident of Village- Rampur Khajuriya, P.O-
Rampur Khajuriya, P.S- Husaini, Prakhand- Keshariya, District- East
Champararn (Bihar).
198. Suresh Kumar Son of Mainejar Ray, resident of Village- Sembhuapur, P.O.-
Sembhuapur, P.S- Husaini, Prakhand- Keshariya, District- East Champaran
(Bihar).
199. Raghawendra Kumar Singh Son of Harinarayan Singh resident of Village-
Prasauna Madan, P.O- Prasauna Madan, P.S.- Ramgarhwa Prakhand-
Ramgarhwa, District- East Champaran (Bihar).
200. Prince Kumar Son of Kunwar Singh, resident of Village- Singasani, P.O-
Singasini, P.S- Ramgarhwa, Prakhand- Ramgarhwa, District- East Champaran
(Bihar).
201. Md. Jahangir Son of SK. Amrullah, Resident of Village- Piperpati, P.O-
Adhkaparia, P.S- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
202. Sandeep Kumar Son of Nandlal Sah, resident of Village- Hasanpur, P.O.-
Hasanpura, P.S- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
203. Rajeev Kumar Son of Raj Kishore Prasad Sinha, resident of Village-
Ramgarhwa, P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa,
District- East Champaran (Bihar).
204. Ajit Kumar Prasad son of Sajawal Sah, resident of Village- Singasani, P.O.-
Singasani, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
205. Madan Ojha Son of Mahesh Ojha, resident of Bela, P.O. Bela, P.S.
Ramgarhwa, Prakhand- Ramgarhwa, District- East Champaran (Bihar).
206. Binod Prasad Yadav, Son of Ambika Prasad Yadav, resident of Village-
Dumri, P.O.- Prasauna Madan, Via- Ramgarhwa, P.S.- Ramgarhwa, Prakhand-
Ramgarhwa, District- East Champaran (Bihar).
207. Sudhendu Sharan son of Satguru Sharan, resident of Village- Prasauna, P.O.-
Prasauna Madan, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
208. Dinesh Thakur, son of Basudev Thakur, resident of Village- Pantoka, P.O.-
Patni, P.S.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District-
East Champaran (Bihar).
209. Kundan Kumar Son of Mithilesh Prasad, resident of Village- Bairiya, P.O-
Bairiya, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East Champaran
(Bihar).
210. Pradeep Kumar Jha, Son of Sri Yogendra Jha, resident of Village- Sihorwa,
P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
211. Subodh Kumar Dubey Son of Surendra Kumar Dubey, resident of Village-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 262
Bela, P.O- Bela, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
212. Sushant Kumar son of Lalan Prasad, resident of Village- Shiv Nagar Satpipra,
P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
213. Vicky Kumar Shriwastava son of Akhilesh Kumar Shriwastava, resident of
Village- Bairiya P.O. Bairiya, P.S.- Ramgarhwa, Prakhand- Ramgarhwa,
District- East Champaran (Bihar).
214. Niraj Kumar Son of Anirudh Prasad Verma, resident of Village- Palanwa,
P.O.- Raxaul, P.S- Raxaul, Prakhand- Ramgarhwa, District- East Champaran
(Bihar).
215. Nitesh Kumar Son of Sri Ashok Kumar, resident of Village- Ramgarhwa,
P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
216. Vishwajit Kumar Son of Ashok Kumar resident of Village- Sakrar, P.O-
Sakrar, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East Champaran
(Bihar).
217. Guddu Kumar Son of Ashok Prasad, resident of Village- Sakrar, P.O- Sakrar,
P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East Champaran (Bihar).
218. Subhash Kumar Son of Sri Ram Dev Yadav, resident of Village- Dubauliya,
P.O. Ahirauliya, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
219. Akshay Kumar son of Bhairav Chaubey, resident of Village- Ramgarhwa,
P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
220. Pramod Kumar Son of Bhikhari Prasad, resident of Village- Singasani, P.O.-
Singasani, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
221. Hiralal Kumar Son of Ram Bahadur Sah resident of Village- Shiv Nagar
Satpipra, P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa,
District- East Champaran (Bihar).
222. Sushant Kumar son of Rajeshwar Prasad Sriwastawa, resident of Village-
Dubwalia, P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa,
District- East Champaran (Bihar).
223. Mukesh Kumar Son of Yogendra Prasad, resident of Village- Motihari, P.O.-
Motihari, P.S- Motihari, Prakhand- Ramgarhwa, District- East Champaran
(Bihar).
224. Santosh Kumar son of Madan Prasad, resident of Village- Ramgarhwa Bazar,
P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
225. Suraj Kumar Son of Jai Prakash Prasad, resident of Village- Ramgarhwa,
P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
226. Md. Jayullah son of Md. Mustaqeem, resident of Village- Bandhu Barwa, P.O.
Bandhu Barwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
227. Manohar Kumar Shrivastava son of Jang Bahadur Prasad Shrivastava, resident
of Village- Dostiya, P.O- Sakrar, P.S.- Ramgarhwa, Prakhand- Ramgarhwa,
District- East Champaran (Bihar).
228. Jay Prakash Shrivastava son of Jang Bahadur Prasad Shrivastava, resident of
Village- Dostiya, P.O.- Sakrar, P.S- Ramgarhwa, Prakhand- Ramgarhwa,
District- East Champaran (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 263
229. Vikash Kumar Patel Son of Lal Bahadur Raut, resident of Village-
Mishrauliya, P.O- Patni, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District-
East Champaran (Bihar).
230. Perwez Alam, Son of Wakil Ahmad, resident of Village- Ramgarhwa, P.O.-
Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
231. Anita Kumari Wife of Kanhaiya Prasad, resident of Village- Ratanpur Birta
Tola, P.O.- Ahirauliya, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District-
East Champaran (Bihar).
232. Govind Kumar son of Dashrath Pandit, resident of Village- Ramgarhwa, P.O.-
Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
233. Rajeev Kumar son of Hari Nandan Prasad, resident of Village- Ramgarhwa,
P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
234. Nimesh Kumar Son of Pramod Kumar Shrivastava, resident of Village-
Bhaluwahiya, P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa,
District- East Champaran (Bihar).
235. Krishna Kumar Son of Ugriw Prasad, resident of Village- Ramgarhwa, P.O.-
Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East
Champaran (Bihar).
236. Manoj Kumar Pandey son of Ram Nath Pandey, resident of Village-
Ramgarhwa, P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa,
District- East Champaran (Bihar).
237. Mukesh Kumar Ojha, son of Dhruv Nath Ojha, resident of Village-
Ramgarhwa, P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa,
District- East Champaran (Bihar).
238. Shiv Shankar Prasad son of Ram Prawesh Prasad Yadav resident of Village-
Champapur P.O.- Ramgarhwa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa,
District- East Champaran (Bihar).
239. Mukesh Kumar Son of Charitar Ram, resident of Village- Basantpur, P.O.-
Inarawa, P.S.- Ramgarhwa, Prakhand- Ramgarhwa, District- East Champaran
(Bihar).
240. Ashok Kumar Son of Madan Prasad, resident of Village- Siswa Bazar, P.O.-
Siswa Bazar, P.S.- Paharpur, Prakhand- Paharpur, District- East Champaran
(Bihar).
241. Bindeshwari Prasad son of Satya Narayan Mahto, resident of Village-
Gamhariya Khurd, P.O.- Gamhariya Khurd, P.S.- Adapur, Prakhand- Adapur,
District- East Champaran (Bihar).
242. Chandan Kumar Vatsa son of Sri Sanjay Kumar Mishra, resident of Village-
Ezra, P.O. Ezra, P.S- Sangrampur, Prakhand- Sangrampur, District- East
Champaran (Bihar).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director -cum- Office Head, Department of Planning &
Development, Government of Bihar, Patna.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 264
5. The District Statistical Officer, East Champaran, District- East Champaran
(Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12735 of 2016
===========================================================
1. Dinesh Kumar Singh, S/O Late Udit Narayan singh, R/O Vill+Po- Vishunpur
P.S. Sono Dist- Jamui,
2. Vinod Kumar Singh, S/O Randhir Kumar Singh, R/O Vill-Rajpur Po- Dumri
P.S. Sono Dist- Jamui,
3. Kanchan Kumar Yadav, S/O Nathio Prasad Yadav, R/O Vill-Tairukha, Post+
P.S. Sono Dist- Jamui,
4. Ajit Kumar Mathuri, S/O Damodar Mathuri, R/O Vill-Mahugam, Post-
Batiya P.S. Sono Dist- Jamui,
5. Abhay Kumar Singh, S/O Muneshwar Pd. Singh, R/O Vill- Maheshwari, P.S.
Sono Dist- Jamui,
6. Vijay Kumar Singh, S/O Late Sachidanand Singh, R/O Vill- Vishunpur, PS-
Sono Dist- Jamui,
7. Manoj Kumar S/O Gopal Varnwal, R/O Vill- Vishunpur, PS- Sono Dist-
Jamui,
8. Amit Kumar, S/O Parimal Singh, R/O Vill- Charka Pathar, PS- Sono Dist-
Jamui,
9. Sunil Kumar Varnwal, S/O Kapildeo Varnwal, R/O Vill- Bojhayat, P.O.
Naithadih PS- Sono Dist- Jamui,
10. Vijay Kumar, S/O Late Shukar Yadav, R/O Vill- Charka Pathar, PS- Sono
Dist- Jamui,
11. Kamdeo Prasad Yadav, S/O Late Sobhi Yadav, R/O Vill- Dahiyari, Po-Batia,
PS- Sono Dist- Jamui,
12. Pradeep Kumar Mandal, S/O Bharat Mandal, R/O Vill- Dokali, PS- Sono
Dist- Jamui,
13. Manoranjan Pandey, S/O Ashok Pandey, R/O Vill- Balthar, PS- Sono Dist-
Jamui,
14. Sanjay Kumar Pandey, S/O Late Vamanand Pandey, R/O Vill- Churhait,
Po+Ps- Sono Dist- Jamui,
15. Pradip Kumar Singh, S/O Jawahar Pd. Singh, R/O Vill- Churhait, Po+Ps-
Sono Dist- Jamui,
16. Sandeep Kumar, S/O Jawahar Pd. Singh, R/O Vill- Churhait, Po+Ps- Sono
Dist- Jamui,
17. Mukesh Ram S/O Kishori Ram, R/O Vill- Mandhata, Po+Ps- Sono Dist-
Jamui,
18. Dinesh Yadav, S/O Dhani Yadav, Vill- Baghakewal Po- Maheshwari P.S.-
Sono Dist- Jamui.
19. Mahendra Kumar Mandal, S/O Dev Narayan Mandal, R/O Dhodhari, P.O.
Pairam Tihana P.S. Sono Dist-Jamui,
20. Raju Kumar Sah, S/O Shibu Sah, R/O Vill- Terukha, Po+Ps-Sono, Dist-
Jamui.
21. Pradeep Kumar Sao, S/O Kedar Sao, R/O Vill- Mandhata, Po+Ps- Sono Dist-
Jamui.
22. Gopal Krishna Pandey, S/O Govind Pandey, R/O Vill + Po-Dumri P.S.- Sono
Dist- Jamui.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 265
23. Yogendra Mandal, S/O Late Mathura Mandal, R/O Vill- Manjhaladih, P.O.-
Chapardih, P.S.- Sono Dist- Jamui.
24. Arun Kumar, S/O Radheshyam Mandal, R/O Vill- Dhardhadih, Po-
Pairamatihana, P.S.- Sono Dist- Jamui.
25. Vijay Kumar Mandal, S/O Basudeo Mandal, R/O Vill+PO- Dumri, P.S.-
Sono Dist- Jamui,
26. Kartik Pandit, S/O Lakhan Pandit, R/O Vill- Balthar, PO- Sona, P.S.- Sono
Dist- Jamui,
27. Rajdeo Kumar, S/O Triloki Yadav, R/O Vill- Lalilewar, PO- Charkapathar,
P.S.- Sono, Dist- Jamui,
28. Pankaj Kumar, S/O Mahadeo Rajak, R/O Vill+PO- Athara, P.S.- Sono Dist-
Jamui.
29. Virendra Rajak, S/O Shiv Kumar Rajak, R/O Vill+PO- Aghara, P.S.- Sono
Dist- Jamui,
30. Babulal Yadav, S/O Saudagar Gop, R/O Vill+PO- Aghara, P.S.- Sono Dist-
Jamui,
31. Pawan Kumar, S/O Satya Narayan Mandal, R/O Vill- Dhokali, PO- Sono,
P.S.- Sono Dist- Jamui,
32. Raj Kumar Mandal, S/O Late Parmeshwar Mandal, R/O Vill- Pairamatihana,
PO- Pairamatihana, P.S.- Sono Dist- Jamui,.
33. Vikash Kumar, S/O Jawahar Prasad Singh, R/O Vill+Po- Dumri, P.S.- Sono
Dist- Jamui.
34. Vijay Kumar Pandey S/O Late Matukdhari Pandey, R/O Vill+Po- Dumri,
P.S.- Sono Dist- Jamui.
35. Awdhesh Mandal, S/O Sri Bhukhan Mandal, R/O Vill-Dhodhri, PO-
Pairamatihana, P.S.- Sono Dist- Jamui,
36. Priyesh Kumar Singh, S/O Sahdeo Prasad Singh, R/O Vill+PO+ P.S.- Sono
Dist- Jamui.
37. Avinash Kumar Mandal S/O Mohan Mandal, R/O Vill+PO+ P.S.- Sono Dist-
Jamui.
38. Mahesh Kumar Yadav, S/O Triveni Yadav, R/O Vill- Oraiya P.O.-
Pairamatihana, P.S.- Sono Dist- Jamui.
39. Indradeo Yadav, S/O Sitaram Yadav, R/O Vill- Oraiya P.O.- Pairamatihana,
P.S.- Sono Dist- Jamui.
40. Ravindra Kumar Yadav, S/O Ganesh Yadav, R/O Vill- Oraiya P.O.-
Pairamatihana, P.S.- Sono Dist- Jamui.
41. Rajkishor Anand, S/O Shiv Prasad Singh, R/O Vill- Gandar, P.O.- Batiya,
P.S.- Sono Dist- Jamui.
42. Rajesh Kumar Singh, S/O Lakhan Singh, R/O Vill- Ghogha, P.O.- Sono,
P.S.- Sono Dist- Jamui.
43. Phuleshwar Yadav, S/O Mosahev Yadav, R/O Vill+P.O.- Kasroti, P.S.- Sono
Dist- Jamui.
44. Vinod Kumar Yadav, S/O Sri Nafri Yadav, R/O Vill- Mahapur P.O.-
Baramasiya, P.S.- Jhajha, Dist- Jamui Bihar.
45. Baldeo Kumar Yadav, S/O Sri Ram Sahay Yadav, R/O Vill- Mahapur P.O.-
Baramasiya, P.S.- Jhajha, Dist- Jamui Bihar.
46. Mithilesh Kumar, S/O Sri Lochan Pd. Yadav, R/O Vill- Mahapur P.O.-
Baramasiya, P.S.- Jhajha, Dist- Jamui Bihar.
47. Shashi Kumar Rawat, S/O Sri Ramdeo Rawat, R/O Vill-Parasi, P.O. Chanch
Jhajha Dist- Jamui,
48. Baljeet Kumar Paswan, S/O Sri Chedi Paswan, R/O Purani Bazar Jhajha
M.K. Body Company, Dist- Jamui,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 266
49. Jitendra Prasad, S/O Sri Sarjun Prasad, R/O Purani Bazar Jhajha Dist- Jamui,
50. Vinay Kumar Vinay, S/O Sri Birendra Prasad, R/O Purani Bazar Jhajha Dist-
Jamui,
51. Gautam Raj Pandit, S/O Sri Mahendra Pandit, R/O Vill+Post-Barmasiya, P.S.
Jhajha Dist- Jamui,
52. Madhu Kumari, S/O Sri Kapildeo Mahto, R/O Vill-Beniwank, Po+Ps- Jhajha
Dist- Jamui,
53. Manoj Prasad, S/O Sri Jagannath Prasad, R/O Vill-Pipradih, Po+Ps- Jhajha
Dist- Jamui
54. Anand Prakash, S/O Sri Hare Krishna, R/O Vill-Pipradih, Po+Ps- Jhajha
Dist- Jamui
55. Vijay Kumar Ray, S/O Sri Sukhdeo Ray, R/O Mohalla- Awkash Colony
Jhajha, Bihar,
56. Shambhu Nath Prajapati, S/O Sri Dashrath Pandit, R/O Vill+Post-
Barahmasiya, P.S. Jhajha Dist- Jamui,
57. Bablu Kumar Paswan, S/O Sri Baldeo Paswan, R/O Vill- Chardhara, Po+Ps-
Jhajha Dist- Jamui, Bihar
58. Md. Mumtaz Ansari, S/O Md. Safied, R/O Vill- Harna, Po- Rajala P.S. Jhajha
Dist- Jamui,
59. Jagdeo Kumar, S/O Sri Ayodhya Mandal, Vill- Dhapri, P.O. Barajor, P.S.
Jhajha Dist- Jamui,
60. Amit Kumar, S/O Sri Raj Kishor Sao, R/O Vill- Chardhara, Po+Ps- Jhajha
Dist- Jamui, Bihar
61. Amardeep Yadav, S/O Sri Jivlal Yadav, R/O Vill- Alakjara, Po+Ps- Jhajha
Dist- Jamui, Bihar, 811308
62. Vinay Kumar Tuddu, S/O Mantulal Tuddu, R/O Vill- Titihichak, Po-
Narganjo, Ps- Jhajha Dist- Jamui, Bihar
63. Rinki Kumari, S/O Sri Shrawan Yadav, R/O Vill- Ghormara, Po- Narganjo,
Ps- Jhajha Dist- Jamui, Bihar
64. Shiv Prasad Sao, S/o Sri Bhagwan Sao, R/O Vill- Pipradih, Po+Ps- Jhajha
Dist- Jamui
65. Mahadeo Yadav, S/O Sri Sarju Yadav, R/O Vill- Panna Post- PS- Simultalla,
Jhajha, Dist- Jamui,
66. Rajendra Yadav, S/O Sri Baleshwar Pd. Yadav, R/O Vill- Panna Post- PS-
Simultalla, Jhajha, Dist- Jamui,
67. Kangresh Das, S/O Sri Bechan Das, R/O Vill- Telwa, Po- PS- Simultalla,
Jhajha, Dist- Jamui,
68. Ajay Kumar, S/O Sri Virju Yadav, R/O Vill- Panna Post- PS- Simultalla,
Jhajha, Dist- Jamui,
69. Chandan Kumar, S/O Sahdeo Prasad Yadav, Vill- Taron Po+Ps- Simultalla,
Jhajha, Dist- Jamui,
70. Mira Kumari S/O Sri Govind Singh, R/O Vill+ Po+Ps- Simultalla, Jhajha,
Dist- Jamui,
71. Subhadra Kumari, S/O Sri Ajay Prasad Gupta, R/O Dealer, Rajendra Prasad,
Sohjana, Jhajha, Dist- Jamui.
72. Soni Kumari, S/O Sri Yugal Prasad Yadav R/O Vill- Ghormara, Po-
Narganjo, Ps- Jhajha Dist- Jamui, Bihar
73. Sanjeet Sharma, S/O Sri Ram Nath Mistri, R/O Vill-Pipradih, Po+Ps- Jhajha
Dist- Jamui
74. Dilip Kumar Mathuri, S/O Late Kali Prasad Mathuri, R/O Vill- Sohjana
Po+Ps- Jhajha, Dist- Jamui,
75. Rahul Kumar, S/O Sri Baleshwar Pd Yadav, R/O Vill- Panna Post- PS-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 267
Simultalla, Jhajha, Dist- Jamui,
76. Pramod Kumar Yadav, S/o Sri Basudeo Yadav, R/O Vill- Ashana Po+P.S.
Simultalla, Dist- Jamui,
77. Chandrashekhar Paswan, S/O Sri Baldeo Paswan, R/O Vill- Dharahra,
Po+Ps- Simultalla, Dist- Jamui,
78. Pramod Kumar Yadav, S/O Sri Nand Kishor Yadav, R/O Vill- Oraiya P.O.-
Rajala, P.S.- Jhajha Dist- Jamui Bihar.
79. Dhananjay Kumar Varnwal, S/O Sri Manilal Varnwal, R/O Vill-Pipradih,
Po+Ps- Jhajha Dist- Jamui Bihar
80. Sanjeet Kumar S/O Sri Janardan Yadav, R/O Vill- Taron Po+Ps- Simultalla,
Dist- Jamui,
81. Surendra Yadav, S/O Sri Basudi Yadav, R/O Vill- Kenuar, Simultalla, Dist-
Jamui,
82. Gautam Kumar, S/O Sri Jaynarayan R/O Vill- Dharahara, Po+Ps- Jhajha,
Dist- Jamui, Bihar
83. Prabhash Chandra S/O Uday Kumar Paswan, R/O Vill+Po+Ps Jhajha, Dist-
Jamui Bihar
84. Arvind Kumar Yadav, S/O Sri Prayag Yadav, R/o Vill-Baliya Dih, Po-
Tahwa, Dist- Jamui,
85. Anil Kumar Yadav, S/O Sri Bajo Pd. Yadav, R/o Vill-Sohjana, Po+Ps- Jhajha
Dist- Jamui,
86. Bablu Kumar Sao, S/O Sri Parmeshwar Sao, R/O Vill-Bhalua, Po+Ps- Jhajha,
Dist- Jamui Bihar.
87. Amit Kumar, S/O Sri Shivdayal Sao, R/O Vill-Dharahra, Po+Ps- Jhajha, Dist-
Jamui Bihar.
88. Abhishek Kumar, S/O Sri Vijay Prasad Sao, R/O Vill-Bhalua (Near Hiro
Show-room), Po+Ps- Jhajha, Dist- Jamui Bihar.
89. Pankaj Kishor Gupta, S/O Shaligram Sao, R/O Vill-Dharahra, Po+Ps- Jhajha,
Dist- Jamui Bihar.
90. Arti Kumari, D/O Shaligram Sao, R/O Vill-Dharahra, Po+Ps- Jhajha, Dist-
Jamui Bihar.
91. Md. Naushad Alam, S/O Md. Rashid Alam, R/o Vill-Khalasi, Muhalla,
Po+Ps- Jhajha, Dist- Jamui, Bihar.
92. Vinod Kumar, S/O Sri Brahandeo Sharma, R/O Choti Chandwari Bus Stand
Po+Ps- Jhajha, Dist-Jamui Bihar.
93. Madan Mohan Sao, S/O Late Jhari Sao, R/o Vill-Sohjana (Near Shyam Biri
Godam), Po+Ps- Jhajha Dist- Jamui,
94. Vinita Kumari, S/O Rajkumar Yadav, R/O Vill- Ghormara, Po- Narganjo, Ps-
Jhajha Dist- Jamui, Bihar
95. Sikandar Kumar, S/O Sri Gajeshwar Yadav, R/O Vill- Ghormara, Po-
Narganjo, Ps- Jhajha Dist- Jamui,
96. Vikash Kumar Gupta, S/O Rajendra Pd Sao, R/O Vill- Sohjana Po+Ps-
Jhajha, Dist- Jamui
97. Pramod Yadav, S/O Sri Rajendra Yadav, R/o Vill-Bandar Chuaan Po+Ps-
Jhajha Dist- Jamui
98. Kumar Gaurav, S/O Sri Mithilesh Kumar Sinha, R/O Vill-Purani Bazaar,
Po+Ps- Jhajha Dist- Jamui
99. Sharwan Kumar Mandal, S/O Sri Yogendra Mandal, R/O Vill- Jamu Kawar
Po- Gangra, Gidhaur, Dist- Jamui,
100. Ramchandra Kumar So, S/O Sri Ashok Sao, R/O Vill+Po- Chain, Po+Ps-
Jhajha, Dist- Jamui.
.... .... Petitioner/s
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 268
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government of
Bihar, Patna.
3. The Senior Joint Director -Cum- Office Head, Planning & Development
Department and Economics and Statistical Directorate, Bihar, Patna.
4. The District Magistrate -Cum- District Collector, Jamui, Bihar.
5. The District Statistical Officer, Jamui, District- Jamui, Bihar.
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 12912 of 2016
===========================================================
1. `Deo Prakash Kumar S/o - Shiva Shankar Tiwari @ Shiv Shankar Tiwari
Resident of Village - Ratnawa, PS - Phenhara, District - East Champaran.
2. Namita Kumari D/o - Shiva Shankar Tiwari @ Shiv Shankar Tiwari Resident
of Village - Ratnawa, PS - Phenhara, District - East Champaran.
3. Om Prakash Kumar S/o - Shiva Shankar Tiwari @ Shiv Shankar Tiwari
Resident of Village - Ratnawa, PS - Phenhara, District - East Champaran.
4. Pramod Kumar S/o - Ramautar Prasad Resident of village Chailahan Kudiya,
P.S. - Banjaria, District - East Champaran.
5. Bibha Kumari D/o - Jitendra Kumar, W/o - Arun Prasad Resident of Village -
Konwa, P.S. - Kotwa, District - East Champaran.
6. Satish Kumar Srivastav S/o - Shyamnandan Prasad Resident of Village -
Semra, P.S. - Turakauliya, District - East Champaran.
7. Manoj Kumar S/o - Rajeshwar Bhagat Resident of Village - Semra Bhola
Tola, P.S. - Turkauliya, District - East Champaran.
8. Pramod Pandit S/o - Rambalak Pandit Resident of Village - Mathkollasi, P.S. -
Chiraiya, District - East Champaran.
9. Sujit Kumar Singh S/o - Ramanand Singh Resident of Village - Semra, P.S. -
Chiraiya, District - East Champaran.
10. Shailendra Kumar S/o - Prabhunath Chaudhary Resident of Village - Hatiyahi,
P.S. - Pipra Kothi, District - East Champaran.
11. Anil Kumar S/o - Dinesh Tiwari Resident of Village - Birta Tola Dhaka, Ward
No. 17, P.S. - Dhaka, District - East Champaran.
12. Dharmendra Kumar S/o - Dinesh Tiwari Resident of Village - Birta Tola
Dhaka, Ward No. 17, P.S. - Dhaka, District - East Champaran.
13. Sonu Ranjan S/o - Rajeshwar Prasad Srivastava @ Rajeshwar Prasad Resident
of Village - Rajpur Caul Marpa, P.S. - Phenhara, District - East Champaran.
14. Vikash Ranjan S/o Rajeshwar Prasad Srivastava @ Rajeshwar Prasad Resident
of Village - Rajpur Caul Marpa, P.S. - Phenhara, District - East Champaran.
15. Sunil Kumar Sah S/o - Girja Prasad Sah Resident of Village - Gobind Bara,
P.S. - Phenhara, District - East Champaran.
16. Nirbhay Kumar @ Nirbhay Kumar Singh S/o - Shyam Sundar Singh Resident
of Village - Mankarwa, P.S. - Phenhara, District - East Champaran.
17. Shive Shankar Singh S/o - Prabhunath Singh Resident of Village - Kalupakar,
P.S. - Phenhara, District - East Champaran.
18. Ravi Raj S/o - Shiv Shankar Singh Resident of Village - Kaulpakar, P.S. -
Phenhara, District - East Champaran.
19. Shambhu Ram S/o - Shyamlal Ram Resident of Village - Ibrahimpur Parsauni,
P.S. - Phenhara, District - East Champaran.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 269
20. Manikant Thakur S/o - Rupnarayan Thakur resident of Village - Mahuawa,
P.S. - Chiraiya, District - East Champaran.
21. Jay Prakash Prasad S/o - Jaleshwar Prasad Resident of Village - Khadti Purbi,
P.S. - Chiraiya, District - East Champaran.
22. Hemant Kumar S/o - Shailendra Prasad Singh Resident of Village -
Gangapipar, P.S. - Chiraiya, District - East Champaran.
23. Archana Kumari D/o - Shailendra Prasad Singh Resident of Village -
Gangapipar, P.S. - Chiraiya, District - East Champaran.
24. Anil Kumar S/o - Gajendra Thakur Resident of Village - Madhubani Kala,
P.S. - Chiraiya, District - East Champaran.
25. Sujeet Kumar Singh S/o Madan Singh Resident of Village - Ahirauliya, P.S. -
Chiraiya, District - East Champaran.
26. Pramod Kumar Yadav @ Pramod Prasad Yadav S/o - Rameshwar Ray
Resident of Village - Katkuya, P.S. - Chiraiya, District - East Champaran.
27. Brajesh Kumar S/o - Ramswarup Sah Resident of village - Mirpur, P.S. -
Chiraiya, District - East Champaran.
28. Jitendra Pandit S/o - Paltu Pandit Resident of Village - Mathkolasi, P.S. -
Chiraiya, District - East Champaran.
29. Anil Prasad Gupta S/o Jairam Sah Resident of Village - Parewa, P.S. -
Shikarganj, District - East Champaran.
30. Pramod Kumar S/o Jotanarayan Singh Resident of Village - Madhubani Kala,
P.S. - Chiraiya, District - East Champaran.
31. Chandra Bhushan Tiwari S/o Ram Ayodhya Tiwari Resident of Village -
Braitha (Bhumihari Tola), P.S. - Chiraiya, District - East Champaran.
32. Ganesh Kumar S/o - Panalal Sah Resident of Village - Pareva, P.S. -
Shikarganj, District - East Champaran.
33. Manoranjan Singh S/o - Rama Shankar Singh Resident of Village - Masaha,
P.S. - Shikarganj, District - East Champaran.
34. Krishna Kumar S/o - Late Asharphi Das Resident of Village - Harnariana, P.S.
- Shikarganj, District - East Champaran.
35. Subodh Kumar Sah S/o - Hira Lal Sah Resident of Village - Semra, P.S. -
Chiraiya, District - East Champaran.
36. Baby Kumari W/o Rajesh Kumar resident of Village - Dipahi, P.S. - Chiraiya,
District - East Champaran.
37. Dhanjeet Tiwari S/o - Harishankar Tiwari Resident of Village - Dipahi, P.S. -
Chiraiya, District - East Champaran.
38. Shobha Kumari D/o - Shiv Chandra Prasad Kushwaha Resident of Village -
Dipahi, P.S. - Chiraiya, District - East Champaran.
39. Raj Kishor Thakur S/o Ramsagar Thakur Resident of Village - Mohaddipur,
P.S. - Chiraiya, District - East Champaran.
40. Prasant Kumar S/o - Yogendra Prasad Resistence of Village - Ruphari, P.S. -
Shikarganj, District - East Champaran.
41. Mukesh Kumar S/o - Lal Babu Ram Resident of Village - Batauwa, P.S. -
Shikarganj, District - East Champaran.
42. Jitendra Kumar S/o - Dasai Mahto Resident of Village - Jalaha, P.S. -
Sangrampur, District - East Champaran.
43. Satyendra Kumar S/o - Late Ramalal Singh Resident of Village - Bakhari, P.S.
- Patahi, District - East Champaran.
44. Satrughan Kumar Singh S/o - Ramlal Singh Resident of Village - Bakhari,
P.S. - Patahi, District - East Champaran.
45. Santosh Kumar S/o - Deonath Sah Resident of Village - Bakhari, P.S. - Patahi,
District - East Champaran.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 270
46. Ramesh Kumar S/o - Gajendra Sah Resident of Village - Belahi Ram, P.S. -
Patahi, District - East Champaran.
47. Arvind Kumar S/o - Bhikhari Prasad Resident of Village - Mahmmadpur
(Devapur), P.S. - Patahi, District - East Champaran.
48. Sanjay Kumar S/o Kamlakant Prasad Resident of village - Mahmmadpur, P.S.
- Patahi, District - East Champaran.
49. Manish Kumar S/o - Nandkishor Prasad Resident of Village - Mahmmadpur
(Devapur), P.S. - Patahi, District - East Champaran.
50. Sanjeev Kumar S/o - Hari Kant Jha Resident of Village - Padumker, P.S. -
Patahi, District - East Champaran.
51. Lav Kush Kumar S/o Janulal Sah Resident of village - Barashankar, P.S. -
Patahi, District - East Champaran.
52. Raju Kumar S/o - Raja Ram Sah Resident of village - Barashankar, P.S. -
Patahi, District - East Champaran.
53. Manoj Kumar Mahto S/o Ramagyan Mahto Resident of Village - Mahammadi
(Saraiya Gopal), P.S. - Patahi, District - East Champaran.
54. Subhash Kumar S/o - Shambhulal Prasad Resident of village - Barashankar,
P.S. - Patahi, District - East Champaran.
55. Anand Mohan Singh S/o - Late Braj Kishor Singh Resident of Village -
Jardaha, P.S. - Patahi, District - East Champaran.
56. Motilal Singh S/o - Umesh Chandra Singh Resident of Village - Bakhari, P.S.
- Patahi, District - East Champaran.
57. Shiv Kumar Sah S/o - Late Ramchandra Sah Resident of Village - Bakhari,
P.S. - Patahi, District - East Champaran.
58. Navin Kumar S/o - Jhgan Ray Resident of Village - Mahammadi (Saraiya
Gopal), P.S. - Patahi, District - East Champaran.
59. Narayan Ram S/o - Ramekbal Ram Resident of Village - Patkauliya, P.S. -
Patahi, District - East Champaran.
60. Suresh Kumar S/o - Gajendra Prasad Resident of Village - Belahi Ram, P.S. -
Patahi, District - East Champaran.
61. Shubhendra Kumar Jha S/o Yogendra Jha Resident of Village - Champapur,
P.S. - Patahi, District - East Champaran.
62. Trubhuwan Kumar S/o - Rajkumar Prasad Resident of Village - Belhiram, P.S.
- Patahi, District - East Champaran.
63. Ankush Kumar Mishra S/o - Shivjee Mishra Resident of Village - Patti
(Ghusukpur), P.S. - Patahi, District - East Champaran.
64. Arvind Kumar S/o - Manoj Kumar Singh Resident of Village - Hathiaul, P.S. -
Pakaridayal, District - East Champaran.
65. Prem Kumar S/o - Jagdev Das Resident of Village - Patahi, P.S. - Patahi,
District - East Champaran.
66. Mukesh Kumar S/o - Devendra Kumar Resident of Village - Parsauni Kapur,
P.S. - Patahi, District - East Champaran.
67. Prabhat Kumar S/o - Shilvant Kumar Resident of Village - Parsauni Kapur,
P.S. - Patahi, District - East Champaran.
68. Jugalkishor Singh S/o - Rup Narayan Singh Resident of Village - Nankar, P.S.
- Patahi, District - East Champaran.
69. Shatrughan Singh S/o - Narayan Singh Resident of village - Barashankar, P.S.
- Patahi, District - East Champaran.
70. Uday Shankar Mishra S/o - Late Rajmangal Mishra Resident of Village -
Chakitbal, P.S. - Patahi, District - East Champaran.
71. Avnish Kumar Singh S/o - Shiv Mangal Singh Resident of Village -
Bhakurahi, P.S. - Patahi, District - East Champaran.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 271
72. Prince Kumar S/o Bhola Singh Resident of Village - Bhakurahi, P.S. - Patahi,
District - East Champaran.
73. Subesh Ram S/o - Ramekbal Ram Resident of Village - Patahi, P.S. - Patahi,
District - East Champaran.
74. Ram Sharan Kumar S/o - Ram Shankar Singh Resident of Village - Nanhkar,
P.S. - Patahi, District - East Champaran.
75. Chandan Kumar Paswan S/o - Rabharosh Ram Resident of Village - Nanhkar,
P.S. - Patahi, District - East Champaran.
76. Kumod Ranjan Kumar S/o - Ram Ekwal Singh Resident of Village - Nanhkar,
P.S. - Patahi, District - East Champaran.
77. Anajy Kumar S/o - Bhola Mandal Resident of Village - Nanhkar, P.S. - Patahi,
District - East Champaran.
78. Durga Kumar S/o - Ram Narayan Prasad resident of village - Sanjhauli, P.O. -
Sanjhauli, P.S. - Sanjhauli, District - Rohtas.
79. Jitendra Kumar S/o - Amirilal Sah Resident of village - Mirpur, P.S. -
Chiraiya, District - East Champaran.
80. Arvind Kumar S/o - Naresh Thakur Resident of Village - Parsauni Kapur, P.S.
- Patahi, District - East Champaran.
81. Akhilesh Kumar @ Akhileshwar Kumar S/o - Awadhesh Kumar Singh
Resident of Village - Parsauni Kapur, P.S. - Patahi, District - East Champaran.
82. Shashi Bhushan Kumar S/o - Jaydev Kumar Resident of Village - Parsauni
Kapur, P.S. - Patahi, District - East Champaran.
83. Ajit Kumar @ Ajit Kumar Singh S/o Awadh Kishor Singh Resident of Village
- Parsauni Kapur, P.S. - Patahi, District - East Champaran.
84. Ranjan Kumar Baitha S/o Ram Charitra Baitha Resident of Village - Semra
Khash, PS - Turkaulia, District - East Champaran.
85. Raj Kumar Baitha S/o - Bhukhal Baitha Resident of Village - Semra Khash,
PS - Turkaulia, District - East Champaran.
86. Lokesh Kumar S/o Kameshwar Singh Resident of Village - Sapahi, PS -
Turkaulia, District - East Champaran.
87. Anil Kumar S/o - Yogendra Mahto Resident of Village - Sapahi, PS -
Turkaulia, District - East Champaran.
88. Arbind Kumar S/o - Rajendra Singh Resident of Village - Ambika Nagar, PS -
Banjariya, District East Champaran.
.... .... Petitioner/s
Versus
1. The State of Bihar through its Principal Secretary, Planning and Development,
Govt. of Bihar, Patna.
2. The Principal Secretary, Planning and Development, Govt. of Bihar, Patna.
3. The Director, Economics and Statistics under Planning and Development, Govt.
of Bihar, Patna.
4. The Project Director, Economics and Statistics under Planning and
Development, Govt. of Bihar, Patna.
5. The District Magistrate, East Champaran, Motihari.
6. The District Statistical Officer, East Champaran at Motihari.
7. The District Development Commissioner, East Champaran.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12531 of 2016
===========================================================
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 272
1. Ravindra Kumar Son of Rajendra Prasad resident of Sital Tola, P.O. Ara, P.S.
Ara Nagar, District - Bhojpur (Arrah), Pin Code 802301.
2. Sanjeev Kumar Malakar Son of Ramavtar Malakar resident of Milki Muhalla,
P.O. + P.S. -Town Ara , District - Bhojpur , Pin Code- 802301
3. Md. Yusuf Son of Md. Sharif resident of Abarpul Parcheta Mandir Gali, P.O.
Ara, P.S. Town Ara , District - Bhojpur ( Arrah ), Pin Code 802301
4. Sanjay Kumar Thakur Son of Sri Birjan Thakur resident of Kamran Tola, P.O.
Ara, P.S. Nawada, District - Bhojpur, Pin Code 802301
5. Sanjay Vishwakarma Son of Late Ramanand Vishwakarma resident of
Mahajan Toli No. 1, Shivganj, Ara, P.S. Town Ara, District - Bhojpur, Pin
Code 802301
6. Ritesh Ranjan Sahay Son of Someshwar Sahay resident of Karman Tola,
Behind Moti Cinema, P.O. Ara, P.S. Nawada, District - Bhojpur, Pin Code
802301
7. Vinay Kumar Son of Paras Nath Prasad resident of village - Nawada, P.O.
Ara, P.S. Nawada, District - Bhojpur, Pin Code 802301
8. Ved Prakash Son of Krishna Ram resident of village - Balbatra, P.O. Ara, P.S.
Ara Nagar, District - Bhojpur, Pin Code 802301
9. Dhanu Kumar Son of Sri Bhagwan Prasad resident of Mohalla - Pakri, P.O.
Nawada, Ara, District - Bhojpur, Pin Code 802301
10. Ashok Kumar Son of Satya Narayan Prasad resident of Kabirganj Choti
Mathiya, Ara Chowk, P.S. Nagar Bhojpur, Pin 802301
11. Dilip Thakur Son of Mohan Thakur resident of village - Khajuria, P.O.
Khajuria, P.S. Ara ( Muffasil ), Bhojpur
12. Prashant Kumar Chowdhary Son of Nand Kishor Chowdhary resident of Sital
Tola, P.O. Ara, P.S. Ara Nagar, District - Bhojpur, Pin Code 802301
13. Rahul Kumar Keshri Son of Manoj Kumar Keshri resident of village - Chotki
Singahi, P.O. Ara, P.S. Ara Nagar, Bhojpur, Pin Code 802301
14. Sunit Kumar Thakur Son of Mohan Thakur resident of village - Khajuria, P.O.
Khajuria, P.S. Ara, Bhojpur, Pin Code 802154
15. Pravin Kumar Son of Ishwar Dayal Ram resident of village - Dhamar, P.S. Ara
( Muffasil ) Ara, District - Bhojpur, Pin Code 802150
16. Abhay Kumar Singh Son of Vinay Kumar Singh Resident of Jawahar Tola,
Ara, P.S. Nawada, District - Bhojpur, Pin Code 802301
17. Vedanshu Sharan Son of Anil Kumar Pankaj resident of Jail Road, Ara
(Mahajan Toli - 1), H.P.D. Jain Dharamshala, P.S. Town Ara, Bhojpur
18. Chandan Kumar Son of Shankar Prasad resident of Mishra Tola, Jail Road,
Ara, P.S. Town Ara, Bhojpur
19. Vikash Kumar Son of Anil Kumar Ray resident of Karman Tola, P.O. Ara,
P.S. Ara Nagar, District - Bhojpur, Pin Code 802301
20. Pintu Kumar Son of Sitaram resident of Ujiyar Tola, P.O. Chowk Ara, P.S.
Ara Nagar, District - Bhojpur, Pin Code 802301
21. Chandra Bhushan Son of Shradha Nand Ram resident of Mohalla - Pakri, P.O.
Ara, P.S. Nawada, District - Bhojpur, Pin Code 802301
22. Arvind Kumar Son of Tribeni Ram resident of Mohalla - Pakri, P.O. Ara, P.S.
Nawada, District - Bhojpur, Pin Code 802301
23. Gyan Prakash Son of Shio Kumar Rai resident of Mohalla - Bhaluhipur, P.O.
Ara, P.S. Ara Nagar, District - Bhojpur, Pin Code 802301
24. Shashi Bhushan Yadav Son of Shiv Pukar Singh resident of village - Ganghar,
P.O. Ganghar, P.S. Ara Muffasil, District - Bhojpur, Pin Code 802312
25. Rajendra Kumar Sharma Son of Rama Shankar Sharma resident of village -
Birampur, P.O. Birampur, P.S. Koilwar, District - Bhojpur, Pin Code 802314
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 273
26. Chandan Kumar Maharaj Son of Yogendra Maharaj resident of Mohalla -
Naya Mohammadpur, P.O. Koilwar, District Bhojpur, Pin Code 802103
27. Ravi Kumar Paswan Son of Dineshwar Paswan resident of village -
Gothahula, P.O. Karwa, P.S. Ara Muffasil, District- Bhojpur, Pin Code
802312
28. Nitesh Kumar Ram Son of Arun Kumar Ram resident of village - Ganghar,
P.O. Ganghar, P.S. Ara Muffasil, District - Bhojpur, Pin Code 802312
29. Dharmendra Kumar Son of Ram Nath Singh resident of Mohalla - Bharauli,
P.O. Alipur, P.S. Ara Mufassil, Bhojpur, Pin Code 802161
30. Sandeep Srivastwa Son of Rajendra Prasad Srivastwa resident of Karman
Tola, P.O. Ara, P.S. Nawada, District - Bhojpur, Pin Code 802301
31. Bhola Shakar Kumar Son of Ram Kishor Srivastava resident of Maula Bag,
near S.B. College, Ara, P.S. Nawada, District - Bhojpur, Pin Code 802301
32. Harish Kumar Son of Lalan Prasad resident of Khetari Muhalla, South of Jail,
P.S. Town Ara, District - Bhojpur, Pin Code 802301
33. Bittu Kumar Keshari Son of Manoj Kumar Keshari resident of village -
Chotki Singahi, P.O. Ara, P.S. Ara Nagar, Bhojpur, Pin Code 802301
34. Ranjan Kumar Keshari Son of Manoj Kumar Keshari resident of village -
Nagar Ara, P.S. Town Ara, District - Bhojpur, Pin Code 802301
35. Nagendra Kumar Yadav Son of Chandrika Yadav resident of village -
Salempur, P.S. Muffasil Ara, P.O. Salempur, District - Bhojpur, Pin Code
802301
36. Kuber Kumar Yadav Son of Chandrika Yadav resident of village & P.O.
Salempur, P.S. Muffasil Ara, District - Bhojpur, Pin Code 802301
37. Anand Kumar Son of Sashi Bhushan Prasad resident of Shakuntala Niwas,
Shivganj Ara, P.S. Ara Town, P.O. Ara, District - Bhojpur
38. Ajit Kumar Son of Mohan Thakur resident of village + P.O. Khajuria, P.S.
Muffasil, P.O. Ara, District- Bhojpur, Pin Code 802301
39. Vikash Chandra Keshri Son of Sri Prakash Chandra Keshri resident of village
- Mahasayjee Godam, Abarpur Par, P.S. Ara Nagar, P.O. Ara, District -
Bhojpur
40. Rinki Kumari D/o Vikash Chandra Keshri resident of village - Mahasayjee
Godam, Abarpur Par, P.S. Ara Nagar, P.O. Ara, District - Bhojpur
41. Richa Kumari D/o Vijanand Tiwari resident of M.P. Bagh, P.O. Ara, P.S. Ara
Town, District - Bhojpur
42. Arjun Kumar Son of Hira Lal Ram resident of Barabara, P.O. Ara, P.S. Ara
Nagar, District - BHojpur
43. Sanjay Kumar Son of Vijay Kumar Tiwari resident of village - Shital Tola,
Near Sapna Cinema, Malti Sadan, P.O. Ara, P.S. Nawada Town, District -
Bhojpur
44. Vikash Kumar Son of Prabhu Jee resident of Tari Muhalla, near Town Thana,
P.O. Ara, P.S. Ara Nagar, District - Bhojpur
45. Harendra Kumar Singh Son of Sri Ram Kumar Singh resident of village -
Gothahula, P.O. Karwan, P.S. Ara ( M ), District - Bhojpur, Pin Code 802312
46. Hare Ram Singh Son of Surendra Singh resident of Chowdhariyana, P.S.
Town Thana, P.O. Ara, District - Bhojpur
47. Manish Kumar Son of Bindeshwari Prasad resident of Mirganj, P.O. Ara, P.S.
Ara Town, Distt. Bhojpur
48. Amit Kumar Son of Narendra Kumar Singh resident of Kanakpuri, Ara, P.S.
Ara Nawada, District - Bhojpur, Pin 802301
49. Mahip Kumar Son of Ramanuj Prasad Singh resident of village - Ratanpur,
P.O. Ara, P.S. Ara Muffasil, District Bhojpur, Pin Code 802301
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 274
50. Amit Kumar Son of Gobardhan Pathak resident of village - Ratanpur, P.O.
Ara, P.S. Ara Muffasil, District- Bhojpur, Pin Code 802301
51. Manish Kumar Sinha Son of Suresh Chandra Prasad resident of Mohalla -
Anand Nagar, P.S. Nawada Ara, P.O. Ara, District - Bhojpur
52. Vinod Kumar Son of Umesh Chandra Prasad resident of Mohalla - Purvi
Gumti Luck No. 1, P.O. Ara, P.S. Nawada Thana, District - Bhojpur
53. Anuranjana Raj H/o Ravi Ranjan Kumar resident of Karam Tola, Kali Mandir
lane, P.O. Ara, P.S. Ara Nagar, District - Bhojpur
54. Mrigendra Kumar Son of Shri Nivas Singh resident of Mohalla - Mahajan Toli
No. 1, P.S. Ara Nagar, District - Bhojpur
55. Shashi Ranjana Son of Ramashish Ram resident of Kuran Dihari Tola Sahar,
P.S. Sahar, District - Bhojpur, Pin Code 802208
56. Jitendra Kumar Son of Bhagwan Yadav resident of New Sital Tola, P.O. Ara,
P.S. Nawada, District - Bhojpur, Pin Code 802301
57. Vivek Kumar Son of Ranjeet Kumar Srivastva resident of village New Sital
Tola, P.O. Ara, P.S. Nawada, District - Bhojpur, Pin Code 802301
58. Premlata Kumari D/O of Prabhakar Pandey resident of village - Agarpura,
P.O. Babangawa, via -Naya Mohammadpur, P.S. Barhara, District - Bhojpur
Pin Code 802163
59. Kumari Priya D/o Prabhakar Pandey resident of village - Agarpura, P.O.
Babangawa, via- Naya Mohammadpur, P.S. Barhara, District - Bhojpur Pin
Code 802163
60. Niharika Verma D/o Lalan Sharan Verma resident of Dr. Laxmi Charan
Verma, Shivganj, Ara, District - Bhojpur, Pin Code 802163
61. Abhimanyu Kumar Son of Ramesh Singh resident of village - Phulari, P.O.
Phulari, P.S. Sandesh, District - Bhojpur, Pin Code 802614
62. Ashutosh Kumar Bhim Son of Ramesh Singh Pratham resident of village -
Phulari, P.O. Phulari, P.S. Sandesh, District - Bhojpur, Pin Code 802614
63. Raj Kishor Kumar Singh Son of Devi Dayal Singh resident of village -
Panpura, P.O. Sandesh, P.S. Sandesh, District - Bhojpur, Pin Code 802614
64. Nagendra Kumar Gupta Son of Krishna Nandan Gupta resident of village -
Pinjaroi, P.O. Sandesh, P.S. Sandesh, District - Bhojpur, Pin Code 802614
65. Kumari Nirmala D/o Ram Prakash Gupta resident of village - Sandesh, P.O.
Sandesh, P.S. Sandesh, District - Bhojpur, Pin Code 802614
66. Bihari Singh Son of Late Sajivan Singh resident of village - Janesara, P.O.
Pandura ( Rampur ), P.S. Sandesh, District - Bhojpur, Pin Code 802614
67. Chitranjan Kumar Son of Shayam Bihari Yadav resident of village - Pandura,
P.O. Pandura ( Rampur ), P.S. Sandesh, District - Bhojpur, Pin Code 802614
68. Arun Kumar Son of Sikandar Singh resident of village - Khandol, P.O.
Phulari, P.S. Sandesh, District - Bhojpur, Pin Code 802614
69. Som Nath Bharti Son of Sarjun Ram resident of village - Chihos, P.O. Chihos,
P.S. Sandesh, District - Bhojpur, Pin Code 802614
70. Lalan Paswan Son of Ram Raj Paswan resident of village - Ahapura
(Janaidih), P.S. Sandesh, District - Bhojpur, Pin Code 802614
71. Shashi Kant Kumar Son of Indra Deo Ram resident of village - Khandol, P.O.
Phulari, P.S. Sandesh, District - Bhojpur, Pin Code 802614
72. Chandan Kumar Son of Siya Ram Singh resident of village - Dihari, P.O.
Jamuaun, P.S. Sandesh, District - Bhojpur
73. Shatrudhan Singh Son of Buti Singh Yadav resident of village - Pandura, P.O.
Pandura Rampur, P.S. Sandesh, District - Bhojpur, Pin Code 802614
74. Afroj Sanu Son of Mohammad Jabbar resident of village - Trithkaul, P.O.
Sandesh, P.S. Sandesh, District - Bhojpur, Pin Code 802614
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 275
75. Dharmendra Kumar Verma Son of Kanchan Kumar Verma resident of village
- Khandol, P.O. Phulari, P.S. Sandesh, District - Bhojpur, Pin Code 802614
76. Manjay Kumar Singh Son of Ram Niwas Singh resident of village - Trithkaul,
P.O. Sandesh, P.S. Sandesh, District - Bhojpur, Pin Code 802614
77. Sita Ram Keshari Son of Rajeshwar Keshari resident of village - Ramasadh,
P.O. Ramasadh, P.S. Sandesh, District - Bhojpur, Pin Code 802614
78. Arjun Kumar Singh Son of Siya Ram Singh resident of village - Dihari, P.O.
Jamuaun, P.S. Sandesh, District - Bhojpur
79. Sushil Kumar Singh Son of Ram Kailash Singh resident of village - Phulari,
P.O. Phulari, P.S. Sandesh, District - Bhojpur, Pin Code 802614
80. Anurag Keshri Son of Hira Lal Sah resident of village - Pinjaroi, P.O.
Sandesh, P.S. Sandesh, District - Bhojpur, Pin Code 802614
81. Shashi Ranjan Singh Son of Lakshmi Narayan Singh resident of village -
Maniach, P.O. Maniach, P.S. Pawna, District - Bhojpur, Pin Code 802206
82. Bimlesh Ram Son of Jagat Ram resident of village - Maniach, P.O. Maniach,
P.S. Pawna, District - Bhojpur, Pin Code 802206
83. Krishna Kumar Son of Sanjeet Prasad resident of village - Maniach, P.O.
Maniach, P.S. Pawna, District - Bhojpur, Pin Code 802206
84. Manoj Kumar Son of Sanjeet Prasad resident of village - Maniach, P.O.
Maniach, P.S. Pawna, District - Bhojpur, Pin Code 802206
85. Md. Salamat Hussain Son of Md. Nasir Anshari resident of village - Kori,
P.O. Kori, P.S. Sandesh, District - Bhojpur, Pin Code 802614
86. Vishwajit Son of Jagnarayan Choudhary resident of village - Godhna, P.O.
Anatit, P.S. Udwant Naga, District - Bhojpur
87. Perwez Md. Afsar Son of Md. Ejad Ahmad Ansari resident of village + P.O.
Daulatpur, P.S. Ara Muffasil, District - Bhojpur, Pin Code 802313
88. Sanjeev Kumar Son of Buchun Prasad resident of Vishwakarma Haata,
Neharu Nagar, Ara, Ara Nagar, Bhojpur, Pin Code 802301
89. Md. Azad Son of Md. Mansural Haque resident of Mohalla - Quazi Tola,
P.O. Ara, P.S. Ara Nagar, Bhojpur, Pin Code 802301
90. Md. Sayeed Akhtar Nawaz Son of Md. Shamim resident of Mohalla - Milki
Mohalla, P.O. Ara, P.S. Ara Nagar, Bhojpur, Pin Code 802301
91. Rajeev Kumar Gupta Son of Sri Hira Lal Gupta resident of Mohalla - M.P.
Bagh, P.O. Ara, P.S. Ara Nagar, Bhojpur, Pin Code 802301
92. Prateek Raj Ratnam Son of Late Ramjee Singh resident of Mohalla - Sital
Tola, P.O. Ara, Ara Nagar, Bhojpur
.... .... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Planning and Development
Department, Bihar, Patna
2. District Magistrate, Bhojpur at Arrah
3. The Sub - Divisional Officer, Sadar Arrah, Bhojpur
4. The Deputy Development Commissioner, Bhojpur at Arrah
5. The District Statistical Officer, Bhojpur at Arrah
6. The Nagar Ayukta, Bhojpur at Arrah
7. The Block Development Officer, Sadar Prakhand, Arrah.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12745 of 2016
===========================================================
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 276
1. Ramesh Chand Mishra, S/o. Late Shiv Chand Misra, Q.- B.A. Vill+PO.-
Nvada, PS.- Bahera, Dist- Darbhanga.
2. Hari Saran Rai, S/o. Lutan Rai, Q.- Intermediate, Vill- Devg Tole Het, PO.-
Jmnitpur, PS.- Bahera, Dist- Darbhanga.
3. Avinash Kumar, S/o. Laxaman Pd. Sahni, Q.- B. Lis, Vill-Neuri Tole Hat, PS.-
Jynitpur, PS.- Birol, Dist- Darbhanga.
4. Bedenath Thakur, S/o. Bhikhari Thakur, Q.- B.Com., Vill+PO.- Jyanitpur, PS.-
Bahera, Dist- Darbhanga.
5. Suresh Kumar Suman, S/o. Khelavan Ram, Q.- Intermediate, Vill+PO.-
Jyanitpur, PS.- Bahera, Dist- Darbhanga.
6. Knheya Kumar Jha, S/o. Vindeshver Jha, Q.- Intermediate, Vill+PO.-
Jyanitpur, PS.- Bahera, Dist- Darbhanga.
7. Pramod Kr. Shani, S/o. Bihari Shani, Q.- B.A., Vill+PO.- Jyanitpur, PS.-
Bahera, Dist- Darbhanga.
8. Agenidev Pasvan, S/o. Ram Ranjan Pasvan, Q.- B.Com, Vill+PO.- Darvram,
PS.- Bahera, Dist- Darbhanga.
9. Sanjev Kumar, S/o. Raghunath Pd. Yadav, Q.- B.A., Vill- Kadirabath
Chitragupt Nagar, Ps.- Darbhanga, Dist- Darbhanga.
10. Lal Bau Thakur, S/o. Hare Ram Thakur, Q.- B.A., Vill+PO.- Pohadde, PS.-
Bahera, Dist- Darbhanga.
11. Vijay Pasvan, S/o. Ram Utem Pasvan, Q.- Intermediate, Vill- Pipra, PO.- Pori
Nagar Binepur, Ward No.-12, PS.- Bahera, Dist- Darbhanga.
12. Sarven Kumar Jha, S/o. Late Punannath Jha, Q.- B.A., Vill+PO.- Mahinam,
PS.- Bahera, Dist- Darbhanga, Pin-847103 (Bihar).
13. Amar Kumar Jha, S/o. Ram Sevak Jha, Q.- B.A., Vill- Lvani, PO.- Jrisho, PS.-
Bahera, Dist- Darbhanga.
14. Chandbhushan Jha, S/o. Ram Sevak Jha, Q.- B.A. (H), Vill- Lvani, PO.- Jrisho,
PS.- Bahera, Dist- Darbhanga.
15. Dugesh Kumar Jha, S/o. Dhrrmu Jha, Q.- B.Com, Vill- Mijarpur, Po.- Lalbog,
Ps.- Nager, Dist- Darbhanga.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government of
Bihar, Patna.
3. The Senior Joint Director-Cum-Office Head, Planning & Development
Department and Economics and Statistical Directorate, Bihar, Patna.
4. The District Magistrate-Cum District Collector, Darbhanga, Bihar.
5. The District Statistical Officer, Darbhanga, Bihar.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 13042 of 2016
===========================================================
1. Md. Meraj Alam, son of Md. Mansoor Alam, resident of village- Bela Adam,
P.S. Baligaown.
2. Varun Kumar, son of Shri Lal Babu Bhagat, resident of village- Baligaown,
P.S. Baligaown,
3. Shambhu Nath Ray,son of Shri Vishnudeo Roy, resident of village- Marui,
P.S.- Patepur,
4. Kumud Kumar Kamal, son of Shri Rajeswar Paswan, resident of village-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 277
Mandai Deh, P.S.- Patepur,
5. Amrendra Kumar son of Shri Ram Srinagar Singh, resident of village-
Pindauta Kurd, P.S.- Tisiauta,
6. Chanchal Chitwan, son of Shri Dinesh Jha, resident of village- Champapur,
P.S. Baligaown.
7. Pankaj Kumar, son of Shri Satyanarayan Singh, resident of village-
Peyarepur, P.S. - Baligaown.
8. Amrendra Kumar, son of Shri Anil Kumar Singh, resident of village- Agrail
P.S.- Baligaown,
9. Gajendra Kumar, son of Shri Ram Bilash Singh, resident of village- Alinagar
Lewdhan, P.S.- Baligaown.
10. Suresh Prasad Singh, son of Shri Ram Charitra Singh, resident of village-
Lahladpur, P.S.- Patepur.
11. Ajay Roy, son of Shri Surendra Roy, resident of village- Berdiha Turki, P.S.-
Patepur,
12. Jagdish Chander, son of Shri- Ramsobhit Singh, resident of village- Akbarpur
Kovahi, P.S.- Patepur,
13. Md. Ali, S/o- Peer Mohammad, resident of village- Akbarpur Kovahi, P.S.-
Patepur,
14. Ram Kumar, son of Shri Ram Swarup Singh, resident of village- Berdiha
Turki, P.S.- Patepur,
15. Suresh Roy, son of Shri Berhamdev Roy, resident of village- Pranpur, P.S.-
Tisiauta,
16. Jitendra Kumar Sinha, son of Shri Narayan Parsad Sinha, resident of village-
Dhankaul, P.S.- Patepur,
17. Raju Kumar, son of Shri Aman Roy, resident of village- Saidkpur Dumra,
P.S.- Patepur,
18. Pappu Choudhary son of Shri Vinod Choudhary, resident of village-
Saltanpur Chakharihar, P.S.- Patepur,
19. Ram Nath Patel, son of Shri Sitaram Patel, resident of village- Patepur, P.S.-
Patepur,
20. Vinod Kumar, son of Shri Satya Narayan Singh, resident of village-
Peyarepur, P.S.- Baligaown,
21. Subhodh Kumar Mishra, son of Shri Ram Pervesh Mishra, resident of village-
Davaicch, P.S.- Tisiauta,
22. Ashwani Kumar Singh, son of Akhlish Singh, resident of village- Dhankaul,
P.S.- Patepur,
23. Mahuranjan Kumar, son of Shri Sashikant Thakur, resident of village-
Pindauta Khurd, P.S.- Patepur,
24. Ashutosh Kunal, son of Shri Ram Niswas Roy, resident of village- Marui,
P.S.- Patepur,
25. Gautam Kumar, son of Shri Ashok Kumar Choudhary, resident of village-
Tisiauta, P.S.- Tisiauta,
26. Anil Kumar Paswan, son of Shri Nageshwar Paswan, resident of village-
Ramauli, P.S.- Patepur,
27. Sant Kumar Sahni, son of Shri Yogi Sahni, resident of village- Krishnwara,
P.S.- Patepur,
28. Shambhu Sah, son of Shri Ram Awtar Sah, resident of village- Miyan Chapra
Kothi, P.S.- Patepur,
29. Anjani Sharma, son of Shri Raju Thakur, resident of village- Baligaown, P.S.
Baligaown.
30. Bablu Paswan, son of Shri Munilal Paswan, resident of village- Agrail P.S.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 278
Baligaown,
31. Rakesh Kumar, son of Shri Laxmi Sah, resident of village- Agrail P.S.-
Baligaown,
32. Anuj Kumar, son of Shri Bijendra Upadhyaya, resident of village- Digha
Patepur, P.S.- Baligaown.
33. Ranjeet Kumar, son of Shri Anirudh Mahto, resident of village- Ganipur
Bhanpur, P.S.- Baligaown.
34. Rajesh Kumar, son of Shri Satrudhan Sah, resident of village- Chapta, P.S.-
Tistauta,
35. Rahul Kumar Sharma, son of Shri Devkant Sharma, resident of village-
Chapta, P.S.- Tistauta,
36. Hari Shankar Kumar, son of Shri Chedi Lal Roy, resident of village- Mandai
Deh, P.S.- Patepur,
37. Sanjay Kumar Sah, son of Shri Mahendra Sah, resident of village- Davicch,
P.S.- Tisiauta,
38. Vishwnath Choudhary, son of Shri Raguni Choudhary, resident of village-
Tisiauta, P.S.- Tisiauta,
39. Samresh Kumar, son of Shri Shyam Kumar Sah, resident of village- Tisiauta,
P.S.- Tisiauta,
40. Santosh Kumar, son of Shri Lalbabu Thakur, resident of village- Berdiha
Turki, P.S.- Patepur,
41. Rinki Kumari, Daughter of Chandrika Prasad Singh, resident of village-
Lahlad Pur, P.S.- Patepur.
42. Ajant Kumar, son of Shri Rambahadur Thakur, resident of village- Pranpur,
P.S.- Tisiauta,
43. Rakesh Kumar Bharti, son of Late Rajendra Roy, resident of village- Berdiha
Turki, P.S.- Patepur,
44. Arvind Kumar, son of Shri Raghunath Roy, resident of village- Chakkhadaya,
P.S.- Baligaown,
45. Rakesh Kumar, son of Shri Ravindra Roy, resident of village- Berdiha Turki,
P.S.- Patepur,
46. Amarnath Roy, son of Late Brijandhan Roy, resident of village- Berdiha
Turki, P.S.- Patepur,
47. Kalicharan Paswan, son of Shri Shiv Shankar Paswan, resident of village-
Pindauta Khurd, P.S.- Tisiauta,
48. Sanjay Kumar son of Shri Satyadev Yadav, resident of village- Kasturi Sarai,
P.S.- Patepur.
49. Mitthu Kumar Jha son of Shri- Ramesh Jha, resident of village- Subhankarpur
Tikauli, P.S.- Tisiauta,
50. Akhilesh Kumar Sharma, son of Shri Ram Narayan Sharma, resident of
village- Chapta, P.S.- Tistauta,
51. Abhishek Kumar Sharma, son of Shri Upendra Sharma, resident of village-
Chapta, P.S.- Tistauta,
52. Rambabu Ram, son of Shri Lakhan Ram, resident of village- Berdiha Turki,
P.S.- Patepur,
53. Shambhu Kumar Roy, son of Shri Sukhdev Roy, resident of village- Berdiha
Turki, P.S.- Patepur,
54. Satish Kumar son of Shri- Bhushan Roy, resident of village- Saidpr Dumra,
P.S.- Patepur,
55. Santosh Kumar son of Shri Naresh Pandit, resident of village- Simarwara
P.S.- Patepur,
56. Ravi Ranjan son of Shri Chhabila Paswan, resident of village- Kheshrahi,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 279
P.S.- Patepur,
57. Devesh Kumar son of Late Ayodhya Roy, resident of village- Berdiha Turki,
P.S.- Patepur,
58. Ranjit Kumar son of Shri Janak Mahto, resident of village- Agrail P.S.-
Patepur, All are District- Vaishali.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
4. The Joint Director-Cum- Office Head, Department of Planning &
Development, (Directorate of Economics & Statistics) Government of Bihar,
Patna.
5. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 13464 of 2016
===========================================================
1. Dharamendra Kumar, son of Munshi Prasad, Resident of Village- Bhadwar,
P.S.- Chandi, District- Bhojpur.
2. Ranjeet Kumar son of Rambabu Ray Resident of Village- Narayanpur, P.S.-
Koilwar, District- Bhojpur.
3. Pankaj Kumar Son of Rajendra Prasad Singh Resident of Village- Narayanpur,
P.S.- Koilwarpur, District- Bhojpur.
4. Jeyaul Haque Son of Akbar Gobal Resident of Village- Jamalpur, P.S.-
Koilwar, District- Bhojpur.
5. Satyendra Kumar Son of Dineshwar Prasad Resident of Village- Purana
Haripur, P.S.- Koilwar, District- Bhojpur.
6. Dharmendra Kumar Son of Ram Jinay Ray Resident of Village- Marayanpur,
P.S.- Koilwar, District- Bhojpur.
7. Babloo Kumar Son of Prthbi Nath Ray Resident of Village- Harhangi Tola,
P.S.- Koilwar, District- Bhojpur.
8. Anand Kishore Son of Ram Chandra Das Resident of Village- Mohammadpur,
P.S.- Chandi, District- Bhojpur.
9. Subhankar Kumar Son of Nirmal Kumar, Resident of Village- Chandi, P.S.-
Chandi, District- Bhojpur.
10. Ravi Shankar, Son of Pawan Kumar Singh Resident of Village- Marhi, P.S.-
Chandi, District- Bhojpur.
11. Dinesh Datt Pathak Son of Akhilanand Pathak P.S.- Chandi, District- Bhojpur.
12. Munna Kumar Pathak Son of Gadadar Phatak Resident of Village- Pathkhila,
P.S.- Koilwar, District- Bhojpur.
13. Abhishakh Kumar Son of Late Patiraj Singh Resident of Village- Jamal Purtola,
P.S.- Koilwar, District- Bhojpur.
14. Ravi Kumar Pandit Son of Sugrib Pandit Resident of Village- Kheshrawiyan,
P.S.- Koilwar, District- Bhojpur.
15. Deepankar Kumar Son of Raghunath Ray Resident of Village- Manikpur, P.S.-
Koilwar, District- Bhojpur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 280
16. Jai Kumar Singh Son of Umesh Singh Resident of Village- Dharampur, P.S.-
Koilwar, District- Bhojpur.
17. Ashwini Kumar Son of Ram Bachan Sharma Resident of Village- Kulharia,
P.S.- Koilwar, District- Bhojpur.
18. Chandan Kumar Singh Son of Shyamsundar Singh Resident of Village-
Gopalpur, P.S.- Koilwar, District- Bhojpur.
.... .... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Department of Planning &
Development, Govt. of Bihar, Patna.
2. The District Magistrate, Bhojpur..
3. The Block Development Officer, Koilwar Block, District- Bhojpur.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14162 of 2016
===========================================================
1. Touhid Alam Siddiqui S/o Md. Mazid Alam Residence of Village- Sabeyan,
P.S.- Ramnagar, District- West Champaran.
2. Murlidhar Diwedy S/o Late Binod Diwedy Residence of Village- Murere,
P.S.- Ramnagar, District- West Champaran.
3. Gollu Kumar Baitha S/o Jitendar Baitha Residence of Village- Chargharwa,
P.S.- Ramnager, District- West Champaran.
4. Vinay Kumar S/o Sheshanath Prasad Residence of Village- Uhami Compound,
P.S.- Ramnagar, District- West Champaran.
5. Pankoday Kumar Pandey S/o Sheokant Pandey Residence of Village- Mahui,
P.S.- Ramnagar, District- West Champaran.
6. Anoop Kumar Chaubey S/o Shivnath Chaubey Residence of Village-
Ramnagar, P.S.- Ramnagar, District- West Champaran.
7. Parabhu Prasad Patel S/o Baidynath Prasad Patel Residence of Village-
Pakadi, Dumariya Ward No. 03, P.S.- Ramnagar, District- West Champaran.
8. Vinod Kumar Yadav S/o Shyam Sundar Yadav Residence of Village-
Novgawa, P.S.- Ramnagar, District- West Champaran.
9. Sudhir Kumar Nag S/o Viyash Prasad Nag Residence of Village- Sabuni, P.S.-
Ramnagar, District- West Champaran.
10. Murari Kumar Yadav S/o Rameshwar Yadav Residence of Village-
Dhamarpa, mauja Bhawal, P.S.- Ramnagar, District- West Champaran.
11. Sunil Kumar Prasad S/o Gobardhan Prasad Residence of Village- Bahuari,
P.S.- Ramnagar, District- West Champaran.
12. Ritesh Kumar Rai S/o Brajkishor Rai Residence of Village- Inarbarwa, P.S.-
Ramnagar, District- West Champaran.
13. Vijay Kumar Sah S/o Sambu Sah Residence of Village- Bela Gola Harinagar,
P.S.- Ramnagar, District- West Champaran.
14. Vivekanand Kumar S/o Narayan Mahto Residence of Village- Silwatiya
Bargo, P.S.- Ramnagar, District- West Champaran.
15. Deepak Kumar S/o Arun Lal Srivastav Residence of Village- Narayanpur,
P.S.- Ramnagar, District- West Champaran.
16. Manish Kumar S/o Vira Mistri Residence of Village- Chiktoli Ward No.16,
P.S.- Ramnagar, District- West Champaran.
17. Vijay Kumar S/o Chhotelal Sah Residence of Village- Turhapatti, P.S.-
Ramnagar, District- West Champaran.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 281
18. Sudhir Kumar Yadav S/o Jagdish Yadav Residence of Village- Murila, P.S.-
Ramnagar, District- West Champaran.
19. Krishna Kumar S/o Shukul Sah Residence of Village- Ramjanki Chowk,
Turatoli, P.S.- Ramnagar, District- West Champaran.
20. Ajay Kumar Pandit S/o Late Madan Pandit Residence of Village- Toulaha,
P.S.- Ramnagar, District- West Champaran.
21. Sudheer Gupta S/o Lallan Prasad Gupta Residence of Village- Reli Bazar
Ramnagar, P.S.- Ramnagar, District- West Champaran.
22. Gorakh Choudhary S/o Hari Shankar Chaudhary Residence of Village-
Khajuriya, P.S.- Ramnagar, District- West Champaran.
23. Mrityunjay Kumar Gupta S/o Kanhaiya Prasad Gupta Residence of Village-
Bagahi Sakhuaani, P.S.- Gobardhana (Dumari), District- West Champaran.
24. Vivek Kumar Srivastava S/o Sachitanand Srivastawa Residence of Village-
Arjun Nagar Narayanpur, P.S.- Ramnagar, District- West Champaran.
25. Deepak Sah S/o Jagdish Sah Residence of Village- Sonikhar, P.S.- Ramnagar,
District- West Champaran.
26. Naresh Uraon S/o Yugal Uron Residence of Village- Madhubani, Ward No.6,
Ramnagar, P.S.- Ramnagar, District- West Champaran.
27. Gyenendra Kumar Gupta S/o Hiralal Prasad Residence of Village- Belgola,
Harinagar, P.S.- Ramnagar, District- West Champaran.
28. Vivek Kumar Shrivastaw S/o Rakesh Kumar Shrivastaw Residence of Village-
Durgapur, Narayanpur Ward No. 07, P.S.- Ramnagar, District- West
Champaran.
29. Vikash Kumar Soni S/o Dineshwar Prasad Soni Residence of Village- Purani
Bazar, Ward No.14 Ramnagar, P.O.+P.S.- Ramnagar, District- West
Champaran.
30. Rishi Kumar S/o Kamleshwar Prasad Residence of Village- Mahui Nauka
Tola, P.S.- Ramnagar, District- West Champaran.
31. Umesh Sah S/o Hira Sah Residence of Village- Nauka Tola Mahui, P.S.-
Ramnagar, District- West Champaran.
32. Ajeet Kumar S/o Amresh Prasad Residence of Village- Mahui Nawka Tola,
P.S.- Ramnagar, District- West Champaran.
33. Rajya Begam D/o Asmahamad Ansari Residence of Village- Dumariya State,
P.S.- Ramnagar, District- West Champaran.
34. Nishant Kumar Rao S/o Jay Praksh Rao Residence of Village- Near Mail
Bahuari, P.S.- Ramnagar, District- West Champaran.
35. Chitaranjan Singh S/o Anurudh Singh Residence of Village- Khatouri, P.O.-
Gudguddi, P.S.- Ramnagar, District- West Champaran.
36. Anishek Kumar Tiwari S/o Manindra Kishor Tiwari Residence of Village-
Pachrukhi, P.S.- Ramnagar, District- West Champaran.
37. Mukul Kumar S/o Dhurandhar Dubey Residence of Village- Umai Compound,
Ward No.5, P.S.- Ramnagar, District- West Champaran.
38. Dhananjay Kumar Pathak S/o Prabhu Narayan Pathak Residence of Village-
Murera, P.O.- Dainmarwa, P.S.- Ramnagar, District- West Champaran.
39. Saurabh Verma S/o Om Parkash Verma Residence of Village- Muzra,
P.O.+P.S.- Ramnagar, District- West Champaran.
40. Jitendra Prasad S/o Shivchandra Prasad Residence of Village- Sigri Bigri,
P.O.- Sigri Bigri, P.S.- Ramnagar, District- West Champaran.
41. Vivek Kumar Sharma S/o Vasant Kumar Sharma Residence of Village-
Murera, P.O.- Dainmarwa, P.S.- Ramnagar, District- West Champaran.
42. Bipul Kumar Bhargav S/o Bhupnarayan Tiwari Residence of Village-
Pachrukhiya, P.O.- Dumariya, P.S.- Ramnagar, District- West Champaran.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 282
43. Gaurav Verma S/o Om Parkash Verma Residence of Village- Muzra, P.S.-
Ramnagar, District- West Champaran.
44. Ramesh Sharma S/o Sahdev Sharma Residence of Village- Mahui, Nauka
Tola, P.S.- Ramnagar, District- West Champaran.
45. Krishna Prasad S/o Ram Prasad Sah Residence of Village- Dumariya, P.S.-
Sikarpur, District- West Champaran.
46. Sonu Kumar Mishra S/o Sudama Mishra Residence of Village- Dhobini, P.S.-
Lauriya, District- West Champaran.
47. Sarpharaj Ahmad S/o Ashmohammad Residence of Village- Dumariya, P.O.-
Dumarya, P.S.- Sikarpur, District- West Champaran.
48. Brijesh Kumar S/o Chhedi Sharma Residence of Village- Dumariya, P.S.-
Sikarpur, District- West Champaran.
49. Chandrabhan Baitha S/o Rama Baitha Residence of Village- Dumariya, P.S.-
Sikarpur, District- West Champaran.
50. Pappu Kumar Gupta S/o Govind Sah Residence of Village- Dakahawa, P.O.-
Murli, P.S.- Sikarpur, District- West Champaran.
51. Vijay Kumar S/o Krishna Kumar Srivastav Residence of Village- Serwa, P.O.-
Murli, P.S.- Sikarpur, District- West Champaran.
52. Ramprasad Sah S/o Kari Sah Residence of Village- Dumariya, P.S.- Sikarpur,
District- West Champaran.
53. Shyamkant Kaushal S/o Banarsi Ram Residence of Village- Ajua Banwariya,
P.S.- Sikarpur, District- West Champaran.
54. Babloo Kumar Paswan S/o Sukhee Paswan Residence of Village- Sugouli,
P.S.- Sikarpur, District- West Champaran.
55. Sunil Kumar Goswami S/o Munna Goswami Residence of Village- Sugouli,
P.S.- Sikarpur, District- West Champaran.
56. Raj Kishor Sah S/o Batli Sah Residence of Village- Banwarya, P.S.- Sikarpur,
District- West Champaran.
57. Satish Parsad S/o Banaras Parsad Residence of Village- Mujouna, P.O.-
Sugouli, P.S.- Sikarpur, District- West Champaran.
58. Manoj Paswan S/o Bhola Paswan Residence of Village- Balva Paregwa, P.S.-
Yogapatti, District- West Champaran.
59. Upendar Yadav S/o Suresh Yadav Residence of Village- Dihi Dhabelwa, P.S.-
Yogapatti, District- West Champaran.
60. Chandeshwar Yadav S/o Rampati Yadav Residence of Village- Dihi
Dhabelwa, P.S.- Yogapatti, District- West Champaran.
61. Ranjeet Kumar Singh S/o Ramchander Singh Residence of Village-
Maccharganwa, P.S.- Yogapatti, District- West Champaran.
62. Umesh Yadav S/o Nandu Yadav Residence of Village- Bakahi, P.O.- Semari
Bazar, P.S.- Yogapatti, District- West Champaran.
63. Dhananjay Kumar S/o Rajender Rai Residence of Village- Belbanwa,
Maccharganwa, P.S.- Yogapatti, District- West Champaran.
64. Rajan Kumar Srivastav S/o Siyavar Sharan Prasad Residence of Village- Lala
Tola Bagahi, P.O.- Bagahi, P.S.- Yogapatti, District- West Champaran.
65. Vijay Partap S/o Uday Partap Singh Residence of Village- Maccharganwa,
P.S.- Yogapatti, District- West Champaran.
66. Lokesh Kumar Sharma S/o Ramesh Sharma Residence of Village- Hathiya,
P.S.- Yogapatti, District- West Champaran.
67. Anil Kumar S/o Rajkishor Yadav Residence of Village- Choumukha, P.S.-
Yogapatti, District- West Champaran.
68. Lalit Narayan Mishra S/o Parmod Mishra Residence of Village- Bagahi, P.S.-
Yogapatti, District- West Champaran.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 283
69. Nitesh Chandra S/o Ishwar Chandra Pandey Residence of Village-
Devgharwa, P.S.- Yogapatti, District- West Champaran.
70. Ajay Kumar S/o Kapildev Prasad Residence of Village- Machargawa, P.S.-
Yogapatti, District- West Champaran.
71. Akshay Kumar Ram S/o Jagdish Ram Residence of Village- Baladiha, P.S.-
Yogapatti, District- West Champaran.
72. Makardhwaj Ram S/o Chhedi Ram Residence of Village- Dudhiawa, P.S.-
Yogapatti, District- West Champaran.
73. Niraj Kumar Shukla S/o Parmod Shukla Residence of Village- Navganwa,
P.S.- Yogapatti, District- West Champaran.
74. Afroj Alam S/o Amargaddi Residence of Village- Taktakwa, P.S.- Yogapatti,
District- West Champaran.
75. Jay Prakash Prasad S/o Harihar Prasad Residence of Village- Sishwakutti,
P.S.- Yogapatti, District- West Champaran.
76. Nitu Kumari D/o Chandradeo Sah Residence of Village- Dhodhwaliya, P.S.-
Yogapatti, District- West Champaran.
77. Birendra Prasad S/o Shambhu Prasad Residence of Village- Dhodhwaliya,
P.S.- Yogapatti, District- West Champaran.
78. Ritu Raj Bajpeyi S/o Dherendar Bajpeyi Residence of Village- Macharganwa,
P.S.- Yogapatti, District- West Champaran.
79. Sunil Sharma S/o Radhakrishan Sharma Residence of Village- Thakarhan,
Koirpatti, P.S.- Thakarhan, District- West Champaran.
80. Manoj Kumar S/o Yogender Residence of Village- Motipur, P.S.- Thakarhan,
District- West Champaran.
81. Surender Thakur S/o Dinanath Thakur Residence of Village- Koirpatti, P.S.-
Thakarhan, District- West Champaran.
82. Jahid Hussain S/o Mohammad Jaan Residence of Village- Bhualpatti, P.S.-
Thakarhan, District- West Champaran.
83. Jitendra Kushwaha S/o Radhe Shyam Kushwaha Residence of Village- Rupahi
(Big) Binahi, P.S.- Bhitahan, District- West Champaran.
84. Kamlesh Prasad S/o Shyamlal Sah Residence of Village- Bhitahan, P.S.-
Bhitahan, District- West Champaran.
85. Surjeet Kumar S/o Kedar Prasad Residence of Village- Rupahi (Big) Binahi,
P.S.- Bhitahan, District- West Champaran.
86. Rakesh Gupta S/o Shyam Gupta Residence of Village- Rupahi (Big) Binahi,
P.S.- Bhitahan, District- West Champaran.
87. Vinod Kumar Kushwaha S/o Rambilash Kushwaha Residence of Village-
Bhitahan, P.S.- Bhitahan, District- West Champaran.
88. Harigovind Kushwaha S/o Tulsi Kushwaha Residence of Village- Dihipakri,
P.O.- Machhaha, P.S.- Bhitahan, District- West Champaran.
89. Binod Kumar S/o Brij Narayan Prasad Residence of Village- Bhitahan, P.S.-
Bhitahan, District- West Champaran.
90. Usman Gohani S/o Md. Darood Residence of Village- Barariya, P.O.-
Chilwaniya, P.S.- Bhitahan, District- West Champaran.
91. Vijay Kumar Yadav S/o Ramchandra Yadav Residence of Village- Bhitahan,
P.S.- Bhitahan, District- West Champaran.
92. Arbind Kumar S/o Akshyabar Tripathi Residence of Village- Bhitahan, P.S.-
Bhitahan, District- West Champaran.
93. Ajay Kumar S/o Ramchandar Sah Residence of Village- Redha, P.O.-
Chilwaniya, P.S.- Bhitahan, District- West Champaran.
94. Ravindar Kumar Gupta S/o Hardev Gupta Residence of Village- Ultahawa
(Bhuidharwa), P.S.- Bhitahan, District- West Champaran.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 284
95. Bhagan Kumar S/o Radhai Prasad Baitha Residence of Village- Khaira, P.S.-
Bhitahan, District- West Champaran.
96. Vinod Gond S/o Vishwanath Gond Residence of Village- Balua (Machhaha),
P.S.- Bhitahan, District- West Champaran.
97. Sukhal Kumar Ram S/o Bhuali Ram Residence of Village- Balua, P.O.-
Machhaha, P.S.- Bhithan, District- West Champaran.
98. Md. Naim Asharf S/o Ramjan Ali Residence of Village- Jignahi, P.S.-
Bhitahan, District- West Champaran.
99. Nanhe Ali S/o Ramjan Ali Residence of Village- Jignahi, P.S.- Bhitahan,
District- West Champaran.
100. Pappu Kumar Gond S/o Yogendra Prasad Residence of Village- Hathuahwa,
P.O.- Binahi, P.S.- Bhitahan, District- West Champaran.
101. Sanjay Kushwaha S/o Rambilash Kushwaha Residence of Village- Binahi,
P.O.- Binahi, P.S.- Bhitahan, District- West Champaran.
102. Raju Kumar Yadav S/o Pashapati Yadav Residence of Village- Ruphitand,
P.O.- Binahi, P.S.- Bhitahan, District- West Champaran.
103. Ramesh Kumar Yadav S/o Pahawari Yadav Residence of Village- Ultahawa
(Bhuidharwa), P.S.- Bhitahan, District- West Champaran.
104. Santosh Yadav S/o Harinarayan Yadav Residence of Village- Ruphi Chotta,
P.O.- Binahi, P.S.- Bhitahan, District- West Champaran.
105. Chandan Kumar S/o Ramshubhag Choudhary Residence of Village-
Vishunpurwa, P.O.- Kharpokhara, P.S.- Bagaha, District- West Champaran.
106. Ravi Shankar Singh S/o Surendra Nath Singh Residence of Village- Ward
No.19, Babuji Tola, Bagaha, P.S.- Bagaha, District- West Champaran.
107. Pradeep Kumar S/o Chandrabhan Rao Residence of Village- Bishwambhrapur,
P.O.- Mehura, P.S.- Bhairoganj, District- West Champaran.
108. Gyanendra Kumar S/o Mahendar Prasad Singh Residence of Village- Babui
Tola, Ward No.19, P.S.- Bagaha, District- West Champaran.
109. Pranvendu Kumar S/o Ram Sakal Sah Residence of Village- Ahirwaliya, P.O.-
Kharpokhara, P.S.- Bagaha, District- West Champaran.
110. Prakash Kumar Rao S/o Digvijay Rao Residence of Village- Ratwal, P.S.-
Chautarva, District- West Champaran.
111. Santosh Sah S/o Lalan Sah Residence of Village- Laxmipur, P.S.- Bhairoganj,
District- West Champaran.
112. Janardan Prasad Yadav S/o Jitan Prasad Yadav Residence of Village- Juda,
P.S.- Bhairoganj, District- West Champaran.
113. Abhay Kumar Gautam S/o Ram Pyare Ram Residence of Village- Kolhua
Choutarwa, P.S.- Choutarwa, District- West Champaran.
114. Manoj Yadav S/o Ganga Yadav Residence of Village- Nadda, P.S.-
Bhairoganj, District- West Champaran.
115. Ravikesh Kumar Paswan S/o Late Tulsi Paswan Residence of Village-
Bhataura, P.O.- Kharpokhara, P.S.- Bagaha, District- West Champaran.
116. Manoj Kumar Sharma S/o Srikant Sharma Residence of Village- Bagha, P.S.-
Bagha, District- West Champaran.
117. Santosh Kumar Pandit S/o Lalji Pandit Residence of Village- Bathuwariya,
P.O.- Chandraha (Rupawaliya), P.S.- Badthuwariya, District- West
Champaran.
118. Sanjay Kumar Rajak S/o Subhash Chandra Baitha Residence of Village-
Bhataura, P.O.- Kharpokhara, P.S.- Bagaha, District- West Champaran.
119. Dilip Kumar Rajak S/o Subhash Chandra Baitha Residence of Village-
Bhataura, P.O.- Kharpokhara, P.S.- Bagaha, District- West Champaran.
120. Rinku Kumar Pathak S/o Subhash Dutt Pathak Residence of Village-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 285
Bakepatti, Majhowa, P.S.- Choutarwa, District- West Champaran.
121. Sujit Kumar S/o Radheshyam Prasad Residence of Village- Bankatwa, P.S.-
Bagaha, District- West Champaran.
122. Umesh Sah S/o Chidrika Sah Residence of Village- Ahirouliya, P.S.-
Choutarwa, District- West Champaran.
123. Ashish Kumar Mishra S/o Varistar Mishra Residence of Village- B.B.
Bankatwa, P.S.- Bathuwaliya, District- West Champaran.
124. Ravi Bhushhan Nath Tiwari S/o Ravinder Nath Tiwari Residence of Village-
Vishunpurwa, P.S.- Bathuwariya, District- West Champaran.
125. Punit Baitha S/o Ambika Baitha Residence of Village- Shivrajpur, P.O.-
Padarkhap, P.S.- Bhairoganj, District- West Champaran.
126. Ranjeet Kumar Tiwari S/o Om Prakash Nath Tiwari Residence of Village-
Vishunpurwa, P.S.- Bathuwariya, District- West Champaran.
127. Gajendra Mani Tiwari S/o Kanhaiya Tiwari Residence of Village- Parsauni,
P.O.- Manjhariya, P.S.- Bhairoganj, District- West Champaran.
128. Sunil Ram S/o Shambhoo Ram Residence of Village- Banseganw, Parsauni,
P.O.- Manjhariya, P.S.- Bhairoganj, District- West Champaran.
129. Parmod Kumar Baitha S/o Rudal Baitha Residence of Village- Juda, P.S.-
Bhairoganj, District- West Champaran.
130. Ajay Kumar Soni S/o Mohan Prasad Residence of Village- Ratanmala, P.S.-
Bagaha, District- West Champaran.
131. Deepak Kumar Mishra S/o Gopal Mishra Residence of Village- Nuniya Patti,
P.S.- Bhairoganj, District- West Champaran.
132. Maheshwar Singh S/o Indrasan Singh Residence of Village- Kohargaddi, P.O.-
Manjhariya, P.S.- Chautarwa, District- West Champaran.
133. Tapas Kumar Haldar S/o Jagbandhu Haldar Residence of Village- Parsauni,
P.S.- Chautarwa, District- West Champaran.
134. Rakesh Kumar Patel S/o Nagender Patel Residence of Village- Parsauni, P.S.-
Chautarwa, District- West Champaran.
135. Uttam Kumar Pasi S/o Repati Pasi Residence of Village- Parsauni, P.S.-
Chautarwa, District- West Champaran.
136. Ashok Kumar S/o Jagat Chaudhary Residence of Village- Chautarwa Bargoan,
P.S.- Bagaha, District- West Champaran.
137. Rajesh Kumar Sing S/o Lal Saheb Singh Residence of Village- Banchahari,
P.S.- Bagaha, District- West Champaran.
138. Vineet Kumar Mishra S/o Vashishtanarayan Mishra Residence of Village-
Pipardarhi, P.S.- Bagaha, District- West Champaran.
139. Sanjay Kumar Thakur S/o Ramayan Thakur Residence of Village-
Bathuwariya, P.S.- Bathuwariya, District- West Champaran.
140. Ajay Kumar Yadav S/o Gopal Yadav Residence of Village- Bathuriya, P.S.-
Bathuriya, District- West Champaran.
141. Ashok Kumar S/o Sri Ram Prasad, Residence of Village- Mastan Tola,
Bagaha, P.S.- Bagaha, District- West Champaran.
142. Sunil Kumar S/o Satyanarayan Sah Residence of Village- Teliya Tola,
Banchahari, P.O.- Parsa, P.S.- Bagha, District- West Champaran.
143. Bhageshwar Mani Tiwari S/o Basedeo Tiwar Residence of Village- Bargaon,
P.S.- Bagaha, District- West Champaran.
144. Mani Bhushan Narayan Shahi S/o Late Babu Narayan Shahi Residence of
Village- Ahirouliya Lagunaha, P.S.- Choutarwa, District- West Champaran.
145. Manish Kumar Bharti S/o Late Ram Prasad Das Residence of Village- Khora
Parsa, P.S.- Bagaha, District- West Champaran.
146. Dhananjay Giri S/o Yogender Giri Residence of Village- Majhuawa, Parsauni,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 286
P.S.- Chautarwa, District- West Champaran.
147. Tarkeshwar Prasad Kesari S/o Chintamani Prasad Kesari Residence of
Village- Majhauwa Sarkil, P.S.- Chutarwa, District- West Champaran.
148. Rahul Upadhya S/o Rajeshwar Upadhya Residence of Village- Bardaha, P.S.-
Bagaha, District- West Champaran.
149. Siv Ratan Kumar S/o Bakelal Prasad Residence of Village- Siswa Basantpur,
P.S.- Choutarwa, District- West Champaran.
150. Sandip Kumar Shukla S/o Bachha Shukla Residence of Village- Chandi
Stahan, P.S.- Bagaha, District- West Champaran.
151. Pradeep Kumar Jaysawal S/o Ramji Prasad Jaysawal Residence of Village-
Hardinadwa, P.O.- Manjhariya, P.S.- Choutarwa, District- West Champaran.
152. Jitendra Ram S/o Mohan Ram Residence of Village- Nadda, P.S.- Bhairoganj,
District- West Champaran.
153. Deepak Kumar Prasad S/o Rajhosil Prasad Residence of Village-
Vishunpurwa, P.S.- Bathuwariya, District- West Champaran.
154. Krishna Kumar S/o Tara Lal Prasad Residence of Village- Thandi, P.O.-
Narwal Borwal, P.S.- Bagaha, District- West Champaran.
155. Jay Prakash Tiwari S/o Sharma Tiwari Residence of Village- Ward No.13,
P.S.- Bagaha, District- West Champaran.
156. Sanjay Kumar Srivastava S/o Shivakant Lal Shrivastava Residence of Village-
Narayanpur Ward No. 08, P.S.- Bagaha, District- West Champaran.
157. Deepak Kumar S/o Chandrabhushan Prasad Residence of Village-
Narayanpur, Ward No.3, P.S.- Bagaha, District- West Champaran.
158. Santosh Kumar Gupta S/o Brahmdev Prasad Residence of Village- Bathuriya,
P.S.- Bagaha, District- West Champaran.
159. Bhutan Yadav S/o Late Sudama Yadav Residence of Village- Ward No.3,
Pathkhouli, P.S.- Bagaha, District- West Champaran.
160. Kanhaiya Thakur S/o Kishun Thakur Residence of Village- Harnatand Bazar,
P.S.- Laukariya, District- West Champaran.
161. Dharmendar Kazi S/o Ramkishun Kazi Residence of Village- Bariya Kala,
Harnatand, P.S.- Laukariya, District- West Champaran.
162. Manoj Kumar S/o Hari Narayan Mahto Residence of Village- Champur
Gonuli, P.S.- , District- West Champaran.
163. Azad Alam S/o Arsul Mazid Khan Residence of Village- Chiutha, P.S.-
Chiutha, District- West Champaran.
164. Sanjay Prasad Khesari S/o Prabhunath Prasad Residence of Village- Semara
Vijaynagar, P.S.- Semara, District- West Champaran.
165. Avinash Prasad Khushawa S/o Radakrishan Prasad Khushawa Residence of
Village- Tribhouni, P.S.- Bhairoganj, District- West Champaran.
166. Om Prakash Singh S/o Kashi Singh Residence of Village- TST Colony,
Valmikinagar, P.S.- Valmikinagar, District- West Champaran.
167. Vasundraha Kumari D/o Rajkumar Patwari Residence of Village- Bharchhi,
P.S.- , District- West Champaran.
168. Durgawati Kumari D/o Bhola Kazi Residence of Village- Dewariya, P.S.-
Laukariya, District- West Champaran.
169. Rupesh Kumar Shrivastava S/o Chandra Bhushan Prasad Residence of
Village- Narayanpur, Ward No.3, P.S.- Bagaha, District- West Champaran.
170. Parmanand Kumar S/o Ramashankar Choudhary Residence of Village-
Pathkhouli, Ward No.3, P.S.- Bagaha, District- West Champaran.
171. Satish Kumar S/o Late Parmatma Sah Residence of Village- Malkuli, P.S.-
Bagaha, District- West Champaran.
172. Neha Kumari D/o Awadh Prasad Gupta Residence of Village- Malkauli, Ward
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 287
No.2, P.S.- Bagaha, District- West Champaran.
173. Sanjay Kumar Gupta S/o Radheshyam Gupta Residence of Village-
Narayanpur, P.S.- Bagaha, District- West Champaran.
174. Dinesh Kumar Gupta S/o Misri Gupta Residence of Village- Malkauli, P.O.-
Gounli, P.S.- Valmikinagar, District- West Champaran.
175. Rupesh Kumar Pandey S/o Shalender Pandey Residence of Village-
Mangalpur, P.S.- Laukarya, District- West Champaran.
176. Manoj Kumar S/o Late Doodhnath Prasad Residence of Village- Tadwaliya,
P.S.- Semra, District- West Champaran.
177. Rahul Kumar S/o Sambunath Tiwari Residence of Village- Malkouli, P.S.-
Bagaha, District- West Champaran.
178. Vishambhar Gupta S/o Jagarnath Sah Residence of Village- Mangalpur, P.S.-
Laukariya, District- West Champaran.
179. Md. Samsad Khan S/o Md. Nathu Khan Residence of Village- Narayanpur,
Ward No.5, P.S.- Bagaha, District- West Champaran.
180. Ranvijay Singh S/o Sameshwar Pd Singh Residence of Village- Bairati,
Bariawa, P.S.- Chihutaha, District- West Champaran.
181. Ranjeet Kumar Sharma S/o Late Ramnath Sharma Residence of Village-
Bholapur, Kharhate, P.S.- Bhairoganj, District- West Champaran.
182. Bhupender Kumar Pandey S/o Late Gajender Pandey Residence of Village-
Mangalpur, P.S.- Bagaha, District- West Champaran.
183. Rakesh Kumar S/o Suresh Prasad Yadav Residence of Village- Narainpur,
P.S.- Bagaha, District- West Champaran.
184. Manoj Kumar Yadav S/o Mukund Prasad Yadav Residence of Village-
Bansganwa, P.O.- Mangalpur, P.S.- Laukariya, District- West Champaran.
185. Brij Mohan Mahto S/o Jaynarayan Mahto Residence of Village- Bahuarwa,
P.S.- Laukarihya, District- West Champaran.
186. Subhas Kumar Prasad S/o Kanhya Ram Residence of Village- Nadwa, P.O.-
Manjahriya, P.S.- Choutarwa, District- West Champaran.
187. Rajnesh Kumar S/o Late Rajendar Prasad Residence of Village- Pathkauli,
Malkauli Ward No.2, P.S.- Bagaha, District- West Champaran.
188. Dinesh Kumar Ram S/o Balsudha Ram Residence of Village- Khurkhurwa,
P.S.- Semra, District- West Champaran.
189. Ramprvesh Kumar S/o Sugreev Prasad Kushwa Residence of Village- Semra,
P.S.- Semra, District- West Champaran.
190. Kumar Nitesh S/o unil Kumar Yadav Residence of Village- Tadwalya, P.S.-
Semra, District- West Champaran.
191. Deepu Kumar Singh S/o Vinod Singh Residence of Village- Tadwalya, P.S.-
Semra, District- West Champaran.
192. Sachin Kumar S/o Ramsagar Choudhary Residence of Village- Narainpur
Ward No.12, P.S.- Bagaha, District- West Champaran.
193. Anil Kumar Yadav S/o Binod Yadav Residence of Village- Mushar Tola
Goitee, P.S.- Semra, District- West Champaran.
194. Rupesh Kumar Choudhary S/o Ramsagar Choudhary Residence of Village-
Narainpur Ward No.12, P.S.- Bagaha, District- West Champaran.
195. Parmod Singh S/o Summar Singh Residence of Village- Kharhat, Tribhouni,
P.S.- Bhairoganj, District- West Champaran.
196. Harendra Kumar Gupta S/o Late Raghhurai Sah Residence of Village-
Malkauli, Ward No.2, P.S.- Bagaha, District- West Champaran.
197. Raju Prasad S/o Saguni Prasad Residence of Village- Ultahwa, P.O.-
Machcha, P.S.- Bhitha, District- West Champaran.
198. Om Prakash Yadav S/o Subhash Yadav Residence of Village- Baluadwa,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 288
P.O.- Machcha, P.S.- Bhitha, District- West Champaran.
199. Janardhan Yadav S/o Late Vishun Yadav Residence of Village- Baluadwa,
P.O.- Machcha, P.S.- Bhitha, District- West Champaran.
200. Ramashankar Yadav S/o Vishun Yadav Residence of Village- Baluadwa,
P.O.- Machcha, P.S.- Bhitha, District- West Champaran.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, (Directorate of
Economics & Statistics) Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development,
(Directorate of Economics & Statistics) Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District- Patna (Bihar).
6. The District Statistical Officer, Munger, District- Munger (Bihar).
7. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
8. The District Statistical Officer, Saran at Chapra, District- Saran (Bihar).
9. The District Statistical Officer, Saharsa, District- Saharsa (Bihar).
10. The District Statistical Officer, Madhepura, District- Madhepura (Bihar).
11. The District Statistical Officer, Supaul, District- Supaul (Bihar).
12. The District Statistical Officer, Arwal, District- Arwal (Bihar).
13. The District Statistical Officer, Buxar, District - Buxar (Bihar).
14. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
15. The District Statistical Officer, Gaya, District- Gaya (Bihar).
16. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar).
17. The District Statistical Officer, Aurangabad, District- Aurangabad (Bihar).
18. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
19. The District Statistical Officer, East Champaran, East Champaran (Bihar).
20. The District Statistical Officer, West Champaran, District- West Champaran
(Bihar).
21. The District Statistical Officer, Jehanabad, District- Jehanabad (Bihar).
22. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
23. The District Statistical Officer, Kaimur, District- Kaimur (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 13672 of 2016
===========================================================
1. Jitendra Kumar s/o Shankar Raut, Residence of Village- Toffani Colony,
Hardia, Ward No 20 P.O.- Narkatiaganj, P.S.- Sikarpur, District- West
Champaran.
2. Pradeep Kumar Pandey s/o Shree Niwas Pandey, Residence of Village- Lakar,
P.O.- Dhobani, P.S.- Lauriya District- West Champaran.
3. Pradeep Kumar Srivastav S/o Late Kanhaia, Prasad Residence of Village-
High School Chowk Ward NO. 9, P.O. Narkatiaganj, P.S. - Shikarpur,
District- West Champaran.
4. Anurag Kumar Rao, S/o Raj Kumar Rao, Residence of Village- Danlya, P.O.
Parsauna, P.S.- Lauriya, District- West Champaran.
5. Sujeet Kumar s/o Rajkeshwar Prasad, Residence of Village- Barwashekan,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 289
P.O. Belwamore, P.S.- Lauriya, District- West Champaran.
6. Rahual Rao S/o Lal Babu Rao Residence of Village- Belawamore, P.O.
Belwamore, P.S.- Lauriya, District- West Champaran.
7. Arbind Pandey, S/o Late Gauri Shankar Pandey, Residence of Village- Lakar,
P.S.- Lauriya, District- West Champaran.
8. Amit Kumar Giri S/o Naresh Giri, Residence of village Pakrarihar, PO-Sathi,
P.S.- Chanpatiya, District- West Champaran.
9. Atma Prakash Tiwari, S/o Arbind Narayan Tiwari, Residence of Village-
Jamuniya P.O.- Gobroura, P.S- Lauriya, District- West Champaran.
10. Navin Kumar Singh S/o Uday Partap Singh, Residence of Village- Sisoniya,
P.S- Lauriya, District- West Champaran.
11. Dinesh Kumar Das S/o Kailash Das, Residence of Village- Bahuwarva, P.S-
Lauriya, District- West Champaran.
12. Ajay Kumar S/o Ramnath Sharma, Residence of Village- Durga Market
Luriya, P.S- Lauriya, District- West Champaran.
13. Sumit Ranjan S/o Prem Prakash Kushwaha Residence of Village-
Bishuanpurwa, P.S- Lauriya, District- West Champaran.
14. Ankit Kumar Dikshit S/o Prem Sagar Dikshit, Residence of Village- Mallahi
Tola, P.O.- Dhobini, P.S- Lauriya, District- West Champaran.
15. Mahmud Alam, S/o Late Bhot Miyan, Residence of Village Parsouni, P.O-
Sathi, District- West Champaran.
16. Chandan Bhagat, S/o Sushil Bhagat, Residence of Village- Bahuwarwa, P.S-
Lauriya, District- West Champaran.
17. Manoj Kumar Yadav, S/o Shankar Yadav, Residence of Village- Ramprsauna,
P.S- Sati, District- West Champaran.
18. Navin Kumar S/o Shambhu Prasad Yadav, Residence of Village- Lauriya,
P.S- Lauriya, District- West Champaran.
19. Arbind Kumar s/o Ramjee Prasad, Residence of Village- Dumra P.O- Dumra,
P.S- Lauriya, District- West Champaran.
20. Santosh Patel s/o Shukari Patel, Residence of Village- Bahuwarwa, P.S.-
Sathi, District- West Champaran.
21. Sandeep Kumar Verma, S/o Vijay Kumar Verma, Residence of Village-
Dharmpur, P.O Dharmpur, P.S- Sathi, District- West Champaran.
22. Sonu Kumar Soni, S/o Munna Sah, Residence of Village- Lauriya, P.S-
Lauriya, District- West Champaran.
23. Navin Kumar S/o Suryadev Prasad, Residence of Village- Barwakala, P.S-
Lauriya, District- West Champaran.
24. Anil Tiwari S/o Bashistha Tiwari, Residence of Village- Lippani, P.O.-
Baswariya, P.S- Lauriya, District- West Champaran.
25. Ashok Kumar Pandey S/o Rajendra Pandey Residence of Village- Pakharihar,
P.S.- Sathi, District- West Champaran.
26. Roshan Ali Kazmi Son Kadir Ali Kazmi Residence of Village- Marhiya
Pakari, P.S- Lauriya, District- West Champaran.
27. Sayed Julfkar Ali Bhuttu S/o Sayed Safdar Hussian, Residence of Village-
Marhiya, P.S- Lauriya, District- West Champaran.
28. Afroz Alam, S/o Jamil Ahamad, Residence of village- Sahuwatar, P.O.-
Bagahi, P.S- Lauriya, District- West Champaran.
29. Ajay Kumar Yadav S/o Lotan Yadav, Residence of Village- Gobrawara, P.S-
Lauriya, District- West Champaran.
30. Dhiraj Kumar S/o Shivjee Prasad, Residence of Village- Lauriya P.S- Lauriya,
District- West Champaran.
31. Sanjeet Kumar Soni S/o Tarshan Sah, Residence of Village- Lauriya P.S-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 290
Lauriya, District- West Champaran.
32. Nitesh Kumar Soni, S/o Girdhari Soni, Residence of Village- Lauriya P.S-
Lauriya, District- West Champaran.
33. Anil Kumar S/o Shankar Prasad, Residence of Village- Chanpatya Sabzibjar,
P.S- Chanpatya, District- West Champaran.
34. Arbind Kumar S/o Brijesh Prasad, Residence of Village- Purainachautry,
P.S- Chanpatya, P.O.- Puraina Gosaee, District- West Champaran.
35. Niteshwarnath Tiwari S/o Janardhan Tiwari, Residence of Village- Chanpatya
Ward NO. 10, P.S- Chanpatya, District- West Champaran.
36. Rajesh Prasad S/o Muka Prasad, Residence of Village- Kohara, P.S- Yogapati,
District- West Champaran.
37. Santosh Kumar S/o Chhote Lal Prasad, Residence of Village- Samri Tola,
P.S.- Chanpatya, District- West Champaran.
38. Parmod Kumar S/o Dhrood Prasad, Residence of Village- Dhwayepur, P.S.-
Yogapati, District- West Champaran.
39. Sekh Mohammad Wasi Ahmad, @ Wasi Ahmad. S/o Shekh Samshul Huk,
Residence of Village-Karanpati Ward No. 9 P.S- Chanpatya, District- West
Champaran.
40. Pashant Kumar S/o Mahavir Prasad, Residence of Village-Mushari, P.S-
Chanpatya, District- West Champaran.
41. Chandraesh Kumar S/o Bipin Bihari Verma, Residence of Village- IIT Colony
Jaiparakash Nagare, P.S.- Bettiha Ward NO.-14, District- West Champaran.
42. Akhilesh Kumar s/o Chandi Prasad, Residence of Village- IIT Colony Ward
No. 11, P.S- Bettiah, District- West Champaran.
43. Parmod Kumar Kushwaha, S/o Jaypal Prasad Kushwaha, Residence of Village
- banhara, Bazaar, P.S.- Jagdishpur, District- West Champaran.
44. Manoj Kumar S/o Surya Prasad, Residence of Village- Pakariya P.S.-
Jagdispur, District- West Champaran
45. Lal Babu Prasad S/o Rajendra Prasad, Reidence of Village- Dhum Nagar
Kachahari Tola, P.S. - Nautan District- West Champaran.
46. Seema Kumari D/o Lal Babu Prasad, Residence of Village- Dhoom Nagar
Khachari Tola, P.S.- Nautan, District- West Champaran.
47. Md. Sakil S/o Late Md Zallani, resident of Village- Ujain Tola Ward NO. 34,
P.S. Behian, District- West Champaran.
48. Om Prakash Patel, S/o Rameshwar Patel, Resident of Village- Majhoulia, P.S.-
Majhoulia, District- West Champaran.
49. Dharmendra Kumar Paswan, S/o Shree Paswan, Residence of Village-
Majhoulia, P.S.- Majhoulia, District- West Champaran.
50. Shambu Kumar S/o Ramayan Prasad, Residence of Village- Majhoulia, P.S.-
Majhoulia, District- West Champaran.
51. Pramod Kumar S/o Bharat Sha, Residence of Village- Senuriya P.S.-
Majhoulia, District- West Champaran.
52. Ram Shingar Kumar S/o Dhanjay Thakur, Residence of Village- Majhoulia,
P.S.- Majhoulia, District- West Champaran.
53. Dinesh Kumar Chorashya S/o HirdyaNandan Prasad Chnourashbya,
Residence of Village- NautanKhurd, P.S.- Majhoulia, District- West
Champaran.
54. Ritu Raj Kumar S/o Manoj Kumar, Residence of Village- Majhoulia, P.S.-
Majhoulia, District- West Champaran.
55. Pawan Kumar S/o Sharmanand Tiwari Residence of Village- Karmwa, P.S.-
Majhoulia, District- West Champaran.
56. Nandu Prasad S/o Ramashakal Prasad, Residence of Village-Jagir Kurmi Tola
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 291
Bakharya, P.S.- Majhoulia, District- West Champaran.
57. Sri Kant Prasad S/o Nand Kishor Prasad, Residence of Village- Ahwarshek,
P.S.- Majhoulia, District- West Champaran.
58. Anil Prasad S/o ..................., Residence of Village- Majhoulia, P.S.-
Majhoulia, District- West Champaran.
59. Umesh Ram, S/o Shambhu Ram, Residence of Village- Maluka Tola, P.O.-
Chanyan, P.S.- Majhoulia, District- West Champaran.
60. Amresh Prasad Yadav, S/o Chhatu Yadav, Residence of Village- Khutiya
Inder, P.O- Chanyanbodh, P.S.- Majhoulia, District- West Champaran.
61. Vir Bhadur Sah, S/o Ramshurup Sah, Residence of Village- Chanyanbogh,
P.S.- Majhoulia, District- West Champaran.
62. Eklakh Ahmad S/o Smsul Hoda, Residence of Village- Shemra Ghat, P.O.-
Sarishwa Bazar, P.S.- Majhoulia, District- West Champaran.
63. Vinay Kumar Thakur, S/o Chandeshwar Thakur, Residence of Village-
Sariswa Bazar, P.S.- Majhoulia, District- West Champaran.
64. Deepak Kumar, S/o Harandra Prasad, Residence of Village- Dudhmathya,
P.O.- Ralmora,, P.S.- Majhoulia, District- West Champaran.
65. Dharmesh Kumar Verma, S/o Kamta Prasad, Residence of Village- Majhoulia,
P.S.- Majhoulia, District- West Champaran.
66. Madhusudan Kumar Srivastav S/o Ram Dev Prasad, Residence of Village-
Majholia, P.S.- Majhoulia, District- West Champaran.
67. Chandan Kumar S/o Kamta Prasad, Residence of Village- Majhoulia, P.S.-
Majhoulia, District- West Champaran.
68. Kishor Kumar S/o Munsi Prasad, Residence of Village- Barkat Musahari,
P.O.- Ratan Mala, P.S.- Majhoulia, District- West Champaran.
69. Rajiv Kumar Singh, S/o Shiv Shankar Singh, Resident of Village-
Chhourahya, P.O.- Ratanmala, P.S.- Majhoulia, District- West Champaran.
70. Chandeshwar Prasad, S/o Ravindra Prasad, Residence of Village- Bhgurwa,
P.O.- Ratanmala, P.S.- Majhoulia, District- West Champaran.
71. Mohit Kumar S/o Avdesh Prasad Srivastav, Residence of Village- Shivgang,
P.S.- Sikarpur, District- West Champaran.
72. Om Prakash Gupta, S/o Krishna Prasad Gupta, Residence of Village-
Narkatyaganj, P.S.- Sikarpur, District- West Champaran.
73. Mritunjay Kumar Dwivedi S/o Dhruva Dwivedi Residence of Village- Pipara,
P.S.- Dumariya Estate, P.S.- Ramnagar, District- West Champaran.
74. Kunal Kumar S/o Suresh Prasad, Residence of Village- Ward NO 14
Narkatiaganj, P.S.- Sikarpur, District- West Champaran.
75. Sadam Hussan, S/o Yunis Miya, Residence of Village- Chankigadh, P.O.-
Saidpur, P.S.- Sikarpur, District- West Champaran.
76. Navin Nischal S/o Chandrashekhar Pandey, Residence of Village- Chamuwa,
P.O.- Saidpur, P.S.- Sikarpur, District- West Champaran.
77. Manoj Ram, S/o Indrajit Ram, Residence of Village-Inarwa Mohamadpur,
P.O.- D.K. Shikarpur., P.S.- Shikarpur, District- West Champaran.
78. Abhay Kumar Rai S/o Baliram Rai, Residence of Village- Pipara Chankai,
P.O- Saidpur, P.S.- Sikarpur, District- West Champaran.
79. Sujeet Kumar S/o Ramashrya Prasad, Residence of Village- Manyari, P.S.-
Sikarpur, District- West Champaran.
80. Dhanjay Kumar Pandey, S/o Samhu Nath Pandey, Residence of Village-
Manyari, P.S.- Shikarpur, District- West Champaran.
81. Mukesh Sharma, S/o Shiv Narayan Sharma, Residence of Village- D.K.
Shikarpur, P.O.- D.K. Shikarpur, P.S.- Shikarpur, District- West Champaran.
82. Rajan Kumar S/o Narwdeshwar Rai, Residence of Village- D.K. Shikarpur,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 292
P.S.- Shikarpur, District- West Champaran.
83. Krishna Kumar Sah, S/o Late Ramjeet Sah, Residence of Village- Samhauta,
P.O.- Bhabhata, P.S.-Sathi, District- West Champaran.
84. Anay Kumar Chaubey S/o Dharmendra Chaubey, Residence of Village-
Musharwa, P.S.-Sathi, District- West Champaran.
85. Manoj Kumar Choudhary, S/o Shanker Prasad Choudhary, Residence of
Village- Ward NO 19 Nagar Parishad Narkatyaganj, P.S.- Sikarpur, District-
West Champaran.
86. Ajay Kumar, S/o Shivnath Khushwaha, Residence of Village- Gopalpur, P.S.-
Gopalpur, District- West Champaran.
87. Chandan Kumar Srivastav s/o Rajababu Prasad, Residence of Village-
Hardhitera, P.S.- Shikarpur, District- West Champaran.
88. Rajeev Kumar Rai, S/o Nawal Kishor Rai, Residence of Village- Baitapur,
P.S.- Shikarpur, District- West Champaran.
89. Vijay Kumar Singh S/o Anil Kumar, Residence of Village- Semri, P.O- Sathi,
P.S.- Sathi, District- West Champaran.
90. Rahul Raj, S/o Ramnarayan Paswan, Residence of Village- Naya Tola
Dhobaha, P.S.- Shikarpur, District- West Champaran.
91. Chandrabhan Thakur, S/o Rajendra Thakur, Residence of Village- P.O. Roari,
P.S.- Shikarpur, District- West Champaran.
92. Niraj Kumar Mishara, S/o Bimal Mishara, Residence of Village- Roari, P.S.-
Sikarpur, District- West Champaran.
93. Nirpendra Kumar Pandey, S/o Shatrudhan Pandey, Residence of Village-
Ward No. 22, Nagar Parisad, Narkatyaganj, P.S.- Shikarpur, District- West
Champaran.
94. Dinbandhu Kumar Pandey, S/o Birjkishor Pandey, Residence of Village-
Budhwa Bishrampur, P.O- Rakhahi, P.S.- Shikarpur, District- West
Champaran.
95. Ashish Kumar Raj, S/o Ramjee Prasad, Residence of Village- Ward NO. 9
Narkatyaganj, P.S.- Shikarpur, District- West Champaran.
96. Jai Prakash Mishra, S/o Bhup Narayan Mishra, Residence of Village-
Jaymanglapur, P.O- Narkatiyaganj, P.S.- Shikarpur, District- West
Champaran.
97. Anup Kumar Sharma, S/o Tuphani Sharma, Residence of Village- Dhankutwa,
P.O. Murli, P.S.- Shikarpur, District- West Champaran.
98. Maheshwar Kumar, S/o Awadh Sah, Residence of Village- Bhauarwa Khurd,
P.O. - Sugauli, P.S.- Shikarpur, District- West Champaran.
99. Hemant Kumar Kirshanya S/o Badhnath Ram, Residence of Village- Dumrya,
P.S.- Sikarpur, District- West Champaran.
100. Shyam Sundar Kumar, S/o Yogendra Prasad, Residence of Village- Gopalpur
Narkatyaganj, P.S.- Sathi, District- West Champaran.
101. Deepak Parit S/o Suresh Parit, Residence of Village- Kurkura, P.S.- Shikarpur,
District- West Champaran.
102. Deep Naryan Pandey, s/o Ashoka Pandey, Residence of Village- Kurkura,
P.S.- Sikarpur, District- West Champaran.
103. Jitendra Kumar Gupta, S/o Rameshwar Prasad, Residence of Village-
Jamimanglapur, P.O.- Narkatyaganj, P.S.- Shikarpur, District- West
Champaran.
104. Mukesh Kumar Thakur s/o Bhooti Thakur Residence of Village-
Jaymanglapur, P.O.- Narkatyaganj, P.S.- Shikarpur, District- West
Champaran.
105. Ravi Shankar Mishara, S/o Sidheshwari Mishra, Residence of Village-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 293
Kehuniya, P.S.- Sikarpur, District- West Champaran.
106. Ashok Baitha S/o Mahindra Baitha, Residence of Village- Kehuniya, P.S.-
Shikarpur, District- West Champaran.
107. OM Prakash Mishra, S/o Shatrudhan Mishra, Residence of Village- Roari,
P.O.- Roari, P.S.- Shikarpur, District- West Champaran.
108. Ashutosh Kumar Pandey, S/o Rameshwar Pandey, Residence of Village-
Roari, P.S.- Shikarpur, District- West Champaran.
109. Jitendra Kumar S/o Basdeo Ram, Residence of Village- Purainia, P.S.-
Shikarpur, District- West Champaran.
110. Ravi Kumar Gond S/o Chhotelal Gond, Residence of Village- Bargajwa, P.S.-
Shikarpur, District- West Champaran.
111. Sanjay Kumar, S/o Ramnath Choudhary, Residence of Dhumnagar,
Narkatiaganj, P.S.- Shikarpur, District- West Champaran.
112. Sanoj Kumar Sharma, S/o Paras Thakur, Residence of Village- Banwarya
Narkatyaganj, P.S.- Shikarpur, District- West Champaran.
113. Abulaish Ansari, S/o Rashul Ansari, Residence of Village- Chuturbujwa
Narkatyaganj, P.S.- Shikarpur, District- West Champaran.
114. Amit Kumar Sharma, S/o Yadawlal Sharma, Residence of Village- Banwaria
Narkatyaganj, P.O. Ajua, P.S.- Shikarpur, District- West Champaran.
115. Ajit Kumar Chaubey S/o Vijay Chaubey, Residence of Village- Musharwa
Narkatyaganj, P.S.- Sathi, District- West Champaran.
116. Shedesh Kumar Pandey, S/o Dhurve Pandey, Residence of Village- Kundilpur
Narkatyaganj, P.S.- Sikarpur, District- West Champaran.
117. Pankaj Kumar Raj, S/o Parmod Kumar Sinha, Residence of Village- Pandey
Tola Ward No. 23, Narkatyaganj, P.S.- Sikarpur, District- West Champaran.
118. Nitu Tiwari, S/o Brejesh Tiwari Residence of Village- Bhurari Narkatyaganj,
P.S.- Shikarpur, District- West Champaran.
119. Satyendra Kumar, S/o Yogendra Ram, Residence of Village- Siswa Kehuni,
Narkatyaganj, P.S.- Shikarpur, District- West Champaran.
120. Manibhusan Sinha s/o Ravinder Prasad, Residence of Village- Anandbagh
Ward No. 22, Narkatyaganj, P.S.- Shikarpur, District- West Champaran.
121. Ranjan Kumar Tiwari, S/o Late Birjbihar Tiwari, Residence of Village-
Himalya Cinema Chowk Nagar Parisad, P.O. Narkatyaganj, P.S.- Sikarpur,
District- West Champaran.
122. Chandan Kumar S/o Nathu Prasad, Residence of Village- Behind of Gosala
Narkatyaganj, P.S.- Sikarpur, District- West Champaran.
123. Munnelal Khushwaha S/o Suraj Mahto, Residence of Village- Dhum Nagar,
P.O. Narkatyaganj, P.S.- Shikarpur, District- West Champaran.
124. Vikashdhar Dubey, S/o Vijaykant Dubey, Residence of Village- Sherhwa,
P.O.- Murli, P.S.- Sikarpur, District- West Champaran.
125. Madan Kumar Gupta, S/o Moti Lal Sah, Residence of Village- Belwa
Narkatyaganj, P.S.- Sathi, District- West Champaran.
126. Vinay Prakash Arya S/o Om Prakash Arya, Residence of Village-
Narkatyaganj, P.S.- Sikarpur, District- West Champaran.
127. Rajeev Ranjan Gupta, s/o Motilal Sah, Residence of Village- Belwa
Narkatyaganj, P.S.- Sathi, District- West Champaran.
128. Rajesh Kumar Gupta, S/o Lal Babu Prasad, Residence of Village- Marwari
Muhall Ward No. 158 Narkatyaganj, P.S.- Sikarpur, District- West
Champaran.
129. Manoj Kumar Mishra, S/o Bhagwant Prasad, Residence of Village-Qtr. No.
4186 DFP Colony Narkatyaganj, P.S.- Shikarpur, District- West Champaran.
130. Salesh Kumar S/o Shivshararn Sah, Residence of Village- Bairya Bhasuraye
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 294
Narkatyaganj, P.S.- Sikarpur, District- West Champaran.
131. Anil Kumar S/o Awadesh Giri, Residence of Village- Pakarihar, P.S. + P.O.-
Sathi, Block- Lauriya, District- West Champaran.
132. Suman Kumar Kushwaha, S/o Dashrat Prasad Khushwaha, Residence of
Village- Gopalpur Narkatyaganj, P.S.- Sathi, District- West Champaran.
133. Akshya Lal Prasad S/o Late Ramlal Prasad Sah, Residence of Village-
Bashtta, P.S.- Mainatad, District- West Champaran.
134. Deepak Kumar S/o Umesh Sahani, Residence of Village- Bharwalya Bashtta,
P.S.- Mainatand, District- West Champaran.
135. Parmod Kumar S/o Gorak Sah, Residence of Village- Damrapur, P.S.-
Manpur, District- West Champaran.
136. Manoj Kumar Verma, S/o Late Birendra Prasad, Residence of Village-
Piparpati, Bashtta, P.S- Mainatand, District- West Champaran.
137. Praveen Kumar, S/o Rajkishor Kumar Yadav, Residence of Village- Gauripur,
Sukhlahi, P.S.- Mainatand, District- West Chamapran.
138. Sunil KUmar S/o Ajay Prasad, Residence of Village- Sukhlahi, P.S.-
Mainatand, District- West Champaran.
139. Manish Kumar, S/o Kripal Mahto, Residence of Village- Rampurwa, P.S.-
Mainatad, District- West Champaran.
140. Shiv Kumar S/o Narmedeshwar Kumar Tripathi, Residence of Village-
Rampurwa, P.S.- Mainatand, District- West Champaran.
141. Sumant Kumar Yadav, S/o Anant Prasad Yadav, Residence of Village-
Gauripur, P.S.- Mainatand, District- West Chamapran.
142. Jitendra Kumar Patel S/o Rajendra Patel, Residence of Village- Kadamwa,
P.O.- Sundergawa, P.S.-Gopalpur, District- West Champaran.
143. Vikas Kumar Patel, S/o Roop Narayan Patel, Residence of Village- Haripur,
P.O. + P.S.- Sikta, District- West Champaran.
144. Ramdeo Kumar S/o Sudama Mahto, Residence of Village- Sikta, P.S.- Sikta,
District- West Champaran.
145. Raj Kumar S/o Satya Naryan Prasad, Residence of Village- Inrawa, P.S.-
Kanlgi, District- West Champaran.
146. Sudhir Kumar Verma, S/o Raghaw Sharan Verma, Residence of Village-
Sargatiya, P.S.- Gopalpur, District- West Champaran.
147. Kundan Kumar Singh S/o Narendra Singh, Residence of Village- Siktha Bazar
(Gandhi Nagar), P.S. + P.O.- Siktha, District- West Champaran.
148. Janmaey Kumar Deubedy S/o Dhurve Deubedy, Residence of Village- Block
road ward NO. 20, P.S.- Sikarpur, District- West Champaran.
149. Santosh Kumar Pandey S/o Dhurve Pandey, Residence of Village- Balua
Goetahi, P.S. - Gotanaha, District- West Champaran.
150. Laxmi Kumar Sah, S/o Sone Lal Sah, Residence of Village- Suklahi, P.S.-
Mainatand, District- West Champaran.
151. Vinay Prasad Arya, S/o Om Praksh Arya, Residence of Village- Narkatya
Ganj P.S.-Sikarpur, District- West Champaran.
152. Umesh Kumar Sharma, S/o Jokhan Prasad, Residence of Village- Narkatya
Ganj P.S.-Sikarpur, District- West Champaran.
153. Rakesh Kumar S/o Lal Babu Prasad, Residence of Village- Marwari Muhala
Ward No. 15, P.S.-Sikarpur, District- West Champaran.
154. Sunil Kumar Singh, S/o Sambhu Singh, Residence of Village- Jaynagar P.S.-
Nautan, District- West Champaran.
155. Parmod Kumar S/o Madan Prasad, Residence of Village- Mathiya, P.S.-
Bairiya, District- West Champaran.
156. Md. Ziyaul Haque, S/o Mohamad Abdul Hafiz, Residence of Village-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 295
Barkhariya P.S.- Majhauliya, District- West Champaran.
157. Niranjan Kumar Paswan, S/o Dinesh Kumar Paswan, Residence of Village+
P.O.- Saidpur P.S.- Shikarpur, District- West Champaran.
158. Abhishek Paswan, S/o Dinesh Kumar Paswan, Residence of Village + P.O.-
Saidpur P.S.-Shikarpur, District- West Champaran.
159. Sanjay Kumar Yadav, S/o Ramayan Yadav, Residence of Village- Nuniatola
Langra, P.O.- Saidpur, P.S.- Shikarkpur, District- West Champaran.
160. Abhay Kumar, S/o Ramadhar Prasad, Residence of Village- Hardhi Tiwari
Chowk Ward No. 20, P.O.- Narkatiyaganj, P.S.- Shikarkpur, District- West
Champaran.
161. Md. Murad S/o Ainul Khan, Residence of Village- Barwa Kala, P.O.-
Dhamaora, P.S.- Sathi, District- West Champaran.
162. Ravi Prakash Verma, S/o Vidyanand Verma Residence of Village-
Anandbagh, P.O.- Narkatiyaganj, P.S.- Shikarpur, District- West Champaran.
163. Bharat Bhusan Gupta, S/o Vedprakash Gupta, Residence of Village-
Vinwaliya, P.O.- Narkatiyaganj, P.S.- Shikarpur, District- West Champaran.
164. Anil Kumar Ram S/o Harilal Ram, Residence of Village- RatanMala, P.O.-
Manogoliya, P.S.- Shikarpur, District- West Champaran.
165. Vivek Kumar S/o Rabindernath Tiwari, Residence of Village- Madhuban,
P.O.- Madhuban, P.S.- Shikarpur, District- West Champaran.
166. Brij Kishore Prasad, S/o Sri Kapildev Prasad, Residence of Village- Krisibazar
Ward No. 3, P.O.- Narkatiyaganj, P.S.- Shikarpur, District- West Champaran.
167. Vivek Kumar Srivastava S/o Muninder Kishor Srivastav, Residence of
Village- Roari P.O.- Roari, P.S.- Shikarpur, District- West Champaran.
168. Vijay Kumar S/o Shyam Bihari Prasad, Residence of Village- Majoliya, P.O.-
Majoliya, P.S.- Majoliya, District- West Champaran.
169. Munna Kumar, S/o Shambu Prasad, Residence of Village- Barwa Parsoni,
P.O.- Mainatand, P.S.- Mainatand, District- West Champaran.
170. Bipin Kumar S/o Harender Narayan Gupta, Residence of Village- Skulahi,
P.O.- Mainatand, P.S.- Mainatand, District- West Champaran.
171. Dinesh Prasad Gupta, S/o Binod Prasad Gupta, Residence of Village- Sukalhi,
P.O.- Mainatand, P.S.- Mainatand, District- West Champaran.
172. Hriday Ram, S/o Ganga Ram, Residence of Village- Barwa Parsoni, P.O.-
Mainatand, P.S.- Mainatand, District- West Champaran.
173. Dhandeep Kumar S/o Brijlal Ram, Residence of Village- Barwa Parsoni,
P.O.- Mainatand, P.S.- Mainatand, District- West Champaran.
174. Sudha Kumari D/o Prabhu Prasad, Residence of Village- Laxmipur, P.O.-
Mainatand, P.S.- Mainatand, District- West Champaran.
175. Sarika Kumari D/o Shri Vishwajeet Prasad, Residence of Village- Sukhalahi,
P.O.- Bhuvalivaya, P.S.- Mainatand, District- West Champaran.
176. Rajender Prasad s/o Chandrka Sah, Residence of Village- Mainatand, P.O.-
Mainatand, P.S.- Mainatand, District- West Champaran.
177. Sumit Kumar Sah S/o Santosh Kumar Sah, Residence of Village- Biranchi,
P.O.- Mainatand, P.S.- Mainatand, District- West Champaran.
178. Jusan Mahto, S/o Singasn Mahto, Residence of Village- Ramnagar, P.O.-
Ramnagar, P.S.- Ramnagar, District- West Champaran.
179. Babloo Kumar, S/o Keshwar Ram, Residence of Village- Mahuwa, P.S.-
Bhairauganj, District- West Champaran.
180. Amit Kumar Ganguli S/o Kesto Kumar Ganguli, Residence of Village-
Ramnagar, P.O.- Ramnagar, P.S.- Ramnagar, District- West Champaran.
181. Mukteshwar Nath Susil S/o Prem Prakash Pandy, Residence of Village- Purani
Bazar, P.O.- Ramnagar, P.S.- Ramnagar, District- West Champaran.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 296
182. Ejaj Khan S/o Md Raisul Khan, Residence of Village- Jamuniya P.O- Dhum
Nagar, P.S. Narkatiyaganj, District- West Champaran.
183. Nisha Kumari W/o Manoj Kumar Pandey, Residence of Village- Rampur,
Dukhan Tola, P.O. Puraina P.S.- Yogapatti, District- West Champaran.
184. Skand Shrivastav, S/o Balkrishan Shrivastav, Residence of Village-
Belbanawa, P.O- Yogapatti, P.S.- Yogapatti, District-West Champaran.
185. Mandeep Kumar Rao, S/o Valayvan Rai, Residence of Village Siswa, Vairagi,
P.O- Yogapatti, P.S.- Yogapatti, District-West Champaran.
186. Chandan Kumar Pandey, S/o Raja Pandey, Residence of Village- Lakar, P.O-
Dhobni, P.S.- Lauriya, District- West Champaran.
187. Rahul Kumar S/o Raghunath Prasd Shrivastav Resident of Village- Sikta P.S.-
Sikta, District- West Champaran.
188. Manish Kumar S/o Vijay Prasad, Residence of Village- Sikta, P.S.- Sikta,
District- West Champaran.
189. Veeroo Kumar Srivatav S/o Mohan Prasad Srivastav, Residence of Village-
Sikta Bazar, P.S.- Sikta, District- West Champaran.
190. Sunil Kumar Yadav S/o Ramvilas Yadav, Residence of Village- Dhumnagar,
P.S.- Mainatand, District- West Champaran.
191. Jitendar Kumar Patel S/o Chhanngur Patel, Residence of Village- Malkauli,
P.S.-Balmikinagar, District- West Champaran.
192. Rajeev Kumar Verma, S/o Ducnhan Prasad Verma, Residence of Village-
Bodhnagar, P.S.- Bagaha, District- West Chamapran.
193. Abhishek Kumar Singh S/o Nageshwar Singh, Residence of Village- Nadda,
P.S- Bhairoganja, District- West Champaran.
194. Sujeet Kumar Prasad s/o Brijkishor Prasad, Resident of Village- B B
Bankatwa, P.S- Bathuariya, District- West Champaran.
195. Harekesh Yadav, S/o Ramchandra Prasad Yadav, Residence of village-
Ahirouliya P.S.- Bagaha, District- West Champaran.
196. Bittoo Kumar Mishra S/o Surendra Mishra, Resident of Village- B B
Bankatwa, P.S- Bathuariya, District- West Champaran.
197. Raj Kumar Tiwari S/o Baldeo Tiwari, Residence of Village-Badanwa, P.S.-
Bagaha, District- West Champaran.
198. Amit Kumar S/o Shankar Prasad, Residence of Village- Sabjeebagh, P.S.-
Chanpatatya, District- West Champaran.
199. Shiv Shambhu Kumar, S/o Ramjan Prasad, Residence of Village- Majoliya,
P.S.- Majoliya, District- West Champaran.
200. Pramod Kumar S/o Dhroo Prasad, Residence of Village- Bhawanipur Sri
Nagar, P.S.- Begaha, District- West Champaran.
201. Amit Singh S/o Vijay Singh Residence of Village- Barwakala P.S. Lauriya,
District- West Champaran.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna.
3. The Director, Department of Planning & Development, (Directorate of
Economics & Statistics), Government of Bihar, Patna.
4. The Joint Director -cum- Office Head, Department of Planning &
Development, (Directorate of Economics & Statistics), Government of Bihar,
Patna.
5. The District Statistical Officer, Patna, District- Patna. (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 297
6. The District Statistical Officer, Munger, District- Munger (Bihar).
7. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
8. The District Statistical Officer, Saran at Chapra, District- Saran (Bihar).
9. The District Statistical Officer, Saharsa, District- Saharsa (Bihar).
10. The District Statistical Officer, Madhepura, District- Madhepura, (Bihar).
11. The District Statistical Officer, Supaul, District- Supaul (Bihar).
12. The District Statistical Officer, Arwal, District- Arwal (Bihar).
13. The District Statistical Officer, Buxar, District- Buxar (Bihar).
14. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
15. The District Statistical Officer, Gaya, District- Gaya (Bihar).
16. The District Statistical Officer, Bhojpur, District- Bhojpur (Bihar).
17. The District Statistical Officer, Aurangabad, District- Aurangabad (Bihar).
18. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
19. The District Statistical Officer, East Champaran, District- East Champaran
(Bihar).
20. The District Statistical Officer, West Champaran, District- West Champaran
(Bihar).
21. The District Statistical Officer, Jehanabad District- Jehanabad (Bihar).
22. The District Statistical Officer, Rohtas, District- Rohtas (Bihar).
23. The District Statistical Officer, Kaimur, District- Kaimur (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 13070 of 2016
===========================================================
1. Vijay Kumar, son of Jai Prakash Gupta, Resident of Village- Bhangha, Police
Station- Falka, District- Katihar, P.D.D. No.009107.
2. Md. Tarique Anwar, son of Late Israrul Haque, resident of Village- Bharsia,
Police Station- Falka, District Katihar, PDD No.227762.
3. Jyoti Kumari, wife of Shambhu Prasad Gupa, Resident of Village and Police
Station- Falka, District- Katihar, PDD No.065519.
4. Ashok Kumar Yadav, son of Surya Narayan Yadav, resident of Village-
Pirmokam, Police Station- Falka, District- Katihar, PDD No.
5. Rajesh Kumar Jha, son of Bhuvneshwar Jha, resident of Village- Pirmokam,
Police Station- Falka, District- Katihar, PDD No.237025.
6. Ajay Kumar Jha, son of Indranand Jha, resident of Village- Pirmokam, Police
Station- Falka, District- Katihar, PDD No.311873.
7. Faiz Alam, son of Jalaluddin Khilji, resident of Village- Magheli, Police
Station- Falka, District- Katihar, PDD No.073072.
8. Chandan Kumar Patel, son of Kedar Nath Patel, resident of Village-
Bhangaha, Police Station- Falka, District- Katihar, PDD No.269023.
9. Om Prakash Mandal, son of Manik Chandra Mandal, resident of Village-
Bhangaha, Police Station- Falka, District- Katihar, PDD No.095287.
10. Deeak Kumar, son of Gajendra Kumar Sah, resident of Vi9llage- Vishnath
Nagar, P.O. and Police Station- Falka, District- Katihar, PDD No.027475.
11. Indrajeet Kumar Jha, son of Pramod Jha, resident of Village- Pirmokam,
Police Station- Falka, District- Katihar, PDD No.194630.
12. Ganga Prasad Mukhiya, son of Binod Mukhiya, residedent of Village-
Fuldovi, Police Station- Falka, District- Katihar, PDD No.057051.
13. Amresh Kumar Jha, son of Devendra Jha, resident of Village- Dhanetha,
Police Station- Falka, District- Katihar, PDD No.304552.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 298
14. Raju Karak, son of Bhim Karak, R/o Village- Sinael Tola, Bharsia, P.S.-
Falka, District- Katihar, PDD No.307180.
15. Md. Imtiyaz, S/o Md Jamiruddin, R/o Village- Maghely, P.S.- Falka, District,
PDD No.019472.
16. Md. Absar Slam, S/o Lae Abdul Wadood, R/o Village- Salehpur, P.S.- Falka,
District- Katihar, PDD NO.005092.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and Development
Department, Govt. of Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna.
3. The Director, Directorate of Economics and Statistics, Planning and
Development Department, Govt. of Bihar, Patna.
4. The District Statistical Officer, Planning and Development Department,
Katiha.
5. The District Magistrate, Katihar.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12497 of 2016
===========================================================
1. Yashwant Kumar Verma Son of Awadhesh Prasad Singh resident of Village-
Chandi, P.O. Amaura, Police Station- Karakat, District Rohtas.
2. Dharmendra Kumar Singh Son of Sri Nand Kishore Singh resident of Village-
Raghunathpur, P.O Motha, Police Station Karakat, District Rohtas.
3. Pawan Kumar Son of Gauri Shankar Singh resident of Village- Raghunathpur,
P.O Motha, Police Station Karakat, District Rohtas.
4. Ajit Kumar Son of Janak Pandit Resident of Village- Khelariya, P.O. Gotpa,
Police Station Karakat, District Rohtas.
5. Kant Jee Prasad Son of Yamuna Prasad Resident of Village+Po. Karup, Police
Station- Karakat, District Rohtas.
6. Munanjay Kumar Singh son of Sri Sukhdeo Singh Resident of Village- Pipra,
P.O. Motha, Police Staton Karakat, District Rohtas.
7. Niraj Kumar Singh Son of Keshaw Prasad Resident of Village+P.O. Amauza ,
Police Station Karkat, District Rohtas.
8. Rajesh Kumar son of Sri Prasad Ram Resident of Village- Chilha, P.O. Gogari
Police Station Karakat, District Rohtas.
9. Shashi Kumar Singh Son of Arvind Singh Resident of Village- Jaishree ,
Police Station - Karakat, District Rohtas.
10. Chandan Kumar Thakur Son of Birendra Prasad Thakur Resident of Village-
Bardihan, P.O. Kurur, Police station Karakat, District Rohtas.
11. Upendra Kumar Son of Arjun Prasad Resident of Village- Bardihan, P.O.
Kurur, Police station Karakat, District Rohtas.
12. Guddu Kumar Chaudhary Son of Rajeshwar Chaudhary Resident of Village-
Dihra, P.O. Munjee Police station Karakat, District Rohtas.
13. Vikash Kumar Son of Devnath Pal Resident of Village- Chilha, P.O. Bad,
Police Station Karakat, District Rohtas.
14. Satyendra Narayan Singh Son of Narsingh Prasad Singh Resident of Village-
Dihra, P.O. Munjee Police station Karakat, District Rohtas.
15. Md. Illiyas Ansari S/o Md. Shamsul Haque Ansari Resident of Village-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 299
Basdihan, Police Station Karakt, District Rohtas.
16. Shree Ram Kumar Son of Sita Ram Resident of Village- Paharma, Police
Station Karakat, District Rohtas.
17. Sushil Kumar Son of Santosh Paswan Resident of Village- Paharma, Police
Station Karakat, District Rohtas.
18. Santosh Kumar Singh Son of Vineshwar Singh Resident of Gharwasdih,
Police Station - Karakat, District Rohtas.
19. Manoj Kumar Singh Son of Shyamdeo Singh Resident of Village- Sohada,
Police Station - Karakat, District Rohtas.
20. Umesh Prasad Singh Son of Laxman Singh Resident of Village- Tirasi
Bagaha, Police Station Karkat, District Rohtas.
21. Niraj Kumar Singh Son of Sri Bhagwan Singh Resident of village- Pipara
,Police Station - karakat, District Rohtas.
22. Sunita Kumari W/o Dadan Kumar Singh Resident of Village Dharmagat,
Parasi, Police Station Karakat, District Rohtas.
23. Ram Kumar Tiwary son of Rama Shankar Tiwari Resident of Village- Gorakh
Parasi, Police Station Karakat, District Rohtas.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and Development
Department, Government of Bihar, Patna
2. The Principal Secretary, Department of Planning and Development, Govt. of
Bihar, Patna
3. The Director, Department of Planning and Development, Govt. of Bihar, Patna
4. The Joint Director -Cum- Office Head, Department of Planning and
Development,(Directorate of Economics and Statistics) Govt. of Bihar, Patna
5. The District Statistical officer, Rohtas, district Rohtas.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14433 of 2016
===========================================================
1. Satya Prakash, S/o- Mahesh Pandey, R/o Village- Chainpura, P.O.+P.S.-
Warisaliganj, District- Nawada.
2. Vipin Kumar, S/o- Brahmdev Prasad, R/o Village- Balwapar, P.O.- Chakway,
P.S.- Warisaliganj, District- Nawada.
3. Manoj Kumar, S/o- Deonath Mahto, R/o Village+ P.O.- Chakway, P.S.-
Warisaliganj, District- Nawada.
4. Ramesh Prasad, S/o- Nawal Kishor Prasad, R/o Village+ P.O.- Jalalpur, P.S.-
Warisaliganj, District- Nawada.
5. Sunil Kumar, S/o- Arjun Bishwakarama, R/o Vill+P.O.+P.S.- Warisaliganj,
District- Nawada.
6. Pintu Sharma, S/o- Bhuneshwar Singh, R/o Village- Chirainyan, P.O.-
Shambey, P.S.- Warisaliganj, District- Nawada.
7. Uday Kumar, S/o- Rajendra Prasad, R/o Village- Balwapar, P.O.- Chakway,
P.S.- Warisaliganj, District- Nawada.
8. Sunil Kumar, S/o- Ashok Prasad, R/o Village- Gumti Road, P.O.+P.S.-
Warisaliganj, District- Nawada.
9. Shambhu Lal, S/o- Parmeshwar Lal, R/o Village- Ballopur, P.O.- Sambey,
P.S.- Warisaliganj, District- Nawada.
10. Shalendra Kumar, S/o- Yogendra Prasad, R/o Village+P.O.- Makanpur, P.S.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 300
Warisaliganj, District- Nawada.
11. Sonu Kumar, S/o- Krishna Murari, R/o Village- Janpura, P.O.- Kahuara, P.S.-
Nardiganj, District- Nawada.
12. Sanjeev Kumar, S/o- Nawal Kishor Prasad Singh, R/o Village- Handia,
P.O.+P.S.- Nardiganj, District- Nawada.
13. Rajesh Kumar, S/o- Sadan Prasad, R/o Village- Pandapa, P.O.+P.S.-
Nardiganj, District- Nawada.
14. Chhote Lal Prasad, S/o- Gaya Prasad Chaurasiya, R/o Village+P.O.+P.S.-
Nardiganj, District- Nawada.
15. Sanjay Kumar, S/o- Amir Prasad Singh, R/o Village- Handia, P.O.+P.S.-
Nardiganj, District- Nawada.
16. Jainendra Pushpraj, S/o- Anandi Singh, R/o Village- Handia, P.O.+P.S.-
Nardiganj, District- Nawada.
17. Pawan Kumar, S/o- Ramswarup Sharma, R/o Village- Parariya, P.O.+P.S.-
P.S.- Nardiganj, District- Nawada.
18. Kundan Kumar, S/o- Dinesh Singh, R/o Village- Nazardih, P.O.- Marui, P.S.-
Kadirganj OP, District- Nawada.
19. Randhir Kumar Verma, S/o- Bisheshwar Prasad, R/o Village- Mahkar, P.O.-
Roh, P.S.- Siur, District- Nawada.
20. Sunil Kumar, S/o- Basudeo Prasad, R/o Village- Chhanoun, P.O.+P.S.-
Rupow, District- Nawada.
21. Navlesh Kumar, S/o- Uchit Singh, R/o Village- Nazardih, P.O.- Marui, P.S.-
Kadirganj OP, District- Nawada.
22. Vedvyas, S/o- Jageshwar Prasad, R/o Village+ P.O.- Tungi, P.S.- Hisua,
District- Nawada.
23. Sanjiv Kumar Verma, S/o- Shyam Sundar Prasad Verma, R/o Village-
Bagodar, P.O.+P.S.- Hisua, District- Nawada.
24. Surendra Das, S/o- Munarik Ravi Das, R/o Village- Jamuniya, P.O.-
Ramraichak, P.S.- Sirdala, District- Nawada.
25. Dayanand Kumar, S/o- Krishndev Tanti, R/o Village- Jhagari Bigha,
P.O.+P.S.- Sirdala, District- Nawada.
26. Uday Kumar, S/o- Krishna Singh, R/o Village+P.O.- Badhgaon, P.S.- Sirdala,
District- Nawada.
27. Rukmini Kumar, D/o- Basant Chaudhary, R/o Village- Bisyait, P.O.-
Basadhi, P.S.- Meskaur, District- Nawada.
28. Munna Kumar, S/o- Balmiki Singh, R/o Village- Dewara, P.O.- Konibar,
P.S.- Narhat, District- Nawada.
29. Sanjeev Kumar, S/o- Ram Saran Prasad, R/o Village- Dhangawa, P.O.- Biju
Bigha, P.S.- Sitamadhi, District- Nawada.
30. Sanjay Kumar, S/o- Dullichand Prasad, R/o Village+P.O.- Merhkuri, P.S.-
Meskaur, District- Nawada.
31. Rajesh Prasad, S/o- Girja Prasad, R/o Village- Dhanu bigha, P.O.- Tetariya,
P.S.- Meskaur, District- Nawada.
32. Sashikant Kumar, S/o- Shyam Deo Prasad, R/o Village- Nadsena, P.O.-
Saray, P.S.- Sitamadhi, District- Nawada.
33. Dilip Kumar, S/o- Lakshman Mahto, R/o Village- Sherpur mor, P.O.-
Warisaliganj, P.S.- Warisaliganj, District- Nawada.
34. Chandramani Kumar, S/o- Kameshwar Prasad, R/o Village- Mirchak, P.O.-
Mosama, P.S.- Warisaliganj, District- Nawada.
35. Sachin Ranjan Kumar, S/o- Mithilesh Kumar Sinha, R/o Village- Jhour, P.O.-
Kochgawan, P.S.- Warisaliganj, District- Nawada.
36. Pratyush Kumar, S/o- Vinod Kumar Gupta, R/o Village- Purani Bank Road
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 301
Warishaliganj, P.O.- Warisaliganj, P.S.- Warisaliganj, District- Nawada.
37. Abhishek Kumar Jain, S/o- Sudhir Kumar Jain, R/o Village- Mafi Gali
Warishaliganj, P.O.- Warisaliganj, P.S.- Warisaliganj, District- Nawada.
38. Runi Kumari, W/o- Rajendra Prasad, R/o Village- Bali, P.O.- Apsarh, P.S.-
Warisaliganj, District- Nawada.
39. Ranjit Kumar, S/o- Kameshwar Singh, R/o Village- Beldha, P.O.- Mosma,
P.S.- Warisaliganj, District- Nawada.
40. Mithilesh Kumar, S/o- Devdhari Prasad, R/o Village- Jhour, P.O.-
Kochgawan, P.S.- Warishaliganj, District- Nawada.
41. Manoj Kumar, S/o- Rajkumar Prasad, R/o Village- Jalalpur, P.O.- Jalalpur,
P.S.- Warishaliganj, District- Nawada.
42. Subodh Kumar, S/o- Sri Arjun Prasad Singh, R/o Village- Chainpura, P.O.-
Warisaliganj, P.S.- Warisaliganj, District- Nawada.
43. Sanjay Kumar, S/o- Tanik Thakur, R/o Village- Mahaddipur, P.O.-
Warishaliganj, P.S.- Warisaliganj, District- Nawada.
44. Pushpalata Kumari, D/o- Krishnadeo Kumar Verma, R/o Village-
Baghibardiha, P.O.- Bardiha, P.S.- Warisaliganj, District- Nawada.
45. Suray Prakash, S/o- Vijay Prasad, R/o Village- Uttar Bazar, P.O.-
Warisaliganj, P.S.- Warisaliganj, District- Nawada.
46. Suman Bharti, D/o- Vikram Kumar Vishwakarma, R/o Village- Murlachak,
P.O.- Warisaliganj, P.S.- Warisaliganj, District- Nawada.
47. Gariban Das, S/o- Babulal Das, R/o Village- Makanpur, P.O.- Makanpur,
P.S.- Warisaliganj, District- Nawada.
48. Sharvan Kumar, S/o- Jamuna Prasad Vishwakarma, R/o Village- Uttar Bazar,
P.O.- Warisaliganj, P.S.- Warisaliganj, District- Nawada.
49. Rajesh Kumar Thakur, S/o- Babu Lal Thakur, R/o Village- Dosut, P.O.-
Dosut, P.S.- Warishaliganj, District- Nawada.
50. Arun Kumar, S/o- Indradeo Prasad, R/o Village- Murlachak, P.O.-
Warishaliganj, P.S.- Warisaliganj, District- Nawada.
51. Ravindra Kumar, S/o- Nunulal Chauhan, R/o Village- Mahdeva, P.O.-
Manjour, P.S.- Warishaliganj, District- Nawada.
52. Prabhat Kumar, S/o- Sadhu Sharan Prasad, R/o Village- Masuda, P.O.-
Warishaliganj, P.S.- Warishaliganj, District- Nawada.
53. Shiv Kumar Ravidas, S/o- Baleshwar Das, R/o Village- Sour Chandipur,
P.O.- Rajapur, P.S.- Warishaliganj, District- Nawada.
54. Panchamlal Sangam, S/o- Baleshwar Ravidas, R/o Village- Saur Chandipur,
P.O.- Rajapur, P.S.- Warishaliganj, District- Nawada.
55. Santosh Kumar, S/o- Rajkumar Chaudhary, R/o Village- Barnama, P.O.-
Gopalpur, P.S.- Warishaliganj, District- Nawada.
56. Dharmendra Kumar, S/o- Kailash Chaudhary, R/o Village- Nardiganj, P.O.-
Nardiganj, District- Nawada.
57. Dhiraj Kumar, S/o- Ramanuj Prasad, R/o Village- Orro, P.O.- Nardiganj,
P.S.- Nardiganj, District- Nawada.
58. Pappu Kumar, S/o- Rajendra Singh, R/o Village- Handia, P.O.- Nardiganj,
P.S.- Nardiganj, District- Nawada.
59. Gautam Kishore, S/o- Naveen Kishore, R/o Village- Nardidih, P.O.-
Nardiganj, P.S.- Nardiganj, District- Nawada.
60. Amit Kumar, S/o- Subodh Kumar, R/o Village- Sahajpura, P.O.- Nardiganj,
P.S.- Nardiganj, District- Nawada.
61. Abhay Kumar Sinha, S/o- Arun Kumar Sinha, R/o Village- Nardiganj, P.O.-
Nardiganj, P.S.- Nardiganj, District- Nawada.
62. Monu Kumar, S/o- Krishna Murari, R/o Village- Janpura, P.O.- Kahuara,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 302
P.S.- Nardiganj, District- Nawada.
63. Manoj Kumar, S/o- Late Ajad Pandey, R/o Village- Nardiganj, P.O.-
Nardiganj, P.S.- Nardiganj, District- Nawada.
64. Suraj, S/o- Ramashish Prasad Singh, R/o Village- Nardiganj, P.O.- Nardiganj,
P.S.- Nardiganj, District- Nawada.
65. Avinash Kumar, S/o- Pravin Kishor, R/o Village- Nardidih, P.O.- Nardiganj,
P.S.- Nardiganj, District- Nawada.
66. Ganesh Kumar, S/o- Pramod Kumar, R/o Village- Orro, P.O.- Nardiganj,
P.S.- Nardiganj, District- Nawada.
67. Rajiv Kumar, S/o- Sato Saw, R/o Village- Nardiganj, P.O.- Nardiganj, P.S.-
Nardiganj, District- Nawada.
68. Chandan Kumar, S/o- Sanjeet Prasad, R/o Village- Parma, P.O.- Nardiganj,
P.S.- Nardiganj, District- Nawada.
69. Pankaj Kumar, S/o- Sakaldeo Sao, R/o Village- Nardiganj, P.O.- Nardiganj,
P.S.- Nardiganj, District- Nawada.
70. Niraj Kumar, S/o- Shashi Bhushan Pandey, R/o Village- Nardiganj, P.O.-
Nardiganj, P.S.- Nardiganj, District- Nawada.
71. Abhinash Kumar, S/o- Subodh Bhushan Pandey, R/o Village- Nardiganj,
P.O.- Nardiganj, P.S.- Nardiganj, District- Nawada.
72. Rajesh Kumar, S/o- Ashok Saw, R/o Village- Nardiganj, P.O.- Nardiganj,
P.S.- Nardiganj, District- Nawada.
73. Ajay Kumar, S/o- Mathukdhari Singh, R/o Village- Pasai, P.O.+ P.S.-
Nardiganj, District- Nawada.
74. Snehlata Kumari, S/o- Azad Pandey, R/o Village- Nardiganj, P.O.+P.S.-
Nardiganj, District- Nawada.
75. Pankaj Kumar, S/o Binod Prasad, R/o Village- Nardiganj, P.O.+P.S.-
Nardiganj, District- Nawada.
76. Amrendra Kumar, S/o- Devendra Prasad, R/o Village- Nardiganj, P.O.+P.S.-
Nardiganj, District- Nawada.
77. Shailendra Kumar, S/o- Jagdeo Prasad, R/o Village- Bariyara, P.O.-
Masaudha, P.S.- Nardiganj, District- Nawada.
78. Kaushal Kumar, S/o- Dinesh Yadav, R/o Village- Koshdhira, P.O.- Koshi,
P.S.- Roh, District- Nawada.
79. Sarita Kumari, D/o- Rajendra Chaudhary, R/o Village- Roh, P.O.- Roh, P.S.-
Roh, District- Nawada.
80. Anand Mian, S/o- Rajendra Prasad Bharti, R/o Village- Pachohiya, P.O.-
Ohari, P.S.- Nawada, District- Nawada.
81. Sarvan Kumar, S/o- Shivratan Singh, R/o Village- Barail, P.O.- Siur, P.S.-
Roh, District- Nawada.
82. Chandra Shekhar Sharma, S/o- Basude Sharma, R/o Village- Harshitpur,
P.O.- Koshi, P.S.- Roh, District- Nawada.
83. Gautam Kumar, S/o- Bindeshwar Prasad Mehta, R/o Village- Kumhrawan,
P.O.- Dirmobara, P.S.- Roh, District- Nawada.
84. Balram Kumar, S/o- Durga Yadav, R/o Village- Sadikpur, P.O.- Koshi, P.S.-
Rupow, District- Nawada.
85. Mithilesh Kumar, S/o- Ram swaroop Prasad, R/o Village- Vijaytar, P.O.-
Marui, P.S.- Kadirganj, District- Nawada.
86. Ravindra Kumar, S/o- Babulal Prasad Yadav, R/o Village- Garura, P.O.- Siur,
P.S.- Roh, District- Nawada.
87. Ravindra Prasad Singh, S/o- Late Sidhi Singh, R/o Village- Nazardih, P.O.-
Marui, P.S.- Kadirganj, P.S.- Nawada, District- Nawada.
88. Manish Kumar, S/o- Dwarika Prasad Sharma, R/o Village- Bhalua, P.O.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 303
Kunda Bhalua, P.S.- Govindpur, District- Nawada.
89. Vivek Kumar, S/o- Baleshwar Prasad, R/o Village- Sundra, P.O.- Roh, P.S.-
Marui, District- Nawada
90. Rajiv Ranjan Kumar, S/o- Nawal Kishor Singh, R/o- Rupow, P.O.-Rupow,
P.S.- Rupow, District- Nawada.
91. Ranvijay Sharma, S/o- Nageshwar Sharma, R/o Village- Chhanoun, P.O.-
Koshi, P.S.- Roh, District- Nawada.
92. Jawala Prasad Rajbanshi, S/o- Rajo Ram Rajbanshi, R/o Village- Ohari, P.O.-
Ohari, P.S.- Nawada, District- Nawada.
93. Sandhya Kumari, D/o- Rajendra Prasad, R/o Village- Kumhrawan, P.O.-
Dirmobara, P.S.- Roh, District- Nawada.
94. Ajay Kumar, S/o- Ashok Kumar Sinha, R/o At- Line Par Mirzapur,
P.O.+P.S.+District- Nawada.
95. Kunti Kumari, D/o- Deenanath Prasad, R/o Village- Bhadauni Devi Sthan,
P.O.+P.S.+ Dist.- Nawada.
96. Anil Kumar, S/o- Ramashish Gupta, R/o Mohalla- Laxmi Manju Niketan,
Vip Colony, P.O.+P.S.- Nawada, District- Nawada.
97. Santosh Kumar, S/o- Shivadani Prasad Singh, R/o Village- Mal Godam,
P.O.+P.S.+Dist- Nawada.
98. Prabhat Kumar, S/o- Sachchidanand Prasad, R/o Village- Shiv Nagar
Nawada, P.O.+P.S.- Nawada, District- Nawada.
99. Pravin Kumar, S/o- Ramjatan Prasad, R/o Village- Anandpura, P.O.-
Kadirganj, P.S.- Nawada, District- Nawada.
100. Rajkamal, S/o- Mithilesh Mishra, R/o Village- Budhaul, P.O.+P.S.- Nawada.
101. Ramchandra Kumar, S/o- Ramdhani Mistri, R/o Village- Sonu Bigha, P.O.-
Kadirganj, P.S.- Nawada, District- Nawada.
102. Dharmendar Kumar Chaudhary, S/o- Shiv Ram Prasad, R/o Village-
Kadirganj, P.O.- Kadirganj, P.S.- Nawada, District- Nawada.
103. Ranjeet Kumar, S/o- Badri Prasad Singh, R/o Village- Kadirganj, P.O.-
Kadirganj, P.S.- Nawada, District- Nawada.
104. Avinash Kumar, S/o- Mahavir Prasad, R/o Village- Kadirganj, P.O.-
Kadirganj, P.S.- Kadirganj, District- Nawada.
105. Shashi Bhushan Prasad, S/o- Sri Rajo Mahto, R/o Village- Sikandra, P.O.-
Khalsha Dhibri Samai, P.S.- Mufassil, District- Nawada.
106. Shravan Kumar Satya, S/o- Ramchandra Pandit, R/o Village- Bhadauni Devi
Sthan, P.O.+P.S.+ Dist.- Nawada.
107. Shravan Kumar, S/o- Rajendra Yadav, R/o Village- Kanhai Nagar, P.O.-
Nawada, P.S.- Nawada, District- Nawada.
108. Bijendra Kumar, S/o- Dhananjay Yadav, R/o Village- Mohalla Navin Nagar
Nawada, P.O.+P.S.- Nawada, District- Nawada.
109. Rohit Kumar, S/o- Raj Kapoor Ray, R/o Village- Linepar Mirzapur,
P.O.+P.S.+District- Nawada.
110. Shashi Kant Prasad, S/o- Late Mohan Prasad, R/o Village- Near Postmortem
P.O.+P.S.- Nawada, District- Nawada.
111. Ajay Kumar Vishwakarma, S/o- Ramlakan Vishwakarma, R/o Village-
Linepar Mirzapur, P.O.+P.S.+District- Nawada.
112. Rahul Verma, S/o- Mahendra Prasad Yadav, R/o Village- Pakki Talab
Masjeed Road Sabji Nawada, P.O.+P.S.- Nawada, District- Nawada.
113. Amit Kumar, S/o- Ashok Prasad, R/o Village- Malgodam Chhai Road,
P.O.+P.S.-Nawada, District- Nawada.
114. Deepak Prakash Chandel, S/o- Rajendra Prasad Chandel, R/o Village-
Mohalla Krishna Nagar Nawada, P.O.+P.S.- Nawada, District- Nawada.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 304
115. Ram Prit Kumar, S/o- Ram Lakhan Prasad, R/o Village- Patel Nagar Nawada,
P.O.+P.S.- Nawada, District- Nawada.
116. Pankaj Kumar Keshri, S/o- Subhash Prasad Keshri, R/o Village- Kadirganj
Sangat, P.O.- Kadirganj, P.S.- Nawada, District- Nawada.
117. Vikash Kumar, S/o- Suresh Prasad, R/o Village- Postmortem Road Near
Arvind Press, P.O.+P.S.- Nawada, District- Nawada.
118. Navnit Kumar Pandey, S/o- Krishna Kumar Pandey, R/o Village- Jamuawan,
P.O.- Kadirganj, P.S.- Nawada, District- Nawada.
119. Anil Kumar, S/o- Giridhar Gopal Saw, R/o Village- Bhadauni Devi Sthan,
P.O.+P.S.+ Dist.- Nawada.
120. Himanshu Kumar, S/o- Sanjay Singh, R/o Village- Neya, P.O.- Mufassil,
P.S.- Siswan, District- Nawada.
121. Shiv Shankar Kumar, S/o- Mundrika Prasad, R/o Village- Samatur Mahuli,
P.O.- Siswan, P.S.- Nawada, District- Nawada.
122. Sunil Kumar, S/o- Mundrika Prasad, R/o Village- Samatur Mahuli, P.O.-
Siswan, P.S.- Nawada, District- Nawada.
123. Saloni Kumari, D/o- Shiv Charan Prasad, R/o Village- Linepar,
P.O.+P.S.+District- Nawada.
124. Deepak Kumar, S/o- Krishan Singh, R/o Village- Kurma, P.O.- Nanaura,
P.S.- Nawada, District- Nawada.
125. Rakesh Kumar, S/o- Sri Ramdeo Prasad, R/o Village- Mahavir Lane, Ram
Nagar P.O.+P.S.- Nawada, District- Nawada.
126. Sanjeev Kumar, S/o- Ashok Kumar Sinha, R/o Vill- Linepar, Mirzapur,
P.O.+P.S.+Dist.- Nawada.
127. Prince Kumar, S/o- Nibas Prasad, R/o Vill- Linepar Mirzapur,
P.O.+P.S.+District- Nawada.
128. Rajeev Kumar Giriyaghey, S/o- Binay Kumar Sinha, R/o Vill- Bihta, P.O.-
Pakribarwan, P.S.- Pakribarawan, Dist- Nawada.
129. Pravesh Kumar, S/o- Jageshwar Prasad, R/o Vill- Chhatarwar, P.O. Kondpur,
P.S.- Pakriwaranda, District- Nawada.
130. Ajay Prasad, S/o- Basudeo Singh, R/o Vill- Barahuna, P.O.- Konanpur, P.S.-
Pakribarawan, District- Nawada.
131. Arbind Kumar, S/o- Prakash Pandit, R/o Vill- Koriouna, P.O.- Koriouna,
P.S.- Govindpur, District- Nawada.
132. Mukesh Kumar, S/o- Madan Prasad, R/o Vill- Rajendra Nagar, Nawada,
P.O.+P.S.+District- Govindpur, District- Nawada.
133. Mithilesh Kumar, S/o- Tileshwar Mistry, R/o Vill- Mahugain, P.O.- Sughri,
P.S.- Govindpur, District- Nawada.
134. Radha Krishna, S/o- Ramdeo Prasad, R/o Vill- Ghurmuriya, P.O.- Sughri,
P.S.- Govindpur, District- Nawada.
135. Sunil Kumar, S/o- Abhimanyu Prasad, R/o Village- Koriouna, P.O.-
Koriouna, P.S.- Govindpur, District- Nawada.
136. Shiv Kumar, S/o- Baleshwar Singh, R/o Vill- Belar, P.O.+P.S.- Kashichak,
District- Nawada.
137. Sujeet Kumar, S/o- Ramvir Prasad, R/o Vill- Nadpurnadih, P.O.- Maheshdih,
P.S.- Akbarpur, District- Nawada.
138. Rameshray Kumar, S/o- Suresh Singh, R/o Village- Jahana, P.O.- Bhanail,
P.S.- Akbarpur, District- Nawada.
139. Rambol Kumar, S/o- Madan Singh, R/o Vill- Nanauri, P.O.- Nemdarganj,
P.S.- Akbarpur, District- Nawada.
140. Akhilesh Kumar, S/o- Sukar Mahto, R/o Vill+P.O.- Sachaul, P.S.- Hisua,
District- Nawada.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 305
141. Deepak Kumar Paswan, S/o- Chandrika Paswan, R/o Vill- Tungi, P.S.- Hisua,
District- Nawada.
142. Chintoo Kumar, S/o- Kishori Prasad Yadav, R/o Vill- Tilaiya Station, P.O.-
Hisua, District- Nawada.
143. Nunu Kumar, S/o- Gore Ravidas, R/o Vill- Matuk Bigha, P.O.- Hisua, P.S.-
Hisua, District- Nawada.
144. Kamlesh Kumar, S/o- Devendar Singh, R/o Vill- Ghuriha, P.O.- Hisua, P.S.-
Hisua, District- Nawada.
145. Niraj Kumar, S/o- Gorelal Singh, R/o Vill- Ursha, P.O.- Hisua, P.S.- Hisua,
District- Nawada.
146. Anshu Kumari, S/o- Sakaldeo Singh, R/o Vill- Ursha, P.O.- Hisua, P.S.-
Hisua, District- Nawada.
147. Ranjeet Sharma, S/o- Mahendra Sharma, R/o Vill- Malunagar, P.O.-
Manjhwe, P.S.- Hisua, District- Nawada.
148. Shailesh Kumar, S/o- Ramdhari Saw, R/o Vill- Dhanawan, P.O.- Dhanawan,
P.S.- Hisua, District- Nawada.
149. Ritesh S/o- Shri Patram, R/o Mohalla- Archana Gali, P.O.+P.S.- Hisua,
District- Nawada.
150. Ranjeet Kumar Mehta, S/o- Sukadeo Mehta, R/o Vill- Ursha, P.O.- Hisua,
P.S.- Hisua, District- Nawada.
151. Rajnikant Kumar Verma, S/o- Suresh Prasad, R/o Vill- Tilaiya Bigha,
P.O.+P.S.- Hisua, District- Nawada.
152. Ramasish Kumar, S/o- Balgovind Choudhary, R/o Vill- Amhari, P.O.-
Badhauna, P.S.- Hisua, District- Nawada.
153. Shailendra Kumar, S/o- Kamta Prasad Singh, R/o Vill- Bajra, P.O.+P.S.-
Hisua, District- Nawada.
154. Pramod Kumar, S/o- Udit Mistry, R/o Vill- Badhauna, P.O.+P.S.- Hisua,
District- Nawada.
155. Ajit Kumar Singh, S/o- Mahendra Prasad Singh, R/o Vill- Matuk Bigha,
P.O.- Hisua, P.S.- Hisua, District- Nawada.
156. Harishankar Kumar, S/o- Rajendra Prasad, R/o Vill- Matuk Bigha, P.O.-
Hisua, P.S.- Hisua, District- Nawada.
157. Sanoj Kumar, S/o- Chandrika Prasad, R/o Vill- Badhauna, P.O.+P.S.- Hisua,
District- Nawada.
158. Ranjeet Kumar, S/o- Bijendra Prasad Gupta, R/o Vill- Hisua, P.O.+P.S.-
Hisua, District- Nawada.
159. Anil Kumar, S/o- Krishna Deo Pandit, R/o Vill- Hisuadi, P.O.+P.S.- Hisua,
District- Nawada.
160. Mukesh Kumar, S/o- Yugal Kishor Pandit, R/o Vill- Hisua, P.O.+P.S.- Hisua,
District- Nawada.
161. Subodh Kumar Jain, S/o- Surendra Prasad Jain, R/o Vill- Hisua, P.O.+P.S.-
Hisua, District- Nawada.
162. Sohel Ansari, S/o- Md. Noor Hasan Ansari, R/o- Sihin, P.O.+P.S.- Hisua,
District- Nawada.
163. Subhash Chandra Bos, S/o- Krishnadeo Prasad, R/o Vill- Chhota Shekhpura,
P.S.- Narhat, District- Nawada.
164. Sanjeev Kumar, S/o- Vijay Pal, R/o Vill- Chhotka Shekhpura, P.S.- Narhat,
District- Nawada.
165. Subodh Kumar, S/o- Kapil Prasad, R/o Vill- Chhotka Shekhpura, P.S.-
Narhat, District- Nawada.
166. Subodh Kumar, S/o- Mahendra Prasad Yadav, R/o Vill- Bandachak, P.O.-
Khanwan, P.S.- Narhat, District- Nawada.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 306
167. Lalan Kumar, S/o- Timal Mahto, R/o Vill- Narhat, P.O.+ P.S.- Narhat,
District- Nawada.
168. Suman Kumar, S/o- Munni Prasad Yadav, R/o Vill- Punthar, P.O.+ P.S.-
Narhat, District- Nawada.
169. Anirudh Kumar, S/o- Ashok Singh, R/o Vill- Bhim Bigha, P.O.- Chhoti
Jamuara, P.S.- Narhat, District- Nawada.
170. Pramod Kumar, S/o- Parmanand Kumar Singh, R/o Vill- Baripali, P.O.-
Chhotipali, P.S.- Narhat, District- Nawada.
171. Deepmala Kumari, S/o- Parmanand Kumar Singh, R/o Vill- Baripali, P.O.-
Chhotipali, P.S.- Narhat, District- Nawada.
172. Rohit Kumar, S/o- Rajesh Prasad, R/o Vill- Chhotipali, P.O.- Chhotipali,
P.S.- Narhat, District- Nawada.
173. Shyam Suman Padmakar, S/o- Suman Kumar Pandey, R/o Vill-
Mahapur,P.O.- Mahapur, P.S.- Kawakol, District- Nawada.
174. Ratnakar Prasad, S/o- Nourangi Saw, R/o Vill- Bhaluai, P.O.- Kewali, P.S.-
Kawakol, District- Nawada.
175. Balam Kumar, S/o- Chandu Paswan, R/o Vill- Chongwa, P.O.- Shekhodevra,
P.S.- Kawakol, District- Nawada.
176. Ravindra Kumar, S/o- Kailash Yadav, R/o Vill- Bindichak, P.S.- Kawakol,
District- Nawada.
177. Mundrika Paswan, S/o- Mahaveer Paswan, R/o Vill- Rustampur, P.O.-
Kharsari, P.S.- Kawakol, District- Nawada.
178. Yogendra Yadav, S/o- Govind Mahto, R/o Vill- Bhaluai, P.O.- Kewali, P.S.-
Kawakol, District- Nawada.
179. Ranjay Paswan, S/o- Khublal Paswan, R/o Vill- Karma, P.O.- Kewali, P.S.-
Kawakol, District- Nawada.
180. Raj Kumar Raju, S/o- Rabrichh Prasad, R/o Vill- Bhandari, P.O.- Kadar,
P.S.- Kawakol, District- Nawada.
181. Salesha Bharti, S/o- Krishan Prasad Yadav, R/o Vill- Bhandari, P.O.- Kadar,
P.S.- Kawakol, District- Nawada.
182. Md. Ejaj Alam, S/o- Md. Naeem Uddin, R/o Vill- Tikodih, P.O.- Madhrapur,
District- Nawada
183. Shailendra Kumar, S/o- Vishnudeo Prasad, R/o Vill+P.O.- Kawakol, P.S.-
Kawakol, District- Nawada.
184. Deepak Kumar, S/o- Ambika Prasad, R/o Vill- Kunti, P.O.- Gola Bazar,
District- Nawada.
185. Jitendra Kumar, S/o- Raghunandan Thakur, R/o Vill- Chhbail, P.O.-
Mahapur, District- Nawada.
186. Surendra Kumar, S/o- Karyanand Paswan, R/o Vill+P.O.- Kharsari, District-
Nawada.
187. Sakaldeep Prasad Sukl, S/o- Rambrichh Yadav, R/o Vill- Bhandari, P.O.-
Kadahar, District- Nawada.
188. Khushboo Kumari, S/o- Bhupendra Prasad, R/o Vill- Kawakol, P.O.+P.S.-
Kawakol, District- Nawada.
189. Suhail Akhtar, S/o- Md. Akhtar Hussain Ansari, R/o Vill- Tikodih, P.O.-
Madhurapur, District- Nawada
190. Pradeo Kumar, S/o- Surendra Dusadh, R/o Vill- Bhaluahi, P.O.- Kewali,
District- Nawada.
191. Prity Kumari, S/o- Bhupendra Prasad, R/o Vill- Kawakol, P.O.+P.S.-
Kawakol, District- Nawada.
192. Ravi Kumar, S/o- Krishna Singh, R/o Vill- Barti Bigha, P.O.- Orro, P.S.-
Nardiganj, District- Nawada.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 307
193. Ravi Kumar, S/o- Hari Prasad, R/o Vill- Baluatari, P.O.- Manjhauli, P.S.-
Sirdala, District- Nawada.
194. Avinash Bharti, S/o- Arjun Chaudhary, R/o Vill+P.O.- Sirdala, P.S.- Sirdala,
District- Nawada.
195. Rajendra Kumar, S/o- Ramswarup Das, R/o Vill- Bharsanda, P.O.+P.S.-
Sirdala, District- Nawada.
196. Arun Kumar, S/o- Rajdeo Prasad Yadav, R/o Vill- Kushahan, P.O.+P.S.-
Sirdala, District- Nawada.
197. Prabhat Kumar Sharma, S/o- Laleshwar Sharma, R/o Vill- Sirdala, P.O.+P.S.-
Sirdala, District- Nawada.
198. Sunil Kumar, S/o- Aadit Prasad Singh, R/o Vill- Narauli, P.O.- Laund, P.S.-
Sirdala, District- Nawada.
199. Sanjay Kumar, S/o- Sihwari Sharma, R/o Vill- Laund, P.O.- Sirdala, P.S.-
Sirdala, District- Nawada.
200. Bhola Chaudhary, S/o- Arjun Chaudhary, R/o Vill- Hathmarwa, P.O.- Sandh,
P.S.- Sirdala, District- Nawada.
201. Sakaldip Prasad, S/o- Prakash Narayan, R/o Vill- Murtiya, P.O.- Sherpur,
P.S.- Sirdala, District- Nawada.
202. Krishnadev Kumar, S/o- Bundi Prasad Yadav, R/o Vill- Kharaundh, P.O.-
Sherpur, P.S.- Sirdala, District- Nawada.
203. Yogendra Kumar, S/o- Ramchandra Mehta, R/o Vill+P.O.- Sandh, P.S.-
Sirdala, District- Nawada.
204. Pradeep Kumar, S/o- Jagdeesh Prasad Yadav, R/o Vill- Hajipur, P.O.-
Sherpura, P.S.- Sirdala, District- Nawada.
205. Pramod Kumar, S/o- Kailash Pandit, R/o Vill- Thekahi, P.O.- Sherpur, P.S.-
Sirdala, District- Nawada.
206. Mahesh Sagar, S/o- Rajendra Prasad, R/o Vill- Jaynagar, P.O.- Manjhauli,
P.S.- Sirdala, District- Nawada.
207. Suchit Kumar, S/o- Umashankar Prasad, R/o Vill + P.O.- Bargawn, P.S.-
Sirdala, District- Nawada.
208. Sanjeev Kumar, S/o- Alakhdeo Roy, R/o Vill- Kushahan, P.O.+P.S.- Sirdala,
District- Nawada.
209. Ranjeet Kumar, S/o- Satyanarayan Prasad, R/o Vill- Chamotha, P.O.- Laund,
P.S.- Sirdala, District- Nawada.
210. Sanjay Kumar, S/o- Devendra Prasad, R/o Vill- Balukurha, P.O.- Chakway,
P.S.- Sirdala, District- Nawada.
211. Rajesh Kumar, S/o- Mahendra Prasad, R/o Vill +P.O.- Pasadhi, P.S.-
Meskaur, District- Nawada.
212. Sushil Kumar Goswami, S/o- Krishan Chandra Goswami, R/o Vill +P.O.-
Medhkuri, P.S.- Meskaur, District- Nawada.
213. Ashok Kumar, S/o- Chhotelal Prajapati, R/o Vill +P.O.- Mirzapur, P.S.-
Meskaur, District- Nawada.
214. Manoj Kumar, S/o- Rohan Prasad Yadav, R/o Vill - Meskaur, P.S.- Meskaur,
District- Nawada.
215. Avinash Kumar, S/o- Krishna Kumar Verma, R/o Vill - Gonawan, P.S.-
Meskaur, District- Nawada.
216. Mantu Kumar, S/o- Ratendra Kumar R/o Vill- Manjhla, P.O.- Nagwan, P.S.-
Meskaur, District- Nawada.
217. Dharmendra Kumar, S/o- Naresh Chaudhari, R/o Vill- Sonpura, P.O.- Arandi,
P.S.- Meskaur, District- Nawada.
218. Saurabh Rajwanshi, S/o- Krishna Ram, R/o Vill- Tetariya, P.S.- Meskaur,
District- Nawada.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 308
219. Santosh Kumar, S/o- Darogi Mistri, R/o Vill- Meskaur, P.S.- Meskaur,
District- Nawada.
220. Abhishek Kumar, S/o- Chandeshwari Prasad, R/o Vill- Meskaur, P.S.-
Meskaur, District- Nawada.
221. Shambhu Kumar, S/o- Shukar Chaudhary, R/o Vill- Nima, P.O.- Rasalpura,
P.S.- Sitamarhi, District- Nawada.
222. Rajeev Ranjan, S/o- Ramkrishan Ram, R/o Vill- Hero Tola Dhanu Bigha,
P.O.+P.S.- Meskaur, District- Nawada.
223. Alok Kumar, S/o- Ramkishun Prasad, R/o Vill- Mahuari, P.O.+P.S.-
Meskaur, District- Nawada.
224. Mohammad Arman Alam, S/o- Mohammad Minhaj, R/o Vill+P.O.- Baksoti,
P.S.- Govindpur, District- Nawada.
225. Rakesh Kumar, S/o- Parmeshwar Ravidas, R/o Vill- Hajipur, P.O.- Milki,
P.S.- Warsaliganj, District- Nawada.
226. Satyapal Kumar, S/o- Vijay Pandit, R/o Vill- Bhadauni, P.O.- Nawada, P.S.-
Nawada, District- Nawada.
227. Vikash Kumar, S/o- Krishna Murari Mishra, R/o Vill- Budhaul, P.O.+P.S.-
Nawada, District- Nawada.
228. Upendra Kumar, S/o- Umashankar Prasad, R/o Vill+P.O.- Hasan, P.S.-
Narha, District- Nawada.
229. Sudhir Kumar, S/o- Gorelal Yadav, R/o Vill+P.O.- Punther, P.S.- Narhat,
District- Nawada.
230. Bipin Kumar, S/o- Rajendra Chaudhary, R/o Vill- Nawada Tola Beldary,
P.O.- Gowasha, P.S.- Narhat, District- Nawada.
231. Md. Tausif Alam, S/o- Md. Wasi Shamsi, R/o Vill- Beraunta, P.O.-
Chotishekhpura, P.S.- Narhat, District- Nawada.
232. Vimal Kumar Sharma, S/o- Sadanand Sharma, R/o Vill- Kalipijra, P.O.-
Chotishekhpura, P.S.- Narhat, District- Nawada.
233. Gorelal Kumar, S/o- Rameshwar Prasad, R/o Vill- Mayapur, P.O.- Teyar,
P.S.- Narhat, District- Nawada.
234. Ranveer Kumar Saxena, S/o- Prameshwar Prasad Yadav, R/o Vill- Thali
Bazar, P.O.- Sughree, P.S.- Govindpur, District- Nawada.
235. Shankar Kumar, S/o- Bhagirath Singh, R/o Vill- Katni, P.O.- Okaarha, P.S.-
Kawakol, District- Nawada.
236. Bisheshwar Prasad, S/o- Gano Prasad, R/o Vill- Lohsi Ghana, P.O.- Majhila,
P.S.- Kawakol, District- Nawada.
237. Sanjay Kumar Rakesh, S/o- Munni Saw, R/o Vill- Loha Singhni, P.O.-
Manjhal, P.S.- Kawakol, District- Nawada.
238. Arvind Pandey, S/o- Lakhan Pandey, R/o Vill- Bharsanda, P.O.+P.S.-
Sirdala, District- Nawada.
239. Abhimanyu Kumar Ashutosh, S/o- Arjun Prasad, R/o Vill- Paderiya, P.O.-
Ramraichak, P.S.- Sirdala, District- Nawada.
240. Trilokee Kumar, S/o- Dhanuk Tanti, R/o Vill- Jhagari Bigha, P.O.+P.S.-
Sirdala, District- Nawada.
241. Shiv Kumar, S/o- Mathura Prasad, R/o Vill- Barail, P.O.- Siur, P.S.- Roh,
District- Nawada.
242. Parmanand Kumar, S/o- Kapildeo Paswan, R/o Vill- Gopalpur, P.O.-
Gopalpur, P.S.- Warishaliganj, District- Nawada.
243. Jitendra Kumar, S/o- Ram Prakash Ravidas, R/o Vill- Ambedkar Nagar, P.O.-
Warishaliganj, P.S.- Warishaliganj, District- Nawada.
244. Md. Anzar Ahmad, S/o- Md. Usman Ansari, R/o Vill- Mosma, P.O.- Mosma,
P.S.- Warishaliganj, District- Nawada.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 309
245. Pankaj Kumar, S/o- Naresh Prasad, R/o Vill- Mirchak, P.O.- Mosama, P.S.-
Warishaliganj, District- Nawada.
246. Alok Kumar, S/o- Rajendra Prasad, R/o Vill- Lalpura, P.O.- Kochgaon, P.S.-
Warishaliganj, District- Nawada.
247. Arbind Kumar, S/o- Late Alakhdeo Singh, R/o Vill- Beldha, P.O.- Mosma,
P.S.- Warishaliganj, District- Nawada.
248. Krishan Kumar, S/o- Kailash Pandit, R/o Vill- Murlachak, P.O.-
Warishaliganj, P.S.- Warishaliganj, District- Nawada.
249. Babloo Kumar, S/o- Devendra Prasad, R/o Vill- Hajipur, P.O.- Milki, P.S.-
Warishaliganj, District- Nawada.
250. Pawan Kumar, S/o- Pradeep Kumar Thakur, R/o Vill- Mohiuddinpur, P.O.-
Warshaliganj, P.S.- Warishaliganj, District- Nawada.
251. Amit Ramjan, S/o- Lakshmi Narayan Chandra, R/o Vill- Mosma, P.O.-
Mosma, P.S.- Warishaliganj, District- Nawada.
252. Ashok Ranjan, S/o- Lakshmi Narayan Chandra, R/o Vill- Mosma, P.O.-
Mosma, P.S.- Warishaliganj, District- Nawada.
253. Rajendra Prasad, S/o- Ramu Mahto, R/o Vill- Masuda, P.O.- Warishaliganj,
P.S.- Warishaliganj, District- Nawada.
254. Shyam Sundar Prasad, S/o- Sadhu Sharan Prasad, R/o Vill- Masuda, P.O.-
Warishaliganj, P.S.- Warishaliganj, District- Nawada.
255. Ram Lakhan Kumar, S/o- Ambika Singh, R/o Vill- Chainpura, P.O.-
Warishaliganj, P.S.- Warishaliganj, District- Nawada.
256. Bhola Prasad, S/o- Ramgi Mahto, R/o Vill- Masuda, P.O.- Warishaliganj,
P.S.- Warishaliganj, District- Nawada.
257. Rohit Kumar, S/o- Shiv Kumar Prasad, R/o Dhaniyawan, District- Nawada.
258. Abhay Kumar, S/o- Vijay Prasad Gupta, R/o Nardiganj, District- Nawada.
259. Rajendra Kumar, S/o- Radharaman Singh, R/o Nardiganj, District- Nawada.
260. Dhiraj Kumar, S/o- Bhagavan Das, R/o Nardiganj, District- Nawada.
261. Subhash Kumar, S/o- Pramod Prasad, R/o Nardiganj, District- Nawada.
262. Jitendra Kumar Sharma, S/o- Madan Sharma, R/o Vill- Sachual, P.O.+P.S.-
Hisua, District- Nawada.
263. Sunil Kumar, S/o- Lakhan Saw, R/o Vill- Koshi, P.O.- Koshi, P.S.- Roh,
District- Nawada.
264. Raj Kumar Gupta, S/o- Braham Dutt Deo, R/o Main Road Nawada,
P.O.+P.S.- Nawada, District- Nawada.
265. Suraj Kumar, S/o- Birendra Malakar, R/o Vill- Kadriganj, P.O.- Kadriganj,
P.S.- Nawada, District- Nawada.
266. Sanjay Kumar, S/o- Sri Rajendra Pandey, R/o Vill- Linepar Mirzapur
Nawada, P.O.+P.S.- Nawada, District- Nawada.
267. Mamta Kumari, D/o- Surendra Prasad Sharma, R/o Vill- Gonava VIP
Colony, P.O.+P.S.- Nawada, District- Nawada.
268. Vishant Kumar, S/o- Arvind Pandey, R/o Vill- Gopal Nagar Nawada,
P.O.+P.S.- Nawada, District- Nawada.
269. Sudhir Kumar, S/o- Sukhdeo Yadav, R/o- Laxmipur, P.O.- Gonawa, P.S.-
Mufassil, District- Nawada.
270. Pawan Kumar, S/o- Krishna Prasad, R/o Vill- Linepar Mirzapur, P.O.+P.S.-
Nawada, District- Nawada.
271. Nageshwar Prasad, S/o- Brahumdeo Prasad, R/o Vill- Nigari, P.O.+P.S.-
Akbarpur, District- Nawada.
272. Ranvijay Kumar, S/o- Awadhesh Kumar, R/o Vill- Nigaro, P.O.+P.S.- Hasua,
District- Nawada.
273. Sunny Kumar, S/o- Ganesh Prasad, R/o Vill- Kali Sthan Hasua, P.O.+P.S.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 310
Hisua, District- Nawada.
274. Principal Kumar, S/o Dinesh Kumar Gupta, R/o Vill- Kali Sthan Hasua,
P.O.+P.S.- Hisua, District- Nawada.
275. Manoj Kumar, S/o- Bachchu Prasad, R/o Vill- Singhauli, P.O.+P.S.- Hisua,
District- Nawada.
276. Yadu Kumar Rajvanshi, S/o- Lakhan Rajvanshi, R/o Vill- Yadav Nagaram,
P.O.+P.S.- Hisua, District- Nawada.
277. Anuj Kumar, S/o- Moti Singh, R/o Vill- Panchugarh, P.O.+P.S.- Hisua,
District- Nawada.
278. Amit Kumar, S/o- Rajnandan Mishra, R/o Vill- Sonsa, P.O.+P.S.- Hisua,
District- Nawada.
279. Nikesh Kumar Mishra, S/o- Mithilesh Kumar Mishra, R/o Vill- Sonsa,
P.O.+P.S.- Hisua, District- Nawada.
280. Chitranjan Kumar, S/o- Rajendra Prasad Kushwaha, R/o Vill- Dumari,
P.O.+P.S.- Hisua, District- Nawada.
281. Mukesh Kumar, S/o- Musafir Prasad, R/o Vill- Tilaiya Bigha, P.O.+P.S.-
Hisua, District- Nawada.
282. Saket Kumar, S/o- Yugal Kishor Pandit, R/o Vill- Panchu, P.O.- Hisua,
District- Nawada.
283. Sujeet Kumar, S/o- Surendra Kumar Chaudhary, R/o Vill- Dona, P.O.+P.S.-
Hisua, District- Nawada.
284. Sunil Kumar, S/o- Late Lakhan Lal, R/o Vill- Dona, P.O.+P.S.- Hisua,
District- Nawada.
285. Satyendra Kumar, S/o- Babulal Ram, R/o Vill- Chhota Shekhpura, P.O.+P.S.-
Narhat, District- Nawada.
286. Vinod Kumar, S/o- Badri Narayan, R/o Vill- Bandachak, P.O.- Khanwan,
P.S.- Narhat, District- Nawada.
287. Ramawatar Saw, S/o- Kameshwar Sah, R/o Vill- Hamidpur, P.O.- Hasanpur,
P.S.- Narhat, District- Nawada.
288. Sanjiv Kumar, S/o- Ashok Kumar Chaudhary, R/o Vill- Konibar, P.O.+P.S.-
Narhat, District- Nawada.
289. Deepnandan Kumar, S/o- Rajendra Yadav, R/o Vill- Bari Pali, P.O.- Narhat,
P.S.- Narhat, District- Nawada.
290. Purushotam Kumar, S/o- Parmanand kumar Singh, R/o Vill- Bari Pali, P.O.-
Narhat, P.S.- Narhat, District- Nawada.
291. Devendra Kumar, S/o- Shidheshwar Singh, R/o Vill- Bari Pali, P.O.- Narhat,
P.S.- Narhat, District- Nawada.
292. Rajesh Kumar, S/o- Sitaram Singh, R/o Vill + P.O.- Chhotki Jamuara, P.S.-
Narhat, District- Nawada.
293. Md. Azmi Kamal, S/o- Md. Noor Zama Kamal, R/o Vill- Baripali, P.O.-
Jamuara, P.S.- Narhat, District- Nawada.
294. Anil Chaudhary, S/o- Rambalak Chaudhary, R/o Vill +P.O.- Sridala, P.S.-
Sirdala, District- Nawada.
295. Deepak Kumar Pandey, S/o- Sri Vivekanand Shashtri, R/o Vill- Sandh,
P.O.+P.S.- Sirdala, District- Nawada.
296. Vijay Sharma, S/o- Bhuneshwar Sharma, R/o Vill +P.O.- Bargaon, P.S.-
Sirdala, District- Nawada.
297. Shushma Kumari, D/o- Suresh Prasad, R/o Vill- Dhobni, P.O.- Pasdhi, P.S.-
Meskaur, District- Nawada.
298. Dilip Chaudhary, S/o- Krishna Murari Chaudhary, R/o Vill- Bisiyat, P.O.-
Pasadhi, P.S.- Meskaur, District- Nawada.
299. Indraraj Kumar Chaudhary, S/o- Paro Chaudhary, R/o Vill- Panday Bigha,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 311
P.O.- Narhat, P.S.- Narhat, District- Nawada.
300. Jitendra Kumar, S/o- Bachchu Chaudhary, R/o Vill- Mirzapur, P.O.-
Mirzapur, P.S.- Meskaur, District- Nawada.
301. Manoj Kumar, S/o- Lakshman Chaudhary, R/o Vill+P.O.- Mirzapur, P.S.-
Meskaur, District- Nawada.
302. Raj Kumar, S/o- Kaushal Kishor Pandey, R/o Vill- Palatpur, P.O.- Katauna,
P.S.- Katrisarai, District- Nalanda.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Senior Joint Director-Cum-Office Head, Planning & Development
Department and Economics and Statistical Directorate, Bihar, Patna.
4. The District Magistrate-Cum-District Collector, Nawada, Bihar.
5. The District Statistical Officer, Nawada, Bihar.
.... .... Respondent/s
With
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Civil Writ Jurisdiction Case No. 13233 of 2016
===========================================================
1. Birendra Kumar son of Sri Yogendra Yadav, Resident of village- Ramnagar
Farsahi Milik, P.O. Harpatti, P.S. Banmankhi, District- Purnea.
2. Dhuruv Kumar Bharti son of Late Ishwar Chand Poddar, Resident of mohalla-
Siksha Nagar, P.O.+P.S. Banmankhi, District- Purnea.
3. Amit Kumar son of Vijay Kumar, Resident of village- Harbhanga, P.O.+P.S.
Sarsi, District- Purnea.
4. Mithilesh Kumar Mehta son of Badri Kumar Mehta, Resident of village-
Harbhanga, P.O.+P.S. Sarsi, District- Purnea.
5. Hari Kishore son of Barhamdeo Prasad Sah, Resident of village- Bela Chand,
P.O. Mohaniya Chakla, Police Station- Banmankhi, District- Purnea.
6. Alok Anand son of Upendra Prasad Yadav, Resident of village- Bela Chand,
P.O. Mohaniya Chakla, Police Station- Banmankhi, District- Purnea.
7. Binod Kumar Yadav son of Dinesh Yadav, Resident of Mohania Parvatta,
P.O. Mohania Chakla, P.S. Banmankhi, District- Purnea.
8. Md. Akhtar Hussain son of Md. Yusuf, Resident of Mohania Bazar, P.O.
Mohania Chakla, P.S. Banmankhi, District- Purnea.
9. Suman Kumari daughter of Vijendra Maharaj Resident of Abhay Ram Chakla
Lal Mandal Tola, P.O.+ P.S. Jankinagar, District- Purnea.
10. Kalyan Kumar son of Ram Narayan Yadav Resident of village- Hanuman
Nagar, Ward No. 11, P.O. and P.S. Manmankhi, District- Purnea.
11. Mahesh Kumar Yadav son of Ashok Yadav, Resident of village- Hanuman
Nagar, Ward No. 11, P.O. and P.S. Manmankhi, District- Purnea.
12. Ram Pravesh Kumar son of Sriram Narayan Yadav, Resident of village-
Hanuman Nagar, Ward No. 11, P.O. and P.S. Manmankhi, District- Purnea.
13. Jai Prakash Das son of Sri Indra Bhushan Das Resident of village- Chopra
Ram Nagar, P.S. Jankinagar, District- Purnea.
14. Amod Kumar son of Jagdish Paswan, Resident of village- Jhalighat, P.O.
Chopra Ramnagar, P.S. Jankinagar, District- Purnea.
15. Dilip Kumar son of Raj Narayan Sharma, Resident of village- Hirday Nagar,
P.O. & P.S. Banmankhi, District- Purnea.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 312
16. Gopal Kumar son of Shankar Sah, Resident of village- Darji Patti, P.O. & P.S.
Banmankhi, District- Purnea.
17. Anil Kumar son of Batan Sah, Resident of village- Banmankhi Chakia, P.S.
Banmankhi, District- Purnea.
18. Kishan Kumar son of Ramanand Gupta Resident of village- Shishwa, P.O.
Dheema, P.S. Banmankhi, District- Purnea.
19. Hemant Kumar Himkar, son of Maheshwari Prasad Sah, Resident of village-
Mohania Chakla, Chopra Ramnagar, P.S. Banmankhi, District- Purnea.
20. Dhiraj Kumar Mandal, son of Juman Mandal, Resident of village- Shishwa,
P.O. Dheema, P.S. Banmankhi, District- Purnea.
21. Lalit Kumar Poddar son of Mahesh Poddar, Resident of village- Rasadh
(Harimudi), P.O. Rasadh, P.S. Banmankhi, District- Purnea.
22. Amit Kumar Poddar son of Mahesh Poddar, Resident of village- Rasadh
(Harimudi), P.O. Rasadh, P.S. Banmankhi, District- Purnea.
23. Brahmadev Sah son of Raj Nath Sah, Resident of village- Rasadh (Harimudi),
P.O. Rasadh, P.S. Banmankhi, District- Purnea.
24. Anand Kumar Sharma, son of Ram Nath Sharma, Resident of village-
Maharajganj, P.O. Chakmaka, Chopra Ram Nagar, P.S. Jankinagar, District-
Purnea.
25. Sudhakar Kumar son of Ramanand Prasad, Resident of village- Manna, P.O.
& P.S. Sarsi, District- Purnea.
26. Shyam Deo Sah son of Bechu Lal Sah, Resident of village- Bela Chand, P.O.
Mohaniya Chakla, Police Station- Banmankhi, District- Purnea.
27. Suman Kumar son of Shri Thakur Prasad Yadav, Resident of village- Bela
Chand, P.O. Mohaniya Chakla, Police Station- Banmankhi, District- Purnea.
28. Arbind Kumar Mukhiya son of Birendra Mukhiya, Resident of Banmankhi
Vishal Nagar Ward No. 03, P.O. and P.S. Banmankhi, District- Purnea.
29. Pranav Gopal son of Upendra Prasad Yadav, Resident of village- Dhokar
Dhara, P.O. Bishanpur Dutta, P.S. Banmankhi, District- Purnea.
30. Ajay Kumar Choudhary son of Late Laxmi Prasad Choudhary, Resident of
Ward No. 07, Mill Patti, P.O. + P.S. Banmankhi, District- Purnea.
31. Sanjay Kumar son of Late Tarachand Bhagat, Resident of village-
Makhanaha, P.O. Haripur Madi, P.S. Banmankhi, District- Purnea.
32. Bhavesh Anand son of Prem Chand Prasad Yadav, Resident of village-
Sahvani Ramnagar, P.S. Janki Nagar, District- Purnea.
33. Abhishekh Ranjan son of Ramanand Yadav, Resident of village- Harbhanga,
P.O.+P.S. Sarsi, District- Purnea.
34. Pappu Kumar Thakur son of Satyanarayan Thakur, Resident of village-
Rampur Tilak, P.S. Janki Nagar, District- Purnea.
35. Kailash Mandal son of Yogendra Mandal, Resident of village + P.O. Rampur
Tilak, P.S. Janki Nagar, District- Purnea.
36. Amanjit Kumar son of Shova Kant Rajak, Resident of village- Bela Chand,
P.O. Mohaniya Chakla, Police Station- Banmankhi, District- Purnea.
37. Laltu Kumar son of Resham Lal Yadav, Resident of village- Mohania Ganesh
Patti, P.O. Mohania Chakla, P.S. Banmankhi, District- Purnea.
38. Simpal Kumar son of Dukhan Rajak, Resident of village- Bela Chand, P.O.
Mohaniya Chakla, Police Station- Banmankhi, District- Purnea.
39. Raju Kumari daughter of Sri Ramkishore Sharma, Resident of village-
Hanuman Nagar, Ward No. 11, P.O. and P.S. Manmankhi, District- Purnea.
40. Shashi Shekhar Kumar, son of Satya Narayan Mandal, Resident of village-
Maliniya, P.S. Sarsi, District- Purnea.
41. Rakesh Kumar son of Chandra Kishore Sah, Resident of village- Mohania
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 313
Chakla, P.S. Banmankhi, District- Purnea.
42. Md. Iftekhar Alam son of Abdul Sattar Ansari, Resident of village- Dharhara
Ansari Tola, P.O. Dharhara, P.S. Banmankhi, District- Purnea.
43. Rakesh Kumar Singh son of Anil Prasad Singh, Resident of village- Kamat
Tol Rupouli, P.O. Shila Nath Rupauli, P.S. Jankinagar, District- Purnea.
44. Manoj Kumar Sah son of Panchu Sah, Resident of Chopora Bazar, P.O.
Chopra Ramnagar, P.S. Jankinagar, District- Purnea.
45. Manish Kumar son of Pramod Mandal, Resident of village- Kunwari, P.O.
Harpatti, P.S. Banmankhi, District- Purnea.
46. Gopal Kumar Bhardar son of Kalu Bhardar, Resident of Banmankhi Vishal
Nagar Ward No. 03, P.O. and P.S. Banmankhi, District- Purnea.
47. Ajay Akshay, son of Sri Satyadev Pd. Yadav, Resident of Hirday Nagar Ward
No. 01, P.O. + P.S. Banmankhi, District- Purnea.
48. Mithilesh Kumar son of Dipanarayan Prasad Yadav, Resident of village-
Beltari, P.S. Jankinagar, District- Purnea.
49. Pankaj Kumar Gupta son of Sri Nakchhedi Sah, Resident of Chopra
Ramnagar, P.O. Pipra, P.S. Jankinagar, District- Purnea.
50. Ajay Kumar Sah son of Abhinandan Sah, Resident of Mohania Purv, P.O.
Mohania Chakla, P.S. Banmankhi, District- Purnea.
51. Radha Mohan Jha son of Madan Mohan Jha, Resident of Masuria, P.O.
Banaili, P.S. Sarsi, District- Purnea.
52. Navin Kumar son of Krishna Mohan Yadav Resident of Masuria, P.O. Banaili,
P.S. Sarsi, District- Purnea.
53. Aashutosh Kumar son of Triveni Yadav, Resident of Janki Nagar, P.O. & P.S.
Janki Nagar, District- Purnea.
54. Chunchun Kumari daughter of Mahanand Sah, Resident of village-
Maharajganj-1, P.O. Chakmaka, P.S. Jankinagar, District- Purnea.
55. Kundan Kumari daughter of Mahanand Sah, Resident of village- Maharajganj-
1, P.O. Chakmaka, P.S. Jankinagar, District- Purnea.
56. Pankaj Kumar Jha son of Bhagwan jha, Resident of village + P.O. Kachahari
Balua, P.S. Sarsi, District- Purnea
57. Rakesh Kumar Jha, son of Bhagwan Jha, Resident of village + P.O. Kachahari
Balua, P.S. Sarsi, District- Purnea.
58. Md. Shaikhu son of Md. Khalil Ansari, Resident of village- Makhanaha, P.O.
Haripur Modi, P.S. Banmankhi, District- Purnea.
59. Santosh Kumar son of Shiv Narayan Mandal, Resident of Dhokardhara, Ward
No. 08, P.O. Bishanpurdatt, P.S. Banmankhi, District- Purnea.
60. Birendra Kumar Thakur son of Faghuni Thakur, Resident of village + P.O.
Chopra Ramnagar, P.S. Jankinagar, District- Purnea.
61. Jitendra Kumar son of Late Fhaguni Thakur, Resident of village + P.O.
Chopra Ramnagar, P.S. Jankinagar, District- Purnea.
62. Pravin Kumar son of Sri Murlidhar Jha, Resident of village + P.O. Chopra
Ramnagar, P.S. Jankinagar, District- Purnea.
63. Bishwash Kumar son of Late Barmeshwar Pandey, Resident of village-
Madhuban, P.O. Chopra Ramnagar, P.S. Jankinagar, District- Purnea.
64. Pawan Kumar Yadav, son of Kritiyanand Yadav, Resident of village + P.O.
Mohaniya Chakla (Parwati), P.S. Banmankhi, District- Purnea.
65. Umesh Kumar Thakur, son of Ram Lakhan Thakur, Resident of village + P.O.
Mohaniya Chakla (Parwati), P.S. Banmankhi, District- Purnea.
66. Pradeep Kumar son of Laxman Singh Resident of Kachhari Balua, P.S. Sarsi,
District- Purnea.
67. Amit Kumar son of Shiv Narayan Mandal, Resident of village- Hemnagar,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 314
P.O. Kachhari Balua, P.S. Sarsi, District- Purnea.
68. Pankaj Kumar son of Late Ramchandra Mandal, Resident of village- Burhiya
Dhandaha, P.S. Sarsi, District- Purnea.
69. Bibhakar Prasad son of Ramanand Prasad, Resident of village- Manna, P.O. +
P.S. Sarsi, District- Purnea.
70. Md. Gaffar Alam son of Md. Mansur Ansari, Resident of Makhnaha (Ansari
Tola) P.O. Haripur Madi, P.S. Banmankhi, District- Purnea.
71. Manish Kumar son of Tarkeshwar Mandal, Resident of Harimuri, P.O.
Rasadh, P.S. Banmankhi, District- Purnea.
72. Suryanand Murmu son of Laxman Murmu, Resident of Sikthi Santhal Tola,
P.O. Harpatti, P.S. Banmankhi, District- Purnea.
73. Sushila Kumari D/o Ranjit Beshara, Resident of Sikthi Santhal Tola, P.O.
Harpatti, P.S. Banmankhi, District- Purnea.
74. Naresh Kumar Thakur son of Ashok Thakur, Resident of Shishwa, P.O.
Dhima, P.S. Banmankhi, District- Purnea.
75. Md. Ashique Ansari son of Md. Rayees Ansari, Resident of Akhtiyarpur Road
Side, P.O. + P.S.- Sarsi, District- Purnea.
76. Anuj Kumar Jha son of Bhulan Jha, Resident of village- Ram Nagar, Ward
No. 3, P.O. Chopra Ramnagar, P.S. Janki Nagar, District- Purnea.
77. Deepak Kumar son of Ganesh Yadav, Resident of village- Ram Nagar, Ward
No. 2, P.O. Chopra Ramnagar, P.S. Janki Nagar, District- Purnea.
78. Ramesh Kumar Jha son of Sri Bijendra Jha, Resident of village- Sukhiya,
Mohania Chakla, P.S. Banmankhi, District- Purnea.
79. Ranjit Kumar son of Gyanchand Paswan, Resident of village + P.O. Mohaniya
Chakla, Chopra Ramnagar, P.S. Banmankhi, District- Purnea.
80. Saurabh Kumar son of Shashi Bhushan Mallik Resident of village- Sukhiya,
Mohania Chakla, P.S. Banmankhi, District- Purnea.
81. Pankaj Kumar son of Siyaram Yadav, Resident of Bela Chand, P.O. Mohaniya
Chakla, Police Station- Banmankhi, District- Purnea.
82. Rupesh Kumar Jha son of Shyamanand Jha Resident of Bela Chand, P.O.
Mohaniya Chakla, Police Station- Banmankhi, District- Purnea.
83. Mukesh Kumar Jha son of Parmanand Jha, Resident of Bela Chand, P.O.
Mohaniya Chakla, Police Station- Banmankhi, District- Purnea.
84. Gopesh Rajak son of Upendra Rajak, Resident of Bela Chand, P.O. Mohaniya
Chakla, Police Station- Banmankhi, District- Purnea.
85. Lalit Kumar son of Prabhat Narayan Singh, Resident of Kachhari Balua,
Banely, P.S. Sarsi, District- Purnea.
86. Jaikant Verma son of Yog Narayan Lal Das, Resident of Kachhari Balua, P.S.
Sarsi, District- Purnea.
87. Shashi Suman son of Kalanand Singh Resident of Kachhari Balua, Banely,
P.S. Sarsi, District- Purnea.
88. Rakesh Kumar son of Late Udyanand Mandal Resident of Harimuri, P.O.
Rasadh, P.S. Banmankhi, District- Purnea.
89. Pushpak Kumar son of Ashok Yadav, Resident of Mirchaibari, P.S.
Jankinagar, District- Purnea.
90. Naresh Kumar son of Darshan Sahni, Resident of Dhokar Dhara, P.O.
Bishunpur Dutt, P.S. Banmankhi, District- Purnea.
91. Abhinit Kumar son of Pradip Kumar Jha, Resident of village- Bohara, P.O.
Budhia, P.S. Sarsi, District- Purnea.
92. Mukesh Kumar son of Gurudeo Rishideo, Resident of village + P.O. Pipra,
P.S. Banmankhi, District- Purnea.
93. Bindeshri Ramani son of Jagdish Ramani, Resident of Maria Tola, Kachahari
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 315
Balua, P.S. Sarsi, District- Purnea.
94. Suraj Kumar Sah son of Jagdish Sah Resident of Banmankhi (Chakla), Ward
No. 7, P.S. Banmankhi, District- Purnea.
95. Gautam Kumar son of Arvind Bhagat, Resident of Rasadh (Madhepura), P.O.
Rasadh, P.S. Banmankhi, District- Purnea.
96. Rupa Kumari d/o Satya Narayan Bhagat, Resident of Millpatti, Banmankhi
Ward No. 09, P.S. Banmankhi, District- Purnea.
97. Suman Raj son of Upendra Thakur, Resident of Sukhia, P.O. Mohania Chakla,
P.S. Banmankhi, District- Purnea.
98. Amrendra Kumar Aswini, son of Kaushal Jha, Resident of Sukhia, P.O.
Mohania Chakla, P.S. Banmankhi, District- Purnea.
99. Nayan Kumar Thakur son of Upendra Thakur, Resident of village- Shishwa,
P.O. Dhima, P.S. Banmankhi, District- Purnea.
100. Yogesh Kumar son of Tapeshwar Pandit Resident of Sikshanagar, Police
Station- Banmankhi, District- Purnea.
101. Pusp Pratik son of Vinay Kumar Pandey Resident of village- Burhia
Bhanbhatta, P.S. Sarsi, District- Purnea.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna.
3. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
4. The Joint Director-cum- Office Head, Department of Planning & Development,
(Directorate of Economics & Statistics) Government of Bihar, Patna.
5. The District Statistical Officer, District- Purnea (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14297 of 2016
===========================================================
1. Santosh Kumar Kashyap S/o Haribhajan Prasad Vill+Post- Maharajganj PS-
Tilauthu, Dist Rohtas , Bihar.
2. Rana Pratap Singh S/o Awdhesh Singh Vill- Mirjapur, Post- Bhadokhra, PS
Tilauthu Distt Rohtas.
3. Manoj Kumar S/o Dhanraj Prasad R/o Vill- Chorkap Post Bhadokhra, P.S
Tilauthu District Rohtas.
4. Sarita Kumari W/o Digeshwar Kumar Priya R/o Village- Sonoura, PO+PS-
Tilauthu Ditt Rohtas.
5. Janardan Singh S/o Triveni Singh R/o Village- Ramdigra Post Ramdigra, P.S
Amjhor, Distt Rohtas.
6. Deventi Tepeshwar Singh Vill- Chandanpura, Post-Chandanpur, PS Tilauthu,
Distt Rohtas.
7. Vinay Kumar S/o Ramjeet Prajapati, R/o Vill+PO+PS- Tilauthu Distt Rohtas.
8. Chandan Kumar Singh S/o Triveni Singh R/o Village- Ramdigra Post
Ramdigra, P.S Amjhor, Distt Rohtas.
9. Vinay Kumar S/o Dwarika Prasad Vill- Chandanpura, Post-Chandanpur, PS
Tilauthu, Distt Rohtas.
10. Harendra Kumar S/o Raghunand Pateshwari R/o Vill+PO+PS- Tilauthu Distt
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 316
Rohtas.
11. Anup Kumar S/o Vijay Kumar Choudhary R/o Ruphaya PO Ramdigra, PS
Amjhor Distt Rohtas.
12. Sudarshan Kumar S/o Nathuni Paswan R/o Vill+PO- Tilouthu, PS Tilauthu
Dist Rohtas.
13. Ajit Kumar S/o Suresh Singh R/o Vill-Sethua PO- Tilouthu , P.S Tialuthu,
Distt Rohtas.
14. Vijendra Kumar S/o Ramdas Singh Vill- Madaripur PO- Maharajganj PS-
Tilauthu Distt Rohtas.
15. Dhananjay Kumar S/o Ram Pravesh Singh Vill- Vanshi Bigha, PO Hurka PS
tilauthu Dist Rohtas.
16. Mantu Kumar S/o Ram Ashish Singh R/o Vill- Vanshi Bigha, P.O- Hurka
PS- Tilauthu, Distt Rohtas.
17. Srikant Kumar S/o Ramnaresh Singh R/o Vill- Vanshi Bigha, P.O- Hurka PS-
Tilauthu, Distt Rohtas.
18. Lalit Kumar S/o Ramdas Singh R/o Vill- Madaripur, Post- Maharajganj, PS-
Tilauthu, Distt Rohtas.
19. Sanjay Kumar S/o Mohan Singh R/o Vill- Jagodih, Po- Ramdihra, P.S.
Tilauthu, District Rohtas.
20. Rakesh Kumar S/o late Lal Bahadur Pd. R/o Vill- Kosdihra, PO- Ramdihra,
PS.- Tilauthu, Distt Rohtas.
21. Aradhana Kumari D/o Rampati Pandey R/o Vill- Kosdihra, PO- Ramdihra,
PS.- Tilauthu, Distt Rohtas.
22. Raju Kumar Mishra S/o Ashok Mishra R/o Vill- Jarhan, PO- Tilauthu, PS-
Tilauthu, Distt Rohtas.
23. Durgawati Kumari D/o Mukhdeo Yadav R/o Vill-Chandanpur, Post-
Chandpura, PS- Tilauthu, Distt Rohtas.
24. Ram Ekbal Singh Son of Manik Chand yadav R/o Vill-Chandanpur, Post-
Chandpura, PS- Tilauthu, Distt Rohtas.
25. Ajay Kumar Singh S/o Jimendra Singh R/o Patluka, PO- Maharajganj PS.
Tilauthu Distt Rohtas.
26. Kamlesh Kumar Singh S/o Ishwar Dayal Singh R/o Patluka, PO-
Maharajganj PS. Tilauthu Distt Rohtas.
27. Ashok Kumar Singh S/o Murlidhar Singh R/o Vill- Mirjapur PO -
Bhodokhar, PS Tilauthu Distt Rohtas.
28. Santosh Kumar S/o Ram Jivan Ram R/o Vill+PO- Aurangabad, Saraiya, PS
Amjhour, Distt Rohtas.
29. Amrendra Kumar Singh S/o Nand Kishore Singh R/o Chitauli, PO Chitauli
PS Amjhour, Distt Rohtas.
30. Nilam Kumari D/o Anil Singh R/o Vill- PO Bhadokhar, PS Tilauthu Distt
Rohtas.
31. Sunil Kumar Mauria S/o Ramanand Singh R/o Vill+PO- Raipur Chore, PS.
Shivsagar, Distt Rohtas.
32. Anikal Prajapati S/o Ramlal Prajapati R/o Vill+PO- Raipur Chore, PS.
Shivsagar, Distt Rohtas.
33. Guddoo Kumar Sah S/o Satyendra Sah R/o Vill+PO- Raipur Chore, PS.
Shivsagar, Distt Rohtas.
34. Alok Kumar Singh S/o Lal Bahadur Mahto R/o Vill+PO- Raipur Chore, PS.
Shivsagar, Distt Rohtas.
35. Vijay Shankar Singh S/o Bechu Singh R/o Vill- Majhue, PO-Raipur, Chore,
Ps. Shivsagar, Distt Rohtas.
36. Alok Ranjan Kr. S/o Ram Suresh Singh R/o Vill- Tandwa, Ayarkotha, Distt-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 317
Rohtas.
37. Gupteshwar Ram S/o Basant Ram R/o Vill- Trigundehri, Ward No. 31 Dehri
on Sone Rohtas, Distt Rohtas.
38. Lalit Kumari Soni S/o Baleshwar Pd. Soni R/o Mu-12, Pathar Ward no,. 35,
Dehri On Sone Dist Rohtas.
39. Manoj Kumar S/o Satyendra Pd. Chourasiya R/o Sadar Chouk Ward No. 34
Dehri on Sone , Distt R0htas.
40. Rajanikant Pal S/o Arjun Pal R/o Vill- Darihat, PO Darihat, PS Darihat, Distt
Rohtas.
41. Rajesh Kumar S/o Asharfi Ram R/o Vill- Trigundehri, Ward No. 31 Dehri On
Sone Rohtas, Distt Rohtas.
42. Amrendra Kumar Singh S/o Ram Naresh Singh R/o New Dillian Dehri On
Sone-21 Distt Rohtas.
43. Sanjeet Kumar S/o Dasarath Singh r/o Vill- Bharkuria, PS+P.O. Darihat,
Distt Rohtas.
44. Meera Kumari S/o Rama Shankar Gupta R/o Bastipur, PO Manikpur, PS
Indrapuri Distt Rohtas.
45. Rama Shankar Gupta S/o Ram Nand Sah R/o Bastipur, PO Manikpur, PS
Indrapuri Distt Rohtas.
46. Umesh Prasad Kashyap S/o Hira Prasad R/o Vill- Pahleja, PO -Pahleja, PS
Dehri on Sone, Distt Rohtas.
47. Ravindra Kumar S/o Bhola Singh Yadav R/o New Dillian Ward No. 20 Dehri
on Sone, Dist Rohtas.
48. Kaushal Pathak S/o Arun Kumar Pathak R/o Sadar Chowk, Ward No. 34
Dehri on Sone, Dist Rohtas.
49. Nasimul Haque S/o Wahdul Haque R/o Neel Kothi Ward No. 30 Dehri on
Sone, Dist Rohtas.
50. Rajesh Kumar S/o Ramchandra P.d R/o Neel Kothi Ward No. 31 Dehri on
Sone, Dist Rohtas.
51. Ajay Kumar Sharma S/o Om Prakash Sharma R/o West Mohan Bigha Dehri
On Sone, Distt Rohtas.
52. Md. Anwar S/o Md. Rafique R/o Dehri On Sone Ward No. 36 Distt Rohtas.
53. Chandu Kumar Singh S/o Satyendra Kr Sinha R/o West Mohan Bigha Dehri
On Sone, Distt Rohtas.
54. Chandan Kumar Singh S/o Ashok Kr. Singh R/o Tar Bangla Bijli Colony
Dehri On Sone, Dist Rohtas.3
55. Santosh Kumar S/o Satyanarayan Singh R/o Niranjan Bigha Dehri on Sone
Distt Rohtas.
56. Ranjan Prakash S/o Hajari Singh R/o Ratu Bigha PO Dalmianagar, Distt
Rohtas.
57. Manoj Kumar Singh S/o Jagdish Singh R/o New Dillian Ward No. 20 Dehri
on Sone, Dist Rohtas.
58. Binay Kumar Singh S/o Hari Narayan Singh R/o GokulSadan Ward No,.26,
Dehri on sone, Dist Rohtas.
59. Ashutosh Kumar Pathak S/o Ram Sakal Pathak R/o New Market Flat No. 22,
Dalmiangar, Dist Rohtas.
60. Anuj Kumar S/o Shant Prasad Singh R/o Vill- Patnama Dehri on Sone Distt
Rohtas.
61. Amit Kumar S/o Bhola Prasad R/o Kumhar Toli, Dehri on Sone Distt Rohtas.
62. Pappu Kumar S/o Manoj Kumar Singh R/o Patanwa, Dehri on Sone Distt
Rohtas.
63. Dadan Singh S/o Chandradeo Singh R/o Tarbanwa Dehri on Sone Distt
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 318
Rohtas.
64. Vivek Pratap S/o Akhileshwar Singh R/o Vill Mahapur, PO Baraon P.S.
Nokha, Dist Rohtas.
65. Abhay Bahadur Singh S/o Vinod kumar Singh R/o Vill+PO- Nonsari ,PS
Nokha , Dist Rohtas.
66. Rishi Kumar S/o Jitendra Chaudhary R/o Vill- Baragaon, PS. Nokha Distt-
Rohtas.
67. Dharmendra Kumar S/O Khub Lal Paswan R/o Vill- Raghunathpur, PS.
Nokha Dist Rohtas.
68. Vijay Kumar S/o Hira Lal Sah R/o Vill- Khairahin PO +PS Nokha Dist
Rohtas.
69. Bhuneshwar Ram S/o Raj Mohan Ram R/o Vill- Shivpur, PO Nokha PS
Nokha Dist Rohtas.
70. Usha Kumari S/o Ganga Bhagat R/o Vill- Agrer, PO Agrer, PS Agrer, Dist
Rohtas.
71. Rajesh Kumar Pal S/o Ram Naresh Pal R/o Vilol- Sotwa, Ps Nokha Dist
Rohtas.
72. Ramesh Ray S/o Sarju Ray R/o Vill- Sigwa, PO Sigwa, PS Nokha Dist
Rohtas.
73. Vijendra Singh S/o Vishwanath Singh. R/o Vill+PO -Aarhsi PS Nokha Distt
Rohtas.
74. Ashok Kumar Singh S/o Kabilash Singh R/o Vill- Sisirit tola, P.S Sisirit P.S.
Nokha Dist Rohtas.
75. Surendra Kumar Thakur S/o Suryabali Thakur R/o Vill- Mujnu PO Srikhinda,
PS Nokha, Distt Rothas.
76. Raju Kumar Singh S/o Sakaldeep Singh R/o Vill- Sariyaon, PO Srikhinda, Ps
Nokha, distt Rohtas.
77. Vijay Kumar Yadav S/o Saryu Singh R/o Vill- Mishrawaliay, PO+PS. Nokha
Dist Rohtas.
78. Mukesh Kumar S/o Sri Ram Darat Singh R/o Barka Gaon, PO Sisrit PS.
Nokha Dist Rohtas.
79. Sanjay Kumar S/o Rajbali Singh Resident of Vill- Sonoura, PO Tilauthu,PS.
Tilauthu Distt Rohtas.
80. Jay Prakash Prasad S/o Jay Nath Prasad R/o Vill+Post- -Aurangabad Saraiya,
P.S Amjhor , Distt Rohtas.
81. Mukesh Kumar S/o Rajendra Prasad R/o Vill+Post- -Aurangabad Saraiya,
P.S Amjhor , Distt Rohtas.
82. Nagendra Kumar S/o Raja Ram R/o Vill- Chitauli PO Ramdihra, PS.
Ramdihra, P.S. Rohtas, District Rohtas.
83. Arbind Kumar Gupta S/o Vishwanath Pd. Gupta R/o Vill- Chitauli PO
Ramdihra, PS. Ramdihra, P.S. Rohtas, District Rohtas.
84. Bansant kumar Choudhary S/o Devki Choudhary R/o Vill- Ruphatha, PO
Ramdihra, PS Amjhor, Dist Rohtas.
85. Dhanendra Kumar S/o Baban Singh R/o Vill+Post Indrapuri Ps. Indrapuri
Dist Rohtas.
86. Salamat Ali Ansari S/o late Aziz Ansari R/o Vill- Jamuhara, PO Indrapuri,
PS Tilauthu Distt Rohtas.
87. Ranveer Kumar S/o Ravindra Pd. Singh R/o Vill+Po +PS- Tilauthu Distt
Rohtas.
88. Rahul Kumar S/o Ravindra Pd. Singh R/o Vill+PO+PS- Tilauthu Distt
Rohtas.
89. Ashish Kumar S/o Madan Dubey R/o Vill- Dubauli, PO Chitauli, PO-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 319
Ramdhira, PS+District Rohtas.
90. Arun Kumar Verma S/o Satya Narayan Singh R/o Vill- Chitauli PO
Ramdihra, PS. Ramdihra, P.S. Rohtas, District Rohtas.
91. Manish Kumar S/o Vishwanath Singh R/o Sadar Chowk Dehri On Sone,
Rohtas.
92. Azimuddin S/o Daudali Mistri R/o Idgah Mohalla- Dehri on Sone, Distt
Rohtas.
93. Ajit Kumar S/o Sudama Prasad Sharma R/o Barah Pattaar, Dehri on sone,
District Rohtas.
94. Syeed Ahmad S/o Md. Azizur Rahman R/o Vill+PO+PS. Rajpur Distt
Rohtas.
95. Santosh Deo Singh S/o Kapil Deo Singh R/o Vill- Sultanpur, PO - Pararia,
PS. Baghaila, Distt Rohtas.
96. Saroj Kumar S/o Veera Singh R/o Vill- Husainabad, PO Rajpur, PS. Rajpur,
Distt Rohtas.
97. Neeraj kumar S/o Veera Singh R/o Vill- Husainabad, PO Rajpur, PS. Rajpur,
Distt Rohtas.
98. Sunita Kumari D/o Saroj Singh R/o Vill- Husainabad, PO Rajpur, PS. Rajpur,
Distt Rohtas.
99. Seema Kumari D/o Mantu Kumar Singh R/o Vill- Husainabad, PO Rajpur,
PS. Rajpur, Distt Rohtas.
100. Arbind Kumar S/o Babu Nandan Ram R/o Vill- Baraicha, PO Paraiya, PS
Baghaila, Distt Rohtas.
101. Rajiv Kumar Ram S/o Babu Nandan Ram R/o Vill- Baraicha, PO Paraiya, PS
Baghaila, Distt Rohtas.
102. Raju Kumar S/o Krishna Nand Choudhary R/o Sultanpur,PO- Pararia, PS
Baghaila, Distt Rohtas.
103. Yogendra Kumar Joshi S/o Shiv Gahan Singh R/o Vill- Chhapra, PO+PS. -
Rajpur, Distt Rohtas.
104. Ganesh Kumar S/o Sri Singasan Prasad R/o Vill+Po+PS- Rajpur Dist Rohtas.
105. Pravin kumar S/o Ram Nagina Singh R/o Vill- Sultanpur, PO - Pararia, PS.
Baghaila, Distt Rohtas.
106. Dharmendra Singh S/o Vishwanath Singh R/o Vill- Karhansi PO- Karhansi,
PS. Batwar, Distt Rohtas.
107. Bipin Kumar S/o Kasinath Singh R/o Vill- Karhansi PO- Karhansi, PS.
Batwar, Distt Rohtas.
108. Shashi Prakash Gupta S/o Ashok Kumar Gupta R/o Vill+Po+PS- Nokha,
Distt Rohtas.
109. Nilu Kumari D/o Sachidanand Singh R/o Vill+PO- Baraon PS Nokha, distt
Rohtas.
110. Arun Kumar Verma S/o Sachidanand Singh R/o Vill+PO- Baraon PS Nokha,
distt Rohtas.
111. Upendra Kumar S/o Hridya Prasad R/o Vill- Jakhni PO Baraon PS. Nokha
Distt Rohtas.
112. Anil Kumar Singh S/o Sakhichand Singh R/o Vill- Bhodokhara, P.S Tilouthu
Dist Rohtas.
113. Sujit Kumar S/o Shivnath Prasad Gupta R/o Vill+PO- Aurangabad, Saraiya,
PS Amjhour, Distt Rohtas.
114. Ajit Kumar S/o Suresh Gupta R/o Vill+PO- Aurangabad, Saraiya, PS
Tilouthu , Distt Rohtas.
115. Santosh Kumar Kashyap S/o Haribhajan Prasad R/o Vill+PO- Maharajganj,
PS Tilouthu Dist Rohtas.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 320
116. Rana Pratap Singh S/o Awdhesh Singh R/o Vill- Mirjapur, Post- Bhadokhara,
P.S. Tilouthu Distt Rohtas.
117. Manoj Kumar S/o Dhanraj Prasad R/o Vill- Chorkap Post Bhadokhra, P.S
Tilauthu District Rohtas.
118. Sarita Kumari W/o Digeshwar Kumar Priya R/o Vill-Sonoura, Post- +PS.
Tilouthu distt Rohtas.
119. Janardan Singh S/o Triveni Singh R/o Vill- Ramdihra, PO Ramdihra, PS
Amjhor, Dist Rohtas.
120. Deventi Kumari S/o Tapeshwar Singh R/o Vill-Chandrapura, Post-
Chandrapur, PS Tilouthu Distt Rohtas.
121. Vinay Kumar S/o Ramjeet Prajapati R/o Vill+PS +PS.- Tilouthu Distt Rohtas.
122. Chandan Kumar Singh S/o Triveni Singh R/o Vill+Po-Ramdihra, PS Amjhor
Dist Rohtas.
123. Vijay Kumar S/o Dwarika Prasad R/o Vill+PO- Chandanpura, PS Tilouthu
Distt Rohtas.
124. Harendra Kumar S/o Raghunand Pateshwari R/o Vill+Po+PS-Tilouthu Dist
Rohtas.
125. Anup Kumar S/o Vijay Kumar Choudhary R/o Rupahtha, PO-Ramdihra, PS
Amjhor Distt Rohtas.
126. Sudarshan Kumar S/o Nathuni Paswan R/o Vill+PO+PS.- Tilouthu Distt
Rohtas.
127. Ajit Kumar S/o Suresh Singh R/o Vill-Seuaa, Po+Ps- Tilouthu Distt Rohtas.
128. Vijendra Kumar S/o Ramdas Singh R/o Vill- Madaripur, Post- Maharajganj,
PS- Tilauthu, Distt Rohtas.
129. Dhananjay Kumar S/o Ram Pravesh Singh R/oVill- Banshi Bigha, PO-
Hurka, PS Tilauthu Distt Rohtas.
130. Mantu Kumar S/o Ram Ashish Singh R/o Vill- Banshi Bigha, PO- Hurka, PS
Tilauthu Distt Rohtas.
131. Sri Kant Kumar S/o Ram Naresh Singh R/o Vill- Banshi Bigha, PO- Hurka,
PS Tilauthu Distt Rohtas.
132. Lalit Kumar S/o Ram Das Singh R/o Vill- Madaripur, Post- Maharajganj, PS-
Tilauthu, Distt Rohtas.
133. Sanjay Kumar S/o Mohan Singh R/o Vill- Jagodih, Po- Ramdihra, P.S.
Tilauthu, District Rohtas.
134. Rakesh Kumar S/o Lal Bahadur Prasad R/o Vill- Kosdihra, PO- Hurka, PS.-
Tilauthu, Distt Rohtas.
135. Ardhana Kumari D/o Rampati Pandey R/o Vill- Kosdihra, PO- Hurka, PS.-
Tilauthu, Distt Rohtas.
136. Raju Kumar S/o Ashok Mishra R/o Vill- Jarhan, PO Tilouthu, PS. Tilouthu
Distt Rohtas.
137. Durgawati Kumari D/o Mukhdeo yadav R/o Vill+PO- Chandanpura, PS
Tilouthu Distt Rohtas.
138. Ram Ekbal Singh S/o Manik Chandra Yadav R/o Vill+PO-Chandanpura, PS.
Tilouthu Distt Dist Rohtas.
139. Ajay Kumar Singh S/o Jimendra Singh R/o Vil- Patluka PO- Maharajganj, PS
Tilouthu Dist Rohtas.
140. Kamlesh Kumar Singh S/o Ishwar Dayal Singh R/o Vil- Patluka PO-
Maharajganj, PS Tilouthu Dist Rohtas.
141. Ashok Kumar Singh S/o Murlidhar Singh R/o Vill- Mirjapur, Post-
Bhadokhara, P.S. Tilouthu Distt Rohtas.
142. Santosh Kumar S/o Ram Jivan Ram R/o Vill+PO- Aurangabad, Saraiya, PS
Amjhour, Distt Rohtas.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 321
143. Amrendra Kumar Singh S/o Nand Kishore Singh R/o Vill- Chitouli, PO.
Chitouli, Ps. Amjhour Distt Rohtas.
144. Nilam Kumari D/o Anil Singh R/o Vill+PO- Bhadokhara, P.S. Tilouthu, Distt
Rohtas.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Senior Joint Director -Cum -Office Head, Planning & Development
Department and Economics and Statistical Directorate, Bihar, Patna.
4. The District Magistrate-cum-District Collector, Rohtast ast Sasaram, Bihar.
5. The District Statistical Officer, Sasaram District - Rohtas (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14744 of 2016
===========================================================
1. Ravi Kant Ranjan, Son of Krishna Kr. Keshari, R/O Vill+Post- Jagdishpur
P.S.- Sahebganj Dist- Muzaffarpur.
2. Punyadeo Ram, Son of Late Ganaur Ram, R/O Vill- Himatpati Post- Kariyowl
P.S.- Sahebganj Dist- Muzaffarpur.
3. Saddam Hussain, Son of Abdul Hamid, R/O Vill- Navanagar Nizamit Post-
Kurnowl P.S.- Sahebganj Dist- Muzaffarpur.
4. Pappu Yadav, Son of Dharam Yadav, R/O Vill- Vasdevpur Mushari Tola
Post- Kurnowl Dist- Muzaffarpur.
5. Ram Ayodhya Kumar, Son of Bhikari Sah, R/O Vill- Baldhanaih Pur Post-
Kurnowl Dist- Muzaffarpur.
6. Jayprakash Ray, Son of Late Dhuman Ray, R/O Vill+Post- Dhanaiya P.S.-
Sahebganj Dist- Muzaffarpur.
7. Chandan Kumar, Son of Dinesh Singh, R/O Vill- Himatpatti Post- Kurnowl
P.S.- Sahebganj Dist- Muzaffarpur.
8. Shyamnandan Kumar Thakur, Son of Ram Nath Thakur, R/O Vill- Gulab Patti
Prasauni, Post- Kurnowl Dist- Muzaffarpur.
9. Sujeet Suman, Son of Sitaram Ray, R/O Vill- Madhopur Post- Rajepur P.S.-
Sahebganj Dist- Muzaffarpur.
10. Arvind Kumar, S/O Shubhnarayan Kunwar, R/O Vill+Post- Dhanaiya P.S.-
Sahebganj Dist- Muzaffarpur.
11. Shiv Kumar Mahto, S/O Dhanu Mahto, R/O Vill- Chiknauta Post- Dhanaiya
P.S.- Sahebganj Dist- Muzaffarpur.
12. Pamod Kumar, S/O Mahesh Puchau Rasiya, R/O Vill- Suleman Chhapra Post-
Parsa Patti P.S.- Sahebganj Dist- Muzaffarpur.
13. Shyam Kumar, S/O Madan Lal Sah, R/O Vill+PO- Ahiyapur P.S.- Sahebganj
Dist- Muzaffarpur.
14. Dwearika Mahto, S/O Chamku Mahto, R/O Vill+PO- Ahiyapur P.S.-
Sahebganj Dist- Muzaffarpur.
15. Arun Kumar, S/O Jaymangal Kumar, R/O Vill+Post- Dhanaiya P.S.-
Sahebganj Dist- Muzaffarpur.
16. Awadhesh Bhagat, S/O Harinandan Bhagat, R/O Vill- Sahdullepur Post-
Jagdishpur P.S.- Sahebganj Dist- Muzaffarpur.
17. Vinod Paswan, S/O Damari Paswan, R/O Vill- Saraiya Post- Saraiya P.S.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 322
Sahebganj Dist- Muzaffarpur.
18. Rajesh Kumar, S/O Binda Ray, R/O Vill- Navanagar Nigamat P.S.- Sahebganj
Dist- Muzaffarpur.
19. Khushboo Kumari, D/O Dilip Sharma, R/O Vill- Samera Nigamat Post-
Kurnowl P.S.- Sahebganj Dist- Muzaffarpur.
20. Randheer Kumar Paswan, S/O Ramchandra Paswan, R/O Vill- Bahora Chapra
Post- Saraya P.S.- Sahebganj Dist- Muzaffarpur.
21. Saroj Kumar, S/O Vishwanath Ray, R/O Vill- Gaura Post- Bklayan P.S.-
Sahebganj Dist- Muzaffarpur.
22. Subhash Chandra, S/O Govind Prasad, R/O Vill+P.O. Pakari Basarat P.S.-
Sahebganj Dist- Muzaffarpur.
23. Navin Kumar, S/O Late Jawahar Roy, R/O Vill+P.O. Pakari Basarat P.S.-
Sahebganj Dist- Muzaffarpur.
24. Niranjan Kumar, S/O Dwarika Singh, R/O Vill- Himmat Pat P.S.- Sahebganj
P.O. Kurnowl Dist- Muzaffarpur.
25. Niraj Kumar, S/O Sati Raman Singh, R/O Village+PO- Bahilwara Govind P.S.
Saraiya Dist- Muzaffarpur.
26. Indrajeet Kumar, S/O Sri Ram Chandra Das, R/O Vill+P.O. Bahilwara Roop
Nath P.S.- Saraiya Dist- Muzaffarpur.
27. Subodh Kumar, S/O Ram Kishore Sah, R/O Vill+P.O. Bahilwara Roop Nath
P.S.- Saraiya Dist- Muzaffarpur.
28. Manoj Kumar, S/O Sri Suresh Sah, R/O Vill+P.O. Bahilwara Roop Nath P.S.-
Saraiya Dist- Muzaffarpur.
29. Som Nath Thakur, S/O Rajeshwar Thakur, R/O Vill+P.O. Bahilwara Govind
P.S.- Saraiya Dist- Muzaffarpur.
30. Sohan Kumar, S/O Late Chandeshwar Pd. Singh, R/O Vill+P.O. Bahilwara
Govind P.S.- Saraiya Dist- Muzaffarpur.
31. Dinesh Kumar, S/O Nand Lal Thakur, R/O Vill- Siuri Gopinathpur P.O.
Bahilwara Govind P.S.- Saraiya Dist- Muzaffarpur.
32. Lalan Kumar, S/O Sri Kishori Sah, R/O Vill+P.O. Bahilwara Roop Nath P.S.-
Saraiya Dist- Muzaffarpur.
33. Simit Ranjan Kumar, S/O Sachit Sharma, R/O Vill+P.O. Bahilwara Roop Nath
P.S.- Saraiya Dist- Muzaffarpur.
34. Randhir Kumar, S/O Ajit Kumar, R/O Vill+P.O. Rajarampur P.S.- Saraiya
Dist- Muzaffarpur.
35. Vinod Kumar, S/O Sri Sakal Sah, R/O Vill+P.O. Basantpur Patti P.S.- Saraiya
Dist- Muzaffarpur.
36. Mukesh Kumar, S/O Mahadeo Sah, R/O Vill- Marwapakar PO- Choubey P.S.
Saraiya Dist- Muzaffarpur.
37. Manoj Kumar Rajak, S/O Sahdeo Rajak, R/O Vill- Dhanupura P.O. Kolwara
P.S.- Saraiya Dist- Muzaffarpur.
38. Mohan Kumar, S/O Asharfilal Mahto, R/O Vill- Kolhua P.O. Bakhra P.S.-
Saraiya Dist- Muzaffarpur.
39. Pappu Kumar, S/O Shankar Das, R/O Vill- Ufraul P.O. Bakhra P.S.- Saraiya
Dist- Muzaffarpur.
40. Munilal Ram, S/O Yogendra Ram, R/O Vill- Narangi Jivnath P.O. Kolwara
P.S.- Saraiya Dist- Muzaffarpur.
41. Raj Kishor Mahto, S/O Ram Paras Mahto, R/O Vill- Choubey Ambara,
P.S.+P.O.- Saraiya Dist- Muzaffarpur.
42. Sabloo Kumar, S/O Jawahar Lal Choudhary, R/O Vill- Rewadih P.O. Rewa
Basantpur P.S.- Saraiya Dist- Muzaffarpur.
43. Rajesh, S/O Jawahar Lal Choudhary, R/O Vill- Rewadih P.O. Rewa Basantpur
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 323
P.S.- Saraiya Dist- Muzaffarpur.
44. Vikash Ranjan, S/O Uday Kumar Srivastava, R/O Vill- Vishunpur, Basant
P.O. Basantpur Patti P.S.- Saraiya Dist- Muzaffarpur.
45. Chandrashekhar Kumar Malakar, S/O Ramesh Bhagat, R/O Vill- Basantpur
Patti P.O. Basantpur Patti P.S.- Saraiya Dist- Muzaffarpur.
46. Guddu Kumar Ram, S/O Harihar Ram, R/O Vill- Basantpur Patti P.O.
Basantpur Patti P.S.- Saraiya Dist- Muzaffarpur.
47. Tara Kumari, D/O Ashok Kumar Gupta, R/O Vill +P.O.- Saraiya P.S.- Saraiya
Dist- Muzaffarpur.
48. Chandan Kumar Ranjan, S/O Umesh Prasad Singh, R/O Vill- Shri Krishnapur,
P.O.- Bakhra P.S.- Saraiya Dist- Muzaffarpur.
49. Niranjan Kumar, S/O Dwarika Singh, R/O Vill- Himmat Patti P.O. Ganaul
P.S.- Sahebganj Dist- Muzaffarpur.
50. Rajesh Kumar Rajak, S/O Late Sitaram Rajak, R/O Vill+Post- Dhanaiya P.S.-
Sahebganj Dist- Muzaffarpur.
51. Rajiv Ranjan Baitha, S/O Jangli Baitha, R/O Vill- Paharpur Manorth P.O.
Manain Via- Karnoul P.S.- Sahebganj Dist- Muzaffarpur.
52. Nagendra Paswan, S/O Rajendra Paswan, R/O Vill- Belkanti Dharhara, P.O.
Rupchanpara P.S.- Sahebganj Dist- Muzaffarpur.
53. Harendra Paswan, S/O Jagendra Paswan, R/O Vill- Belkanti Dharhara, P.O.
Rupchanpara P.S.- Sahebganj Dist- Muzaffarpur.
54. Anand Prasad Yadav, S/O Nayan Prasad Yadav, R/O Vill+P.O. Pakari Basarat
P.S.- Sahebganj Dist- Muzaffarpur.
55. Subodh Kumar Ram, S/O Narayan Ram, At +P.O. Pakari Basarat Via- Deoria
Kothi P.S.- Sahebganj Dist- Muzaffarpur.
56. Ravindra Kumar, S/O Ramnarayan Ray, At +P.O. Pakari Basarat Via- Deoria
Kothi P.S.- Sahebganj Dist- Muzaffarpur.
57. Manendra Kumar, S/O Ramgya Mishra, At +P.O. Pakari Basarat Via- Deoria
Kothi P.S.- Sahebganj Dist- Muzaffarpur.
58. Shamsul Ansari, S/O Krmullah Ansari, R/O Vill- Premnagar Kodarkatta P.O.
Barjee P.S.- Motipur Dist- Muzaffarpur.
59. Ram Babu Thakur, S/O Hema Thakur, R/O Vill- Maguraho, P.O. Rajepur
Baruraj, Prakhand- Motipur, Distt- Muzaffarpur.
60. Ravi Shankar Thakur, S/O Gorakh Thakur, R/O Vill- Bhagwanpur, P.O.
Mahmatha, P.S. Baruraj, Prakhand- Motipur, Distt- Muzaffarpur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
3. The Senior Joint Director-Cum-Office Head, Planning & Development
Department and Economics and Statistical Directorate, Bihar, Patna.
4. The District Magistrate-Cum-District Collector, Muzaffarpur, Bihar.
5. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14431 of 2016
===========================================================
1. Anurag Kumar Singh S/o Awadh Kishor Singh R/o Rikabganj, P.O. + P.S.
Tikari, Distt. Gaya
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 324
2. Kamta Kumar S/o Valmukund Bhagat R/o vill. + P.O. Mau, P.S. Tikari, Distt.
Gaya
3. Sudhir Kumar Mishra S/o Awadhesh Mishra R/o Mohll. Rikabganj, P.O. +
P.S. Tikari, Distt. Gaya
4. Rajeev Kumar S/o Surendra Kr. Singh R/o Mohll. - Kalyanpur, P.O.
Maksudpur, P.S. Tikari, Distt. Gaya
5. Mukesh Kumar Singh S/o Rajendra Singh R/o Mohll. - Kalyanpur, P.O.
Maksudpur, P.S. Tikari, Distt. Gaya
6. Sachchidanand Pandit S/o Haridwar Pandit R/o vill. + P.O. + Bohiya, P.S.
Alipur, Distt. Gaya, Bihar
7. Suraj Verma S/o Ram Swarath Singh R/o vill. + P.O. Mau, P.S. Tikari, Distt.
Gaya
8. Vijay Kumar S/o Saryu Thakur R/o Vill. Panchamtalla, P.O. P.S. Tikari, Distt.
Gaya
9. Pankaj Kumar Sinha S/o Krishnanandan Prasad R/o Moll. Baheliya Bigha
Adda, P.O. + P.S. Tikari, Distt. Gaya
10. Yogendra Kr. Yadav S/o Laldeo Yadav Vill. Khutwar, P.O. Uar Vishunpur,
P.S. Alipur, Distt. Gaya
11. Akhilesh Kumar S/o Ramdeo Ram R/o vill. - Pitaukhar, P.O. Kamalpur, P.S.
Tikari, Distt. Gaya
12. Suraj Kumar S/o Anil Singh R/o Vill. - Emamganj, P.O. + P.S. Emamganj,
Distt. Gaya, State Bihar
13. Narayan Noniya S/o Lal Bahadur Noniya vill. - Sighra, Mathiya, P.S. Budhai,
P.S. Konch, Distt. Gaya
14. Ranjeet Kumar S/o Niwas Prasad R/o vill. Dighi Maulaganj, P.O. Dighi, P.S.
Konch, Distt. Gaya
15. `Dhananjay Kumar S/o Suryanath Singh R/o vill. Gauharpur, P.S. Konch, Distt.
Gaya
16. `Sunil Kumar Verma S/o Sri Narendra Kumar Verma R/o Vill. - Srigaon, P.O.
Dhivri, P.S. Konch, Distt. Gaya
17. `Dilip Das S/o Ganouri Das R/o Vill. Dharahara Tola, Malhbigha, P.O.
Tankuppa, P.S. Konch, Distt. Gaya
18. Rajesh Kumar S/o Ram Narayan Singh R/o Vill. Chetbigha, P.O. Utren P.S.
Konch, Distt. Gaya
19. Kumar Vidyanand Sinha S/o Radha Krishna Prasad R/o vill. - Padurawean,
P.O. Bhimpur Manjhiyawan, P.S. Konch, Distt. Gaya
20. Sikandar Kumar S/o Late Rajaram Das R/o vill. - Pradhana, P.O. Kabar, P.S.
Konch, Distt. Gaya
21. Subodh Kant S/o Binod Paswan R/o village - Rani Bigha, P.O. Utren, P.S.
Tikari, Distt. Gaya
22. Arun Kumar S/o Ram Narayan Singh R/o Vill. Chetbigha, P.O. Utren P.S.
Konch, Distt. Gaya
23. Krishna Ballabh Pathak S/o Rajnandan Pathak R/o vill. + P.O. Tarari, P.S.
Konch, Distt. Gaya
24. Om Prakash S/o Ramjanam Singh R/o vill. - Murera, P.S. Konch, Distt. Gaya
25. Ravish Kumar Nirdosh S/o Mohan Thakur R/o vill. - Dihuri, P.O. Korap, P.S.
Konch, Distt. Gaya
26. Harehdra Prasad S/o Rambali Prasad R/o village - Rani Bigha, P.O. Utren,
P.S. Tikari, Distt. Gaya
27. Himanshu Kumar S/o Shivdatt Thakur R/o vill. + P.O. Sarbahda, P.S. Konch,
Distt. Gaya
28. Vinod Kumar S/o Ramcharitra Yadav R/o Makhdumpur, P.O. Gauharpur, P.S.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 325
Konch, Distt. Gaya
29. Pramod Kumar S/o Rambriksh Das R/o Vill. + P.O. Gauharpur, P.S. Konch,
Distt. Gaya
30. Ramnaresh Prasad S/o Ramcharitra Singh R/o vill. - Makhdumpur, P.O.
Gauharpur, P.S. Konch, Distt. Gaya
31. Surendra Kumar Yadav S/o Chotan Yadav R/o Chamalpur, P.O. Aanti, P.S.
Aanti, Distt. Gaya
32. Rajdeo Kumar S/o Dwarika Yadav R/o Kamalbigha, P.O. Kurmawan, P.S.
Konch, Distt. Gaya
33. Arun Kumar S/o Ramcharitra Yadav R/o vill. - Kanchanpur, P.O. Kabar, P.S.
Aanti, Distt. Gaya
34. Keshri Kishore S/o Rajkishore Ram R/o vill. - Kauriya Bigha, P.O. Kauriya
Bigha, P.S. Konch, Distt. Gaya
35. Vijay Kumar S/o Ramcharitra Prasad R/o Vill. + P.O. Gauharpur, P.S. Konch,
Distt. Gaya
36. Santosh Kumar S/o Jageshwar Prasad R/o vill. + P.O. Majhiyawan, P.S.
Konch, Distt. Gaya
37. Shailesh Sharma S/o Nawal Kishore Sharma R/o vill. + P.O. + P.S. Konch,
Distt. Gaya
38. Prabha Kumari D/o Ram Ishwar Ram R/o Vill. Palaki, P.O. Aanti, P.S. Konch,
Distt. Gaya
39. Subhash Kumar Kant D/o Yamuna Prasad R/o vill. - Palaki, P.O. Aanti, P.S.
Konch, Distt. Gaya
40. Rampravesh Kumar S/o Paran Yadav R/o Vill. - Tineri, P.O. Bhan, P.S. Aanti,
Distt. Gaya
41. Pramod Kumar S/o Shivdayal Singh R/o vill. + P.O. Konch, P.S. Konch, Distt.
Gaya
42. Rajendra Kumar Choudhary S/o Ramashish Choudhary R/o vill. + P.O.
Sinduari, P.S. Konch, Distt. Gaya
43. Achutanand Kumar S/o Shaligram Prasad R/o Parsawan, P.O. Tarari, P.S.
Konch, Distt. Gaya
44. Madhesh Kumar S/o Chandrika Singh R/o vill. Pyarichak, P.O. Divri, P.S.
Konch, Distt. Gaya
45. Dhananjay Kumar S/o Harihar Yadav R/o Shimra, P.O. Dusadh Bigha, P.O.
Dusadhbigha, P.S. Konch, Distt. Gaya
46. Vinda Prasad S/o Late Dwarika Yadav R/o vill. Chatihar Jamalpur, P.O.
Korap, P.S. Konch, Distt. Gaya
47. Kamlesh Kumar S/o Shakaldeo Mistri R/o Vill. Vishwanathpur, P.O.
Kaithipur, P.S. Aanti, Distt. Gaya, Bihar
48. Chandramohan Kumar S/o Shaligram Prasad R/o vill. - Parsawan, P.O. Tarari,
P.S. Konch, Distt. Gaya
49. Shivendra Kumar S/o Dwarika Prasad R/o vill. - Dhanahua, P.O. Bargaon,
P.S. Konch, Distt. Gaya
50. Rangesh Ranjan S/o Raghvendra Kumar Ranjan R/o vill. - Paluharh, P.O.
Jalalpur, P.S. Tikari, Distt. Gaya
51. Pawan Kumar S/o Girja Singh R/o Jaynandan Bigha, P.O. Tikari, P.S. Tikari,
Distt. Gaya
52. Shashi Kumar S/o Chandradeo Prasad R/o vill. Jalalpur, Koiribigha, P.O.
Jalalpur, P.S. Tikari, Distt. Gaya
53. Rakesh Kumar S/o Ramjanam Das R/o Malda, P.O. Bohiya, P.S. Alipur, Distt.
Gaya
54. Devendra Kumar S/o Chandrika Sao R/o Mu - Baheliya, Bigha, Adda Par,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 326
P.O. Tikari, Distt. Gaya
55. Abhay Mohan Nagmani S/o Sri Ram Prasad R/o Muhalla - Rikabganj, Bara,
P.O + P.S. Tikari, Distt. Gaya
56. Jamaluddin Ansari S/o Md. Kalammuddin Ansari R/o vill. - Mau, P.O. Mau,
P.S. Tikari, Distt. Gaya
57. Vikash Kumar S/o Ramashankar Prasad R/o Muhalla - Burhwa Mahadeo
Asthan, P.S. Tikari, Distt. Gaya
58. Mritunjay Kumar S/o Kapildeo Prasad R/o vill. - Kesho Bigha, P.O. Pura, P.S.
Tikari, Distt. Gaya
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna
2. The Principal Secretary, Planning & Development Department, Government of
Bihar, Patna
3. The Senior Joint Director - Cum - Office Head, Planning & Development
Department and Economics and Statistical Directorate, Bihar, Patna
4. The District Magistrate - Cum - District Collector, Gaya, Bihar
5. The District Statistical Officer, Kaimur at Sasaram, District - Gaya, Bihar
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12782 of 2016
===========================================================
1. Ravishankar Mishra son of Vinod Kumar Mishra Resident of Village and
P.O.-Kalyanpur, Tola Saraiya, P.S + Block-Bibhutipur, Distt-Samastipur
(PDD no.091533)
2. Arjun Roy S/o Dayanand Roy R/o At+P.O.-Kalyanpur, P.S.+Block-
Bibhutipur, Distt-Samastipur (PDD no. 073205)
3. Jawahar Mishra S/o Rajnarayan Mishra R/o At+P.O.-KalYanpur, Tola-
Saraiya, P.S.+Block Bibhutipur Distt-Samastipur (PDD no. 080895)
4. Lal Babu Mishra S/o Rabindra Mishra R/o At +PO-Chakhabib, P.S. +Block-
Bibhutipur, Distt-Samastipur ((PDD no. 010741)
5. Vinita Kumari D/o Ram Prit Singh At-Banhaiti, PO-Narhan, P.S.+Block-
Bibhutipur,Distt-Samastipur(PDD no. 243629)
6. Laxmi Prasad S/o Bhaglu Mahto R/o at+PO-Kalyanpur, P.S +Block-
Bibhutipur, Distt-Samastipur (PDD no. 073415)
7. Sunil Kumar Ishar S/o Mahendra Prasad Ishar R/o At +PO-Mahishi, P.S.
+Block-Bibhutipur, Distt-Samastipur (PDD no. 073599)
8. Umesh Kumar S/o Chandradeo Singh R/o-At-Ekdara, PO-Boria, P.S. + Block-
Bibhutipur, Distt-Samastipur (PDD no.293910)
9. Raghuveer Kumar S/o Ram Bharos Roy R/o At+PO- Mohhammadpur Sakra,
P.S. + Block- Bibhutipur, Distt-Samastipur (PDD no 170376)
10. Sandeep Kumar S/o Tej Narayan Choudhary R/o At- Kishanpur, P.O.-
Samartha, P.S + Block- Bibhutipur, Distt-Samastiput (PDD no 006067)
11. Tuntun Rajak S/o Ramotar Rajak R/o at+PO-Kapan, P.S + Bolck- Bibhutipur,
Distt-Samastipur (PDD no 270512)
12. Rakesh Prasad S/o Shiv Sah R/o At+PO-Narhan, P.S +Block-Bibhutipur,Distt-
Samastipur (PDD no. 246144)
13. Sita Nath Mishra S/o Raghunath Mishra R/o at+PO-Chakbedaulia, P.S
+Block-Bibhutipur, Distt-Samastipur (PDD no. 088815)
14. Baidyannath Mahto S/o Jagdish Mahto R/o at+PO-Ekdara, PO-Boria, P.S
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 327
+Block-Bibhutipur, Distt-Samastipur (PDD no. 280827)
15. Nitesh Kuamr Karn S/o Surendra Prasad Karn R/o At+PO-Surauli, P.S
+Block-Bibhutipur, Distt-Samastipur (PDD no. 071778)
16. Sanjeev Kumar Karn S/o Devendra Prasad Karn At+PO-Surauli, P.S +Block-
Bibhutipur, Distt-Samastipur (PDD no. 049722)
17. Alok Kumar S/o Hare Krishna Mahto R/o At+PO-Kodaria, PO-Alampur, P.S
+Block-Bibhutipur, Distt-Samastipur (PDD no. 127477)
18. Arun Kumar S/o Hare Krishna Mahto R/o At+PO-Kodariar, PO- Alampur, P.S
+Block-Bibhutipur, Distt-Samastipur (PDD no. 257174)
19. Nutan Kumari D/o Baleshwar Pathak R/o At+PO-Madhopur, P.S +Block-
Bibhutipur, Distt-Samastipur (PDD no. 063352)
20. Arun Kumar Singh S/o Lakhan Singh R/o At+PO-Ramchandrapur, PO- Chora
Tavka, P.S +Block-Bibhutipur,Distt-Samastipur (PDD no. 144706)
21. Ashok Kumar Jha S/o late Rajendra Jha R/o At+PO-Mustafapur, P.S +Block-
Bibhutipur, Distt-Samastipur (PDD no. 066891)
22. Keshari Nandan S/o Kamlesh Poddar R/o At+PO-Kalyanpur,P.S +Block-
Bibhutipur,Distt-Samastipur (PDD no. 162790)
23. Minakshi Kumari D/o Keshari Nandan R/o At+PO-Kalyanpur,P.S +Block-
Bibhutipur,Distt-Samastipur (PDD no. 163085)
24. Ritu Kumari D/o Dilip Narayan Chaudhary R/o At+PO-Bajidpur Bambaiya,
P.S +Block-Bibhutipur, Distt-Samastipur (PDD no. 104816)
25. Anuradha Kumari D/o Naveen Kumar Jha R/o At+PO-Kalyanpur,P.S +Block-
Bibhutipur,Distt-Samastipur (PDD no. 104870)
26. Milan Kumari D/o Vishwanath Singh R/o At+PO-Chora Tavka, P.S +Block-
Bibhutipur, Distt-Samastipur (PDD no. 301333)
27. Manoj Kumar Thakur S/o Upendra Thakur R/o At+Shahpur, P.O-Bhuswar,
P.S +Block-Bibhutipur, Distt-Samastipur (PDD no. 113874)
28. Sabita Kumari D/o Radhe Thakur R/o At+PO-Sakhmohan, P.S +Block-
Bibhutipur, Distt-Samastipur (PDD no. 062729)
29. Rajnesh Kumar Rajak S/o Krishna Kumar Rajak R/o At+PO-Singhiaghat, P.S
+Block-Bibhutipur, Distt-Samastipur (PDD no. 103466)
30. Munna Kumar S/o Santan Kumar Singh R/o At+PO-Banhaiti,PO-Narhan, P.S
+Block-Bibhutipur,Distt-Samastipur (PDD no. 068006)
31. Paras Nath Mishra S/o Ramawatar Mishra R/o At+PO-Surauli, P.S +Block-
Bibhutipur, Distt-Samastipur (PDD no. 013202)
32. Baby Kumari D/o Rajendra Prasad R/o At+PO-Damodarpur Po-Raghopur, P.S
+Block-Bibhutipur, Distt-Samastipur (PDD no. 066920)
33. Satish Kumar Jha son of Krishna Kumar Jha Resident of Village+ PO-
Madhopur, P.S + Block- Bibhutipur, District Samastipur (PDD no 155803)
34. Raman Kumar Choudhary S/o Manoj Kumar Choudhary R/o At+PO-
Khamhar, PO-Chakbidulia, P.S +Block-Bibhutipur, Distt-Samastipur (PDD
no. 070036)
35. Kusheshwar Singh S/o late Budhan Singh R/o At+PO-Muriya Ashthan, PO-
Mahmadpur Shakra P.S +Block-Bibhutipur,Distt-Samastipur (PDD no.
066885)
36. Dilip Kumar Choudhary S/o Laxmi Choudhary R/o At+PO-Narhan, P.S
+Block-Bibhutipur, Distt-Samastipur (PDD no. 103225)
37. Suresh Prasad S/o Shivnandan Singh R/o At+PO-Mustafapur, PO-
Mahamadpur Sakra P.S +Block-Bibhutipur, Distt-Samastipur (PDD no.
179854)
38. Rajesh Kumar S/o Jibachh Ray R/o At+PO-Mahmadpur Sakra, P.S +Block-
Bibhutipur, Distt-Samastipur (PDD no. 072115)
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 328
39. Dharamvir Yadav S/o Ram Pyare Yadav R/o At+PO-Sakhmohan, P.S +Block-
Bibhutipur, Distt-Samastipur (PDD no. 170284)
40. Manoj Kumar S/o Ram Chandra Mahto R/o At-Saidpur, PO-Narhan P.S
+Block-Bibhutipur, Distt-Samastipur (PDD no. 176977)
41. Uma Shankar Chandan S/o Shatrughan Mishra R/o At+PO-Mehshi, P.S
+Block-Bibhutipur, Distt-Samastipur (PDD no. 148552)
42. Anil Kumar Jha S/o Tej Narayan Jha R/o At+PO-Mahmadpur Sakra, P.S
+Block-Bibhutipur, Distt-Samastipur (PDD no. 062565)
43. Ram Pravesh Roy Son of Ram Sagar Roy R/o At+PO-Bagizpur, P.S +Block-
Bibhutipur, Distt-Samastipur (PDD no. 085712)
44. Pankaj Kumar S/o Mangal Prasad R/o At+PO-Loknathpur, PO-Dalsingsarai,
P.S +Block-Dalsingsarai, Distt-Samastipur (PDD no. 019370)
45. Sunil Kumar S/o Mangal Prasad R/o At-Loknathpur, PO+P.S + Block-
Dalsingsarai, Distt- Samastipur (PDD no 068894)
46. Md. Asghar Khan S/o Md. Mahbul Khan R/o At+PO-Kamraon, P.S -
Dalsingsarai, Block- Dalsingsarai, Distt-Samastipur (PDD no. 290372)
47. Shravan Kumar Ram S/o Dhani Chandra Ram R/o vill-Rohua West, Po-
Rohua, P.S + Block- Waris Nagar, Distt- Samastipur (PDD no. 122713)
48. Rajesh Kumar Thakur S/o Lakshan Deo Prasad Thakur R/o vill-Rohua PO-
Rohua West, P.S + Block- Waris Nagar, Distt- Samastipur (PDD no. 202175)
49. Satyajeet Kumar S/o Paltan Ram R/o vill- Hajpurwa, PO-Vusaiya, P.S+
Block-Warisnagar, Distt- Samastipur (PDD no. 278653)
50. Shiv Kumar Singh S/o Hira Prasad Singh R/o vill- Basantpur Rammi, P.s +
Block- Warisnagar, Distt- Samastipur (PDD no. 193210)
51. Aatish Ranjan S/o Shivsagar Thakur R/o + P.S + Block-Warisnagar, Distt-
Samastipur (PDD no. 054196)
52. Balmukund S/o Baleshwar Roy R/o vill- Kishanpur, P.S + Block- Warisnagar,
Distt-Samastipur (PDD no. 2709036)
53. Mukesh Kumar Mandal S/o late Pradeep Mandal R/o vill- Hajpurwa, PO-
Kusaiya, P.s + Bolck- Warisnagar, Distt-Samastipur (PDD no. 308565)
54. Manish Kumar S/o Nirmal Sah R/o + P.S + Block-Warisnagar, Distt-
Samastipur (PDD no. 028911)
55. Navin Kumar Paswan S/o Nandlal Paswan R/o + P.S + Block-Warisnagar,
Distt-Samastipur (PDD no. 019983)
56. Md. Zeyauddin S/o Md. Salimuddin R/O Vill-Maniyarpur, PO+P.S + Block-
Warisnagar, Distt- Samastipur (PDD no. 039807)
57. Sujit Kumar S/o Dipil Kumar R/o Vill-Dhanhar, PO+P.S+Block-Warisnagar,
Distt- Samastipur (PDD NO. 281818)
58. Sushant Kumar S/o Gajendra Kunwar R/O+ P.S+ Block-Warisnagar, Distt-
Samastipur (PDD no. 080303)
59. Abhishek Kumar S/o Ashok Mahto R/O+PO+Block-Singhia, Distt-
Samastipur (PDD no.022890)
60. Lalan Kumar Singh S/o Rama Kant Singh R/O+PO+Block-Singhia, Distt-
Samastipur (PDD no.022899)
61. Rewari Raman Singh S/o Pitambar Singh R/O+PO+Block-Singhia, Distt-
Samastipur (PDD no.060024)
62. Baijnath Giri S/o Bisheshwar Giri R/O+PO+Block-Singhia, Distt- Samastipur
(PDD no.188375)
63. Rahul Kumar Das S/o Ravi Das R/O At+PO-Kundal, Block-Singhia, Distt-
Samastipur (PDD no.303493)
64. Ram Kripal Mahto S/o Jai Mangal Mahto R/O At-Sibaiya, PO-Mahen,Block-
Singhia, Distt- Samastipur (PDD no.262688)
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 329
65. Gunjan Kumar Jha S/o Ramakant Jha R/O At-Wari,PO-Wari,Block- Singhia,
Distt- Samastipur (PDD no. 217708)
66. Manoj Kumar Singh S/o Baidyanath Singh R/o-Singhia, PO+Block-Singhia,
Distt- Samastipur (PDD no. 184359)
67. Shashikant Jha S/o Shree Deo Narayan Jha R/O At+PO-Bangrahata, Block-
Singhia, Distt- Samastipur (PDD no.211644)
68. Pranjal Kumar Singh S/o Maheshwar Singh R/O At-Lagma, PO-J. Lagma
Block-Singhia, Distt- Samastipur (PDD no.091300)
69. Chandra Bhushan Yadav S/o Late Pashupati Nath Yadav R/O At- Jahangirpur,
PO-J. Lagma Block Singhia District Samastipur (PDD no. 011029)
70. Arun kumar Purve S/o Rajendra Purve R/O At- Sibaiya, PO- Nahen, Block-
Singhia, Distt- Samastipur (PDD no.002441)
71. Vijay Kumar Jha S/o Namonarayan Jha R/O At+PO- Singhia Block-Singhia,
Distt- Samastipur (PDD no.099049)
72. Ramuday Paswan S/o Bhola Paswan R/O Bishnupur Diha Block-Singhia,
Distt- Samastipur (PDD no.044778)
73. Rakesh Kumar Jha S/o Sunil Kumar Jha R/O At+PO- Wari, Block-Singhia,
Distt- Samastipur (PDD no.218464)
74. Roushan Kumar Jha S/o Manohar Jha R/O At-Phulahara, PO+Block-Singhia,
Distt- Samastipur (PDD no.059756)
75. Hemant Kumar S/o Kailash Giri R/O At+PO+Block-Singhia, Distt-
Samastipur (PDD no.262115)
76. Sanjeet Kumar Giri S/o Upendra Narayan Giri R/O At+PO+Block-Singhia,
Distt- Samastipur (PDD no.310101)
77. Rahul Kumar Gupta S/o Ramchandra Sahu R/O+PO-Nirpur Bharariya, Block-
Singhia, Distt- Samastipur (PDD no.094908)
78. Dhirendra Kumar Singh S/o Navin Kumar Singh R/O At- Madhepur, PO-
Kundal, Block-Singhia, Distt- Samastipur (PDD no.029685)
79. Bipin Chaudhary S/o Indu Shekhar Chaudhary R/o vill-Phulahara, PO-
Phulahara, Block Singhia Distt- Samastipur (PDD no. 150734)
80. Bibha Kumari D/o Rajaram Bharti R/O At- Warj, PO-Warj, Block-Singhia,
Distt- Samastipur (PDD no.210611)
81. Ranjeet Rana S/o Jiwash Thakur R/O At-Singhia, PO-Singhia, Block-Singhia,
Distt- Samastipur (PDD no.0968990)
82. Ishwar Kumar Sahu S/o Shivnandan Sahu R/O At-Singhia, PO-Singhia,
Block-Singhia, Distt- Samastipur (PDD no.059572)
83. Ranjeet Kumar Jha S/o Ramakant Jha R/O At-Wari, PO-Wari, Block-Singhia,
Distt- Samastipur (PDD no.191021)
84. Ram Prawesh Kumar Sharma S/o Sahdev Sharma R/O At-Mahen, PO-Mahen,
Block-Singhia, Distt- Samastipur (PDD no.116142)
85. Sanjay Kumar Paswan S/o Ghuran Paswan R/O At- Kankari,PO-Sonse, Block-
Singhia, Distt- Samastipur (PDD no.123722)
86. Govind Mishra S/o Shilakant Mishra R/O At-Bangarhatta, PO-Bangarhatta,
Block-Singhia, Distt- Samastipur (PDD no.264452)
87. Md. Jakir S/o Md. Israil Resident of Village+PO- Mohanpur Boriya, P.S+
Block-Bibhutipur, District- Samastipur (PDD no. 50184)
88. Maruti Nandan Son of Maheshwar Pandit Rsident of Village+PO-Kalyanpur,
P.S +Block-Bibhutipur, Distt-Samastipur (PDD no. 161235)
89. Kamlesh Jha son of Shyama Kant Jha resident of Village+PO-Mahamadpur
Sakara, P.S + Block-Bibhutipur, District-Samastipur (PDD no.123879)
90. Ajay Kumar son of Rajendr Roy Resident of Village and PO Garhsisai
P.S+Block- Vidyapatinagar District Samastipur (PDD no.147528)
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 330
91. Deepak Kumar Son of Shiv Kumar Roy Resident of Village-Subhanipur Post
and P.S + Block Vidyapatinagar District Samastipur (PDD no. 060311)
92. Santosh Kumar Son of Dilip Kumar Ram Resident of Village-Madhaipur
Block Dalsingsarai District Samastipur (PDD no.131464)
93. Seema Kumari Daughter of Bhubneshwar Prasad Resident of Village and Post
Narhan, Block Bibhutipur District Samastipur (PDD no.073431)
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning
and Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna.
3. The Director, Department of Planning and Development, Directorate of
Economics and Statistics, Government of Bihar, Patna
4. The Joint Director-Cum-Office Head, Department of Planning and
Development, Directorate of Economics and Statistics, Government of Bihar,
Patna
5. The District Statistical Officer, Samastipur, District- Samastipur, Bihar.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 13477 of 2016
===========================================================
1. Sunil Kumar Choubey, S/o Harihar Choubey, Resident of Village-
Pachhehara, Post- Nouhatta, P.S Belaon, District- Kaimur.
2. Manorma Kumari W/o Bajrang Dubey, Resident of Village- Lalapur, Post-
Kudra, P.S. Kudra, District- Kaimur.
3. Ravindra Kumar Sharma, S/o Raja Ram Sharma, Resident of Village- Tendua,
Post- Dhawpokhar, P.S. Sabar, District- Kaimur.
4. Manoj Kumar Dubey S/o Manohar Dubey, Resident of Village- Rudrawar
(Khurd), Post- Rudrawar Kala, P.S. Belaon, District- Kaimur.
5. Vijay Shankar Sharma, S/o Lalan Sharma, Resident of Village- Tendua, P.O.
Dhawpokhar, P.S. Sabar, District- Kaimur.
6. Pratima Kumari, W/o Ravindra Kumar Sharma, Resident of Village- Tendua,
Post- Dhawpokhar, P.S. Sabar, District- Kaimur.
7. Shashikant Tiwari, S/o Kanhaiya Tiwari, Resident of Village- Majhiyaw, P.O.
Jaitpur (Kala), P.S. Bhagwanpur, District- Kaimur.
8. Dheeraj Kumar Singh S/o Shivmurat Singh, Resident of Village- Sonaon, P.O.
Kharenda, P.S. Belaon, Block-Rampur, District- Kaimur.
9. Ajit Kumar Singh S/o Raj Keshwar Singh, Resident of Village- Barli, P.O.
Nauhatta, via- Chenari, P.S. Karamchat, District- Kaimur.
10. Nandan Kumar Singh, S/o Shri Lallu Ji Singh, Resident of village-
Gamhariyan, P.O. Mion, P.S. Belawn, Block- Rampur, Kaimur.
11. Nandu Prajapati s/o Haribansh Prajapati, Resident of Village- Sabar, P.O
Sabar, Distt- Kaimur.
12. Kamleshwar Upadhyay, S/o Late Jagdev Upadhyay, Resident of Village-
Lohani, P.S. Sabar, P.S. Karamchat, Distt- Kaimur.
13. Harendra Kumar, s/o Bal Krishna Prajapati, Resident of Village- Pandeypur,
P.O. Sabar, P.S. Karamchat, Distt- Kaimur.
14. Narendra Kumar, S/o Vishwanath Dubey, Resident of Village- Sohasa, P.O.
MIV, P.S. Balawn, Distt- Kaimur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 331
15. Ajay Kumar Singh S/o Radha Singh, Resident of Village- Akorhi, P.s.
Nauhatta, P.S. Belaon, District- Kaimur.
16. Ashok Kumar Kushwaha, S/o Late Meghnath Singh, Resident of Village-
Khadhiya, P.O. Jaitpur Kala, P.S. Bhaganpur, Distt Kaimur.
17. Kamal Narayan Chaubey, S/o Sri Ram Chaubey, Resident of Village + P.O.
Nateyan, P.S. Kudra, District- Kaimur Bhabhua (Bihar).
18. Rajeev Ranjan Choubey, S/o Jainendra Chaubey, Resident of Village-
Haighat, P.O. Nateya, P.S Kudra, District- Kaimur(Bhabhua).
19. Binod Kumar Shrivastava, S/o Shiodhani Lal, Resident of Village- Bahuara,
P.O. Nateya, P.S Kudra, District- Kaimur(Bihar).
20. Santosh Kumar Ram, S/o Ramvatar Ram, Resident of Village- Bahuara, P.O.
Nateya, P.S Kudra, District- Kaimur(Bhabhua).
21. Devendra Kumar Tiwari, S/o Sachchan Tiwari, Sudhnsu Kumar Pandey
Bhabhua-I, District- Kaimur (Bhabhua) Bihar.
22. Sudhansu Kumar Pandey, S/o Kamlakar Pandey, Resident of Village-
Sikandarpur, P.S Chainpur, District- Kaimur(Bhabhua).
23. Sanju Kumar, S/o Lalita Prasad Ththera, Resident of Village- Ramgradh, P.O.
Ramgardh, P.S. Ramgradh, District- Kaimur.
24. Rahul Kumar Jaiswal s/o Ramesh Prasad Jaiswal, Resident of Village + P.O.
Bhabua, Ward No. 18, Distt- Kaimur.
25. Sweta Rangoli w/o Sunil Singh Station Road Sarangpur, P.O. + P.S.-
Durgawati, Kaimur.
26. Manoj Kumar Srivastava, S/o late Sant Lal, Resident of Village- Isari, P.O.
Durgawati, P.S. Durgawati, District- Kaimur, Bhabhua-821105
27. Sujeet Kumar, S/o Sri Dina Nath Sah, Resident of Village + P.O. + P.S.-
Durgawati Bazar, District- Kaimur.
28. Rakesh Kumar, S/o Sri Kalpu Ram, Resident of Village- Khamidaor,
Durgawati, Kaimur.
29. Satendra Kumar, S/o Ramjatan Ram, Resident of Village- Janardanpur,
Durgawati, Kaimur.
30. Akhilesh Thakur, S/o Vijay Shankar Thakur, Resident of Village-
Khamidaura, Durgawati, Kaimur.
31. Ramawatar Ram, S/o Sri Jhanjhat Ram, Resident of Village- Chhata, P.O.
Chhata Durgawati, Kaimur.
32. Rajesh Kumar, S/o Shankar Ram, Resident of Village + P.O. Chhata,
Durgawati, Kaimur.
33. Manoj Kumar, S/o Baban Ram, Resident of Village- Karnpura, Durgawati,
Kaimur.
34. Akhileshwar Ajad, S/o Ram Krishna Ram, Resident of Village- Karnpura, P.S.
Durgawati, Kaimur.
35. Premshila Kumari, S/o Laxman Ram, Resident of Village- Karnpura,
Durgawati, Kaimur.
36. Ravishankar Prasad, S/o Ram Deo Prajapati, Resident of Village- Gangapur,
Durgawati, Kaimur.
37. Neeraj Kumar Kashyap Son of Ramesh Kashyap, Resident of village-
Durgawati, PO. + P.S. Durgawati, Kaimur.
38. Jainendra Kumar Singh, S/o Hari Kishun Singh, Durgawati Larma Durgawati,
Kaimur.
39. Subhash Prajapti, s/o Harbansh Prajapati, Resident of Village- Chhata, P.O. +
P.S. Durgawati, Kaimur.
40. Kaushal Kumar, S/o Ram Jee Ram, Resident of Village- Karanpura, P.O. +
P.S.- Durgawati, Kaimur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 332
41. Arvind Kumar, S/o Ram Murat Ram, Resident of Village- Kalwaria, P.O. +
P.S. Durgawati Distt. Kaimur.
42. Vipin Kumar Singh, s/o Ram Bachan Singh, Resident of Village- Dighar,
P.O.- Koluha, P.S Adhaura, Distt- Kaimur (Bhabhua), Pin-821102.
43. Rama Shankar Singh, s/o Bihari Singh, Resident of Village + P.O.+ P.S.
Adhaura, Distt- Kaimur (Bhabhua), Pin- 821102.
44. Ravindra Kumar, S/o Ram Kumar Singh Yadav, Resident of Village- Lohara,
P.O. + P.S.- Adhaura, Distt- Kaimur (Bhabhua), Pin-821102.
45. Anil Kumar, S/o Ramniyadi Yadav Resident of Village - Ganke, P.O. Koluha,
P.S. Asdhaura, Distt- Kaimur (Bhabhua), Pin-821102.
46. Ujjawal Kumar, S/o Chandrika Singh, Resident of Village- Sanke, P.O.
Kolhua, P.S. Adhaura, Distt- Kaimur, Pin Code- 821102.
47. Indrajeet Kumar, S/o Baliram Singh, Resident of Village- Jamuninar, P.O.
Kolhua, P.S Adhaura, Distt- Kaimur (Bhabhua), Pin Code- 821102.
48. Baleshwar Prasad, s/o Bansh Gopal Sah, Resident of Village- Dahar, P.O.
Kolhua, P.S. Adhaura, Dist- Kaimur, Pin Code-821102.
49. Meera Kumari, d/o Bansh Gopal Sah, Resident of Village- Saleya, P.O.
Kolhua, P.S. Adhaura, Dist- Kaimur, Pin Code-821102.
50. Guru Prakash Singh, S/o Late Ram Naresh Singh, Resident of Village-
Pakarihar (Khurd), P.O. Muthani, P.S Mohania, Distt- Kaimur, Pin- 821109.
51. Satya Prakash Pal S/o Shiv Pujan Pal, Resident of Village- Belhari, P.O.
Bamhour(Khas), P.S. Mohania, Distt- Kaimur Pin-821109.
52. Rakesh Kumar Prajapati S/o Mahadev Prajapati, Resident of village- Bhatauli,
P.O. Jamura, P.S. Mohania, Distt- Kaimur Pin-821109.
53. Kanhaiya Prasad S/o Bharat Prasad Gupta, Resident of Village + P.O.-
Sahbajpur, P.S Mohania, Distt- Kaimur, Pin- 821109.
54. Amir Chand Singh, S/o Sheo Bachan Singh, Resident of Village- Karigaon,
P.O. Bhitti, P.S. Mohania, Distt- Kaimur.
55. Pankaj Kumar Singh, S/o Shyam Bihari Singh, Resident of Village- Majhari,
P.O. Kathej, P.S.- Mohania, Distt- Kaimur (Bhabhua).
56. Shreeti Kumari, W/o Sri Diwakar Ranjan, Resident of Village- Majhari, P.O.
Kathej, P.S. Mohania, Distt- Kaimur (Bhabhua), Pin Code -921109
57. Manish Kumar Singh, s/o Sri Nand Kishor Singh, Resident of Village- Biuri,
P.O. Goi, P.S.- Chand, Block- Chabnd, Distt- Kaimur (Bhabhua).
58. Gouri Shankar Prasad Gupta, S/o Bachau Prasad Gupta, Resident of Village-
Pateshar, P.O. Saukhara, P.S. Chand, Distt.- Kaimur (Bhabhua).
59. Jagadanand Pandey, S/o Yamuna Pandey, Resident of Village- Bagaila, P.O.
Chand, P.S. Chand, Block- Chand, Distt- Kaimur (Bhabhua).
60. Devant Singh, S/o Rambriksh Yadav, Resident of Village- Naubant, P.O.
Kuddi, P.S. Chand Block- Chand, Distt- Kaimur (Bhabhua).
61. Jainendra Kumar, S/o Mahendra Prasad Sharma, Resident of village-
Bahuman, P.O. Khaira, P.S. Sonhan, Distt- Kaimur.
62. Ait Kumar, S/o Rajendra Prasad Singh, Bhabhua Ward No. 12, Opposite
Nagarpalika, Bhabhua, Kaimur.
63. Ajay Kumar Tiwari, S/o Prabhu Narayan Tiwari Resident of Village- Jalalpur,
P.O. Ujari Sikanthi, P.S. Bhabhua, Distt- Kaimur Pin-821109.
64. Niraj Kumar, S/o Anjani Kumar, C/o Jagadish Prasad Seth, Bhabhua Ward
NO. 19, P.O + P.S.- Bhabhua, Distt- Kaimur.
65. Sonu Kumar S/o Sudarshan Sharma, Resident of Village + P.O. Ajlaspur, P.S
Bhabhua, Distt Kaimur.
66. Birbal Prasad, S/o Suresh Prasad Prajapati, Resident of Village + P.O. Oddar,
P.S. Sonhan, Distt- Kaimur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 333
67. Ram Narayan Dubey, S/o Dadan Dubey, Resident of Village- Sapnautiya, P.O.
Stiaha, Distt- Kaimur.
68. Anil Kumar, s/o Aditya Manjhi, Resident of Village- Parasiya, P.O. Ujari
Sikthi, P.S. Bhabhua, Distt- Kaimur.
69. Sunil Kumar, s/o Aditya Manjhi, Resident of Village- Parasiya, P.O. Ujari
Sikathi, P.S. Bhabhua, Distt- Kaimur.
70. Om Prakash, S/o Meghnath Singh, Professor colony, Ward No. 4, Bhabua
Kaimur.
71. Bhola Singh Patel, S/o Badri Singh, Resident of Village- Mokari, P.O. Mokari,
P.S. Bhabhua, Distt- Kaimur.
72. Sudama Kumar, S/o Lallu Prasad Bind, R/o vill + Po- Hatta, P.S. Chainpur,
Dist- Kaimur, Bihar- 821106.
73. Rambalak Upadhyay S/o Narayan Upadhyay, Vill- Nakhataul P.O. Dumraith,
P.S. Bhabua, Dist- Kaimur 821105
74. Santosh Kumar S/o Bikrama Paswan, Vill- Dirkhiri, P.S. Durgawati Distt-
Kaimur.
75. Sunil Kumar Tiwari, s/o Rangnath Tiwari, vill- Chandrodeya, PO- Nauhatta,
P.S. Belaovn, dist- Kaimur.
76. Rajdev Mourya S/o Purnvashi Singh Vill + PO- Parvatpur, P.S. Chainpur,
Kaimur.
77. Neeraj Kumar s/o Jitan Singh Vill + PO- Parvatpur, P.S. Chainpur, Dist-
Kaimur Block Chainapur Dist- Kaimur.
78. Bachchu Lal Jaisdwan S/o Pyare Lal Jaiswal ward No.18 Bhabua Near Gita
Bhawan Dist- Kaimur.
79. Pramod Kumar S/o Chandrama Ram R/o Vill- +PO- Karari P.S Durgawati
Dist- Kaimur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary Government of Bihar, Patna.
2. The Principal Secretary, Planning & Developmnet Department, Government of
Bihar, Patna.
3. The Senior Joint Director-cum- Office Head, Planning & Development
Department and Economics and Statistical Directorate, Bihar, Patna.
4. The District Magistrate- Cum- District Collector, Kaimur at Bhabhua, Bihar.
5. The District Statistical Officer, Kaimur at Bhabhua, District- Bhabhua, Bihar.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14432 of 2016
===========================================================
1. Sanjeev Kumar S/o Vidyanand Prasad R/o Vill. - Mohiddipur, P.O. + P.S.
Bind District - Nalanda
2. Ranjeet Kumar S/o Abadh Bihari Mandal R/o At - Chhatarpur, P.O. Bari
Malma, P.S. Bind District Nalanda
3. Amit Kumar S/o Late Dwarika Prasad Vill. - Jahana, P.O. + P.S. Bind, District
Nalanda
4. Balak Raut S/o Pyare Raut R/o vill. - Allipur, P.O. Korari, P.S. Bind, District
Nalanda
5. Asutosh S/o Rajendra Prasad Singh R/o vill. - Hiyachak, P.O. Jamsari, P.S.
Bind, District Nalanda
6. Ranjit Kumar S/o Girishnanda Prasad R/o At Rasalpur, P.O. + P.S. Bind,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 334
District Nalanda
7. Anil Kumar S/o Hardev Prasad R/o At Masiya, P.O. Andi, P.S. Bind, District
Nalanda
8. Ranjeet Kumar S/o Ashok Prasad R/o vill. + P.O. + P.S. Bind, District
Nalanda
9. Rajani Kumari S/o Subash Chandra Prasad R/o vill. + P.O. Ibarahimpur, P.S.
Bind, District Nalanda
10. Bishwjit Kumar Raushan S/o Kamta Prasad R/o vill. Masiya, P.O. Andi, P.S.
Bind, District Nalanda
11. Ajit Kumar S/o Devendra Prasad Singh R/o Gajraj Bigha, P.O. Machhaldiha,
P.S. & District Nalanda
12. Raushan Kumar S/o Awadh Kishor Prasad R/o Sargaon, P.O. Dahpor, P.S.
Noorsarai, District Nalanda
13. Manoranjan Kumar S/o Rambalak Prasad R/o At + P.O. Dahpor, P.S.
Noorsarai, District Nalanda
14. Natwar Lal Basera S/o Vijay Kumar Singh R/o At Muzaffarpur, P.S.
Noorsarai, District Nalanda
15. Prashant Kumar S/o Devendra Prasad Singh R/o At - Gajraj Bigha, P.O.
Machhaldiha, P.S. & District Nalanda
16. Uma Shankar Pandey S/o Suresh Pandey R/o At - Bara, Kharjama, P.O. Bara
Khurd, P.S. Noorsarai, District Nalanda
17. Dhananjay Kumar S/o Ramanand Prasad R/o At Jalalpur, P.O. + P.S.
Noorsarai, District Nalanda
18. Gautam Kumar Sharma S/o Sadhusharan Sharan R/o vill. - Gosain Bigha, P.O.
Barara, P.S. Noorsarai, District Nalanda
19. Arun Chaudhari S/o Laxmichand Prasad R/o vill. - Mamoorabad, Dayalpur,
P.O. Mirchaiganj, P.S. & District Nalanda
20. Mithilesh Prasad S/o Kishori Saw R/o vill. - Belsor, P.O. Naily, P.S.
Noorsarai, District Nalanda
21. Sunita Kumari D/o Sudhir Prasad R/o vill. + P.O. Daruara, P.S. Noorsarai,
District Nalanda
22. Nilesh Kumar S/o Late Rajendra Prasad R/o vill. - Kakhra, P.O. Sohsarai, P.S.
Noorsarai, District Nalanda
23. Sulekha Kumari D/o Ram Bharat Prasad R/o vill. - Nirpur, P.O. Ganpura, P.S.
Noorsarai, District Nalanda
24. Ashok Kumar S/o Gajendra Prasad R/o vill. - Kairi, P.O. Ganpura, P.S.
Noorsarai, District Nalanda
25. Kumar Prabhat Ranjan S/o Kapildev Prasad R/o vill. + P.O. Daruara, P.S.
Noorsarai, District Nalanda
26. Manoj Kumar S/o Ganesh Prasad R/o vill. + P.O. Kathauli, P.S. Noorsarai,
District Nalanda
27. Devanand Kumar S/o Badri Prasad R/o vill. - Bhangwal Bigha, P.O. Daruara,
P.S. Noorsarai, District Nalanda
28. Gautam Kumar S/o Mahendra Chaudhary R/o vill. P.O. Doiya, P.S. Noorsarai,
District Nalanda
29. Pankan Kumar Sinha S/o Krishandan Prasad R/o vill. - Gosain Bigha, P.O.
Barara, P.S. Noorsarai, District Nalanda
30. Jitendra Kumar S/o Ram Ishwar Singh R/o vill. + P.O. Pariouna, P.S.
Noorsarai, District Nalanda
31. Vijay Kumar Sharma S/o Sharvan Kumar Sharma R/o vill. Muzaffarpur, P.O.
Kathauli, P.S. Noorsarai, District Nalanda
32. Chintu Kumar S/o Devendra Prasad R/o vill. Nari, P.O. Jagdishpurtiyari, P.S.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 335
Noorsarai, District Nalanda
33. Nand Ranjan Kumar S/o Ramashish Paswan R/o vill. - Haraul, P.O. Ganpura,
P.S. Noorsarai, District Nalanda
34. Suryadev Kumar Singh S/o Kishori Prasad R/o vill. - Sherpur, P.O. daruara,
P.S. Noorsarai, District Nalanda
35. Ramanand Prasad S/o Umesh Mistri R/o vill. + P.O. Pariouna, P.S. Noorsarai,
District Nalanda
36. Sunil Kumar S/o Brijnandwan Prasad R/o vill. Paparnausa, P.O. Machhaldiha,
P.S. Noorsarai, District Nalanda
37. Randhir Kumar Singh S/o Jagat Naryan Prasad R/o vill. - Manara, P.O.
Dharmpur, P.S. Noorsarai, District Nalanda
38. Sweta Kumari W/o Ajay Anjan Kumar R/o vill. + P.O. Maeyaar, P.S.
Noorsarai, District Nalanda
39. Rajmani Kumar S/o Nawal Kishor Prasad Vill. - Kakariya, P.O. + P.S.
Noorsarai, District Nalanda
40. Shashi Kumar S/o Sri Kedar Prasad Vill. Sherpur, P.O. Rasalpur, P.S.
Noorsarai, District Nalanda
41. Satish Kumar S/o Surendra Kumar R/o vill. Noniya Bigha, P.O. + P.S.
Noorsarai, District Nalanda
42. Ashish Kumar S/o Ashok Pandey R/o At + P.O. Moratalav, P.S. Rahui,
District Nalanda
43. Chandan Kumar S/o Ramprit Prasad R/o At + P.O. + P.S. Wena, District
Nalanda
44. Kumud Kumar Yadav S/o Sushil Kumar Yadav R/o vill. - Kutulupur, P.O.
Basibigha, P.S. Parwalpur, District Nalanda
45. Baldev Kumar S/o Mithilesh Kumar R/o vill. + P.O. Gaurav Nagar, P.S.
Parwalpur, District Nalanda
46. Ravishankar Prasad S/o Surendra Prasad Singh R/o vill. - Nathu Bigha, P.O.
Alawal, P.S. Parwalpur, District Nalanda
47. Umesh Kumar S/o Rambriksh Prasad R/o vill. - Kamdarganj, P.O. Dharhra,
District Nalanda
48. Raj Kumar S/o Ramdhani Prasad R/o vill. - Beldar Bigha, P.O. Gorour, P.S.
Chabilapur, District - Nalanda
49. Shashi Kant Nirala S/o Shyam Sundar Prasad R/o vill. - Bhaidi, P.O. Katauna,
P.S. Katrisarai, District - Nalanda
50. Satyendra Prasad S/o Prayag Mahto R/o vill. - Mayapur, P.O. Bhawanpur, P.S.
Katrisarai, District - Nalanda
51. Vijay Kumar Sinha S/o Ram Prasad Singh R/o vill. - Maira, P.O. Maira,
Barith, P.S. Katrisarai, District - Nalanda
52. Ranjeet Kumar S/o Satyamnarayan Prasad R/o vill. - Mayapur, P.O.
Bhawanpur, P.S. Katrisarai, District - Nalanda
53. Santosh Kumar S/o Abdhesh Singh R/o vill. - Darveshapura, P.O. Badi, P.S.
Katrisarai, District - Nalanda
54. Renu Kumari Sinha D/o Pyare Prasad R/o vill. + P.O. Badi, P.S. Katrisarai,
District - Nalanda
55. Nirnay Kumar S/o Jagdish Prasad R/o vill. Muzaffarpur, P.O. Kathauli, P.S.
Noorsarai, District Nalanda
56. Jitendra Kumar S/o Munakka Singh R/o viil. + P.O. Soradhee, P.S. Telmer,
District - Nalanda
57. Shashi Kumar S/o Arvind Kumar R/o vill. - Harnaut, P.S. Harnout, District
Nalanda
58. Ramnath Jamadar S/o Khirodhar Jamadar R/o vill. + P.O. + P.S. Telmer,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 336
District Nalanda
59. Anuj Kumar S/o Ganaury Mistri R/o vill. - Sherpur, P.O. Naeusa, P.S.
Harnout, District Nalanda
60. Nitiesh Kumar S/o Ramsourup Singh R/o vill. + P.O. + P.S. Telmer, District
Nalanda
61. Kumari Kanchan Sinha S/o Ganesh Gunjan R/o vill. + P.O. Chhatiyana, P.S.
Harnout, District - Nalanda
62. Ranjit Kumar S/o Narendra Prasad Singh R/o vill. + P.O. Dailly, P.S. Harnout,
District - Nalanda
63. Chandan Kumar, S/o Abhishek Kumar R/o vill. Dwarikabigha, P.O. Chero,
P.S. Harnout, District - Nalanda
64. Ajit Kumar S/o Dilip Kumar Singh R/o vill. P.O. Puraini, P.S. Giriyak,
District Nalanda
65. Deepak Kumar Ranjan S/o Chandra Prasad R/o vill. P.O. Puraini, P.S. Giriyak,
District Nalanda
66. Surender Pandit S/o Late Brhamdev Pandit R/o vill. P.O. Puraini, P.S. Giriyak,
District Nalanda
67. Vibhaishan Kumar S/o Briksh Pandit R/o vill. P.O. Puraini, P.S. Giriyak,
District Nalanda
68. Jeevitesh Kumar S/o Yogendra Kumar R/o vill. P.O. Puraini, P.S. Giriyak,
District Nalanda
69. Sanjay Kumar S/o Shyam Mahto R/o vill. P.O. Puraini, P.S. Giriyak, District
Nalanda
70. Amar Kumar S/o Ravindra Singh R/o vill. - Kachara, P.O. Bheriya, P.S.
Wena, Distt. Nalanda
71. Mukesh Kumar S/o Vinod Singh R/o vill. Mattepur, P.O. Kolwa, P.S. Chandi,
Distt. Nalanda
72. Ajeet Kumar S/o Jagnarayan Prasad R/o vill. Araut, P.O. + P.S. Wena, Distt.
Nalanda
73. Parawin Kumar S/o Ram Prmod Singh R/o vill. + P.O. Vheria, P.S. Chandi,
Distt. - Nalanda
74. Santosh Kumar Singh S/o Surendra Kumar Singh R/o vill. Virandavan, P.S.
Chero, P.S. Sarmera, Distt. - Nalanda
75. Pramendra Kumar Singh S/o Binda Singh R/o vill. - Kenar, P.S. Sarmera,
Distt. Nalanda
76. Nagin Kant S/o Late Ramchandra Prasad R/o P.S. Deepnagar, Distt. - Nalanda
77. Ravi Ranjan Kumar S/o Shiv Nandan Das R/o Village- Mohiuddin Pur, PO-
Peshour, P.S. Bihar Sharif, Distt. Nalanda.
78. Prabhat Raj Prabhakar S/o Deonandan Prasad R/o Mohalla- Ramchandrapur
(Gandhi Nagar), PO- Bihar Sharif, P.S. Laheri, Distt. Nalanda
79. Mitlesh Kumar S/o Kameshwar Prasad R/o Mohalla- Ashanagar, PO+ P.S.
Sohsrai, Distt. Nalanda
80. Pappu Kumar S/o Prakash Mistri R/o Mohalla- Ashahnagar, PO+P.S. Sohsrai,
Distt. Nalanda
81. Bhupesh Kumar S/o Late Baleshwar Prasad R/o Mohalla- Habibpura, PO+
P.S. Sohsarai, Distt. Nalanda
82. Ashish Kumar S/o Satyavan Prakash Arya R/o At+PO- Rana Bigha, PS- Deep
Nagar, Distt. Nalanda
83. Sudarshan Kumar S/o Mahendra Prasa R/o Moh.-Mathuriya Muhalla,
P.O. Bihar Sharif, PS- Laheri, Distt. Nalanda
84. Upender Kumar S/o Gulab Mahto R/o Moh- Manaru Bharaopar behind Asiya
Hotel, P.O. Bihar Sharif, PS- Laheri, Distt. Nalanda
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 337
85. Radha Kumari Sinha D/o Mahendra Prasad R/o Moh.- Mathuriya Muhalla,
P.O. Bihar Sharif, PS- Laheri, Distt. Nalanda
86. Sanjay Kumar S/o Keshav Paswan R/o Village- Makdune, PO- Singthu, P.S.
Manpur, Distt. Nalanda
87. Raghunandan Prasad S/o Jay Naryan Prasad R/o At +PO- Singthu, P.S.
Manpur, Distt. Nalanda
88. Sanjeev Kumar S/o Jaychand Choudhary R/o At+PO- Tungi, PS- Deep Nagar,
Distt. Nalanda
89. Prem Kumar S/o Bhola Paswan R/o Mohalla Bari Pahari (Near Devi Asthan),
P.S. Bihar Sharif, Distt. Nalanda
90. Vijay Kumar S/o Suresh Yadav R/o Mohalla - Gagan Diwan, P.S. Bihar
Sharif, Distt. Nalanda
91. Tarun Kumar S/o Bachan Singh R/o vill. Muraura, P.S. Bihar Sharif, Distt.
Nalanda
92. Fashi Ahmad S/o Late Taqui Ahmad R/o Moh. - Baradari, P.S. Bihar Sharif,
Distt. Nalanda
93. Anil Kumar S/o Shiv Shankar Prasad R/o Mahalpar, P.S. Bihar Sharif, Distt.
Nalanda
94. Anupma Sinha D/o Kapildeo Singh R/o Moh. Bhaisasur, P.S. Bihar Sharif,
Distt. Nalanda
95. Bipin Bihari S/o Ramnaresh Prasad R/o At + P.O. Pawa, P.S. Deepnagar,
District Nalanda
96. Md. Arshard Jamal S/o Md. Maqsood Alam R/o Moh. Chhaju Mohalla, P.S.
Bihar Sharif, Distt. Nalanda
97. Binit Kumar Mishra S/o Umacharan Dutta R/o Moh. Addpar, P.S. Bihar
Sharif, Distt. Nalanda
98. Dhiraj Kumar S/o Feku Raut R/o Moh. - Mathuriya Mohalla, P.S. Bihar
Sharif, Distt. Nalanda
99. Rajesh Singh Sishodiya S/o Chandrika Singh R/o Moh. - Kagazi Mohalla, P.S.
Bihar Sharif, Distt. Nalanda
100. Aradhana Bharti D/o Vinod Pandey R/o vill. - Pawa, P.S. Deepnagar, Distt.
Nalanda
101. Suresh Kumar S/o Ramcharitra Mistri R/o Moh. - Murarpur, P.S. Bihar Sharif,
Distt. Nalanda
102. Parvin Kumar S/o Ram Lakhan Prasad R/o Moh. - Ramchandrapur, P.S. Bihar
Sharif, Distt. Nalanda
103. Ravish Kumar S/o Nawal Kishor R/o Moh. Kila Par, P.O. + P.S. Bihar Sharif,
Distt. Nalanda
104. Anil Kumar S/o Kapil Paswan R/o vill. Rampur, P.O. Akair, P.S. Chandi,
Distt. Nalanda
105. Ramcharitra Paswan S/o Brahmdeo Paswan R/o vill. Jalalpur (Khajuriya
Bigha), P.O. Khapura, P.S. Nagarausa, Distt. Nalanda
106. Rajiv Ranjan Kumar S/o Bhanu Pratap Pandey R/o vill. - Dariyapur, P.O.
Kachhiyawan, P.S. Nagarausa, Distt. Nalanda
107. Vikash Kumar Patel S/o Anil Kumar Patel R/o vill. - Kharjama, P.O. Kaila,
P.S. Nagarausa, Distt. Nalanda
108. Dharmvir Kumar S/o Yogeshwar Ravidas R/o vill. - Rampur, P.O. Kaila, P.S.
Nagarausa, Distt. Nalanda
109. Sachin Sharma S/o Sadan Sharma R/o Vill. + P.S. Asharapur, P.S. Nagarausa,
Distt. Nalanda
110. Sanjit Kumar S/o Manikchand Ravidas R/o vill. - Rampur, P.O. Kaila, P.S.
Nagarausa, Distt. Nalanda
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 338
111. Prakash Ranjan S/o Awashesh Prasad R/o vill. - Sariya, P.O. Damodarpur
Baodha, P.S. Nagarausa, Distt. Nalanda
112. Kumari Reena Sinha S/o Anil Kumar R/o vill. - Nishanpur, P.O. Khushhalpur,
P.S. Telahara, Distt. Nalanda
113. Shambhu Sharan Sudhansu S/o Sudhansu Prasad R/o Vill. - Aataramchak, P.S.
+ P.O. Ekangar Sarai, Distt. Nalanda
114. Rajesh Kumar S/o Munsi Prasad R/o Vill. - Oriyawan, P.S. + P.O. Ekangar
Sarai, Distt. Nalanda
115. Prabhat Kumar Verma S/o Sudama Prasad Singh R/o vill. - Siriyawan, P.O.
Kanhaiyaganj, P.S. Telhara, Distt. - Nalanda
116. Avadhesh Chaudhary S/o Satish Chaudhary R/o Vill. Jitan Bigha, P.S. + P.O.
Telhara, Distt. Nalanda
117. Ajay Priyadarshi S/o Rajnanda Prasad R/o Vill. Mundipur, P.S. + P.O.
Ekangar Sarai, Distt. Nalanda
118. Jitendra Kumar S/o Kapil Mochi R/o vill. - Khagariya, P.S. + P.O. Ekangar
Sarai, Distt. Nalanda
119. Ravi Ranjan Kumar S/o Janardan Prasad R/o vill. - Kurdwapur, P.S. + P.O.
Ekangar Sarai, Distt. Nalanda
120. Daizy Kumari D/o Balkrishan Prasad R/o vill. - Bararaj, P.O. Ekangardih, P.S.
Ekangar Sarai, Distt. Nalanda
121. Vikash Kumar S/o Surendra Pathak R/o vill. - Kothari, P.O. Kanhiyaganj, P.S.
Telhara, Distt. Nalanda
122. Rahul Kumar S/o Surendra Prasad Singh R/o vill. + P.O. Madanpur, P.S.
Ekangar Sarai, Distt. Nalanda
123. Sanjay Kumar S/o Ajay Prasad Singh R/o vill. + P.O. + P.S. Aungari, Distt. -
Nalanda
124. Sanjay Kumar S/o Rajeshwar Prasad R/o vill. + P.O. + P.S. Aungari, Distt. -
Nalanda
125. Mukesh Kumar S/o Saryoo Prasad R/o vill. - Chhoti Gomhar, P.O. Jagai, P.S.
Ekangar Sarai, Distt. Nalanda
126. Pawan Kumar S/o Bindeshwar Prasad R/o vill. + P.O. + P.S. Ekangar Sarai,
Distt. Nalanda
127. Mamta Kumari S/o Awdhesh Kumar R/o vill. + P.O. Parthu, P.S. Ekangar
Sarai, Distt. Nalanda
128. Ravindra Kumar S/o Moleshwar Prasad R/o Vill. + P.O. Telharar, P.S.
Telhara, Distt. Nalanda.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna
2. The Principal Secretary, Planning & Development Department, Government of
Bihar, Patna
3. The Senior Joint Director - Cum - Office Head, Planning & Development
Department and Economics and Statistical Directorate, Bihar, Patna
4. The District Magistrate - Cum - District Collector, Nalanda, Bihar
5. The District Statistical Officer, Nalanda, Bihar Sharif At Nalanda.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14322 of 2016
===========================================================
1. Pradeep Kumar Jha Son of Sri Madhukant Jha Resident of village - Bhuidhara,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 339
P.O. Dhurlakh, District - Samastipur
2. Arjun Roy Son of Sri Dayanand Roy Resident of village and P.O. Kalyanpur,
District - Samastipur
3. Raj Kumar Son of Sri Ram Narayan Roy Resident of Mohalla - Bengali Tola,
Ward No. 25, Town and District - Samastipur
4. Nalin Kumar Sudhanshu Son of Kameshwar Prasad Resident of village -
Bargawn, P.O. Hasanpur Sugar Mill, District Samastipur
5. Ranjit Kumar Mahto Son of Sri Janak Mahto Resident of village - Shasan,
P.O. Hasanpur, District - Samastipur
6. Sushil Kumar Son of Sri Dilip Sahni Resident of village - Rahua, P.O. Rahua,
District - Samastipur
7. Seema Kumari Daughter of Sri Bhubhneshwar Prasad Resident of village -
Narahan, P.O. Narhan, District Samastipur
8. Nand Kishor Roy Son of Sri Gauri Shankar Roy Resident of Mohalla -
Magardahi, Ward No. 29, Town and District Samastipur
9. Lalan Kumar Son of Sri Ramashray Roy Resident of village - Mordiva, P.O.
Mordiva, District - Samastipur
10. Vishwajeet Kumar Son of Sri Rajendra Prasad Yadav Resident of Mohalla -
Magardahi, Ward No. 29, Town and District Samastipur
11. Pawan Kumar Poddar Son of Sri Lal Babu Poddar Resident of village -
Mohiuddinpur, P.O. Hansa, District - Samastipur
12. Md. Parwez Alam Son of Late Md. Haseeb Alam Resident of Mohalla -
Station Road, Town and District Samastipur
13. Santosh Kumar Poddar Son of Sri Parmeshwar Mahto Resident of village -
Bishnupur Bandey, P.O. Mohanpur, District - Samastipur
14. Pooja Kumari Daughter of Sri Asharfi Roy Resident of Mohalla - Mohanpur,
Town and District Samastipur
15. Rajiv Ranjan Son of Sri Ram Chandra Roy Resident of Mohalla - Mohanpur,
Town and District Samastipur
16. Rajiv Kumar Son of Sri Umesh Chandra Saran Resident of village - Nagar
Basti, P.O. Begampur, District - Samastipur
17. Bharti Kumar Daughter of Sri Rajendra Prasad Verma Resident of Mohalla -
Mohanpur, Town and District Samastipur
18. Md. Azmat Ali Daughter of Md. Mustaqueen Resident of village - Nirpur,
P.O. Nirpur, District Samastipur
19. Kaushal Kumar Son of Sri Pramodanand Prasad Resident of Mohalla-
Kashipur, Ward No. 5, Town and District Samastipur
20. Appu Kumar Son of Sri Vishwanath Roy Resident of Mohalla - Mohanpur,
WArd No. 12Town and District Samastipur
21. Arvind Kumar Son of Sri Kusheshwar Mahto Resident of village and P.O.
Kewas Nijamat, District - Samastipur
22. Dinesh Prasad Son of Sri Ram Chandra Ram Resident of Mohalla - Barah
Patthar, Town and District Samastipur
23. Umakant Suman Son of Sri Ayodhya Mahto Resident of village - Haripur,
Block - Rosera, District Samastipur
24. Manoj Kumar Mahto Son of Bilat Mahto Resident of Mohalla - Mahadev
Math, Ward No. 1, Rosera, District - Samastipur
25. Durga Prasad Rituraj Son of Sri Shivdani Prasad Singh Resident of village -
Hiramiya, P.O. Dharma Rosera, District Samastipur
26. Nagmani Kumar Son of Sri Kailash Mahto Resident of village - Purani,
Bhirha, P.O. Rosera, District - Samastipur
27. Laxman Paswan Son of Sri Rajendra Paswan Resident of Mahalla - Ward No.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 340
1 Rosera, District Samastipur
28. Dilip Kumar Paswan Son of Late Paltu Paswan Resident of village - Purani,
Bhirha, P.O. Rosera, District - Samastipur
29. Ashu Kumar Son of Sri Dharam Nath Prasad Patwa Resident of Mohalla -
Dhav, Ward No. 15, Rosera, District Samastipur
30. Sanjay Kumar Kumar Ram Son of Sri Jhoti Ram Resident of Village Udaypur,
P.O. Rosera, District Samastipur
31. Ram Naresh Yadav Son of Sri Yogeshwar Yadav Resident of Village - Tekuna
Math, P.O. Bharwari Rosera, District Samastipur
32. Pappu Kumar Son of Sri Laxmi Paswan Resident of village - Bhirha, P.O.
Bhiraha, District Samastipur
33. Ram Kishore Yadav Son of Sri Domi Yadav Resident of village and P.O.
Bhirha, District Samastipur
34. Krishna Kumar Sah Son of Sri Nirdhan Sah Resident of village and P.O.
Muradpur, District Samastipur
35. Jeebachh Mahto Son of Sri Ram Sagar Mahto Resident of Mohalla -
Panchopur, Ward No. 5, Rosera, District Samastipur
36. Shobha Kumari Daughter of Ram Badan Das Resident of village - Bhutha,
P.O. Muradpur, District - Samastipur
37. Sanjeet Kumar Son of Sri Vijay Prasad Singh resident of village - Muradpur
Bangara, P.S. Kubauliram, District - Samastipur
38. Subham Son of Sri Subhash Bhoosan Bariyar Resident of village - Dhurlakh,
P.O. Samastipur, District Samastipur
39. Kalyan Singh Son of Sri Surya Prakash Singh Resident of village -
Girdharpur, P.O. Ahilwar, District - Samastipur
40. Vijay Kumar Chaudhary Son of Sri Mahendra Chaudhary Resident of village
- Hasanpur Bazar, P.O. Hasanpur Sugar Mill, District Samastipur
41. Anil Kumar Singh Son of Sri Badri Naryan Singh Resident of village -
Nakuni, P.O. Hasanpur, District - Samastipur
42. Sikandar Kumar Son of Sri Ramanuj Yadav Resident of village - Paroriya,
P.O. Mangalgram, District Samastipur
43. Rajesh Kumar Son of Sri Kamleshwari Prasad Yadav Resident of village -
Gaspatti, P.O. Hasanpur, District - Samastipur
44. Suman Kumar Yadav Son of Sri Ram Chandra Yadav Resident of village -
Paroriya, P.O. Mangalgram, District Samastipur
45. Sanjay Kumar Son of Sri Ram Sudhari Mahto Resident of village - Pirouna,
P.O. Hasanpur Sugar Mill, District - Samastipur
46. Ranjeet Kumar Son of Sri Ram Chandra Prasad Resident of village - Pirouna,
P.O. Hasanpur Sugar Mill, District - Samastipur
47. Arjun Kumar Son of Sri Ram Chandra Ram Resident of village - Haripur,
Bishanpur, P.O. Maujee, District Samastipur
48. Birendra Kumar Son of Sri Sakaldeo Chaurasia Resident of village - Patia
Hasanpur Sugar Mill, P.O. Hasanpur Sugar Mill, District Samastipur
49. Mamta Kumari Daughter of Sri Sakaldeo Chaurasia Resident of village - Patia
Hasanpur Sugar Mill, P.O. Hasanpur Sugar Mill, District Samastipur
50. Vikash Kumar Chaurasia Son of Sri Sakaldeo Chaurasia Resident of village -
Patia Hasanpur Sugar Mill, P.O. Hasanpur Sugar Mill, District Samastipur
51. Subhash Kumar Raut Son of Sri Ghanshyam Raut Resident of village -
Bhatwan, P.O. Bhatwan Hasanpur, District Samastipur
52. Raj Kishore Kumar S/o Sri Ghanshyam Raut Resident of village - Bhatwan,
P.O. Bhatwan Hasanpur, District Samastipur
53. Arvind Kumar Son of Sri Ram Kumar Verma Resident of village - Simraha,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 341
P.O. Sakarpura, District - Samastipur
54. Naresh Kumar Son of Sri Ram Nandan Prasad Yadav Resident of village -
Surha Basantpur, P.S. Gaspatti Hasanpur, District - Samastipur
55. Hare Ram Yadav Son of Sri Shankar Prasad Yadav Resident of village -
Grahh Bishanpur, P.O. Shankarpur, District - Samastipur
56. Arvind Kumar Son of Sri Ram Prasad Yadav Resident of village and P.O.
Gaspatti, District - Samastipur
57. Mithilesh Kumar Yadav Son of Sri Nathuni Yadav Resident of village -
Ballahpur Vatwan, P.O. Hasanpur, District - Samastipur
58. Hiren Kumar Ghosh Son of Sri Mukeshwar Prasad Yadav Resident of village -
Paridan, P.O. Hasanpur Sugar Mill, District - Samastipur
59. Deepak Kumar Singh Son of Sri Ramakant Singh Resident of village - Atapur
Nakuni, P.O. Hasanpur, District Samastipur
60. am Dayal Kumar Yadav Son of Sri Ram Nandi Yadav Resident of village -
Bargawn, P.O. Hasanpur Sugar Mill, District- Samastipur
61. Shiv Chindra Yadav Son of Sri Ram Bahadur Yadav Resident of village -
Pirouna, P.O. Hasanpur Sugar Mill, District - Samastipur
62. Ashutosh Kumar Singh Son of Chandrika Prasad Singh Resident of village -
Jagannathpur, P.O. Kale Narpat Nagar, District - Samastipur
63. Ram Pravesh Kumar Paswan Son of Paltan Paswan Resident of village -
Jagannathpur, P.O. Kale Narpat Nagar, District - Samastipur
64. Rajeev Kumar Son of Ram Nandan Mahto resident of village - Malhipur, P.O.
Hasanpur Sugar Mill, District - Samastipur
65. Tej Narayan Prasad Son of Raghuvir Prasad Resident of village - Pirouna,
P.O. Hasanpur Sugar Mill, District - Samastipur
66. Uma Shankar Yadav Son of Sri Ram Bilash Yadav Resident of village -
Bargawn, P.O. Hasanpur Sugar Mill, District Samastipur
67. Pravin Kumar Yadav Son of Sri Mahesh Prasad Resident of village -
Ballahpur Bhatwan, P.O. Hasanpur, District - Samastipur
68. Hemant Kumar Son of Sri Uchit Das Resident of village - Mohiddinpur,
Nayangar, P.O. Hasanpur, District Samastipur
69. Rajesh Kumar Son of Sri Rameshwar Kamti Resident of village - Patsa, P.O.
Hasanpur, District - Samastipur
70. Saket Saran Bihari Son of Sri Sadhu Sharan Rajak Resident of village - Surha
Basantpur, P.S. Gaspatti Hasanpur, District - Samastipur
71. Harischandra Roy Son of Sri Upendra Roy Resident of village - Sharan, P.O.
Hasanpur, District Samastipur
72. Sharwan Kumar Son of Sri Ramdeo Prasad Singh Resident of village - Maldah
Mauji, P.O. Hasanpur, District - Samastipur
73. Anil Ram Son of Lalo Ram Resident of village and P.O. Hasanpur, District
Samastipur
74. Anil Kumar Yadav Son of Sri Baiju Yadav Resident of village - Mangalgarh,
P.O. Hasanpur, District - Samastipur
75. Raj Kumar Son of Sri Kamleshwari Prasad Sahu Resident of village -
Sarhachia, Mangalgarh, P.O. Hasanpur, District - Samastipur
76. Naveen Kumar Son of Ram Sudhista Prasad Resident of village - Sarhachia,
Mangalgarh, P.O. Hasanpur, District - Samastipur
77. Kumari Shabnam daughter of Suresh Prasad Azad Resident of village -
Bhorwara, Bharwori, P.O. Hasanpur, District Samastipur
78. Pratima Kumari Daughter of Raj Kumar Sahu Resident of village - Sarhachia,
Mangalgarh, P.O. Hasanpur, District - Samastipur
79. Amarjeet Kumar Singh Son of Sri Devendra Prasad Singh Resident of village
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 342
- Atapur Nakuni, P.O. Hasanpur, District Samastipur
80. Amresh Kumar Son of Sri Ram Lakhan Yadav Resident of village - Haripur
Mavj, P.O. Hasanpur, District - Samastipur
81. Rishu Kumar Son of Sri Pramanand Prasad Resident of Mohalla - Moolchand
Road, Town and District Samastipur
82. Ritesh Raj Gupta Son of Sri Shankar Prasad Resident of Mohalla - Kapoor
Market, Ward No. 20, Town and District Samastipur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna
3. The Director, Directorate of Economic and Statistics, Department of Planning
& Development Government of Bihar, Patna
4. The Joint Director - Cum - Office Head, Department of Planning &
Development, Government of Bihar, Patna
5. The D.M. Samastipur
6. The District Statistical Officer, Samastipur, District - Samastipur.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12896 of 2016
===========================================================
1. Gajendra Kumar Yadav Son of Sri Satyanarayan Yadav Resident of Village-
Bhatu Tola, Jhajhara, P.S. Jitna, District East Champaran
2. Chandan Kumar Son of Sri Dindyal Das resident of Village & Post Bijbani,
P.S. Jitna, District East Champaran
3. Pradeep Kumar Madhukar Son of Sri Rameshwar Prasad resident of Village &
Post Bijbani, P.S. Jitna, District East Champaran
4. Ajay Kumar Son of Sri Harihar Prasad resident of Village- Rajwara, Post
Kadamwa, P.S. Ghodasahan, District East Champaran
.... .... Petitioner/s
Versus
1. The State of Bihar, through Principal Department, of Planning and
Development, Government of Bihar, Patna
2. The Principal Secretary Department of Planning and Development,
Government of Bihar, Patna
3. The Director, Department of Planning and Development, Government of Bihar,
Patna
4. The Joint Director - Cum- Office Head, Department of Planning and
Development (Economic & Statistics Directorate), Government of Bihar, Patna
5. The District Statistical Officer, Motihari, East Champaran
6. The Block Agriculture Officer cum Block Statistical Officer, Bankatwa Block,
East Champaran
7. The Block Agriculture Officer cum Block Statistical Officer, Ghodasahan
Block, East Champaran.
.... .... Respondent/s
With
===========================================================
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 343
Civil Writ Jurisdiction Case No.13218 of 2016
===========================================================
1. Ramesh Prasad Yadav Son of Nagendra Rai resident of village - Jhitkahiya,
P.O. Mahuawa, P.S. Bathnaha, District - Sitamarhi
2. Ganga Mahto Son of Hathi Mahto resident of village - Parsaptti ( Simra ), P.O.
+ P.S. Dumra, District - Sitamarhi
3. Harishankar Purve Son of Ramgulam Purve resident of village + P.O. Jagdar,
P.S. Parihar, District - Sitamadhi
4. Shiv Shankar Prasad Son of Sampat Lal Mahto resident of village + P.O.
Jagdar, P.S. Parihar, District - Sitamadhi
5. Shankar Panjiyaar Son of Bindeshwar Panjiyaar resident of village - Birakh,
P.O. Baghari, P.S. Sursandh, District Sitamarhi
6. Feku Paswan Son of Rambriksh Paswan resident of village - Simra, P.O. +
P.S. Dumra, District - Sitamarhi
7. Rajesh Jha Son of Ramesh Jha resident of village + P.O. Koeli, P.S. Nanpur,
District Sitamarhi
8. Vijay Kumar Son of Hardev Rai resident of village - Khairwi, P.O. Bariyarpur,
P.S. Bathnaha, District Sitamarhi
9. Mritunjay Kumar Son of Shivshankar Yadav resident of village - Bhutaha,
P.O. Meghpur, P.S. Pupri, District Sitamarhi
10. Rani Kumari Daughter of Krishna Awataar Chaudhur resident of village -
Krishna Nagar, Ward No. 10, P.S. + District Sitamarhi
11. Lallan Kumar Thakur Son of Ram Vinok Thakur resident of village - Semahi,
P.O. Saharghat, P.S. Khirhar, District Sitamarhi
12. Santosh Kumar Son of Yugal Kishore Sah resident of village - Narsama, P.O.
Rewasi, P.S. Riga, District Sitamarhi
13. Suresh Kumar Son of Rambachan Yadav resident of village - Sundargama,
P.O. Bhagwanpur, P.S. Parsauni, District Sitamarhi
14. Premchandra Chaudhary Son of Sheelanath Chaudhary resident of village -
Hasaur, P.O. Tariyani Chhapra, P.S. Bailsandh, District Sitamarhi
15. Harishankar Kumar Son of Vijay Rai resident of village - Gopenathpur, P.O.
Rampur Bakhari, P.S. Dumra, District Sitamadhi
16. Vimal Kumar Son of Ramesh Prasad Yadav resident of village - Dayan
Chhapra, P.O. Sanaul Mahoday, P.S. Sahiyaar, District Sitamadhi
17. Pappu Kumar Son of Pradeep Rai resident of village - Rampur, P.O. + P.S.
Bathnaha, District Sitamadhi
18. Awadhesh Kumar Son of Pramod Rai resident of village - Rampur, P.O. + P.S.
Bathnaha, District Sitamadhi
19. Sushil Kumar Son of Upendra Mahto resident of village - Khap, P.O. + P.S.
Kanhauli, District Sitamadhi
20. Md. Mojibur Rehman Son of Md. Izhaar Ansari resident of village + P.O.
Kaproll, P.S. Riga, District Sitamadhi
21. Hemant Kumar Son of Arun Kumar Thakur resident of village - Yadupatti,
P.O. Yadupatti Bazar, P.S. Pupri, District Sitamarhi
22. Dinbandhu Purve Son of Deeplal Purve resident of village - Yadupatti, P.O.
Yadupatti Bazar, P.S. Pupri, District Sitamarhi
23. Mahesh Kumar Son of Yogendra Prasad resident of village + P.O.
Shahbazpur, P.S. Riga, District Sitamarhi
24. Satish Kumar Son of Rajendra Prasad Rai resident of village - Rampur, P.O.
Jogiyara, P.S. Pupri, District Sitamarhi
25. Vishwash Satyam Paswan Son of Anand Bharti resident of village + P.O. Riga
Station, P.S. Riga, District Sitamadhi
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 344
26. Shankar Kumar Son of Nand Kishore Prasad resident of village - Hanuman
Nagar, P.O. Bhagwanpur, P.S. Riga, District Sitamarhi
27. Subodh Kumar Son of Ramashankar Pandit resident of village + P.O. Rewas,
P.S. Riga, District Sitamarhi
28. Manoj Kumar Son of Ramayodhya resident of village - Basantkhurd, P.O.
Suppi, P.S. Majorganj, District Sitamarhi
29. Rakesh Kumar Son of Satya Narayan Sah resident of village - Bangawa, P.O.
+ P.S. Bajpatti, District Sitamarhi
30. Gopal Kumar Son of Lakshmi Prasad resident of village - Maibi, P.O.
Kishunpur, P.S. Bathnaha, District Sitamarhi
31. Madhu Kumari daughter of Lakshmi Prasad resident of village - Maibi, P.O.
Kishunpur, P.S. Bathnaha, District Sitamarhi
32. Umesh Prasad Das Son of Rijhan Prasad Das resident of village + P.O. + P.S.
Bathnaha, Chhaudhari Tol, District Sitamarhi
33. Ramesh Prasad Son of Satya Narayan Sah resident of village + P.O. Patdaura,
P.S. Bajpatti, District Sitamarhi
34. Sanjay Kumar Ranjan Son of Satya Narayan Sah resident of village + P.O.
Patdaura, P.S. Bajpatti, District Sitamarhi
35. Shambhu Das Son of Sakaldev Das resident of village + P.O. Barharwa, P.S.
Majorganj, District Sitamadhi
36. Rajnish Kumar Son of Ganga Prasad Sah resident of village + P.O. Bakhri,
P.S. Sursandh, District Sitamadhi
37. Pramod Kumar Son of Dhanilal Singh resident of village - Adhkhanni, P.O.
Sutihar, P.S. Parihar, District Sitamarhi
38. Ramanek Rai Son of Jivach Rai resident of village - Parwaha, P.O. Andauli,
P.S. Parihaar, District Sitamadhi
39. Sikandar Singh Son of Ramashish Singh resident of village - Maibi, P.O.
Kishunpur, P.S. Bathnaha, District Sitamarhi
40. Shivam Kumar Son of Jay Shankar Prasad Chaudhary resident of village +
P.O. Koeli, P.S. Nanpur, District Sitamarhi
41. Kumar Sukesh Son of Niras Sah resident of village + P.O. Fatehpur,
Girmishani, Sitamadhi
42. Santosh Kumar Patel Son of Ram Narayan Prasad Rai resident of village -
Nauwadih, P.O. Batra, P.S. Nanpur, District Sitamadhi
43. Amod Kumar Prasad Son of Rajkumar Prasad resident of village - Maniyari,
P.O. Dheg, P.S. Majorganj, District Sitamadhi
44. Mukesh Kumar Son of Suryadev Raut resident of village - Maibi, P.O.
Kishunpur, P.S. Bathnaha, District Sitamarhi
45. Ramashankar Kumar Son of Pradeep Singh resident of village - Maibi, P.O.
Kishunpur, P.S. Bathnaha, District Sitamarhi
46. Krishna Bhushan Singh Son of Brij Mohan Singh resident of village -
Matiyarkala, P.S. Sahiyara, Block - Bathnaha, District Sitamarhi
47. Dharmendra Kumar Son of Devendra Prasad Yadav resident of village -
Fulparashi, P.O. Singarhiya, P.S. Sahiyara, District Sitamadhi
48. Pradip Bhagat Son of Mahavir Bhagat resident of village - Bhagwarpur, P.O.
Harpurwa, P.S. Bajpatti, District Sitamarhi
49. Ramnath Rai Son of Nagendra Rai resident of village + P.O. Baburvan, P.S.
Parihar, District Sitamadhi
50. Chandan Kumar Son of Arun Kumar Chaudhari resident of village - Manikpur
- Mushaharniya, P.O. Andauli, P.S. Parihaar, District Sitamarhi
51. Vikash Kumar Son of Ramlakhan Sah resident of village + P.O. Dharwara,
P.S. Majorganj, District Sitamadhi
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 345
52. Mukesh Kumar Son of Baliram Singh resident of village + P.O. Madanpur,
P.S. Parsauni, District Sitamadhi
53. Alok Ranjan Son of Krishna Nandan Prasad Singh resident of village -
Dhangar, P.O. Madanpur, P.S. Parsauni, District - Sitamadhi
54. Ganesh Kumar Son of Nagendra Sah resident of village - Dhangar, P.O.
Madanpur, P.S. Parsauni, District - Sitamadhi
55. Divyanshu Kumar Parsar Son of Ramayodhya Mishra resident of village -
Dhurwar, P.O. + P.S. Parsauni, District - Sitamadhi
56. Mahesh Paswan Son of Bihari Paswan resident of village - Ramnagar, P.O.
Sirauli, P.S. Riga, District Sitamarhi
57. Sikandar Yadav Son of Saburi Yadav resident of village - Amana, P.O.
Majhaur, P.S. Sursandh, District Sitamadhi
58. Mahesh Kumar Son of Mahendra Prasad resident of village - Parari, P.O.
Rampur Bakhari, P.S. + District - Sitamarhi
59. Rakesh Kumar Son of Letau Paswan resident of village - Baghasanti, P.O.
Dumharpatti, P.S. Pupri, District Sitamarhi
60. Minu Kumari daughter of Hemant Kumar Bharti resident of village -
Sonebarsha Tola, Pupri, P.S. Pupari, District Sitamarhi
61. Panchdev Pathak Son of Ramayodhya Pathak resident of village + P.O. Sasaul,
P.S. Majorganj, District Sitamadhi
62. Ajit Kumar Chaudhary Son of Kamalkant Chaudhary resident of village -
Gharwara, P.S. Majorgani, District Sitamadhi
63. Arjun Jha Son of Ramnarayan Jha resident of village - Ramnagar, P.O. Siraul,
P.S. Riga, District Sitamadhi
64. Pawan Kumar Son of Ganesh Sah resident of village + P.O. Kumma, P.S.
Sursandh, District Sitamadhi
65. Prashant Kumar Son of Ashok Kumar Rai resident of village - Khopi, P.O.
Dhanushi, P.S. Runnisaid, District Sitamadhi
66. Ashok Kumar Rai @ Laxmi Narayan Rai Son of resident of village - Khopi,
P.O. Dhanushi, P.S. Runnisaid, District Sitamadhi
67. Bablu Kumar Son of Upendra Patel resident of village - Rupauli, P.O.
Kishunpur, P.S. Dumra, District - Sitamadhi
68. Praful Kumar Son of Shatrughan Rai resident of village - Khopi, P.O.
Dhanushi, P.S. Runnisaid, District Sitamadhi
69. Md. Mubarak Husain Son of Md. Izrafil resident of village + P.O. + P.S.
Parsauni, District Sitamadhi
70. Md. Tabrez Son of Md. Izrafil resident of village + P.O. + P.S. Parsauni,
District Sitamadhi
71. Rajeev Kumar Son of Laxmi Thakur resident of village - Khopi, P.O.
Dhanushi, P.S. Runnisaid, District Sitamadhi
72. Ajit Kumar Son of Raj Narayan Prasad resident of village - Rajopatti, Ward
No. 11, Aadarsh Nagar, District Sitamarhi
73. Virendra Ram Son of Mitan Ram resident of village - Basantpur, Pakari, P.O.
+ P.S. Riga, District Sitamarhi
74. Sushil Paswan Son of Bhikhari Paswan resident of village + P.O. Riga Station,
P.S. Riga, District Sitamadhi
75. Anil Kumar Rai Son of Chandeshwar Rai resident of village - Uffrauliya, P.O.
Barahi, P.S. Riga, District Sitamarhi
76. Ashok Kumar Son of Satya Narayan Sah resident of village - Rajopatti, P.S. +
District Sitamadhi
77. Madan Kumar Son of Mahesh Singh resident of village - Chandpura, P.O.
Kamaldah, P.S. Bathnaha, District Sitamarhi
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 346
78. Bijendra Kumar Son of Ramcharitra Yadav resident of village - Saidpur
Hajipur, P.O. Haranhiya, P.S. Sahiyara, District Sitamadhi
79. Pawan Kumar Jha Son of Rambharosh Jha resident of village - Kodarkat, P.O.
Singarhiya, P.S. Bathnaha, District Sitamarhi
80. Vinay Kumar Son of Rammilan Prasad resident of village - Parsa, P.O.
Kumma, P.S. Sursandh, District Sitamarhi
81. Sita Kumari daughter of Kailash Sah resident of village - Jhitkahiya, P.O.
Mahuawa, P.S. Bathnaha, District - Sitamarhi
82. Rajesh Kumar Singh Son of Ram Prasad Singh resident of village -
Basantkhurd, P.O. Suppi, P.S. Majorganj, District Sitamarhi
83. Ravindra Kumar Son of Lagandev Mahto resident of village - Basantkhurd,
P.O. Suppi, P.S. Majorganj, District Sitamarhi
84. Madhurendra Kumar Son of Bindeshwar Baitha resident of village - Rupauli,
P.O. Sauli, P.S. Tariyani, District Sitamarhi
85. Md. Abulaish Son of Md. Faij Ahmed resident of village - Shivnagar, Chamra
Godam, Ward No. 13, P.S. Bairganiya, District - Sitamadhi
86. Saket Kumar Mishra Son of Nand Kishore Mishra resident of village - Rewasi
Pakri, P.O. Rewasi, P.S. Riga, District Sitamadhi
87. Krishna Kumar Son of Satyanarayan Yadav resident of village - Sonaulkhan,
P.O. Gharwara, P.S. Majorganj, District Sitamarhi
88. Ramanek Kumar Son of Jugutlal Rai resident of village - Sundargama, P.O.
Madanpur, P.S. Parsauni, District Sitamadhi
89. Rajesh Kumar Son of Rambahadur Sah resident of village + P.O. Premnagar,
P.S. Runnisaidpur, District - Sitamarhi
90. Rajesh Paswan Son of Ganesh Paswan resident of village - Simra, P.O. + P.S.
Dumra, District - Sitamarhi
91. Sarvjit Kumar Son of Ramkripal Thakur resident of village - Yamuna Barahi,
P.O. Kamaldah, P.S. Bathnaha, District Sitamarhi
92. Pradyuman Kumar Son of Nandlal Singh resident of village + P.O. Bokdha,
P.S. Majorganj, District Sitamadhi
93. Kanchan Kumar Thakur Son of Rambihari Thakur resident of village -
Nawafi, P.O. Hanuman Nagar, P.S. Sursandh, District Sitamadhi
94. Mukesh Kumar Son of Ramchandra Singh resident of village - Jamla, P.O.
Barharwa, P.S. Majorganj, District Sitamadhi
95. Dinesh Kumar Son of Ramvilash Mahto resident of village + P.O. Barharwa,
P.S. Majorganj, District Sitamadhi
96. Santosh Kumar Son of Nirshal Thakur resident of village - Sangramfandah,
P.O. + P.S. Riga, District - Sitamadhi
97. Subodh Kumar Son of Upendra Paswan resident of village - Sangramfandah,
P.O. + P.S. Riga, District - Sitamadhi
98. Pradip Mandal Son of Sonelal Mandal resident of village - Parsandi, P.O.
Sardalpatti, P.S. Parihar, District Sitamadhi
99. Harendra Kumar Mandal Son of Ramchandra Mandal resident of village -
Parsandi, P.O. Sardalpatti, P.S. Parihar, District Sitamadhi
100. Chandan Kumar Son of Ganga Prasad resident of village - Saurbhar, P.O.
Manpaur, P.S. Bela, District - Sitamadhi
101. Rajkumar Jha Son of Ganesh Jha resident of village - Birar, P.O. Belasanti
Kutir, P.S. Nanpur, District Sitamarhi
102. Gaji Mohammad Iqbal Son of Md. Mobin Ashraf resident of village - Shahpur,
P.O. Aawapur, P.S. Pupri, District Sitamarhi
103. Dharmendra Kumar Son of Pragash Chaudhary resident of village -
Rambhelahi, P.O. Baburvan, P.S. Parihar, District Sitamarhi
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 347
104. Rambharosh Pandit Son of Palat Pandit resident of village + P.O. Premnagar,
P.S. Runnisaidpur, District - Sitamarhi
105. Raju Kumar Son of Sitaram Mahto resident of village - Madhiya, P.O.
Singhwahini, P.S. Sonebarsha, District - Sitamadhi
106. Amit Kumar Son of Rukmini Raman Prasad resident of village - Vishnupur
Aadhar, P.O. Ararira, P.S. Kanhauli, District Sitamadhi
107. Sanjay Kumar Son of Prameshwar Chaudhary resident of village + P.O. Koeli,
P.S. Nanpur, District Sitamarhi
108. Poonam Kumari Daughter of Ramagya Prasad resident of village + P.O. Koeli,
P.S. Nanpur, District Sitamarhi
109. Md. Noormohammad Son of Md. Mainul Darji resident of village + P.O.
Koeli, P.S. Nanpur, District Sitamarhi
110. Phulmohammad Son of Md. Mainul Darji resident of village + P.O. Koeli, P.S.
Nanpur, District Sitamarhi
111. Pawan Kumar Son of Ramlal Sharan resident of village - Biraul, P.O.
Janakpur Road, P.S. Pupri, District Sitamarhi
112. Md. Jafar Iqbal Son of Md. Sabir Husain resident of village - Yadupatti, P.O.
Janakpur Road, P.S. Pupri, District Sitamarhi
113. Ranjit Kumar Sah Son of Ganesh Sah resident of village - Marpai Khardash,
P.O. Bakhar Chandiha, P.S. Majorganj, District Sitamadhi
114. Rakesh Krishna Mishra Son of Banke Bihari Mishra resident of village + P.O.
Akhata, P.S. Bairganiya, District Sitamadhi
115. Mukesh Kumar Son of Anutha Paswan resident of village + P.O. Raghopur,
Bakhari, P.S. + District Sitamadhi
116. Tarun Kumar Son of Rambhagat Kunwar resident of village + P.O. Vangaon,
P.S. Bajpatt, District Sitamadhi
117. Gayatri Kumari daughter of Manoj Chaudhary resident of village - Berbash,
P.O. Raghopur, Bakhari, P.S. Dumra, District Sitamadhi
118. Saroj Paswan Son of Kameshwar Paswan resident of village - Rampur
Pachasi, P.O. Jogiyara, P.S. Pupri, District Sitamadhi
119. Ramkailash Rai Son of Rajnandan Rai resident of village + P.O. Pupri, P.S.
Pupri, District Sitamadhi
120. Chhabil Kumar Son of Badri Mandal resident of village + P.O. Pupri, P.S.
Pupri, District Sitamadhi
121. Narendra Kumar Son of Ram Narayan Sah resident of village - Bishanpur,
P.O. Kamaldah, P.S. Bathnaha, District Sitamadhi
122. Mukesh Kumar Son of Rajnandan Rai resident of village + P.O. Raipur, P.S.
Nanpur, District Sitamadhi
123. Mukesh Kumar Son of Devnarayan Sah resident of village + P.O. Kohbarwa,
P.S. Sonebarsha, District Sitamadhi
124. Raju Thakur Son of Hitlal Thakur resident of village + P.O. Bagha, P.S.
Bajpatti, District Sitamarhi
125. Mukesh Kumar Son of Shivji Sah resident of village - Rain Kharka, P.O.
Rainshankar, P.S. Runni Saidpur, District Sitamadhi
126. Rakesh Paswan Son of Khublal Paswan resident of village - Chamanpur, P.O.
+ P.S. Sahiyara, District Sitamadhi
127. Tarun Kumar Son of Chandra Kishore Rai resident of village + P.O.
Korlahiya, P.S. Runni Saidpur, District Sitamadhi
128. Sanjay Kumar Son of Harinarayan Singh resident of village - Madhaul, P.O.
Maanpur, Ratnawali, P.S. Runni Saidpur, District Sitamadhi
129. Dilip Kumar Son of Mahendra Thakur resident of village + P.O. Punaura, P.S.
Dumra, District Sitamadhi
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 348
130. Pawan Kumar Son of Yugul Kishore resident of village + P.O. Humayupur,
P.S. Bajpatti, District Sitamadhi
131. Manoj Kumar Son of Ramashraya Prasad Yadav resident of village -
Sundargama, P.O. Madanpur, P.S. Parsauni, District Sitamadhi
132. Rajesh Kumar Son of Ram Suyash Prasad resident of village - Bangaon Bazar,
P.O. + P.S. Bajpatti, District Sitamadhi
133. Harishankar Kumar Son of Sri Krishnadev Singh resident of village -
Singarhiya, P.O. Kishanpur, P.S. Sahiyara, District Sitamadhi
134. Amit Kumar Son of Rameshwar Prasad Singh resident of village + P.O.
Bajitpur, P.S. Bajpatti, District Sitamadhi
135. Amar Kumar Singh Son of Ramesh Prasad Singh resident of village + P.O.
Bajitpur, P.S. Bajpatti, District Sitamadhi
136. Rajan Kumar Son of Nagendra Prasad resident of village - Mirchaipatti, P.O. +
P.S. + District Sitamadhi
137. Baidyanath Prasad Gupta Son of Raghunath Prasad Gupta resident of village +
P.O. Ranjitpur, P.S. + District Sitamadhi
138. Dhirendra Kumar Son of Fakira Sah resident of village + P.O. Srikhandi,
Bhidha, P.S. Sursand, District Sitamadhi
139. Manoj Kumar Son of Harinarayan Rai resident of village - Indarba, P.O.
Dhalkawa, P.S. Sonebarsha, District Sitamadhi
140. Sudhakar Ram Son of Rambahadur Ram resident of village + P.O. Kumma,
P.S. Sursandh, District Sitamadhi
141. Bablu Sah Son of Nandlal Sah resident of village + P.O. Manikpur Chowk,
P.S. Runni Saidpur, District Sitamadhi
142. Chandra Kishore Sah Son of Rambhajan Sah resident of village - Madhubani,
P.O. Yogiwana, P.S. Sahiyara, District Sitamadhi
143. Birendra Bhagat Son of Jagdish Bhagat resident of village - Supaina, P.O.
Haribela, P.S. Bathnaha, District Sitamadhi
144. Rajesh Kumar Verma Son of Nirbhay Prasad Verma resident of village + P.O.
Bhavdepur, P.S. Riga, District Sitamadhi
145. Bablu Kumar Shrawan Son of Krishna Bihari Gupta resident of village -
Maivi, P.O. Kishanpur, P.S. Bathnaha, District Sitamadhi
146. Sanjay Kumar Son of Shambhunath Prasad resident of village - Court Bazar,
Ward No. 13, P.S. + District Sitamadhi
147. Manoj Kumar Son of Shambhunath Prasad resident of village - Court Bazar,
Ward No. 13, P.S. + District Sitamadhi
148. Rajnish Kumar Son of Digambar Nath Srivastava resident of village - Koeli,
Police Station Nanpur, District - Sitamarhi
149. Husain Ahmad Son of Mukhtar Ahmad resident of village - Sharifpur, P.O.
Koeli, P.S. Nanpur, District Sitamadhi
150. Mandeep Kumar Son of Surendra Thakur resident of village + P.O. Bel, P.S.
Bairganiya, District Sitamadhi
151. Vimlesh Kumar Son of Mahendra Rai resident of village - Manikthar, P.O.
Malahi, P.S. Bel, District Sitamadhi
152. Ashok Kumar Son of Mahendra Rai resident of village - Manikthar, P.O.
Malahi, P.S. Bel, District Sitamadhi
153. Dhrub Narayan Rajak Son of Yogendra Rajak resident of village - Bairha,
P.O. Siraul, P.S. Bathnaha, District Sitamadhi
154. Devendra Prasad Son of Ramdev Mahaseth resident of village + P.O. Haribela,
P.S. Bathnaha, District Sitamadhi
155. Sunil Kumar Rajak Son of Madan Paswan resident of village + P.O. Barari,
Behta, P.S. Pupri, District Sitamadhi
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 349
156. Nirjala Kumari Daughter of Randhir Kumar Singh resident of village + P.O.
Baligadh, P.S. Runni Saidpur, District Sitamadhi
157. Chandan Thakur Son of Ramkripal Thakur resident of village + P.O. Lagma,
P.S. Dumra, District Sitamadhi
158. Raju Ranjan Son of Nageshwar Sahi resident of village - Sahyee Malikana,
P.O. Premnagar, P.S. Dumra, District Sitamadhi
159. Narendra Kumar Sahi son of Asharfi Sahi resident of village - Sahyee
Malikana, P.O. Premnagar, P.S. Dumra, District Sitamadhi
160. Jitendra Kumar Son of Rambachan Sah resident of village + P.O. Jamua, P.S.
Bairganiya, District Sitamadhi
161. Ramvinay Kumar Yadav Son of Satyanarayan Yadav resident of village -
Kusumpur Bakhri, P.O. + P.S. Riga, District Sitamadhi
162. Mahanth Ram Son of Singheshwar Ram resident of village - Kusumpur
Bakhri, P.O. + P.S. Riga, District Sitamadhi
163. Dilip Kumar Son of Shivraj Sah resident of village + P.O. + P.S. Riga, District
Sitamadhi
164. Satyapriyadarshi Son of Ashok Kumar Gupta resident of village - Ganeshpur
Babhangama, P.O. + P.S. Riga, District Sitamadhi
165. Santosh Kumar Son of Jagdish Singh resident of village + P.O. Dumarwana,
P.S. Bairganiya, District Sitamarhi
166. Bhushan Kumar Son of Ramchandra Sah resident of village + P.O.
Dumarwana, P.S. Bairganiya, District Sitamarhi
167. Upendra Ram, S/O Bhola Ram, resident of village + P.O. Jamua Ward No. 5,
P.S. Bairganiya, District Sitamarhi
168. Vijay Kumar Thakur Son of Chunchun Thakur resident of village - Kusumpur
Bakhri, P.O. + P.S. Riga, District Sitamadhi
169. Vijay Shankar Yadav Son of Budhdev Prasad Yadav resident of village -
Hanuman Nagar - 2 (Lalbandi), P.O. PipraPrashayeen, P.S. Sonebarsha,
District Sitamadhi
170. Navin Kumar Son of Ganaur Pandit resident of village - Bashahan, P.O.
Madhuban, P.S. Bajpatti, District Sitamadhi
171. Omprakash Kumar Son of Vishwanath Prasad resident of village - Singarhiya,
P.O. Kishanpur, P.S. Sahiyara, District Sitamadhi
172. Saroj Kumar Son of Rai Prakash Rai resident of village - Mahuayeen, P.O.
Patdaura, P.S. Bajpatti, District Sitamadhi
173. Vinod Kumar Son of Krishnadev Singh resident of village - Madhubani Tola,
P.O. Jogwana, P.S. Sahiyara, District Sitamadhi
174. Ramnarayan Sinha Son of Matuk Sinha resident of village - Bishunpur
Pitambar, P.O. Jogwana, P.S. Sahiyara, District Sitamadhi
175. Ajay Kumar Son of Indradev Singh resident of village - Maivi, P.O.
Kishanpur, P.S. Bathnaha, District Sitamadhi
176. Ramnaresh Prasad Son of Vashisth Rai resident of village - Sirsiyan, P.O.
Narha, P.S. Bathnaha, District Sitamadhi
177. Alok Kumar Son of Siyasharan Lal resident of village - Biraul, P.O. + P.S.
Pupri, District Sitamadhi
178. Niraj Kumar Son of Krishna Prasad resident of village + P.O. Court Bazar,
P.S. + District Sitamadhi
179. Raushan Kumar Son of Shambhu Sharan resident of village - Sundhi, P.O.
Kumma, P.S. Sursand, District Sitamadhi
180. Ramakant Singh Raman Son of Vishnu Singh resident of village + P.O.
Bariyarpur, P.S. Dumra, District Sitamadhi
181. Sunil Kumar Son of Ramchandra Sah resident of village - Sarbarpur, P.O.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 350
Pipradadan, P.S. Sonebarsha, District Sitamadhi
182. Rajiv Kumar Son of Krishnandan Yadav resident of village + P.O. Sankhi,
P.S. Riga, District Sitamadhi
183. Ribha Bharti Wife of Rajiv Kumar resident of village + P.O. Sankhi, P.S.
Riga, District Sitamadhi
184. Prashant Kumar Son of Kaushal Kumar resident of village + P.O. Dumra, P.S.
Dumra, District Sitamarhi
185. Raghu Sharan Son of Maheshwar Prasad Gupta resident of village - Rampatti,
P.O. Paktola, P.S. Dumra, District - Sitamadhi
186. Dipak Kumar Son of Nand Kishore Das resident of village - Vishnupur, P.O.
Kamaldah, P.S. Bathnaha, District Sitamadhi
187. Shri Lal Prasad Son of Sahdev Rai resident of village - Gobri, P.O.
Mokhlishpur, P.S. Banjariya, District East Champaran
188. Amrendra Kumar Son of Bhagwan Sah resident of village - Mohari, P.O.
Kamrauli, P.S. + District Sheohar
189. Madan Kumar Yadav Son of Hardev Yadav resident of village - Khairvi, P.O.
Bariyarpur, P.S. Bathnaha, District Sitamarhi
190. Ajeet Kumar Singh Son of Shivnarayan Singh resident of village - Parsa, P.O.
Ranyodha, P.S. Dhankhund, Dhoraiya, District Banka
191. Md. Aziz Alam Son of Md. Habib Ansari resident of village - Hathiapathar,
P.O. Tetaria, P.S. Katoria, District Banka
192. Md. Sarfraj Ansari Son of Abdul Kuddus Miya resident of village - Dumariya,
P.S. Chandan, District Banka
193. Jay Krishn Kumar Son of Om Kumar resident of village + P.O. Karanja, P.S.
Shambhuganj, District Banka
194. Rajkamal Anand Son of Ashok Prasad resident of village - Parmanandpur,
Bhatasilsa, District Banka 813207
195. Pradeep Kumar Son of Zhulan Prasad Dervay resident of village + P.O.
Makduma, P.S. Amarpur, District Banka
196. Pooja Kumari daughter of Parmanand Sah resident of village - Ratanpur, P.O.
Makduma, P.S. Amarpur, District Banka
197. Ritesh Kumar Son of Shambhu Mandal resident of village - Ratanpur, P.O.
Makduma, P.S. Amarpur, District Banka
198. Mukesh Kumar Son of Manejar Pd. Mandal resident of village - Ratanpur,
P.O. Makduma, P.S. Amarpur, District Banka
199. Niraj Kumar Son of Ranjeet Prasad Sah resident of village + P.O. Makduma,
P.S. Amarpur, District Banka
200. Dinanath Sah Son of Asharfi Sah resident of village - Soutahdih, P.S. Belhar,
District Banka
201. Bhawesh Kumar Son of Anirudha Pandit resident of village - Bara, P.S.
Belhar, District - Banka 813202.
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary
2. The Principal Secretary, Planning & Development Department, Government of
Bihar, Patna
3. The Principal Secretary, Cooperative Department, Government of Bihar, Patna
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna
5. The District Statistical Officer, Sitamadhi, District Sitamadhi
6. The District Statistical Officer, Sheohar, District Sheohar
7. The District Statistical Officer, Banka, District Banka
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 351
8. The District Statistical Officer, East Champaran (Motihari), District East
Champaran (Motihari)
9. The District Statistical Officer, Madhubani, District Madhubani.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No.13538 of 2016
===========================================================
1. Rajiv Ranjan, son of Lalan Prasad Singh, Resident of village and P.O. Jasauli
Patti, P.S. Kotwa, District- East Champaran at Motihari.
2. Ram Babu Prasad, son of Kishori Prasad, Resident of village- Kalyanpur
Khas, P.O. Barharwa Kalan West, P.S. Kotwa, District- East Champaran at
Motihari.
3. Pappu Singh, son of Uday Singh, Resident of village- Saraiya, P.O. Jagirahan,
P.S. Kotwa, District- East Champaran at Motihari.
4. Pradeep Kumar, son of Kailash Prasad, Resident of village- Adiya, P.O.
Barharwa Kalan West, P.S. Kotwa, District- East Champaran at Motihari.
5. Uday Kumar Das, son of Shiv Lal Das, Resident of village- Karaia Pato Tola,
P.O. Karariya, P.S. Kotwa, District- East Champaran at Motihari.
6. Devendra Kumar Singh, son of Late Chandrika Singh, Resident of village-
Ahiraulia, P.O. Bhopatpur, P.S. Kotwa, District- East Champaran at Motihari.
7. Jagu Prasad, son of Belas Prasad, Resident of village- Nawada, P.O.
Machhargachia, P.S. Kotwa, District- East Champaran at Motihari.
8. Jai Prakash Kumar, son of Puran Prasad Kushwaha, Resident of village-
Karaiya Bairagi Tola, P.O. Karaiya, P.S. Kotwa, District- East Champaran at
Motihari.
9. Diwakar Kumar, son of Yogendra Sah, Resident of village and P.O. Talwa
Pokhar, P.S. Kotwa, District- East Champaran at Motihari.
10. Arynand, son of Dhirendra Narayan Singh, Resident of village and P.O.
Kanchhedwa, P.S. Harsidhi, District- East Champaran at Motihari.
11. Sanjay Kumar, son of Sri Mathura Pandit, Resident of village- Sihorwa, P.O.
Karaiya, P.S. Kotwa, District- East Champaran at Motihari.
12. Dinesh Kumar Baitha, son of Kapildeo Baitha, Resident of village- Karaiya
Bairagi Tola, P.O. Karaiya, P.S. Kotwa, District- East Champaran at Motihari.
13. Prashant Kumar, son of Yadav Lal Prasad, Resident of village- Konchha, P.O.
Karariya, P.S. Kotwa, District- East Champaran at Motihari.
14. Bhagwan Das, son of Dwarika Das, Resident of village and P.O. Tolwa
Pokhar, P.S. Kotwa, District- East Champaran at Motihari.
15. Ravi Shekhar Kushwaha, son of Harendra Prasad Kushwaha, Resident of
village- Nayaka Tola, P.O. Ahiraullia, P.S. Kotwa, District- East Champaran
at Motihari.
16. Shashank Shekhar, son of Harendra Prasad, Resident of village- Nayaka Tola,
P.O. Ahiraullia, P.S. Kotwa, District- East Champaran at Motihari.
17. Shailesh Kumar Giri, son of Late Madan Giri, Resident of village Rajpur
Mathiya, P.O. Dumra, P.S. Kotwa, District- East Champaran at Motihari.
18. Pappu Kumar, son of Babu Lal Ram, Resident of village and P.O. Kararia,
P.S. Kotwa, District- East Champaran at Motihari.
19. Ranjan Kumar Sharma, son of Binod Kumar Sharma, Resident of village and
P.O. Kararia, P.S. Kotwa, District- East Champaran at Motihari.
20. Kundan Kumar Singh, son of Sri Ramesh Singh, Resident of village- Gopi
Chhapra, P.O. Bhagwatia, P.S. Keshariya, District- East Champaran at
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 352
Motihari.
21. Ramesh Prasad Singh, son of Sri Lal Babu Singh, Resident of village- Gopi
Chhapra, P.O. Bhagwatia, P.S. Keshariya, District- East Champaran at
Motihari.
22. Rupesh Kumar, son of Sri Harendra Pandey, Resident of village- Nawada,
P.O. Machhargachia, P.S. Kotwa, District- East Champaran at Motihari.
23. Kameshwar Singh, son of Sri Vidyanand Singh, Resident of village and P.O.
Belwa Madho, P.S. Kotwa, District- East Champaran at Motihari.
24. Pammi Kumari, daughter of Prabhu Singh, Resident of village and P.O. Patti
Jasauli, P.S. Kotwa, District- East Champaran at Motihari.
25. Rajiv Kumar Pandey, son of Braj Bihari Pandey, Resident of village-
Mahmadda, P.O. Bathna, P.S. Pipra Kothi, District- East Champaran at
Motihari.
26. Pankaj Kumar Yadav, son of Kashi Rai, Resident of village- Ratanpur, P.O.
Bathna, P.S. Pipra Kothi, District- East Champaran at Motihari.
27. Dilip Kumar, son of Rajeshwar Prasad, Resident of village- Bettiah Basant,
P.O. Bhagwatia, P.S. Keshariya, District- East Champaran at Motihari.
28. Dhananjay Kumar, son of Ashok Pandey, Resident of village and P.O. Dumra,
P.S. Kotwa, District- East Champaran at Motihari.
29. Sujit Kumar Sharma, son of Late Chandrika Dutt Sharma, Resident of
Mohalla- New Chandmari, P.S. Motihari, District- East Champaran at
Motihari.
30. Aash Narayan Singh, son of Mahadeo Singh, Resident of village- Pokhra P.O.
Talwa Pokhar, P.S. Turkaulia, District- East Champaran at Motihari.
31. Alok Kumar, son of Paras Nath Prasad, Resident of village- Bajhiya Khurd,
P.O. Bhopatpur, P.S. Kotwa, District- East Champaran at Motihari.
32. Raj Kishore Kumar Suman, son of Sudist Mahto, Resident of village- Dilman
Chapra, P.O. Jasauli Jamuniya, P.S. Keshariya, District- East Champaran at
Motihari.
33. Sanjay Kumar Singh, son of Sri Jagdish Singh, Resident of village- Bishunpur,
P.O. Bhopatpur, P.S. Kotwa, District- East Champaran at Motihari.
34. Ramu Kumar Srivastava, son of Dadan Prasad, Resident of village- Amwan,
P.O. Ahiraulia, P.S. Kotwa, District- East Champaran at Motihari.
35. Vikash Kumar, son of Sri Sukhari Pandit, Resident of village- Sihorwa, P.O.
Karariya, P.S. Kotwan, District- East Champaran at Motihari.
36. Abhay Kumar, son of Lal Babu Prasad Yadav, Resident of village- Deepak,
P.O. Talwa Pokhar, P.S. Kotwa, District- East Champaran at Motihari.
37. Ram Vinay Ram, son of Bhadai Ram, Resident of village- Bhatkarya P.O.
Bhatwalia, P.S. Sangrampur, District- East Champaran at Motihari.
38. Ravi Ranjan Kumar, son of Umeshwar Singh, Resident of village-
Lohargawan, P.O. and P.S. Keshariya, District- East Champaran at Motihari.
39. Navin Kumar Pandey, son of Rajeshwar Pandey, Resident of village- Benipur
Tola Ramagya, P.O. Kathan, P.S. Keshariya, District- East Champaran at
Motihari.
40. Ram Binay Thakur, son of Gauri Shankar Thakur, Resident of village-
Bhawanipur, P.O. Thikhan Bhawanipur, P.S. Sangrampur, District- East
Champaran at Motihari.
41. Mukesh Kumar, son of Naresh Kishore Jha, Resident of village and P.O.
Shyampur, P.S. Sangrampur, District- East Champaran at Motihari.
42. Ramesh Kumar Mahto, son of Jhapas Mahto, Resident of village- Bhawanipur,
P.O. Thikhan Bhawanipur, P.S. Sangrampur, District- East Champaran at
Motihari.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 353
43. Sushil Kumar Dwivedi, son of Sri Bikrama Dwivedi, Resident of village and
P.O. Baiyaria, P.S. Sangrampur, District- East Champaran at Motihari.
44. Jay Prakash Pandey, son of Ramdeo Pandey, Resident of Mohalla- Nandpur,
Near Awadhesh Chowk, P.O. Motihari Surhan, P.S. Motihari Mufasil,
District- East Champaran at Motihari.
45. Gaurav Kumar Pandey, son of Ramdeo Pandey, Resident of Mohalla-
Nandpur, Near Awadhesh Chowk, P.O. Motihari Surhan, P.S. Motihari
Mufasil, District- East Champaran at Motihari.
46. Rittika Shrivastav, wife of Alok Kumar, Resident of village- Semra Bhola,
P.O. Semra, P.S. Turkaulia, District- East Champaran at Motihari.
47. Anuj Kumar, son of Late Prabhu Sharan Prasad, Resident of village- Semra
Bhola, P.O. Semra, P.S. Turkaulia, District- East Champaran at Motihari.
48. Shashi Ranjan Kumar, son of Ashok Kumar Sinha, Resident of village- Semra,
P.O. Semra, P.S. Turkaulia, District- East Champaran at Motihari.
49. Amit Kishore Sharma, son of Shivji Sharma, Resident of village- Semra
Chowk, P.O. Semra, P.S. Turkaulia, District- East Champaran at Motihari.
50. Alok Kumar, son of Madan Prasad, Resident of village- Semra Bhola, P.O.
Semra, P.S. Turkaulia, District- East Champaran at Motihari.
51. Krishna Kumar Das, son of Baldeo Das, Resident of village- Godhwa, P.O.
and P.S. Motihari, District- East Champaran at Motihari.
52. Munna Kumar, son of Harendra Prasad, Resident of village and P.O.
Madhubani, P.S. Sangrampur, District- East Champaran at Motihari.
53. Niraj Kumar Thakur, son of Rajeshwar Thakur, Resident of village and P.O.
Madhubani, P.S. Sangrampur, District- East Champaran at Motihari.
54. Chhote Lal Yadav, son of Khedu Yadav, Resident of village and P.O.
Karariya, P.S. Kotwa, District- East Champaran at Motihari.
55. Satyendra Ram, son of Late Binda Ram, Resident of village and P.O. Rajapur
Ahiraulia, P.S. Kotwa, District- East Champaran at Motihari.
56. Nirmala Devi, wife of Satyendra Ram, Resident of village and P.O. Rajapur
Ahiraulia, P.S. Kotwa, District- East Champaran at Motihari.
57. Dharmendra Kumar Jigyasu, son of Binda Ram, Resident of village and P.O.
Rajapur Ahiraulia, P.S. Kotwa, District- East Champaran at Motihari.
58. Jitesh Kumar, son of Vijay Tiwary, Resident of village and P.O. Sangrampur,
P.S. Sangrampur, District- East Champaran at Motihari.
59. Sunil Ram, son of Jai Narayan Ram, Resident of village- Barharwa Kaln, P.O.
Kushar, P.S. Kotwa, District- East Champaran at Motihari.
60. Ram Balak Thakur, son of Chandrika Thakur, Resident of village and P.O.
Dumra, Tola, Gadhwa, P.S. Kotwa, District- East Champaran at Motihari.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
3. The Director, Planning and Development Department, Directorate of
Economic and Statistics, Government of Bihar, Patna.
4. The Joint Director, Planning and Development Department, Directorate of
Economic and Statistics, Government of Bihar, Patna.
5. The District Statistical Officer, East Champaran at Motihari.
6. The Block Statistical Officer, Kotwa, District- East Champaran at Motihari.
7. The Block Statistical Officer, Pipra, District- East Champaran at Motihari.
8. The Block Statistical Officer, Keshariya, District- East Champaran at
Motihari.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 354
9. The Block Statistical Officer, Motihari, District- East Champaran at Motihari.
10. The Block Statistical Officer, Sangrampur, District- East Champaran at
Motihari.
11. The Block Statistical Officer, Turkaulia, District- East Champaran at Motihari.
12. The Block Statistical Officer, Harsidhi, District- East Champaran at Motihari.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 13688 of 2016
===========================================================
1. Mukesh Kumar son of Amarnath Singh resident of Village-Dumri P.O.
Kusherhi, P.S. Barbigha, District Sheikhpura
2. Ashok Kumar Singh Son of Sri Nand Lal Prasad resident of Village-Ismailpur,
P.O. Maldah, P.S. Barbigha, District Sheikhpura
3. Swaraj Nandan Kumar son of Ram Chandra Singh at Purnesra, P.O. & P.S.
Barbigha, District Sheikhpura
4. Bineshwar Kumar Son of Sadhu Sharan Prasad resident of Village Koyri
Bigha, P.O. and P.S. Barbigha, District Sheikhpura
5. Rakesh Kumar son of Sri Bashishth Narayan Singh resident of Village
Narsinghpur, P.O. Gilani, P.S. Jayrampur, District Sheikhpura
6. Anjani Kumar son of Sri Kishori Prasad Resident of Village- Jagdishpur, P.O.
Toygarh, P.S. Jayrampur, District Sheikhpura
7. Gopal Prasad Singh son of Late Deo Nandan Singh resident of Village
Sherpur, P.O. and P.S. Barbigha, District Sheikhpura
8. Manoj Paswan son of Sri Suresh Paswan resident of Village Kolhara Bigha,
P.O. Samas, P.S. Barbigha, District Sheikhpura
9. Suman Sulekha Kumari daughter of Shiv Nandan Prasad resident of Village,
P.O. and P.S. Barbigha, District Sheikhpura
10. Jyoti Kumari daughter of Sri Suresh Prasad resident of Village Koyri Bigha,
P.O. and P.S. Barbigha, District Sheikhpura
11. Raj son of Ramji Prasad resident of Village - Rajaura, P.O. Babanbigha, P.S.
Barbigha, District Sheikhpura
12. Amrendra Kumar Singh son of Keshri Nandan resident of Village - Rajaura,
P.O. Babanbigha, P.S. Barbigha, District Sheikhpura
13. Madan Prasad son of Sri Yugeshwar Prasad Mahto resident of Village and
P.O. Sarba, P.S. Barbigha, District Sheikhpura
14. Meena Kumari daughter of Jitendra Prasad resident of Village Ismilepur P.O.
Maldah, P.S. Barbigha, District Sheikhpura
15. Rajnish Ranjan son of Late Sheo Narayan Prasad resident of Village Sugiya
P.O. Charuawan, P.S. Shekhopur Sarai, District Sheikhpura
16. Rakesh Kumar son of Uday Nandan Yadav resident of Village Kabirpur, P.O.
Lalbigha, P.S. Shekhopur Sarai, District Sheikhpura
17. Shashi Kant Prasad son of Gokul Mahto resident of Village Panchi, P.O.
Panhera, P.S. Shekhopur Sarai, District Sheikhpura
18. Vishwanath Prasad son of Kishori Prasad resident of Village Panchi, P.O.
Panhera, P.S. Shekhopur Sarai, District Sheikhpura
19. Ajit Kumar son of Upendra Singh resident of Village and P.O. Beloo, P.S.
Shekhopur Sarai, District Sheikhpura
20. Kiran kumari wife of Indradeo Prasad resident of Village and P.O. Belao, P.S.
Shekhopur Sarai, District Sheikhpura
21. Susma Kumari wife of Ajit Kumar Nirala resident of Village Kishanpur, P.O.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 355
Belao, P.S. Shekhopur Sarai, District Sheikhpura
22. Narayan Prasad son of Keshar Mahto resident of Village Asthana, P.O.
Asthana, P.S. Shekhopur Sarai, District Sheikhpura.
.... .... Petitioner/s
Versus
1. The State of Bihar, through the Chief Secretary Government of Bihar,
2. Principal Secretary, General Administration, Department, Government of
Bihar,Patna
3. Principal Secretary, Department of Finance, Government of Bihar, Patna
4. Secretary, Planning and Development Department Government of Bihar, Patna
5. Director, Planning, Directorate of Bihar Statistical Development Authority,
Bihar, Patna under the Administrative Control of Planning and Development
Department, Government of Bihar, Patna
6. District Magistrate, Sheikhpura.
7. District Statistical Officer, Sheikhpura
8. Block Development Officer, Barbigha, Sheikhpura
9. Block Development Officer, Barbigha, Sheikhpura.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14368 of 2016
===========================================================
1. Khublal Kumar, Son of Shankar Pandit resident of Village- Baratten, P.O.-
Lashkari , P.S.- Udakishunganj, District- Madhepura.
2. Nilesh Kumar, Son of Bindeshwari Prasad Yadav, resident of Village-
Haraily, P.O. + P.S.- Udakishunganj, District- Madhepura.
3. Bijendra Kumar, son of Uma Kant Yadav, resident of Village- Nemua, P.O.-
Anandpura , P.S.- Udakishunganj, District- Madhepura.
4. Sanjeev Kumar, Son of Brahmdeo Yadav, resident of Village- Maheswa, P.O.
+ P.S.- Udakishunganj, District- Madhepura.
5. Rahul Kumar, son of Sanjay Gupta, resident of Village-Udakishunganj,
P.O.+ P.S.- Udakishunganj, District- Madhepura.
6. Dharmendra Kumar, Son of Ashok Mehta, resident of Village-Sukhasni,
P.O.- Khara, P.S.- Udakishunganj, District- Madhepura.
7. Amit Kumar Mishra, Son of Maheshwar Mishra, resident of Village + P.O. +
P.S.- Udakishunganj, District- Madhepura.
8. Binay Kumar son of Naresh Kumar, resident of Village- + P.O.- Phulaut ,
P.S.- Chousa, District- Madhepura.
9. Pramod Kumar Vishwakarma, Son of Bhola Vishwakarma, resident of
Village- Uda, P.O.- Madhuvan, P.S.- Udakishunganj, District- Madhepura.
10. Md. Sarafaraj, son of Abdul Hasan, resident of Village- Mazherpatty, P.O. +
P.S.- Udakishunganj, District- Madhepura.
11. Manoj Kumar son of Surya Narayan Yadav, resident of Village- Maheshua,
P.O. + P.S.- Udakishunganj, District- Madhepura.
12. Praveen Kumar, Son of Vivekanand Thakur, resident of Village + P.O.-
Anandpura , P.S.- Udakishunganj, District- Madhepura.
13. Saurav Kumar, Son of Sunil Kumar Yadav, resident of Village- Harily, P.O.
+ P.S.- Udakishunganj, District- Madhepura.
14. Birendra Kumar Sharma, son of Sitararm Sharma, resident of Village- Barahi,
P.O.- Anandpura, P.S.- Udakishunganj, District- Madhepura.
15. Anjan Kumar, son of Suresh Prasad Singh resident of Village- Murli
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 356
Chandwa, P.O.- Murli Chandwa , P.S.- Udakishunganj, District- Madhepura.
16. Navin Kumar Nirala, son of Hemnarayan Yadav, resident of Village + P.O.-
Madhuban, P.S.- Udakishunganj, District- Madhepura.
17. Kumod Kumar, Son of Buchchi Prasad Yadav, resident of Village + P.O.-
Biriranpal, P.S.- Udakishunganj, District- Madhepura.
18. Ajay Kumar, Son of Suresh Mehta, resident of Village+ P.O.- Madhuban,
P.S.- Udakishunganj, District- Madhepura.
19. Rabindra Kumar Thakur, Son of Hari Narayan Thakur, resident of Village +
P.O.- Murlichanwa, P.S.- Udakishunganj, District- Madhepura.
20. Arjun KUmar, sonof Guneshwar Prasad Chorasia, resident of Village-
Chakhajula, P.O.- Gopalpur, P.S.- Udakishunganj, District- Madhepura.
21. Hareedesh Kumar son of Sambhu Prasad Chourasia, resident of Village-
Shekhpurchaman, P.O.- Shahjadpur, P.S.- Udakishunganj, District-
Madhepura.
22. Pawan Kumar Poddar Son of Janradan Poddar, resident of Village-
Pariharpur, P.O. - Biriranpal, P.S.- Udakishunganj, District- Madhepura.
23. Dilip Kumar Ram, son of Rajendra Ram, resident of Village + P.O. -
Biriranpal, P.S.- Udakishunganj, District- Madhepura.
24. Rajesh Kumar, Son of Gauri Paswan, resident of Village + P.O. - Karauti
Bazar, P.S.- Udakishunganj, District- Madhepura.
25. Rishikesh Kumar Choudhary Son of Hirdaynarayan Choudhary, resident of
Village + P.O. - Kursandy, P.S.-Pureni, District- Madhepura.
26. Rajesh Kumar Son of Kailash Pathak, resident of Village + P.O. + P.S. -
Udakishunganj, District- Madhepura.
27. Pankaj Kumar, Son of Shyamnath Mehta, resident of Village+ P.O.-
Madhuban, P.S.- Udakishunganj, District- Madhepura.
28. Nirmal Kumar Son of Ganga Prasad Mehta, resident of Village+ P.O.-
Madhuban, P.S.- Udakishunganj, District- Madhepura.
29. Sanjay Kumar Thakur Son of Hari Narayan Thakur, resident of Village+
P.O.- Murlichandwa, P.S.- Udakishunganj, District- Madhepura.
30. Surendra Kumar Mehta, Son of Wakil Prasad Mehta, resident of Village-
Rampurdehru, P.O.- Rahua, P.S.- Bihariganj, District- Madhepura.
31. Bikash Kumar, Son of Bindeshwari Mandal, resident of Village + P.O. +
P.S.- Udakishunganj, District- Madhepura.
32. Brajesh Kumar, son of Bindeshwari Mandal, resident of Village + P.O. +
P.S.- Udakishunganj, District- Madhepura.
33. Anjani Kumar Parikshit, son of Bhajanand Ray, resident of Village-
Lakshmipur, P.O.- Murlichandwa, District- Madhepura.
34. Mukesh Kumar Son of Vishwamohan Yadav, resident of Village-
Rahijagatpur, P.O. Lakshmipurlalchan, P.S.- Bihariganj, District- Madhepura.
35. Kailash Kumar Choudhary, Son of Ramchandra Choudhary, resident of
Village- Chonabhatti, P.O.- Gangwar, P.S.- Darbhanga Sadar, District-
Darbhanga.
36. Praveen Kumar, Son of Kokay Sah, resident of Village + P.O.- Sukhasan,
P.S.- Singheshwar, District- Madhepura.
37. Narayan Kumar, Son of Goshwami Yadav, resident of Village + P.O. + P.S.-
Gamhariya, District- Madhepura.
38. Sawan Kumar, Son ofJay Krishna Yadav, residnet of Village + P.O-
Sapardah, P.S.- Pureni, District-Madhepura.
39. Sanajy Kumar Suman @ Sanjay Kumar Son of Suresh Prasad Bhagat,
resident of Village + P.O.- Madheli, P.S.- Alamnagar, District- Madhepura.
40. Dhananjay Kumar Rana, Son of Balram Jha, resident of Village + P.O.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 357
Gopalpur, P.S.- Udakishunganj, District- Madhepura.
41. Pratibha Kumari, wife of Dhananjay Kumar Rana, resident of Village + P.O.-
Gopalpur, P.S.- Udakishunganj, District- Madhepura.
42. Manoj Kumar son of Baijnath Prasad Sah, resident of Village- Majharpatty,
P.O.+ P.S.- Udakishunganj, District- Madhepura.
43. Kundan Kumar, Son of Yogendra Yadav, resident of Village + P.O.-
Gamaharaiya, P.S.- Gamahariya, District- Madhepura.
44. Md. Ebraj Alam, son of Md. Gulam Rashul, resident of Village + P.O.-
Rahta, P.S.- Udakishunganj, District- Madhepura.
45. Mithlesh Kumar, Son of Khatar Mandal, resident of Village- Chatwana, P.O-
Gorhari Gama, P.S.- Gamhariya, District- Madhepura.
46. Basant Kumar, son of Surendra Singh, resident of Village- Laxminiya, P.O.-
Rupauli, P.S. Gamhariya, District- Madhepura.
47. Prabhunarayan Mehta, Son of Anamlal Mehta, redsident of Village- Bhelba,
P.O- Babhani, P.S.- Gamhariya, District- Madhepura.
48. Saket Kumar, Son of Laxman Prasad Yadav, resident of Village + P.O. +
P.S.- Gamhariya, District- Madhepura.
49. Kiran Kumari Wife of Manoj Kumar, resident of Village + P.O. + P.S.-
Gamhariya, District- Madhepura.
50. Shyam Kumar Suman Son of Fanilal Yadav, resident of Village + P.O.-
Rampatti, P.S.- Singheshwar, District- Madhepura.
51. Babloo Kumar, Son of Kamleshwari Roy, resident of Village + P.O-
Singheshwar, P.S.- Singheshwar, District- Madhepura.
52. Deepak Kumar Roy, son of Rajendra Kumar Roy, resident of Village + P.O-
Rampatti, P.S.- Singheshwar, District- Madhepura.
53. Niraj Kumar, Son of Shobha Kant Mishra, resident of Village- Sukhasan,
P.S.- Singheshwar, District- Madhepura.
54. Pradeep Kumar Singh, Son of Sudarshan Bhagat, resident of Village + P.O.-
Alam Nagar, P.S. Alam Nagar, District- Madhepura.
55. Ajit Kumar, Son of Hari Narayan Yadav resident of Village + P.O-
Singheshwar, P.S.- Singheshwar, District- Madhepura.
56. Dayanand Kumar, Son of Jitendra Prasad Yadav, resident of Village + P.O-
Rampatti, P.S.- Singheshwar, District- Madhepura.
57. Barun Kumar, son of Upendra Prasad Yadav, resident of Village + P.O-
Singheshwar, P.S.- Singheshwar, District- Madhepura.
58. Shankar Kumar, son of Taranand Jha, resident of Village + P.O- Rampatti,
P.S.- Singheshwar, District- Madhepura.
59. Akhilesh Kumar, Son of Sukhdeo Yadav, resident of Village + P.O.- Chakani
Phulkaha, P.S.- Gamhariya, District- Madhepura.
60. Jay Shankar Kumar, Son of Ramlakhan Sah, resident of Village + P.O-
Korihar, P.S.- Gamhariya, District- Madhepura.
61. Mamta Kumari W/o Phanilal Prasad Yadav, resident of Village + P.O.-
Aurahi, P.S. Gamhariya, District- Madhepura.
62. Mukesh Kumar, Son of Tarni Prasad Yadav, resident of Village + P.O.-
Aurahi, P.S.- Gamhariya, District- Madhepura.
63. Sanjay Kumar Suman Son of Kamal Mehta, resident of Village- Bhelwa, P.O.
Babhani P.S.- Gamhariya, District- Madhepura.
64. Santosh Kumar, Son of Sukhdeo Ram, resident of Village- Bhelwa, P.O.
Babhani, P.S.- Gamhariya, District- Madhepura.
65. Sunil Kumar, son of Deo Narayan Mandal, resident of Village + P.O.
Babhani P.S.- Gamhariya, District- Madhepura.
66. Bidyanand Swarnkar, Son of Shivnandan Prasad Swarnkar, resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 358
Village + P.O.- Gamhariya, P.S.-Gamhariya, District- Madhepura.
67. Prashant Kumar, Son of Satrughan Prasad Bhagat, resident of Village + P.O.-
Gamhariya, P.S.-Gamhariya, District- Madhepura.
68. Manni Kumari, D/o Bishwanath Mandal resident of Village + P.O.- Bhelwa,
P.O.- Babhani, P.S.-Gamhariya, District- Madhepura.
69. Ajay Kumar, Son of Mahendra Pd Mandal, resident of Village + P.O.-
Chikani Phulkaha, P.S.-Gamhariya, District- Madhepura.
70. Kunal Kumar, Son of Bhola Bhagt, resident of Village + P.O.- Gamhariya,
P.S.-Gamhariya, District- Madhepura.
71. Ajay Kumar, Son of Satya Narayan Modi, resident of Village- Gorpar, P.O.-
Gamai, P.S.- Bihariganj, District- Madhepura.
72. Suraj Kumar, Son of Shiya Ram Mehta, resident of Vilage + P.O-
Kumharpur, P.S.- Pureni, District- Madhepura.
73. Santosh Kumar Roy, son of Bahadur Yadav, resident of Village - Bhelwa,
P.O.- Parihari, P.S.-Gamhariya, District- Madhepura.
74. Raju Kumar, Son of Naresh Prasad Verma, resident of Vilage- Nemua, P.O.-
Anandapura, P.S.- Udakishunganj, District- Madhepura.
75. Neha Kumari, S/o Umesh Prasad Gupta, resident of Village + P.O.-
Bihariganj, P.S. Bihariganj, District- Madhepura.
76. Priyanka Kumari D/o Prabhash Kumar Das, resident of Village + P.O.-
Madhukar Chawk, P.S.- Bihariganj, District- Madhepura.
77. Amrita Pritam D/o Krityanand Jha, resident of Village + P.O.- Laxmipur
Bhagwati, P.S.- Bihariganj, District- Madhepura.
78. Suraj Kumar, Son of Dilip Singh, resident of Village + P.O.- Rampatti, P.S.-
Singheshwar, District- Madhepura.
79. Banarsi Ram, Son of Parmeshwar Ram, resident of Village + P.O.- Maikpur,
PS.- Madhepura, District- Madhepura.
80. Dinesh Kumar Yadav, son of Domi Prasad Yadav, resident of Village + P.O-
Manikpur, P.S.- Madhepura, District- Madhepura.
81. Amitesh Kumar, Son of Sudarshan Bhagat, resident of Village + P.O. + P.S.-
Alamnagar, District- Madhepura.
82. Pankaj Kumar Jha, son of Phuleshwar Jha, resident of Village- P.O.- Sarouni
Kala, P.S.- Bihariganj, District- Madhepura.
83. Mithilesh Kumar, Son of Ramawatar Mehta, resident of Village + P.O- Tema
Bhela, P.S.- Gwalpara, District- Madhepura.
84. Rupesh Kumar Jha, son of Tripati Narayan Jha, resident of Village + P.O.-
Sarouni Kala, P.S.- Bihariganj, District- Madhepura.
85. Surya Narayan Yadav, Son of Jagdish Prasad Yadav, resident of village +
P.O.- Piprahi, P.S.- Gamharia, District- Madhepura.
86. Krishna Narayan Yadav, Son of Jagdish Prasad Yadav, resident of Village +
P.O- Piprahi, P.S.- Gamharia, District- Madhepura.
87. Dinesh Prasad Mehta Son of Jagdish Mehta, resident of Village + P.O.-
Madhepura, P.S.- Madhepura, District- Madhepura.
88. Sushant Kumar, son of Indradev Yadav, resident of Village- Moura Mangla,
P.O- Moura, Ramnagar, P.S.- Shankarpur, District- Madhepura.
89. Sanjeev Kumar, son of Surendra Narayan Yadav, resident of Village- Nehal
Patti , P.O.- Manikpur, P.S. + District- Madhepura.
90. Pankaj Kumar, Son of Brahmdev Prasad Yadav, resident of Village- Rupauli,
P.O- Singhol, P.S.- Gamharai, District- Madhepura.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 359
2. The Principal Secretary, Department of General Administration, Government of
Bihar, Patna.
3. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna.
4. The Secretary, Cabinet Secretariat, Government of Bihar, Patna.
5. The Director, Directorate of Economics and Statistics, Department of Planning
and Development.
6. The District Magistrate, Madhepura
7. The District Statistics Officer, Madhepura.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 13434 of 2016
===========================================================
1. Gajendra Prasad Singh, Son of Sri Harihar Singh, Resident of Village- Harpur
Parsa, Post+ P.S.- Parsa, District- Saran (Bihar),
2. Jay Prakash Singh, Son of Ram Naresh Singh, Resident of Village- Bathui,
P.O.- Maker, P.S.- Parsa, District- Saran (Bihar),
3. Rajesh Kumar, Son of Ram Bahadur Prasad, Resident of Village- Bhalwahiya,
P.S.- Parsa, District- Chapra (Saran).
4. Anil Kumar Tiwari, Son of Ravindra Tiwari, Resident of Village- Mujauna,
P.O.- B.T. Kohara, P.S.- Parsa, District- Saran,
5. Abhimanyu Kumar Singh, Son of Sitaram, Resident of Village + Post + P.S.-
Bheldi, District- Chapra (Saran),
6. Hasan Jahangir, Son of Mahmud Alam, Resident of Village + Post- Firojpur,
P.S.- Bheldi, District- Chapra (Saran),
7. Md. Jabbar Hussain, Son of Md. Mustakim, Resident of Village + Post + P.S.-
Bheldi, District- Chapra (Saran),
8. Dhananjay Kumar Ram, Son of Asharfi Ram, Resident of Village- Bariyarpur,
P.O.+ P.S.- Bheldi, District- Chapra (Saran),
9. Brij Mohan Prasad Ray, Son of Ramanand Ray, Resident of Village- Parsadi
Diyara, Post- Parsauna, P.S.- Parsa, District- Saran,
10. Krishna Kumar Sharma, Son of Ramroop Sharma, Resident of Village-
Parsauna, Post- Parsauna, P.S.- Parsa, District- Saran,
11. Rabindra Sah, Son of Bhushan Sah, Resident of Village + Post- Parsauna, P.S.-
Parsa, District- Saran,
12. Sujay Kumar, Son of Shyamnarayan Singh, Resident of Village + P.O.-
Latrahiya, P.S.- Parsa, District- Saran,
13. Ved Prakash Kumar, Son of Madan Prasad, Resident of Village- Aniyay, P.O.-
Babhangawan, P.S.- Parsa, District- Saran,
14. Chandan Pandit, Son of Chandrika Pandit, Resident of Village- Marar, P.S.-
Saran, District- Saran,
15. Pramod Kumar, Son of Deonandan Ray, Resident of Village- Bishunpur, P.O.-
Parsa, P.S.- Parsa, District- Saran,
16. Sanoj Kumar Singh, Son of Ramdas Singh, Resident of Village- Akbarpur,
P.O.-Sitalpur, P.S.- Dariyapur, District- Saran,
17. Dimpu Kumar, Son of Haricharan Ram, Resident of Village- Basatpur, Post-
Shobhepur, Via- Garkha, District- Saran,
18. Ajit Kumar, Son of Hulash Yadav, Resident of Village- Bathuni, Post- Maker,
P.S.- Parsa, District- Saran (Bihar),
19. Rahul Ranjan Tiwari, Son of Suresh Tiwari, Resident of Village- Mujauna,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 360
P.O.- B.T. Kohara, P.S.- Parsa, District- Saran,
20. Rajiv Ranjan Kr. Tiwari, Son of Suresh Tiwari, Resident of Village- Mujauna,
P.O.- B.T. Kohara, P.S.- Parsa, District- Saran,
21. Pawan Kumar, Son of Ashok Sah, Resident of Village- Aniyaya, P.O.-
Babhangawan, P.S.- Parsa, District- Chapra,
22. Manish Kumar, Son of Raj Kishore Singh, Resident of Village- Kohara
Mathiya, P.O.- B.T. Kohara, P.S.- Parsa, District- Saran,
23. Sharvan Kumar, Son of Harihar Sah, Resident of Village- Aniyay, P.O.-
Babhangawan, P.S.- Parsa, District- Saran,
24. Sanjeet Kumar, Son of Shiv Kumar Mahto, Resident of Village- Aniyay, P.O.-
Babhangawan, P.S.- Parsa, District- Saran,
25. Dharmendra Kumar, Son of Suryodhan Singh, Resident of Village- Bathui,
P.O.- Maker, P.S.- Parsa, District- Saran,
26. Rang Lal Prasad, Son of Nand Kishore Prasad, Resident of Village- Lalapur,
P.O.- Baksanda, P.S.- Parsa, District- Chapra
27. Ratnesh Kumar Verma, Son of Ashwani Kumar, Resident of Village + P.O.-
Sobhapur, Via- Garkha, P.S.- Bheldi, District- Saran,
28. Priya Kumari, Wife of Ratnesh Kumar Verma, Resident of Village + Post-
Sobhapur, Via- Garkha, P.S.- Bheldi, District- Saran,
29. Raj Kamal Kumar, Son of Raj Kishore Singh, Resident of Village + P.O.-
Marar, P.S.- Parsa, District- Saran,
30. Arun Kumar Yadav, Son of Sri Keshav Pd. Yadav, Resident of Village- Aniyay,
P.O.- Babhangawan, P.S.- Parsa, District- Saran,
31. Chhotu Kumar, Son of Dinanath Manjhi, Resident of Village- Sikati, P.O.-
Anjani, P.S.- Parsa, District- Chapra,
32. Munna Kumar Son of Pardeep Manjhi, Resident of Village + P.O.- Banauta,
P.S.- Parsa, District- Saran,
33. Abhay Kumar Singh, Son of Satyanarayan Singh, Resident of Village- Kohara
Mathiya, P.O.- B.T. Kohara, P.S.- Parsa, District- Saran,
34. Devendra Kumar Singh, Son of Parasnath Singh, Resident of Village- Kohara
Mathiya, P.O.- B.T. Kohara, P.S.- Parsa, District- Saran,
35. Anand Kumar Son of Banke Lal Ray, Resident of Village- Vishunpur, P.O.+
P.S.- Parsa, District- Saran,
36. Abhimanyu Kumar Singh, Son of Kameshwar Singh, Resident of Village-
Purechapra, P.O.- Bhatha Sonho, P.S.- Parsa, District- Saran,
37. Amresh Kumar Singh, Son of Raghav Kumar, Resident of Village- Purechapra,
P.O.- Bhatha Sonho, P.S.- Parsa, District- Saran,
38. Santosh Kumar, Son of Premchandra Pandit, Resident of Village- Arna, P.O.-
Sobhepur, P.S.- Bheldi, District- Saran,
39. Awdhesh Kumar Son of Shivdayal Ray, Resident of Village- Parsadi Diyara,
Post- Parsauna, P.S.- Parsa, District- Saran,
40. Sunny Kumar Singh, Son of Kameshwar Singh, Resident of Village-
Purechapra, P.O.- Bhatha Sonho, P.S.- Parsa, District- Saran,
41. Sonu Kumar Singh, Son of Kameshwar Singh, Resident of Village- Purechapra,
P.O.- Bhatha Sonho, P.S.- Parsa, District- Saran,
42. Shailendra Kumar, Son of Jagulal Ray, Resident of Village- Saray Saho, Post-
Parsa, P.S.- Parsa District- Saran.
43. Abhishek Kumar, Son of Ramesh Kumar Singh, Resident of Village- Titira,
P.O.- Sonho Bhatha, P.S.- Parsa, District- Saran.
44. Sanjay Kumar Ray, Son of Sheonath Ray, Resident of Village- Aniyay, P.O.-
Babhangawan, P.S.- Parsa, District- Saran,
45. Rupesh Kumar, Son of Dineshwar Prasad, Resident of Village- Balwahiya,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 361
P.O.- M.Kuari, P.S.- Parsa, District- Saran.
46. Sagar Kumar, Son of Jimindar Mahto, Resident of Village- Sanha West, P.O.-
Sanha, P.S.- Sahebpur Kamal, District- Begusarai.
47. Rabindra Mahto, Son of Kallar Mahto, Resident of Village- Sanha West, P.O.-
Sanha, P.S.- Sahebpur Kamal, District- Begusarai.
48. Rabindra Kumar, Son of Bhola Ray, Resident of Village- Sanha West, P.O.-
Sanha, P.S.- Sahebpur Kamal, District- Begusarai.
49. Parmanand Pandit, Son of Dev Narayan Pandit, Resident of Village- Sanha
West, P.O.- Sanha, P.S.- Sahebpur Kamal, District- Begusarai.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director-Cum- Officer Head, Department of Planning &
Development, Government of Bihar, Patna.
5. The District Statistical Officer, East Champaran (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 13699 of 2016
===========================================================
1. Dhiraj Kumar Son of Surendra Kumar Singh Resident of Village- Jehanabad,
P.O- Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad Nagar Parishad
District Jehanabad Bihar.
2. Kumari Sunila Bharti Daughter of Fulchand Mahto Resident of Village-
Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar
Parishad, District Jehanabad Bihar.
3. Rahul Ranjan Son of Chitranjan Sinha Resident of Village- Jehanabad P.O.
Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District
Jehanabad Bihar.
4. Amit Kumar Pandey Son of Ashok Kumar Pandey Resident of Village-
Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar
Parishad, District Jehanabad Bihar.
5. Shambhu Kumar Son of late Bishwanath Pratap Singh Resident of Village-
Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar
Parishad, District Jehanabad Bihar.
6. Sunil Kumar Jaiswal Son of Dhruv Prasad Jaiswal Resident of Village-
Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar
Parishad, District Jehanabad (Bihar).
7. Kundan Kumar Sinha Son of Ashok Kumar Verma Resident of Village-
Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar
Parishad, District Jehanabad (Bihar).
8. Shagupta Praveen Daughter of Salim Ahmed Resident of Village- Jehanabad
P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District
Jehanabad (Bihar).
9. Suman Kumari Daughter of Amlesh Giri Resident of Village- Jehanabad P.O.
Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 362
Jehanabad (Bihar).
10. Suraj Kumar Son of Ghanshyam Prasad Resident of Village- Jehanabad P.O.
Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District
Jehanabad (Bihar).
11. Amit Kumar Keshari Son of Ram Prasad Keshari Resident of Village-
Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar
Parishad, District Jehanabad (Bihar).
12. Uday Kumar Son of Subhash Prasad Resident of Village- Jehanabad P.O.
Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District
Jehanabad (Bihar).
13. Munna Prasad Son of Gopal Prasad Resident of Village- Jehanabad P.O.
Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District
Jehanabad (Bihar).
14. Abhishek Kumar Son of ram Chandra Singh Resident of Village- Jehanabad
P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District
Jehanabad (Bihar).
15. Daya Shankar Kumar Son of Nathuni Saw Resident of Village- Jehanabad
P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District
Jehanabad (Bihar).
16. Sumit Kumar Son of Chandeshwar Prasad Rajak Resident of Village-
Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar
Parishad, District Jehanabad (Bihar).
17. Anand Kumar Son of Madan Prasad Resident of Village- Jehanabad P.O.
Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District
Jehanabad (Bihar).
18. Arpana Kumari Daughter of Dharnidhar Sharma Resident of Village-
Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar
Parishad, District Jehanabad (Bihar).
19. Prince Kumar Son of Jagdish Prasad Resident of Village- Jehanabad P.O.
Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District
Jehanabad (Bihar).
20. Saurav Kumar Son of Jay Ram Singh Resident of Village- Jehanabad P.O.
Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District
Jehanabad (Bihar).
21. Nishan Kumar Sinha son of Dinesh Prasad Resident of Village- Jehanabad
P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District
Jehanabad (Bihar).
22. Abhay Chaudhary Son of Dharamdeo Chaudhary Resident of Village-
Jehanabad P.O. Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar
Parishad, District Jehanabad (Bihar).
23. Baliram Prasad Son of Suraj Ram Resident of Village- Jehanabad P.O.
Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District
Jehanabad (Bihar).
24. Soni Kumari Daughter of Raju Prasad Resident of Village- Jehanabad P.O.
Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District
Jehanabad (Bihar).
25. Sandeep Kumar Son of Mahendra Yadav Resident of Village- Jehanabad P.O.
Jehanabad, P.S Jehanabad, Prakhand, Jehanabad Nagar Parishad, District
Jehanabad (Bihar).
26. Vishal Kumar Son of Banshi Lal Sah Resident of Village- Paredhi Belsar,
Prakhand -Paredhi Belsar, District Vaishali (Bihar).
27. Anil Kumar Rai Son of Lalan Prasad Resident of Village- Kauriya, P.O,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 363
Kunjwa, Via- Bihta, PS Bihta Prakhand, Bihta, District Patna (Bihar).
28. Shammi Kappor Son of Late Dinesh Lal Kapur Resident of Mohallah- Tiwari
Lane, Chhoti Patan Devi, Patna City, P.O.. Patna City, PS. Patna City,
Prakhand bankipur District Patna (Bihar)
29. Bablu Kumar Son of Sri Mukul Prasad Resident of Mohalla- Gate No. 77 ,
Kurjee P.O- Sadaquat Ashram ,P.S digha Prakhand, Patna Sadar District Patna
(Bihar)
30. Pawan Kumar Verma son of Baikunth Verma Resident of Village- Jamalpur
,P.O- Alalwalpur, P.S.- Gaurichak, Prakhand, Fathua, District Patna (Bihar)
31. Alok kumar Son of Ramnath Thakur Resident of Village- Nadapura, P.O.
Nadapur, P.S. Dhanarua, Prakhand, Patna Sadar District Patna Bihar.
32. Santosh Kumar Son of Dev Baran Prasad Resident of Village- Devkuli, P.O.
Musepur, PS- Bihta, Prakhand, Bihta, District Patna Bihar.
33. Prem Chand Kumar Son of Sanjivan Roy Resident of Village- Gulamali Chak,
P.O. Anandpur, Camp, P.S Bihta, Prakhand, Bihta District Patna (Bihar)
34. Bheem Prakash Sethi Son of Om Prakash Sethi Resident of Village-
Machhalpur Lai, P.O. Lai, P.S Bihta, Prakhand, District Patna (Bihar).
35. Deo Kumar Prakash Son of Chaturgun Sah Resident of Village- Machhalpur
Lai, P.O. Lai, P.S Bihta, Prakhand, District Patna (Bihar).
36. Asgar Ansari Son of Ahmad Ansari resident of village- Amhara, P.S Bihta,
Prakhand - Bihta, District- Patna
37. Arvind Kumar Son of Hareshwar Thakur Resident of Village- Khedalpura,
P.O- Khedalpura, P.S Bihta, Prakhand, Bihta, District Patna Bihar.
38. Satish Paswan Son of Rajendra Paswan Resident of Village- Dhanarua , P.O.
Dhanarua, PS. Dhanarua, Prakhand Dhanarua District Patna Bihar.
39. Manish Kumar Son of Gayanand Yadav Resident of Village- Ishanagar, P.O.
Karkathan PS Ghoshwari, Prakhand, Ghoshwari District Patna (Bihar).
40. Md. Perwej Alam Son of Shekh Mukhtar Alam Resident of Village- Bansapati
P.O. Kahalgaon, PS Kahalgaon,Prakhand,k District Bhagalpur Bihar.
41. Chandan Das Son of Suresh Das Resident of Village- Saitpur Kulkulia PO
Kahalgaon PS Kahalgaon, Prakhand, Kahalgaon, District Bhagalpur Bihar.
42. Ambrosh Das Son of Suresh Ravidas Resident of Village- Saitpur Kulkulia PO
Kahalgaon PS Kahalgaon, Prakhand, Kahalgaon, District Bhagalpur Bihar.
43. Akshay Kumar Son of Maheshwar Mishra Resident of Village- Bhokhara,
P.O. - Khaemchand PS. Krityanand Nagar, Prakhand Krityanand Nagar,
District Purnea Bihar.
44. Krishna Kant son of Sri Mithilesh Prasad Chaudhary resident of village-
Shambhuganj, PO- KadarachakP.S.- Shambhuganj Prakhand- Shambhuganj
District- Banka
45. Amarjeet Kumar Son of Awadh Kishore Modi resident of village-
Shambhuganj, PO- KadarachakP.S.- Shambhuganj Prakhand- Shambhuganj
District- Banka
46. Nawneet Kumar Son of Narendra Kumar Resident of Village- Giridhara P.O.
Giridhara, PS Shambhuganj Prakhand- Shambhuganj, District Banka (Bihar)
47. Chanda Kumari Daughter of Abadh Kishore Modi Resident of Village-
resident of village- Shambhuganj, PO- KadarachakP.S.- Shambhuganj
Prakhand- Shambhuganj District- Banka
48. Diwakar Kumar Thakur Son of Shubhash Chandra Thakur resident of Village-
Chakarami Bash P.O. Tarsuwa Bargaon PS Alamnagar, Prakhand Alamnagar,
District Madhepura Bihar.
49. Priya Raghunand Kumar Son of Panchanand Mandal Resident of Village-
Khaira P.O. Khaira, Via- Haweli Kharagpur, PS. Haweli Kharagpur,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 364
Prakhand, Haweli Kharagpur, District Munger Bihar.
50. Dayanand Kumar Son of late Gangaram Paswan Resident of Village- Alpura
P.O. Tajpur, Via- Tulapatganj, Ps. Andhrathari, Prakhand, Andhrathari District
Madhubani Bihar.
51. Bipin Kumar Son of Shree Shatrughan Prasad Ray Resident of Village-
Pirapur Ratanmaniya, PO. 'Pirapur Ratanmaniya Via Piar, PS Bandra,
Prakhand, Bandra, District Muzaffarpur Bihar.
52. Santosh Kumar Son of Chandra Shekhar Prasad Singh Resident of Village-
Pirapur Ratanmaniya, P.O. - Pirapur Ratanmaniya Via- Piar, PS- Bandra,
Prakhand, Bandra, District Muzaffarpur, Bihar.
53. Sanjeev Kumar Suman Son of Deonath Prasad Singh Resident of Village-
Barbihga, P.O - Husaina, Via-Baliya, P.S. _Baliya, Prakhand- Baliya, District
Begusarai, Bihar.
54. Raja Kumar Singh Son of Saheb Mahto Resident of Village- Barbihga, P.O -
Husaina, Via-Baliya, P.S. _Baliya, Prakhand- Baliya, District Begusarai,
Bihar.
55. Vijay Kumar Son of Sri Mahdeo Prasad Das Resident of Village- Barbihga,
P.O - Husaina, Via-Baliya, P.S. _Baliya, Prakhand- Baliya, District Begusarai,
Bihar.
56. Mahesh Kumar Son of Bhola Mahto Resident of Village -Barbigha, P.O-
Husaina, Via- Baliya, PS- Baliya, Prakhand Baliya, District- Begusarai, Bihar.
57. Manoj Kumar Son of Surendra Prasad Resident of Village- Bangaon Bazar,
P.O. - Bajpatti, P.S- Bajpatti, Prakhand- Bajpatti, District Sitamarhi, Bihar
58. Rajhans Rajnish Son of Ajay Kumar Yadav Resident of Village- Pitrojhiya,
P.O. - Pasraha, Via-Gogari, P.S. Gogari, Prakhand- Gogari, District Khagaria
Bihar
59. Rakesh Kumar Son of Narendra Kumar Resident of Village-Barheli,PO.
Barheli, Via- Sheikhpura, PS Sheikhpura, Prakhand- Sheikhpura District
Sheikhpura Bihar.
60. Anand Kumar Son of Suresh Prasad Resident of Village- Giriyak Sangat Ward
No. 9, P.O.- Giriyak Via -Giriya PS Giriyak , Prakhand Giriyak, District
Nalanda Bihar
61. Vishnu Kumar Son of Madhusudan Sao Resident of Village- Telmar, P.O. -
Telmar, Via-Harnaut, PS Harnaut, Prakhand- Harnaut Distrct Nalanda Bihar
62. Kartik kumar Son of Triveni Prasad Resident of Village- Telmar, P.O. -
Telmar, Via-Harnaut, PS Harnaut, Prakhand- Harnaut Distrct Nalanda Bihar
63. Om Prakash Son of Madhusudan Sah Resident of Village- Telmar, P.O. -
Telmar, Via-Harnaut, PS Harnaut, Prakhand- Harnaut Distrct Nalanda Bihar
64. Jitendra Pal Son of Sidhnath Pal Resident of Village- Bisheshwar Dera, P.O. -
Chakki, P.S- Brahampur, Prakhand, Chakki, District Buxar, Bihar
65. Ritesh kumar Yadav Son of Harishankar Yadav Resident of Village-
Bisheshwar Dera, P.O. - Chakki, P.S- Brahampur, Prakhand, Chakki, District
Buxar, Bihar
66. Md. Minatullah Siddiqui Son of Md. Yahya Resident of Village- Machhaha
Sourjana, P.O-Fulkahi, Via- Raghopur, PS. Raghopur, Prakhand, Pratapganj,
District Supaul, Bihar
67. Anjani Kumar Mallick Son of Shyam Narayan Mallick Resident of Village-
Bhawanipur,P.O- Bhawanipur, Via- Pratapganj, PS- Pratapganj, Prakhand-
Pratapganj, District Supaul, Bihar.
68. Mukesh Kumar Son of Shub Nath Mallah Resident of Village- Mairwa Tola
Sakara, P.O. - Mairwa, Via- Mairwa, PS. Mairwa, Prakhand - Mairwa, District
Siwan Bihar.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 365
69. Yeswendra Kumar Son of Balindra Singh Resident of Village- Laskari
Chhapar, P.O, Mairwa, Via- Mirwa, P.S- Mairwa, District Siwan , Bihar.
70. Manoj Kumar Son of Lal Chand Ram Resident of Vilage- Pakridih, P.O- Pakri
Mahammad, via-Amnour, P.S. Amnour, Prakhand-Amnour, District Saran
Bihar.
71. Hare Ram Prasad Son of Ramdeo Prasad Resident of Village- Shahpur, PO
Shahpur, Via-Nautan, PS. Nautan, Prakhand Nautan District Saran Bihar.
72. Ranjeet Kumar Singh Son of Ram Dhyan Singh resident of Village-
Bishanpura, PO Pakri Mahammad, Via- Amnour, P.S.- Amnour, Prakhand-
Amnour, District Saran , Bihar.
73. Pappu Kumar Ram Son of Rajeshwar Ram Resident of Village- Paiga Kala,
P.O. Paiga Via Bheldi, Ps. Bheldi, Prakhand, Amnour, District Saran Bihar.
74. Raj Kishore Thakur Son of Baidyanath Thakur Resident of Village- Paiga
Mitrasen, P.O- Paiga, Vai Bheldi, P.S- Bheldi ,Prakhand, Amnour, District
Saran , Bihar.
75. Rakesh Kumar Singh Son of Kapildeo Singh resident of Village- Bangali Patti,
P.O. Dhanaw, Via- Baniyapur, PS. Baniyarpur, Prakhand, Baniyapur, District
Saran Bihar.
76. Ram Kumar Ram Son of Binayak Ram Resident of Village- Kamta, P.O.
Kamta , Via-Baniyapur, PS baniyapur, Prakhand, Baniyapur, District Saran
Bihar.
77. Om Prakash Ram Son of Devi Charan Ram Resident of Village- Kamta, P.O.
Kamta , Via-Baniyapur, PS baniyapur, Prakhand, Baniyapur, District Saran
Bihar.
78. Ashutosh Kumar Son of Bhola Prasad Singh Resident of Village- Jankinagar,
PO- Garkha, Via- Garkha, P.S.- Garkha, Prakhand, - Garkha, District Saran
Bihar.
79. Navneet Raman son of Shiv Kumar Ram resident of Village- Dumri Bujurg,
PO. Dumri Bujurg, Via Sonepur, PS. Sonepur, Prakhand-Sonepur, District
Saran, Bihar.
80. Dhirendra Kumar Son of Basudeo Pandit Resident of Village- Lodipur, PO.
Wajitpur, Via- Karpi, PS. Karipi Prakhand- Karpi District Arwal Bihar.
81. Anil Kumar Son of Sri Deo Prasad Sao Resident of Village- Aslanpur, P.O-
Sakari Chouki, Via -Arwal, P.S.-Arwal, Prakhand-Arwal, District Arwal
Bihar.
82. Ranjeet Sharma Son of Yamuna Sharma Resident of Village- Khalikpura, P.O.
-Wajitpur, Via- Karpi, P.S. Karpi, Prakhand- Karpi, District Arwal , Bihar.
83. Rajesh Gupta son of Nand Lal Gupta Resident of Village-Bhadasi, P.O-
Bhadasi, Via- Arwal, P.S-Arwal, Prakhand-Arwal, Distrct Arwal, Bihar.
84. Rekha Kumari Wife of Rajesh Gupta Resident of Village-Bhadasi, P.O-
Bhadasi, Via- Arwal, P.S-Arwal, Prakhand-Arwal, Distrct Arwal, Bihar.
85. Ravindra Kumar Kaul Son of Ram Deyal Prasad Resident of Village- Arwal
Pul No. 9, P.O- Arwal, Via- Arwal, PS Arwal, Prakhand- Arwal, District-
Arwal Bihar.
86. Kesh Ranjan Kumar Son of Kameshwar Kumar resident of Village-
Kolhramur,P.O. Pachrukhiya, P.S. Barhara,Prakhand- Barhara,District
Bhojpur, Bihar.
87. Shailesh Kumar Singh Son of Lakshman Singh Resident of Village- Sarfafar,
P.O. Ganjrajganj, P.S.- Udwant Nagar, Prakhand- Udwant nagar, District
Bhojpur, Bihar.
88. Rajeev Ranjan Son of Krishna Singh Resident of Village- Sarfafar, P.O.
Ganjrajganj, P.S.- Udwant Nagar, Prakhand- Udwant nagar, District Bhojpur,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 366
Bihar.
89. Pankaj Kumar Singh Son of Sudama Singh Resident of Village- Sarfafar, P.O.
Ganjrajganj, P.S.- Udwant Nagar, Prakhand- Udwant nagar, District Bhojpur,
Bihar.
90. Umesh Kumar Gupta Son of Shiv Nath Gupta Resident of Village- Shahpur,
P.O. Shahpur Patti, P.S. Shahpur, Prakhand-Shahpur, District Bhojpur Bihar.
91. Sri Ram Singh Son of Saryu Singh Resident of Vilalge- Araidih, P.O.
Baisadih, P.S. Piro Prakhand- Piro, District Bhojpur Bihar.
92. Md. Abid Hussain Ansari Son of Md. Kitabuddin Ansari Resident of Village-
Nonar, P.O. Nonar, P.S. Piro, Prakhand- Piro , District Bhojpur Bihar.
93. Raj Kishore Singh Son of Siddheshwari Singh Resident of Village- Rajeya,
P.O. Rajeya, P.S.- Piro, Prakhand, Piro,District Bhojpur, Bihar.
94. Santosh Kumar Singh Son of Jagranath Singh Resident of Village- Kataria ,
P.S. Agiaon Bazar, Prakhand - Piro, District Bhojpur, Bihar.
95. Ramesh Kumar Singh Son of Surya Deo Singh Resident of Village-
Chhaichhaudih, P.O. - Pachrukhiya, P.S. Agiaon Bazar, Prakhand, Piro,
Distrct Bhojpur, Bihar
96. Subodh Kumar Son of Phudeni Thakur Resident of Village- Chhajan Sangram,
P.O. Chhajan Harishankar, P.S Kurhani Prakhand, Kurhani District
Muzaffarpur, Bihar.
97. Sachhidanand Kumar Son of Hari Nandan Bhagat Resident of Village-
Jagranathpur, P.O. Padmaul, P.S Kurhani, Prakhand Kurhani, District
muzaffarpur, Bihar.
98. Lakhindra Yadav Son of Jang Bahadur Yadav Resident of Village-
Chandrahiya, P.O. - Chandrahiya, P.S Kurhani Prakhand- Kurhani District
Muzaffarpur, Bihar.
99. Laliteshwar Prasad Son of Shiv Kumar Bhagat Resident of Village- Bangra
Banshidhar, P.O- Bangra Banshidhar , PS Kurhani Prakhand- Kurhani District
Muzaffarpur ,Bihar.
100. Sudha Kumari Wife of Sri Himanshu Kumar resident of Village- Turki PO
Turki P.S- Kurhani Prakhand- Kurhani District - Muzaffarpur,Bihar.
101. Sanjay kumar Son of Yadunandan Singh Resient of Village- Chhajan
Dubiyahi, P.O. Chhajan Harishankar, P.S Kurhani, Prakhand- Kurhani,
District Muzaffarpur, Bihar.
102. Pawan Kumar Son of late Rambali Paswan Resient of Village- Chhajan Gonu
, P.O. Chhajan Harishankar, P.S Kurhani, Prakhand- Kurhani, District
Muzaffarpur, Bihar.
103. Manoj Kumar Son of Sidheshwar Sharma Resient of Village-Garuda , P.O.
Belwa, P.S.- Agrer, Prakhand,- Sasaram, District Rohtas, Bihar.
104. Akhilesh Singh Son of Banwari Singh resident of Village- Dera, P.O. Tendua,
P.S. Nokha, Prakhand, Nokha, District Rohtas Bihar.
105. Raju Ram Son of Vakil Ram Resident of Village- Akashi, PO. Akashi, P.S
Sasaram Prakhand-Sasaram District Rohtas, Bihar.
106. Ravi Ranjan Dubey Son of Sri Kanahiya Dubey Resident of Village- Karanj,
P.O. Jigna, P.S. Dinara, Prakhand- Dinara, District Rohtas, Bihar.
107. Kumar Vikash Son of Hakim Singh Resident of Village- Arang, P.O. Arang,
P.S.- Dinara, Prakhand, Dinara, District Rothas, Bihar.
108. Ramesh Chandra Singh Son of Awadh Bihari Singh Resient of Village-
Purhara, P.O.- Barhari, P.S. Kargahar, Prakhand- Dinara, District - Rothas
Bihar.
109. Santosh Kumar Singh Son of Kameshwar Singh Resient of Village-Kund,
P.O. Kund, P.S. Dinara, Prakhand- Dinara, District Rohtas, Bihar.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 367
110. Chitranjan Singh Son of late Kapildeo Singh Resident of Village- Mathiya,
P.O. Kund, P.S. Dinara, Prakhand, Dinara, District Rohtas Bihar.
111. Narendra Kumar Son of Motilal Singh resident of Village- Kumhaura, P.O-
Bishwambharpur, P.S. Dinara, Prakhand- Dinara, District Rohtas Bihar.
112. Ajay Kumar Singh Son of Nathuni Singh Resident of Village- Arang, P.O.
Arang, P.S.- Dinara, Prakhand, Dinara, District Rothas, Bihar.
113. Chandra Vijay Kumar Son of Sri Chaurasi Ram Resident of Village- Arang,
P.O. Arang, P.S.- Dinara, Prakhand, Dinara, District Rothas, Bihar.
114. Anil Singh Son of Anant Prasad Singh Resident of Village- Mathiya, P.O.
Kund, P.S. Dinara, Prakhand, Dinara, District Rohtas Bihar.
115. Vikash Kumar Gupta Son of Binod Sah Resident of Village- Bishrampur, P.O.
- Kaniyari, P.S- Dinara, Prakhand- Dinara, District Rohtas Bihar.
116. Ravi Ranjan Son of Shailendra Kumar Singh Resident of Village- Kumhoura,
P.O. - Bishwambharpur, P.S. Dinara, Prakhand- Dinara, District Rohtas Bihar.
117. Jitendra Kumar Son of Wakil Prasad Resident of Village- Kumhoura, P.O. -
Bishwambharpur, P.S. Dinara, Prakhand- Dinara, District Rohtas Bihar.
118. Ramesh Kumar Singh Son of late Chandrama Singh Resident of Village-
Dinara, PO Dinara, P.S Dinara, Prakhand-Dinara, District Rohtas Bihar.
119. Sanjay Kumar Son of Ram Narayan Singh Resident of Village- Arang, P.O.
Arang, P.S.- Dinara, Prakhand, Dinara, District Rothas, Bihar.
120. Indu Bhushan Upadhyay Son of Jai Shankar Upadhyay Resident of Village-
Nauhatta, P.O. Nauhatta, P.S. Nauhatta, Prakhand- Nauhatta, District Rohtas,
Bihar.
121. Manish Kumar Pathak Son of Vijay Kumar Pathak Resident of Village-
Uchaila (Jalalabad), P.O. Rohtas, P.S.- Rohtas, Prakhand-Rohtas , District
Rohtas, Bihar.
122. Raushan Kumar Son of Hansraj Ram Resident of Village- Koath, P.O- Koath,
P.S- Dawath, Prakhand-Dawath, District Rohtas , Bihar.
123. Dhanjee Kumar Son of Munji Prasad Resident of Village- Yogini , P.O.
Koath, P.S. Dawath, Prakhand-Dawath, District Rohtas, Bihar.
124. Nitesh Kumar Patel Son of Baban Singh Resident of Village- Bhagwalia, P.O.
Silari , P.S- Sheosagar, Prakhand-Sheosagar, District- Rohtas, Bihar.
125. Upendra Kumar Son of Ram Ekbal Singh Resident of Village- Bhagwalia,
P.O. Silari , P.S- Sheosagar, Prakhand-Sheosagar, District- Rohtas, Bihar.
126. Bhim Shankar Singh Son of Suresh Singh Resident of Village- Bhagwalia,
P.O. Silari , P.S- Sheosagar, Prakhand-Sheosagar, District- Rohtas, Bihar.
127. Varun Shankar Dhiraj Son of Shiv Shankar Upadhyay Resident of village-
Rakasiya, P.O. Jhalkhoriya, P.S. Agrer, Prakhand-Sasaram, District Rohtas,
Bihar.
128. Dinkar Kumar Upadhyay Son of late Ramesh Chandra Upadhyay Resident of
village- Rakasiya, P.O. Jhalkhoriya, P.S. Agrer, Prakhand-Sasaram, District
Rohtas, Bihar.
129. Pradeep Kumar Son of Bhagwan Gupta Resident of village- Rakasiya, P.O.
Jhalkhoriya, P.S. Agrer, Prakhand-Sasaram, District Rohtas, Bihar.
130. Rajesh Kumar Son of Ramjee Prasad Resident of Village- Jaipur, PO Jaipur,
P.S Sasaram, Prakhand, Sasaram District Rohtas Bihar.
131. Anand Mohan Son of Sri Arjun Prasad Resident of Village- Karan Sarai H.No.
14, P.O.- Sasaram, Prakhand-Sasaram, District Rohtas, Bihar.
132. Md. Alijan Ansari Son of late Gulam Mustafa Ansari Resident of Village-
Nekra, P.O. -Muradabad, P.S. Agrer, Prakhand- Sasaram, District Rohtas,
Bihar.
133. Santosh Kumar Chaurasiya Son of Ram Krishna Chaurasiya Resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 368
Village- Karhagar, P.O.- Karhagar, P.S- Karhagar, Prakhand- Karhagar,
District Rohtas , Bihar.
134. Jitendra Kumar Mishra Son of Sudama Mishra Resident of village- Srirampur,
P.O.- Bihta, PS Bihta, Prakhand- Bihta, District- Patna, Bihar.
135. Prakash Chandra Son of Baban Prasad Resident of Village- Narayanpur, P.O-
Bihta, P.S- Bihta, Prakhand, Bihta, District Patna, Bihar.
136. Arvind Kumar Son of Sri Binod Kumar Prasad Resident of Village- Bihta,
P.O. Bihta, P.S. Bihta, Prakhand- Bihta, District Patna, Bihar.
137. Md Sher Alam Son of Islam Ansari Resident of Village- Nawadih Masjid
More, Amjhorer, P.O. -Nawadih, PS.Rohtas, Prakhand- Rohtas District Rohtas
, Bihar.
138. Ajay Kumar Sinha Son of Hari Narayan Prasad Resident of Village- Pattar Ki
Maszid , Tikari Road, Mogalani Bagh, P.O. Mahendru PS Sultanganj,
Prakhand, Patna sadar, District Patna, Bihar.
139. Ranjeet Kumar Son of Jaldhar Prasad Sah Resident of Village- Sondiha, P.O.
Sondiha, P.S Pasraha, Prakhand, Gogri District Khagaria, Bihar.
140. Rupesh Kumar Son of Jaldhar Prasad Sah Resident of Village- Sondiha, P.O.
Sondiha, P.S Pasraha, Prakhand, Gogri District Khagaria, Bihar.
141. Pankaj Kumar Nirala son of Rajendra Prasad Yadav Resident of Khataha
Navtoliya P.O,.- Gendh Mohani Ps. Gogari, Prakhand-Gogari, District
Khagaria Bihar.
142. Mahesh Kumar Das Son of Sri Anandi Das resident of Village- Fudki Chak,
P.O. Fudki Chak, P.S. Gogari, Prakhand Gogari, District Khagaria, Bihar.
143. Raghubir Kumar Son of Sri Jagannath Keshri resident of Village- Olapur,
Gangaur, P.O- Olapur, Gangaur, PS Khagaria, Prakhand, Khagaria, District
Khagaria, Bihar
144. Pramod Kumar Son of Sri Ram Prakash Singh Resident of Village- Jahangira
P.O. Jahangira, P.S. Khagaria, Prakhand, Khagaria, District Khagaria, Bihar.
145. Chandra Shekhar Kumar Son of Sri Prabhu Narayan Singh Resident 0f
Village- Khargi Tirasi ,P.O. Khargi Tirasi PS Khagaria, Prakhand - Khagaria,
District Khagaria Bihar.
146. Amit Kumar Son of Sri Prabhu Narayan Singh Resident of Village- Khargi
tirasi ,P.O. Khargi Tirasi, PS Khagaria, Prakhand- Khagaria, District
Khagaria, Bihar.
147. Anil Kumar Yadav Son of Sri Jai Narayan Yadav Resident of Village- Sauraha
Laxmipur, PO. Semra Medraul, PS Semra, Prakhand- Bagaha- 2, District West
Champaran, Bihar.
148. Bipin Kumar Mishra Son of Sri Rasik Bihari Mishra Resident of Harnatar,
PO- Harnatar, P.S Laukaria, Prakhand- Bagaha- 2, District West Champaran,
Bihar.
149. Ambhoj Kumar Srivastava Son of late Ishwari Dutta Verma Resident of
Village- Bhadachi, P.O. Taruanwa, P.S. Laukaria, Prakhand-Bagaha-2,
District West Champaran Bihar.
150. Deepak Kumar Bharti Son of Sri Harendra Prasad Resident of Village-
Medraul, P.O. - Semra Medraul, PS. Semra, Prakhand-Bagaha-2 District West
Champaran, Bihar.
151. Dinesh Yadav son of Briksha Yadav Resident of Village- Sauraha, P.O.
Semra, Medraul, P.S. Semra, Prakhand, Bagha-2, District West Champaran,
Bihar.
152. Anupam Kumar Srivastava Son of Shatrunjay Kumar Srivastava Resident of
Village- Bhadachi, P.O. Taruanwa, P.S. Laukaria, Prakhand-Bagaha-2,
District West Champaran Bihar.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 369
153. Ajay kumar Srivastava Son of Baidyanath Prasad Srivastava Resident of
Village- Naurenapur Gonaouli, PO- Gonouli, PS Valmiki Nagar, Prakhand-
Bagaha-2, District West Champaran Bihar.
154. Ravindra Kumar Son of Mahendra Kumar Tanti Resident of Village- Chhoti
Ashikpur, P.O- Jamalpur, P.S Jamalpur, Prakhand-Jamalpur, District Munger,
Bihar.
155. Pankaj Kumar Son of Sri Ram Gandhak Prasad Yadav resident of Village-
Lakshmanpur, P.O. -Chanda, P.S Bakhtiyarpur, Prakhand- Bakhtiyarpur,
District Patna, Bihar.
156. Nirmal Kumar Son of Harichan Yadav Resident of Village- Jhitkiya, PO
Ghailarh, P.S- Ghailarh, Prakhand- Ghailarh, District- Madhepura, Bihar.
157. Bailish Prasad Son of Methan Mahto Resident of Village- Mohanpur, PO
Mohanpur, PS Mohanpur Prakhand- Mohanpur, District Gaya Bihar.
158. Mamta Kumari Wife of Shivanand Prasad Resident of Village- Mohanpur, PO
Mohanpur, PS Mohanpur Prakhand- Mohanpur, District Gaya Bihar.
159. Rituraj Kumar Son of Manohar Prasad Yadav Resident of Village- Jhitkiya,
PO Ghailarh, P.S- Ghailarh, Prakhand- Ghailarh, District- Madhepura, Bihar.
160. Arvind Kumar Son of Siyaram Yadav Resident of Village- Gothbardah,PO-
Gohtbardaha, Via- Ghailarh, District Madhepura, Bihar.
161. Rajesh Kumar Son of Jeera Paswan resident of Village- Turki PO Turki P.S-
Kurhani Prakhand- Kurhani District - Muzaffarpur,Bihar.
162. Pramod Baitha Son of Ghuran Baitha Resident of Village-Sonepur, PO
Sonepur, PS Sonepur, Prakhand-Sonpur, District Saran Bihar.
163. Randhir Kumar Son of Ramashish Singh Resident of Village-Lojra, PO-
Manchauli, PS. Wazirganj, Prakhand- Wazirganj, District Gaya, Bihar.
164. Shyam Narayan Yadav Son of Hari Shankar yadav Resident of Village-Chakki
Bisheswar Dera, PO-Chakki, PS Brahampur, Prakhand- Chakki, District Buxar
Bihar.
165. Naresh Kumar Son of Late Mahadeo Mistry Resident of Village- Motipur, PO
Motipur, PS. Motipur Prakhand Motipur, District Muzaffarpur, Bihar.
166. Shivjee Sinha Son of Suraj Prasad Resident of Village-Bakhra, PO Motipur,
PS Motipur, Prakhand- Motipur, District Muzaffarpur, Bihar.
167. Suman Kumari Daughter of Gurudeo Prasad Residentof village- Mahakola,
PO Teghra, PS Haweli Kharagpur, Prakhand- Haweli Kharagpur, District
Munger, Bihar.
168. Roushan Kumar Ranjan Son of Harilal Bind Residentof village- Mahakola, PO
Teghra, PS Haweli Kharagpur, Prakhand- Haweli Kharagpur, District Munger,
Bihar.
169. Mukesh Kumar Yadav Son of Rasik Lal Prasad yadav ResuiResidentof
village- Chhoti Mahakola, PO Haweli Kharagpur, PS Haweli Kharagpur,
Prakhand- Haweli Kharagpur, District Munger, Bihar.
170. Priyanka Kumari Wife of Hume Prakash Resident of Village- Barihat, PO
Purnea, PS K.Hat, Prakhand- Purnea East, District Purnea, Bihar.
171. Priyanka Kumari Daughter of Ravindra Prasad Sinha Resident of Village-
Barihat, PO Purnea, PS K.Hat, Prakhand- Purnea East, District Purnea, Bihar.
172. Khushboo Kumari Wife of Rambabu Sah Resident of Village- Laxmi Mandir
Barihat, PO Purnea, PS K.Hat Prakhand- Purnea East , District Purnea Bihar.
173. Sanjeev Kumar Son of Shashi Kumar Singh Resident of Village- Champa
Baraili, PO - Toli Kola, Via- Kasba, PS Dagarua, Prakhand- Dagarua, District
Purnea, Bihar.
174. Shashi Prabha Wife of Chitranjan Kumar Resident of Village- Garhia Dira,
PO- Garhia Balua, PS. Srinagar, Prakhand- Sri Nagar, District Purnea,Bihar.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 370
175. Rajesh Kumar Suman Son of Baidyanath Mehta Resident of Village- Garhia
Dira, PO- Garhia Balua, PS. Srinagar, Prakhand- Sri Nagar, District Purnea,
Bihar.
176. Nimmi Kumari Wife of Ashok Kumar Mehta Resident of Village- Garhia
Dira, PO- Garhia Balua, PS. Srinagar, Prakhand- Sri Nagar, District Purnea,
Bihar.
177. Noor Kalam Son of Md. Nasim Akhtar Resident of Village- Aura Nandania,
PO- Maripur, PS- Routa, Prakhand- Rauta, District Purnea, Bihar.
178. Manghu Lal Harijan Son of Ajab Lal Harijan Resident of Village- Singhia ,
PO- Runki, PS.- Routa, Prakhand- Rauta, District Purnea, Bihar.
179. Krishna Kumar Thakur Son of Sudhan Lal Thakur Resident of Village-
Kabaiya, PO- Balmalpur, PS-Routa, Prakhand-Rauta, District Purnea, Bihar.
180. Shashi Bhushan Mandal Son of Chhatradhari Mandal Resident of Village-
Belwa, PO.-Belwa, Via- Ranipatra, PS- Purnia, Prakhand -Purnea East,
District Purnea Bihar.
181. Pankaj Kumar Das Son of Dinesh Kumar Das Resident of Village- Jiyagachhi,
PO- Belwa, Via-Ranipatra, PS Purnia, Prakhand- Purnea East, District Purnea
Bihar.
182. Mukesh Kumar Son of Ishwari Prasad Mahto Resident of Village- Kalyanpur,
P.O- Rahua, P.S- K.Nagar, Prakhand- K.Nagar, District- Purnea, Bihar.
183. Deepak Kumar Son of Siyaram Sah Resident of Village- Chakla, P.O- Rahua,
P.S- K. Nagar, District Purnea , Bihar.
184. Ashok Kumar Sah Son of Satya Narayan Sah Resident of Village- Rahua, P.O-
Rahua, P.S- K.Nagar, Prakhand- K.Nagar, District- Purnea, Bihar.
185. Lalan Kumar Gupta Son of Banarsi Sah Resident of Village- Goasi, P.S. K.
Nagar, Prakhand- K.Nagar, District Purnea , Bihar.
186. Shiv Shankar Sharma Son of Sudhanshu Sharma Resident of Village- Gengali,
PO. Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, Bihar.
187. Sanjeev Kumar Son of Yogendra Prasad Singh Resident of Village- Gengali,
PO. Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, Bihar.
188. Mani Bhusan Sharma Son of Girijanand Sharma Resident of Village- Gengali,
PO. Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, Bihar.
189. Manoj Kumar Jha Son of Sri Baidyanath Jha Resident of Village- Gengali,
PO. Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, Bihar.
190. Gopal Prasad Son of late Satya Narayan Sah Resident of Village- Rahua, P.O-
Rahua, P.S- K.Nagar, Prakhand- K.Nagar, District- Purnea, Bihar.
191. Soni Kumari Wife of Sanjeev Kumar Resident of Village- Gengali, PO.
Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, Bihar.
192. Ranjan Kumar Son of Tej Narayan Prasad Singh Resident of Village- Gengali,
PO. Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, Bihar.
193. Sajjan Kumar Son of Tej Narayan Singh Resident of Village- Gengali, PO.
Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, Bihar.
194. Deepak Kumar Singh Son of Tej Narayan Prasad Singh Resident of Village-
Gengali, PO. Gengali, P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea,
Bihar.
195. Binayak Kumar Mishra Son of Ashwani Kumar Mishra Resident of Village-
Shivajee Colony, Shipahi tola, P.O- Purnea, P.S.- k.Nagar, Prakhand- K.
Nagar, District Purnea, Bihar.
196. Sanjay kumar Son of Digambar Lal Das Resident of Village/Mohallah-HLR,
Qtr No. 127, Housing Colony, Indira Nagar, P.O. Purnea , PS.- Chauk,
Prakhand, K. Nagar, District Purnea, Bihar.
197. Avdhesh Kumar Son of Narayan Mehta Resident of Village- Fariyani, PO.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 371
Gengali, , P.S. K. Nagar, Prakhand- K.Nagar, District - Purnea, Bihar.
198. Bikalp Bharti Son of Parmeshwari Mehta Resident 0f Village- Bahadurpur,
PO- Harda, P.S. K. Nagar, Prakhand- K. Nagar, District- Purnea, Bihar.
199. Shammi Kapoor Son of Parth Das Resident of Village- Kalarampur P.O. -
Kalarampur, PS.- Nararam Nagar, Prakhand- Jamalpur, District -Munger,
Bihar.
200. Rohit Raj Son of Rishideo Pawan Resident of Village- Vijay Nagar, PO.
Bariyarpur, PS- Jamalpur, Prakhand Jamalpur, District Munger, Bihar.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director-cum-Officer, Head Department of Planning &
Development (Directorate of Economic & Statistics) Government of Bihar,
Patna.
5. The District Statistical Officer, Patna, District - Patna (Bihar).
6. The District Statistical Officer, Jehanabad, District Jehanabad, Bihar.
7. The District Statistical Officer, Bhojpur, District Bhojpur, Bihar.
8. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
9. The District Statistical Officer, Buxar, District Buxar, Bihar.
10. The District Statistical Officer, Gaya, District Gaya, Bihar.
11. The District Statistical Officer, Arwal, District Arwal, Bihar.
12. The District Statistical Officer, Purnea District, Purnea, Bihar.
13. The District Statistical Officer, Banka, District- Banka, Bihar.
14. The District Statistical Officer, Bhagalpur, District Bhagalpur Bihar.
15. The District Statistical Officer, Madhepura, District Madhepura, Bihar.
16. The District Statistical Officer, Madhubani, District Madhubani, Bihar.
17. The District Statistical Officer, Munger, District Munger, Bihar.
18. The District Statistical Officer, Begusarai, District Begusarai, Bihar.
19. The District Statistical Officer, Sheikhpura, District Sheikhpura, Bihar.
20. The District Statistical Officer, Supual, District Supaul, Bihar.
21. The District Statistical Officer, Nalanda, District Nalanda, Bihar.
22. The District Statistical Officer, Khagaria, District Khagaria, Bihar.
23. The District Statistical Officer, Sitamarhi, District Sitamarhi, Bihar.
24. The District Statistical Officer, Saran, District Saran, Bihar.
25. The District Statistical Officer, Siwan, District Siwan, Bihar.
26. The District Statistical Officer, Muzaffarpur, District Muzaffarpur, Bihar.
27. The District Statistical Officer, West Champaran, District -West Champaran
Bihar.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 13867 of 2016
===========================================================
1. Quyamuddin Son of Shah Hussian, resident of Village- Harnathpur, P.O-
Harhathpur, P.S.- Pakri Dayal, Block- Pakri Dayal, District- East Champaran
(Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 372
2. Ranjeet Kumar son of Ramdayal Prasad, resident of C/o Indramani Prasad,
Village- Yadav Chak, P.O- Kurthoul, P.S.- Parsa, Block- Phulwari Sharif,
District- Patna (Bihar).
3. Ranjeet Ram son of Bamdev Ram, resident of Village- Singhoul, P.O-
Singhoul, P.S. Begusarai (Muffassil), Block-Begusarai, District- Begusarai
(Bihar).
4. Pankaj Kumar son of Ram Bilas Mahto, resident of Village- Mobarakpur,
P.O- Saraunja, P.S.- Birpur, Block- Birpur, District- Begusarai (Bihar).
5. Sachin Kumar Son of Chandan Mahto, resident of Village- Singhoul, P.O-
Singhoul, P.S.- Begusarai (Muffassil), Block- Begusarai, District- Begusarai
(Bihar).
6. Navin Chandra Yadav Son of Jagdish Yadav, resident of Village- Balha, P.O.-
Bhuskoul, P.S.- Keoti, Block- Darbhanga (Sadar), District- Darbhanga (Bihar).
7. Kaushalendra Kumar Son of Hanslal Prasad, resident of Village- Sakarpura,
P.O- Sakarpura, P.S.- Dhanarua, Block- Dhanarua, District- Patna (Bihar).
8. Medeni Kumar Jha, Son of Sri Sitaram Jha, resident of Village- Belasati,
P.O.- Ram Nagar Bazar, P.S- Sri Nagar, Block- Kumarkhand, District-
Madhepura (Bihar).
9. Vikash Kumar Chaurasiya Son of Arun Prasad Chaurasiya, resident of
Village- Mangarbara, P.O- Mangarbara, P.S.- Sri Nagar, Block- Kumarkhand,
District- Madhepura (Bihar).
10. Sanjay Kumar Chaurasiya Son of Ramesh Kant Modi, resident of Village-
Mangarbara, P.O.- Mangarbara, P.S.- Sri Nagar, Block- Kumarkhand, District-
Madhepura, (Bihar).
11. Ajit Kumar Chaurasiya Son of Rama Shankar Modi, resident of Village-
Mangarbara, P.O.- Mangarbara, P.S- Sri Nagar, Block-Kumarkhand, District-
Madhepura (Bihar).
12. Alok Kumar Son of Ramjit Singh, resident of Village- Siyarua, P.O- Siyarua,
P.S- Sanjhauli, Block- Sanjhauli, District-Rohtas (Bihar).
13. Raju Kumar Son of Bachcha Lal Prasad, resident of Village- Siyarua, P.O.-
Siyarua, P.S.- Sanjhauli, Block- Sanjhauli, District- Rohtas (Bihar).
14. Sumit Kumar Son of Ram Chandra Ram, resident of Village- Maudiha, P.O-
Gotpa, P.S- Agrer, Block- Sasaram, District- Rohtas (Bihar).
15. Ranjan Kumar Son of Late Ashok Singh, resident of Village- Jamunapur,
P.O.- Alawalpur, P.S.- Gaurichak, Block- Fathua, District- Patna (Bihar).
16. Ram Saran Kumar Son of Ram Ekbal Ray, resident of Village- Kamrapar,
P.O. Alawalpur, P.S.- R.N.K.K., Block- Athmalgola, District- Patna (Bihar).
17. Anil Kumar Son of Kantlal Sah, resident of Village- Daudnagar, P.O-
Daudnagar, P.S- Vaishali, Block- Vaishali, District- Vaishali (Bihar).
18. Jyoti Kumari dauhgter of Gyan Chandra Sharma, resident of Village-
Lakshmipur, P.O.- Lohra Lakshmipur, P.S- Haweli Kharagpur, Block- Haweli
Kharagpur, District- Munger (Bihar).
19. Santosh Kumar son of Harendra Mahto, Resident of Village- Parshurampur,
P.O.- Balukaram, P.S.- Vaishali, Block- Vaishali, District- Vaishali (Bihar).
20. Arun Kumar son of Naryan Prasad Barnwal, resident of Village- Koiria Tola
Ward No. 24, P.O- Raxaul, P.S- Raxaul, Block- Raxaul, District- East
Champaran (Bihar).
21. Satya Narayan Singh Son of Rajeshwar Singh, resident of village- Jagdhar
Fakir Tola, P.O.- Parshurampur, P.S- Palanwa, Block- Raxaul, District- Esat
Champaran (Bihar).
22. Jitendra Kumar son of Baidyanath Prasad, resident of Village- Mauze Ward
No. 20, P.O- Raxaul, P.S.- Raxaul, Block- Raxaul, District- East Champaran
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 373
(Bihar).
23. Anil Kumar son of Raj Kumar Thakur, resident of Village- Laxmipur, P.O.-
Kaurihar, P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
24. Anshu Kumar son of Bhim Prasad Kushwaha, resident of Village- Dumariya,
P.O- Kaurihar, P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
25. Raj Kumar son of Dhruw Prasad Kushwaha, resident of Village- Kaurihar,
P.O- Kaurihar, P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
26. Chandeshwar Prasad Son of Laxmi Sah, resident of Village- Bharatmahi, P.O-
Singhpur, Haraiya, P.S- Raxaul, Block- Raxaul, District- East Champaran
(Bihar).
27. Sushil Kumar son of Bindeshwar Prasad, resident of village- Jokiyari, P.O.-
Jokiyari 4, P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
28. Md. Navijan son of Md. Sahim resident of Village - Kananan, P.O- Kaudihar,
P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
29. Navi Akhtar, Son of Md. Shamim, resident of Village- Kanana, P.O-
Kaudihar, P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
30. Nitesh Pandey son of Ajay Pandey, resident of Village- Ratanpur, P.O-
Hhadiya Kothi, P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
31. Ran Vijay Prasad son of Rudal Sah, resident of Village- Persauna Tapsi, P.O.-
Parsauna Tapasi, P.S.- Palanwa, Block- Raxaul, District- East Champaran
(Bihar).
32. Bhuneshwar Tiwari son of Murlidhar Tiwari, resident of Village- Chikni, P.O-
Jokiyari, P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
33. Maksud Alam, son of Abdul Hakim, resident of Village- Chikni, P.O-
Jokiyari, P.S- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
34. Deepak Kumar Son of Shukdeo Prasad, resident of Village- Bharatmahi, P.O.
Haraiya, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
35. Pramod Kumar Son of Narayan Prasad, resident of Village- Naga Road
Raxaul, P.O. Raxaul, P.S.- Raxaul, Block- Raxaul, District- East Champaran
(Bihar).
36. Md. Ismail Hawari son of Md. Rahman Hawari, resident of Village-
Mahadeva, P.O. Noniyadih, P.S.- Raxaul, Block- Raxaul, District- East
Champaran (Bihar).
37. Binod Ram, Son of Late Bachan Ram, resident of Village- Gamhariya, P.O.
Haradiya, P.S. - Raxaul, Block- Raxaul, District- East Champaran (Bihar).
38. Md. Musa Alam son of Md. Anwar Alam, residne of Village- Nauka Tola,
P.O. Haradiya, P.S. - Raxaul, Block- Raxaul, District- East Champaran
(Bihar).
39. Suresh Kumar Son of Punyadeo Prasad resdent of Village- Mauje Ward NO.
13, P.O. Raxaul, P.S.- Raxaul, Block- Raxaul, District- East Champaran
(Bihar).
40. Arvind Kumar Son of Ramanand Mahato, resident of Village-Haraiya, P.O-
Singhpur Haraiya, P.S.- Raxaul, Block- Raxaul, District- East Champaran
(Bihar).
41. Avinash Kumar Sharaf Son of Mohan Lal Sharaf, resident of Village-
Laxmipur Main Road, P.O- Laxmipur, P.S.- Raxaul, Block- Raxaul, District-
East Champaran (Bihar).
42. Rahul Kumar Sharaf son of Rajbanshi Prasad, resident of Village- Mauje
Ward No. 13, P.O- Raxaul, P.S.- Raxaul, Block- Raxaul, District- East
Champaran (Bihar).
43. Rambharos Kumar, son of Lal Mohan Prasad, resident of Village / Mohalla-
Professor Colony, Kaurihar Chowk, Raxaul, P.O.- Raxaul, P.S.- Raxaul,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 374
Block- Raxaul, District- East Champaran (Bihar).
44. Santosh Kumar Son of Hiralal Prasad, resident of /Mohalla- College Road,
Kaurihar Chowk Raxaul, P.O. Raxaul, P.S.- Raxaul, Block- Raxaul, District-
East Champaran (Bihar).
45. Ravi Shankar Mishra son of Sadanand Mishra resident of Village- Gonha,
P.O- Gonha, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
46. Renu Kumari Gandhi Wife of Shiw Shankar Prasad, resident of Village-
Mahuawa, P.O- Purainiya, Via- Adapur, P.S.- Darpa, Block- Raxaul, District-
East Champaran (Bihar).
47. Pramod Pandit son of Late Harihar Pandit, resident of Village- Jokiyari, P.O-
Raxaul, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
48. Md. Ibrahim son of Md. Hedayat Miyan, resident of Village- Jokiyari, P.O-
Raxaul, P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
49. Sonu Prasad Gupta, son of Bhagwan Sah, resident of Village- Laxmipur, P.O.-
Sawnaha, P.S- Palanwa, Block- Raxaul, District- East Champaran (Bihar).
50. Dinesh Kumar Sah, Son of Kailash Sah, resident of Village- Gamhariya, P.O.
Hardiya, P.S. - Raxaul, Block- Raxaul, District- East Champaran (Bihar).
51. Shiv Prasad Mandal, Son of Ramdhari Mandal, resident of Village- Gangapur
Koilwara Tola, P.O- Gangapur Ward NO. 03, Via- Alamnagar, P.S.-
Kishanpur Ratwara Block- Uda, Kishunganj, District- Madhepura. (Bihar).
52. Vikash Kumar Mandal son of Ramdhari Mndal, resident of Village- Gangapur,
Koilwara Tola, P.O.- Ganagapur Ward No. 03, Via- Alamnagar, P.S-
Kishanpur Ratwara, Block- Uda Kishunganj, District- Madhepura (Bihar)..
53. Manoj Kumar son of Jawahar Mishra resident of Village- Narthua Bhagipur,
P.O. Alamnatar, P.S.- Alamnagar, Block- Alamnagar, District- Madhepura
(Bihar).
54. Sujit Kumar son of Rambabu Chaudhary resident of village- Kanti, P.O-
Kanti, P.S- Kanti, Block- Kanti, District- Muzaffarpur. (Bihar).
55. Arvind Kumar Son of Late Dashrath Sah, resident of Village- Marwan, P.O.
Marwan, P.S- Marwan, Block- Marwan, District- Muzaffarpur (Bihar).
56. Akhilesh Kumar Son of Jay Nath Singh resident of Village- Marwan, P.O.
Marwan, P.S- Marwan, Block- Marwan, District- Muzaffarpur (Bihar).
57. Ram Sagar Pandit Son of Bimal Pandit resident of Village- Marwan, P.O.
Marwan, P.S- Marwan, Block- Marwan, District- Muzaffarpur (Bihar).
58. Ashwani Kumar, son of Shashi Bhushan Prasad Singh, resident of Village-
Marwan, P.O. Marwan, P.S- Marwan, Block- Marwan, District- Muzaffarpur
(Bihar).
59. Kumar Vimal Son of Late Ram Naresh Ray, resident of Village- Marwan, P.O.
Marwan, P.S- Marwan, Block- Marwan, District- Muzaffarpur (Bihar).
60. Mukesh Ram son of Banshi Ram, resident of Village- Marwan, P.O. Marwan,
P.S- Marwan, Block- Marwan, District- Muzaffarpur (Bihar).
61. Guddu Kumar Sah Son of Bhola Sah, resident of Village- Marwan, P.O.
Marwan, P.S- Marwan, Block- Marwan, District- Muzaffarpur (Bihar).
62. Dilip Kumar Son of Bhagya Narayan Ray, resident of Village- Marwan, P.O.
Marwan, P.S- Marwan, Block- Marwan, District- Muzaffarpur (Bihar).
63. Priyambada Kumari daughter of Naresh Prasad, resident of Village- Usari,
P.O. Pakribarawa, P.S.- Pakribarawa, Block- Pakribarawa, District- Nawada
(Bihar).
64. Shailesh Kumar Son of Umesh Singh resident of Village- Ajunar, P.O.
Pakribarawa, P.S.- Pakribarawa, Block- Pakribarawa, District- Nawada
(Bihar).
65. Mukesh Prasad Son of Birendra Mahto, resident of Village- Jipuri Tola,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 375
Begrajpur, P.O. Pakribarawa, P.S.- Pakribarawa, Block- Pakribarawa, District-
Nawada (Bihar).
66. Yamuna Ram Son of Mahendra Ram resident of Village- Bulaki Tola, P.O.-
Mehasi, P.S. Rajepur Block- Mehasi, District- East Champaran (Bihar).
67. Anil Kumar Son of Bhola Prasad, resident of Village- Jhitkahiya, P.O.-
Mehasi, P.S. Rajepur Block- Mehasi, District- East Champaran (Bihar).
68. Sunil Kumar Mishra Son of Rajeshwar Mishra, resident of Village- Dhariyari
Chak, P.O.- Mehasi, P.S. Mehasi, Block- Mehasi, District- East Champaran
(Bihar).
69. Kripa Shankar Singh, Son of Late Laxman Singh, resident of Village-
Salempur P.O- Salempur, P.S.- Rajepur, Block- Mehasi, District- East
Champaran (Bihar).
70. Guddu Yadav Son of Kapil Yadav, resident of Village- Machhargawa, P.O.-
Machhargawa, P.S.- Kotwa, Block- Kotwa, District- East Champaran (Bihar)
71. Munna Kumar Pathak, son of Awdhesh Pathak, resident of Village- Adapur,
P.O- Adapur, P.S.-Adapur, Block- Adapur, District- East Champaran (Bihar).
72. Md. Raza Akhtar Son of Md. Jameel Akhtar, resident of Village- Kesariya,
P.O- Kesariya, P.S.- Keshariya, Block- Keshariya, District- East Champaran
(Bihar).
73. Chandan Kumar son of Paras Patel resident of Village- Kesariya, P.O.-
Kesariya, P.S.- Keshariya, Block- Keshariya, District- East Champaran
(Bihar).
74. Bisheshwar Pandey son of Bhuvneshwar Pandey, resident of Village-
Dhekhaha, Goswami Tola, P.O. - Dhekaha Bazar, P.S-Motihari (Muffassil),
Block- Motihari, District- East Champaran (Bihar).
75. Sanjay Kumar Son of Shree Jagat Narayan Prasad, resident of Village- Bankat
Mafi, P.O.- Bankat Nizamat, Via- Keshariya, P.S- Keshariya, Block-
Keshariya, District- East Champaran (Bihar).
76. Dhirendra Bhaskar Son of Ramakant Bhaskar, resident of Village- Hariyan
Chapra, P.O- Rupdih, P.S.- Motihari (Muffassil), Block- Motihari, District-
East Champaran (Bihar).
77. Chanda Kumari son of Jitendra Bhaskar, resident of Village- Hariyan Chapra,
P.O.- Rupdih, P.S Motihari (Muffassil), Block- Motihari, District- East
Champaran (Bihar).
78. Braj Kumar Jha, son of Shashidhar Jha, resident of Village- Barharwasiwan,
P.O.- Barharwasiwan, P.S.- Dhaka, Block- Dhaka, District- East Champaran
(Bihar).
79. Md. Kamaluddin son of Abdul Hafiz, resident of Village- Keshariya, P.O-
Keshariya, P.S.- Keshariya, Block- Keshariya, District- East Champaran
(Bihar).
80. Bachalal Prasad Son of Shree Nandji Prasad, resident of Village- Bankat Mafi,
P.O.- Bankat, Via- Kesariya, P.S.- Keshariya, Block- Keshariya, District- East
Champaran (Bihar).
81. Dharmendra Kumar Son of Yogendra Ram, resident of Village- Bara
Bariyarpur, P.O. Bara Bariyarpur, P.S.- Chhatauni, Block- Motihari, District-
East Champaran (Bihar).
82. Himanshu Pandey Son of Murlidhar Pandey, redsident of Village- Sareya
Khas, P.O- Sareya Khas, P.S.- Govindganj, Block- Areraj, District- East
Champaran (Bihar).
83. Sarvesh Kumar Son of Rajendra Dubey, Resident of Village- Rajepur, P.O.-
Lauriya, P.S.- Areraj, Block- Areraj, District - East Champaran (Bihar).
84. Naresh Sah Son of Ram Bharosh Sah, resident of Village- Jhauwaram, P.O.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 376
Kesariya, P.S.- Dhaka, District- East Champaran (Bihar).
85. Md. Jeyaul Haque son of Late Md. Irshadur Rahman, resident of Village-
Aureya, P.O- Dhaka, Block- Dhaka, District- East Champaran (Bihar).
86. Saheb Kumar Son of Ramanand Sah, resident of Village- Bisarahiya, P.O-
Dhaka, P.S.- Dhaka, Block- Dhaka, District- East Champaran (Bihar).
87. Arun Kumar Srivastava Son of Late Kamla Prasad, resident of Village-
Narkatiya, P.O.- Barhara Siwan, P.S.- Dhaka, Block- Dhaka, District- East
Champaran (Bihar).
88. Brijkesh Kumar son of Ram Swrup Sah, resident of Village- Bisarahiya, P.O-
Dhaka, P.S.- Dhaka, Block- Dhaka, District- East Champaran (Bihar).
89. Bachha Ram son of Mushar Ram resdent of Village- Siddhpur, P.O Palanwa,
P.S.- Palanwa, Block- Raxaul, District- East Champaran (Bihar).
90. Sanni Kumar Son of Badri Pandit, resident of Village- Harnai, P.O.- Raxaul,
P.S.- Raxaul, Block- Raxaul, District- East Champaran (Bihar).
91. Suraj Kumar Son of Arjun Prasad, resident of Village- Rajepur, P.O- Dhaka,
P.S.- Dhaka, Block- Dhaka, District- East Champaran (Bihar).
92. Santosh Kumar Son of Devaki Nandan Singh, resident of Village-
Bhagwanpur, P.O.- Sutihar, P.S.- Dariyapur, Block- Dariyapur, District- Saran
(Bihar).
93. Ranjeet Kumar Son of Ramanuj Prasad, resident of Village- Bhuapur, P.O.
Bhuapur, P.S.- Belchi, Block- Belchi, District- Patna (Bihar).
94. Naresh Sharma son of Binod Sharma, resident of Village- Dharamnagar, P.O.-
Mehsauni, P.S.- Khagaria (Muffassil), Block- Khagaria, District- Khagaria
(Bihar).
95. Virendra Kumar son of Babu Ram Paswan, resident of village- Sushil Nagara,
P.O.- Singhaul, P.S.- Begusarai, (Muffassil), Block- Begusarai, District-
Begusarai (Bihar).
96. Md. Daud Alam, son of Md. Ilyas, resident of Village- Pothiya, P.O.- Pothiya,
Block- Pothiya, District- Kishanganj (Bihar).
97. Sarita Kumari daughter of Jai Mangal Prasad, resident of Village- Kabir Chak,
Darbhanga, P.O.- Darbhanga, P.S.- Darbhanga, Block- Darbhanga, Block-
Darbhanga, District- Darbhanga (Bihar).
98. Ajay Kumar son of Bindeshwari Yadav, resident of Village- Jhitkiya, P.O.-
Chatra, P.S.- Gwalpara, Block- Gwalpara, District- Madhepura (Bihar).
99. Santosh Kumar, Son of Late Kumar Kishore Mandal, resident of Village-
Piprahi, P.O.- Bhan, P.S.- Ghailarh, Block- Ghailarh, District- Madhepura
(Bihar).
100. Gunanand Kumar son of Dharmendra Prasad Gupta, resident of Village-
Sahebganj Ithari, P.O- Haripur Kala, Via- Murliganj, P.S.- Murliganj, Block-
Murliganj, District- Madhepura (Bihar).
101. Rajeev Ranjan son of Nand Kishore Sah, resident of Village- Sahebganj Ithari,
P.O- Haripur Kala, Via- Murliganj, P.S.- Murliganj, Block- Murliganj,
District- Madhepura (Bihar).
102. Randhir Kumar Son of Bidneshwari Prasad Das, resident of Village-
Ratanpatti, P.O.- Rtanpatti, Via- Murliganj, P.S.- Murliganj, Block-
Murliganj, District- Madhepura (Bihar).
103. Satish Kumar son of Rudra Narayan Yadav, resident of Village- Chamgarh,
P.O- Jaitpur, Via- Murliganj, P.S.- Murliganj, Block- Murliganj, District-
Madhepura (Bihar).
104. Dilip Kumar son of Nageshwar Prasad Yadav, resident of Village-
Kaushalpur, P.O- Murho, Via- Murliganj, P.S.- Murliganj, Block- Murliganj,
District- Madhepura (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 377
105. Manish Kumar Son of Sujendra Prasad Yadav, resident of Village-
Parmanandpur, P.O.- Murliganj, Via- Murliganj, P.S.- Murliganj, Block-
Murliganj, District- Madhepura (Bihar).
106. Sanjeev Kumar Son of Ram Krishna Yadav, resident of Villlage- Chamgarh,
P.O. Jaitpur, Via- Murliganj, P.S.- Murliganj, Block- Murliganj, District-
Madhepura (Bihar).
107. Jitendra Sah son of Resham Lal Sah, resident of Village- Rampur, P.O.-
Rampur, Via- Murliganj, P.S.- Murliganj, Block- Murliganj, District-
Madhepura (Bihar).
108. Rakesh Kumar Jha son of Sri Ram Chandra Jha, resident of village- Asrana,
P.O.- Bishunpur, Via- Baisi, P.S.- Amour, Block- Amour, District- Purnea
(Bihar).
109. Surendra Prasad Son of Shivdani Sah, resident of Village- Subhash Nagar,
P.O.- Purnea, Via- Purnea, P.S.- Purnea, Block- Purnea, East, District- Purnea
(Bihar).
110. Deepak Kumar Son of Umesh Yadav, resident of Village- Vikrampatti, P.O-
Harda Bazar, Via- K. Hat, P.S.- K.Hat, Block- Purnea East, District- Purnea
(Bihar).
111. Tilak Kumar Das son of Nepal Chandra Das, resident of Village- Good Milki,
P.O.- Lalganj, Via- K. Hat, P.S.- K.Hat, Block- Purnea East, District- Purnea
(Bihar).
112. Md. Tasneef Alam, son of Md. Ilyas Alam, resident of Village- Khatatoli,
P.O.- Dhusmal, Via- Rauta, P.S.- Rauta, Block- Baisa, District- Purnea
(Bihar).
113. Kranti Kumar Son of Lal BIhari resident of Village- Kauwatoli, P.O.- Angadh
Hat, Via- Sontha, P.S.- Angadh Hat, Block- Baisa, District- Purnea (Bihar).
114. Tribhuban Son of Lal Bihari resident of Village- Kauwatoli, P.O.- Angadh
Hat, Via- Sontha, P.S.- Angadh Hat, Block- Baisa, District- Purnea (Bihar).
115. Md. Tanweer Alam son of Md. Ilyas Alam, resident of Village- Khatatoli,
P.O.- Dhusmal, Via- Rauta, P.S.- Rauta, Block- Baisa, District- Purnea
(Bihar).
116. Md. Ahtasham son of Md. Hasibur Rahman, resident of Village- Mohdipur,
P.O.- Majhwa Kala, Via- Amour, P.S.- Amour, Block- Amour, District-
Purnea (Bihar).
117. Banshidhar Jha, son of Late Deodhar Jha, resident of Village- Babhani, P.O.
Babhani, Via- Durgaganj, P.S.- Dagarua, Block- Dagarua, District- Purnea
(Bihar).
118. Manoj Paswan son of Suresh Paswan, resident of Village- Shanti Nagar
Panchayat Bhawan Newa Lal Chuk, P.O.- Purnea, Via- Purnea, P.S.- Purnea,
Block- Purnea East District- Purnea (Bihar).
119. Niraj Kumar Nirala son of Jitendra Prasad Yadav, resident of Village- Jhunni
Kala P.O.- Garhiya Balua, Via- K. Nagar, P.S.- K. Nagar, Block- Sri Nagar,
District- Purnea (Bihar).
120. Md. Sadakat Hussain son of Md. Hussain Ahmad, resident of Village-
Bagdob, P.O- Puranaganj, Via- Baisi, P.S.- Baisi, Block- Baisi, District-
Purnea (Bihar).
121. Dharmendra Kumar Das, son of Satya Narayan Das, resident of Village-
Rupauli, P.O- Rupauli, Via- Rupauli, P.S.- Rupauli, Block- Rupauli, District-
Purnea (Bihar).
122. Mithilesh Kumar son of Janardan Yadav, resident of Village- Ajhokdpa, P.O.-
Ajhokdpa, Via- Rupauli, P.S.- Rupauli, Block- Rupauli, District- Purnea
(Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 378
123. Rupak Kumar son of Anil Kumar, resident of Village- Dhushar Tikapatti,
P.O.- Tikapatti, Via- Rupauli, P.S.- Rupauli, Block- Rupauli, District- Purnea
(Bihar).
124. Chiranjeev Kumar son of Parmeshwar Thakur, resident of Village - Ram
Nagar, P.O.- Polytechnic, Via- Purnea, P.S.- Purnea, Block- Purnea East,
District- Purnea (Bihar).
125. Manish Kumar Ranjan Son of Laxman Poddar, resident of Village - Shakti
Nagar, P.O.- Polytechnic, Via- Purnea, P.S.- Purnea, Block- Purnea East,
District- Purnea (Bihar).
126. Chandra Bhushan Kumar son of Mahendra Prasad Yadav resident of Village-
Maranga (West), P.O.- Mranga, Via- K.Hat, P.S- Hat, Block- Purnea East,
resident of Village - Ram Nagar, P.O.- Polytechnic, Via- Purnea, P.S.- Purnea,
Block- Purnea East, District- Purnea (Bihar).
127. Nirmal Chandra Das Son of Mohan Basi Das, resident of Village- Vivekanand
Colony Bhatta Bazar, P.O- Bhattha Bazar, Via- Purnea, P.S.- Purnea, Block-
Purnea East, District- Purnea (Bihar).
128. Chandan Kumar Son of Ram Bilash Yadav, resident of Village- Shiv Nagar
Rambag, Near of South Tower No. 17, P.O.- Purnea, Via- Purnea, P.S.-
Purnea, Block- Purnea East, District- Purnea (Bihar).
129. Satish Kumar Bishwas Son of Mahendra Prasad Bishwas, resident of Village-
Portia, P.O.- Toulikala, Via- Amour, P.S.- Amour, Block- Amour, District-
Purnea (Bihar).
130. Neeraj Kumar Son of Bhudev Prasad Bishwas, resident of Villagle-
Pramanpur, P.O_ Tarouna, Via- Jalalgarh, P.S.- Jalalgarh, Block- Amour,
District- Purnea (Bihar).
131. Rajesh Kumar Bishwas son of Bishnu Lal Bishwas, resident of Village-
Banainiya, P.O.- Toulikala, Via- Kasba, P.S.- Amour, Block- Amour, District-
Purnea (Bihar).
132. Ashok Kumar Mahto Son of Phatkan Mahto, resident of Village-Champa
Baraili, P.O.- Toulikala, Via- Kasba, P.S.- Amour, Block- Amour, District-
Purnea (Bihar).
133. Sudhir Kumar son of Bindeshwari Bishwas, resident of Village- Bakainiya,
P.O.- Toulikala, Via- Kasba, P.S.- Amour, Block- Amour, District- Purnea
(Bihar).
134. Beerendra Kumar Son of Ashok Mandal, resident of Village- Bhowa Parwal
Jangal Tola, P.O.- Rupauli, via- Naugachia, P.S.- Rupauli, Block- Rupauli,
District- Purnea (Bihar).
135. Santosh Kumar Son of Rajendra Mandal, resident of Village- Malupar, P.O-
Mohanpur, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea
(Bihar).
136. Brajesh Kumar son of Maheshwari Yadav, resident of Village- Mohanpur,
P.O- Mohanpur, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District-
Purnea (Bihar).
137. Chandan Kumar Son of Dilip Kumar resident of Village- Harnaha, P.O-
Harnaha, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea
(Bihar).
138. Sumit Kumar Son of Awadhesh Kishore Mandal, resident of Village-
Mohanpur, P.O- Mohanpur, Via-Naugachia, P.S.- Rupauli, Block- Rupauli,
District- Purnea (Bihar).
139. Upendra Kumar son of Kamleshwari Mandal, resident of Village- Malupar,
P.O- Mohanpur, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District-
Purnea (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 379
140. Niraj Kumar Son of Ramdev Paswan, resident of Village- Mohanpur, P.O-
Mohanpur, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea
(Bihar).
141. Ranjeet Kumar Sahani son of Ramashish Sahni, resident of Village- Giddha,
P.O- Birauli, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea
(Bihar).
142. Sanjeev Kumar Paswan son of Murlidhar Paswan, resident of Village-
Mohanpur, P.O- Mohanpur, Via-Naugachia, P.S.- Rupauli, Block- Rupauli,
District- Purnea (Bihar).
143. Ashutosh Kumar Son of Binod Prasad Gupta, resident of Village- Kap, P.O-
Balia, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
144. Manoj Kumar Mandal son of Fuleshwar Mandal, resident of Village- Balia,
P.O- Balia, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea
(Bihar).
145. Chandan Kumar Singh son of Late Mukund Prasad Singh, resident of Village-
Mohanpur, P.O- Mohanpur, Via-Naugachia, P.S.- Rupauli, Block- Rupauli,
District- Purnea (Bihar).
146. Sanjeev Kumar Thakur son of Binod Thakur, resident of Village- Koshkipur,
P.O- Tikapatti, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea
(Bihar).
147. Sunil Kumar Son of Anandi Prasad Thakur, resident of Village- Rupauli, P.O-
Rupauli, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea
(Bihar).
148. Pankaj Kumar son of Deo Narayan Jaiswal, resident of Village- Dhusar, P.O-
Amokopa, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea
(Bihar).
149. Rajni Kumari Wife of Pramod Kumar Mandal, resident of Village- Nagdahari,
P.O.- Dholbajja, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District-
Purnea (Bihar).
150. Ajay Kumar Keshari son of Rajendra Prasad Keshari, resident of Village-
Nautoliya, P.O- Nautoliya, Via-Naugachia, P.S.- Rupauli, Block- Rupauli,
District- Purnea (Bihar).
151. Dharmendra Kumar Son of Dinesh Mandal, resident of Village- Koshkipur,
P.O- Tikapatti, Via-Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea
(Bihar).
152. Shyam Kumar Yadav, Son of Sachchidanand Yadav, resident of Village-
Singhpur Diyar Jhalari, P.O- Rupauli, Via-Naugachia, P.S.- Rupauli, Block-
Rupauli, District- Purnea (Bihar).
153. Ishwar Chand son of Dip Narayan Mandal, resident of Village- Bairia, P.O.-
Mehdi Srimatta, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District-
Purnea (Bihar).
154. Pramod Kumar Mandal Son of Newalal Mandal, resident of Village-
Nagdahari, P.O.- Dholbajja, Via- Naugachia, P.S.- Rupauli, Block- Rupauli,
District- Purnea (Bihar).
155. Paritosh Ranjan son of Birendra Mishra, resident of Village- Basantpur, P.O.-
Basantpur, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea
(Bihar).
156. Molchand Rajak, son of Kailash Rajak, resident of Village- Malupur, P.O.-
Mohanpur, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea
(Bihar).
157. Dyaand Prasad Son of Kamta Prasad, resident of Village- Malupur, P.O.-
Mohanpur, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 380
(Bihar).
158. Brajesh Kumar Son of Chhedi Mandal, resident of Village- Balia, P.O.-Balia,
Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea (Bihar).
159. Rajesh Kumar son of Ambika Mandal resident of Village- Malupur, P.O.-
Mohanpur, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District- Purnea
(Bihar).
160. Rabin Kumar Mandal Son of Buddhan Mandal, resident of Village- Godiyari,
P.O.- Bahadura, Via- Naugachia, P.S.- Rupauli, Block- Rupauli, District-
Purnea (Bihar).
161. Vinay Kumar Son of Yogendra Prasad Das, resident of Village- Bhathailia,
P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District-
Purnea (Bihar).
162. Sunil Kumar Sharma Son of Lalu Prasad Sharma, resident of Village-
Nizawea, P.O.- Jalalgarh, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh,
District- Purnea (Bihar).
163. Hemant Kumar Das son of Dhanuk Lal Mandal, resident of Village-
Bhathailia, P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh,
District- Purnea (Bihar).
164. Amarjit Kumar son of Surendra Mandal, resident of Village- Bhathailia, P.O.-
Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea
(Bihar).
165. Bijay Kumar son of Sadanand Kumar, resident of Village- Bhathailia, P.O.-
Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea
(Bihar).
166. Sanjay Kumar Mandal son of Nikhi Mandal, resident of Village- Bhathailia,
P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District-
Purnea (Bihar).
167. Rajesh Kumar Bishwas son of Suresh Kumar Bishwas, resident of Village-
Nishra, P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh,
District- Purnea (Bihar).
168. Pankaj Kumar Son of Magan Sharma, resident of Village-Nishra, P.O.-
Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea
(Bihar).
169. Aradhana Kumari daughter of Janardan Prasad Mandal, resident of Village-
Hansi, P.O.- Garhbaianly, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh,
District- Purnea (Bihar).
170. Rajeev Kumar Son of Suresh Prasad Bishwas, resident of Village- Bhathaili,
P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District-
Purnea (Bihar).
171. Rajesh Kumar Son of Suresh Kumar Bishwas, resident of Village-Nishra,
P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District-
Purnea (Bihar).
172. Deepak Kumar Das, son of Nand Lal Das, resident of Village- Bhathaili, P.O.-
Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea
(Bihar).
173. Baidyanath Kumar Son of Dharam Lal Mandal, resident of Village- Bisandha,
P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District-
Purnea (Bihar).
174. Binod Kumar Singh Son of Hari Narayan Singh, resident of Village-Hansi
Rahika, P.O.- Garhbaianly, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh,
District- Purnea (Bihar).
175. Shankar Kumar Son of Rajendra Prasad Bishwas, resident of Village-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 381
Jalalgarh, P.O.- Jalalgarh, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh,
District- Purnea (Bihar).
176. Pradeep Kumar Son of Jhari Lal Gupta, resident of Village- Jalalgarh, P.O.-
Jalalgarh, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea
(Bihar).
177. Pankaj Kumar son of Parmanand Mandal, resident of Village- Bhathaili, P.O.-
Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea
(Bihar).
178. Shekhar Kumar Bishwas Son of Chittaranjan Bishwas, resident of Village-
Jalalgarh, P.O.- Jalalgarh, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh,
District- Purnea (Bihar).
179. Binod Paswan Son of Chittan Paswan, resident of Village- Bhathailia, P.O.-
Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea
(Bihar).
180. Deepak Kumar Son of Anul Pal Biswas, resident of Village- Bharra, P.O-
Kalsar, Via- Ranipatra, P.S.- Hasanganj, Block- Hasanganj, District-
Katihar,(Bihar).
181. Shambhu Kumar Mandal Son of Tara Chand Mandal, resident of Village-
Bhathaili, P.O.- Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh,
District- Purnea (Bihar).
182. Md. Anwar Alam, Son of Md. Musharraf, resident of Village- Jalalgarh, P.O.-
Jalalgarh, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea
(Bihar).
183. Abhay Kumar Son of Laxmi Prasad Chouhan, resident of Village- Dekrel,
P.O.- Sauntha, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District-
Purnea (Bihar).
184. Bimalesh Kumar Sarkar, Son of Birendra Prasad Sarkar, resident of Village-
Bijuliya, P.O.- Ahilgaon, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh,
District- Purnea (Bihar).
185. Dhananjay Kumar, Son of Ramakant Jha, resident of Village- Ekamba P.O.-
Ekamba, Via- Jalalgarh, P.S.- Jalalgarh, Block- Jalalgarh, District- Purnea
(Bihar).
186. Subhash Thakur Son of Mohan Thakur, resident of Village- Sareya Banjari
Patti, P.O- Sareya Bazar, Via- Paharpur, P.S.- Paharpur, Block- Harsidhi,
District- East Champaran (Bihar).
187. Bishwanath Mahto, Son of Surya Mahto, resident of Villag- Sewaraha, P.O-
Chndrahiya, Via- Harsidhi, P.S.- Harsidhi, Block- Harsidhi, District- East
Champaran (Bihar).
188. Ram Autar Kumar Son of Suresh Yadav, resident of Village- Madhopur, P.O-
Kritpur, Via- Harsidhi, P.S.- Harsidhi, Block- Harsidhi, District- East
Champaran (Bihar).
189. Niraj Kumar Son of Pundev Ram, resident of Village- Khoripakar, P.O-
Kritpur, Via- Harsidhi, P.S.- Harsidhi, Block- Harsidhi, District- East
Champaran (Bihar).
190. Sunil Kumar Chaubey Son of Nand Kishore Chaubey, redsident of Village-
Madhopur, P.O.- Kajipur, Via- Harsidhi, P.S.- Harsidhi, Block- Harsidhi,
District- East Champaran (Bihar).
191. Naresh Prasad, son of Ganga Vishun Sah, resident of Village- Chandrahiya,
P.O.- Chandrahiya, Via- Harsidhi, P.S.- Harsidhi, Block- Harsidhi, District-
East Champaran (Bihar).
192. Munna Kumar Yadav S/o Mansha Yadav resident of Village- Chandrahiya,
P.O.- Chandrahiya, Via- Harsidhi, P.S.- Harsidhi, Block- Harsidhi, District-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 382
East Champaran (Bihar).
193. Moziduddin Alam, Son of Gayasuddin Alam, resident of Village- Govindpur,
P.O.-Govindpur, Via- Harsidhi, P.S.- Harsidhi, Block- Harsidhi, District- East
Champaran (Bihar).
194. Sanoj Kumar Sah, Son of Shiv Sah, resident of Village- Siswa Mauje, P.O.-
Siswa Bazar, Via- Paharpur, P.S.- Paharpur, Block- Paharpur, District- East
Champaran (Bihar).
195. Chandan Kumar Son of Braj Narayan Das, Resident of Village / Mohallah-
Sahewan Hata, Sri Nagar Road Near Janta Chouk, P.O.- Purnea, Via- PIrnea,
P.S.- Purnea, Block- Purnea East District- Purnea (Bihar).
196. Rajeev Kumar Son of Braj Narayan Das, Resident of Village / Mohallah-
Sahewan Hata, Sri Nagar Road Near Janta Chouk, P.O.- Purnea, Via- Purnea,
P.S.- Purnea, Block- Purnea East District- Purnea (Bihar).
197. Gunjan Kumar Son of Braj Narayan Das, Resident of Village / Mohallah-
Sahewan Hata, Sri Nagar Road Near Janta Chouk, P.O.- Purnea, Via- PIrnea,
P.S.- Purnea, Block- Purnea East District- Purnea (Bihar).
198. Radheshyam Paswan Son of Upendra Paswan, resident of Village- Shahpur,
P.O- Bhoja, Via- Meghaul, P.S.- Begusarai, Block- Chhaurahi, District-
Begusarai (Bihar).
199. Arun Kumar Son of Ram Bilas Mahto, resident of Village- Shahpur, P.O-
Bhoja, Via- Meghaul, P.S.- Begusarai, Block- Chhaurahi, District- Begusarai
(Bihar).
200. Mithilesh Kumar Mahto Son of Shivram Mahto, resident of Village- Shahpur,
P.O- Bhoja, Via- Meghaul, P.S.- Begusarai, Block- Chhaurahi, District-
Begusarai (Bihar).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director-cum- office Head, Department of Planning & Development,
Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District-Patna, (Bihar).
6. The District Statistical Officer, East Champaran, District- East Champaran
(Bihar).
7. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
8. The District Statistical Officer, Madhepura, District- Madhepura (Bihar).
9. The District Statistical Officer, Rohtas, District- Rohtas (Bihar).
10. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
11. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
12. The District Statistical Officer, Nawada, District- Nawada (Bihar).
13. The District Statistical Officer, Saran District- Saran (Bihar).
14. The District Statistical Officer, Khagaria, District- Khagaria (Bihar).
15. The District Statistical Officer, Darbhanga, District- Darbhanga (Bihar).
16. The District Statistical Officer, Purnea, District- Purnea (Bihar).
.... .... Respondent/s
With
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 383
===========================================================
Civil Writ Jurisdiction Case No. 13811 of 2016
===========================================================
1. Ranvir Ray Son of Ram Sarekh Rai resident of village - Rampur Shyamchand,
P.S. - Raghopur, District - Vaishali.
2. Sanjeev Kumar Singh Son of Ram Pravesh Singh resident of village -
Patehpur, P.S. - Raghopur, District - Vaishali.
3. Harendra Das Son of Late Rameshwar Das resident of village - Malikpur, P.S.
- Raghopur, District - Vaishali.
4. Amarnath Kumar Son of Ram Naresh Das resident of village - Birpur, P.S. -
Jurawanpur, District - Vaishali.
5. Shashi Bhushan Ranjan Son of Shankar Ram resident of Village - Jurawanpur
Karari, P.S. - Jurawanpur, District - Vaishali.
6. Nawal Kumar Son of Ram Shohag Das resident of village - Mallikpur, P.S. -
Raghopur, District - Vaishali.
7. Darshan Ram Son of Shiv Narayan Ram, resident of village - Mallikpur, P.S. -
Raghopur, District - Vaishali.
8. Ravi Kant Kumar Son of Kameshwar Singh resident of village - Phethpur, P.S.
- Raghopur, District - Vaishali.
9. Amrendra Kumar Son of Mahendra Prasad resident of village - Rampur
Shyamchand, P.S. - Raghopur, District - Vaishali.
10. Lal Bahadur Choudhary son of Late Motilal Choudhary resident of village -
Paharpur East, P.S. - Raghopur, District - Vaishali.
11. Manoj Kumar Son of Hari Bansh Rai resident of village - Saraipur, P.S. -
Ganga Bridge, District - Vaishali.
12. Pankaj Kumar Son of Bidya Karan Bhushan Resident of Village - Terasiya,
P.S. - Ganga Bridge, District - Vaishali.
13. Sangeeta Kumari D/o Yogendra Prasad resident of village - Phatepur
Khudgas, P.S. - Raghopur, District - Vaishali.
14. Ravindra Kumar Son of Late Kishun Rai resident of village - Mallikpur, P.S. -
Raghopur, District - Vaishali.
15. Sanjeev Kumar Singh son of Kedar Prasad Singh resident of village -
Jahengirpur, P.S. - Rustampur (O.P.), District - Vaishali.
16. Karu Kumar Son of Tuntun Sah resident of village - Raghopur, P.S. -
Jurawanpur, District - Vaishali.
17. Ranjit Kumar Son of Shiv Narayan Rai resident of village - Raghopur East,
P.S. - Raghopur, District - Vaishali.
18. Karmvir Kumar son of Asharfi Roy resident of village - Rampur Shyamchand,
P.S. - Raghopur, District - Vaishali.
19. Vishwa Bandhu Kumar Son of Jai Prakash Sah resident of village - Raghopur
West, P.S. - Jurawanpur, District - Vaishali.
20. Ram Binod Prasad Son of Shyam Kihsore Roy resident of village - Raghopur
West, P.S. - Jurawanpur, District - Vaishali.
21. Dhirendra Kumar Prabhakar Son of Naval Bhakta resident of village -
Paharpur East, P.S. - Jurawanpur, District - Vaishali.
22. Manoj Kumar Son of Chandeshwar Sah resident of village - Raghopur West,
P.S. - Jurawanpur, District - Vaishali.
23. Triloki Das Son of Bhim Das resident of village - Saraipur, P.S. - Ganga
Bridge, District - Vaishali.
24. Rama Shankar Singh son of Late Ram Baran Rai resident of village -
Raghopur West, P.S. - Jurawanpur, District - Vaishali.
.... .... Petitioner/s
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 384
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development,
(Directorate of Economics & Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District - Patna (Bihar).
6. The District Statistical Officer, Munger, District - Munger (Bihar).
7. The District Statistical Officer, Begusarai, District - Begusarai (Bihar).
8. The District Statistical Officer, Saran at Chapra, District - Saran (Bihar).
9. The District Statistical Officer, Madhepura, District - Madhepura (Bihar).
10. The District Statistical Officer, Supaul, District - Supaul (Bihar).
11. The District Statistical Officer, Arwal, District - Arwal (Bihar).
12. The District Statistical Officer, Nalanda, District - Nalanda (Bihar).
13. The District Statistical Officer, Kishanganj, District - Kishanganj (Bihar).
14. The District Statistical Officer, Buxar, District - Buxar (Bihar).
15. The District Statistical Officer, Siwan, District - Siwan (Bihar).
16. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur (Bihar).
17. The District Statistical Officer, Araria, District - Araria (Bihar).
18. The District Statistical Officer, Gaya, District - Gaya (Bihar).
19. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar).
20. The District Statistical Officer, Jehanabad, District - Jehanabad (Bihar).
21. The District Statistical Officer, Vaishali, District - Vaishali (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14204 of 2016
===========================================================
1. Sunil Kumar Chaudhary (PDD No. 141714 ) son of Ram Raji Chaudhary
Resident of Village & P.O. - Kewta, Block Dalsingsarai, P.S. - Dalsingsarai,
District - Samastipur.
2. Durga Prasad Chaudhary (PDD No. 164391) son of Amar Kumar Chaudhary
Resident of Village & P.O. - Kewta, Block Dalsingsarai, P.S. - Dalsingsarai,
District - Samastipur.
3. Pintu Choudhary (PDD No.306880) son of Rajendra Prasad Choudhary
Resident of Village & P.O. - Rampur Jallalpur, Block - Dalsingsarai, P.S. -
Dalsingsarai, District - Samastipur.
4. Nutan Kumari (PDD No. 133114) son of Vinod Kumar Nilkamal Resident of
Village- Malpur Purwaripatti, P.O. & Block - Dalsingsarai, P.S. - Dalsingsarai,
District - Samastipur.
5. Manju Kumari (PDD No. 132276) wife of Sudhir Kumar Resident of Village -
Malpur, P.O. & Block - Dalsingsarai, P.S. - Dalsingsarai, District -
Samastipur.
6. Chandan Kumar Choubey (PDD No. 267100) son of Suresh Choubey Resident
of Village & P.O. - Bhagwatpur, Block & P.S. - Sarairanjan, District -
Samastipur.
7. Bharat Bhushan Sonu (PDD No. 266732) son of Suresh Chaubey Resident of
Village & P.O. - Bhagwatpur, Block & P.S. - Sarairanjan, District -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 385
Samastipur.
8. Amarjit Kumar Rai (PDD No. 013053) son of Yogendra Rai Resident of
Village & P.O. - Jitwarpur Kumihira, Block & P.S. - Sarairanjan, District -
Samastipur.
9. Rajeev Kumar Paswan (PDD No. 042848) son of Gauri Shankar Paswan
Resident of Village - Gudham, P.O. - Sarairanjan, Block & P.S. - Sarairanjan,
District - Samastipur.
10. Abdul Quadir (PDD No. 124277) son of Abdul Sattar Resident of Village &
P.O. - Bathua Buzurg, Block & P.S. - Sarairanjan, District - Samastipur.
11. Ramanand Paswan (PDD No. 030480) son of Kamlesh Paswan Resident of
Village - Raiyam West , P.O. - Raiyan, P.S. - Jhanjharpur, District -
Madhubani.
12. Kamlesh Kumar Chaudhary (PDD No.109257) son of Singheshwar Chaudhary
Resident of Village & P.O. - Kasma Marara, P.S. - Khajauli, District -
Madhubani.
13. Pradeep Kumar (PDD No. 054319) son of Shiv Lal Paswan Resident of
Village & P.O. - Darbhanga, Block - Darbhanga Sadar, District - Darbhanga.
14. Birendra Paswan (PDD No.075639) son of Jeevacha Paswan Resident of
Village - Keoti Runway, P.O. - Keoti, Block & P.S. - Keoti, District -
Darbhanga.
15. Prashant Kumar (PDD No. 174254) son of Devendra Roy Resident of Village
- Bashantpur Ramni, P.O. & Block - Warisnagar, District - Samastipur.
16. Rajesh Kumar Sahu @ Rajesh Sahu (PDD No. 051009) son of Mahendra Sahu
Runway, P.O. - Keoti, Block & P.S. - Biraul, District - Darbhanga.
17. Suresh Kumar Prasad (PDD No. 227347) son of Ram Saran Prasad Resident
of Village - Barhi, P.O. - Barhi, Block & P.S. - Jainagar, District - Madhubani.
18. Pankaj Kumar (PDD No. 089975) son of Baidyanath Prasad Resident of
Village - Khairamat, P.O. - Parwa, Block & P.S. - Jainagar, District -
Madhubani.
19. Dilip Paswan (PDD No. 019044) son of Tanuk Paswan Resident of Village +
P.O. - Bela, Block & P.S. - Jainagar, District - Madhubani.
20. Shiv Kumar (PDD No. 150536) son of Bisheshwar Singh Resident of Village
+ P.O. - Selra, Block & P.S. - Jainagar, District - Madhubani.
21. Pushpak Kumar (PDD No. 253657) son of Ashok Prasad Gupta Resident of
Village - Kudha Bhatthi Chowk, P.O. - Barheta, Block - Kalyanpur, District -
Samastipur.
22. Gautam Kumar (PDD No. 237313) son of Ashok Kumar Gupta Resident of
Village - Kalyanpur, P.O. - Kalyanpur, Block & P.S. - Kalyanpur, District -
Samastipur.
23. Ram Sundar Bharti (PDD No. 001573) son of Late Jagan Das Resident of
Village + P.O. - Basudeo Pur, Block & P.S. - Kalyanpur, District -
Samastipur.
24. Rupesh Kumar Dutta (PDD No. 249317) son of Nagendra Kishore Dutta
Resident of Village - Bahadurpur, P.O. - Bahadurpur, Block - Bahadurpur,
District - Darbhanga.
25. Harishankar Kumar Jha (PDD No. 068352) son of Ramesh Kumar Jha
Resident of Village - Kabilpur, P.O. - Laheriasarai, Block - Bahadurpur,
District - Darbhanga.
26. Rupchandra Jha (PDD No. 268778) son of Prem Chandra Jha Resident of
Village - Kanhai, P.O. & Police Station - Gaura Bauram, District - Darbhanga.
27. Dilip Kumar (PDD No. 045439) son of Murwal Mahto Resident of Village &
P.O. - Laxmisagar, Police Station - L.N.M.U. Darbhanga, District -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 386
Darbhanga.
28. Dinbandhu Kumar (PDD No. 022440) son of Ramsagar Prasad Resident of
Village - Basudeopur, Post - Basudeopur, Block - Kalyanpur, District -
Samastipur.
29. Raja Babu Chaudhary (PDD No. 170724) son of Raj Kumar Chaudhary
Resident of Village - Shivanandpur, Post - Muktapur, Block - Kalyanpur,
District - Samastipur.
30. Rakesh Kumar Ram (PDD No. 203956) son of Ram Sakal Ram Resident of
Village - Jakhra, P.O. & Block - Kalyanpur, P.S. - Kalyanpur, District -
Samastipur.
31. Manoj Kumar (PDD No. 003183) son of Haridwar Gupta Resident of Village -
Kudhwa Bhatti Chowk, Post - Kudhwa Barheta, P.S. - Chakmehsi, Block -
Kalyanpur, District - Samastipur.
32. Rahul Kumar (PDD No. 261371) son of Shambhu Prasad Resident of Village
& P.O. - Gaura, Block, P.S. - Nanpur, District - Sitamarhi.
33. Neelmani Kumar (PDD No. 314350) wife of Upendra Ram Resident of
Village & P.O. - Sormar Baghala, Block & P.S. - Kalyanpur, District -
Samastipur.
34. Rekha Kumari (PDD No. 104340) son of Awdhesh Prasad Resident of Village
& P.O. - Kesopur, Block & P.S. - Sujawalpur, District - Muzaffarpur.
35. Awadhesh Kumar Sharma (PDD No. 207782) son of Shiv Kumar Sharma
Resident of Village - Navabganj, P.O. - Chakmehsi, Block & P.S. - Kalyanpur,
District - Samastipur.
36. Subodh Bhagat (PDD No. 263808) son of Bisheshwar Bhagat Resident of
Village, PO & Blcok - Ladania, District - Madhubani.
37. Arun Kumar Yadav (PDD No. 257259) son of Jagdeo Yadav Resident of
Village - Ladania, PO & Block - Ladania, District - Madhubani.
38. Dilip Kumar Singh (PDD No. 307771) son of Rajdeo Prasad Singh Resident
of Village - Parsahi, P.O. - Sinhap, Block - Ladania, District - Madhubani.
39. Bahadur Das (PDD No. 202231) son of Late Ramchandra Das Resident of
Village - Harsingpur Bhatgama, P.O. - Jitwarpur Kumhira, Block -
Sarairanjan, District - Samastipur.
40. Sunil Kumar Sah (PDD No. 241829) son of Late Ashok Sah Resident of
Village - Harsingpur Bhatgama, P.O. - Jitwarpur Kumhira, Block -
Sarairanjan, District - Samastipur.
41. Hari Shankar Prasad (PDD No. 213871) son of Ram Sagar Mahto Resident of
Village - Khajuri, P.O. - Akhtiyarpur, Block - Sarairanjan, District -
Samastipur.
42. Pramanand Kumar (PDD No. 137512) son of Late Panna Lal Mahto Resident
of Village - Khetapur Dharmpur, P.O. - Manikpur, Block - Sarairanjan,
District - Samastipur.
43. Md. Azhar (PDD No. 122440) son of Md. Mazhar Resident of Village -
Nauachak, P.O. Bhagwatpur, Block - Sarairanjan, District - Samastipur.
44. Amit Kumar (PDD No. 128210) son of Ram Prawesh Paswan Resident of
Village - Shambhua, P.O. & P.S. - Dalsingsarai, Block - Dalsingsarai, District
- Samastipur.
45. Ram Avtar Prasad (PDD No. 170717) son of Shyam Prasad Resident of
Village - Sikariya, P.O. - Ramchandra, P.S. & Block - Madhepur, District -
Madhubani.
46. Ramesh Kumar Gupta (PDD No.293784) son of Mahendra Prasad Gupta
Resident of Village - Dullipatti, P.O. - Dullipatti, P.S. - Jainagar, District -
Madhubani.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 387
47. Vivek Kumar Karn (PDD No.190461) son of Binod Kumar Karn Resident of
Village - Behra, P.O. - Bhit Bhagwanpur, P.S. - Madhepur, District -
Madhubani.
48. Randhir Kumar Yadav (PDD No. 252521) son of Dev Narayan Yadav
Resident of Village - Bidhanathpur, P.O. - Daldal, P.S. - Madhepur, District -
Madhubani.
49. Ravi Shankar Prasad (PDD No. 252521) son of Jagdeo Prasad Resident of
Village - Mehtarpatti, P.O. - Birpur, P.S. - Basopatti, District - Madhubani.
50. Mukesh Kumar Paswan (PDD No. 069856) son of Sibu Paswan Resident of
Village - Mansing Patti, P.O. & P.S. - Basopatti, District - Madhubani.
51. Raman Kumar Paswan (PDD No. 056306) son of Chandra Narayan Paswan
Resident of Village - Dumri, P.O. & P.S. - Biraul, Block - Biraul, District -
Darbhanga.
52. Romy Kumari (PDD No. 228448) daughter of Late Ganesh Prasad Resident of
Village - Bhauara, Block - Rahika, District - Madhubani.
53. Shanti Bhushan Mishra (PDD No. 235343) son of Narayan Mishra Resident of
Village - Harlakhi, Block - Harlakhi, P.S. - Khirhar, District - Madhubani.
54. Pawan Kumar 'Nand' (PDD No. 228492) son of Yadunandan Yadav Resident
of Village - Malmal Utri, Block - Kaluahi, District - Madhubani.
.... .... Petitioner/s
Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department Government of Bihar,
Patna.
4. The Deputy Secretary, Cabinet Secretariat Department, Government of Bihar,
Patna.
5. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna.
7. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A - Z Officer;s Flat, New
Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A - Z Officer's Flat, New
Punaichak, Patna.
9. The District Statistical Officer, Samastipur.
10. The District Statistical Officer, Madhubani.
11. The District Statistical Officer, Darbhanga.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14460 of 2016
===========================================================
1. Md. Abdul Rahman S/o Md Badruddin resident of Village- Paina, P.S.-
Chousa, District- Madhepura.
2. Om Prakash Sah S/o Siban Sah resident of Village- Tetri Tola, P.S.- Chousa,
District- Madhepura.
3. Rahul Kumar S/o Mahanth Prasad Yadav resident of Village- Bhatgama, P.S.-
Chousa, District- Madhepura.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 388
4. Butur Mistri S/o Lakhan Mistri resident of Village- Ghosai, P.S.- Chousa,
District- Madhepura.
5. Chitranjan Kumar S/o Nityanand Mandal resident of Village- Arajpur, Bhitta,
P.S.- Chousa, District- Madhepura.
6. Shankar Mandal S/o Kokan Mandal resident of Village- Ghosai, P.S.- Chousa,
District- Madhepura.
7. Abhinandan Ram S/o Wakil Ram resident of Village- Ghosai, P.S.- Chousa,
District- Madhepura.
8. Md. Arif Alam S/o Md Mohiuddin resident of Village- Chousa (West), P.S.-
Chousa, District- Madhepura.
9. Nutan Kumari W/o Abhimanyu Kumar resident of Village- Fulout, P.S.-
Chousa, District- Madhepura.
10. Chandan Kumar S/o Shivpujan Bhagat resident of Village- Chirori, P.S.-
Chousa, District- Madhepura.
11. Vijay Kumar Bihari Arya S/o Saryu Prasad Mandal resident of Village-
Tapuwa Tola, P.S.- Chousa, District- Madhepura.
12. Shahanwaj Ahmed Firdosi S/o Md Mojibul Haque resident of Village- Paina,
P.S.- Chousa, District- Madhepura.
13. Vibhash Kumar S/o Baijnath Sharma resident of Village- Lowalagan, West,
P.S.- Chousa, District- Madhepura.
14. Niraj Kumar Paswan S/o Dhrub Paswan resident of Village- Chousa, P.S.-
Chousa, District- Madhepura.
15. Ran Vijay Kumar S/o Saryug Prasad Thakur resident of Village- Lowalagan,
East, P.S.- Chousa, District- Madhepura.
16. Manjay Kumar S/o Paltu Mandal resident of Village- Arajpur, East, P.S.-
Chousa, District- Madhepura.
17. Ravin Kumar S/o Jagdish Prasad Mehta resident of Village- Fulout, P.S.-
Chousa, District- Madhepura.
18. Vikram Kumar Paswan S/o Shiv Paswan resident of Village- Fulout, P.S.-
Chousa, District- Madhepura.
19. Sarvesh Kumar S/o Upendra Pandit resident of Village- Fulout, P.S.- Chousa,
District- Madhepura.
20. Abhimanyu Kumar S/o Arjun Prasad Yadav resident of Village- Fulout, P.S.-
Chousa, District- Madhepura.
21. Fontesh Kumar S/o Vishwanath Mahto resident of Village- Binitoli, P.S.-
Chousa, District- Madhepura.
22. Nand Kishore Ram S/o Upendra Ram resident of Village- Khoparia, P.S.-
Chousa, District- Madhepura.
23. Suman Kuamr Shourabh S/o Upendra Das resident of Village- Khoparia, P.S.-
Chousa, District- Madhepura.
24. Md. Rauf S/o Md. Majid resident of Village- Manoharpur, P.S.- Chousa,
District- Madhepura.
25. Vikash Kumar S/o Rajendra Prasad Mandal resident of Village- Chansuri
Tola, P.S.- Chousa, District- Madhepura.
26. Gulsan Mistri S/o Sushil Mistri resident of Village- Ghosai, P.S.- Chousa,
District- Madhepura.
27. Jagdish Mandal S/o Paro Mandal resident of Village- Tapua Tola, P.S.-
Chousa, District- Madhepura.
28. Sonu Kumar Suman S/o Manoj Bhagat resident of Village- Chousa West, P.S.-
Chousa, District- Madhepura.
29. Amit Kumar S/o Upendra Prasad Jaiswal resident of Village- Bindtoli, P.S.-
Chousa, District- Madhepura.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 389
30. Pradeep Kumar S/o Shambhu Prasad Yadav resident of Village- Bhatgama,
P.S.- Chousa, District- Madhepura.
31. Chandan Kumar S/o Chhotelal Bhagat resident of Village- Chousa West, P.S.-
Chousa, District- Madhepura.
32. Pankaj Kumar S/o Birendra Kumar resident of Village- Bhatgama, P.S.-
Chousa, District- Madhepura.
33. Raghubir Yadav S/o Bindeshwari Yadav resident of Village- Lowalagan, P.S.-
Chousa, District- Madhepura.
34. Rani Bharti D/o Raghubir Yadav resident of Village- Lowalagan, P.S.-
Chousa, District- Madhepura.
35. Santosh Kumar Yadav S/o Sukhdeo Prasad Yadav resident of Village- Chousa
West, P.S.- Chousa, District- Madhepura.
36. Vikash Kumar S/o Sadanand Singh resident of Village- Khoparia, P.S.-
Chousa, District- Madhepura.
37. Himanshu Kumar S/o Haricharan Yadav resident of Village- Fulout, P.S.-
Chousa, District- Madhepura.
38. Karan Kumar S/o Kaushal Prasad Singh resident of Village- Fulout, P.S.-
Chousa, District- Madhepura.
39. Kamlesh Kumar Mehta S/o Maya Ram Mehta resident of Village- Fulout,
P.S.- Chousa, District- Madhepura.
40. Abhimanyu Kumar Mehta S/o Arjun Mehta resident of Village- Fulout, P.S.-
Chousa, District- Madhepura.
41. Ful Kumar Mistri S/o Triveni Mistri resident of Village- Ghosai, P.S.- Chousa,
District- Madhepura.
42. Ajay Das S/o Madan Das resident of Village- Ghosai, P.S.- Chousa, District-
Madhepura.
43. Suman Kumar Sourabh S/o Vijay Choudhari resident of Village- Bhatgama,
P.S.- Chousa, District- Madhepura.
44. Anand Kumar S/o Pawan Kumar Bhagat resident of Village- Chirouri, P.S.-
Chousa, District- Madhepura.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, (Directorate of
Economics & Statistics) Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development,
(Directorate of Economics & Statistics) Government of Bihar, Patna.
5. The District Magistrate, District- Madhepura.
6. The District Statistical Officer, District- Madhepura.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 13962 of 2016
===========================================================
1. Gyandeo Paswan son of Jainath Paswan resident of Village- Mohdipur, P.S.-
Bath, District- Bhagalpur.
2. Gaurav Kumar Poddar son of Amod Poddar resident of Village- Abjuganj,
P.S.- Sultanganj, District- Bhagalpur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 390
3. Manoranjan Kumar son of Banarsi Sah resident of Village- Hario Panitanki,
P.S. Akbarnagar, District- Bhagalpur.
4. Bikash Kumar Vidyarthi son of Satyanarayan Singh resident of Village-
Barhara, P.S.- Bath, District- Bhagalpur.
5. Santosh Kumar Sharma son of Laxman Sharma resident of Village- Simraha
Pani tanki, P.S.- Akbarnagar, District- Bhagalpur.
6. Ajit Kumar son of Chulhai Thakur resident of Village- Damodarpur, P.S.-
Akbarnagar, Dist- Bhagalpur.
7. Mithilesh Kumar son of Bijay Prasad Thakur resident of Village- Mandirghat-
Sultanganj, P.S.- Sultanganj, District- Bhagalpur.
8. Uttam Kumar son of Shambhu Prasad Singh resident of Village- Tilakpur,
P.S.- Sultanganj, District- Bhagalpur.
9. Alka Kumari son of Sahjanand Rai resident of Village- Halakrachak, P.S.-
Bath, District- Bhagalpur.
10. Rajiv Ranjan Kumar son of Upendra Prasad Tanti resident of Village-
Mirjapur, P.S.- Sultanganj, District- Bhagalpur.
11. Mukul Ranjan son of Shyam Narayan Singh resident of Village- Kumarpur,
P.S.- Sultanganj, District- Bhagalpur.
12. Jitendra Kumar son of Bijay Kumar Singh resident of Village- Kumarpur,
P.S.- Sultanganj, District- Bhagalpur.
13. Ravi Prakash, son of Janardan Prasad resident of Village- Khanpur Mal, P.S.-
Bath, District- Bhagalpur.
14. Manoj Kumar Singh son of Bijay Kumar Singh resident of Village- Kathara,
P.S.- Sultanganj, District- Bhagalpur.
15. Md. Samsad, son of Md. Rasid, resident of Village- Simraha, P.S.-
Akbarnagar, District- Bhagalpur.
16. Md. Ismail son of Md. Sabbir resident of Village- Simraha, P.S.- Akbarnagar,
District- Bhagalpur.
17. Md. Ajahar Uddin son of Md. Ismail resident of Village- Simraha, P.S.-
Akbarnagar, District- Bhagalpur.
18. Niranjan Kumar Singh son of Sishil Prasad Singh resident of Village- Kathara,
P.S.- Sultanganj, District- Bhagalpur.
19. Ajit Kumar Alok son of Kailash Prasad Yadav resident of Village-
Shivnandanpur, P.S.- Sultanganj, District- Bhagalpur.
20. Rajesh Kumar son of Mangal Sahu resident of Village- Munsipatti, P.S.-
Sultanganj, District- Bhagalpur.
21. Sajjan Kumar son of Bijay Shankar Rajak resident of Village- Fatehpur, P.S.-
Sultanganj, District- Bhagalpur.
22. Ajay Kumar son of Arun Kumar Gupta resident of Village- Near Station Road
Sultanganj, P.S.- Sultanganj, District- Bhagalpur.
23. Mukesh Kr. Sharma son of Arjun Sharma resident of Village- Simraha Pani
tanki, P.S.- Akbarnagar, District- Bhagalpur.
24. Abhishek Kumar Thakur son of Fuleshwar Thakur resident of Village-
Tilakpur, P.S.- Sultanganj, District- Bhagalpur.
25. Kanchan Kumari wife of Ranjan Kumar resident of Village- Tilakpur, P.S.-
Sultanganj, District- Bhagalpur.
26. Shekhar Kumar son of Baban Tanti resident of Village- Masdi, P.S.-
Sultanganj, District- Bhagalpur.
27. Ritesh Kumar son of Late Ramanand Rai resident of Village- Halakrachak,
P.S.- Bath, District- Bhagalpur.
28. Ronald Roshan son of Upendra Prasad Singh resident of Village- Halakrachak,
P.S.- Bath, District- Bhagalpur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 391
29. Angad Kumar son of Laxman Poddar resident of Village- Halakrachak, P.S.-
Bath, District- Bhagalpur.
30. Bijay Kumar Yadav son of Kamleshwari Yadav resident of Village- Tilakpur,
P.S.- Sultanganj, District- Bhagalpur.
31. Sakaldeo Mandal son of Ghanshyam Mandal resident of Village- Mirhatti,
P.S.- Sultanganj, District- Bhagalpur.
32. Shankar Kumar Das son of Biro Prasad Das resident of Village- Fatehpur,
P.S.- Sultanganj, District- Bhagalpur.
33. Bibhuti Kumar son of Binod Choudhary resident of Village- Mahajan Tola,
P.S.- Sultanganj, District- Bhagalpur.
34. Mrityunjay Kumar Kritayan, son of Siyaram Ravidas resident of Village-
Mirhatti, P.S.- Sultanganj, District- Bhagalpur.
35. Manoj Kumar son of Late Kamleshwari Prasad resident of Village- Devdha,
P.S.- Bath, District- Bhagalpur.
36. Surya Bhushan Kumar Madhukar son of Dharmaraj Paswan resident of
Village- Maheshi, P.S.- Sultanganj, District- Bhagalpur.
37. Ranjeet Kumar son of Late Ghanshyam Prasad Singh resident of Village-
Karhariya, P.S.- Bath, District- Bhagalpur.
38. Ratnesh Kumar Gupta son of Late Om Prakash Gupta resident of Village-
Balughat Road, Sultanganj, P.S.- Sultanganj, District- Bhagalpur.
39. Nand Kisor Thakur son of Saryug Thakur resident of Village- Balughat Road,
Sultanganj, P.S.- Sultanganj, District- Bhagalpur.
40. Ashutosh Kumar Singh @ Ashutosh Singh son of Chakradhar Singh resident
of Village- Patodhi, P.S.- Kajrali, District- Bhagalpur.
41. Prawin Kumar Prasun son of Chhedi Prasad Singh resident of Village-
Kumarpur, P.S.- Sultanganj, District- Bhagalpur.
42. Madhav Kumar son of Chhedi Lal Poddar resident of Village- Kutubganj,
P.S.- Mojahidpur, District- Bhagalpur.
43. Bablu Kumar Thakur son of Madho Thakur resident of Village- R.M.S.
Colony, Urdu Bazar, P.S.- Kotwali, District- Bhagalpur.
44. Rajesh Kumar son of Naresh Prasad Das resident of Village- Tola Sah Lane,
Manduchak, Mirjanhat, P.S.- Mojahidpur, District- Bhagalpur.
45. Akhilesh Kumar Choudhary son of Subodh Prasad Choudhary resident of
Village- Sarath, Puraini, P.S.- Goradih, District- Bhagalpur.
46. Suman Kumar son of Ramesh Mandal resident of Village- Bath, P.S.- Bath,
District- Bhagalpur.
47. Rabish Kumar son of Kamleshwari Prasad Yadav resident of Village-
Akbarnagar, P.S.- Akbarnagar, District- Bhagalpur.
48. Rohit Kumar son of Nagina Singh resident of Village- English Chichron, P.S.-
Akbarnagar, District- Bhagalpur.
49. Shashi Prasad Nirala son of Parmanand Singh resident of Village- English
Chichron, P.S.- Akbarnagar, District- Bhagalpur.
50. Hemant Kumar son of Ashok Kumar Singh resident of Village- Sultanganj,
P.S.- Sultanganj, District- Bhagalpur.
51. Abdhesh Kumar son of Kailash Pansari resident of Village- Akbarnagar, P.S.-
Akbarnagar, District- Bhagalpur.
52. Kamal Kishor Sah son of Sakhichand Sah resident of Village- Akbarnagar,
P.S.- Akbarnagar, District- Bhagalpur.
53. Manoj Kumar son of Late Rajendra Prasad Mahto resident of Village-
Ganganiya, P.S.- Sultanganj, District- Bhagalpur.
54. Shiv Ram Krishna Pandey son of Baban Pandey resident of Village- Kashri,
P.S.- Kahalgaon, District- Bhagalpur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 392
55. Navin Kumar son of Raghunath Prasad Sah resident of Village- Kashri, P.S.-
Kahalgaon, District- Bhagalpur.
56. Manmohan son of Ram Kumar Singh resident of Village- Babhangama, P.S.-
Kahalgaon, District- Bhagalpur.
57. Vikash Kumar Jha son of Binay Kumar Jha resident of Village- Anadipur,
P.S.- Kahalgaon, District- Bhagalpur.
58. Md. Sazid RAza, son of Mad. Saiyub resident of Village- Bikramshila Nagar,
P.S.- Kahalgaon, District- Bhagalpur.
59. Punam Kumari wife of Shyam Sundar Bhagat resident of Village- Nadiyatola,
P.S.- Kahalgaon, District- Bhagalpur.
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary, Government of Bihar, Old
Secretariat, Patna.
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna.
3. The Director, Economics and Statistics Department, Govt. of Bihar, Patna.
4. The Joint Director, Economics and Statistics Department, Govt. of Bihar,
Patna.
5. The Collector, Bhagalpur, District- Bhagalpur.
6. The District Statistical Officer, Bhagalpur, District- Bhagalpur.
7. The Block Development Officer, Sultanganj, District- Bhagalpur.
8. The Block Development Officer, Kahalgaon, District- Bhagalpur.
9. The Block Development Officer, Jagdishpur, District- Bhagalpur.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 13659 of 2016
===========================================================
1. Ritesh Kumar son of Nand Kishor Singh resident of Village- Ramdauli, P.S.-
Bidupur, District- Vaishali.
2. Ram Bachan Singh son of Niranjan Prasad Singh resident of Village-
Kanchanpur, P.S.- Bidupur, District- Vaishali.
3. Rambilas Pandit son of Late Nanhak Pandit resident of Village- Bidupur
Bazar, P.S.- Bidupur, District- Vaishali.
4. Munni Lal Pandit son of Ram Naresh Pandit resident of Village- Harpur-
Gopal, P.S.- Bidupur, District- Vaishali.
5. Amit Kumar Singh son of Umesh Prasad Singh resident of Village- Kharika,
P.S.- Bidupur, District- Vaishali.
6. Rahul Kumar son of Raghubansh Narayan Singh resident of Village- Kharika,
P.S.- Bidupur, District- Vaishali.
7. Manoj Kumar son of Late Gajendra Singh resident of Village- Kharika, P.S.-
Bidupur, District- Vaishali.
8. Bipin Kumar Nirala son of Bhonu Prasad Singh resident of Village-
Narayanpur, P.S.- Vaishali, District- Vaishali.
9. Sanjay Kumar son of Jawahar Singh resident of Village- Dumduma, P.S.-
Vaishali, District- Vaishali.
10. Manoj Kumar son of Late Nathuni Sah resident of Village- Nawada, P.S.-
Vaishali, District- Vaishali.
11. Ramsudhar Rai son of Nageshwar Rai resident of Village- Murtuzapur, P.S.-
Jandaha, District- Vaishali.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 393
12. Santosh Kumar Singh son of Ram Prasad Singh resident of Village- Chak-
Sahawali, P.S.- Jandaha, District- Vaishali.
13. Amar Nath Thakur son of Chandeshwar Thakur resident of Village- Mahisaur,
P.S.- Jandaha, District- Vaishali.
14. Lokesh Nath Singh son of Sri Surendra Singh resident of Village- Bahasi
Saidpur, P.S.- Jandaha, District- Vaishali.
15. Deepak Kumar Sah son of Ram Karan Sah resident of Village- Mahipara,
P.S.- Jandaha, District- Vaishali.
16. Vishal Kumar Jha son of Anil Kumar Jha resident of Village- Dih Buchauli,
P.S.- Jandaha, District- Vaishali.
17. Akhilesh Kumar Thakur son of Ram Lakshan Thakur resident of Village- Dih
Buchauli, P.S.- Jandaha, District- Vaishali.
18. Reena Kumari S/o Sanjay Kumar Sah resident of Village- Jhaman Ganj, P.S.-
Jandaha, District- Vaishali.
19. Chanda Kumari D/o Dileep Sah resident of Village- Jhaman Ganj, P.S.-
Jandaha, District- Vaishali.
20. Mukesh Rai son of Sipahi Rai resident of Village- Bahasi Saidpur, P.S.-
Jandaha, District- Vaishali.
21. Pankaj Kumar Singh son of Late Parma Nand Singh resident of Village-
Mukundpur Garahi, P.S.- Jandaha, District- Vaishali.
22. Niraj Paswan son of Suresh Paswan resident of Village- Mukundpur Garahi,
P.S.- Jandaha, District- Vaishali.
23. Ravi Kant Kumar son of Ram Binod Singh resident of Village- Bhoraha @
Rasualpur Gaunsh, P.S.- Jandaha, District- Vaishali.
24. Basant Kumar son of Gultan Singh resident of Village- Bhoraha @ Rasualpur
Gaunsh, P.S.- Jandaha, District- Vaishali.
25. Sanjeev Singh son of Sri Ravindra Nath Singh resident of Village-
Mukundpur-Gopinath, P.S.- Jandaha, District- Vaishali.
26. Sanjeev Nayan son of Vinay Kumar resident of Village- Jhaman Ganj, P.S.-
Jandaha, District- Vaishali.
27. Presh Kumar son of Naresh Singh resident of Village- Kala Pahar, P.S.-
Jandaha, District- Vaishali.
28. Sujeet Kuar son of Bishundeo Mahto resident of Village- Jandaha, P.S.-
Jandaha, District- Vaishali.
29. Shambhi Kumar son of Late Shivaji Sah resident of Village- Jhaman Ganj,
P.S.- Jandaha, District- Vaishali.
30. Lalit Kumar Ray son of Brahmdev Ray resident of Village- Chandsari, P.S.-
Jandaha, District- Vaishali.
31. Ved Prakash Rai son of Om Prakash Rai resident of Village- Mahipura, P.S.-
Jandaha, District- Vaishali.
32. Devendra Prasad Thakur son of Late Laxmi Thakur resident of Village-
Bishnu Patti, P.S.- Jandaha, District- Vaishali.
33. Dharmendra Kumar son of Rajendra Pandit resident of Village- Chandsari,
P.S.- Jandaha, District- Vaishali.
34. Santosh Kumar Ranjan son of Raj Kumar Sharma resident of Village- Salha,
P.S.- Jandaha, District- Vaishali.
35. Ravi Ranjan son of Rama Nand Ray resident of Village- Salha, P.S.- Jandaha,
District- Vaishali.
36. Sanjeev Kumar Ranjan son of Raj Kumar Sharma resident of Village- Salha,
P.S.- Jandaha, District- Vaishali.
37. Jayant son of Mahesh Kumar Singh resident of Village- Chansari, P.S.-
Jandaha, District- Vaishali.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 394
38. Vimal Kumar son of Sri Lakhan Prasad Sah resident of Village- Shambhupur,
P.S.- Sarai, District- Vaishali.
39. Saurabh Kumar son of Manohar Sah resident of Old Market Sarai (Akbar
Malahi), P.S.- Sarai, District- Vaishali.
40. Amod Kumar son of Suresh Prasad Sah resident of Village- Akbar Malahi,
P.S.- Sarai, District- Vaishali.
41. Nilu Kumari S/o Ram Bali Choudhary resident of Village- Madhopur
Mahodat, P.S.- Sarai, District- Vaishali.
42. Pankaj Kumar son of Ram Prasad Das resident of Village- Matiyara Tola
(Sonbarsa), P.S.- Sarai, District- Vaishali.
43. Binod Kumar son of Lal Babu Rai resident of Village- Bishunpur Indu, P.S.-
Sarai, District- Vaishali.
44. Kumod Kumar Singh son of Suresh Prasad Singh resident of Village-
Shambhupur Koari, P.S.- Sarai, District- Vaishali.
45. Dhiraj Kumar son of Sri Uma Shankar Singh resident of Village- Shambhupur
Koari, P.S.- Sarai, District- Vaishali.
46. Navin Kumar son of Jagish Prasad Singh resident of Village- Khas Patedha,
P.S.- Sarai, District- Vaishali.
47. Saurabh Kumar son of Late Bhagwan Lal Sharma resident of Village- Akbar
Malahi, P.S.- Sarai, District- Vaishali.
48. Sunil Kumar son of Shivjee Singh resident of Village- Banathu, P.S.-
Bhagwanpur, District- Vaishali.
49. Anant Prakash son of Sant Lal Prasad resident of Village- Majhauli,
Mahamadpur Buguraj, P.S.- Sarai, District- Vaishali.
50. Vinay Kumar son of Prakash Kumar Nirala resident of Village- Thakurbari
Road, P.S.- Sarai, District- Vaishali.
51. Mithun Kumar son of Ashok Sah resident of Village- Mahammadpur, P.S.-
Sarai, District- Vaishali.
52. Ganesh Baitha son of Yogendra Baitha resident of Village- Pyasagali, Main
Chow, Mahnar, P.S.- Mahnar, District- Vaishali.
53. Deepak Kumar son of Vinay Kumar Singh resident of Village- Basudeopur
Chandel, P.S.- Mahnar, District- Vaishali.
54. Sudhir Kumar Sah son of Rajeshwar Prasad Sah resident of Village-
Basudeopur Chandel, P.S.- Mahnar, District- Vaishali.
55. Kumar Jay Prakash son of Ram Kripal Pandit resident of Village- New Road,
Mahnar, P.S.- Mahnar, District- Vaishali.
56. Subodh Kumar Roy son of Ram Babu Ray resident of Village- Naya Ganj
Sonartoli, P.S.- Desari, District- Vaishali.
57. Ramesh Paswan son of Bulkan Paswan resident of Village- Chakmaigar, P.S.-
Bidupur, District- Vaishali.
58. Manish Kumar Chauhan son of Srinath Singh resident of Village- Ramdauli,
P.S.- Bidupur, District- Vaishali.
59. Rita Devi wife of Mohan Pandit resident of Village- Dhaney Goraul, P.S.-
Goraul, District- Vaishali.
60. Shivnath Kumar son of Banai Ram resident of Village- Adampur, P.S.-
Goraul, District- Vaishali.
61. Deepak Kumar Sinha son of Laxmi Prasad Sinha resident of Village- Naya
Ganj, P.S.- Desari, District- Vaishali.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Department of General Administration, Government of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 395
Bihar, Patna.
3. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna.
4. The Secretary, Cabinet Secretariat, Government of Bihar, Patna.
5. The Director, Directorate of Economics and Statistics, Department of Planning
and Development.
6. The District Magistrate, Vaishali at Hajipur
7. The District Statistics Officer, Vaishali.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14040 of 2016
===========================================================
1. Md. Hanzlah Saifi (PDD No. 302583), son of Md. Haroon, Resident of Village
& PO- Ratanpura, Block- Hanuman Nagar, Police Station- Moro, District-
Darbhanga.
2. Md. Sajjad Ahmad (PDD No. 095352), son of Md. Maquesood Alam, Resident
of Village- Bishanpura, Block- Hanuman Nagar, P.O.- Narsara, Police Station-
Bishnapur, Districtf- Darbhanga.
3. Dharm Chandra Mandal (PDD No. 282726), son of Yodhan Mandal, Resident
of Village- Rajwara, P.O.- Moro, Block- Hanuman Nagar, Police Station-
Moro, District- Darbhanga.
4. Digvijay Narayan Sharma (PDD No. 273884), son of Shree Kant Choudhary,
Resident of Village- Kolahanta Patori, Block- Hanuman Nagar, P.O.- Patori
Basant, Police Station- Moro, District- Darbhanga.
5. Avinash Kumar (PDD No. 151962), son of Rajendra Thakur, Resident of
Village- Ukhara, P.O.- Narsara, Block- Hanuman Nagar, Police Station-
Bishanpur, District- Darbhanga.
6. Shambhu Nath Roy (PDD No. 036471), son of Shree Lakshmi Roy, Resident of
Village- Moro, Block- Hanuman Nagar, PO & Police Station- Moro, District-
Darbhanga.
7. Rajesh Kumar Ray (PDD No. 095194), son of Bulan Ray, Resident of Village-
Hanuman Nagar, Block- Hanuman Nagar, PO- Narsara, Police Station-
Bishanpur, District- Darbhanga.
8. Sanjay Kumar (PDD No. 150049), son of late Damodar Rai, Resident of
Village & PO- Rupauli, Block- Hanuman Nagar, Police Station- Bihanpur,
District- Darbhanga.
9. Abhishek Kumar Singh (PDD No. 001826), son of late Bhola Prasad Singh,
Resident of Village & PO- Mahmada, Block- Pusa, Police Station- Pusa,
District- Samastipur.
10. Kuldip Kumar (PDD No. 307401), son of Bindeshwar Prasad Yadav, Resident
of Village- Mahadeva, Block- Laukahi, PO- Kariyaut, Police Station- Laukhai,
District- Madhubani.
11. Bimlandra Kumar (PDD No. 193786), son of Rajdev Chourwar, Resident of
Village- Belhi, PO- Belhi Bhawanipur, Block- Laukahi, Police Station-
Laukhai, District- Madhubani.
12. Khara Nand Yadav (PDD No. 319066), son of Lakhan Yadav, Resident of
Village- Belahi, PO- Belahi Bhawanipur, Block- Laukahi, Police Station-
Laukhai, District- Madhubani.
13. Om Prakash (PDD No. 127808), son of Ram Prakash Sahu, Resident of
Village- Karharwa, PO- Chichodhwa, Block- Laukahi, Police Station- Laukahi,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 396
District- Madhubani.
14. Ravindra Kumar Yadav (PDD No. 014298), son of Sumrit Yadav, Resident of
Village & PO- Kakardom, Block- Laukahi, Police Station- Laukahi, District-
Madhubani.
15. Arbind Kumar Yadav (PDD No. 248324), son of Sumrit Yadav, Resident of
Village & PO- Kakardom, Block- Laukahi, Police Station- Laukahi, District-
Madhubani.
16. Yogendra Das (PDD No.183944), son of late Manik Lal Das, Resident of
Village & PO- Narahiya, Block- Laukahi, Police Station- Laukahi, District-
Madhubani.
17. Umesh Kumar (PDD No. 310798), son of Krishna Bihari Mandal, Resident of
Village- Tharhi, PO- Chichodhwa, Block- Laukahi, Police Station- Laukahi,
District- Madhubani.
18. Dharm Narayan Singh (PDD No. 189473), son of Vishanu Dev Singh,
Resident of Village- Jhitaki, PO- Bangama, Block- Laukahi, Police Station-
Laukahi, District- Madhubani.
19. Kundan Kumar (PDD No. 022719), son of Durga Prasad Sahu, Resident of
Village & PO- Narahiya, Block- Laukahi, Police Station- Laukahi, District-
Madhubani.
20. Lakshman Kumar Yadav (PDD No. 098274), son of Fanilal Yadav, Resident of
Village- Kachnarwa, PO- Belhi Bhawanipur, Block- Laukahi, Police Station-
Laukhai, District- Madhubani.
21. Jawahar Mandal (PDD No. 216297), son of late Mahadeo Mandal, Resident of
Village- Marukiyahi, PO- Kariyaut, Block- Laukahi, Police Station- Laukahi,
District- Madhubani.
22. Jitendra Kumar (PDD No. 272724), son of Deonath Mandal, Resident of
Village- Bhutaha, PO- Awraha, Block- Laukahi, Police Station- Laukahi,
District- Madhubani.
23. Arbind Kumar Yadav (PDD No. 040837), son of Ranjan Prasad Yadav,
Resident of Village- Mahadeva, PO- Kariyaut, Block- Laukahi, Police Station-
Laukahi, District- Madhubani.
24. Chandra Shekhar Sahu (PDD No. 192888), son of Durga Lal Sahu, Resident of
Village- Bhutaha, PO- Auraha, Block- Laukahi, Police Station- Laukahi,
District- Madhubani.
25. Santosh Kumar Jha (PDD No. 132718), son of Kashi Nath Jha, Resident of
Village & PO- Baruar, Block- Laukahi, Police Station- Andhramath, District-
Madhubani.
26. Ghanshyam Mandal (PDD No. 218536), son of Ras Bihari Mandal, Resident of
Village- Bajuband, PO- Rajaram Patti, Block- Laukahi, Police Station-
Andhramath, District- Madhubani.
27. Mukesh Kumar Jha (PDD No. 093287), son of Subhash Kumar Jha, Resident of
Village & PO- Baruar, Block- Laukahi, Police Station- Andhramath, District-
Madhubani.
28. Birendra Kumar (PDD No. 131531), son of Jiya Lal Mirdha, Resident of
Village- Dumra, PO- Laukahi Dhanchhiha, Block- Laukahi, Police Station-
Andhramath, District- Madhubani.
29. Sanjay Kumar Bharti (PDD No. 129265), son of Ramprit Mandal, Resident of
Village- Dungraha, PO- Kakardom, Block- Laukahi, Police Station- Laukahi,
District- Madhubani.
30. Shambhu Prasad Sahu (PDD No. 181615), son of Mahendra Prasad Sah,
Resident of Village- Bhutaha, PO- Auraha, Block- Laukahi, Police Station-
Laukahi, District- Madhubani.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 397
31. Dipendra Narayan Mandal (PDD No. 029545), son of Bindeshwar Mandal,
Resident of Village- Tharhi, PO- Chichodhwa, Block- Laukahi, Police Station-
Laukahi, District- Madhubani.
32. Soni Bharti (PDD No. 181368), daughter of Surya Narayan Sah, Resident of
Village- Bhutaha, PO- Auraha, Block- Laukahi, Police Station- Laukahi,
District- Madhubani.
33. Abhishek Kumar (PDD No. 113762), son of Rajdev Yadav, Resident of
Village- Mahadeva, PO- Kariyaut, Block- Laukahi, Police Station- Laukahi,
District- Madhubani.
34. Rajesh Ranjan (PDD No. 146483), son of Baidyanath Mandal, Resident of
Village- Bhutha, PO- Aurha, Block- Laukahi, Police Station- Laukahi, District-
Madhubani.
35. Rajnish Kumar, (PDD No. 312799), son of Girindra Kumar Yadav, Resident of
Village- Belhi, PO- Belhi Bhawanipur, P.S. & Block- Laukahi, District-
Madhubani.
36. Pappu Kumar Safi (PDD No. 017895), son of Sri Punai Safi, Resident of
Village- Marar, P.O.- Jitwarpur, P.S.- Rahika, District- Madhubani.
37. Siraj Kumar Yadav (PDD No. 102973), son of Sri Bhagwat Yadav, Resident of
Village- Jagat, P.O.- Kapileshwar Sthan, P.S.- Rahika, District- Madhubani.
38. Pappu Kumar Sahu (PDD No. 292393), son of Thakai Sahu, Resident of
Village- Lalganj, P.O.- Sarisab Pahi, P.S.- Bhairab Sthan, District- Madhubani.
39. Sujeet Kumar Mishra (PDD No. 115977), son of Sushil Kumar Mishra,
Resident of Village- Laxmipur (South Tola), PO- Pali Mohan, Police Station-
Kaluahi, District- Madhubani.
40. Uttam Kumar Jha (PDD No. 273411), son of Madan Mohan Jha, Resident of
Village- Jhonjhi, P.O.- Paraul, P.S.- Arer, District- Madhubani.
41. Ranjeet Kumar Sharma (PDD No. 157732), son of Mahavir Sharma, Resident
of Village- Kagpur, P.O.- Keota, Block- Dalsinghsarai, P.S.- Dalsinghsarai,
District- Samastipur.
42. Sujeet Kumar Sharma (PDD No. 158506), son of Mahavir Sharma, Resident of
Village- Kagpur, P.O.- Keota, Block- Dalsinghsarai, P.S.- Dalsinghsarai,
District- Samastipur.
43. Vijay Kumar Choudhary (PDD No. 301812), son of Ram Sewak Choudhary,
Resident of Village- Nagargama, P.O.- Soyera, Block- Dalsinghsarai, P.S.-
Dalsinghsarai, District- Samastipur.
44. Amarnath Choudhary (PDD No. 274801), Resident of Village- Nagargama,
P.O.- Soyera, Block- Dalsinghsarai, P.S.- Dalsinghsarai, District- Samastipur.
.... .... Petitioner/s
Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department, Government of Bihar,
Patna.
4. The Deputy Secretary, Cabinet Secretariat Department, Government of Bihar,
Patna.
5. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar, Patna.
7. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New
Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 398
Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New
Punaichak, Patna.
9. The District Statistical Officer, Samastipur.
10. The District Statistical Officer, Madhubani.
11. The District Statistical Officer, Darbhanga.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14289 of 2016
===========================================================
1. Deepak Kumar Singh S/o Grishdeo Singh R/o Village + P.S.- Basatpur,
District- Siwan
2. Ashok Kumar Prasad S/o Late Gaya Mahto R/o Village- Bishunpura, P.S.-
Basantpur, District- Siwan
3. Anand Kumar S/o Upendra Kumar Malakar R/o Village + P.S.- Basatpur,
District- Siwan
4. hambhu Kumar S/o Upendra Malakar R/o Village + P.S.- Basatpur, District-
Siwan
5. Manoj Kumar Barnwal S/o Pasupati Nath Barnwal R/o village + P.S.-Guthani,
District- Siwan
6. A.K. Sharma @ Ayodhya Kumar Vishwakarma S/o Saral Sharma R/o
village+P.S.- Guthani. District- Siwan
7. Santosh Kumar Ranjan S/o Ramutar Prasad R/o village + Basuhari, P.S.-
Guthani, District- Siwan
8. Vinod Kumar S/o Ramadhar Prasad R/o village-P.O.- Bakulari, P.S.-Gughasni,
District- Siwan
9. Kumari Shweta D/o Ramadhar Prasad R/o Village- Nainijor, P.O.- Bakulari,
P.S.- Guthani, District- Siwan
10. Surendra rai S/o Chauranchi Rai R/o village- Tarwa Khurd, P.O.- Bakulari,
P.S.- Guthani, District- Siwan
11. Manoj Kumar S/o Deo Nath Prasad R/o Village- Bihari Bujurg, P.S.- Guthani,
District- Siwan
12. Kiran Kumari W/o Anup Kumar R/o village- Bihari Bujurg, P.S.-Guthani,
District- Siwan
13. Umesh Kumar S/o Chandeshwar Ram R/o Village- Bihari Bujurg, P.S.-
Guthani, District- Siwan
14. Brij Mohan Tiway S/o Shiv Shankar Tiwari R/o Village- Chilhmarwa, P.S.-
Guthani, District- Siwan
15. Ravindra Kumar Singh S/o Ramashrya Singh R/o village + P.S.-Guthani,
District- Siwan
16. Deepak Kumar S/o Ganga vishanu Prasad R/o Village- Vindusar Bujurg, P.S.-
Pachrukhi, District- Siwan
17. Dharm Nath Prasad S/o Balika Prasad R/o Village- Pengwara, P.O.- Pachrukhi,
District- Siwan
18. Diwakar Pathak S/o Mangal Deo Pathak R/o village- matkan, P.S.-Hussainganj,
District - Siwan
19. Deo Das Sharma S/o Baboolal Sharma R/o village-Sadikpur, P.O.- Pachrukhi,
District- Siwan
20. Bharat Kumar Ram So Sukhdeo Ram R/o Village- Basuhari, P.O.- Balua, P.S.-
Guthani, District- Siwan
21. Sanjay Prasad S/o Sri BHagwan Prasad R/o Village- Bahadurpur, P.O.- Sani
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 399
Basantpur, P.S.- Guthani, District- Siwan
22. Md. Mustakin Hussain son of Md. Miyan R/o village- Bagahan, P.S.-
Basantpur, District- Siwan
23. Raju Ram son of Chandrama Ram R/o village- Barwan kala, P.S.-basantpur,
District- Siwan.
.... .... Petitioner/s
Versus
1. The State of Bihar, through the Chief Secretary Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government of
Bihar Patna.
3. The Senior Joint Director- Cum- Office Head, Planning & Development
Department and Economics and Statistical Director, Bihar, Patna.
4. The District Magistrate-cum-District Collector, Siwan.
5. The District Statistical Officer, Siwan.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 13616 of 2016
===========================================================
Ujwal Kumar Son of Radhe Shyam Manjhi Resident of Village - Bhatwalia, Post
Office - Barhan Gopal, Block - Pachrukhi, Police Station - Siwan Muffasil, District
- Siwan, P.D.D. No. 254352.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and Development
Department, Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna.
3. The Director, Directors of Economics and Statistics, Planning and
Development Department, Govt. of Bihar, Patna.
4. The Joint Director cum Officer Head, Department of Planning and
Development (Director of Economics and Statistics), Govt. of Bihar, Patna.
5. The District Statistical Officer, Siwan, District - Siwan (Bihar).
6. The District Magistrate, Siwan.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 13941 of 2016
===========================================================
1. Swapnil Kumar, PDD No. 118658, son of late Rajesh Kumar, resident of
Village- Mosadpur, P.S.- Tilrath, District- Begusarai.
2. Pankaj Kumar, PDD No. 028723, son of Ram Briksha Goswami, resident of
Village- Karor, P.O.- Khanjhapur, Block- Cheria Bariyarpur, District-
Begusarai.
3. Anish Kumar, PDD No. 074924, son of Parmanand Singh, resident of
Village + P.O.- Mehada Shahpur, Block- Cheria Bariyarpur, District-
Begusarai.
4. Manish Kumar, PDD No. 280444, son of Mahendra Singh, resident of
Village- Cheria Bariyarpur, P.O.- Sripur, Block- Cheria Bariyarpur, District-
Begusarai.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 400
5. Mukund Kumar, PDD No. 205097, son of Phulena Singh, resident of
Village- Cheria Bariyarpur, P.O.- Sripur, Block- Cheria Bariyarpur, District-
Begusarai.
6. Bamdam Kumar, PDD No. 296987, son of Kriti Narayan Singh, resident of
Village- Cheria Bariyarpur, P.O.- Sripur, Block- Cheria Bariyarpur, District-
Begusarai.
7. Ram Kumar Singh, PDD No. 074949, son of Ram Karan Singh, resident of
Village- Cheria Bariyarpur, P.O.- Sripur, Block- Cheria Bariyarpur, District-
Begusarai.
8. Pallavi Bharti, PDD No. 149105, wife of Shivesh Kumar, resident of
Village- Cheria Bariyarpur, P.O.- Sripur, Block- Cheria Bariyarpur, District-
Begusarai.
9. Devendra Kumar Thakur, PDD No. 042696, son of Bodhan Thakur, resident
of Village- Karor, P.O.- Khanjhapur, District- Begusarai.
10. Md. Balal Uddin, PDD No. 198195, son of Md. Mobin, resident of Village+
P.O.- Singhoul, Ward No. 02, Block- Begusarai, District- Begusarai.
11. Rajesh Kumar Jha, PDD No. 296737, son of Ram Prakash Jha, resident of
Village+ P.O.- Pokhariya, Block- Begusarai, District- Begusarai.
12. Yugal Kishor Kunal, PDD No. 198402, son of Jagdish Sahu, resident of
Village- Barauni 03, P.O.- Barauni Deory, Block- Teghra, District-
Begusarai.
13. Sujeet Kumar, PDD No. 009842, son of Ranjit Kumar Gupta, resident of
Village- Phulwaria 02, P.O.- Barauni, District- Begusarai.
14. Raghubir Kumar, PDD No. 052157, son of Gopal Mahto, resident of
Village- Banhara, P.O.- Khijirchak, Block- Teghra, District- Begusarai.
15. Pappu Kumar, PDD No. 158333, son of Shiv Shankar Das, resident of
Village- Baro Munshi Tola, P.O.- Baro, Block- Teghra, District- Begusarai.
16. Pranita Kumari, PDD No. 076295, daughter of Navin Kumar Mishra,
resident of Village+ P.O.- Dularpur Naya Tola, Block- Teghra, District-
Begusarai.
17. Nagma Kumar, PDD No. 017336, daughter of Ram Balak Kumar, resident
of Village+ P.O.- Pidhauli, Panchayat- Pidhauli, Block- Teghra, District-
Begusarai.
18. Khushbu Kumari, PDD No. 017628, daughter of Ram Balak Kumar, resident
of Village+ P.O.- Naya Nagar Dularpur, Panchayat- Ratgaon, Block-
Teghra, District- Begusarai.
19. Deepak Kumar Paswan, PDD No. 119689, son of Naresh Paswan, resident
of Village- Marsatti Gaura-02, Ward No. 07, P.O.+ P.S.- Teghra, Block-
Teghra, District- Begusarai.
20. Rajnish Kumar, PDD No.119447, son of Ram Ratan Sah, resident of
Village- Marsatti Gaura-02, Ward No. 07, P.O.+ P.S.- Teghra, Block-
Teghra, District- Begusarai.
21. Ramlochan Kumar, PDD No. 036626, son of Ramvilas Pandit, resident of
Village+ P.O.- Badalpura, District- Begusarai, Pin-851129.
22. Ankaj Paswan, PDD No. 254277, son of Ramnandan Paswan, resident of
Village- Rampur Basban, P.O.- Rampur Matihani, District- Begusarai, Pin-
851129.
23. Rajan Kumari, PDD No. 252753, daughter of Chandradev Ram, resident of
Village- Rampur Basban, P.O.- Rampur Matihani, District- Begusarai, Pin-
851129.
24. Prabhat Kumar Ram, PDD No. 041968, son of Ram Avtar Ram, resident of
Village- Dariyapur, P.O.- Hanspur, District- Begusarai, Pin- 851129.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 401
25. Neelesh Kumar, PDD No. 051938, son of Shivdani Thakur, resident of
Village+ P.O.- Ramdini Ramnagar, District- Begusarai, Pin- 851129.
26. Bablu Paswan, PDD No. 255053, son of Rambadan Paswan, resident of
Village- Balahpur, District- Begusarai, Pin- 851129.
27. Shambhu Thakur, PDD No. 291423, son of Yugeshwar Thakur, resident of
Village+ P.O.- Matihani, District- Begusarai, Pin- 851129.
28. Raj Kumar Paswan, PDD No. 175132, son of Vishnu Deo Paswan, resident
of Village+P.O.- Rampur Basban, District- Begusarai, Pin- 851129.
29. Binod Kumar Das, PDD No. 251414, son of Nageshwar Das, resident of
Village- Shankarpur Bakhadda, P.O.- Badalpura, District- Begusarai, Pin-
851129.
30. Himanshu Kumar, PDD No. 248121, son of late Anant Prasad Singh,
resident of Village+P.O.- Safapur, District- Begusarai, Pin- 851129.
31. Veena Kumari, PDD No. 286094, daughter of Ram Prakash Bhagat, resident
of Village- Swami Vevekanand Nagar, Ward No. 41, Bari Egnu, District-
Begusarai.
32. Priya Ranjan Bharti, PDD No. 012306, son of Shashi Shekhar Singh,
resident of Village+ P.O.- Badalpura, District- Begusarai, Pin-851129.
33. Pravin Kumar, PDD No. 142806, son of Harishchandra Prasad Singh,
resident of Village- Godargama, P.O.- Rampur Matihani, District-
Begusarai, Pin- 851129.
34. Bimlesh Kumar, PDD No. 097925, son of late Dinesh Prasad Singh, resident
of Village- Sarvoday Nagar, Ward No. 40, District- Begusarai, Pin- 851129.
35. Parikshit Kumar, PDD No. 151998, son of Ashwani Jha, resident of Village-
Shankarpur Bakhidda, District- Begusarai, Pin- 851129.
36. Arbind Yadav, PDD No. 107384, son of Natho Yadav, resident of
Village+P.O.- Dariyapur, District- Begusari, Pin- 851129.
37. Ramprity Thakur, PDD No. 309936, son of Ram Prakash Thakur, resident of
Village- Rampur Kachahari, P.O.- Lakhanpatti, District- Begusarai, Pin-
848204.
38. Ram Uday Kumar, PDD No. 214880, son of Ramdeo Mahto, resident of
Village+ P.O.- Khodawandpur, District- Begusarai, Pin- 848202.
39. Rajesh Kumar Chaurasiya, PDD No. 129031, son of Bhola Chaurasiya,
resident of Village- Matihani, P.O.- Meghaul, District- Begusarai, Pin-
848202.
40. Naveen Kumar, PDD No. 210227, son of Daya Shankar Prasad, resident of
Village- Phulwaria-03, Ward No. 02, P.O.- Barauni, Block- Teghra, District-
Begusarai.
41. Neeraj Kumar, PDD No. 119343, son of Sat Narayan Sharma, resident of
Village- Shokhara-01, Ward No.12, P.O.- Barauni, Block- Teghra, District-
Begusarai.
42. Vijay Shankar Poddar, PDD No. 064304, son of Kamleshwari Poddar,
resident of Village- Bagha, Ward No. 24, Block- Begusarai, District-
Begusarai.
43. Sanjay Kumar, PDD No. 114750, son of Satya Narayan Mahto, resident of
Village- Sankhu, Ward No.01, Panchayat- Bahuwara, Block- Bakhari,
District- Begusarai.
44. Govind Kumar, PDD No. 095954, son of Ramanand Ray, resident of
Village- Mushari, Ward No. 04, Gaura-02, Block- Teghra, District-
Begusarai.
45. Raj Kumar, PDD No. 130760, son of Shiv Sah, resident of Village- Barauni-
03, Ward No. 13, Block- Teghra, District- Begusarai.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 402
46. Chandan Kumar Jha, PDD No. 223632, son of Brajnandan Jha, resident of
Village- Barauni-2 Aujha Tola, Block- Teghra, District- Begusarai.
47. Prem Kumar, PDD No. 024363, son of Bhubneshwar Sah, resident of
Village- Marsatti, Ward No. 07, Gaura-02, Block- Teghra, District-
Begusarai.
48. Chitranjan Sharma, PDD No. 311762, son of Bhuvneshwar Sharma, resident
of Village- Barauni-03, Ward No. 04, Block- Teghra, P.O.- Barauni,
District- Begusarai, Pin-851113.
49. Nunu Prasad Yadav, PDD No. 218665, son of Hari Nandan Yadav, resident
of Village- Pidhauli, Ward No. 05, Block- Teghra, District- Begusarai.
50. Rajesh Kumar, PDD No. 241754, son of Shivjee Sah, resident of Village-
Chilhai, P.O.- Khijirchak, Block- Teghra, District- Begusarai.
51. Rajnish Kumar, PDD No. 001391, son of Ram Subodh Roy, resident of
Village- Banhara, Ward No. 02, Dhankaul, Block- Teghra, District-
Begusarai.
52. Rakesh Kumar, PDD No. 107582, son of Vijay Poddar, resident of Village-
Shokhara-01, Ward No.02, P.O.- Barauni, Block- Teghra, District-
Begusarai.
53. Rani Kumari, PDD No. 288359, daughter of Yugal Kishor Singh, resident of
Village- Gaura-01, P.O.- Gaura-01, Block- Teghra, District- Begusarai.
54. Rajan, PDd No. 009286, son of Nawal Kishor Prasad, resident of Village-
Banhara, Ward No. 01, Block- Teghra, District- Begusarai.
55. Dinesh Sah, PDD No. 283634, son of Ram Chandra Sah, resident of Village-
Banhara, Ward No. 02, Dhankaul, Block- Teghra, District- Begusarai.
56. Amit Kumar, PDD No. 009821, son of Shiv Chandra Prasad, resident of
Village- Banhara, Ward No. 01, Dhankaul, Block- Teghra, District-
Begusarai.
57. Jitendra Kumar, PDD No. 009766, son of Ram Chandra Prasad, resident of
Village- Banhara, Ward No. 01, Dhankaul, Block- Teghra, District-
Begusarai.
58. Anusooya Kumari, PDD No. 094533, daughter of Ram Sudhar Kunwar,
resident of Village- Rampur, Panchayat- Amba, Block- Teghra, District-
Begusarai.
59. Ravikar Roi, PDD No. 094325, son of Ramashish Roi, resident of Village-
Rampur, Post- Amba, Block- Teghra, District- Begusarai.
60. Md. Irshad, PDD No. 095391, son of Md. Arshad, resident of Village-
Phulwaria-01, Ward No.-02, Block- Teghra, District- Begusarai.
61. Suraj Kumar, PDD No. 184450, son of Laxmi Sah, resident of Mohalla-
Station Road, Teghra, Near Old Block- Teghra, District- Begusarai.
62. Pushpa Kumari, PDD No. 014098 daughter of Sakhichand Ram resident of
Village- Jayanti Gram, Visava, Ratgoan, Block- Teghra, District- Begusarai.
63. Sushil Kumar Ram, PDD No. 014158 son of Nirdhan Ram resident of
Village- Jayanti Gram, Visava, Ratgoan, Block- Teghra, District- Begusarai.
64. Rahul Kumar Ram, PDD No. 030892, son of Dinesh Ram resident of
Village- Jayanti Gram, Visava, Ratgoan, Block- Teghra, District- Begusarai.
65. Muni Deo Kumar, PDD No. 093272, son of Ram Pratap Rai resident of
Village- Mushari, Ward No. 04, Gaura-02, Block- Teghra, District-
Begusarai.
66. Pintu Kumar, PDD No. 093081, son of Ram Pratap Rai resident of Village-
Mushari, Ward No. 04, Gaura-02, Block- Teghra, District- Begusarai.
67. Manoj Kumar Chaudhary, PDD No. 005783 son of Raghunandan Chaudhary
resident of Village- Sandalpur, Ward No. 04, P.O.- Sahebpur Kamal, Block-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 403
Sahebpur Kamal, District- Begusarai, Pin- 851195.
68. Dilip Thakur, PDD No. 040065 son of Nunulal Thakur resident of
Village+P.O.- Bihat, Block- Barauni, District- Begusarai, Pin- 851195.
69. Mantosh Kumar Sharma, PDD No. 226791 son of Ram Prakash Sharma
resident of Village- Rajaura, P.O.+Block- Barauni, District- Begusarai, Pin-
851112.
70. Pankaj Kumar, PDD No. 130747 son of Suresh Sharma resident of Village-
Makardahi Ulao, Ward No.14, Block- Barauni, District- Begusarai.
71. Vikas Kumar, PDD No. 109112 son of Maheshwar Prasad Singh resident of
Village- Singhaul, Ward No.01, Nagar Nigam, District- Begusarai.
72. Bankesh Kumar, PDD No. 306846, son of Ramudgar Paswan resident of
Village- Baghee, Nagar Nigam, District- Begusarai.
73. Suman Kumar Sinha, PDD No. 107694 son of Ranjan Kumar Sinha resident
of Village- Ghaghra, Ward No.13, Block- Bakhri, District- Begusarai.
74. Kumar Gaurav, PDD No. 182487 son of Mahendra Prasad Singh resident of
Village- Bahadurpur, P.O.- Rampur, Ward No.08, District- Begusarai.
75. Kumari Anjali, PDD No. 036153 daughter of Anil Sah resident of
Village+P.O.- Naula, P.S.- Bhagwanpur, District- Begusarai, Pin- 851120.
76. Dilip Pandit, PDD No. 131144, son of Ramakant Pandit resident of
Village+P.O.- Naula, Block- Bipur, District- Begusarai, Pin- 851120.
77. Ram Charitra Saw, PDD No. 125594 son of Ramdev Saw resident of
Village- Malhipur, Ward No.02, Block- Barauni, District- Begusarai.
78. Prince Kumar, PDD No. 245181 son of Hitesh Kumar resident of
Village+P.O.- Dhabauli, Block- Begusarai, District- Begusarai, Pin- 851120.
79. Nishakar Kumar Randhir, PDD No. 221738 son of Deo Chandra Singh
resident of Village+P.O.- Hardia, Ward No.-04, Block- Dandari, District-
Begusarai.
80. Indal Kumar, PDD No. 238944 son of Dharmdeo Poddar resident of Village-
Mohanpur, Ward No.-03, Block- Dandari, District- Begusarai.
81. Suraj Kumar Singh, PDD No. 061995, son of Mohan Singh resident of
Village+P.O.- Hardia, Ward No.-04, Block- Dandari, District- Begusarai.
82. Milee Kumari, PDD No. 299726, daughter of Rajendra Prasad resident of
Village- Lohiya Nagar, Near Remand Home, P.O.- Suhird Nagar, District-
Begusarai, Pin- 851218.
83. Prawin Kumar, PDD No. 299620, son of Ram Ballabh Prasad, resident of
Village- Lohiya Nagar, Near Remand Home, P.O.- Suhird Nagar, District-
Begusarai, Pin- 851218.
84. Arvind Kumar, PDD No. 203888, son of Lakhan Prasad resident of Village-
Singhaul, Ward No.01, Block- Begusarai, District- Begusarai.
85. Ashok Sah, PDD No. 231126, son of Jagdish Sah resident of Village-
Vinodpur, Ward No. 09, Block- Begusarai, District- Begusarai.
86. Rahul Kumar, PDD No. 104341 son of Ram Pratap Singh resident of
Village- Singhaul, Ward No.01, Nagar Nigam, District- Begusarai.
87. S.M. Mumtaz Ali, PDD No. 212958, son of S.M. Anwar resident of Village-
Mahmoodganj, P.O.- Sanha, Block- Sahebpur Kamal, District- Begusarai,
Pin- 851219.
88. Sanjeev Kumar, PDD No. 206069 son of Amarnath Jha resident of Village-
Maharathpur, P.O.- Binodpur, Block- Begusarai Sadar, District- Begusarai.
89. Santosh Kumar, PDD No. 196445, son of Rajendra Sah resident of Village-
Power House Road Gachho Tola, Ward No. 32, Block- Begusarai, District-
Begusarai, Pin- 851101.
90. Ravi Kumar, PDD No. 317144 son of Rajendra Sah resident of Village-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 404
Power House Road Gachho Tola, Ward No. 32, Block- Begusarai, District-
Begusarai, Pin- 851101.
91. Bishnu Prasad Singh, PDD No. 072330 son of Ramsewak Singh resident of
Village- Asurari, Jagdamba Sthan, Block- Barauni, District- Begusarai, Pin-
851101.
92. Rubi Devi, PDD No. 009499, Daughter of Babu Narayan Thakur resident of
Village- Pipra, Ward No. 16, P.O.- Dumari, Block- Begusarai, District-
Begusarai.
93. Bipin Kumar, PDD No. 124793 son of Sakal Deo Prasad Yadav resident of
Village- Gyantola, Panchayat- Sandapur, Block- Sahebpur Kamal, District-
Begusarai.
94. Jang Bahadur Mahto, PDD No. 059276, son of Ram Swarup Mahto resident
of Village+P.O.- Phool Malik, Block- Sahebpur Kamal, District- Begusarai.
95. Arun Kumar Pandit, PDD No. 294132, son of Bishundev Pandit resident of
Village- Chhabilapur, Panchayat- Satha, Block- Masurchak, District-
Begusarai.
96. Md. Ziaul Haque, PDD No. 035249, son of Late Md. Zamir Uddin resident
of Village- Chany Diri, Panchayat- Sandalpur, Ward No. 07, Block-
Sahebpur Kamal, District- Begusarai, Pin- 851217.
97. Kiran Deo Kumar, PDD No. 116122, son of Deo Sharan Paswan resident of
Village- Pokhariya, Ward No.35, P.O.+P.S.- Begusarai, Block- Begusarai,
District- Begusarai.
98. Tinkesh Kumar, PDD No. 277594 son of Ganpati Prasad Singh resident of
Village+P.O.- Chauky, P.S.- Sahebpur Kamal, Block- Sahebpur Kamal,
District- Begusarai, Pin- 851217.
99. Ajit Kumar, PDD No. 224671, son of Jay Prakash Singh resident of Village-
Tarbanna, P.O.- Panchvir, Block- Sahebpur Kamal, District- Begusarai, Pin-
851217.
100. Chiranjiv Kumar, PDD No. 193399 son of Rameshwar Mahto resident of
Village- Jeetpur, P.O.- Samsa, Block- Nawkotai, District- Begusarai, Pin-
848201.
101. Santosh Kumar, PDD No. 210722 son of Ramashish Yadav resident of
Village- Maheshwara, Via- Manjhaul, Block- Nawkotai, District- Begusarai,
Pin- 851127.
102. Jyotish Kumar, PDD No. 149976 son of Mohan Paswan resident of Village-
Rajendra Nagar Gachhi Tola, Ward No. 32, P.O.- Begusarai, District-
Begusarai, Pin- 851101.
103. Prabhat Kumar, PDD No. 152676, son of Anil Mahto resident of Village-
Station Road, Mali Tola, Nagar Nigam, Ward No. 32, P.O.- Begusarai,
District- Begusarai.
104. Amarjeet Kumar Chourasia, PDD No. 044375, son of Ram Bal Mahto
resident of Village+P.O.- Banwaripur, Via- Teghra, Block- Bhagwanpur,
District- Begusarai.
105. Raj Chandan Kumar, PDD No. 100056, son of Shankar Sharma, resident of
Village+P.O.- Ram Nagar Tola, Ulaw, Block- Begusarai, District-
Begusarai.
106. Santosh Kumar, PDD No.072891, son of Ram Binod Rai, resident of
Village+P.O.- Fafaut, Block- Khodawanpur, District- Begusarai.
107. Santanu Kumar, PDD No.172104, son of Mahendra Rai, resident of Village-
Bardaha, P.O.- Amari, Via- Meghaul, Block- Chhaurahi, District- Begusarai,
Pin-848202.
108. Gopal Kumar Sinha, PDD No. 050309, son of Dinesh Narayan Prasad,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 405
resident of Village+P.O.- Manserpur, Block- Baliya, District- Begusarai.
109. Sanjeev Kumar Sinha, PDD No. 010092, son of late Hari Narayan Prasad
Sinha, resident of Village+P.O.- Bhagatpur, Ward No. 07, Block- Baliya,
District- Begusarai.
110. Ravi Kumar, PDD No. 054668, son of Jay Krishna Poddar, resident of
Village+P.O.- Sadanandpur, Panchayat-Fatehpur, Ward No. 03, Block-
Baliya, District- Begusarai.
111. Pramod Kumar, PDD No.179855, son of Ashok Prasad Singh, resident of
Village- Kamalpur, P.O.-Parmanandpur, Block-Baliya, District-Begusarai.
112. Sanjeet Sah, PDD No.158503 son of Kartik Sah, resident of Village-
Shivnagar, Panchayat- Bhawanandpur, Block- Baliya, District- Begusarai.
113. Bhikhan Kumar, PDD No. 078802, son of Jageshwar Das, resident of
Village- Shivnagar, Panchayat- Bhawanandpur, Block- Baliya, District-
Begusarai.
114. Mithilesh Kumar, PDD No. 236053, son of Ram Padarath Mahto, resident of
Village- Shivnagar, Panchayat- Bhawanandpur, Block- Baliya, District-
Begusarai.
115. Mukesh Kumar, PDD No. 102623, son of Dashrath Yadav, resident of
Village+P.O.- Pipra Devai, Block-Barauni, District- Begusarai.
116. Kranti Kumari, PDD No. 313701, daughter of Ramakant Singh, resident of
Village+P.O.- Pipra Devai, Block-Barauni, District- Begusarai.
117. Shambhu Kumar Gupta, PDD No. 020996, son of Chandra Prakash Gupta,
resident of Village- Bariyarpur, Block- Khodawandpur, District- Begusarai.
118. Sarvesh Kumar Yadav, PDD No. 267121, son of Ram Rajee Yadav, resident
of Village- Tara, P.O.- Tara Bariyarpur, Block- Khodawandpur, District-
Begusarai.
119. Dharmavir Krishna Verma, PDD No. 013906, son of late Ram Udgar Mahto,
resident of Village+P.O.- Fafaut, Block- Khodawanpur, District- Begusarai.
120. Ram Udgar Singh, PDD No. 238014, son of late Lakhan Singh, resident of
Village+P.O.- Fafaut, Block- Khodawanpur, District- Begusarai.
121. Saran Lata Kumari, PDD No. 314786, daughter of Ram Udgar Singh,
resident of Village+P.O.- Fafaut, Block- Khodawanpur, District- Begusarai.
122. Rehana Khatoon, PDD No. 108499, daughter of Md. Gaffar, resident of
Village+P.O.- Fafaut, Block- Khodawanpur, District- Begusarai.
123. Phool Kumari, PDD No. 013814, daughter of Ram Ashish Mahto, resident
of Village+P.O.- Fafaut, Block- Khodawanpur, District- Begusarai.
124. Sweety Kumari, PDD No. 253408, daughter of Gyan Shankar Mahto,
resident of Village- Tara, P.O.- Tara Bariyarpur, Block- Khodawandpur,
District- Begusarai.
125. Narsingh Chaudhary, PDD No. 271302, son of late Asharfi Chaudhary,
resident of Village- Sagi Ismila, P.O.- Daultpur, Via- Rosera, Block-
Khodawandpur, District- Begusarai.
126. Manoj Kumar, PDD No. 070457, son of Narayan Das, resident of Village-
Mirzapur, P.O.- Tara Bariyarpur, Via- Meghaul, Block- Khodawandpur,
District- Begusarai.
127. Ashok Kumar Ram, PDD No. 073255, son of Ram Bilas Ram, resident of
Village- Bariyarpur West, P.O.- Tara Bariyarpur, Via- Meghaul, Block-
Khodawandpur, District- Begusarai.
128. Subhash Chandra Sahni, PDD No. 261568, son of late Ram Chandra Sahni,
resident of Village- Mahi Sahni Tola, P.O.- Tara Bariyarpur, Via- Meghaul,
Block- Khodawandpur, District- Begusarai.
129. Abrarul Haque, PDD No. 062995, son of Anwarul Haque, resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 406
Village- Sagi, P.O.- Daulatpur, Via- Rosera, Block- Khodawandpur,
District- Begusarai.
130. Chandra Bhushan Kumar, PDD No. 004385, son of Ram Sahay Mahto,
resident of Village- Tara Bariyarpur, P.S.- Khodawandpur, Block-
Khodawandpur, District- Begusarai.
131. Kumari Swetam, PDD No. 004346, daughter of Chandra Bhushan Kumar,
resident of Village- Tara Bariyarpur, Block- Khodawandpur, District-
Begusarai.
132. Dilip Kumar Verma, PDD No. 174178, son of Ram Ballav Verma, resident
of Village- Tara Bariyarpur, Block- Khodawandpur, District- Begusarai.
133. Indu Kumari, PDD No. 174641, daughter of Dilip Kumar Verma, resident of
Village- Tara Bariyarpur, Block- Khodawandpur, District- Begusarai.
134. Rinku Kumari, PDD No. 099651, daughter of Chhatradhar Kumar, resident
of Village- Tara Bariyarpur, Block- Khodawandpur, District- Begusarai.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning and
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna.
3. The Director, Department of Planning and Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
4. The Joint Director -Cum- Office Head, Department of Planning &
Development, (Directorate of Economics & Statistics) Government of Bihar,
Patna.
5. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14512 of 2016
===========================================================
1. Pranav Kumar son of Ramakant Singh resident of Village - Mehus, P.O. -
Mehus, P.S. - Mehus, Prakhand - Sheikhpura, District - Sheikhpura (Bihar).
2. Pintu Kumar son of Sidhnath Prasad Gupta resident of Village - Deohara, P.O.
- Deohara, P.S. - Goh, Prakhand - Goh, District - Aurangabad (Bihar).
3. Satyendra Kumar son of Kedar Prasad resident of Village - Deohara, P.O. -
Deohara, P.S. - Goh, Prakhand - Goh, District - Aurangabad (Bihar).
4. Mukesh Kumar son of Awadh Prasad resident of Village - Deohara, P.O. -
Deohara, P.S. - Goh, Prakhand - Goh, District - Aurangabad (Bihar).
5. Ajit Kumar Mishra son of Late Madan Mishra resident of Village - Deohara,
P.O. - Deohara, P.S. - Goh, Prakhand - Goh, District - Aurangabad (Bihar).
6. Gautam Kumar Sinha son of Shyam Sundar Sinha resident of Village -
Bargharia Chitma, P.O. - Taiyabpur, P.S. - Taiyabpur, Prakhand - Pothiya,
District - Kishanganj (Bihar).
7. Gurav Kumar Singh son of Late Sharwan Kumar Singh resident of Village -
Bhelgachi, P.O. - Daluahat, P.S. - Pothiya, Prakhand - Pothiya, District -
Kishanganj (Bihar).
8. Basudeo Prasad Saha son of Sri Dhir Narayan Saha resident of Village -
Taiyabpur Kasba Kaliyaganj, P.O. - Taiyabpur, P.S. - Taiyabpur, Prakhand -
Pothiya, District - Kishanganj (Bihar).
9. Khalid Tanweer son of Abdul Wahid resident of Village - Damalbari, P.O. -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 407
Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
10. Md. Tarique Anwer son of Ataur Rahman resident of Village - Bansbari, P.O.
- Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
11. Vinay Kumar Verma son of Rameshwar Verma resident of Village - 32,
Dhobiniya, Near Middle School Dhobiniya, P.O. - Raipur, P.S. - Pothiya,
Prakhand - Pothiya, District - Kishanganj (Bihar).
12. Kanti Shankar Rai son of Siddharth Shankar Rai resident of Village -
Damalbari, P.O. - Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District -
Kishanganj (Bihar).
13. Ramanand Saha son of Doman Lal Saha resident of Village - Taiyabpur Kasba
Kaliyaganj, P.O. - Taiyabpur, P.S. - Taiyabpur, Prakhand - Pothiya, District -
Kishanganj (Bihar).
14. Md. Aurangzeb Alam son of Md. Rahimuddin resident of Village - Naukatta,
P.O. - Naukatta, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj
(Bihar).
15. Pinky Kumar Sah daughter of Rajendra Prasad Sah resident of Village -
Pothiya Bazar, P.O.- Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District -
Kishanganj (Bihar).
16. Ajay Kumar Singh son of Shambhu Prasad Singh resident of Village -
Baniyagachh, P.O. - Baniyagachh, P.S. - Pothiya, Prakhand - Pothiya, District
- Kishanganj (Bihar).
17. Md. Tarique Anwer son of Md. Ainul Haque resident of Village - Parlabari,
P.O. - Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj
(Bihar).
18. Kishore Kumar Sah son of Rajendra Prasad Sah resident of Village - Pothiya
Bazar, P.O.- Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj
(Bihar).
19. Sandeep Das son of Samrendra Nath Das resident of Village - Kharga
Bahadurganj, P.O. - Kishanganj, P.S. - Kishanganj, Prakhand - Kishanganj,
District - Kishanganj (Bihar).
20. Md. Arif Hussain son of Md. Tahur Hussain resident of Village - Kishanganj,
P.O. - Kishanganj, P.S. - Kishanganj, Prakhand - Kishanganj, District -
Kishanganj (Bihar).
21. Mantu Kumar Singh son of Birendra Prasad Singh resident of Village - Dangi
Pokhar, P.O. - Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District -
Kishanganj (Bihar).
22. Abdur Razzaque son of Shabir Hussain resident of Village - Panasi, P.O. -
Lohararaa, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
23. Vijay Kumar Verma son of Ram Najar Verma resident of Village - Dhobaniya
Verma Colony, P.O. - Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District -
Kishanganj (Bihar).
24. Md. Mobarak Alam son of Md. Islam resident of Village - Pothiya, P.O. -
Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
25. Deepak Kumar Singh son of Chitrakant Singh resident of Village - Pamal,
P.O. - Chanamana, Via - Taiyabpur, P.S. - Pothiya, Prakhand - Pothiya,
District - Kishanganj (Bihar).
26. Manjeet Lal Ganesh son of Somu Lal Ganesh resident of Village - Khojbasti
Bhothana, P.O. - Chhattergacha, Via - Taiyabpur, P.S. - Paharkatta, Prakhand -
Pothiya, District - Kishanganj (Bihar).
27. Inardeep Kr. Singh son of Jeet Lal Singh resident of Village - Dhangi Pokhar,
P.O. - Koimari, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj
(Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 408
28. Bishwanath Pratap Singh son of Sagar Prasad Singh resident of Village -
Pothiya, P.O. - Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District -
Kishanganj (Bihar).
29. Anand Kumar Singh son of Mahesh Prasad Singh resident of Village -
Dhangai Pokhar, P.O. - Koimari, P.S. - Pothiya, Prakhand - Pothiya, District -
Kishanganj (Bihar).
30. Ram Narayan Das son of Sri Harischandra Das resident of Village -
Kharkhari, P.O. - Raipur, P.S. - Pharkatta, Prakhand - Pothiya, District -
Kishanganj (Bihar).
31. Narayan Kumar Ganesh son of Shankar Lal Ganesh resident of Village -
Indrapur Khurd, P.O. - Chattergacha, Via - Taiyabpur, P.S. - Pharkatta,
Prakhand - Pothiya, District - Kishanganj (Bihar).
32. Govind Kumar Roy son of Resham Lal Roy resident of Village - Kharkhari,
P.O. - Raipur, P.S. - Pharkatta, Prakhand - Pothiya, District - Kishanganj
(Bihar).
33. Suraj Kumar Das son of Nitto Lal Das resident of Village - Raipur, P.O. -
Raipur, P.S. - Pharkatta, Prakhand - Pothiya, District - Kishanganj (Bihar).
34. Chura Singh son of Khargo Singh resident of Village - Juluchouk, P.O. -
Chanaman, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
35. Dipak Kumar Singh son of Late Parmanand Singh resident of Village -
Bhelagachi, P.O. - Daulahat, P.S. - Pothiya, Prakhand - Pothiya, District -
Kishanganj (Bihar).
36. Shyam Kumar Singh son of Sanatan Kumar Singh resident of Village -
Bhelagachi, P.O. - Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District -
Kishanganj (Bihar).
37. Md. Anwar Reza son of Md. Sajiruddin resident of Village - Patilabhasa, P.O.
- Pothiya, P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
38. Asad Reza son of Md. Jamil resident of Village - Patilabhasa, P.O. - Pothiya,
P.S. - Pothiya, Prakhand - Pothiya, District - Kishanganj (Bihar).
39. Md. Ahsan Alam son of Md. Samrul Haque resident of Village - Teghra, P.O.
- Teghra, Via - Salmari, P.S. - Azamnagar, Prakhand - Azamnagar, District -
Katihar (Bihar).
40. Md. Barkat Alam son of Md. Shamsher Alam resident of Village - Soramchak,
P.O. - Itwan, P.S. - Mohanpur, Prakhand - Mohanpur, District - Gaya (Bihar).
41. Amrendra Kumar Saha son of Mahendra Saha resident of Village - Itahari,
P.O. - Itahari, P.S. - Nayaramnagar, Prakhand - Jamalpur, District - Munger
(Bihar).
42. Awadhesh Kumar son of Dwarika Prasad resident of Village - Barhi Bigha,
P.O. - Tarwa, P.S. - Wazirganj, Prakhand - Wazirganj, District - Gaya (Bihar).
43. Maya Kumari daughter of Daroga Sah resident of Village - Hatna, P.O. -
Mahuari, P.S. - Kochas, Prakhand - Kochas, District - Rohtas (Bihar).
44. Tribhuwan Prasad Gupta son of Kamta Prasad Gupta resident of Village -
Satsa, P.O. - Balthari, P.S. - Kochas, Prakhand - Kochas, District - Rohtas
(Bihar).
45. Chandan Kumar son of Sri Raj Kumar Verma resident of Village -
Chandranagar, P.O. - Koshi College Khagaria, P.S. - Khagaria (Muffasil),
Prakhand - Khagaria, District - Khagaria (Bihar).
46. Jitendra Kumar son of Madan Prasad resident of Village - Pandarak, P.O. -
Pandarak, P.S. - Pandarak, Prakhand - Pandarak, District - Patna (Bihar).
47. Law Kumar Yadav son of Dhruv Narayan Yadav resident of Village - Raili
Balua Toli, P.O. - Machhata, P.S. - Amour, Prakhand - Amour, District -
Purnea (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 409
48. Md. Saba son of Md. Habibur Rahman resident of Village - Doria, P.O. -
Doria, P.S. - Amour, Prakhand - Amour, District - Purnea (Bihar).
49. Md. Tauquir Azhar son of Md. Israil resident of Village - Hafniya, P.o. -
Hafniya, P.S. - Amour, Prakhand - Amour, District - Purnea (Bihar).
50. Ram Roop Das son of Yadunandan Das resident of Village - Gyandov, P.O. -
Amour, Via - Bayasi, P.S. - Amour, Prakhand - Amour, District - Purnea
(Bihar).
51. Abhimanyu Kumar Yadav son of Domar Lal Yadav resident of Village -
Gyandov, P.O. - Amour, Via - Bayasi, P.S. - Amour, Prakhand - Amour,
District - Purnea (Bihar).
52. Deonath Kumar son of Late Baisakhu Yadav resident of Village - Machatta,
P.O. - Machatta, P.S. - Amour, Prakhand - Amour, District - Purnea (Bihar).
53. Manish Kumar son of Suresh Nath Das resident of Village - Baluatoli, P.O. -
Kharhia, Via - Bayasi, P.S. - Amour, Prakhand - Amour, District - Purnea
(Bihar).
54. Md. Shawoor Alam son of Md. Mohiuddin resident of Village - Kochka, P.O.
- Machatta, Via - Bayasi, P.S. - Amour, Prakhand - Amour, District - Purnea
(Bihar).
55. Ajay Prasad Yadav son of Dovan Lal Yadav resident of Village - Gyandov,
P.O. - Amour, Via - Bayasi, P.S. - Amour, Prakhand - Amour, District -
Purnea (Bihar).
56. Md. Arif Alam son of Md. Badruddin resident of Village - Bahadurpur, P.O. -
Amour, Via - Bayasi, P.S. - Amour, Prakhand - Amour, District - Purnea
(Bihar).
57. Md. Halim Khan son of Md. Irdish Khan resident of Village - Malhana, P.O. -
Hafaniya, Via - Bayasi, P.S. - Amour, Prakhand - Amour, District - Purnea
(Bihar).
58. Alakh Niranjan Kumar son of Bineshwar Biswas resident of Village -
Kharhiya, P.O. - Kharhiya, P.S. - Amour, Panchayat - Kharaiha, Prakhand -
Amour, District - Purnea (Bihar).
59. Manoj Kumar Yadav son of Bankim Chandra Yadav resident of Village -
Dulalganj, P.O. - Hafaniya, Via - Bayasi, P.S. - Amour, Prakhand - Amour,
District - Purnea (Bihar).
60. Md. Hasan Raja son of Md. Nurul Ajam resident of Village - Nahrakol, P.O. -
Talbari, Via - Bayasi, P.S. - Amour, Prakhand - Amour, District - Purnea
(Bihar).
61. Pappu Kumar son of Tirth Narayan Yadav resident of Village - Kanhariya,
P.O. - Kanhariya, P.S. - Dagarua, Prakhand - Dagarua, District - Purnea
(Bihar).
62. Amod Kumar Singh son of Sri Ram Prasad Singh resident of Village -
Madapur, P.O. - Madanpur, P.S. - Narayanpur, Prakhand - Agion, District -
Bhojpur (Bihar).
63. Pawan Kumar Sharma son of Narayan Sharma resident of Village -
Koshkapur, P.O. - Narpatganj, P.S. - Narpatganj, Prakhand - Narpatganj,
District - Purnea (Bihar).
64. Dipak Kumar son of Setubandh Rai resident of Village - Sahiyar, P.O. -
Sahiyar, P.S. - Simri, Prakhand - Simri, District - Buxar (Bihar).
65. Niraj Kumar son of Nand Kishore Singh resident of Village - Raipatti, P.O. -
Dighwara, P.S. - Dighwara, Prakhand - Dighwara, District - Saran (Bihar).
66. Anup Kumar son of Surendra Prasad resident of Village - Jamuhar, P.O. -
Bumuar, P.S. - Mohanpur, Prakhand - Mohanpur, District - Gaya (Bihar).
67. Ranju Kumari wife of Munna Chaudhary resident of Village - Rasulpur, P.O. -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 410
Amjhore, P.S. - Rohtas, Prakhand - Rohtas, District - Rohtas (Bihar).
68. Munna Ansari son of Samsuddin Ansari resident of Village - Telkap, P.O. -
Amjhore, P.S. - Rohtas, Prakhand - Rohtas, District - Rohtas (Bihar).
69. Ashish Kumar son of Ram Sundar Choudhary resident of Village - Akbarpur,
P.O. - Rohtas, P.S. - Rohtas, Prakhand - Rohtas, District - Rohtas (Bihar).
70. Ashutosh Kumar son of Shashi Bhushan Vishwakarma resident of Village -
Uchaila, P.O. - Rohtas, P.S. - Rohtas, Prakhand - Rohtas, District - Rohtas
(Bihar).
71. Sumit Kumar son of Rajeshwar Singh resident of Village - Rasulpur, P.O. -
Banjari, P.S. - Rohtas, Prakhand - Rohtas, District - Rohtas (Bihar).
72. Heera Sah son of Ram Narayan Sah resident of Village - Karma, P.O. -
Amjhore, P.S. - Rohtas, Prakhand - Rohtas, District - Rohtas (Bihar).
73. Jagannath Sah son of Ram Narayan Sah resident of Village - Karma, P.O. -
Amjhore, P.S. - Rohtas, Prakhand - Rohtas, District - Rohtas (Bihar).
74. Mithilesh Kumar son of Mukhlal Yadav resident of Village - Taradih, P.O. -
Rohtas, P.S. - Rohtas, Prakhand - Rohtas, District - Rohtas (Bihar)
75. Raj Kumar Gupta son of Rameshwar Mahto resident of Village - Nawadih,
P.O. - Amjhore, P.S. - Rohtas, Prakhand - Rohtas, District - Rohtas (Bihar)
76. Vijay Kumar Gupta son of Rameshwar Mahto resident of Village - Nawadih,
P.O. - Amjhore, P.S. - Rohtas, Prakhand - Rohtas, District - Rohtas (Bihar)
77. Priya Ranjan son of Uma Shankar Yadav resident of Village - Chakki
Bisheshwar Baba Dera, P.O. - Chakki, P.S. - Brahampur, Prakhand - Chakki,
District - Buxar (Bihar).
78. Sadhna Kumari daughter of Tribhuwan Prasad Singh resident of Village - Hari
Shankar Maniyari, P.O. - Silouti, P.S. - Maniyari, Prakhand - Kurhani, District
- Muzaffarpur (Bihar).
79. Kanak Lata daughter of Tribhuwan Prasad Singh resident of Village - Hari
Shankar Maniyari, P.O. - Silouti, P.S. - Maniyari, Prakhand - Kurhani, District
- Muzaffarpur (Bihar).
80. Rohit Raj son of Hari Shankar Prasad Kushwaha resident of Village -
Kodarkat, P.O. - Bankatwa, P.S. - Bankatwa, Prakhand - Bankatwa, District -
East Champaran (Bihar).
81. Vivek Ranjan Kumar son of Braj Bihari Pandey resident of Village -
Kodarkat, P.O. - Bankatwa, P.S. - Bankatwa, Prakhand - Bankatwa, District -
East Champaran (Bihar).
82. Dinesh Paswan son of Pramod Paswan resident of Village - Siswara, P.O. -
Loma, P.S. - Katra, Prakhand - Katra, District - Muzaffarpur (Bihar).
83. Rajiv Kumar son of Ram Binay Rai resident of Village - Tekwara, P.O. -
Bishnupur, Via - Jajuar, P.S. - Katra, Prakhand - Katra, District - Muzaffarpur
(Bihar).
84. Surendra Paswan son of Ram Chandra Paswan resident of Village -
Khanguradih, P.O. - Khanguradih, P.S. - Katra, Prakhand - Katra, District -
Muzaffarpur (Bihar).
85. Baidyanath Sharma son of Ram Prasad Sharma resident of Village -
Khanguradih, P.O. - Khanguradih, P.S. - Katra, Prakhand - Katra, District -
Muzaffarpur (Bihar).
86. Jagannath Sharma son of Ram Prasad Sharma resident of Village -
Khanguradih, P.O. - Khanguradih, P.S. - Katra, Prakhand - Katra, District -
Muzaffarpur (Bihar).
87. Md. Junaid Alam son of Md. Amirul Haque resident of Village - Pahsaul, P.O.
- Pahsaul, P.S. - Katra, Prakhand - Katra, District - Muzaffarpur (Bihar).
88. Ranjeet Pandit son of Man Mohan Pandit resident of Village - Basghatta, P.O.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 411
- Baraitha, P.S. - Katra, Prakhand - Katra, District - Muzaffarpur (Bihar).
89. Rajeev Kumar Pandit son of Man Mohan Pandit resident of Village -
Basghatta, P.O. - Baraitha, P.S. - Katra, Prakhand - Katra, District -
Muzaffarpur (Bihar).
90. Santosh Kumar son of Ram Sharan Thakur resident of Village - Fursatpur,
P.O. - Fursatpur, P.S. - Derni, Prakhand - Dariyapur, District - Saran (Bihar).
91. Ritu Kumar Gupta son of Babban Prasad Gupta resident of Village - Lohacha,
P.O. - Sutihar, P.S. - Derni, Prakhand - Dariyapur, District - Saran (Bihar).
92. Jay Prakash Singh son of Nirmal Singh resident of Village - Sohara, P.O. -
Sohara, P.S. - Krishnagarh, Prakhand - Barhara, District - Bhojpur (Bihar).
93. Jitendra Kumar son of Dinesh Ram resident of Village - Kolhrampur, P.O.-
Pachrukhiya Kala, P.S.- Barhara, Prakhand - Barhara, District - Bhojpur
(Bihar).
94. Pyare Sajan son of Visheshwar Prasad resident of Village - Benhar, P.O. -
Benhar, P.S. - Aluli, Prakhand - Alauli, District - Khagaria (Bihar).
95. Virendra Kumar son of Kameshwar Prasad resident of Village - Dhanarua,
P.O. - Dhanarua, P.S. - Dhanarua, Prakhand - Dhanarua, District - Patna
(Bihar).
96. Santosh Kumar son of Surajdeo Paswan resident of Village - Hulasganj, P.O. -
Hulasganj, P.S. - Hulasganj, Prakhand - Hulasganj, District - Jehanabad
(Bihar).
97. Bashist Tiwari son of Avidind Tiwari resident of Village - Jehanabad, P.O. -
Jehanabad, P.S. - Jehanabad, Prakhand - Jehanabad, District - Jehanabad
(Bihar).
98. Pramod Kumar son of Ram Naresh Bharti resident of Village - Jehanabad,
P.O. - Jehanabad, P.S. - Jehanabad, Prakhand - Jehanabad, District - Jehanabad
(Bihar).
99. Rajesh Kumar Pathak son of Shiv Keshwar Pathak resident of Village - Shanti
Nagar, Jehanabad, P.O.- Jehanabad, P.S. - Jehanabad, Prakhand - Jehanabad,
District - Jehanabad (Bihar).
100. Rajeev Kumar son of Yogendra Prasad resident of Village - Jehanabad, P.O. -
Jehanabad, P.S. - Jehanabad, Prakhand - Jehanabad, District - Jehanabad
(Bihar).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development,
Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District - Patna (Bihar).
6. The District Statistical Officer, Aurangabad, District - Aurangabad (Bihar).
7. The District Statistical Officer, Jehanabad, District - Jehanabad (Bihar).
8. The District Statistical Officer, Kishanganj, District - Kishanganj (Bihar).
9. The District Statistical Officer, Katihar, District - Katihar (Bihar).
10. The District Statistical Officer, Purnea, District - Purnea (Bihar).
11. The District Statistical Officer, Gaya, District - Gaya (Bihar).
12. The District Statistical Officer, Munger, District - Munger (Bihar).
13. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 412
14. The District Statistical Officer, Buxar, District - Buxar (Bihar).
15. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
16. The District Statistical Officer, Saran, District - Saran (Bihar).
17. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur (Bihar).
18. The District Statistical Officer, East Champaran, District - Champaran (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 13762 of 2016
===========================================================
1. Vinod Kumar son of Sri Tejnarayan Singh, resident of Village - Piprath, P.O. -
Hethua, P.S. - Rajpur, Prakhand - Buxar, District- Buxar (Bihar).
2. Renu Kumari wife of Vinod Kumar, resident of Village- Piprath, P.O.- Hethua,
P.S. - Rajpur, Prakhand - Buxar, District - Buxar (Bihar).
3. Devendra Kumar son of Hiralal Singh, resident of Village - Gopalpur, P.O.-
Kukurha, P.S. - Itharhi, Prakhand - Itharhi, District - Buxar (Bihar).
4. Anita Kumari wife of Bindu Sagar Singh, resident of Village - Rauni, P.O. -
Rauni, P.S. - Rajpur, Prakhand - Rajpur, District - Buxar (Bihar).
5. Nitya Nand Singh son of Late Shiv Nath Singh, resident of Village- Bharkhara,
P.O. - Kakaria, P.S. - Dhansoi, Prakhand - Rajapur, District - Buxar (Bihar).
6. Ajay Kumar son of Sant Bilash Singh, resident of Village - Jamuao, P.O. -
Kukurha, P.S. - Itharhi, Prakhand - Ithari, District - Buxar (Bihar).
7. Pramod Kumar son of Sri Lal Bihari Singh, resident of Village - Nawanagar,
P.O. - Nawanagar, P.S. - Nawanagar, Prakhand - Nawanagar, District - Buxar
(Bihar).
8. Rewati Raman Singh son of Late Daroga Singh, resident of Village - Kadsar,
P.O. - Kadsar, P.S. - Nawanagar, Prakhand - Nawanagar, District - Buxar
(Bihar).
9. Vinay Kumar son of Baleshwar Prasad, resident of Village - Baba Nagar
Buxar, East of Shanichara Baba Bypass Road, Buxar, P.O. - Buxar, P.S. -
Buxar, Prakhand - Buxar, District - Buxar (Bihar).
10. Sunil Kumar Singh son of Nawal Kishore Singh, resident of Village - Jogta,
P.O. - Koilwar, P.S. - Koilwar, Prakhand - Koilwar, District - Bhojpur (Bihar).
11. Sunil Kumar Singh son of Ramanuj Singh, resident of Village - Jogta, P.O. -
Koilwar, P.S. - Koilwar, Prakhand - Koilwar, District - Bhojpur (Bihar).
12. Raj Kumar Pandey son of Manoranjan Pandey, resident of Village - Jogeya,
P.O.- Kajhai, P.S. - Bikramganj, Prakhand - Bikramganj, District - Rohtas
(Bihar)
13. Jai Prakash Singh son of Late Surendra Prasad Singh, resident of Village -
Rajeyan, P.O. - Piro, P.S. - Piro, Prakhand - Piro, District - Bhojpur (Bihar).
14. Md. Alimuddin son of Abdul Qayoom, resident of Village - Bhaluana, P.O. -
Chandi, P.S. - Charpokhari, Prakhand - Charpokhari, District - Bhojpur (Bihar).
15. Umesh Kumar son of Ramji Sadhu Ram, resident of Village - Bhaluana, P.O. -
Chandi, P.S. - Charpokhari, Prakhand - Charpokhari, District - Bhojpur (Bihar).
16. Rakesh Kumar Ray son of Awadh Bihari Ray, resident of Village- Bhaluana,
P.O. - Chandi, P.S. - Charpokhari, Prakhand - Charpokhari, District - Bhojpur
(Bihar)
17. Abdul Wahid son of Md. Amanat Hussain, resident of Village - Pratappur,
P.O.- Pratappur, P.S. - Sandesh, Prakhand - Sandesh, District - Bhojpur (Bihar).
18. Prabhat Kumar son of Murari Singh, resident of Village - Shivpur, P.O. -
Panduhar, P.S. - Darihat, Prakhand - Dehri, District - Rohtas (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 413
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director -Cum- Office Head, Department of Planning &
Development, Government of Bihar, Patna.
5. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar).
6. The District Statistical Officer, Buxar, District - Buxar (Bihar).
7. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14126 of 2016
===========================================================
1. Rajesh Kumar S/o Ram Chandra Sah R/o village - Etwa, P.S. Pakri Dayal,
District - East Champaran, Motihari
2. Manoj Kumar Singh S/o Late Kapildeo Singh R/o village - Dharmitiya, P.O.
Majhoulia, Via - Chaita, P.S. Pakri Dayal, District - East Champaran, Motihari
3. Pankaj Narayan S/o Raghubar Rai R/o village + P.O. Chorma, Via - Chaita,
P.S. Pakri Dayal, District - East Champaran, Motihari
4. Kawal Kishore Rai S/o Jagarnath Rai R/o village + P.O. Dulma, P.S.
Madhuban, District East Champaran, Motihari
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary, Government of Bihar, Old
Secretariat, Patna
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna
3. The Director, Planning, Economics and Statistics Department Govt. of Bihar,
Patna
4. The Joint Director, Economics and Statistics Department, Govt. of Bihar
5. The Collector, East Champaran, Motihari, District East Champaran Motihari
6. The District Statistical Officer, East Champaran, Motihari, District East
Champaran, Motihari
7. The Block Development officer, Pakaridayal, District East Champaran,
Motihari
8. Block Development Officer, Pakaridayal, District East Champara, Motihari.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14077 of 2016
===========================================================
1. Satyendra Kumar S/O Shravan Kumar Choudhary, R/o Vill- Sohdih, PO + PS-
Sohsarai, Dist- Nalanda.
2. Navin Kumar S/o Lakshman Mahto, R/o Moh Narsaleeganj (Naisarai) PO-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 414
Biharsharif P.S. Biharsharif Dist- Nalanda.
3. Narendra Kumar S/o Satya Deo Pandey, R/o At- Nirpur PO- Ganpura, P.S.
Noorsarai, Dist- Nawada.
4. Niraj Kumar S/O Satyade Pandey, R/o At- Nirpur PO- Ganpura, P.S.
Noorsarai, Dist- Nawada.
5. Pramod Kumar S/o Ramlakhan Prasad, R/o At- Muzaffarpur, PO- Kathauli
Dist- Nalanda.
6. Aklesh Kumar Himansu, Chandradeo Paswan, R/o At- Darvara Veldari, PO-
Darvara, P.S. Noorsarai Dist- Nalanda.
7. Vinod Kumar S/o Ramlakhan Prasad R/o At- Muzaffarpur, PO- Kathauli Dist-
Nalanda.
8. Ranjeet Paswan, S/o Garewan Paswan, R/o At- Nirpur PO- Ganpura, P.S.
Noorsarai, Dist- Nalanda
9. Sachida Ram, S/O Shivnanoan Ram, R/o At- Meyar, PO- Kairi Meyar, P.S.
Noorsarai, Dist- Nalanda
10. Rinku Kumari, D/o Sidheshwar Prasad, R/o At- Makanpur PO- Happipur, P.S.
Hilsa, District- Nalanda.
11. Mahesh Prasad S/o Ram Lakhan Singh, R/o Vill- PO- Milkipar, Po- Habipur,
P.S. Parwalpur, District- Nalanda.
12. Rajnandan Prasad, S/o Ramlakhan Singh, R/o Vill- PO- Milkipar, Po- Habipur,
P.S. Parwalpur, District- Nalanda.
13. Shailendra Kumar, S/o Late Chulhan Mahto, R/o Vill- Baburbanna, PO-
Sonchari, PS + Prakhand- Parwalpur, Dist- Nalanda.
14. Veermani Kumar S/O Sri Shivsharan Prasad, Vill- Baburbanna, PO- Sonchari,
PS+ Prakhand- Parwalpur, Dist- Nalanda.
15. Amarjeet S/o Kameshwar Ravidas, R/o Vill- Haraul, PO- Ganpura, Via-
Noorsarai P.S. Noorsarai, Dist- Nalanda.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Senior Joint Director-Cum-Office Head, Planning & Development
Department and Economics and Statistical Directorate, Bihar, Patna.
4. The District Magistrate-cum-District Collector, Nalanda, Bihar.
5. The District Statistical Officer, Nalanda, Bihar.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14006 of 2016
===========================================================
1. Sharwan Kumar Yadav S/o Dhkhee Yadav Vill + Post - Laharnia, Via + P.S.
+ Block - Triveniganj, Dist - Supaul, Pin - 852239.
2. Ranjeet Kumar S/o Suresh Prasad Yadav Vill + Post - Basha, P.S. + Block -
Pipra Dist Supaul Pin - 852131.
3. Baidyanath Kumar Vibhakar S/o Bindeshwari Prasad Mandal Vill -
Dhumgarh, Post - Simariya, P.S. + Block - Triveniganj, Dist - Supaul, Pin -
852218.
4. Niraj Kumar Das S/o Uma Kant Lal Das Vill + Post - Parsagadhi, P.S. -
Jadiya, Block - Triveniganj, Dist - Supaul, Pin - 852214.
5. Rajesh Kumar Ranjan S/o Dinesh Prasad Yadav Vill - Devipatty, Post -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 415
Dinapatty, P.S. + Block - Pipra, Dist - Supaul, Pin - 852218.
6. Rabindra Kumar Ravi S/o Shivnandan Pd. Yadav Vill + Post - Parsaga, P.S. +
Via - Jadiya, Block -Triveniganj, Dist - Supaul, Pin - 852211.
7. Anil Kumar S/o Ramjee Yadav Vill + Post - Daparkha, P.S. + Block -
Triveniganj, Dist - Supaul, Pin - 852139.
8. Umashankar Mandal S/o Panchu Mandal Vill + Post - Simariya, P.S. + Block
- Triveniganj, Dist - Supaul, Pin - 852218.
9. Ajesh Kumar Bhardwaj S/o Ramchandra Prasad Singh Vill + Post - Ratauli,
P.S. + Block - Pipra, Dist - Supaul, Pin - 852138.
10. Gunanand Pathak S/o Kulanand Pathak Vill + Post - Balua Bazar, Via - Balua
Bazar, P.S. - Balua Bazar, Block - Chhatapur, Dist - Supaul (Bihar), Pin -
854339.
11. Lalit Kumar Mandal S/o Ramprasad Mandal Vill + P.O. - Balua Bazar, Via -
Balua Bazar, P.S. - Balua Bazar, Block - Chhatapur, Dist - Supaul (Bihar), Pin
- 854339.
12. Kusheshwar Singh S/o Radheshyam Singh Vill + P.O. - Motiyari, Via + P.S. -
Balua Bazar, Block - Chhatapur, Dist - Supaul (Bihar), Pin - 854339.
13. M.D. Shamim Akhtar S/o Abdul Majid Khan Vill - Barmotra, P.O. - Sanskrit
Nirmali, Via + P.S. - Balua Bazar, Block - Chhatapur, Dist - Supaul (Bihar)
Pin - 854339.
14. Sunil Kumar S/o Lakhan Singh R/o Vill - Tengri, Post - Laxminiya, P.S. -
Balua Bazar, Block - Chhatapur, Dist - Supaul (Bihar), Pin - 854339.
15. Binod Kumar S/o Darogi Prasad Yadav Vill + P.O. - Latauna, P.S. -
Triveniganj, Dist - Supaul.
16. Lalan Kumar S/o Yadunandan Yadav Vill + P.O. - Latauna, P.S. - Triveniganj,
Dist - Supaul.
17. Binod Kumar Yadav S/o Ramchandra Prasad Yadav Vill + P.O. -Manganj
East, P.S. - Jadia, Dist - Supaul.
18. Winayak Prasad S/o Late Ram Prasad Vill - Gambhirpur, P.O. Laxmipur,
Panchayat - Maheshua, P.S. - Triveniganj, Dist - Supaul.
19. Manoj Kumar S/o Lakshmi Yadav Vill + P.O. Bhura, Via + P.S. - Triveniganj
(Mathe), Dist - Supaul.
20. Tarun Kumar S/o Chandra Khirhar Vill + Jiwachhpur, Post - Maheshpur, Pipra
(Supaul.
21. Bikki Kumar S/o Shyamal Prasad Gupta Vill - Rampur, Pipra (Supaul), P.O. -
Rajpur.
22. Rekha Kumari S/o Ashok Kumar Mandal Vill - Rampur, Pipta (Supaul), P.o. -
Rajpur.
23. Ram Kumar Sah S/o Khilendra Sah Vill + P.O. - Ramnagar, Via - Gamharia,
Dist - Supaul, Pin - 852108.
24. Sanjay Kumar S/o Bindeshwari Prasad Yadav Vill + P.O. - Ramnagar, Via -
Gamharia, Dist - Supaul, Pin - 852108.
25. Manoj Kumar S/o Laleshwar Sah Vill + P.O. - Ramnagar, Via - Gamharia,
P.S. - Pipra, Dist - Supaul.
26. Manoj Kumar S/o Ramchandra Gupta Vill + P.O. - Tulapatty, Via -
Gamaharia, P.S. - Pipra, Dist - Supaul, Pin - 852108.
27. Krishna Murari Jha S/o Sri Hari Narayan Jha Vill + P.O. - Pipra, Via + P.S. -
Pipra, Block - Pipra, Dist - Supaul, Pin - 852131.
28. Amit Kumar Goit S/o Kusheshwar Goit Vill - Piprahi, P.O. - Bashwanpatti,
Via - Karjain Bazar, Dist - Supaul, Pin - 852215 (Bihar).
29. Rajeev Kumar Singh S/o Laliteshwar Pd. Singh Vill - Baljneathpur, P.O. -
Basawanpatti, Via - Karjain Bazar, Dist - Supaul, Pin - 852215 (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 416
30. Manoj Kumar Yadav S/o Hari Narayan Yadav Vill + P.O. - Bhimnagar, Q.No.
TG/149 Koshi Colony Bhimnagar, Dist - Supaul, Pin - 854338 (Bihar).
31. Vivekanand Mehta S/o Rameshwar Pd. Mehta Vill + P.O. - Sitapur, Via -
Balua Bazar, Dist - Supaul, Pin - 854339 (Bihar).
32. Ranbir Kumar Yadav S/o Yogendra Pd. Yadav Vill - Satanpatti, P.O. -
Lalmanpatti, Via - Karjan Bazar, Dist - Supaul, Pin - 852215 (Bihar).
33. Manoj Kumar Singh S/o Suryanarayan Singh Vill - Dhena, P.O. - Ratanpur,
Via - Karjain Bazar, Dist - Supaul, Pin - 852215 (Bihar).
34. Rakesh Kumar Sahay S/o Umesh Pd. Sahay Vill + P.O. - Bhimnagar, Q.No.
G/151 Koshi Colony Bhimnagar, Dist - Supaul, Pin - 854338 (Bihar).
35. Shankar Kr. Yadav S/o Kishan Pd. Yadav Vill - Bhawanipur, P.O. - Sitapur,
Via - Balua Bazar, Pin - 854339, Dist - Supaul (Bihar).
36. Satyanarayan Mehta S/o Sudan Mehta Vill - Sitapur, Via - Balua Bazar, Dist -
Supaul, Pin - 854339(Bihar).
37. Binay Kumar Singh S/o Sri Baleshwar Prasad Singh Vill - Birpur (Ward No. -
6), At + P.O. - Birpur (Purani Bazar), Dist - Supaul, Pin no. - 854340.
38. Kamlesh Kumar S/o Sri Hariher Prasad Singh Vill - Birpur (Ward No. 4), At +
P.O. - Birpur, Dist - Supaul, Pin - 854340, Mb No. - 9470736193.
39. Ravindhar Briyer S/o Ramsevar Briyet Vill + P.O. - Bayeshi, Block - Ragopur,
P.S. - Krzan, Dist - Supaul.
40. Randhir Kr. Yadav S/o Sadanand Shjogiya Vill + P.O. - Krjna, P.S. - Krjan,
Block - Ragopur, Dist - Supaul.
41. Prmaod Kumar Gupta S/o Sri Ram Narayan Sah Vill + P.O. - Hrish, P.S. -
Krjan, Block - Ragopur, Dist - Supaul.
42. Vikram Kumar S/o Ghanshyam Prasad Yadav Vill - Irttri, P.O. - Hetti, P.S. -
Supaul, Block - Supaul, Dist - Supaul.
43. Subhash Kumar S/o Indra Narayan Mandal Vill + P.O. - Nimali, P.S. - Pipra,
Block - Pipra, Dist - Supaul.
44. Jangbaha Dur Sah S/o Late Dhanay Singh Vill + P.O. - Nimali, P.S. - Pipra,
Block - Pipra, Dist - Supaul.
45. Ratnesh Kumar S/o Fuleshwar Pd. Yadav Vill - Kateya Gotha, P.O. -
Kateyamahi, P.S. - Pipra, Block - Pipra, Dist -Supaul.
46. Mithlesh Kr. Yadav S/o Sri Smtasal Yadav R/o Vill - Rajpur, P.S. - Pipra, Dist
- Supaul.
47. Girhari Prasad Yadav S/o Dinesh Pd. Yadav Vill + P.O. - Kariho, Via + Dist -
Supaul, Pin - 852131.
48. Dev Narayan Sah S/o Tkay Sah Vill + P.O. - Lalmnpatti, P.S. - Ratanpur, Dist
- Supaul.
49. Sushil Kumar S/o Ramji Pd. Yadav Vill - Hanumannagar, P.O. - Basantpur,
P.S. - Birpur, Dist - Supaul.
50. Ranjan Kr. Sinha S/o Sidheshwar Prasad Vill + P.O. - Birpur, Ward No. 11,
Dist - Supaul.
51. Basant Kumar S/o Jagdish Prasad Vill + P.O. - Lalmnpatti, P.S. - Ratanpur,
Dist - Supaul.
52. Mithlesh Kumar S/o Late Laxmi Sharma Vill - Fatehpur, P.O. - Birpur, P.S. -
Birpur, Dist - Supaul.
53. Vinod Kr. Mandal S/o Saty Narayan Mandal Vill - Hanumannagar, P.O. -
Basantpur, P.S. - Birpur, Dist - Supaul.
54. Kundan Kumar S/o Mahendra Narayan Singh Vill - Dinbide, P.O. Sansket
Nirmal, P.S. - Balua Bazar, Dist - Supaul.
55. Sunil Kumar S/o Ramji Pd. Yadav Vill - Hanumannagar, P.O. - Basantpur,
P.S. - Birpur, Dist - Supaul.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 417
56. Suresh Paswan S/o Upendra Paswan Vill - Goshpurpatti, P.O. - Balbhadrapur,
Dist - Supaul.
57. Satish Chandra Yadav S/o Dinesh Prasad Yadav Vill + P.O. - Karihc, Via +
Dist - Supaul, Pin - 852131.
58. Amarjit Kumar S/o Dinesh Prasad Yadav Vill + P.O. - Karihc, Via + Dist -
Supaul, Pin - 852131.
59. Abhishek Kumar S/o Srmug Pd. Mehta Vill - Karjanin, Block - Ragopur, Dist
- Supaul, Pin - 852215.
60. Harsh Bandan Raj S/o Sivaji Pd. Gupta Vill - Simrahi, P.O. Ragopur, Dist -
Supaul, Pin - 852111.
61. Jay Narayan Mehta S/o Siv Narayan Mehta Vill + P.O. - Doltpur, Block -
Ragopur, Dist - Supaul, Pin - 852215.
62. Rajesh Sah S/o Dinash Sah Vill - Hripur, P.O. Motipur, P.S. Krjanin, Dist -
Supaul, Pin - 852215.
63. Vinod Kr. Vimal S/o Laxmi Yadav Vill - Bsavnpatti, P.O. Bsavnpatti, Dist -
Supaul, Pin - 852215.
64. Mala Mehta W/o Surya Narayan Mehta Vill - Mnsapur, P.O. + P.S. - Krjain,
Dist - Supaul, Pin - 852215.
65. Santosh Kumar S/o Saty Narayan Raj Vill + P.O. + P.S. - Krjain, Dist -
Supaul, Pin - 852215.
66. Jitender Thakur S/o Bindeshwar Thakur Vill - Fkirna, P.O. - Motipur, P.S. -
Krjain, Dist - Supaul.
67. Chandan Kumar Singh S/o Ramjatan Singh Vill - Tengri, P.O. - Mattyari, Via
+ P.S. - Balua Bazar, Dist - Supaul (Bihar), Pin - 854339, Mob No.
9060286996.
68. Vijay Kumar S/o Arvind Kumar Vill - Babhangama, PO - Babhangama, Via -
Triveniganj, P.S. - Triveniganj, Dist - Supaul.
69. Birendra Sah S/o Fudan Sah Vill - Datua, P.O. - Manganjwest, Via - Jadia,
P.S. - Jadia, Dist - Supaul, Pin - 852214.
70. Raj Kumar Raja S/o Ramchandra Prasad Yadav Vill + P.O. - Triveniganj, Via
- Triveniganj, P.S. - Triveniganj, Dist - Supaul, Pin - 852139.
71. Rupan Rupali S/o Ashok Jayswal Vill + P.O. - Triveniganj, Via - Triveniganj,
P.S. - Triveniganj, Dist - Supaul, Pin - 852139.
72. Chandra Shekhar Singh S/o Darweshwar Prasad Yadav Vill - Kasha, P.O. -
Latauna, Via - Triveniganj, P.S. - Triveniganj, Dist - Supaul.
73. Amrendra Kumar S/o Upendra Sah Vill - Kash, P.O. - Latauna, Via -
Triveninganj, P.S. - Triveniganj, Dist - Supaul.
74. Ganesh Poddar S/o Yogendra Poddar Vill - Triveniganj, P.O. - Triveniganj,
P.S. - Triveniganj, Dist - Supaul.
75. Bhupendra Pd. Yadav S/o Rasik Lal Yadav Vill + P.O. - Kushaha, P.S. -
Triveniganj, Dist - Supaul.
76. Raj Kumar S/o Kusheshwar Sah Vill + P.O. - Gonha, P.S. - Triveniganj, Dist -
Supaul.
77. Lalit Kumar S/o Bachan Ram Vill + P.O. - Latauna, P.S. - Triveniganj, Dist -
Supaul.
78. Anmol Kumar S/o Kamleshwari Pd. Yadav Vill - Karminiya , P.O. - Baljaora,
Thana - Triveniganj, Dist - Supaul.
79. Mahesh Kr. Mandal S/o Krishnadeo Mandal Vill - Chilkapatti, p.o. -
Maheshpur, Thana - Pipra, Dist - Supaul.
80. Dinesh Kr. Mandal S/o Yogendra Pd. Mandal Vill - Chilkapatti, P.O.. -
Maheshpur, Thana - Pipra, Dist - Supaul.
81. Om Prakash S/o Sahdeo Prasad Vill - Kushaha, P.O. - Bajstpur, P.S. -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 418
Triveniganj, Dist - Supaul.
82. Pintu Kumar S/o Bhupendra Yadav Vill - Maehaha, P.O. - Kushaha, P.S. -
Triveniganj, Dist - Supaul.
83. Pramod Kumar S/o Ramlakhan Yadav Vill - Sakhua, P.O. - Bathangama, P.S.
- Triveniganj, Dist - Supaul.
84. Abhimanu Anand S/o Laxman Kumar Vill - Malhat Word No. 14, P.O. + P.S.
Block Dist - Supaul.
85. Md. Shamsher S/o Md. Jasvatil Vill Ward No. 22, P.O. + P.S. + Block + Dist
Supaul.
86. Kapil Dev Yadav S/o Mahendra Yadav Vill + P.O. Bairo, P.S. + Dist Supaul,
Pin - 852131, Block Supaul.
87. Bikas Kumar S/o Indranarayan Mandal Vill + p.o. - Kataiya, Mahe, P.S. -
Pipra, Block - Pipra, Dist - Supaul.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
3. The Senior Joint Director-Cum-Office Head, Planning & Development
Department and Economics and Statistical Directorate, Bihar, Patna.
4. The District Magistrate-Cum-District Collector, Supaul.
5. The District Statistical Officer, Supaul, District - Supaul (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14501 of 2016
===========================================================
1. Ajay Kumar Kushwaha son of Dharamdeo Prasad Resident of Village and
P.O. Bairiya Dih, P.S. Harsidhi, District - East Champaran at Motihari.
2. Sunil Kumar son of Shankar Prasad Resident of Village - Yadopur, P.S.
Harsidhi, District - East Champaran at Motihari.
3. Niraj Kumar Das Son of Sri Dahan Das Resident of Village and P.O. Bairiya
Dih, P.S. Harsidhi, District - East Champaran at Motihari.
4. Anil Prasad Son of Parmanand Prasad Resident of Village and P.O. Bairiya
Dih, P.S. Harsidhi, District - East Champaran at Motihari.
5. Ashok Kumar son of Ram Lal Singh Resident of Village and P.O. Math
Lohiyar, P.S. Harsidhi, District - East Champaran at Motihari.
6. Hari Kishore Singh son of Surya Prasad Singh Resident of Village - Math
Lohiyar, Tali Tola, P.O. Math Lohiyar, P.S. Harsidhi, District - East
Champaran at Motihari.
7. Harihar Chaudhary son of Anandi Chaudhary Resident of Village and P.O.
Bairiadih, P.S. Harsidhi, District - East Champaran at Motihari.
8. Shambhu Prasad son of Kanhaiya Sah Resident of Village and P.O. Harsidhi,
P.S. Harsidhi, District - East Champaran at Motihari.
9. Kumar Saroj son of Ram Swarup Yadav Resident of Village - Kanchhedwa,
P.S. Harsidhi, District - East Champaran at Motihari.
10. Anil Kumar Yadav son of Kirani Yadav Resident of Village - Panapur
Bhedhari, P.O. Panapur Naya Tola, P.S. Harsidhi, District - East Champaran
at Motihari.
11. Nand Kishore Kumar Yadav son of Nand Kishore Prasad Yadav Resident of
Village and P.O. Dhawahi, P.S. Harsidhi, District - East Champaran at
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 419
Motihari.
12. Rajeev Kumar son of Yogendra Prasad Resident of Village and P.O. Bairiya
Dih, P.S. Harsidhi, District - East Champaran at Motihari.
13. Nawal Kishore son of Ramgati Yadav Resident of Village - Dhawahi, P.O.
Dhawahi Bazar, P.S. Harsidhi, District - East Champaran at Motihari.
14. Raju Kumari son of Sri Hira Prasad Yadav Resident of Village and P.O.
Yadopur, P.S. Harsidhi, District - East Champaran at Motihari.
15. Panna Lal Chaudhary son of Tapeshwar Chaudhary Resident of Village and
P.O. Bairiya Dih, P.S. Harsidhi, District - East Champaran at Motihari.
16. Shiv Kumar Thakur son of Dharkhan Thakur Resident of Village - Roshanpur
Sapha, P.O. Sapha, P.S. Sugauli, District - East Champaran at Motihari.
17. Mankeshwar Prasad son of Sri Ram Raut Resident of Village & P.O.
Bariyaria, P.S. Sangrampur, District - East Champaran at Motihari.
18. Anish Narayan Tripathi son of Suresh Narayan Tripathi Resident of Village
and P.O. Bairiya Dih, P.S. Harsidhi, District - East Champaran at Motihari.
19. Hirday Kumar Singh son of Late Ramjit Prasad Singh Resident of Village and
P.O. Gobindpur, P.S. Harsidhi, District - East Champaran at Motihari.
20. Brajendra Kumar son of Gopal Singh Resident of Village - Pannapur Bazar,
P.O. Pannapur Ranjeeta, P.S. Harsidhi, District - East Champaran at Motihari.
21. Om Prakash Kumar son of Jang Bahadur Singh Resident of Village - Ujjain
Lohiyar, P.O. Gaighat, P.S. Harsidhi, District - East Champaran at Motihari.
22. Sandhya Sinha wife of Sunil Kumar Singh Resident of Village - Ujjain
Lohiyar, P.O. Gaighat, P.S. Harsidhi, District - East Champaran at Motihari.
23. Priti Rani daughter of Late Katri Yadav C/o Rai Jee Biscuit Company, Balua
Chowk, Motihari, P.O. and P.S. Motihari, District - East Champaran at
Motihari.
24. Anoj Kumar Chaudhary son of Shambhu Chaudhary Resident of Village and
P.O. Bairiya Dih, P.S. Harsidhi, District - East Champaran at Motihari.
25. Awadhesh Kumar son of Shiv Prasad Resident of Village - Shree Dharampur,
P.O. Shripur Bazar, P.S. Sugauli, District - East Champaran at Motihari.
26. Atul Kumar son of Hridya Singh Resident of Village and P.O. Gobindapur,
P.S. Harsidhi, District - East Champaran at Motihari.
27. Raj Kumar son of Ram Krishna Singh Resident of Village - Ghogharaha, P.O.
Bairiya Dih, P.S. Harsidhi, District - East Champaran at Motihari.
28. Abhishek Kumar son of Amit Kumar Resident of Village and P.O. Amawa
Majhar, P.S. Muffasil Bettiah, District - West Champaran at Bettiah.
29. Rajnish Kumar son of Arun Kumar Resident of Village and P.O. Yadavpur,
P.S. Harsidhi, District - East Champaran at Motihari.
30. Someshwar Prasad son of Bhulan Prasad Resident of Village and P.O.
Yadavpur, P.S. Harsidhi, District - East Champaran at Motihari.
31. Nitesh Kumar son of Suresh Prasad Resident of Village - Bishunpur
Maliyawa, P.O. Noniya, P.S. Paharpur, District - East Champaran at Motihari.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
3. The Director, Planning and Development Department, Directorate of Economic
and Statistics, Government of Bihar, Patna.
4. The Joint Director, Planning and Development Department, Directorate of
Economic and Statistics, Government of Bihar, Patna.
5. The District Statistical Officer, East Champaran at Motihari.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 420
6. The District Statistical Officer, West Champaran at Bettiah.
7. The Block Statistical Officer, Harsidhi, District - East Champaran at Motihari.
8. The Block Statistical Officer, Sangrampur, District - East Champaran at
Motihari.
9. The Block Statistical Officer, Sugauli, District - East Champaran at Motihari.
10. The Block Statistical Officer, Motihari, District - East Champaran at Motihari.
11. The Block Statistical Officer, Paharpur, District - East Champaran at Motihari.
12. The Block Statistical Officer, Bettiah Sadar, District - West Champaran at
Bettiah.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14594 of 2016
===========================================================
1. Kamlesh Kumar Singh son of Badri Narayan Singh Resident of Village-
Bishrampur, P.O. + P.S. Imamganj, District-Gaya
2. Bimlesh Kumar son of Badri Narayan Singh Resident of Village-Bishrampur,
P.O. + P.S. Imamganj, District-Gaya
3. Ram Naresh Sharma Son of Laxmi Nath Thakur Resident of Village-
Kewalganj, P.O. +P.S.Imamganj, District-Gaya
4. Niranjan Kumar Son of Surenra Sharma Resident of Village-Deojra, P.O.
Maigra P.S. Imamganj, District-Gaya
5. Praveen Kumar Son of Sri Bhola Prasad Singh Resident of Village-Rasalpur,
P.S. Ekangarsarai, District-Nalanda
6. Birendra Kumar Son of Sri Brijnandan Prasad Singh, Resident of Village-Kool,
P.S. + District-Nalanda.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Govt. of Bihar, Patna
2. The State of Bihar through the Principal Secretary, Department of Planning and
Development, Govt. of Bihar, Patna
3. The Director, Department of Planning and Development, (Directorate of
Economics and Statistics), Govt. of Bihar,Patna
4. The Joint Director-Cum-Office Head, Department of Planning and
Development, (Directorate of Economics and Statistics), Govt. of Bihar, Patna
5. The District Statistical Officer, Gaya, District-Gaya
6. The District Statistical Officer, District-Gaya.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14054 of 2016
===========================================================
1. Raj Kishore Choudhary, Son of Sri Dev Narayan Choudhary Resident of
Village- Koirgawa, Post- Athmohan, P.S.- Jitna, District- East Champaran.
2. Arvind Thakur Son of Sri Shahdev Thakur Resident of Village& Post-
Athmohan, P.S.- Jharokhar, District- East Champaran.
3. Dipak Kumar Jha son of Late Shatrughan Jha resident of Village- Chajan
Harirai Tola, P.S.- Kudhani, District- Muzaffarpur.
4. Anoop Narayan Gupta Son of Sri Dasai Prasad resident of Village- Chajan
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 421
Harirai Tola, P.S.- Kudhani, District- Muzaffarpur.
5. Dhananjay Kumar son of Sri Parshuram Singh resident of Village- Barkagaon
(Takath), P.S.- Bhagwanpur Hat, District- Siwan.
.... .... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Department of Planning and
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna.
3. The Director, Department of Planning and Development, Government of Bihar,
Patna.
4. The Joint Director-cum-Office Head, Department of Planning and
Development (Economic & Statistics Directorate), Government of Bihar, Patna.
5. The District Statistical Officer, Motihari, East Champaran.
6. The Block Agriculture Officer cum Block Statistical Officer, Bankatwa Block,
East Champaran.
7. The Block Agriculture Officer cum Block Statistical Officer, Ghodasahan
Block, East Champaran.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14621 of 2016
===========================================================
1. Shashikant Dubey S/o Late Satishwar Dubey Resident of village - Tikulian,
P.S. Govindganj, Distt. East Champaran
2. Kameshwar Singh S/o Chandrika Singh Resident of village - Babhnauli, P.S.
Govindganj, Anchal - Areraj, Distt. East Champaran
3. Upendra Kumar S/o Harendra Prasad Resident of village - Chatiya, P.S.
Malahi, Anchal - Areraj, District - East Champaran
4. Arvind Kumar S/o Ramnath Prasad Yadav Resident of village - Majhariya,
P.S. Malahi, Anchal - Pahadpur, Distt. East Champaran
5. Arvind Kumar Prasad S/o Chotelal Prasad Resident of village - Siswan Bazar,
P.S. Pahadpur, Distt. East Champaran
6. Rajiv Ranjan Bhardwaj S/o Late Harendra Mirshra Resident of village -
Kamlua, P.S. Malashi, Anchal - Areraj, Distt. East Champaran
7. Shailesh Kumar Pandey S/o Harishankar Pandey Resident of village - Noneya
Pandey Tola, P.S. Pahadpur, Anchal - Pahadpur, Distt. East Champaran.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna
3. The Director, Planning of Development Deptt. Economic & Statistic Valuation
Directorate, Govt. of Bihar, Patna
4. The District Magistrate, East Champaran, Distt. East Champaran.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 13897 of 2016
===========================================================
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 422
1. Hrishikesh Kumar Kashyap Son of Shri Bipin Bihari Upadhyay Resident of
Village- Kalyanpur, P.O. Kalyanpur, P.S,. Kalyanpur, District East Champaran,
Presently posted as Accredited Statiscal Volunteer (ASV), at Block -Kalyanpur,
District East Champaran.
2. Pramod Kumar Chaudhary Son of Shri Shiv Prasad Baitha Resident of Village-
Parsauni Wajid, P.O. Parsauni Wajid, P.s. kalyanpur, District East Champaran,
Presently Posted as Accredited Statical Volunteer (ASV) at Block Kalyanpur
District East Champaran.
3. Md. Noor Hassan Alam son of Md. Alam Ansari Resident of Village -Bhuuwan
Chhapar, tola Harpur Kishuni, P.O. Bhuwan Chahapr, P.S kalyanpur, District
East Champaran Presently Posted as Accerdited Statiscal Volunteer (ASV), at
Block Kalyanpur , District East champaran.
4. Raj Kumar Singh Son of Shri Shiv Shankar Singh Resident of Vilalge-
Katahariya, P.O. Katahariya, P.S Kalyanpur, District East Champaran Presently
Posted as Accerdited Statiscal Volunteer (ASV), at Block Kalyanpur , District
East champaran.
5. Vijay Kumar Singh Son of late Raja Singh Resident of Village- Katahariya,
P.O. Katahariya, P.S. Kalyanpur, District East Champaran, Presently Posted as
Accerdited Statiscal Volunteer (ASV), at Block Kalyanpur , District East
champaran.
6. Ankit Raj Son of Shri Narendra Kuer Resident of Village- Pakadi Dikshit, P.O.
Pakadi Dikshit , P.S. Kalyanpur, District East Champaran.Presently Posted as
Accerdited Statiscal Volunteer (ASV), at Block Kalyanpur , District East
champaran.
7. Vivek Priya Son of Shri Madan Singh Resident of Govindapur, P.O. Parsauni
Wajid, P.S.kalyanpur, District East Champaran, Presently Posted as Accerdited
Statiscal Volunteer (ASV), at Block Kalyanpur , District East champaran.
8. Anjesh Kumar Son of Shri Kameshwar Dwivedi Resident of Village- Thikahan
Bhawanipur, P.O. Thikahan Bhawanipur, P.S. Sangrampur, District East
Champaran, Presently Posted as Accedited Statiscal Volunteer (ASV) at Block
Kalyanpur, District East Champaran.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Panning &
Development Government of Bihar, Patna.
2. The Director, Department of Planning & Development, Government of Bihar,
Patna.
3. The Joint Director-cum-Officer, Head Department of Planning & Development
(Directorate of Economic & Statistics) Government of Bihar, Patna.
4. The District Statistical Officer, East Champaran, Motihari.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 13977 of 2016
===========================================================
1. Bachcha Prasad Yadav (P D D /020028), S/o - Motilal Prasad Yadav, Resident
of Village- Banakatwa, P.S- Jitna, District- East Champaran.
2. Santosh Kumar (PDD/ 0368974), S/o- Yamuna Thakur, Resident of Village-
Kodarkat, P.S- Jitna, District- East Champaran.
3. Bachalal Kumar (PDD/0198574), S/o- Yodha Ray Prasad Yadav, Resident of
Village- Ghughua, P.S.- Ghorasahan, District- East Champaran.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 423
4. Uday Thakur (PDD/019630), S/o- Dinesh Thakur, Resident of Village-
Ghughua, P.S.- Ghorasahan, District- East Champaran.
5. Rajesh Giri (PDD/019726), S/o Shivpujan Giri, Resident of Village-
Banakatwa, P.S- Jitna, District- East Champaran.
6. Chandan Kumar Yadav (PDD/078110), S/o- Phoolena Rai, Resident of
Village- Amar Chhatauni, P.S- Muffasil Motihari, District- East Champaran.
7. Kaushinath Yadav (PDD/024732), S/o- Harimohan Rai, Resident of Village-
Amar Chhatauni, P.S- Muffasil Motihari, District- East Champaran.
8. Lal Babu Kumar (PDD/ 082631), S/o - Ganesh Prasad, Resident of Village-
Amlapatti, Mina Bazar, Motihari, P.S- Town Thana Motihari, District- East
Champaran.
9. Upendra Kumar Pandey (PDD/061893), S/o- Suresh Pandey, Resident of
Village- Damobriti, PS.- Harsidhi, District- East Champaran.
10. Satish Kumar (PDD/028933), S/o- Laldev Sanni, Resident of Village-
Pirmohmadpur, P.S- Ahiyapur, District - Muzaffarpur.
11. Vijay Kumar Singh (PDD/ 193776), S/o- Late Yogendra Singh, Resident of
Village- K.R. Mathia, P.S.- Sangrampur, District- East Champaran.
12. Rabikant Prasad (PDD/128573), S/o- Gopal Prasad, Resident of Village-
Barwa, P.S.- Sangrampur, District- East Champaran.
13. Chandan Kumar (PDD/059528), S/o- Sheo Mangal Majhi, Resident of
Village- Dhangarha, P.S Bariapur, District- Chhapra (Saran).
14. Ajay Kumar Singh (165275), S/o Sri Ram Singar Singh, Resident of Village-
Supgadha, P.S.-Chiraiya, District- East Champaran.
15. Mohar Ram, S/o- Jitu Ram, Resident of village- Katkuiya, Tola- Bhinak
Singh, P.S- -Chiraiya, District- East Champaran.
16. Durgesh Kumar Pandey (PDD/209944), S/o Ishwar Chandra Pandey,
Resident of Village- Rajapur, P.S.- Kateya , District- Gopalganj.
17. Sachin Kumar Tiwari (PDD/060592), S/o- Vinod Tiwari, Resident of Village-
Babhanauli, P.S- Vijaypur, District- Gopalganj.
18. Kumari Goldi (PDD/210106), D/o- Ishwar Chandra Pandey, Resident of
Village- Rajapur, P.S- Kateya, District- Gopalganj.
19. Surmila Kumari (PDD/209767), D/o- Awdhesh Choubey, Resident of Village-
Rajapur, P.S- Kateya, District- Gopalganj.
20. Ravi Shankar Kushwaha (PDD/048449), S/o- Amrit Kishor Kushwaha
Resident of Village- Ram Nagar, P.S- Vijaypur, District- Gopalganj.
21. Akhilesh Kumar Pathak (PDD/206784), S/o- Kailash Pathak, Resident of
Village-Mishra Bandhaura, P.S- Vijaypur, District- Gopalganj.
22. Anup Kumar Pandey (PDD/209539), S/O - Ishwar Chandra Pandey, Resident
of Village- Rajapur, P.S- Vijaypur, District- Gopalganj.
23. Santosh Kumar Ram (PDD/195761), S/o - Rudal Ram, Resident of Village-
Dumarauna, P.S- Kateya, District- Gopalganj.
24. Lalan Kumar (PDD/244764), S/o- Umesh Sah, Resident of Village-
Madhepura,, P.S- Madhepura, District- Madhepura.
25. Bimal Kumar (PDD/243339), S/o- Sadanand Yadav, Resident of Village-
Sukhan Chakla, P.S- Madhepura, District- Madhepura.
26. Deepak Kumar Singh ( PDD/ 044648), S/o- Hari Shankar Singh, Resident of
Village- Ithari, P.S. Rasulpur, District- Chhapra (Saran).
27. Rajesh Kumar Bharti (PDD/0997480), S/o-Mithlesh Bharti, Resident of
Village- Devpura, Mathiya, P.S. Rasulpur, District- Chhapra (Saran).
28. Sanjeet Kumar (PDD/143093), S/o- Indradeo Sharma, Resident of Village-
Noorsarai, P.S. Noorsarai, District- Nalanda.
29. Mahendra Kumar (PDD/ 176633), S/o- Late Sone Lal, Resident of Village-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 424
Rani Sakar Pura, P.S- Khagaria, District- Khagaria.
30. Babloo Kumar Yadav (PDD/301118), S/o- Late Fulo Yadav, Resident of
Village- Rani Sakar Pura, P.S.- Khagaria, District- Khagaria.
31. Sunny Kumar (PDD/187089), S/o- Laxman Ray, Resident of Ghandhi Chowk
Baghi, P.S- Nagar, Begusarai, District- Begusarai.
32. Chandan Bharti (PDD/126205), S/o- Umesh Prasad Sah, Resident of Village-
Chatti Road, Ward No.-22, P.S- Begusarai, District- Begusarai.
33. Bharat Bhushan Giri (PDD/204382), S/O- Ghuran Goswami, Resident of
village- Dhyanchakki, P.S- Bakhri, District- Begusarai.
34. Sanjeet Kumar (PDD/224379), S/o- Surendra Mahto, Resident of Village-
Bagha, Ward No.29, P.S- Nagar Begusarai, District- Begusarai.
35. Chandan Kumar (PDD/042418) S/o- Gopal Raut, Resident of Village-
Nagdah, Begusarai, P.S.- Muffasil Begusarai District- Begusarai.
36. Krishana Kumar Thakur (PDD/116510), S/O- Jatadhar Thakur, Resident of
Village- Bakhari Bazar, P.S- Bakhari Bazar, District- Begusarai.
37. Md. Muntjim Ansari (PDD/133932), S/o- Md Mustakeem Ansari, Resident of
Village- Makkhachak Bakhrj, Ward No.4, P.S - Bakhari Bazar, District-
Begusarai.
38. Heera Kumar Sah (PDD/088890), S/o- Late Yogendra Sah, Resident of
Village- Bakhari Bazar, P.S- Bakhari Bazar, District- Begusarai.
39. Mukesh Kumar Verma (PDD/132320), S/o- Sarug Mahto @ Saryug Mahto,
Resident of Village- Madhua, P.S- Bakhari,District- Begusarai.
40. Md. Manauwer (PDD/135120), S/o- Ahmad Khalifa, Resident of Village-
Bakhari Bazar, P.S- Bakhari Bazar, District- Begusarai.
41. Maheshwar Kumar (PDD/134512), S/o- Ramchandra Das, Resident of
Village- Salouna, P.S.- Bakhari Bazar, District- Begusarai.
42. Dhiraj Ravi Das (PDD/033566), S/o- Bhim Ravi Das, Resident of Village-
Rampur, P.S.- Suryagarha, District- Lakhisarai.
43. Mithilesh Kumar Yadav (PDD/101890), S/o - Babunand Yadav, Resident of
Village- Koriyapatti, P.S.- Raghopur, District- Supaul.
44. Dilip Kumar (PDD/139758), S/O- Surya Narayan Yadav, Resident of Village-
Koriyapatti, P.S.- Raghopur, District- Supaul.
45. Durganand Yadav (PDD/140268), S/o- Surya Narayan Yadav, Resident of
Village- Koriyapatti, P.S.- Raghopur, District- Supaul.
46. Pramod Kumar Sharma (PDD/227836), S/o- Bishnu Dev Sharma, Resident of
Village- Manik Chand Chakla, P.S.- Raghopur, District- Supaul.
47. Shaligram Sah (PDD/220794), S/o- Jay Prakash Sah, Resident of Village Ram
Bisanpur, P.S.- Raghopur, District- Supaul.
48. Vikram Kumar Verma (PDD/035614), S/o- Birendra Kumar Verma, Resident
of Village- Manikchand Chakla, P.S- Raghopur, District- Supaul.
49. Ritesh Kumar Hitesh (PDD/098160), S/o- Umesh Lal Das, Resident of Village
Pilwaha, P.S.-Jadia, District- Supaul.
50. Tapeshwari Kumar Sharma (PDD/066845), Ss/o- Basudev Sharma, Resident
of Village- Thalha, P.S.- Raghopur, District- Supaul.
51. Shamsher Alam s/o- Md. Shabbir Ahmad, Resident of Village- Johaniya, P.S-
Pipra, District- Supaul.
52. Naresh Pandit (PDD/304168), S/o- Baldev Pandit, Resident of Village-
Bayasi, P.S- Bayasi, District- Supaul.
53. Subesh Raj (PDD/0474421), S/o Bhumeshwar Mehta, Resident of Village-
Pilwaha, P.S- Jadia, District- Supaul.
54. Vikram Kumar Verma (PDD/035614), S/- Birendra Kumar Verma, Resident
of Village Manik Chandra Chakla, P.S- Raghopur, District- Supaul.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 425
55. Munna Ansari (PDD/294048), s/o Late Farid Ansari, Resident of Village-
Bharti Tola, P.S- Barari, District- Katihar.
56. Sandip Kumar (PDD/1574461), S/o Sikendra Paswan, Resident of Village-
Agama, P.S.- Basnahi, District- Saharsa.
57. Pramod Paswan (PDD/089840), s/o Karan Paswan, Resident of Village-
Tungi, P.S.- Hisua,District- Nawada.
58. Sunny Kumar (PDD/089636), S/o-Ratan Kumar Gupta, Resident of Village-
Tungi Beldari, P.S.- Hisua, District- Nawada.
59. Rishikesh Kumar Singh (PDD/021343) s/o- Surendra Prasad Singh, Resident
of Village- Pahepur, P.S.-- Samastipur, District- Samastipur.
60. Amardeep Kumar (245601), S/o- Mahendra Singh, Resident of Village-
Bishanpur Bande, P.S.-- Samastipur, District- Samastipur.
61. Ajit Kumar (PDD/231741), S/o Ram Chandra Singh, Resident of Village-
Bishanpur Bande, P.S.-- Samastipur, District- Samastipur.
62. Pradeep Kumar (PDD/245709), S/o- Mahendra Mahto, Resident of Village-
Bishanpur Bande, P.S.-- Samastipur, District- Samastipur.
63. Vinod Kumar Singh (PDD/280724), s/o- Late Mahendra Singh, Resident of
Village- Chando Patti, P.S.-- Samastipur, District- Samastipur.
64. Pramod Kumar (PDD/179613), s/o Yogendra Rai, Resident of Village-
Hasanpur Jitwarpur, P.S.- Mufassil Samastipur, District- Samastipur.
65. Rekha Kumari (PDD/236430), W/o- Chandeshwar Roy, Resident of Village-
Chakhahabib, P.S.- Bibhutipur, District- Samastipur.
66. Archana Kumari (PDD/061898), D/o- Amrendra Prasad Singh, Resident of
Village- Singhia, P.S.- Singhia, District- Samastipur.
67. Sanjay Kumar Verma (PDD/268641), S/o- Mahendra Prasad Verma, Resident
of Village- Adarsh Nagar, Road NO. 1/D Samastipur, P.S Samastipur,
District- Samastipur.
68. Dharmendra Kumar (PDD/02883), S/o- Sri Bhupendra Prasad Verma.
Resident of Village- Sonbarsha Chowk, South of M.K. Traders, P.S.-
Samastipur, District- Samastipur.
69. Dharmendra Kumar Paswan (PDD/123196), S/o Ghuran Paswan, Resident of
village- Kankari, P.S.- Singhia, District Samastipur.
70. Sudhir Kumar Sinha (PDD/195989), S/o- Ram Kumar Sinha, Resident of
Village- Waini, P.S- Pusa, District- Samastipur.
71. Gulrez Elahi (PDD/193052), S/o Md. Elah Bakhsh, Resident of Village-
Bisanpur, P.S.-Samastipur, District- Samastipur.
72. Vijay Kumar Gaur (PDD/015442), S/o- Sri Radhakant Gaur, Resident of
Village- Bahadurpur, Ward NO.-27, P.S- Samastipur, District- Samastipur.
73. Santosh Kumar (PDD/003550) S/O- Sri Bhupendra Prasad Verma, Resident of
Village-Sonbarsha Chowk, South of M.K. Traders, P.S- Samastipur, District-
Samastipur.
74. Avinash Kumar Snehi (PDD/162745), S/o- Prem Shankar Das, Resident of
Village- Kishanpur Amkhoriya, P.S.- Sajour, District- Bhagalpur.
75. Saurabh Kumar Singh (PDD/228443), S/o- Shivnandan Singh, Resident of
Village- Sarouni, P.S.- Shahkund, District- Bhagalpur.
76. Amit Kumar Mishra (PDD/055644), S/o- Jayesh Mishra, Resident of Village-
Nirpur, P.S- Samastipur, District- Samastipur.
77. Deepak Kumar (PDD/001938), S/o- Pachu Mahto, Resident of Village-
Bishanpur Bande, P.S- Samastipur, District- Samastipur.
78. Shivjee Malakar (PDD/030261), S/o Ramlakhan Malakar, Resident of Village-
Musapur, P.S- Samastipur, District- Samastipur.
79. Sonu Kumar (PDD/087383), S/o Ram Gopal Paswan, Resident of Village-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 426
Dhurlakh, P.S- Samastipur, District- Samastipur.
80. Ankit Raj (PDD/021197), S/o- Amod Kumar Resident of Village- Q.No.- T
42/F Ghadhi Park Railway Colony, Samastipur, P.S- Samastipur, District-
Samastipur.
81. Sanjeet Kumar (PDD/075054), S/O- Rameshwar Ram, Resident of Village-
Dhurlakh, P.S- Samastipur, District- Samastipur.
82. Ajeet Kumar (PDD/075218), s/o- Rameshwar Ram, Resident of Village-
Dhurlakh, P.S- Samastipur, District- Samastipur.
83. Amit Kumar Ram (PDD/075055), Son of Rameshwar Ram, Resident of
Village- Dhurlakh, P.S- Samastipur, District- Samastipur.
84. Nishant Kumar (PDD/064404), Son of Ram Bilash Paswan, Resident of
Village- Dhurlakh, P.S- Samastipur, District- Samastipur.
85. Ashish Kumar (PDD/277966), S/o-Jagdish Paswan, Resident of Village-
Kashipur, Ward No.-5, P.S- Samastipur, District- Samastipur.
86. Rajesh Kumar (PDD/066542) S/o- Umesh Prasad Srivastava, Resident of
Village Bahadurpur, Ward NO.-27, P.S- Samastipur, District- Samastipur.
87. Raj Kumar Poddar (PDD/178020), s/o- Ram Naresh Poddar, Resident of
Village- Bahadurpur, Ward No.-26, P.S- Samastipur, District- Samastipur.
88. Avadhesh Kumar Singh (PDD/208180), S/o- Dinesh Prasad Singh, Resident of
Village- Laguniya, Rajghukanth, P.S- Samastipur, District- Samastipur.
89. Vijay Shankar Dubey (PDD/111884), S/o- Kameshwar Dubey, Resident of
Village- Jalalpur, P.S- Daraunia, District- Siwan.
90. Kundan Kumar Singh (PDD/0505274), S/o- Prahalad Singh, Resident of
Village- Jalalpur, P.S- Daraunia, District- Siwan.
91. Amit Kumar Dhiraj (PDD/256503), S/o- Surya Deo Ram, Resident of Village-
Lawapur Narayan, P.S- Mahnar, Block- Mahnar, District- Vaishali.
92. Md. Hasan Raza (PDD/158488), S/o- Md Alim Azad, Resident of Village-
Ashiyana Colony, P.S.- K. Hatt, District- Purnea.
93. Mujahidul Islam (PDD/157840), S/o- Zamir Uddin Ahmed, Resident of
Village- Ashiyana Colony, P.S-K. Hatt, District- Purnea.
94. Pankaj Kumar (PDD/306546), S/o- Kamleshwari Mandal, Resident of Village-
Bhagaha, P.S Falka, District- Katihar.
95. Shri Narayan Yadav (PDD/058158), S/o- Hareram Yadav, Resident of
Village- Hariyari, P.S.- Phulparas, District- Madhubani.
96. Ram Yatan Yadav (PDD/303581), S/o- Devilal Yadav, Resident of Village-
Rautiniya, P.S. - Phulparas, District- Madhubani.
97. Prasant Kumar (PDD/277652), S/o- Late Santosh Prasad, Resident of village-
Near, M.H.S.H. School, LCT Ghat, Mainpura, P.S- Patliputra, District- Patna.
98. Birendra Kumar (PDD/244901), S/o- Sri Upendra Sharma, Resident of
Village- Maheshpur, P.S- Bhagwanpur, District- Begusarai.
99. Lalan Kumar Thakur (PDD/278796), S/o- Nagendra Thakur, Resident of
Village- Ladipur Sahpur, P.S.- Muffasil Begusarai, District- Begusarai.
100. Ranjan Kumar (PDD/090466), S/o- Paras Singh, Resident of Village- Jalalpur,
P.S- Daraundha, Block- Daraudha, District- Siwan.
101. Triloki Prasad (PDD/153682), S/o Laxman Prasad, Resident of Village-
Jalalpur, P.S- Daraundha, Block- Daraudha, District- Siwan.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and
Development, Govt. of Bihar, Patna.
2. The Principal Secretary, Planning and Development, Govt. of Bihar, Patna.
3. The Director, Economics and Statistics under Planning and Development,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 427
Govt. of Bihar, Patna.
4. The Project Director, Economics and Statistics under Planning and
Development, Govt. of Bihar, Patna.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14747 of 2016
===========================================================
1. Binod Kumar son of Rajendra Sharma, Resident of village- Madhuban, P.O.
Chopra Ramnagar, P.S. Jankinagar, District- Purnea.
2. Sanjeev Kumar son of Devendra Prasad Yadav, Resident of village- Gangapur,
P.O. Gangapur, P.S. Murliganj, District- Madhepura.
3. Shambhu Kumar son of Shivcharan Mukhia, Resident of village- Kunwari,
P.O. Harpatti, P.S. Banmankhi, District- Purnea.
4. Binod Kumar Bhagat son of Jainarain Bhagat, Resident of village- Baghwa,
P.O. Nipaniya, P.S. Barhara Kothi, District- Purnea.
5. Pramod Kumar Bhagat son of Jagdish Bhagat, Resident of village- Magarjan,
P.O. Buoabutam, P.S. Barhara Kothi, District- Purnea.
6. Rakesh Kumar Rajak son of Gyanchand Rajak, Resident of village- Sukhasan
Kothi, P.O. Laukahi, P.S. Barhara Kothi, District- Purnea.
7. Rajnish Kumar son of Nageshwar Prasad Yadav, Resident of village- Aliganj,
P.O. Nipahiya, P.S. Barhara Kothi, District- Purnea.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna.
3. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
4. The Joint Director-cum- Office Head, Department of Planning & Development,
(Directorate of Economics & Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, District- Purnea (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14028 of 2016
===========================================================
1. Nisar Ahmad S/o Late Mumtaz Ahmad R/o village - Patiasa, P.S. Ahiapur,
District - Muzaffarpur
2. Rakesh Raushan S/o Sri Mani Bhushan Prasad Resident of Mohalla -
Nayatola ( Kalam Bagh Road ), P.S. Muzaffarpur Town, District -
Muzaffarpur
3. Devanand S/o Srikrishna Kumar Singh R/o Mohalla - Mashauli Dharam Das
Dal Mill (Campus), P.S. Muzaffarpur Town, District - Muzaffarpur
4. Sanjay Kumar S/o Rama Shanker Pandit R/o Mohalla - Susta, P.S.
Muzaffarpur Sadar, District Muzaffarpur
5. Devendra Kumar Paswan S/o Late Mukesh Paswan R/o village - Atardha,
P.S. Muzaffarpur Sadar, District - Muzaffarpur
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 428
6. Kundan Kumar S/o Sri Dineshwar Lal R/o Mohalla - Rambagh Chouri South
of Temple Road Ramna, P.S. Mithanpura, District - Muzaffarpur
7. Pawn Kumar S/o Sri Ramjee Jha R/o Mohalla - Mahavir Nagar, Pankha Toli,
P.S. Kazi Mohammadpur, District - Muzaffarpur
8. Ranjit Kumar S/o Sri Dwarika Prasad R/o Mohalla - Mahavir Nagar, Pankha
Toli, P.S. Kazi Mohammadpur, District - Muzaffarpur
9. Amar Kumar S/o Shankar Thakur R/o village - Patahi Jagarnath, P.S.
Muzaffarpur Sadar, District - Muzaffarpur
10. Amit Kumar S/o Jagdish Prasad Patwa R/o Mohalla - Belwa Lane, Aam Gola
Pankha Toli, P.S. Kazi Mohammadpur, District - Muzaffarpur
11. Rama Shanker Kumar S/o Ram Prasad Pandit R/o Mohalla - Mohammadpur
Patahi Naya Tola, P.S. Muzaffarpur Sadar, District Muzaffarpur
12. Pinki Kumari D/o Sri Luxmi Sao R/o Mohalla - Fardo Gola, Luxmi Nagar,
P.S. Muzaffarpur, District - Muzaffarpur
13. Amit Kumar S/o Sri Nand Kishor Prasad R/o Mohalla - Pankha Toil, P.S.
Kazi Mohammadpur, District - Muzaffarpur
14. Ranjit Kumar Paswan S/o Sri Ram Prit Paswan R/o village - Narauli Dih, P.S.
Musahari, District - Muzaffarpur
15. Sanjay Kumar S/o Sri Dinesh Mahto R/o village - Chapra Madhya, P.S.
Musahari, District - Muzaffarpur
16. Wasim Ahmad S/o Mr. Samim Ahmad R/o 44, Azad Road, Mahmud Manzil,
P.S. Saraiya, District - Muzaffarpur
17. Prasant Kumar S/o Sri Ram Naresh Singh R/o village - Raghopur, P.S.
Ahiapur, District - Muzaffarpur
18. Raushan Paswan S/o Ganesh Paswan R/o Razulpur Zilani, P.S. Kazi
Mohammadpur, District - Muzaffarpur
19. Kumar Ramu S/o Sri Sukan Ram R/o Mohalla - V.C. Lane Near Sri Marble
Mithapur, P.S. Musahari, District - Muzaffarpur
20. Prakash Kumar S/o Sri Nand Kishor Prasad R/o Mohalla - Luxmi Chowk,
P.S. Brahmpur, District - Muzaffarpur
21. Vinod Kumar S/o Yogi Rai R/o village - Harpur Barari, P.S. Ahiapur, District
- Muzaffarpur
22. Nand Kishor Kumar S/o Ram Gulam Bhagat R/o village - Manika Gazi, P.S.
Manika, District - Muzaffarpur
23. Deepak Kumar S/o Sri Ramesh Gupta R/o village - Kanhauli, P.S.
Mithanpura, District - Muzaffarpur
24. Parwez Alam S/o Md. Quem R/o Mohalla - Vicky Palace, Near Abeda High
School, Tinkothia, P.S. Muzaffarpur, District - Muzaffarpur
25. Shanker Kumar S/o Sri Devendra Ray R/o village - Sahwazpur, P.S. Ahiapur,
District - Muzaffarpur
26. Firdaus Jahan D/o Md. Isa Azad R/o Mohalla - Bari Karbala, P.S.
Muzaffarpur, District - Muzaffarpur
27. Shabnam Jahan D/o Md. Isa Azad R/o Mohalla - Bari Karbala, P.S.
Muzaffarpur, District - Muzaffarpur
28. Amit Kumar S/o Sri Ram Nath Prasad R/o Mohalla - Atardah Kachhi Pakki
Road, P.S. Muzaffarpur Sadar, District - Muzaffarpur
29. Vikash Kumar S/o Radha Raman Prasad Singh R/o village - Ganipur,
(Hazipur Road ), P.S. and District - Muzaffarpur
30. Rajesh Kumar S/o Sri Kamal Narain Lal R/o Mohalla - Zila Khadigramodgya
Sangh Ramna, P.S. Muzaffarpur Sadar, District - Muzaffarpur
31. Santosh Kumar S/o Sri Jaglal Chaudhary R/o Chapra Megh, P.S. Musahari,
District - Muzaffarpur
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 429
32. Sanjay Thakur S/o Shanker Thakur R/o village - Chapra Megha, P.S.
Musahari, District - Muzaffarpur
33. Manoj Kumar Chaudhary S/o Sri Laxman Chaudhary R/o Rambagh Road,
Mahavir Asthan, P.S. Muzaffarpur, District - Muzaffarpur
34. Devendra Kumar S/o Sri Ram Nagina Baitha R/o village - Dwarika Nagar,
P.S. Musahari, District - Muzaffarpur
35. Pinkesh Kumar S/o Sri Uday Shanker Thakur R/o village - Mdhubani, P.S.
Muzaffarpur, District - Muzaffarpur
36. Md. Samsad Alam S/o Md. Eliash R/o village - Juran Chapra, Mahesh Babu
Chowk, P.S. Muzaffarpur, District - Muzaffarpur
37. Md. Quaish S/o Md. Navi Resident of village - Jhapahan, P.S. Musahari,
District Muzaffarpur
38. Ram Kumar @ Dr. Ram Kumar S/o Sri Ram Chandra Prasad Gupta Resident
of village - Naya Gaon, P.S. Musahari, District Muzaffarpur
39. Sachin Kumar S/o Sri Jay Prakash Singh Resident of village - Chapra Megh,
P.S. Musahari, District Muzaffarpur
40. Rajesh Kumar S/o Sri Laxman Narain Sharma Resident of village - Bhataulia,
P.S. Musahari, District - Muzaffarpur
41. Anil Kumar S/o Sri Harilal Sah Resident of village - Musahari Farm, P.S.
Musahari, District - Muzaffarpur
42. Pawan Kumar S/o Sri Maksudan Thakur Resident of village - Chapra Megha,
P.S. Musahari, District - Muzaffarpur
43. Neeraj Kumar S/o Sri Ramjee Prasad Sharma R/o Mohalla - Rasulpur Zilani
Majhaulia Road Ward No. 10, P.S. Kazi Mohammadpur, District -
Muzaffarpur
44. Sanjay Kumar S/o Late Binda Prasad Das R/o village Daud Nagar, P.S.
Biddupur, District - Vaishali
45. Binod Kumar S/o Sri Tarkeshwar Prasad Sinha R/o village - Atardah, P.S.
Muzaffarpur Sadar, District - Muzaffarpur
46. Amit Kumar S/o Sheojee Thakur Resident of village - Khabra, P.S.
Muzaffarpur Sadar, District - Muzaffarpur
47. Rakesh Kumar S/o Sri Sant Lal Sah Resident of village - Brahampura, P.S.
Brahmpura, District - Muzaffarpur
48. Farukh Kaishar S/o Md. Taslim R/o village - Mirzapur, P.S. Ahiapur, District
- Muzaffarpur
49. Ajit Kumar S/o Sri Krishna Prasad R/o village - Narauli Dih, P.S. Musahari,
District - Muzaffarpur
50. Vijay Kumar S/o Late Ram Chandar Das R/o Mohalla - Satpura, P.S. Sadar
Muzaffarpur, District - Muzaffarpur
51. Raushan Kumar S/o Vijay Kumar Singh R/o Mohalla - Shekhpur, P.S.
Ahiapur, District - Muzaffarpur
52. Rajiv Kumar S/o Kaushal Kishor Singh R/o village - Malighat, P.S. Musahari,
District - Muzaffarpur
53. Prince Kumar S/o Sri Madhesh Prasad R/o village - Parbat Nagar, Nazirpur,
P.S. Ahiapur, District - Muzaffarpur
54. Uday Kumar Chandra S/o Sri Mohan Prasad R/o Mohalla - Shakti Nagar,
Kanhauli Azrakabe, P.S. Mithanpura, District - Muzaffarpur
55. Pankaj Kumar S/o Sri Manjay Lal Chaudhary R/o village - Chaturi Panash,
P.S. Ahiapur, District - Muzaffarpur
56. Avinash Kumar Sharma S/o Akhilesh Kumar Sharma R/o village - Gyaspur,
P.S. Paroo, District - Muzaffarpur
57. Amarjit Kumar S/o Sri Bindeshwar Ram Resident of village - Mominpur, P.S.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 430
Musahari, District - Muzaffarpur
58. Khemchand Prasad S/o Late Ram Bilas Prasad Resident of village -
Shivriaima, P.S. Saraiya, District - Muzaffarpur
59. Sanjay Kumar S/o Tarkeshwar Prasad Sinha R/o Mohalla - Adardah, P.S.
Muzaffarpur Sadar, District - Muzaffarpur
60. Amresh Kumar S/o Sri Raju Ranjan Sharma R/o village - Prahladpur, P.S.
Musahari, District - Muzaffarpur
61. Yash Raj Kumar S/o Rajiv Ranjan Sharma R/o village - Prahladpur, P.S.
Musahari, District - Muzaffarpur
62. Manoj Kumar Singh S/o Lal Babu Singh Resident of village - Kanchanpur,
P.S. Bidupur, District - Vaishali.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna
2. Sri Nitish Kumar Son of not known to the Petitioners, the Chief Minister,
Govt. of Bihar, Patna
3. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna
4. The Principal Secretary, Cooperative Department, Government of Bihar, Patna
5. The Director, Department of Planning and Development (Directorate of
Economics and Statistics), Government of Bihar, Patna
6. The District Statistical Officer, Muzaffarpur, District Muzaffarpur
7. The District Statistical officer, Vaishali, District Vaishali at Hajipur.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14456 of 2016
===========================================================
1. Hareram Yadav Son of Rameshwar Yadav Resident of Village- Baghant,
Police Station- Manigachhi, District- Darbhanga.
2. Ghanshyam Jha Son of Shiv Chandra Jha Resident of Village- Raghopur
Deorhi, Police Station- Manigachhi, District- Darbhanga.
3. Vimal Prasad Thakur Son of Mahesh Thakur Resident of Village- Phulwan,
Police Station- Manigachhi, District- Darbhanga.
4. Bishnu Kant Pandt Son of Sitaram Pandit Resident of Village- Jagannathpur,
Police Station- Manigachhi, District- Darbhanga.
5. Dharmanath Thakur Son of Late Dhirendra Thakur Resident of Village-
Mounbehat, Police Station- Manigachhi, District- Darbhanga.
6. Gopal Kumar Jha Son of Trilochan Jha Resident of Village- Mounbehat,
Police Station- Manigachhi, District- Darbhanga.
7. Raman Kumar Son of Sitaram Mandal Resident of Village- Chanaur, Police
Station- Manigachhi, District- Darbhanga.
8. Sanjeevani Kumari Daughter of Ram Kumar Singh Resident of Village-
Chanaur, Police Station- Manigachhi, District- Darbhanga.
9. Manish Kumar Mishra Son of Vijendra Mishra Resident of Village- Sakhwar,
Police Station- Manigachhi, District- Darbhanga.
10. Parwaj Siddique Son of Sultan Ahmad Resident of Village- Madarpur Ujan,
Police Station- Sakatpur, District- Darbhanga.
11. Chandrama Kumari Wife of Ranjeet Kumar Singh Resident of Village-
Navtoli Barha, Police Station- Sakatpur, District- Darbhanga.
12. Ranjeet Kumar Singh Son of Ram Nandan Singh Resident of Village- Navtoli
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 431
Barha, Police Station- Sakatpur, District- Darbhanga.
13. Jyotish Kumar Jha Son of Binod Jha Resident of Village- Raghopur, Police
Station- Manigachhi, District- Darbhanga.
14. Ashok Kumar Mahto Son of Ram Prasad Mahto Resident of Village- Kayastha
Kabai, Saraswati Tola, Police Station- Manigachhi, District- Darbhanga.
15. Sunil Kumar Mishra Son of Shushil Kant Mishra Resident of Village-
Baghant, Police Station- Manigachhi, District- Darbhanga.
16. Birendra Prasad Son of Late Sitai Prasad Roy Resident of Village- Chakka,
Police Station- Manigachhi, District- Darbhanga.
17. Raj Kumar Paswan Son of Dhyani Paswan Resident of Village- Jagdishpur,
Police Station- Manigachhi, District- Darbhanga.
18. Mukesh Kumar Son of Ram Sudhar Ram Resident of Village- Baliya, Police
Station- Manigachhi, District- Darbhanga.
19. Abhishek Kumar Son of Uma Kant Paswan Resident of Village- Rajwara,
Police Station- Manigachhi, District- Darbhanga.
20. Ranjit Kumar Son of Upendra Thakur Resident of Village- Balour, Police
Station- Manigachhi, District- Darbhanga.
21. Prakash Kumar Jha Son of Veda Nand Jha Resident of Village- Raghopur
Dyodhi, Police Station- Manigachhi, District- Darbhanga.
22. Gopal Kumar Gupta Son of Ishwar Sah Resident of Village- Maina Rahika,
Police Station- Manigachhi, District- Darbhanga.
23. Narendra Kumar Son of Hitendra Poddar Resident of Village- Chanour, Police
Station- Manigachhi, District- Darbhanga.
24. Rajiddin Son of Samiuddin Resident of Village- Maina Rahika, Police Station-
Manigachhi, District- Darbhanga.
25. Indra Kumar Yadav Son of Bishnudeo Yadav Resident of Village-
Champapatti Rajwara, Police Station- Manigachhi, District- Darbhanga.
26. Rajiv Kumar Son of Ram Shankar Safi Resident of Village- Ujan, Police
Station- Sakatpur, District- Darbhanga.
27. Mukesh Kumar Ram Son of Mishri Ram Resident of Village- Ujan, Police
Station- Sakatpur, District- Darbhanga.
28. Dinesh Kumar Dinkar Son of Jeebachh Yadav Resident of Village- Raje,
Police Station- Manigachhi, District- Darbhanga.
29. Chandrabali Kamti Son of Chhathu Kamti Resident of Village- Nehra, Police
Station- Manigachhi, District- Darbhanga.
30. Gufran Alam Son of Md. Faroque Alam Resident of Village- Fatehpur, Police
Station- Manigachhi, District- Darbhanga.
31. Tanwirul Alam Son of Md. Rahmat Karim Resident of Village- Paiktola,
Police Station- Manigachhi, District- Darbhanga.
32. Shyam Chandra Sahani Son of Bhim Sahani Resident of Village- Nehra,
Police Station- Manigachhi, District- Darbhanga.
33. Suraj Thakur Son of Lakshaman Thakur Resident of Village- Nehra, Police
Station- Manigachhi, District- Darbhanga.
34. Manoj Kumar Ranjan Son of Doman Prasad Resident of Village- Jagdishpur,
Police Station- Manigachhi, District- Darbhanga.
35. Ruby Kumari Daughter of Amarnath Gupta Resident of Village- Brahmpur,
Police Station- Manigachhi, District- Darbhanga.
36. Krishana Kumar Panjiyar Son of Kailash Panjiyar Resident of Village-
Bajitpur, Police Station- Manigachhi, District- Darbhanga.
37. Sanjay Kumar Mishra @ Sanjay Mishra Son of Prabhu Nath Mishra Resident
of Village- Tatuar, Police Station- Manigachhi, District- Darbhanga.
38. Rajeshwar Pandit Son of Ram Sharan Pandit Resident of Village-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 432
Jagannathpur, Police Station- Manigachhi, District- Darbhanga.
39. Pradeep Kumar @ Pradeep Kr. Yadav Son of Vinay Yadav Resident of
Village- Raghopur Dyodhi, Police Station- Manigachhi, District- Darbhanga.
40. Shravan Kumar Yadav Son of Sri Chiranjee Yadav Resident of Village-
Chakka, Police Station- Manigachhi, District- Darbhanga.
41. Akhilesh Kumar Son of Ram Darshan Roy Resident of Village- Chakka,
Police Station- Manigachhi, District- Darbhanga.
42. Bhuwan Prasad Sinha Son of Ramdeo Sinha Resident of Village- Brahmapura,
Police Station- Manigachhi, District- Darbhanga.
43. Mukesh Kumar Pandit Son of Ghuran Pandit Resident of Village- Bishaul,
Police Station- Manigachhi, District- Darbhanga.
44. Santosh Kumar Thakur Son of Mahavir Thakur Resident of Village- Bishaul,
Police Station- Manigachhi, District- Darbhanga.
45. Nandkishor Prasad Yadav Son of Ram Avatar Yadav Resident of Village-
Bahuarwa, Police Station- Manigachhi, District- Darbhanga.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning & Development
Department, Mukhya Sachiwalaya (Old Secretariat), Government of Bihar,
Patna.
2. The Senior Joint Director-cum-Office Head, Statistics Directorate, Planning &
Development Department, Mukhya Sachiwalaya (Old Secretariat), Patna.
3. The Project Director, Bihar Statistics Development Agency, Planning and
Development Department, Mukhya Sachiwalaya (Old Secretariat), Patna
4. The District Statistical Officer, Planning and Development Department,
Samaharnalaya Campus, Laheriyasarai, Darbhanga.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14668 of 2016
===========================================================
1. Ranjeet Kumar, Son of Jagarnath Bhagat, resident of Village Parsa Mahind,
P.O.- Haribela, P.S.- Sonbarsa, Dist.- Sitamarhi.
2. Raj Kumar Paswan, Son of Kishori Paswan, resident of Village Nuniya Tola,
Janki Asthan, Ward No. 7, District Sitamarhi.
3. Gautma Kumar, Son of Visheshwar Rai, resident of Village Mahuain, P.O.-
Patdaura, P.S.- Bajpatti, District- Sitamarhi.
4. Prakash Kumar, son of Uday Narayan Chaudhary, resident of Village
Muliyachak, Ward No. 4, P.O.- Chakmahila, P.S. + District Sitamarhi.
5. Vandana Kumari, daughter of Ramakant Singh, resident of Village + P.O.-
Bela, Machpakuani, P.S.- Bela, District- Sitamarhi.
6. Abdhesh Ram, Son of Rajendra Ram, resident of Village + P.O.- Mahuawa,
P.S. Bathnaha, District- Sitamarhi.
7. Nishu Bharti, daughter of Nageshwar Ray, resident of Village Manikpur
Musaharniya, P.O.- Andauli, P.S.- Parihar, District- Sitamarhi.
8. Vijay Laxmi Kumari, daughter of Srilal Tahkur, resident of Village + P.O.-
Dharharwa, P.S.- Parihar, District- Sitamarhi.
9. Md. Shanaullah son of Md. Anish, resident of Village + P.O.- Kumma, P.S.-
Sursand, District- Sitamarhi.
10. Manish Kumar Singh, Son of Hari Narayan Singh, resident of Village-
Marpaishwardas, P.O.- Chandiha Bazar, P.S.- Mejarganj, District- Sitamarhi.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 433
11. Sushil Kumar Chaudhary, Son of Kedarnath Chaudhary, resident of Village +
P.O.- Gharwara, P.S.- Mejharganj, District- Sitamarhi.
12. Manoj Das, son of Deeplal Das, resident of Village Baluwa, P.O.- Lagma,
P.S.- Dumra, District- Sitamarhi.
13. Shashi Bhushan Paswan, Son of Jaleshwar Paswan, resident of Village-
Sangrampur, P.O.- Bhagwarpur, P.S.- Parsauni, District Sitamarhi.
14. Shailendra Paswan, son of Sahdev Paswan, resident of Village + P.O.-
Poshua, P.S.- Riga, District- Sitamarhi.
15. Umashankar Prasad, son of Rambabu Sah, resident of village Usharahiya,
P.O.- Sankhi, P.S.- Riga, District- Sitamarhi.
16. Ramvachan Paswan, Son of Sogarath Paswan, resident of Village + P.O.-
Gadha, P.S.- Runni Saidpur, District- Sitamarhi.
17. Suresh Kumar Singh, son of Ramswarth Singh, resident of Village Sonakhan,
P.O.- Madhurapur, P.S.- Bairganiya, District- Sitamarhi.
18. Rakesh Kumar son of Rajballabh Paswan, resident of Village + P.O- Boktha,
P.S.- Mejarganj, District- Sitamarhi.
19. Vipin Kumar, son of Sonelal Ray, resident of Village + P.O.- Babhangama,
P.S.- Riga, District- Sitamarhi.
20. Dinesh Ram, son of Dukha Ram, resident of Village + P.O.- Mayurwa, P.S.-
Sonbarsa, District- Sitamarhi.
21. Govind Mahto, son of Sitaram Mahto, resident of Village- Chainpura, P.O.-
Kapraul Siroman, P.S.- Riga, District- Sitamarhi.
22. Omprakash Nirala, son of Ramsufal Singh, resident of Village- Balua, P.O.-
Sirauli, P.S.- Riga, District- Sitamarhi.
23. Chotelal Kumar, Son of Pasuram Singh, resident of Village- Satyamacha,
P.O.- Bhasar Macchaha, P.S. + District- Sitamarhi.
24. Krishna Kumar, son of Jageshwar Ray, resident of Village + P.O.- Mayurwa
(D), P.S.- Sonbarsa, District- Sitamarhi.
25. Ravindra Kumar, Son of Manjhi Ray, resident of Village- Narkatiya , P.O.-
Singhwahini, P.O.- Sonbarsa, District- Sitamarhi.
26. Saroj Kumar, son of Shivshankar Prasad, resident of Village- Bangaon, P.O.
+ P.S.- Bajpatti, District- Sitamarhi.
27. Rampukar Kumar, son of Vijay Singh, resident of Village + P.O.-
Bhupbhairo, P.S. + District- Sitamarhi.
28. Rajesh Kumar Singh, Son of Vijay Singh, resident of Village + P.O.-
Bhupbhairo, P.S. + District- Sitamarhi.
29. Navin Kumar, son of Ramdev Rai, resident of Village- Buniyadi Tola, P.O.-
Poshua, P.S.- Riga District- Sitamarhi.
30. Chandan Kumar Singh Son of Arun Prasad Singh, resident of Village + P.O.
Balha Maksudan P.S.- Pupri, District- Sitamarhi.
31. Navin Kumar, Son of Mukund Narayan Thakur, resident of Village + P.O.+
P.S.- Pupri Singyahi Road, District- Sitamarhi.
32. Nagendra Panjiyar, Son of Raj Kishore Panjiyar residnet of Village- Birakh,
P.O.- Baghari, P.S.- Sursand, District- Sitamarhi.
33. Dilip Kumar Mishra, son of Laxmikant Mishra, resident of Village- Rikhauli,
P.O.- Paktola, P.S.- Dumra, District- Sitamarhi.
34. Vijay Madhev, son of Ramakant Singh, resident of Village- Kailashpuri,
Dumra, District- Sitamarhi.
35. Vicky Raja, Son of Shankar Prasad, resident of Village- Kailashpuri, P.O. +
P.S.- Dumra, District- Sitamarhi.
36. Umashankar Singh, Son of Prabhu Prasad Singh, resident of Village- Baya,
P.O.- Phulhatta, P.S.- Bela, District- Sitamarhi.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 434
37. Rajesh Kumar, son of Sukhlal Singh, resident of Village- Baya, P.O.-
Phulhatta, P.S.- Bela, District- Sitamarhi.
38. Hrishikesh Kumar, Son of Pramod Kumar Mishra, resident of Village-
Panchhor, P.O. + P.S.- Riga, District- Sitamarhi.
39. Harendra Kumar, Son of Ramvilas Rai, Resident of Village + P.O.- Basaha,
P.S.- Bajpatti, District- Sitamarhi.
40. Dinesh Prasad, son of Nokhelal Ray, resident of Village- Kharka, P.O.-
Punaura, P.S. + District- Sitamarhi.
41. Arvind Kumar, son of Maheshwar Prasad Gupta, resident of Village- Khopi,
P.O.- Dhanushi, P.S.- Runni Saidpur, District- Sitamarhi.
42. Manoj Kumar Gupta, Son of Ramdev Sah, resident of Village- Parigama,
P.O.- Chakchikna, P.S.- Pupri, District- Sitamarhi.
43. Rajiv Kumar, Son of Vishnudev Singh, resident of Village- Baya, P.O.-
Phulhatta, P.S.- Bela, District- Sitamarhi.
44. Ritu Kumari, wife of Ajay Kumar Thakur, resident of Village- Kusumpur,
P.O.- Bakhari, P.S.- Riga, District- Sitamarhi.
45. Kundan Kumar, Son of Sudhir Kumar Thakur, resident of Village-
Kahacharipur, P.O.- Banarjhula, P.S.- Sonbarsa, District- Sitamarhi.
46. Ramashankar Kumar, son of Anand Rai, resident of Village- Joka, P.O.-
Koeli, P.S.- Bathnaha, District- Sitamarhi.
47. Umesh Kumar, son of Satya Narayan Singh, resident of Village + P.O.-
Fatahpur, Girmishani, P.S. + District- Sitamarhi.
48. Omprakash Kumar, son of Ramayodhya Singh, resident of village- Bhaluaha,
P.O.- Dumri Khurd, P.S.- Mejarganj, District- Sitamarhi.
49. Umesh Kumar Pathak, son of Ramakant Pathak, resident of Village- Dumra
Jail Road, Ward No. 5, P.S.- Dumra, District- Sitamarhi.
50. Ashutosh Ranjan, son of Jai Kumar Sinha, resident of Village- Dumra Jail
Road, Ward No. 5, P.S.- Dumra, District- Sitamarhi.
51. Gautam Paswan, son of Ramayodhya Paswan, resident of Village- Dumra Jail
Road, Ward No. 5, P.S.- Dumra, District- Sitamarhi.
52. Mahadev Kumar, son of Ramekbal Singh, resident of Village- Bhasar Tola
Maldi, P.O.- Bhasar Macchaha, P.S. + District- Sitamarhi.
53. Phul Kumari, Wife of Mahadev Kumar, resident of Village- Bhasar Tola
Maldi, P.S.- Bhasar Macchaha, P.S + District- Sitamarhi.
54. Sanjay Kumar Shukla, Son of Devendra Prasad Shukla, resident of Village +
P.O.- Narha, P.S.- Bathnaha, District- Sitamarhi.
55. Premshankar Mahto, son of Nagendra Mahto, resident of Village- Bhalohiya,
P.O.- Dumri Khurd, P.S.- Mejarganj, District- Sitamarhi.
56. Ranjana Raj, daughter of Naval Paswan, resident of Village- Bahilwara, P.O.-
Dhanushi, P.S.- Runni Saidpur, District- Sitamarhi.
57. Satyendra Kumar, son of Naval Paswan, resident of village- Bahilwara, P.O.-
Dhanushi, P.S.- Runni Saidpur, District- Sitamarhi.
58. Md. Shakilur Rahman, son of Md. Hifzur Rahman, resident of Village- Birar,
P.O.- Belashanri Kutir, P.S.- Nanpur, District- Sitamarhi.
59. Padmanabh Singh, son of Nagendra Prasad, resident of village- Shiv
Mahammadpur, P.O.- Bhasar Machhaha, P.S.- Bairganiya, District-
Sitamarhi.
60. Pramod Kumar Patel, son of Ramnath Patel, resident of village + P.O. Patel
Tola, Bairganiya, P.S. Bairganiya, District- Sitamarhi.
61. Raghvendra Kumar, son of Sonelal Rai, resident of Village + P.O.- Chikna,
P.S.-Pupri, District- Sitamarhi.
62. Anil Kumar Chaudhary, son of Maheshwar Chaudhary, resident of Village +
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 435
P.O.- Yadupatti, P.S.- Pupri, District- Sitamarhi.
63. Ajit Kumar, son of Mahesh Raut, resident of village + P.O.- Gadha, P.S.-
Runni Saidpur, District- Sitamarhi.
64. Umesh Kumar, son of Yogendra Ram, resident of Village + P.O. + P.S.-
Dumra, District- Sitamarhi.
65. Shambhu Kumar, son of Rasnandan Thakur, resident of Village + P.O.
Baghari, P.S.- Sursand, District- Sitamarhi.
66. Akash Kumar, son of Rambabu Prasad, resident of Village- Court Bazar, P.O.
+ P.S. + District- Sitamarhi.
67. Virendra Kumar Sah, son of Ramnath Sah, resident of Village- Bakhari, P.O.
+ P.S.- Bajpatti, District- Sitamarhi.
68. Chanda Kumari, daughter of Srilal Gupta, resident of Village + P.O.-
Kamaldah, P.S.- Bathnaha, District- Sitamarhi.
69. Shyam Babu Ray, Son of Vashisth Ray, resident of Village + P.O.-
Premnagar, P.S. Runni Saidpur, District- Sitamarhi.
70. Subodh Kumar Son of Baunilal Sah, resident of Village + P.O.- Pachtaki,
P.S.- Bairganiya, District- Sitamarhi.
71. Dhananjay Kumar, son of Devendra Shukla, resident of Village + P.O.-
Narha, P.S.- Bathnaha, District- Sitamarhi.
72. Randhir Kumar, son of Ramchandra Sah, resident of Village-Tandaspur,
P.O.- Koeli, P.S.- Bathnaha, District- Sitamarhi.
73. Manisha Kumari, daughter of Gopesh Chandra Chaudhary, resident of
Village + P.O.- Barai Behata, P.S.- Pupri, District- Sitamarhi.
74. Chitranjan Kumar, son of Shyam Sundar Sah, resident of Village + P.O.-
Pachtaki Yadu, P.S.- Bairganiya, District- Sitamarhi.
75. Shiv Shankar Kumar Sharma, Son of Kapildev Sharma, resident of Village +
P.O.- Madhopur, P.S.- Bathnaha, District- Sitamarhi.
76. Sunil Kumar, son of Ramchandra Sah, resident of Village + P.O.- Premnagar,
P.S.- Runni Saidpur, District- Sitamarhi.
77. Dharmendra Kumar Singh, son of Ramdhayan Singh, resident of Village +
P.O.+ P.S.- Runni Saidpur, District- Sitamarhi.
78. Jitendra Kumar, son of Ashok Kumar, resident of Village + P.O.- Bangaon
Bazar, P.S.- Bajpatti, District- Sitamarhi.
79. Rakesh Kumar, Son of Nand Kishore Yadav, resident of Village + PO.-
Posua, P.S.- Riga, District- Sitamarhi.
80. Harendra Kumar Yadav, Son of Ram Ekbal Yadav resident of Village-
Buniyadi Tola, PO.- Posua, P.S.- Riga, District- Sitamarhi.
81. Satyendra Kumar, Son of Chadeswar Rai, resident of Village-Buniyadi Tola,
PO.- Posua, P.S.- Riga, District- Sitamarhi.
82. Ram Pravesh Kumar, Son of Ram Ekbal Yadav resident of Village-Buniyadi
Tola, PO.- Posua, P.S.- Riga, District- Sitamarhi.
83. Arvind Kumar, Son of Ram Ekbal Rai, resident of Village- Jamuniya
Musharniya, P.S.- Sonbarsa, District- Sitamarhi.
84. Ajay Kumar, Son of Dharikchan Paswan, resident of Village- Purnahiya,
P.O.- Harnahiya, P.S.- Sahiyara, District- Sitamarhi.
85. Satyanarayan Thakur Son of Mohan Thakur, resident of Village + P.O.- Court
Bazar, P.S. + District- Sitamarhi.
86. Alok Kumar, son of Ram Ekbal Mandal, resident of Village + P.O.- Rewasi,
P.S.- Riga, District- Sitamarhi.
87. Harendra Kumar Son of Sarvajeet Mahto, resident of Village- Jainagar, P.O.-
Banarjhula, P.S.- Sonbarsa, District- Sitamarhi.
88. Govind Kumar, son of Shiv Kumar, resident of village -Ram Padarth Nagar,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 436
Chakmahila, P.O.- Chakmahila, District- Sitamarhi.
89. Tapendra Kumar, son of Brijnandan Paswan, resident of Village- Damhi,
P.O.- Malahi, P.S.- Bela, District- Sitamarhi.
90. Dharmendra Kumar, Son of Rajaram Singh, resident of Village- Adhkhanni,
P.O.- Sutihara, P.S.- Parihar, District- Sitamarhi.
91. Rupesh Kumar Jha, Son of Ramnaresh Jha, resident of Village + P.O.- Dighi,
P.S.- Bathnaha, District- Sitamarhi.
92. Rakesh Kumar Jha, Son of Devchandra Jha, resident of Village- Motipur,
P.O.- Akhata, P.S.- Bairganiya, District- Sitamarhi.
93. Nathuni Thakur, Son of Kishori Thakur resident of Village + P.O.- Malahi,
P.S.- Bela, District- Sitamarhi.
94. Omprakash Kumar, Son of Raghunath Mandal, resident of Village + P.O.-
Khairwa, P.S.- Riga, District- Sitamarhi.
95. Brajesh Kumar, Son of Lal Kishore Singh, resident of Village- Matauna,
P.O.- Diwari, P.S.- Sursand, District- Sitamarhi.
96. Sudhir Kumar Paswan, son or Ramchandra Paswan, resident of Village +
P.O.- Boktha, P.S.- Mejarganj, District- Sitamarhi.
97. Rakesh Kumar, Son of Shatrughan Mandal, resident of Village- Laxmipur,
P.O.- Bhasar Macchaha, P.S. + District- Sitamarhi.
98. Radheshyam Sah, son of Mishrilal Sah, resident of Village + P.O.- Khairwa,
P.S.- Riga, District- Sitamarhi.
99. Guddu Kumar, Son of Ishwar Mahto, resident of Village + P.O.
Parmanandpur, P.S.- Dumra, District Sitamarhi.
100. Manish Kumar, son of Suresh Prasad Yadav, resident of Village Manikpur
Musharniya, P.O.- Andauli, P.S.- Parihar, District- Sitamarhi.
101. Amrendra Kumar, Son of Vilochan Singh, resident of Village- Bahuarwa,
P.O.- Vishnupur, P.S.- Bela, District- Sitamarhi.
102. Rajan Kumar, son of Anand Bhagwan Chaudhary, resident of Village + P.O.-
Begahi, P.S.- Bairganiya, District- Sitamarhi.
103. Usha Kumari, daughter of Ramdayal Singh, resident of Village- Bahuarwa,
P.O.- Vishnupur, P.S. Bela, District Sitamarhi.
104. Ravishankar Kumar Mandal, son of Ramrahan Mandal, resident of Village +
P.O.- Choraut, P.S.- Pupri, District- Sitamarhi.
105. Omprakash Nayak, son of Shiv Ratan Nayak, resident of Village + P.O.-
Choraut, P.S.- Pupri, District- Sitamarhi.
106. Rambharosh Baitha, son of Ramchandra Baitha, resident of Village Narha,
P.S.- Mejarganj, District- Sitamarhi.
107. Sadhna Kumari, daughter of Sonelal Mahaseth resident of Village- Laxmipur,
P.O.- Bhutahi, P.S.- Sonbarsa, District- Sitamarhi.
108. Ranjeet Kumar, Son of Shambhu Prasad, resident of Village- Jawahar Nagar,
Ward No. 12, Ward No. 12, P.S.- Bairganiya, District- Sitamarhi.
109. Sonu Kumar Jha, Son of Manishankar Jha, resident of Village + P.O-
Awapur, P.S.- Pupri, District- Sitamarhi.
110. Sushil Kumar Karn, son of Kamalkant Prasad Karn, resident of Village +
P.O.- Bhalha Maksudan, P.S.- Pupri, District- Sitamarhi.
111. Mukesh Kumar, Son of Vinod Baitha, resident of Village- Sangram Fandah,
P.O. + P.S.- Riga, District- Sitamarhi.
112. Yugal Kishore Singh, Son of Ramashish Singh, resident of Village- Sonba,
P.O. + P.S.- Bathnaha, District- Sitamarhi.
113. Pramod Kumar Ram, Son of Nagendra Ram, resident of Village- Narkatiya,
P.O.- Babhangama, P.S.- Mejarganj, District- Sitamarhi.
114. Sujay Kumar Thakur, son of Mangal Thakur, resident of Village + P.O.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 437
Narha, P.S.- Mejarganj, District- Sitamarhi.
115. Rajiv Kumar, Son of Chandra Kishore Jha, resident of Village + P.O. + P.S.-
Dumra, District- Sitamarhi.
116. Radhe Baitha, Son of Indal Baitha, resident of Village + P.O.- Parmanandpur,
P.S.- Dumra, District- Sitamarhi.
117. Abulaish Ansari, son of Sahid Ansari, resident of Village - Sinduriya, P.O. +
P.S.- Bairganiya, District- Sitamarhi.
118. Upendra Ram, son of Bilat Ram, resident of Village- Narkatiya, P.o.-
Babhangama, P.S.- Mejarganj, District- Sitamarhi.
119. Banwari Singh, son of Rikhidev Singh, resident of Village- Kowari, P.O.-
Ranjeetpur, P.S. + District- Sitamarhi.
120. Satyendra Sah, Son of Ramnarayan Sah, resident of Village- Riga Bakhari,
P.O. + P.S.- Riga, District- Sitamarhi.
121. Manoj Kumar, Son of Huseni Sah, resident of Village + P.O.- Gisara, P.S.-
Parsauni, District- Sitamarhi.
122. Harikishore Paswan, Son of Janak Paswan. Resident of Village + P.O.-
Parsauni P.S.- Dumra, District- Sitamarhi.
123. Indal Kumar Pawan, son of Devendra Paswan, resident of Village + P.O.-
Singhwahini, P.S.- Sonbarsa, District- Sitamarhi.
124. Mukesh Thakur, son of Vijay Thakur, resident of Village + P.O.- Lagma,
P.S.- Dumra, District- Sitamarhi.
125. Santosh Kumar, son of Rampratap Rai, Resident of village + P.O.- Malahi,
P.S.- Bela, District- Sitamarhi.
126. Arvind Kumar, Son of Aghnu Paswan, resident of Village + P.O.- Singrahiya,
P.S.- Sahiyara, District- Sitamarhi.
127. Anil Kumar, Son of Ramnandan Thakur, resident of Village- Sukki
Mushaharniya, P.O.- Vishnupur, P.S.- Parihar, District- Sitamarhi.
128. Sudhansu Kumar, son of Sudhir Kumar, resident of Village- Rikhauli, P.O.-
Paktola, P.S.- Dumra, District- Sitamarhi.
129. Sudhakar Prasad, son of Jai Kishore Prasad, resident of Village- Janakpur
Road Ward No. 11, P.O. + P.S.- Pupri, District- Sitamarhi.
130. Ganesh Kumar Karn, Son of Pradeep Lal Karn, resident of Village-
Vikrampur, P.O- Haradiya, P.S.- Pupri, District- Sitamarhi.
131. Arvind Kumar Singh, son of Shivdayal Sinha, resident of village- Jawabipur,
P.O. Bariyarpur, P.S. + District- Sitamarhi.
132. Ramakant Singh, Son of Kuldip Singh, resident of Village + P.S.-
Bhupbhairo, P.S. + District- Sitamarhi.
133. Aditya Kumar, son of Shankar Prasad, resident of Village - Laxmipur, P.O.-
Bhasar Macchaha, P.S. + District- Sitamarhi.
134. Bhola Prasad Gupta, son of Ramnandan Prasad Gupta, resident of Ward No.
9, Kaprol Road, (Mirchaipatti), P.S. + District- Sitamarhi.
135. Kameshwar Singh, son of Krishnadev Prasad Singh, resident of Village +
P.O.- Kamaldah, P.Ss.- Bathnaha, District- Sitamarhi,
136. Rajkishore Bharti, son of Parmhansh Singh, resident of Village + P.O.-
Ranjeetpur, P.S. + District- Sitamarhi.
137. Shanjeer Alam, son of Md. Jabbar resident of Village + P.O.- Ranjeetpur,
P.S. + District- Sitamarhi.
138. Soni Kumari, Wife of Sanjeev Kumar, resident of Village + P.O- Kumma,
P.S.- Sursand, District- Sitamarhi.
139. Anil Kumar Karn, son of Sitaram Lal Karn, resident of Village- Biroli, P.O.-
Janakpur Road, Pupri, P.S.- Pupri, District- Sitamarhi.
140. Shyam Kumar, Son of Upendra Ray, resident of Village- Vishrampur, P.O. +
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 438
P.S.- Sonbarsa, District- Sitamarhi.
141. Nand Kishore Nirala, son of Yogendra Prasad, resident of Village + P.S.
Bahilwara, P.S. Runni Saidpur, District- Sitamarhi.
142. Hairom Kumar, son of Mahendra Paswan, resident of Village + P.O.-
Bahilwara, P.S.- Runnisaidpur, District- Sitamarhi.
143. Md. Atim, son of Md. Hamid, resident of Village- Muradpur, P.O. + P.S.-
Dumra, District- Sitamarhi.
144. Manoj Kumar, son of Ramhulash Sah, resident of village- Jainagar, P.O.-
Banarjhula, P.S.- Sonbarsa, District- Sitamarhi.
145. Ranjeet Kumar, son of Ramekbal Prasad, resident of Village- Gosaipur, P.O.-
Rasalpur, P.S.- Dumra, District- Sitamarhi.
146. Dilip Kumar, son of Ramdayal Sah, resident of Village+P.O.- Hanuman
Nagar, P.S.- Sonbarsa, District- Sitamarhi.
147. Anjali Kumari daughter of Kishori Mahto, resident of Village- Bariyarpur,
P.O.- Arariya, P.S.- Kanhauli, District- Sitamarhi.
148. Sanjeev Kumar Jha, Son of Kamod Jha, resident of Village- Amana, P.O.-
Mahaura, P.S.- Sursand, District- Sitamarhi.
149. Subodh Paswan, Son of Fudeni Paswan, resident of Village- Hathisar, P.O.-
Basantpatti, P.S.- Purnahiya, District- Sheohar.
150. Chandramohan Kumar Singh, Son of Naval Kishore Singh, resident of
Village- Pojhiya, P.O.- Sarvarpur, P.S.- Tariyani, District- Sheohar.
151. Chandrashekhar Kumar, Son of Baidyanath Rai, resident of Village- Rajadih,
P.O.- Brindavan, P.S.- Tariyani, District- Sheohar.
152. Shyam Babu, Son of Ram Nagina Sah, resident of Village- Paharpur, P.O.
Jahangirpur, P.S.- Shyampur Bhatha, District- Sheohar.
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary.
2. The Principal Secretary Planning & Development Department, Government
of Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Sitamadhi, District- Sitamarhi.
6. The District Statistical Officer, Sheohar, District- Sheohar.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14554 of 2016
===========================================================
1. Chakrdhar Narayan son of Ved Prakash Kashyap resident of Village- Rampur,
P.O.- Aiyar, P.S.- Karpi, District- Arwal (Bihar).
2. Jay Shankar Kumar son of Ram Pukar Sharma resident of Village- Jehanabad,
P.O.- Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad
(Bihar).
3. Pankaj Kumar Gautam son of Ganika Singh resident of Village- Jehanabad,
P.O.- Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad
(Bihar).
4. Arun Pandit son of Nanhak Pandit resident of Village- Jehanabad, P.O.-
Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 439
5. Sanjay Kumar son of Mahadeo Pandit resident of Village- Jehanabad, P.O.-
Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad (Bihar).
6. Amresh Kumar son of Gouri Shankar Singh resident of Village- Jehanabad,
P.O.- Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad
(Bihar).
7. Nagendra Kumar son of Shambhu Sharan Sinha resident of Village- Jehanabad,
P.O.- Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad
(Bihar).
8. Lovelesh Kumar son of Brajeshwar Prasad resident of Village- Jehanabad,
P.O.- Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad
(Bihar).
9. Ranjit Kumar Ranjan son of Arjun Prasad resident of Village- Jehanabad, P.O.-
Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad (Bihar).
10. Manish Kumar Prasad son of Om Prakash Prasad resident of Village- Nautan,
P.O.- Nautan, P.S.- Nautan, Prakhand- Nautan, District- Siwan(Bihar).
11. Monu Kumar son of Dinesh Prasad resident of Village- Patna, P.O.- Patna,
P.S.- Patna, Prakhand- Patna Sadar, District- Patna(Bihar).
12. Suraj Kumar son of Ramesh Singh resident of Village- Jehanabad, P.O.-
Jehanabad, P.S.- Jehanabad, Prakhand- Jehanabad, District- Jehanabad (Bihar).
13. Dhirendra Kumar son of Ram Pravesh Singh resident of Village- Bariyarpur,
P.O.- Bakhtiyarpur, P.S.- Bakhtiyarpur, Prakhand- Bakhtiyarpur, District-
Patna(Bihar).
14. Ranjan Bahadur Singh son of Sri Oshyam Narayan Singh resident of Village-
Alawalpur, P.O.- Fathua, P.S.- Fathua, Prakhand- Fathua, District-
Patna(Bihar).
15. Pramod Kumar son of Jamuna Roy resident of Village- Motiput, P.O.- Motipur,
P.S.- Motipur, Prakhand- Motipur, District- Muzaffarpur(Bihar).
16. Vijay Kumar Sharma son of Eshawar Thakur resident of Village- Pani Tanki
Road, Motipur, P.O.- Motipur, P.S.- Motipur, Prakhand- Motipur, District-
Muzaffarpur(Bihar).
17. Lal Babu Chaudhary son of Jai Govind Chaudhary resident of Village-
Madhopur, P.O.- Anjana Kot, P.S.- Motipur, Prakhand- Motipur, District-
Muzaffarpur(Bihar).
18. Bhupesh Kumar son of Ram Charitra Mahto resident of Village- Shahpur, P.O.-
Bhoja,Via- Meghaul, P.S.- Begusarai, Block- Chhaurahi, District-
Begusarai(Bihar).
19. Upendra Yadav son of Nathuni Yadav resident of Village- Sekhatola, P.O.-
Ekamba, Via- Garhpura, P.S.- Begusarai, Block- Chhaurahi, District-
Begusarai(Bihar).
20. Indradeo Paswan son of Udami Paswan resident of Village- Sekhatola, P.O.-
Ekamba, Via- Garhpura, P.S.- Begusarai, Block- Chhaurahi, District-
Begusarai(Bihar).
21. Bauelal Sahu son of Pyare Lal Sahu resident of Village- Sekhatola, P.O.-
Ekamba, Via- Garhpura, P.S.- Begusarai, Block- Chhaurahi, District-
Begusarai(Bihar).
22. Arun Kumar Sahu son of Pyare Lal Sahu resident of Village- Sekhatola, P.O.-
Ekamba, Via- Garhpura, P.S.- Begusarai, Block- Chhaurahi, District-
Begusarai(Bihar).
23. Amit Sah son of Satya Deo Sah resident of Village- Sekhatola, P.O.- Ekamba,
Via- Garhpura, P.S.- Begusarai, Block- Chhaurahi, District- Begusarai(Bihar).
24. Punam Kumari wife of Bauelal Sah resident of Village- Sekhatola, P.O.-
Ekamba, Via- Garhpura, P.S.- Begusarai, Block- Chhaurahi, District-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 440
Begusarai(Bihar).
25. Pramod Kumar son of Bado Sahaniah resident of Village- Sekhatola, P.O.-
Ekamba, Via- Garhpura, P.S.- Begusarai, Block- Chhaurahi, District-
Begusarai(Bihar).
26. Milan Kumari wife of Pramod Kumar resident of Village- Sekhatola, P.O.-
Ekamba, Via- Garhpura, P.S.- Begusarai, Block- Chhaurahi, District-
Begusarai(Bihar).
27. Ravindra Kumar son of Sri Narayan Chaudhary resident of Village- Muzaffara
Dihpar, P.O.- Muzaffara Dihpar, Via- Birpur, P.S.- Birpur, Block- Birpur,
District- Begusarai(Bihar).
28. Shashikant Mishra son of Gorakh Nath Mishra resident of Village- Ghusia
Kalan, P.O.- Ghusia Kalan, Via- Bikramganj, P.S.- Bikramganj, Block-
Bikramganj, District- Rohtas(Bihar).
29. Dinesh Kumar Ram son of Munsih Ram resident of Village- Pawar, P.O.-
Pawna, Via- Pawna, P.S.- Pawna, Block- Agiaon, District- Bhojpur(Bihar).
30. Karan son of Saryu Sao resident of Village- Etwa Fatehpur, P.O.- Fatehpur,
Via- Fatehpur, P.S.- Fatehpur, Block- Fatehpur, District- Gaya(Bihar).
31. Aman Kumar Srivastava son of Akhouri Bachan Prasad resident of Village-
Gorasarg, P.O.- Noan, Via- Noan, P.S.- Noan, Block- Noan, District-
Kaimur(Bihar).
32. Anoj Kumar son of Sri Dwarika Ram resident of Village- Chandauti, P.O.-
Chandauti, Via- Chandauti, P.S.- Chandauti, Block- Chandauti, District-
Gaya(Bihar).
33. Ramesh Kumar Yadav son of Nand Lal Chaudhari resident of Village-
Ghanshyam Mathiya, P.O.- Mairwa, Via- Mairwa, P.S.- Mairwa, Block-
Mairwa, District- Siwan(Bihar).
34. Barun Kumar Paswan son of Yogendra Paswan resident of Village- Jajuar
(Madhya), P.O.- Jajuar (Madhya), Via- Katra, P.S.- Katra, Block- Katra,
District- Muzaffarpur(Bihar).
35. Brajesh Kumar son Ram Sagar Rai resident of Village- Barahpur Bindtoli,
P.O.- More, Via- Mokama, P.S.- Mokama, Block- Mokama, District-
Patna(Bihar).
36. Ranjeet Kumar son of Dev Nandan Ray resident of Village- Barahpur Bindtoli,
P.O.- More, Via- Mokama, P.S.- Mokama, Block- Mokama, District-
Patna(Bihar).
37. Pradeep Kumar son of Deo Nandan Rai resident of Village- Barahpur Bindtoli,
P.O.- More, Via- Mokama, P.S.- Mokama, Block- Mokama, District-
Patna(Bihar).
38. Wasim Equabal son of Abdul Wahid resident of Village- Chanpi, P.O.-
Mahalbari, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District-
Purnea(Bihar).
39. Priyanka Kumari wife of Amit Kumar Biswas resident of Village- Pokhariya,
P.O.- Makauli Belgachhi, Via- Dagarua, P.S.- Dagarua, Block- Dagarua,
District- Purnea(Bihar).
40. Anil Kumar Abhishek son of Chittan Lal Biswas resident of Village- Sirniya,
P.O.- Sour Bazar, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District-
Purnea(Bihar).
41. Manoj Kumar Thakur son of Arjun Thakur resident of Village- Saira, P.O.-
Sour Bazar, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District-
Purnea(Bihar).
42. Md. Sabir son of Md. Ayub resident of Village- Harkhali, P.O.- Barsauni, Via-
Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 441
43. Md. Nakib Alam son of Md. Nijam Uddin resident of Village- Dubauli, P.O.-
Toli Kola, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District-
Purnea(Bihar).
44. Md. Rahbar Alam son of Md. Masik resident of Village- Fakhariya, P.O.-
Belgachhi, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District-
Purnea(Bihar).
45. Birendra Kumar Yadav son of Mishra Yadav resident of Village- Buari, P.O.-
Dagarua, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District-
Purnea(Bihar).
46. Mukesh Kumar son of Mahesh Chandra Bishwas resident of Village- Balwa,
P.O.- Makaili Belgachhi, Via- Dagarua, P.S.- Dagarua, Block- Dagarua,
District- Purnea(Bihar).
47. Pramod Kumar Bishwas son of Kanahiya Lal Bishwas resident of Village-
Siyarkham, P.O.- Siyarkham, Via- Dagarua, P.S.- Dagarua, Block- Dagarua,
District- Purnea(Bihar).
48. Bablu Kumar Bishwas son of Govind Lal Bishwas resident of Village-
Siyarkham, P.O.- Siyarkham, Via- Dagarua, P.S.- Dagarua, Block- Dagarua,
District- Purnea(Bihar).
49. Raman Kumar son of Diwakar Chandra Das resident of Village- Chopra, P.O.-
Makaili Belgachhi, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District-
Purnea(Bihar).
50. Md. Mohasin son of Abdul Rashid resident of Village- Fakariya, P.O.-
Belgachhi, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District-
Purnea(Bihar).
51. Vijay Kumar Sah son of Nathu Sah resident of Village- Dubaili, P.O.- Taili
Kola, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
52. Md. Mohatsin son of Md. Jamil Akhtar resident of Village- Bhadara, P.O.-
Dagarua, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District-
Purnea(Bihar).
53. Abdul Subhan son of Md. Zahiruddin resident of Village- Chhaparaily, P.O.-
Mahalbari, Via- Gulabbagh, P.S.- Dagarua, Block- Dagarua, District-
Purnea(Bihar).
54. Md. Nadeem Equbal son of Md. Abdul Wahid resident of Village- Chanpi,
P.O.- Mahalbari, Via- Gulabbagh, P.S.- Dagarua, Block- Dagarua, District-
Purnea(Bihar).
55. Sonu Kumar son of Vikash Prasad Thakur resident of Village- Harkhaili, P.O.-
Mahalbari, Via- Gulabbagh, P.S.- Dagarua, Block- Dagarua, District-
Purnea(Bihar).
56. Amit Kumar Rahi son of Sri Badri Narayan Mandal resident of Village-
Sahkol, P.O.- Babhani, Via- Gulabbagh, P.S.- Dagarua, Block- Dagarua,
District- Purnea(Bihar).
57. Mantosh Kumar Mandal son of Kusum Lal Mandal resident of Village- Chanpi,
P.O.- Mahalbari, Via- Gulabbagh, P.S.- Dagarua, Block- Dagarua, District-
Purnea(Bihar).
58. Rajesh Kumar son of Kishan Lal Rajak resident of Village- Sakrail, P.O.-
Siyarkham, Via- Gulabbagh, P.S.- Dagarua, Block- Dagarua, District-
Purnea(Bihar).
59. Mithilesh Kumar son of Sri Raj Kishore Das resident of Village- Sour Bazar,
P.O.- Sour Bazar, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District-
Purnea(Bihar).
60. Natheshwar Prasad Sah son of Mahavir Sah resident of Village- Basbaili, P.O.-
Touli Kala, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 442
Purnea(Bihar).
61. Md. Azimuddin son of Md. Hafizuddin resident of Village- Patringa, P.O.-
Patringa, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District-
Purnea(Bihar).
62. Md. Mobin son of Md. Jamil resident of Village- Bhadara, P.O.- Bhadara, Via-
Dagarua, P.S.- Dagarua, Block- Dagarua, District- Purnea(Bihar).
63. Zaki Hasan son of Md. Muzaffar Hussain resident of Village- Dagarua, P.O.-
Dagarua, Via- Dagarua, P.S.- Dagarua, Block- Dagarua, District-
Purnea(Bihar).
64. Ramesh Kumar Thakur son of Jagdish Thkakur resident of Village- Garhara,
P.O.- Machhatha, Via- Amour, P.S.- Amour, Block- Amour, District-
Purnea(Bihar).
65. Jay Prakash Yadav son of Rajendra Yadav resident of Village- Dargahi Ganj,
P.O.- Khoksha, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
66. Utkarsh Raj son of Rakesh Ranjan Sharan resident of Village- Harrampur,
P.O.- Baisi, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
67. Md. Nawazish Alam son of Md. Quamrul Haque resident of Village- Harintor,
P.O.- Baisi, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
68. Saroj Kumar Thakur son of Anil Prasad Thakur resident of Village- Mobaiya,
P.O.- Asja Mobaiya, Via- Baisi, P.S.- Baisi, Block- Baisi, District-
Purnea(Bihar).
69. Raj Kishor Thakur son of Anil Thakur resident of Village- Mobaiya, P.O.- Asja
Mobaiya, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
70. Amit Kumar Verma son of Birendra Kumar Verma resident of Village- Baisi,
P.O.- Baisi, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
71. Ranjan Kumar Yadav son of Govindra Prasad Yadav resident of Village-
Talbari Sathiyara, P.O.- Chariya, Via- Baisi, P.S.- Baisi, Block- Baisi, District-
Purnea(Bihar).
72. Amar Nath Das son of Jyotish Chandra Das resident of Village- Malaharia,
P.O.- Soura Jabar, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
73. Pappu Yadav son of Dinesh Yadav resident of Village- Sabdalpur, P.O.-
Mohamdia, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
74. Manik Kumar Yadav son of Lobind Yadav resident of Village- Talbari
Sathiyara, P.O.- Chariya, Via- Baisi, P.S.- Baisi, Block- Baisi, District-
Purnea(Bihar).
75. Barun Kumar Karmakar son of Manoranjan Karmakar resident of Village-
Shadipur Butha, P.O.- Shadipur Butha, Via- Baisi, P.S.- Baisi, Block- Baisi,
District- Purnea(Bihar).
76. Arun Kumar Karmakar son of Manoranjan Karmakar resident of Village-
Shadipur Butha, P.O.- Shadipur Butha, Via- Baisi, P.S.- Baisi, Block- Baisi,
District- Purnea(Bihar).
77. Sanjay Kumar Bosak son of Madhu Lal Bosak resident of Village- Amirganj,
P.O.- Ganghar, Via- Baisi, P.S.- Baisi, Block- Baisi, District- Purnea(Bihar).
78. Girish Chandra Kumar son of Birendra Kumar resident of Village- Manik
Bigha, P.O.- Vijalpuraha, Via- Dhanarua, P.S.- Dhanarua, Block- Dhanarua,
District- Patna(Bihar).
79. Gunjan Kumar son of Prakash Nath resident of Village- Mirapur, P.O.-
Mirapur, Via- Sakra, P.S.- Sakra, Block- Muraul, District- Muzaffarpur(Bihar).
80. Rakesh Kumar son of Hemant Roy resident of Village- Itaha, P.O.- Itaha, Via-
T.C.A. Dholi, P.S.- Sakra, Block- Maripur, District- Muzaffarpur(Bihar).
81. Aditya Kumar son of Yugal Kishore Sah resident of Village- Muraul, P.O.-
Muraul, Via- Muraul, P.S.- Muraul, Block- Muraul, District-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 443
Muzaffarpur(Bihar).
82. Krishna Kumar Sinha son of Shyam Sunder Prasad resident of Village-
Koratbari Madhubani, P.O.- Purnea, Via- K.Hat, P.S.- K.Hat, Block- Purnea
East, District- Purnea(Bihar).
83. Sazia Haya wife of Shahid Karim resident of Village- Gandhi Nagar, P.O.-
Purnea, Via- K.Hat, P.S.- K.Hat, Block- Purnea East, District- Purnea(Bihar).
84. Rajamanu Kumar son of Babulal Prasad resident of Village- Lakhibag, Manpur
Guraru Niswas, P.O.- Guraru, Via- Guraru, P.S.- Guraru, Block- Manpur,
District- Gaya(Bihar).
85. Suraj Kumar son of Sri Paras Prasad resident of Village- Manpur Kumhar Toli,
P.O.- Buniyadganj, Via- Gaya Muffasil, P.S.- Gaya Muffasil, Block- Manpur,
District- Gaya(Bihar).
86. Suraj Kumar son of Mahesh Prasad resident of Village- Bakhtiyarpur, P.O.-
Bakhtiyarpur, Via- Bakhtiyarpur, P.S.- Bakhtiyarpur, Block- Bakhtiyarpur,
District- Patna(Bihar).
87. Akhilesh Kumar son of Arun Kumar resident of Village- Mansi, P.O.- Mansi,
Via- Mansi, P.S.- Mansi, Block- Mansi, District- Khagaria(Bihar).
88. Md. Azam son of Md. Zakir Hussain resident of Village- Biharsharif, P.O.-
Biharsharif, Via- Biharsharif, P.S.- Biharsharif, Block- Biharsharif, District-
Nalanda(Bihar).
89. Santosh Kumar son of Late Ramanand Ram resident of Village- Bihiya Gaon,
P.O.- Bihiya , Via- Bihiya, P.S.- Bihiya, Block- Bihiya, District-
Bhojpur(Bihar).
90. Md. Kashif Raza son of Ghulam Rabbani resident of Village/Mohallah- Near
Masjid Near Millat Colony, Sector-3, P.O.- Phulwarisharif, Via-
Phulwarisharif, P.S.- Phulwarisharif, Block- Phulwarisharif, District-
Patna(Bihar).
91. Mithilesh Kumar son of Rudra Narayan Yadav resident of Village- Miragarh,
P.O.- Deenapatti, Via- Murliganj, P.S.- Murliganj, Block- Murliganj, District-
Madhepura(Bihar).
92. Lalan Kumar Bharti son of Saryug Prasad Bhagat resident of Village-
Murliganj Ward No.8 Gol Bazar, Shanti Nagar, P.O.- Murliganj, Via-
Murliganj, P.S.- Murliganj, Block- Murliganj, District- Madhepura(Bihar).
93. Prasidh Kumar Verma son of Uma Charan Lal Das resident of Village-
Deenapatti, P.O.- Deenapatti, Via- Murliganj, P.S.- Murliganj, Block-
Murliganj, District- Madhepura(Bihar).
94. Wakil Singh son of Santoshi Singh resident of Village- Arang, P.O.- Arang,
P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
95. Ramashish Singh son of Nathuni Prasad Singh resident of Village- Kusahi,
P.O.- Kusahi, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
96. Ruma Perween daughter of Md. Jamal Ansari resident of Village- Dinara, P.O.-
Dinara, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
97. Niraj Kumar son of Binod Prasad Singh resident of Village- Kamalpura, P.O.-
Basah, P.S.- Punpun, Prakhand- Punpun, District- Patna(Bihar).
98. Sunil Kumar son of Chandra Kant Kumar resident of Village- Moriyama, P.O.-
Hajrat Sai, P.S.- Dhanarua, Prakhand- Dhanarua, District- Patna(Bihar).
99. Ashok Bhagat son of Sri Jago Bhagat resident of Village- Barahapur Bind Toli,
P.O.- More, P.S.- Mokama, Prakhand- Mokama, District- Patna(Bihar).
100.Sunil Kumar son of Gariban Paswan resident of Village- Sheonari, P.O.-
Shivnar, P.S.- Mokama, Prakhand- Mokama, District- Patna(Bihar).
101.Arjun Kumar son of Bishun Mahto resident of Village- Barahapur Bind Toli,
P.O.- More, P.S.- Mokama, Prakhand- Mokama, District- Patna(Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 444
102. Dharmendra Kumar son of Tarni Mahto resident of Village- Barahapur Bind
Toli, P.O.- More, P.S.- Mokama, Prakhand- Mokama, District- Patna(Bihar).
103. Niranjan Kumar son of Lakshmi Mahto resident of Village- Barahapur Bind
Toli, P.O.- More, P.S.- Mokama, Prakhand- Mokama, District- Patna(Bihar).
104. Piyush Ranjan son of Arjun Prasad Singh resident of Village- Sakarwar Tola
Ward No.16, Mokama P.O.- Mokama, P.S.- Mokama, Prakhand- Mokama,
District- Patna(Bihar).
105. Vidyapati Thakur son of Mohan Thakur resident of Village- Barahapur Bind
Toli, P.O.- More, P.S.- Mokama, Prakhand- Mokama, District- Patna(Bihar).
106. Dharmendra Kumar son of Rambabu Sharma resident of Village-Telmar, P.O.-
Telmar, P.S.- Harnaut, Prakhand- Harnaut, District- Nalanda(Bihar).
107. Shashi Bhushan son of Bhola Das resident of Village- Hatidah (Mahavir
Chowk), P.O.- Hatidah, P.S.- Hatidah, Prakhand- Mokama, District-
Patna(Bihar).
108. Deo Kumar Manjhi son of Harendra Manjhi resident of Village- Jaitipur, P.O.-
Jaitipur, P.S.- Dariyapur, Prakhand- Dariyapur, District- Saran(Bihar).
109. Raghu Nandan Kumar son of Kailash Prasad Yadav resident of Village- Afjal
Nagar, P.O.- Launa, P.S.- Tarapur, Prakhand- Tarapur, District-
Munger(Bihar).
110. Dipak Kumar Dubey son of Gopal Dubey resident of Village- Sakhnauli, P.O.-
Khanpur, P.S.- Awtar Nagar, Prakhand- Dariyapur, District- Saran(Bihar).
111. Sanjeet Kumar son of Shambhu Thakur resident of Village- Bela, P.O.- Bela,
P.S.- Dariyapur, Prakhand- Dariyapur, District- Saran(Bihar).
112. Prakash Chandra Sharma son of Yogendra Thakur resident of Village- Bela,
P.O.- Bela, P.S.- Dariyapur, Prakhand- Dariyapur, District- Saran(Bihar).
113. Shiv Kumar Manjhi son of Harendra Manjhi resident of Village- Jaitpur, P.O.-
Jaitpur, P.S.- Dariyapur, Prakhand- Dariyapur, District- Saran(Bihar).
114. Deepak Kumar son of Surendra Singh resident of Village- Pachlakh, P.O.-
Pachlakh, P.S.- Parsa, Prakhand- Parsa, District- Saran(Bihar).
115. Rakesh Kumar son of Gauri Shankar Prasad resident of Village- Manpur
Kumhar Toli, P.O.- Manpur, P.S.- Buniyadganj, Prakhand- Manpur, District-
Gaya(Bihar).
116. Jai Kishore son of Shatrughan Prasad Keshari resident of Village- Deoria,
P.O.- Bedauli, P.S.- Bhagwanganj, Prakhand- Masaurhi, District- Patna(Bihar).
117. Karn Kishore son of Sharudhan Prasad Keshari resident of Village- Deoria,
P.O.- Bedauli, P.S.- Bhagwanganj, Prakhand- Masaurhi, District- Patna(Bihar).
118. Sunil Kumar Paswan son of Ram Naresh Ram resident of Village- Gorhua,
P.O.- Gorhua, P.S.- Masaurhi, Prakhand- Masaurhi, District- Patna(Bihar).
119. Arvind Kumar son of Vijay Tiwari resident of Village- Sutihar Dakshiyan
Mathiya, P.O.- Sutihar, P.S.- Derni, Prakhand- Dariyapur, District-
Saran(Bihar).
120. Sachin Kumar son of Bharat Prasad resident of Village- Head Manpur Jora
Masjid, P.O.- Buniyadganj, P.S.- Buniyadganj, Prakhand- Manpur, District-
Gaya(Bihar).
121. Mukesh Kumar son of Anirudh Prasad resident of Village- Nanok, P.O.-
Bijubigha, P.S.- Buniyadganj, Prakhand- Manpur, District- Gaya(Bihar).
122. Vivek Kumar Rathour son of Ram Pukar Singh resident of Village- Bheriya,
P.O.- Bijubigha, P.S.- Buniyadganj, Prakhand- Manpur, District- Gaya(Bihar).
123. Samit Kumar son of Ashok Kumar resident of Village- Belchi, P.O.- Belchi,
P.S.- Barh, Prakhand- Belchi, District- Patna(Bihar).
124. Bachcha Kumar Ray son of Late Durga Ray resident of Village- Bhusitol,
P.O.- Bela, P.S.- Dariyapur, Prakhand- Dariyapur, District- Saran(Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 445
125. Upendra Kumar Yadav son of Ramji Yadav resident of Village- Keotia, P.O.-
Dariyapur, P.S.- Dariyapur, Prakhand- Dariyapur, District- Saran(Bihar).
126. Anil Kumar son of Bijendra Ray resident of Village- Keotia (Rampur Jagdish),
P.O.- Dariyapur, P.S.- Dariyapur, Prakhand- Dariyapur, District- Saran(Bihar).
127. Nagendra Ravidas son of Karu Ravidas resident of Village- Jhagrahi, P.O.-
Gurpa, P.S.- Fatehpur, Prakhand- Fatehpur, District- Gaya(Bihar).
128. Prakash Kumar son of Prasadi Prasad Yadav resident of Village- Kewal, P.O.-
Gurpa, P.S.- Fatehpur, Prakhand- Fatehpur, District- Gaya(Bihar).
129. Ranjeet Kumar son of Ramashish Yadav resident of Village- Puranibathan,
P.O.- Gurpa, P.S.- Fatehpur, Prakhand- Fatehpur, District- Gaya(Bihar).
130. Pankaj Kumar son of Arjun Prasad Sah resident of Village- New Professor
Colony, Kachchi Road Jakhraj Asthan, P.O.- Sheikhpura, P.S.- Sheikhpura,
Prakhand- Sheikhpura, District- Sheikhpura(Bihar).
131. Ranjeet Kumar son of Gokul Pandit resident of Village- Raj Auto Electric
Girihinda Chawk, P.O.- Sheikhpura, P.S.- Sheikhpura, Prakhand- Sheikhpura,
District- Sheikhpura(Bihar).
132. Jitendra Kumar son of Bindeshwar Sharma resident of Village- Dullapur, P.O.-
Audhe, P.S.- Sheikhpura, Prakhand- Sheikhpura, District- Sheikhpura(Bihar).
133. Vikash Kumar son of Naresh Kewat resident of Village- Bhadouns, P.O.-
Bhandouns, P.S.- Sheikhpura, Prakhand- Sheikhpura, District-
Sheikhpura(Bihar).
134. Bibhore Kumar Singh son of Ramashish Singh resident of Village- Pain, P.O.-
Pain, P.S.- Sheikhpura, Prakhand- Sheikhpura, District- Sheikhpura(Bihar).
135. Sanjeev Kumar son of Jay Prakash Singh resident of Village- Katari, P.O.-
Korma, P.S.- Sheikhpura, Prakhand- Sheikhpura, District- Sheikhpura(Bihar).
136. Abhinav Kumar son of Yogendra Singh resident of Village- Sheikhpura, P.O.-
Sheikhpura, P.S.- Sheikhpura, Prakhand- Sheikhpura, District-
Sheikhpura(Bihar).
137. Shashikant Kumar son of Saryu Prasad Singh resident of Village- Hathiyawan,
P.O.- Hathiyawan, P.S.- Sheikhpura, Prakhand- Sheikhpura, District-
Sheikhpura(Bihar).
138. Subodh Ram son of Sagar Ram resident of Village- Dhanakdobh, P.O.-
Dhanakdobh, P.S.- Ghoshwari, Prakhand- Ghoshwari, District- Patna(Bihar).
139. Sanoj Paswan son of Nawal Paswan resident of Village- Ishanagarh, P.O.-
Karkain, P.S.- Ghoshwari, Prakhand- Ghoshwari, District- Patna(Bihar).
140. Santosh Kumar Singh son of Kamal Kishore Singh resident of Village-
Madhepur, P.O.- Kundal, P.S.- Singhiya, Prakhand- Singhiya, District-
Samastipur(Bihar).
141.Vikash Kumar Singh son of Ravindra Prasad Singh resident of Village-
Madhepur, P.O.- Kundal, P.S.- Singhiya, Prakhand- Singhiya, District-
Samastipur(Bihar).
142. Yashwant Kumar son Ram Chandra Prasad Singh resident of Village-
Chakhusaini Ward No.14, P.O.- Mansi, P.S.- Mansi, Prakhand- Mansi, District-
Khagaria(Bihar).
143. Jyoti Kumar Jyoti son of Rameshwar Prasad resident of Village- Rajajan, P.O.-
Mansi, P.S.- Mansi, Prakhand- Mansi, District- Khagaria(Bihar).
144. Sachin Kumar son of Deoniti Sah resident of Village- Balha, P.O.- Mansi,
P.S.- Mansi, Prakhand- Mansi, District- Khagaria(Bihar).
145. Gajendra Kumar son of Kamleshwari Prasad Yadav resident of Village-
Behrari, P.O.- Behrari, P.S.- Shankarpur, Prakhand- Shankarpur, District-
Madhepura(Bihar).
146. Satish Kumar Mehta son of Narayan Mehta resident of Village- Bagbiyani,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 446
P.O.- Kolhua, P.S.- Shankarpur, Prakhand- Shankarpur, District-
Madhepura(Bihar).
147. Ram Awatar Singh son of Late Braj Kishore Singh resident of Village-
Bishanpura, P.O.- Puhapi, P.S.- Dinara, Prakhand- Dinara, District-
Rohtas(Bihar).
148. Ashok Kumar son of Sri Nath Ram resident of Village- Karhansi, P.O.-
Karhansi, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
149. Chunmun Prasad Singh son of Late Brij Kishore Singh resident of Village-
Bisanpura, P.O.- Puhapi, P.S.- Dinara, Prakhand- Dinara, District-
Rohtas(Bihar).
150. Beauty Kumari daughter of Ramayan Singh resident of Village- Harivanshpur,
P.O.- Bhalunidham, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
151. Sweety Kumari daughter of Ramayan Singh resident of Village- Harivanshpur,
P.O.- Bhalunidham, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
152. Ravindra Kumar Rai son of Late Ram Kripal Rai resident of Village- Sutihar,
P.O.- Sutihar, P.S.- Derni, Prakhand- Dariyapur, District- Saran(Bihar).
153. Ashok Kumar Rai son of Chandeshwar Rai resident of Village- Pojhi, P.O.-
Pojhi, P.S.- Derni, Prakhand- Dariyapur, District- Saran(Bihar).
154. Chandra Shekhar Prasad son of Saryug Mehta resident of Village- Bhargama,
P.O.- Bhargama, P.S.- Bhargama, Prakhand- Bhargama, District- Araria(Bihar).
155. Rajesh Kumar son of Tej Narayan Yadav resident of Village- Bhargama, P.O.-
Bhargama, P.S.- Bhargama, Prakhand- Bhargama, District- Araria(Bihar).
156. Shoshit Kumar son of Late Vaijnath Verma resident of Village- Chandra
Nagar, P.O.- Koshi College Khagaria, P.S.- Khagaria (Muffasil), Prakhand-
Khagaria, District- Khagaria(Bihar).
157. Rajesh Baitha son of Sri Sipahi Baitha resident of Village- Sidhwaliya, P.O.-
Sidhwaliya, P.S.- Sidhwaliya, Prakhand- Sidhwaliya, District-
Gopalganj(Bihar).
158. Md. Pravej Alam son of Late Md. Jafir Alam resident of Village/Mohallah-
Gulistan Mohallah Abhimukh Islamiya B.Ed. College, P.O.- Phulwari Sharif,
P.S.- Phulwari Sharif, Prakhand- Phulwari Sharif, District- Patna(Bihar).
159. Sarwar Alam son of Mansoor Alam resident of Village- Chhotka Teghra, P.O.-
Chhotka Teghra, P.S.- Maharajganj, Prakhand- Maharajkhand, District-
Siwan(Bihar).
160. Rakesh Roshan son of Ramesh Chandra Mehta resident of Village-
Bhagwanpur, P.O.- Balbhadrapur, P.S.- Birpur, Prakhand- Basantpur, District-
Supaul(Bihar).
161. Ajay Kumar Jha son of Virendra Kumar Jha resident of Village/Mohallah- G
Type Ward No.1, Koshi Colony, P.O.- Birpur, P.S.- Basantpur, Prakhand-
Basantpur, District- Supaul(Bihar).
162. Md. Shabej Alam son of Rafik Alam resident of Village- Bhimnagar Near
Check Post Ward No.7, P.O.- Bhimnagar, P.S.- Birpur, Prakhand- Basantpur,
District- Supaul(Bihar).
163. Jawaharlal son of Manilal Sharma resident of Village- Bhutauli Malpa, P.O.-
Bhutauli Malpa, P.S.- Chautham, Prakhand- Chautham, District-
Khagaria(Bihar).
164. Santosh Kumar son of Arvind Poddar resident of Village- Shumbha Gaji Ghat,
P.O.- Shumbha Gaji Ghat, P.S.- Alauli, Prakhand- Alauli, District-
Khagaria(Bihar).
165. Dhiraj Kumar son of Kailash Prasad resident of Village- Abgila Devi Asthan
Manpur, P.O.- Buniyadganj, P.S.- Buniyadganj, Prakhand- Manpur, District-
Gaya(Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 447
166. Rajesh Kumar son of Chamari Ram resident of Village- Manpur Pohani Nai
Madarsa, P.O.- Buniyadganj, P.S.- Buniyadganj, Prakhand- Manpur, District-
Gaya(Bihar).
167. Satendra Kumar son of Balbir Prasad resident of Village- Manpur Pohani Nai
Madarsa, P.O.- Buniyadganj, P.S.- Buniyadganj, Prakhand- Manpur, District-
Gaya(Bihar).
168. Shambhu Kumar Das son of Nandan Das resident of Village- Manpur Durga
Asthan (UCO Bank), P.O.- Buniyadganj, P.S.- Buniyadganj, Prakhand-
Manpur, District- Gaya(Bihar).
169. Prem Ranjan son of Late Gauri Shankar Prasad resident of Village- Janakpur,
P.O.- Buniyadganj, P.S.- Buniyadganj, Prakhand- Manpur, District-
Gaya(Bihar).
170. Chandan Kumar Paswan son of Chandeshwar Manjhi resident of Village-
Ferusa, P.O.- Ferusa, P.S.- Garkha, Prakhand- Garkha, District- Saran(Bihar).
171. Dilip Kumar Ram son of Devraj Ram resident of Village- Babhanaiya, P.O.-
Paharpur, P.S.- Garkha, Prakhand- Garkha, District- Saran(Bihar).
172. Ravikant Singh son of Kashinath Singh resident of Village- Arang, P.O.-
Arang, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
173. Harendra Kumar Gupta son of Akshay Sah resident of Village- Sarna, P.O.-
Sarna, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
174. Taslim Ansari son of Md. Quayum Ansari resident of Village- Dinara, P.O.-
Dinara, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
175. Rajesh Kumar son of Ram Dahin Singh resident of Village- Arang, P.O.-
Arang, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
176. Sukeshwar Singh son of Ram Bachchan Singh resident of Village- Arang,
P.O.- Arang, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
177. Parmeshwar Kumar son of Ram Bachchan Singh resident of Village- Arang,
P.O.- Arang, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
178. Mukesh Kumar son of Binod Kumar Singh resident of Village- Arang, P.O.-
Arang, P.S.- Dinara, Prakhand- Dinara, District- Rohtas(Bihar).
179. Md. Mujassim Akhtar son of Late Md. Mohsinul Haque resident of Village-
Gendabari, P.O.- Arihana, Via- Sonaily, P.S.- Azamnagar, Prakhand-
Azamnagar, District- Katihar(Bihar).
180.Bijendra Kumar son of Yadu Prasad Yadav, resident of Village- Pilkajaria,
P.O.- Deodach, P.S.- Dhanarua, Prakhand- Dhanarua, District- Patna(Bihar).
181.Manoj Kumar son of Ramjee Prasad resident of Village- Ward No.6, Patwa
Toli, P.O.- Lalganj, P.S.- Lalganj, Prakhand- Lalganj, District- Vaishali(Bihar).
182. Sumit Kumar son of Prem Kumar Jayswal resident of Village- Premganj, P.O.-
Lalganj, P.S.- Lalganj, Prakhand- Lalganj, District- Vaishali(Bihar).
183. Subodh Kumar son of Sri Siyaram Rai resident of Village- Basanta Jehanabad,
P.O.- Lalganj, P.S.- Lalganj, Prakhand- Lalganj, District- Vaishali(Bihar).
184. Rajesh Kumar Sah son of Dharamnath Sah resident of Village- Korigaon,
P.O.- Motipur, P.S.- Motipur, Prakhand- Motipur, District- Muzaffarpur(Bihar).
185. Chandan Kumar son of Lalan Prasad Singh resident of Village- Pakhnaha
Srirai, P.O.- Minapur, P.S.- Minapur, Prakhand- Minapur, District-
Muzaffarpur(Bihar).
186. Sunil Thakur son of Umesh Thakur resident of Village- Panapur Minapur,
P.O.- Minapur, P.S.- Minapur, Prakhand- Minapur, District-
Muzaffarpur(Bihar).
187. Satya Narayan Kumar son of Sri Ram Chandra Sahani resident of Village-
Panapur, P.O.- Nariar, P.S.- Minapur, Prakhand- Minapur, District-
Muzaffarpur(Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 448
188. Suresh Kumar Akela son of Jyoti Narayan Prasad Kushwaha resident of
Village- Panapur, P.O.- Nariar, P.S.- Minapur, Prakhand- Minapur, District-
Muzaffarpur(Bihar).
189. Satish Kumar Singh son of Birendra Prasad Singh resident of Village-
Minapur, P.O.- Minapur, P.S.- Minapur, Prakhand- Minapur, District-
Muzaffarpur(Bihar).
190. Ram Pravesh Kumar son of Ram Swarup Pandit resident of Village- Belchi
Lachchi, P.O.- Minapur, P.S.- Minapur, Prakhand- Minapur, District-
Muzaffarpur(Bihar).
191. Dharmendra Kumar son of Baliram Rajak resident of Village- Raghopur, P.O.-
Mustafaganj, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur(Bihar).
192. Manoj Kumar son of Vishwanath Prasad resident of Village- Mustafaganj,
P.O.- Mustafaganj, P.S.- Minapur, Prakhand- Minapur, District-
Muzaffarpur(Bihar).
193. Lalbabu Kumar son of Late Ram Chalitar Thakur resident of Village-
Mustafaganj, P.O.- Mustafaganj, P.S.- Minapur, Prakhand- Minapur, District-
Muzaffarpur(Bihar).
194. Deepak Kumar son of Dinesh Sah resident of Village- Basudeo Chhapra, P.O.-
Minapur, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur(Bihar).
195. Vipin Kumar son of Sri Mohan Prasad resident of Village- Mustafaganj, P.O.-
Mustafaganj, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur(Bihar).
196. Uday Kumar son of Sri Mohan Kumar resident of Village- Mustafaganj, P.O.-
Mustafaganj, P.S.- Minapur, Prakhand- Minapur, District- Muzaffarpur(Bihar).
197. Raj Kumar Sah son of Muni Lal Sah resident of Village- Mesaurha, P.O.-
Piprahi, P.S.- Piprahi, Prakhand- Piprahi, District- Sheohar(Bihar).
198. Ramita Kumari daughter of Ram Prasad Sah resident of Village- Mesaurha,
P.O.- Piprahi, P.S.- Piprahi, Prakhand- Piprahi, District- Sheohar(Bihar).
199. Rakesh Kumar son of Ram Naresh Sah resident of Village- Dharampur
Deokul, P.O.- Piprahi, P.S.- Piprahi, Prakhand- Piprahi, District-
Sheohar(Bihar).
200. Mukesh Kumar son of Fuldeo Prasad Gupta resident of Village/Mohallah-
Chanakyapuri Road No.1, Bairiya, P.O.- M.I.T., P.S.- Kanti, Prakhand- Kanti,
District- Muzaffarpur(Bihar).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development,
Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District- Patna (Bihar).
6. The District Statistical Officer, Jehanabad, District- Jehanabad (Bihar).
7. The District Statistical Officer, Patna, District- Patna (Bihar).
8. The District Statistical Officer, Arwal, District- Arwal (Bihar).
9. The District Statistical Officer, Gaya, District- Gaya (Bihar).
10. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar).
11. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
12. The District Statistical Officer, Kaimur, District- Kaimur (Bihar).
13. The District Statistical Officer, Khagaria, District- Khagaria (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 449
14. The District Statistical Officer, Purnea, District- Purnea (Bihar).
15. The District Statistical Officer, Katihar, District- Katihar (Bihar).
16. The District Statistical Officer, Supaul, District- Supaul (Bihar).
17. The District Statistical Officer, Araria, District- Araria (Bihar).
18. The District Statistical Officer, Madhepura, District- Madhepura (Bihar).
19. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
20. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
21. The District Statistical Officer, Sheohar, District- Sheohar (Bihar).
22. The District Statistical Officer, Begusarai, District- Begusarai (Bihar).
23. The District Statistical Officer, Samastipur, District- Samastipur (Bihar).
24. The District Statistical Officer, Munger, District- Munger (Bihar).
25. The District Statistical Officer, Sheikhpura, District- Shekhpura (Bihar).
26. The District Statistical Officer, Siwan, District- Siwan (Bihar).
27. The District Statistical Officer, Saran, District- Saran (Bihar).
28. The District Statistical Officer, Gopalganj, District- Gopalganj (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 13959 of 2016
===========================================================
1. Chandra Bhushan Singh, Son of Surajbali Singh resident of Village- Dih
Rasalpur, P.S.- Patory (Mohanpur O.P.), District- Samastipur.
2. Pankaj Kumar Rai Son of Ram Prasad Rai resident of Village+Post- Mohanpur,
P.S.- Patory (Mohanpur O.P.), District- Samastipur.
3. Ram Ekbal Ram Son of Yadu Ram resident of Village- Dumari, P.S.- Patory
(Mohanpur O.P.), District- Samastipur.
4. Ajay Kumar Son of Jagdish Ray resident of Village+Post- Dih Mohanpur, P.S.-
Patory (Mohanpur O.P.), District- Samastipur.
5. Nitesh Kumar Singh Son of Amarnath Singh resident of Village+P.O.-
Rasalpur, P.S.- Patory (Mohanpur O.P.), District- Samastipur.
6. Pankaj Kumar Jha Son of Ravindra Jha resident of Village+P.O.- Mohanpur,
P.S.- Patory (Mohanpur O.P.), District- Samastipur.
7. Rakesh Kumar Ram Son of Feku Ram resident of Village+P.O.- Dih
Madhopur, P.S.- Patory, District- Samastipur.
8. Shail Kishor Son of Kusheshwar Prasad Ray resident of Village- Adhalalpur,
P.O.- Dashahra, P.S.- Patory, District- Samastipur.
9. Ajit Gupta Son of Suresh Sah resident of Village+P.O.-Rasalpur, P.S.- Patory
(Mohanpur O.P.), District- Samastipur.
10. Arbind Kumar Son of Nandeshwar Rai resident of Village+P.O.- Mohanpur,
P.S.- Patory, District- Samastipur.
11. Randhir Kumar, Son of Janardhan Kumar Sanjiv resident of Village+P.O.-
Dumri, P.S.- Patory, District- Samastipur.
12. Pappu Kumar Son of Shivchandra Mahto resident of Village+P.O.- Mohanpur,
P.S.- Patory, District- Samastipur.
13. Shashi Kumar Singh Son of Ramsharekh Singh resident of Village+P.O.-
Vishanpur Beri, P.S.- Patory, District- Samastipur.
14. Amit Kumar Ram Son of Bhabhishan Ram resident of Village- Bhograjpur,
P.O.- Dashahra, P.S.- Patory, District- Samastipur.
15. Vikky Kumar Son of Vinod Prasad resident of Village+P.O.- Baghra, P.S.-
Patory, District- Samastipur.
16. Jaikki Kumar Ram Son of Munshi Ram resident of Village+P.O.- Rasalpur,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 450
P.S.- Patory, District- Samastipur.
17. Dayal Shran Dayal son of Rajendra Prasad Pandit resident of Village+P.O.-
Baghara, P.S.- Patory, District- Samastipur.
18. Dashrath Kumar son of Nandlal Sahani resident of Village+P.O.- Vishanpur
Beri, P.S.- Patory, District- Samastipur.
19. Sudhir Prasad Son of Shatrughan Prasad resident of Village+P.O.- Dih
Dashahra, P.S.- Patory, District- Samastipur.
20. Krishna Mohan Kumar Son of Janardan Prasad Ray resident of Village-
Mohanpur, P.S.- Patory, District- Samastipur.
21. Rajiv Kumar Singh Son of Ram Bhawan Singh resident of Village+P.O.-
Dumri, P.S.- Patory, District- Samastipur.
22. Nilam Kumari wife of Rajiv Kumar resident of Village+P.O.- Vidgama, P.S.-
Patory, District- Samastipur.
23. Prem Kumar Ray Son of Maheshwar Ray resident of Village+P.O.- Haridaspur,
P.S.- Patory, District- Samastipur.
24. Anjanee Kumar Son of Ram Balak Ray resident of Village+P.O.- Dumri, P.S.-
Patory, District- Samastipur.
25. Manjay Kumar Ram Son of Mukul Ram resident of Village+P.O.- Rasalpur,
P.S.- Patory, District- Samastipur.
26. Vidaya Sagar Ray Son of Nagendra Ray resident of Village+P.O.- Mohanpur,
P.S.- Patory, District- Samastipur.
27. Ajay Kumar Singh Son of Ram Bhawan Singh resident of Village+P.O.-
Dumri, P.S.- Patory, District- Samastipur.
28. Subash Kumar Paswan Son of Jiwas Paswan, resident of Village+P.O.- Dumri,
P.S.- Patory, District- Samastipur.
29. Jitendra Kumar Thakur Son of Krishna Thakur resident of Village+P.O.- Dih
Dashahra, P.S.- Patory, District- Samastipur.
30. Krishna Mohan Jha Son of Mithlesh Jha resident of Village+P.O.- Mohanpur,
P.S.- Patory, District- Samastipur.
31. Prabhat Kiran, Son of Shiv Shankar Prasad Ray resident of Village+P.O.-
Mohanpur, P.S.- Patory, District- Samastipur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary.
2. The Principal Secretary, Cabinet Secretariat Department, Govt. of Bihar,
Patna.
3. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
4. The Principal Secretary, General Administrative Department, Government of
Bihar, Patna.
5. The Director, Department of Planning & Development (Directorate of
Economics and Statistics), Government of Bihar, Patna.
6. The District Magistrate, Samastipur.
7. The District Statistical Officer, Samastipur, District- Samastipur.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14052 of 2016
===========================================================
1. Sonu Kumar Prasad son of Jogendra Kant Prasad Resident of Village-
Bhadar, P.S.- Sikraul (Lakh), Dist- Buxar.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 451
2. Pravin Kumar Mishra son of Late Shankar Bhagwan Mishra Resident of
Village- Terhi Bazar Road, Dumraon, P.S.- Dumraon, Dist- Buxar.
3. Chitranjan Tiwari son of Ramashankar Tiwari Resident of Village- Dafa
Dihari, P.S.- Sikraul (Lakh), Dist- Buxar.
4. Hemant Kumar Yadav son of Suresh Yadav Resident of Village- Khekhasi,
P.S.- Itadhi, Dist- Buxar.
5. Md. Sajjad son of Md. Nasruddin Resident of Village- Terhi Bazar Road,
Dumraon, P.S.- Dumraon, Dist- Buxar.
6. Jitendra Kumar Mishra son of Gajanand Mishra Resident of Gaushala Road,
Dumraon, P.S.- Dumraon, Dist- Buxar.
7. Santosh Kumar Singh son of Dharm Dev Singh Resident of Shahid Mard
Road, Dumraon, P.S.- Dumraon, Dist- Buxar.
8. Sanjay Kumar son of Sarju Prasad Resident of Village- Main Chauk,
Dumraon, P.s.- Dumraon, Dist- Buxar.
9. Umesh Kumar son of Late Tarkeshwar Prasad Resident of Thakur Sonar Ki
Gali, Dumraon, P.S.- Dumraon, Dist- Buxar.
10. Arun Kumar Mishra son of Devendra Nath Mishra Resident of Chauk Road,
Dumraon, P.S.- Dumraon, Dist- Buxar.
11. Ravindra Kumar Ram son of Prithi Nath Ram Resident of Village- Kulhwa,
P.O.- B. Basauli, P.S.- Dumraon, Dist- Buxar.
12. Shashi Narayan Verma son of Satya Narayan Verma Resident of Thakur
Sonar Ki Gali, Dumraon, P.S.- Dumraon, Dist- Buxar.
13. Prem Kumar Ojha son of Ghanshyam Ojha Resident of Paschim Tiwari Tola,
Dumraon, P.S.- Dumaraon, Dist- Buxar.
14. Raj Kumar Turha son of Moti Turha, Resident of Jangal Bazar Road,
Dumraon, P.S.- Dumraon, Dist- Buxar.
15. Manoj Prabhakar son of Anand Prakash Sharma Resident of Near
Langtumaha, Dev Mandir Station Road, Dumraon, P.S.- Dumraon, Dist-
Buxar.
16. Pintu Kumar son of Pramod Kumar Yadav Resident of Kanjharuan, P.S.-
Koran Sarai, Dist- Buxar.
17. Ankit Kumar son of Ganesh Prasad Resident of Jangal Bazar Road, Dumraon,
P.S.- Dumraon, Dist- Buxar.
18. Shalu Kumari daughter of Ganesh Prasad Keshri Resident of Jangal Bazar
Road, Dumraon, P.S.- Dumraon, Dist- Buxar.
19. Shweta Kumari Daughter of Ganesh Prasad Keshri Resident of Jangal Bazar
Road, Dumraon, P.S.- Dumraon, Dist- Buxar.
20. Md. Kalim Hashmi son of Abdul Hakim Hashmi Resident of Man Bahal Raut
Ki Gali, P.S.- Dumraon, Dist- Buxar.
21. Bablu Kumar son of Shiv Prasad Singh Resident of Thatheri Bazar Near
Bichhalahri Gali, Dumraon, P.S.- Dumraon, Dist- Buxar.
22. Om Prakash Prasad son of Hari Shankar Prasad Resident of Village- Arion,
P.S.- Krishna Brahm, Dist- Buxar.
23. Ravi Ranjan Kumar son of Braj Mohan Singh Resident of Shahid Mard Road,
Dumraon, P.S.- Dumraon, Dist- Buxar.
24. Niteshwar Mishra son of Onkeshwar Mishra, Resident of Village- Mathila,
P.S.- Kuran Sarai, Dist- Buxar.
25. Jitendra Kumar son of Sudama Singh Resident of Village- Near Railway
Station, Dumraon, P.S.- Dumraon, Dist- Buxar.
26. Amresh Kumar Shukla son of Sri Kanhaiya Shukla Resident of Village-
Chhatnawar, P.S.- Krishna Brahm, Dist- Buxar.
27. Shyam Babu Choudhary son of Banarsi Choudhary Resident of Village- Naya
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 452
Bhojpur, Utar Tola, P.S.- Dumraon, Dist- Buxar.
28. Md. Alimuddin son of Md. Akhtar Husain Resident of Shiv Prasad Badai Ki
Gali, Ward No.-8, P.S.- Dumraon, Dist- Buxar.
29. Dinesh Kumar son of Dwarika Prasad Resident of Thatheri Bazar Road,
Dumraon, P.S.- Dumraon, Dist- Buxar.
30. Rahul Kumar Verma son of Uma Shankar Verma Resident of Hathi Khana
Road, Dumraon, P.S.- Dumraon, Dist- Buxar.
31. Ajay Kumar son of Jawahar Lal Resident of Village- Dubhki, P.S.- Krishna
Brahm, P.S.- Dumraon, Dist- Buxar.
32. Shailendra Kumar Suman son of Surya Kumar Pandey Resident of Village-
Chuad, P.S.- Koran Sarai, Dist- Dumraon.
33. Sanjay Kumar Singh son of Bindeshwar Singh Resident of Apkari Gali,
Dumraon, P.S.- Dumraon, Dist- Buxar.
34. Abhay Kumar son of Shashi Kant Sriwastawa, Resident of Village- Shakti
Dwar, Dumraon, P.S.- Dumraon, Dist- Buxar.
35. Lal Saheb son of Suraj Nath Singh Resident of Village- Akalupur, P.S.-
Dumraon, Dist- Buxar.
36. Avinash Kumar Sriwastava son of Mohan Jee Sriwastava Resident of Station
Road, Ward No.-13, Dumraon, P.S.- Dumraon, Dist- Buxar.
37. Ved Prakash son of Ajay Kumar Resident of Village- Shahid Mard Road,
Dumraon, P.S.- Dumraon, Dist- Buxar.
38. Guddu Kumar son of Parmeshwar Prasad Resident of Village- Thakur
Kumhar Ki Gali, Ward No.-6, Dumraon, P.S.- Dumraon, Dist- Buxar.
39. Vijay Kumar Singh son of Shalik Singh Resident of Village- Nimej Tola,
Baliram Das Ki Gali, Ward No.-22, P.S.- Dumaron, Dist- Buxar.
40. Chand Kumari wife of Vijay Kumar Singh Resident of Village- Nimej Tola,
Baliram Das Ki Gali, Ward No.-22, P.S.- Dumaron, Dist- Buxar.
41. Chandan Kumar Gupta son of Heera Lal, Resident of Machharhatta Gali,
Ward No.-11, Dumraon, P.S.- Dumraon, Dist- Buxar.
42. Sazeed Husain son of Md. Taiyab Husain Resident of Shiv Prasad Badai Ki
Gali, Ward No.-8, P.S.- Dumraon, Dist- Buxar.
43. Tinku Kumar son of Rajendra Prasad Resident of Thatheri Bazar, Dumraon,
P.S.- Dumraon, Dist- Buxar.
44. Izahar Ansari son of Tajammul Hasain Resident of Nathuni Ke Bag,
Dumraon, P.S.- Dumraon, Dist- Buxar.
45. Deepak Kumar Sharma son of Brahmdeo Sharma Resident of Village-
Akalupur, P.S.- Dumraon, Dist- Buxar.
46. Pram Kumar Singh son of Late Ram Bilash Singh Resident of Ahi Baran Rai
Ke Dera, Aklupur, P.S.- Dumraon, Dist- Buxar.
47. Neha Kumari daughter of Nand Lal Prasad Keshri Resident of Raj Gola West
Get, Station Road, Dumraon, P.S.- Dumraon, Dist- Buxar.
48. Niki Kumari daughter of Nand Lal Resident of Raj Gola West Get, Station
Road, Dumraon, P.S.- Dumraon, Dist- Buxar.
49. Raju Kumar son of Murari Prasad Resident of Md. Hayat Khan Ki Gali, Ward
No.-15, Dumraon, P.S.- Dumraon, Dist- Buxar.
50. Ashok Kumar son of Bhagwan Prasad Resident of Shiv Nandan Mishra Road,
Dumraon, P.S.- Dumraon, Dist- Buxar.
51. Sunil Kumar Sharma son of Vinod Kumar Sharma Resident of Gaushala
Road, Dumraon, Ward No.-8, P.S.- Dumraon, Dist- Buxar.
52. Jay Prakash Bhardwaj son of Parashuram Bhardwaj Resident of Village-
Lakhan Dihra, P.s.- Dumraon, Dist- Buxar.
53. Ajgaibi Nath son of Ashok Kumar Resident of Nimej Tola, Dumraon, P.S.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 453
Dumraon, Dist- Buxar.
54. Raju Kumar Keshri son of Ram Nath Keshri Resident of Chouk Road,
Dumraon, P.S.- Dumraon, Dist- Buxar.
55. Hridya Narayan Ram son of Sukhlal Ram Resident of Village- Mungao, P.S.-
Koran Sarai, Dist- Buxar.
56. Ganesh Kumar son of Kali Prasad Keshri Resident of Jangal Bazar Road,
Dumraon, P.S.- Dumraon, Dist- Buxar.
57. Puja Tripathi daughter of Sheo Pyar Tripathi Resident of Village- Suraundha,
P.S.- Dumraon, Dist- Buxar.
58. Rakesh Kumar Dubey son of Shiv Bachan Dubey Resident of Village+P.S.-
Simri Dudhi Patti, Dist- Buxar.
59. Arun Kumar Pandey son of Birbal Pandey Resident of Village+P.S.- Simri,
Bakulha Patti, Dist- Buxar.
60. Ranjit Kumar Rai son of Dina Nath Rai Resident of Village+P.S.- Simri
Dudhi Patti, Dist- Buxar.
61. Ashish Kumar son of Bhagwan Prasad Gupta, Resident of Village+P.S.-
Simri Dudhi Patti, Dist- Buxar.
62. Anu Ranjita Kumari daughter of Harendra Rai Resident of Village+P.S.-
Simri Dudhi Patti, Dist- Buxar.
63. Hare Ram Singh son of Shiv Kumar Singh Resident of Village- Chhotka
Rajpur, P.S.- Simari, District- Buxar.
64. Sanjay Kumar Dubey son of Triloki Nath Dubey Resident of Village-
Pandeypur, P.S.- Simri, Dist- Buxar.
65. Anjani Kumar Tiwari son of Brij Bhushan Tiwari Resident of Village-
Chhotka Singhanpura, P.S.- Simri, Dist- Buxar.
66. Dipti Kumari daughter of Ganga Singh Resident of Village- Manjhwari, P.S.-
Simri, Dist- Buxar.
67. Neeraj Kumar son of Ram Pravesh Das Resident of Village- Gangauli, P.S.-
Simri, Dist- Buxar.
68. Satish Kumar Dubey son of Surya Dev Dubey Resident of Village- Barka
Dhakaich, P.S.- Krishna Brahm, Dist- Buxar.
69. Avanish Kumar Thakur son of Kapil Deo Thakur Resident of Village-
Gangauli, P.S.- Simri, Dist- Buxar.
70. Lallu Mishra son of Brij Kishor Mishra Resident of Village- Tetrahar, P.S.-
Nawanagar, Dist- Buxar.
71. Vijay Kumar Singh son of Lalchan Yadav Resident of Village- Dafa Dihri,
P.S.- Sikraul Lakh, Dist- Buxar.
72. Krishna Kumar Pankaj son of Gariba Paswan Resident of Village- Nai Bazar,
Paswan Mohalla- Ward No..-8, P.S.- Buxar, Dist- Buxar.
73. Arvind Kumar Patel son of Ramgi Choudhari Resident of Village- Manki,
P.S.- Bagen Gola, Dist- Buxar.
74. Hari Om Kumar son of Kanhaiya Singh Resident of Village- Budhiya Kali
Mandir, Chaugain, P.S.- Murar, Dist- Murar.
75. Vinod Kumar son of Tej Narayan Prasad Resident of Village- Amsari, P.S.-
Murar, Dist- Buxar.
76. Md. Nasim Akhtar son of Abdul Laish Resident of Village- Chaugain, P.S.-
Murar, Dist- Buxar.
77. Sudhir Kumar Gupta son of Ramchandra Sao Resident of Village- Jamua,
P.S.- Rohtas, Dist- Rohtas.
78. Manendra Kumar son of Kameshwar Singh Resident of Village- Kirhi, P.S.-
Karakar (Gorai), Dist- Rohtas.
79. Santosh Kumar son of Kameshwar Singh Resident of Village- Kirhi, P.S.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 454
Karakar (Gorai), Bhaya- Karth, Dist- Rohtas.
80. Rakesh Kumar Singh son of Kameshwar Singh Resident of Village- Kirhi,
P.S.- Karakar (Gorai), Bhaya- Karth, Dist- Rohtas.
81. Ram Bhajan Singh son of Hareshwar Singh Resident of Village- Jalwasi,
P.S.- Itarhi, Dist- Buxar.
82. Ram Kumar Paswan son of Lalan Paswan Resident of Village- Dihayiya,
P.O.- Itarhi, Dist- Buxar.
83. Ajeet Kumar son of Sri Chandra Shekhar Prasad Resident of Village- Orap,
P.S.- Itarhi, Dist- Buxar.
84. Deepu Kumar Verma son of Ragubansh Mani Mairh Resident of Village- Sri
Chand New Chowk, Buxar, P.S.- Buxar, Dist- Buxar.
85. Md. Sahalal Ahmad son of Md. Shahab Ahmad Resident of Naya Bazar,
Ward No.-6, Near Bari Maszid, P.S.- Buxar, Dist- Buxar.
86. Bimlesh Kumar Pandey son of Ramdeo Pandey Resident of Panchmukhi
Hanuman Mandir, Main Road, Buxar, P.S.- Buxar.
87. Jay Ram Sah son of Jawahar Lal Sah Resident of Village- Kaithahar Kala,
P.S.- Dhansoi, Dist- Buxar.
88. Kumari Rinki D/o Akhilesh Singh Resident of Village- Sisaundha, P.S.-
Dhansoin, Dist- Buxar.
89. Ritesh Kumar son of Akhilesh Singh Resident of Village- Sisaundha, P.S.-
Dhansoin, Dist- Buxar.
90. Raj Kumar Singh son of Kamal Singh Resident of Village- Chandudhira,
P.S.- Itarhi, Dist- Buxar.
91. Dilip Kumar Goutam son of Sampati Kumar Mishra Resident of Village-
Bsaon Klan, P.S.- Sikraul Lakh, Dist- Buxar.
92. Sumeshwar Singh son of Bandhu Singh Resident of Village- Satha, P.S.-
Itarhi, Dist- Buxar.
93. Rakesh Kumar son of Bhrigunath Yadav Resident of Village- Orap, P.S.-
Itarhi, Dist- Buxar.
94. Shatrughan Kumar Sinha son of Vijay Shankar Lal Resident of Village-
Ordhi, P.S.- Itarhi, Dist- Buxar.
95. Shailendra Kumar Singh son of Sudarshan Singh Resident of Village-
Jalwashi, P.S.- Itarhi, Dist- Buxar.
96. Niranjan Kumar son of Uma Shankar Singh Resident of Village- Rajpur,
P.S.- Rajpur, Dist- Buxar.
97. Ameet Kumar Singh son of Awadh Bihari Singh Resident of Village-
Bhadwar, P.S.- Bagen (Gola), Dist- Buxar.
98. Jitendra Kumar Srivastava son of Shambhu Prasad Srivastava Resident of
Mohalla- Naharu Nagar, Buxar, P.S.- Buxar, Dist- Buxar.
99. Mahaveer Gupta son of Dayanand Gupta Resident of Village- Basudewa,
P.S.- Nawanagar, Dist- Buxar.
100. Arjun Singh son of Mahadeo Singh Resident of Village- Pilapur, P.S.-
Nawanagar, Dist- Buxar.
101. Sarita Kumari wife of Prakash Singh Resident of Village- Gera, P.S.- Karakar
(Gorari), Dist- Rohtas, Bihar.
.... .... Petitioner/s
Versus
1. The State of Bihar through its Chief Secretary.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 455
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Buxar, District - Buxar (Bihar).
6. The District Statistical Officer, Rohtas at Sasaram, District - Rohtas (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14838 of 2016
===========================================================
1. Shaharyab Babu, Son of Kaif Ahmad, Resident of Village- Belsand, Ward
No.5, P.S. Belsand, District- Sitamarhi.
2. Dinesh Gautam, Son of Shiv Shankar Prasad Gautam, Resident of Village-
Rupauli, Block- Belsand, P.S. Tariyani, District- Sitamarhi.
3. Bharat Sah, Son of Ramdev Sah, Resident of Village- Parrahi, P.O. Kansar,
P.S. Belsand, District- Sitamarhi.
4. Amit Gautam, Son of Dinesh Gautam, Resident of Village- Rupauli, Block-
Belsand, P.S. Tariyani, District- Sitamarhi.
5. Mukesh Kumar Gupta, Son of Raghubir Prasad, Resident of Village + Post-
Bhandari, P.S. Belsand, District- Sitamarhi.
6. Upendra Das, Son of Sitaram Das, Resident of Village + Post- Bhandari, P.S.
Belsand, District- Sitamarhi.
7. Rakesh Kumar, Son of Kapileshwar Das, Resident of Village + Post-
Chandauli, P.S. Belsand, District- Sitamarhi.
8. Ravi Kumar, Son of Shambhu Sharan, Resident of Village + Post- Chandauli,
P.S. Belsand, District- Sitamarhi.
9. Shashi Sharan, Son of Shambhu Sharan, Resident of Village + Post-
Chandauli, P.S. Belsand, District- Sitamarhi.
10. Abdul Wohid Ahamd, Son of Md. Daud Ahmad, Resident of Village + Post-
Chandauli, P.S. Belsand, District- Sitamarhi.
11. Hari Shankar Kumar, Son of Baidyanath Sah, Resident of Village- Madhkaul,
Post- Jafarpur, P.S. Belsand, District- Sitamarhi.
12. Lalan Kumar, Son of Ramdev Sah, Resident of Village + Post- Belsand, Ward
No.3, P.S. Belsand, District- Sitamarhi.
13. Bharat Bhushan Rajak, Son of Shatrughan Prasad Rajak, Resident of Village-
Rupauli, Post- Sauli, P.S. Tariyani, District- Sitamarhi.
14. Rubby Kumari, Wife of Lalan Kumar, Resident of Village + Post- Belsand,
Ward No.3, P.S. Belsand, District- Sitamarhi.
15. Md. Nazim, Son of Md. Islam, Resident of Village + Post- Chandauli, P.S.
Belsand, District- Sitamarhi.
16. Sunil Kumar, Son of Hari Shankar Thakur, Resident of Village + Post-
Chandauli, P.S. Belsand, District- Sitamarhi.
17. Niraj Kumar, Son of Ramdev Sah, Resident of Village + Post- Belsand, Ward
No.3, P.S. Belsand, District- Sitamarhi.
18. Alquama Siddiqui, Son of Abdul Hakim, Resident of Village + Post-
Chandauli, P.S. Belsand, District- Sitamarhi.
19. Kiran Kumari, Daughter of Lalbabu Das, Resident of Village + Post-
Chandauli, P.S. Belsand, District- Sitamarhi.
20. Dinesh Kumar, Son of Charitar Ray, Resident of Village + Post- Chandauli,
P.S. Belsand, District- Sitamarhi.
21. Jay Babu Kumar, Son of Mahendra Thakur, Resident of Village + Post-
Chandauli, P.S. Belsand, District- Sitamarhi.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 456
22. Priyanka Kumari, Wife of Sunil Kumar, D/O Vivekanand Prasad, Resident of
Village- Bhimpur Bhapura, Post- Athari, P.S. Runnisaidpur, District-
Sitamarhi.
23. Anil Kumar Nirala, Son of Raghunath Prasad, Resident of Village- Hira
Kanhauli, P.S. Parsauni, District- Sitamarhi.
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
5. The District Magistrate, District- Sitamarhi.
6. The District Statistical Officer, District- Sitamarhi.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14088 of 2016
===========================================================
1. Kalindra Thakur (P D D / 031594) S/o Bindeshwari Thakur Resident of
Village- Kalapahar, P.S Tandwa, District- Aurangabad.
2. Dinesh Kumar (PDD/077396), S/o Chatar Khas Resident of Village- Dosma,
P.S Phesar, District Aurangabad
3. Umesh Kuamr (PDD/034519) S/o Lav Yadav Resident of Village Chatar
Khas, P.S Phesar, District Aurangabad.
4. Nandkishore Paswan (PDD/000869) S/o - Janakdan Paswan resident of
Village-Kalen, P.S Khudwan, District Aurangabad.
5. Ranveer Kumar (PDD/230095) S/o Nagina Mehta Resident of Village-
Mordihari, P.S. Jamhor, District Aurangabad.
6. Ranvijay Kumar (PDD/168465) S/o Dinanath Thakur resident of Village-
Harnahi, P.S. Phesar District Aurangabad.
7. Surendra Kumar Chaudhary (PDD/035589) S/o Prem Chaudhary Resident of
Village- Shivsthan Thakur Bari Road, Ward No. 25, P.S,.- Aurangabad,
Disrict Auragabad.
8. Mritunjay Kumar Mishra (PDD/136592) S/o Ramnath Mishra Resident of
Village-Basdihakhurd, P.S. Phesarm, District Aurangabad.
9. Ishwar Chaudhary (PDD/154492) S/o Rajdev Chaudhary, Resistance of
village-Budha Bigha, PS Daudnagar, District - Aurangabad.
10. Anil Kumar (PDD/0602974) S/o Surajdeep Paswan resident of Village-
Madarpura, P.S. Phesar, District Aurangabad.
11. Ambika Gahlaut (PDD/038197) S/o Chhedi Gahlaut Resident of Village-
Bairawan,P.S Simra District Aurangabad.
12. Mantu Kumar Ranjan (PDD/193760) S/o Mukhdeo Singh Resident of village-
Karmahi, P.S Daudnagar, district Aurangabad.
13. Santosh Kumar (PDD/031887) S/o Lalan Chaudhary Resident of village-
Mahamadpur, P.S. Daudnagar, District Aurangabad.
14. Mukesh Kumar (PDD/1874059) S/o Shailendra Chourasia Resident of village-
Chaurasia, Nagar, P.S. Deo District Aurangabad.
15. Anil Kumar Paswan (PDD/150599) S/o Aamdhani Paswan Resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 457
village-Khairaharnath, P.S. Risuap, District Aurangabad.
16. Sanjeet Kumar (PDD/1686374) S/o Ramashish Mahto Resident of village-
Mustafappur, P.S Bibhutipur, District Samastipur.
17. Rambinay Raut (PDD/090674) S/o Bhishundev Raut Resident of village-
Bhaduar, P.S. Deodha, District Madhubani.
18. Navin Kumar Singh (PDD /1742660) S/o Vijay Kumar Singh Resident of
village-BhadaurSundarpur, P.S. Jaynagar, District Madhubani.
19. Ramesh Kumar (PDD/096096) S/o Dularchand Yadav Resident of village-
Pura, P.S Sadar Darbhanga, District Darbhanga.
20. Nitish Kumar Singh (PDD/145168) S/o Satrughan Prasad Singh Resident of
village-Thalhai, P.S. Audhramath, District Madhubani.
21. Gautam Kumar (PDD/2990574) S/o Mahesh Mandal Resident of village-
Simra, P.S Tikapatti, District Purnnea.
22. Vivekanand (PDD/248391) S/o Sumrit Sahni Resident of village-Rupauli
Sahni tola, P.S. Rupauli,Distrct Purnea.
23. Yuraj Kumar (PDD/1207463) S/o Anuplal Sahni Resident of village-Rupauli
Sahni tola, P.S. Rupauli,Distrct Purnea.
24. Anirudh Kumar (PDD/147481) S/o Premlal Mandal Resident of village-
Laxminia, P.S Rupauli, district Purnea.
25. Dharm Anand Bihari (PDD/212480) S/o Shashidhar Mandal Resident of
village- Simra, P.S. Tikapatti, District- Purnea.
26. Maikal (PDD/205448) S/o Chakradhar Prasad Resident of Village- Simra, P.S
Tailkapatti,District Purnea.
27. Babloo Kumar (PDD/243497) S/o Suresh Mandal Resident of Village-
Falkiya, P.S Rupauli, District Purnea.
28. Manoj Kumar (PDD/11627474) S/o Tarkeshwar Singh Resident of Village-
Nadwan, P.S Dhanaura, District Patna.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna
3. The Director, Economics and Statistics under Planning Development, Govt. of
Bihar, Patna.
4. The Project Director, Economics and statistics under planning and Development,
Govt. of Bihar, Patna.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15019 of 2016
===========================================================
1. Sanjay Kumar Chauhan Son of Kisto Kishore Village - Chandi, P.S. Chandi,
District - Bhojpur
2. Dinesh Kumar Sahrma Son of Sahanand Sharma village - Purhangpur, P.S.
Chandi, District - Bhojpur
3. Dhananjay Kumar Chauhan Son of Kisto Kishore Village - Chandi, P.S.
Chandi, District - Bhojpur
4. Jai Ram Singh Son of Ram Kripal Singh Village - Chandi, P.S. Chandi,
District - Bhojpur
5. Ajay Kumar Chauhan Son of Kisto Chauhan Village Chandi, P.S. Chandi,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 458
District - Bhojpur
6. Kashi Nath Singh Son of Ram Pravesh Singh Village - Tarari, P.S. Tarari,
District - Bhojpur
7. Jitendra Kumar Singh Son of Devmuni Singh Village - Tarari, P.S. Tarari,
District - Bhojpur
8. Babul Lal Singh Son of Keshwar Singh village - Dedaha, P.S. Tarari, District
- Bhojpur
9. Arun Kumar Choudhary Son of Radha Krishna Choudhary village - Tarari,
P.S. Tarari, District - Bhojpur
10. Surendra Pandit Son of Bindeshwari Pandit Village - Banthawan, P.S. Tarari,
District - Bhojpur
11. Kusum Kumari Daughter of Gupteshwar Ram Village - Tarari, P.S. Tarari,
District - Bhojpur
12. Manish Kumar Son of Ashok Kumar Rai Village - Sahajani, P.S. Tarari,
District - Bhojpur
13. Madan Kumar Trivedi Son of Dinbandhu Tiwari Village - Rajpur, P.S. Tarari,
District - Bhojpur
14. Shashi Bhushan Singh Son of Keshwar Singh Village - Tarari, P.S. Tarari,
District - Bhojpur
15. Lal Babu Ram Son of Sita Ram Village - Tiranpur, P.S. Tarari, District -
Bhojpur
16. Hari Shen Singh Son of Sachida Nand Singh Village - Dumaria, P.S. Tarari,
District - Bhojpur
17. Ramesh Singh Son of Ram Nath Singh Village - Fatehpur, P.S. Tarari,
District - Bhojpur
18. Anil Kumar Son of Baduri Narayan Singh Village - Bella, P.S. Ara Muffasil,
District Bhojpur
19. Ajit Kumar Bhashakr Son of Hiralal Village - Kabur Dihara, P.S. Tarari,
District - Bhojpur
20. Rajneesh Kumar Son of Ram Prasadi Pal Village - Tarari, P.S. Tarari, District
- Bhojpur
21. Satya Narayan Tiwari Son of Shyam Bihari Tiwari Village - Kurmuri, P.S.
Tarari, District - Bhojpur
22. Ratan Lal Son of Chandrika Lal Village - Sahegana, P.S. Tarari, District -
Bhojpur
23. Dilip Kumar Son of Ashok Singh Village - Sahegana, P.S. Tarari, District -
Bhojpur
24. Ashok Rai Son of Late Devnath Ray Village - Sarfora, P.S. Tarari, District -
Bhojpur
25. Manish Kumar Rai Son of Late Arvind Rai Village - Bagar, P.S. Tarari,
District - Bhojpur
26. Brij Mohan Kumar Son of Hiralal Village - Tarari, P.S. Tarari, District -
Bhojpur
27. Prayag Kumar Son of Shiv Narayan Choudhary Village - Dhamana, P.S.
Tarari, District - Bhojpur
28. Chittranjan Kumar Son of Dilip Kumar Village - Khutaha, P.S. Tarari,
District - Bhojpur
29. Ravi Shankar Kumar Son of Siaram Singh Village - Khelaria, P.S. Tarari,
District - Bhojpur
30. Manan Kumar Singh Son of Beslal Singh village - Basauri, P.S. Tarari,
District - Bhojpur
31. Diwakar Mishra Son of Abadh Kumar Mishra Village - Panthar, P.S.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 459
Gadhani, District - Bhojpur
32. Saurabh Rai Son of Haridawar Singh Village - Bherari, P.S. Gadhani, District
- Bhojpur
33. Rajnish Kumar Gupta Son of Ashok Kumar Gupta Village - Kaup, P.S.
Gadhani, District - Bhojpur
34. Sunil Kumar Son of Sukhdeo Ram Village - Maheshi, P.O. Bangwa, P.S.
Gadhani, District - Bhojpur
35. Anil Kumar Ram Son of Nand Kishore Ram Village - Baligaron, P.S.
Gadhani, District - Bhojpur
36. Binda Kumari Son Rameshwar Paswan Village - Garhani, P.S. Gadhani,
District - Bhojpur
37. Sudhir Kumar Son of Tarkeshwar Bhatt Village - Balbandh, P.S. Gadhani,
District - Bhojpur
38. Amritesh Kumar Son of Ajit Kumar Singh Village - Garhani, P.S. Gadhani,
District - Bhojpur
39. Sunil Kumar Son of Ram Badan Ram Village - Bagigaon, P.S. Gadhani,
District - Bhojpur
40. Manoj Kumar Son of Shiv Shankar Prasad Village - Garhani, P.S. Gadhani,
District - Bhojpur
41. Kiran Kumari Daughter of Gopal Upadhay Village - Koilwar, P.S. Koilwar,
District - Bhojpur
42. Shivakant Upadhay Son of Raj Kumar Upadhay Village - Pachrukhiya Kala,
P.S. Koilwar, District - Bhojpur
43. Kishore Swayam Prakash Son of Nawal Kishore Singh Village - Toal
Godardhan Chack, P.S. Koilwar, District - Bhojpur
44. Upendr Kumar Singh Son of Krishna Singh Village - Mathin Tola, P.S.
Gadhani, District - Bhojpur
45. Kaju Kumar Son of Bindeshwari Singh Village - Mahathin Tola, P.S.
Gadhani, District - Bhojpur
46. Arun Kumar Mehata Son of Ram Kishore Singh Village - Mahathin Tola,
P.S. Gadhani, District - Bhojpur
47. Pratima Kumari Daughter of Surendra Nath Singh Village - Bherari, P.S.
Gadhani, District - Bhojpur
48. Hemant Kumar Son of Surendra Prasad Village - Bherari, P.S. Gadhani,
District - Bhojpur
49. Sonu Son of Sahabuddin Village - Pararia, P.S. Gadhani, District - Bhojpur
50. Durga Bijay Kumar Gupta Son of Mundrika Sah Village - Kurkuri, P.O.
Bankot, P.S. Tarari, District - Bhojpur
51. Manoj Kumar Son of Basudeo Singh Village - Dev, P.S. Tarari, District -
Bhojpur
52. Kamlesh Kumar Ram Son of Jai Ram Ram Village - Rampur, P.S. Garahani,
District Bhojpur
53. Mungeri Lal Son of Raj Nath Singh Village - Bafaura, P.S. Gadhani, District
- Bhojpur
54. Khushi Lal Kumar Gupta Son of Gariba Sah Village - Kaup, P.S.
Charpokhari, District - Bhojpur
55. Prabhu Nath Singh Son of Late Fatehbahadur Village - Jalpura, P.S. Kiolwar,
District - Bhojpur
56. Dharikshan Singh Son of Lal Sharan Singh Village - Barka Dumara, P.S.
Arra Mufassil, District Bhojpur
57. Baban Singh Son of Keshwar Singh Village - Khedaha, P.S. Tarari, District -
Bhojpur
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 460
58. Hari Mangal Singh Son of Ram Sakal Singh Village - Kurmuri, P.S. Tarari,
District - Bhojpur
59. Birendra Ram Son of Ram Janam Chaudhary Village - Tarari, P.S. Tarari,
District - Bhojpur
60. Suresh Prasad Son of Late Shiv Prasad Ram Village - Sikraul Baltola, P.S.
Tarari, District - Bhojpur
61. Ajay Kumar Prasad Son of Dev Pandit Village - Pandhar, P.S. Gadhani,
District - Bhojpur
62. Sangita Kumari Wife of Ajay Kumar Village - Panthar, P.S. Gadhani, District
- Bhojpur
63. Devanand Singh Son of Bikhul Singh Village - Hadiabad, P.S. Gadhani,
District - Bhojpur
64. Md. Isham Anshari Son of Barkat Ali Village - Kurkuri, P.S. Gadhani,
District - Bhojpur
65. Guria Kumari Daughter of Kaushal Sao Village - Kurkuri, P.S. Gadhani,
District - Bhojpur
66. Madhur Yadav Son of Guljar Yadav Village - Chit Kundi Chawia, P.S.
Gadhani, District - Bhojpur
67. Abhay Kumar Singh Son of Krishna Murari Singh Village - Baraka Dumara,
P.S. Ara Mufasil, District - Bhojpur
68. Jitendra Kumar Son of Dukhairam Village - Nathamalpur, P.S. Barahara,
District Bhojpur
69. Vir Bahadur Singh Son of Bharat Singh Village - Jubraji Tole, P.S.
Jagadishpur, District Bhojpur
70. Akash Kumar Gupta Son of Pramod Kumar Village - Nawada, P.S. Nawada,
District - Bhojpur
71. Jitendra Kumar Son of Jai Kumar Gupta Village - Bustand, P.S. Nawada,
District - Bhojpur
72. Ranbir Kumar Singh Son of Sudama Singh Village - Paradia, P.S. Bararaha,
District - Bhojpur
73. Bablu Ram Son of Ram Sidhram Village - Ekawari Ganj, P.S. Barahara,
District - Bhojpur
74. Ram Shankar Ram Son of Gopal Ram Village - Monichhapara, P.S. Barahara,
District - Bhojpur
75. Aniket Kumar Singh Son of Late Sri Niwas Singh Village - Jibraji Tole, P.S.
Jagadishpur, District Bhojpur
76. Ravi Kumar Son of Gopal Ram Village - Monichhpura, P.S. Barahara,
District - Bhojpur
77. Om Prakash Ramjan Son of Suresh Prasad Village - Shivpur, P.S. Barahara,
District - Bhojpur
78. Anil Kumar Son of Kala Kata Singh Village - Dev, P.S. Tarari, District -
Bhojpur
79. Anish Kumar Son of Kumeshwar Singh Village - Basauri, P.S. Tarari,
District - Bhojpur
80. Dharamendra Kumar Ram Son of Amavash Ram Village - Kurmuri, P.S.
Tarari, District - Bhojpur
81. Arun Kumar Son of Jatuli Ram Village - Barkgawn, P.S. Tarari, District -
Bhojpur
82. Dharamendra Kumar Son of Radhamohan Singh Village - Dhamana, P.S.
Tarari, District - Bhojpur
83. Jagdish Singh Son of Late Ram Chandra Singh Village - Baghada Tola, P.O.
Kurmuri, P.S. Tarari, District - Bhojpur
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 461
84. Vivek Kumar Son of Sidhnath Sah Village - Bandhwa, P.S. Tarari, District -
Bhojpur
85. Pintu Pandit Son of Mahendra Pandit Village - Gadhani, P.S. Tarari, District -
Bhojpur
86. Sandeep Kumar Son of Heera Lal Village - Barkagori, P.S. Tarari, District -
Bhojpur
87. Srikant Verma Son of Sadar Shen Singh Village - Chakiya, P.S. Tarari,
District - Bhojpur
88. Yogendra Chaubey Son of Ram Janam Chaubey Village - Gmadepur, P.S.
Tarari, District - Bhojpur
89. Ajay Kumar Pandey Son of Braj Nandan Pandey Village - Dev, P.S. Tarari,
District - Bhojpur
90. Ravi Shankar Nirarla Son of Braj Kumar Nirala Village - Tarari, P.S. Tarari,
District - Bhojpur
91. Brij Kumar Ram Son of Lal Chandra Ram Village - Semaria, P.S. Baradara,
District - Bhojpur
92. Rakesh Upadhay Son of Ram Dhari Upadheay Village - Nathmalpur, P.S.
Baradhara, District - Bhojpur
93. Ranjeet Kumar Thakur Son of Sudhash Thakur Village - Nathmalpur, P.S.
Baradhara, District - Bhojpur
94. Bimlesh Ram Son of Ajit Ram Village - Barhara, P.S. Baradhara, District -
Bhojpur
95. Deo Kumar Gupta Son of Bharat Prasad Gupta Village - Gyonpur, P.S.
Baroadhara, District - Bhojpur
96. Pintu Kumar Yadav Son of Shiv Nath Yadav Village - Khagura Dhamar, P.S.
Ara Mufassil, District Bhojpur
97. Kamata Prasad Son of Baiznath Prasad Village - Depari, P.S. Muffasil,
District Bhojpur
98. Abhishek Kumar Singh Son of Late Shyam Bahadur Singh Village -
Bandhgan Tola, P.S. HPO, P.S. Nawada, District Bhojpur
99. Abhay Kumar Singh Son of Rameshwar Prasad, Village - Bade Chauk, P.S.
Town, District Bhojpur
100. Amrendra Kumar Son of Surendra Thakur Village - Katra (Bharat Raut), P.S.
Hajipur, District Vaishali
101. Subodh Kumar Sharama Son of Surendra Thakur Village - Katra (Bharat
Raut ), P.S. Hajipur, District Vaishali
102. Sharawan Kumar Son of Surendra Thakur Village - Katra (Bharat Raut), P.S.
Hajipur, District Vaishali
103. Dharamendra Kumar Singh Son of Lalhan Singh Village - Shivpur, P.S.
Gadhani, District Bhojpur
104. Bhole Shankar Pandey Son of Badari Nath Pandey Village - Baksanda, P.S.
Tarari, District Bhojpur
105. Dev Kumar Anand Son of Shiv Darshan Ram Village - Thutahan, P.S. Tarari,
District - Bhojpur
106. Ajay Pathak Son of Ram Kishore Pathak Village - Kurmuri, P.S. Tarari,
District - Bhojpur
107. Menika Kumari Daughter of Bhagaban Singh Village - Baksanda, P.S. Tarari,
District - Bhojpur
108. Md. Nisar Ansari Son of Sha Anbari Village - Tathwar, P.S. Tarari, District -
Bhojpur
109. Baban Singh Son of Dinanath Singh Village - Baldehra, P.S. Tarari, District -
Bhojpur
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 462
110. Asha Kumari Daughter of Nishan Singh Village - Kuunure, P.S. Tarari,
District - Bhojpur
111. Anil Singh Son of Jawahar Singh Village - Tarari, P.S. Tarari, District -
Bhojpur
112. Bihari Singh Son of Girish Prasad Singh Village - MP. Bahh C.K. Road, P.S.
Town, District Bhojpur
113. Khalilur Rahman Son of Abdulwahab Village - Milkillmo, P.S. Town,
District Bhojpur
114. Sanjay Kumar Singh Son of Late Ramashraya Singh Village - Ghoghta, P.S.
Muffasil, District Bhojpur
115. Puja Kumari Daughter of Bishwanath Prasad Mohalla - Police Line, P.S. Ara
Sadar, District Bhojpur
116. Somnath Bharti Son of Uma Bharti Village - Town, P.S. Tarari, District
Bhojpur
117. Sumant Kumar Son of Chandra Deo Ram Mohalla - Police Line, P.S. Ara
Sadar, District Bhojpur
118. Somaru Mahato Son of Ramadhar Mahato Village - Ganhar, P.S. Ara Sadar,
District Bhojpur
119. Murtaza Husain Son of Nurhasan Resident of village - Garhani, Post
Garahani, Distt. Ara Bhojpur
120. Birendra Singh Son of Nathuni Singh Resident of village - Pipra, P.O.
Kaliyanpur, P.S. Mufassil, Distt. Ara Bhojpur
121. Ramesh Kumar Son of Harichan Ram Resident of village - Kukri, P.S.
Bankiat, Distt. Ara Bhojpur
122. Anup Kumar Son of Laxminarayan Resident of village - Jailmore, P.S.
Nawada, P.O. Ara, Distt. Ara Bhojpur
123. Sanjeev Kumar Son of Bhagwandas Resident of village - Sapna Sinema
More, P.S. Nawada, Distt. - Ara Bhojpur
124. Sunil Kumar Son of Shatrudhan Yadav Resident of village - Ahiyapur, P.S.
Alinagar, Distt. Ara Bhojpur
125. Ram Shankar Prasad Son of Sunil Kumar Resident of Village - Head Post
office, P.S. Nawada, Distt. Ara Bhojpur
.... .... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Department of Planning &
Development, Govt. of Bihar, Patna
2. The District Magistrate, Bhojpur
3. The District Magistrate, Vaishali
4. The Block Development Officer, Koilwar Block, District Bhojpur
5. The Block Development officer, Garahani Bhojpur
6. The Block Development officer, Trari Bhojpur
7. The Block Development officer, Ara Bhojpur
8. The Block Development officer, Baraham
9. The Block Development officer, Hazipur Vaishali.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14453 of 2016
===========================================================
1. Rakesh Jha son of Chandeshwar Jha Resident of Village Mehsaul, East Tola,
Sundar Nagar, Ward No.1, P.O. Mehsaul, Rampur, P.S. and District-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 463
Sitamarhi.
2. Lal Babu Mahto Son of Mohar Lal Mahto Resident of Village Lakshminagar,
Ward No.2, P.O. Mehsaul Gote, P.O.-Rampur Mehsaul, P.S. and District-
Sitamarhi.
3. Vikash Kumar son of Satyadeo Thakur Resident of Village Rampur Parori
East, Ward No.15, P.S.- Dumra, District- Sitamarhi.
4. Gagandeo Kumar son of Ram Swarath Rai Resident of Village Talkhapur
Dumra, Ward No.14, P.S. and District- Sitamarhi.
5. Gautam Kumar Gupta son of Sunil Kumar Gupta Resident of Village
Mahesiya, P.S. Sahabajpur, P.S. Riga, District- Sitamarhi.
6. Surendra Sah son of Ram Bilash Sah Resident of Village Indarwa, P.O.
Dalkawa, P.S. Sonbarsa, District- Sitamarhi.
7. Kalinath Jha son of Surendra Jha Resident of Village Marpa, P.O. Pipra
Dadan, P.S. Kanhauli, District Sitamarhi.
8. Ram Janam Mahto son of Shiv Nandan Mahto Resident of Village Jhajhihat,
P.O. Jhajhihat, P.S.- Pupri, District- Sitamarhi.
9. Ravi Kumar son of Sita Ram Sah Resident of Village Rampur Khurd, P.S.
Pupri, District Sitamarhi.
10. Shashi Ranjan Kumar son of Dani Sah Resident of Village Madoripur, P.S.
Bajpatti, District- Sitamarhi.
11. Ajit Kumar Nirala son of Ramautar Ray Resident of Village Bhitha, P.S.
Pupri, District- Sitamarhi.
12. Om Prakash Chaudhary son of Prahlad Chaudhary Resident of Village
Bhitha, P.S. Pupri, District- Sitamarhi.
13. Ravindra Kumar son of Ram Lobhit Rai Resident of Lakshminagar, P.O.
Mahsaul Rampur, P.S. and District- Sitamarhi.
14. Munesh Jha son of Vishnudeo Jha Resident of Village Dharharwa, P.S.
Parihar, District- Sitamarhi.
15. Padam Sri Daughter of Rajeshwar Mishra Resident of Village, P.O.-
Dharharwa, P.S.- Parihar, District- Sitamarhi.
16. Niraj Kumar Verma son of Shiv Chandra Lal Resident of Village
Mukunahiya, P.S. Sursand, District- Sitamarhi.
17. Nagendra Thakur son of Rajendra Thakur Resident of Gangti, P.S.- Pupri,
District- Sitamarhi.
18. Arvind Kumar Sinha Son of Ram Shankar Prasad Resident of Mehsaul Gote,
Ward No.7, P.S. and District- Sitamarhi.
19. Surya Prakash son of Ram Shankar Prasad Resident of Mehsaul Gote, Ward
No.7, P.S. and District- Sitamarhi.
20. Chandra Prakash son of Ram Shankar Prasad Resident of Mehsaul Gote,
Ward No.7, P.S. and District- Sitamarhi.
21. Rohitosh Kumar Jha son of Deep Narayan Jha Resident of Village Marpa,
P.S. Kanhauli, District- Sitamarhi.
22. Sunil Kumar son of Ram Bharosh Kapar Resident of Village- Talkapur
Dumra, Ward No.13, P.S. & District- Sitamarhi.
23. Sunil Kumar son of Birbahadur Gosai Resident of Village Paterwa, P.S.
Sonbarsa, District- Sitamarhi.
24. Himanshu Kumar son of Raj Kishore Mahto Resident of Village Kushmari,
P.S. Riga, District- Sitamarhi
25. Ram Vinay Mahto son of Anutha Mahto Resident of Village Barahi
Chintaman, P.S. Mejorganj, District Sitamarhi.
26. Nandkishore Pandit son of Chandrashehar Pandit Resident of Village Chak
Mahila, P.S. and District- Sitamarhi.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 464
27. Arvind Kumar son of Shiv Kumar Resident of Village Chakrajo Patti, Ward
No.1, P.S. and District Sitamarhi.
28. Mohan Kumar son of Surat Singh Resident of Village Ramnagra, Ward No.6,
P.S.- Riga, District- Sitamarhi.
29. Anand Kumar son of Shiv Kumar Resident of Village Chakrajopatti, Ward
No.1, P.S. and District- Sitamarhi.
30. Dhananjay Kumar son of Devendra Pd Sukl Resident of Village Narha, P.S.
Bathnaha, District- Sitamarhi
31. Smita Kumari Daughter of Ram Dayal Mahto Resident of Village Rampur
Parori East, Ward No.15, P.S. & District- Sitamarhi.
32. Anil Kumar son of Krishnadeo Yadav Resident of Pipra Parsain, P.S.-
Sonbarsa, District- Sitamarhi.
33. Pankaj Kumar son of Dukhi Thakur Resident of Village Bhadhiyan, Ward
No.10, P.S.- Nanpur, District- Sitamarhi.
34. Shambhu Thakur son of Chandeshwar Thakur Resident of Village- Bariarpur,
Ward No.10, P.S. & District- Sitamarhi.
35. Vinit Kumar son of Brahmdeo Sah Resident of Village Mirchaipatti, Ward
No.1, P.S. & District Sitamarhi.
36. Pankaj Kumar Kannaujiya son of Ramprit Das Resident of Village Rampur
Parori East, Ward No.15, P.S. & District- Sitamarhi.
37. Krishna Mohan son of Late Nageshwar Pd. Srivastava Resident of
Kailashpuri, Ward No.9, P.O. & P.S. Dumra, District- Sitamarhi.
38. Shashi Ranjan Kumar son of Jaimangal Singh Resident of Village- Majhaur,
P.S. Nanpur, District- Sitamarhi.
39. Ravindra Kumar son of Ram Dinesh Rai Resident of Vishnupur, P.S. Bela,
District- Sitamarhi.
40. Lalit Kumar son of Ram Pratap Gupta Resident of Kailashpuri, Ward No.1,
P.S. Dumra, District- Sitamarhi.
41. Gajendra Kumar Sharma son of Laxndeo Sharma Resident of Mehsaul, P.S.
and District- Sitamarhi.
42. Archana Kumari wife of Gajendra Sharma Resident of Village Mehsaul, P.S.
& District Sitamarhi.
43. Amrendra Kumar son of Gauri Shankar Prasad Resident of Mehsaul, P.S. and
District- Sitamarhi.
44. Vijendra Kumar son of Ramjinish Sah Resident of Village Madhuban, P.S. &
District- Sitamarhi.
45. Shyam Babu Sah son of Ram Charitar Sah Resident of Village Ramnagar,
P.S.- Roga, District- Sitamarhi.
46. Upendra Kumar son of Prem Lal Ray Resident of Village- Vishwanathpur,
P.S. Dumra, District- Sitamarhi.
47. Vibhash Kumar son of Amarnath Jha Resident of Koili, P.S. Nanpur, District-
Sitamarhi.
48. Lakshman Sah son of Mangal Sah Resident of Village Bhutahi, P.S.-
Sonbarsa, District- Sitamarhi.
49. Rakesh Kumar son of Rajendra Paswan Resident of Village Pharchhahiya,
P.S. Sonbarsa, District- Sitamarhi.
50. Ramnath Prasad son of Ram Bali Mahto Resident of Village Chiraiya, P.S.
Sahiyara, District- Sitamarhi.
51. Suresh Kumar son of Ramnandan Bhagat Resident of Village Mishrauliya,
P.S. Dumra, District- Sitamarhi.
52. Dilip Kumar son of Ram Padarath Singh Resident of Village Bhairokothi,
P.S. & District- Sitamarhi.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 465
53. Ranju Kumari daughter of Ram Padarath Singh Resident of Village
Bhairokothi, P.S. & District- Sitamarhi.
54. Shrawan Kumar son of Ram Padarath Singh Resident of Village Bhairokothi,
P.S. & District- Sitamarhi.
55. Ganesh Rai Son of Ram Autar Rai Resident of Village Amghatta, P.S. &
District Sitamarhi.
56. Ram Kishore Singh son of Ramchandra Singh Resident of Village
Kamalpura, P.S. and District- Sitamarhi.
57. Ramkishore Sah son of Satyanarayan Sah Resident of Village- Maniyari, P.S.
Mejorganj, District- Sitamarhi.
58. Vinod Kumar Singh son of Sakaldeo Singh Resident of Village Madhesra,
P.S. Sonbarsa, District- Sitamarhi.
59. Sanjay Kumar son of Ram Sagar Singh Resident of Village- Madhopur
Raushan, P.S. Sumra, District- Sitamarhi.
60. Santosh Kumar son of Balbodh Mandal Resident of Village Humayupur, P.S.
Bajpatti, District- Sitamarhi.
61. Prem Kumar Singh son of Bimlesh Prasad Singh Resident of Village
Kanhwa, P.S.- Bela, District- Sitamarhi.
62. Rupesh Kumar son of Rameshwar Rai Resident of Village Mishrauliya
Chakka, P.S. Dumra, District- Sitamarhi.
63. Pramod Kumar son of Parmeshwar Prasad Resident of Village Ramnagar,
P.S. Riga, District- Sitamarhi.
64. Bimlesh Kumar son of Shambhu Nath Jha Resident of Village- Kharka, P.S.-
Nanpur, District- Sitamarhi.
65. Rajeev Kumar son of Satyanarayan Lal Das Resident of Village- Kharka,
P.S.- Nanpur, District- Sitamarhi.
66. Sanjay Kumar Chaudhary son of Anup Lal Chaudhary Resident of Village
Bhutahi, P.S.- Sonbarsa, District- Sitamarhi.
67. Ram Babu Rai son of Vindeshwar Rai Resident of Village Rampur Mahuyan,
P.S. Parihar, District- Sitamarhi.
68. Raghunath Prasad son of Raj Kishore Prasad Resident of Village Pipra
Parsain, P.S. Sonbarsa, District- Sitamarhi.
69. Prakash Kumar Jha son of Kumar Kant Jha Resident of Village Bela, P.S.
Bairganiya, District- Sitamarhi.
70. Nagendra Kumar son of Badri Narayan Singh Resident of Village Bhutahi,
P.S.- Sonbarsa, District- Sitamarhi.
71. Santosh Sah son of Parmeshwar Sah Resident of Village Bhutahi, P.S.-
Sonbarsa, District- Sitamarhi.
72. Surendra Kumar son of Ramkahu Singh Resident of Village Hari Chhapa,
P.S. Dumra, District- Sitamarhi.
73. Sanjeev Kumar Jha son of Bindeshwar Jha Resident of Village Riga, P.S.
Riga, District- Sitamarhi.
74. Ranjan Kumar son of Ram Adhar Prasad Resident of Village Patel Tola,
Ward No.14, P.S. Barganiya, District- Sitamarhi.
75. Abhay Kumar son of Dinesh Prasad Resident of Village Patel Tola, Ward
No.14, P.S. Barganiya, District- Sitamarhi.
76. Dineshwar Pandey son of Dani Bhola Pandey Resident of Dumarwana, P.S.
Barganiya, District- Sitamarhi.
77. Ramnandan Prasad son of Rajendra Prasad Resident of Supaina, P.S.
Bathnaha, District- Sitamarhi.
78. Dheeraj Kumar son of Rajeshwar Prasad Resident of Village- Dumarwana,
Ps- Berganiya, District- Sitamarhi.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 466
79. Ved Prakash son of Uma Shankar Sharma Resident of Muradpur, P.S.
Dumra, District- Sitamarhi.
80. Amit Ranjan son of Ashok Kumar Sharma Resident of Muradpur, P.S.
Dumra, District- Sitamarhi.
81. Raushan Kumar Jha son of Dinesh Kumar Jha Resident of Village-
Madhesara, P.S. Sonbarsa, District- Sitamarhi.
82. Rajeev Raushan Gai son of Khehru Gai Resident of Singhrahiya, P.S.
Sahiyara, District- Sitamarhi.
83. Anju Kumari daughter of Krishna Prasad Resident of Village Kote Bazar
Ward No.7, P.S. & District Sitamarhi.
84. Madhu Kumari daughter of Krishna Prasad Resident of Village Kote Bazar
Ward No.7, P.S. & District Sitamarhi.
85. Mano Ranjan Kumar son of Chandra Bhushan Prasad Singh Resident of
Village Maliyar Kala, P.S. Sahiyara, District- Sitamarhi.
86. Shashi Bhushan Kumar son of Ram Padharath Sah Resident of Village Hari
Bela, P.S. Bathnaha, District- Sitamarahi.
87. Neel Mani son of Yogendra Prasad Resident of Village Patel Tola, Ward
No.14, P.S. Barganiya, District- Sitamarhi.
88. Hari Kumar son of Gauri Shankar Prasad Resident of Village Patel Tola,
Ward No.14, P.S. Barganiya, District- Sitamarhi.
89. Himanshu Shekhar son of Ramchandra Pd. Singh Resident of Village
Muradpur, P.S.- Dumra, District- Sitamarhi.
90. Krishnandan Prasad Sah son of Bhutta Sah Resident of Village Ramnagar,
P.S. Riga, District- Sitamarhi.
91. Laxmi Kant Prasad Sah son of Horil Sah Resident of Village Ramnagar, P.S.
Riga, District- Sitamarhi.
92. Narendra Prasad Sah son of Horil Sah Resident of Village Ramnagar, P.S.
Riga, District- Sitamarhi.
93. Praveen Kumar son of Vinay Kumar Resident of Kailashpuri, Ward No.9,
P.O. & P.S. Dumra, District- Sitamarhi.
94. Rishi Kumar son of Laxmi Narayan Prasad Resident of Village Marwari
School Ward No.6, Nagar Panchayat Janakpur Road, P.S.- Pupri, District-
Sitamarhi.
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary, Patna.
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Govt. of Bihar, Patna.
4. The Director, Department of Planning & Development (Directorate of
Economics and Statistics), Government of Bihar, Patna.
5. The District Magistrate, Sitamarhi, District- Sitamarhi.
6. The District Statistical Officer, Sitamarhi, District - Sitamarhi.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14650 of 2016
===========================================================
1. Amit Kumar Srivastava son of Rameshwar Prasad Srivastava Resident of
Village- Loharpatti, Block- Kuchaikote, P.S.- Kuchaikote, District-
Gopalganj.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 467
2. Abhinandan Kumar Tiwary son of Awadhesh Tiwari Resident of
Village+P.O.- Gausia, Block- Manjhagarh, P.S.- Manjhagarh, District-
Gopalganj.
3. Piyush Kumar son of Dinanath Singh Resident of Village Bamo, P.O.-
Mahua, Block+P.S.- Baikunthpur, District- Gopalganj.
4. Prabhat Kumar Rao son of Jagannath Rao Resident of Village- Karmaini
Gaaji, P.O.- Nechua Jalalpur, Block+P.S.- Kuchaikote, District- Gopalganj.
5. Sheshnath Kumar Rai son of Late Sharda Rai Resident of Village- Galimpur,
P.O.- Siswan, Block- Kuchaikote, P.S.- Kuchaikote, District- Gopalganj.
6. Ashok Lal Srivastava son of Harikishun Lal Srivastava Resident of Village +
P.O.- Baliwan Sagar, Block- Kuchaikote, P.S.- Bishammarpur, District-
Gopalganj.
7. Md. Hasmatullah son of Md. Kalaam Resident of Village + P.O.- Baliwan
Sagar, Block- Kuchaikote, P.S.- Bishammarpur, District- Gopalganj.
8. Sumit Kumar son of Bhirgunath Prasad Gupta Resident of Village + P.O.-
Baliwan Sagar, Block- Kuchaikote, P.S.- Bishammarpur, District- Gopalganj.
9. Upendra Kumar Gupta son of Rajendra Prasad Resident of Village + P.O.-
Baliwan Sagar, Block- Kuchaikote, P.S.- Bishammarpur, District- Gopalganj.
10. Ashok Kumar Kushwaha son of Janakbhagat Kushwaha Resident of Village-
Matihania, P.O.- Bishammarpur, Block- Kuchaikote, P.S.- Bishammarpur,
District- Gopalganj.
11. Amit Kumar Singh son of Rajendra Singh Resident of Village- Mirjapur, P.O.
Sonbarsa, Block+P.S.- Barauli, District- Gopalganj.
12. Binay Kumar Singh son of Rajendra Singh Resident of Village- Mirjapur,
P.O. Sonbarsa, Block+P.S.- Barauli, District- Gopalganj.
13. Sanket Kumar son of Kapildeo Prasad Resident of Village- Maksudpur, P.O.-
Sasamusa, Block+P.S.- Uchchakagaon, District- Gopalganj.
14. Ashok Kumar Twary son of Ramnath Tiwary Resident of Village- Bhahwan
Rup, P.O.+P.S.- Kuchaikote, District- Gopalganj.
15. Rafique Ansari son of Md. Ali Ahmad Resident of Village- Semra Bazaar,
P.O. Semra Bazaar, Block- Kuchaikote, P.S.- Gopalpur, District- Gopalganj.
16. Ravindra Mishra son of Late Fulena Mishra Resident of Village- Hem
Bardahan, P.O.- Maniyara, Block- Kuchaikote, P.S.- Kuchaikote, District-
Gopalganj.
17. Chandan Kumar Prasad son of Sri Sarvnath Prasad Resident of Village-
Barnaiya Raja Ram, Block- Kuchaikote, P.S.- Gopalpur, District- Gopalganj.
18. Anirudh Kumar Ram son of Ramdev Ram Resident of Village- Madachak,
P.O.- Baudha Chhapar, Block- Kuchaikote, P.S.- Gopalpur, District-
Gopalganj.
19. Avinash Kumar Singh son of Hansnath Singh Resident of Village- Chak
Hasna, P.O. Sasamusa, Block- Kuchaikote, P.S.- Kuchaikote, District-
Gopalganj.
20. Kanhaiya Yadav son of Baliram Yadav Resident of Village + PO- Sasamusa,
Block- Kuchaikote, P.S.- Kuchaikote, District- Gopalganj.
21. Ashwani Kumar Gupta son of Prabhunath Gupta Resident of Village- Khem
Matihania, P.O.- Durg Matihania, P.S.- Bishammarpur, District- Gopalganj.
22. Alok Kumar Maurya son of Bachcha Prasad Resident of Village- Khem
Matihania, P.O.- Durg Matihania, P.S.- Bishammarpur, District- Gopalganj.
23. Mukesh Prasad Singh son of Sri Jaishankar Singh Resident of Village-
Baliwan Sabar, P.S.- Bishwammbarpur, District- Gopalganj.
24. Rubbi Kushwaha son of Dharmdeo Prasad Resident of Village- Baliwan
Sabhar, P.S.- Bishammbarpur, District- Gopalganj.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 468
25. Sanjay Kumar son of Doma Prasad Gupta Resident of Village- Baliwan
Sagar, P.S.- Bishammbarpur, District- Gopalganj.
26. Anil Kumar Baitha son of Balchand Baitha Resident of Village- Mudadih,
P.O.+P.S.- Bhorey, District- Gopalganj.
27. Ved Prakash Tiwary son of Narad Tiwary Resident of Village- Jiut Chhapar,
P.O.- Kalyanpur, Block+P.S.- Bhorey, District- Gopalganj.
28. Raj Kumar Singh son of Suvaas Singh Resident of Village+P.O.- Hassepur,
P.S.- Bhorey, District- Gopalganj.
29. Kaushal Kishore Singh son of Bavan Singh Resident of Village- Padrauna,
P.O.- Lamichaur, Block+P.S.- Bhorey, District- Gopalganj.
30. Umashankar Prasad son of Chandradev Prasad Resident of Village-
Kalyanpur, P.O.- Kalyanpur, Block+P.S.- Bhorey, District- Gopalganj.
31. Rajesh Kumar Mishra son of Sri Jagatpati Mishra Resident of Village-
Diuliya, P.O.- Bagahi Bazar, Block- Panchdeori, P.S.- Kateya, District-
Gopalganj.
32. Kamlesh Kumar Mishra son of Ramapati Mishra Resident of Village-
Diuliya, P.O.- Bagahi Bazar, Block- Panchdeori, P.S.- Kateya, District-
Gopalganj.
33. Janardan Singh son of Sudama Singh Resident of Village- Diuliya, P.O.-
Bagahi Bazar, Block- Panchdeori, P.S.- Kateya, District- Gopalganj.
34. Manoj Kumar son of Rajendra Ram Resident of Village- Bankatiya Tola
Taar, P.O.- Rajapur, P.S.- Kateya, District- Gopalganj.
35. Ajay Kumar son of Chandrma Sah Resident of Village+P.O.- Salempur,
Block- Barauli, P.S.- Sidhwalia, District- Gopalganj.
36. Raju Kumar son of Suraj Singh Resident of Village+P.O.- Salempur, Block-
Barauli, P.S.- Sidhwalia, District- Gopalganj.
37. Chandan Kumar son of Rajesh Kumar Resident of Village+P.O.- Salempur,
Block- Barauli, P.S.- Sidhwalia, District- Gopalganj.
38. Md. Haider Ali son of Mokhtar Miyan Resident of Village- Rampur, P.O.-
Sadauva, Block- Barauli, P.S.- Sidhwalia, District- Gopalganj.
39. Ajit Kumar son of Misri Manjhi Resident of Village+P.O.- Sikatiyan, Block-
Barauli, P.S.- Sidhwalia, District- Gopalganj.
40. Awadhesh Kumar son of Misri Manjhi Resident of Village+P.O.- Sikatiyan,
Block- Barauli, P.S.- Sidhwalia, District- Gopalganj.
41. Kumar Sanjeev son of Hari Shankar Rai Resident of Village- Bushsi, P.O.-
Sidhwalia, Block- Sidhwalia, P.S.- Sidhwalia, District- Gopalganj.
42. Prabhat Kumar son of Ramadhar Rai Resident of Village- Kabirpur, Block-
Sidhwalia, P.S.- Sidhwalia, District- Gopalganj.
43. Jitendra Ram son of Babu Lal Ram Resident of Village- Haluar Pipra, Block-
Sidhwalia, P.S.- Sidhwalia, District- Gopalganj.
44. Anurag Kumar son of Sri Ramashankar Rai Resident of Village- Parkhauli,
P.O.- Bagahi Bazar, Block- Kateya, P.S.- Kateya, District- Gopalganj.
45. Bipin Kumar Rai son of Sugreev Prasad Rai Resident of Village- Parkhauli,
P.O.- Bagahi Bazar, Block- Kateya, P.S.- Kateya, District- Gopalganj.
46. Rampukar Prasad son of Indrasan Prasad Resident of Village- Rudrapur (Tola
Bharpatiya), P.O.- Rudrapur, P.S.- Kateya, Block- Kateya, District-
Gopalganj.
47. Mukesh Kumar Chauhan son of Ram Awadh Chauhan Resident of Village-
Rudrapur, P.O.- Rudrapur, P.S.- Kateya, Block- Kateya, District- Gopalganj.
48. Ravindra Kumar son of Suresh Kumar Umar Resident of Village- Kateya,
Block- Kateya, P.S.- Kateya, District- Gopalganj.
49. Shambhunath Baitha son of Suresh Baitha Resident of Village- Rajapur,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 469
Block- Kateya, P.S.- Kateya, District- Gopalganj.
50. Pramod Prasad son of Laljee Prasad Resident of Village- Pakdiyar, P.O.-
Gaura Bazar, Block+P.S.- Kateya, District- Gopalganj.
51. Gajesh Kumar son of Shivji Prasad Resident of Village- Kateya, P.O.-
Kateya, P.S.+Block- Kateya, District- Gopalganj.
52. Rakesh Kumar son of Ram Binay Tiwary Resident of Village- Luhsi, P.O.-
Saini, P.S.- Uchchakagaon, District- Gopalganj.
53. Vikash Kumar son of Sri Birendra Singh Resident of Village+P.O.-
Narkatiya, P.S.- Uchchakagaon, Block- Uchchakagaon, District- Gopalganj.
54. Manoj Kumar Singh son of Sri Surendra Singh Resident of Village+P.O.-
Narkatiyaganj, Block- Uchchkagaon, P.S.- Uchchakagaon, District-
Gopalganj.
55. Kameshwar Singh son of Rajbali Singh Resident of Village- Jamsad, P.O.-
Jamsad, P.S.- Uchchakagon, District- Gopalganj.
56. Suraj Kumar Gupta son of Mahendra Prasad Gupta Resident of Village+P.O.-
Mirganj, Block- Uchchakagaon, P.S.- Mirganj, District- Gopalganj.
57. Vikash Kumar Thakur son of Jaiprakash Thakur Resident of Village+P.O.-
Jamsad, Block- Uchchakagaon, P.S.- Uchchakagaon, District- Gopalganj.
58. Nidhi Kumari daughter of Mahendra Prasad Gupta Resident of Village+P.O.-
Mirganj, Block- Uchchakagaon, P.S.- Mirganj, District- Gopalganj.
59. Sudhir Kumar Singh son of Shailendra Singh Resident of Village-
Kharharwan, P.O.- Narkatiyaganj, P.S.- Uchchakagaon, District- Gopalganj.
60. Ranjit Kumar Tiwary son of Udai Pratap Tiwary Resident of Village+P.O.-
Dahibhaata, P.S.- Uchchagaon Block- Uchchakagan, District- Gopalganj.
61. Sudhir Kumar son of Ramnaresh Tiwary Resident of Village+P.O.+P.S.-
Mirganj, Block- Uchchakagaon, District- Gopalganj.
62. Pramod Kumar Sah son of Triloki Sah Resident of Village+P.O.- Saakhe
Khaas, P.S.- Uchchakagaon, District- Gopalganj.
63. Krishna Mohan Pandey son of Gokulanand Pandey Resident of Village+P.O.-
Saakhe Khaas, P.S.- Uchchakagaon, District- Gopalganj.
64. Jangbahadur Prasad son of Ramlagan Prasad Resident of Village- Bankikhal,
P.O.- Mirganj, P.S.- Uchchakagaon, District- Gopalganj.
65. Mukesh Kumar son of Ramlagan Prasad Resident of Village- Bankikhal,
P.O.- Mirganj, P.S.- Uchchakagaon, District- Gopalganj.
66. Aslam Alam son of Hamid Miyan Resident of Village+P.O.- Saayin, P.S.-
Uchchakagaon, District- Gopalganj.
67. Awadhesh Kumar Manjhi son of Ranglaal Manjhi Resident of Village- Luhsi,
P.O.- Sayin, P.S.- Uchchakagaon, District- Gopalganj.
68. Nagma Khatoon daughter of Sultan Ansari Resident of Village+P.O.- Jamsad,
P.S.- Uchchakagaon, District- Gopalganj.
69. Baban Pandit son of Kishnath Pandit Resident of Village- Radhapur, P.O.-
Sayin, P.S.- Uchchakagaon, District- Gopalganj.
70. Arbind Kumar Yadav son of Yamuna Yadav Resident of Village- Luhsi,
P.O.- Sayin, P.S.- Uchchakagaon, District- Gopalganj.
71. Abdul Kadir Ansari son of Md. Yasin Resident of Village- Luhsi, P.O.-
Sayin, P.S.- Uchchakagaon, District- Gopalganj.
72. Santosh Kumar Raja son of Yogendra Baitha Resident of Village+P.O.-
Sayin, P.S.- Uchchakagaon, District- Gopalganj.
73. Chhabila Sah son of Lalan Sah Resident of Village- Asnand Tola, P.O.-
Mirganj, P.S.- Uchchakagaon, District- Gopalganj.
74. Binay Kumar Tiwary son of Umesh Tiwary Resident of Village- Maksudpur,
P.O.- Sasamusa, P.S.- Uchchakagaon, District- Gopalganj.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 470
75. Sakaldev Kumar son of Judhan Ram Resident of Village- Bakikhal, P.O.-
Mirganj, P.S.- Uchchakagaon, Block- Uchchakagaon, District- Gopalganj.
76. Ram Pravesh Sharma son of Late Nathuni Sharma Resident of Village-
Videshitola, P.O.+P.S.- Thawe, District- Gopalganj.
77. Manoj Kumar son of Viswanath Giri Resident of Village- Shivasthan Thawe,
P.O.+P.S.- Thawe, District- Gopalganj.
78. Raju Kumar Paswan son of Late Mahavir Manjhi Resident of Village-
Videshitola, P.O.+P.S.- Thawe, District- Gopalganj.
79. Chandan Kumar Sharma son of Chandrashekhar Sharma Resident of Village-
Videshitola, P.O.+P.S.- Thawe, District- Gopalganj.
80. Ashok Kumar Mahto son of Madan Mahto Resident of Village- Videshitola,
P.O.+P.S.- Thawe, District- Gopalganj.
81. Raju Kumar son of Krishna Sharma Resident of Village- Videshitola,
P.O.+P.S.- Thawe, District- Gopalganj.
82. Mintu Kumar Gupta son of Lalbabu Prasad Resident of Village- Videshitola,
P.O.+P.S.- Thawe, District- Gopalganj.
83. Mukesh Kumar son of Baliram Prasad Resident of Village- Videshitola,
P.O.+P.S.- Thawe, District- Gopalganj.
84. Suraj Kumar Gupta son of Raju Prasad Gupta Resident of Village-
Videshitola, P.O.+P.S.- Thawe, District- Gopalganj.
85. Niraj Kumar Prasad Gupta son of Raj Kumar Prasad Gupta Resident of
Village- Videshitola, P.O.+P.S.- Thawe, District- Gopalganj.
86. Durgesh Kumar Gupta son of Baliram Prasad Gupta Resident of Village-
Videshitola, P.O.+P.S.- Thawe, District- Gopalganj.
87. Richa Kumari daughter of Rampravesh Sharma Resident of Village-
Videshitola, P.O.+P.S.- Thawe, District- Gopalganj.
88. Om Prakash Ram son of Baban Ram Resident of Village- Bagaha Saida,
P.O.+P.S.- Thawe, District- Gopalganj.
89. Chandan Kumar Yadav son of Ramayan Yadav Resident of Village- Bagaha
Nijamat, P.O.+P.S.- Thawe, District- Gopalganj.
90. Shrawan Malhotra son of Manager Mali Resident of Village- Phalguni, P.O.-
Mirganj, P.S.- Thawe, District- Gopalganj.
91. Shah Alam son of Noor Alam Resident of Village- Narayanpur Tole,
Singhpur, P.O.- Lakshvaar, P.S.- Thawe, District- Gopalganj.
92. Navneet Kumar son of Sri Byas Prasad Resident of Village- Bangra, P.O.-
Sohagpur, Gram Panchayat-Sohagpur, Block- Hathua, P.S.- Hathua, District-
Gopalganj.
93. Pradeep Kumar Ram son of Late Gorakhnath Ram Resident of Village-
Mishrauli, P.O. Koyala Deva Bazar, Block- Hathua, P.S.- Mirganj, District-
Gopalganj.
94. Nagendra Prasad son of Sri Ram Pati Prasad Resident of Village+P.O.-
Savreji, P.S.- Mirganj, District- Gopalganj.
95. Jitendra Prasad Yadav son of Sri Krishna Prasad Yadav Resident of Village-
Jigna Jagnnath Tola Takalpura, P.O.+P.S.- Mirganj, Block- Hathua, District-
Gopalganj.
96. Jitendra Kumar Baitha son of Paras Baitha Resident of Village-
Barvokaparpura, P.O.- Mirganj, Block+P.S.- Hathua, District- Gopalganj.
97. Mahatam Ram son of Late Mohan Ram Resident of Village- Jigna Gopal
Tola, Kharnahi, P.O.+P.S.- Mirganj, District- Gopalganj.
98. Pappu Kumar Rajak son of Shambhu Baitha Resident of Village- Savreji,
P.O.- Mirganj, P.S.- Mirganj, Block- Hathua, District- Gopalganj.
99. Ajay Kumar Rai son of Ramashankar Rai Resident of Village- Chainpur,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 471
P.O.- Chainpur Hata, Block- Hathua, P.S.- Hathua, District- Gopalganj.
100. Santosh Kumar son of Rajbali Ram Resident of Village- Survaniyan, P.O.-
Nawatan, P.S.- Mirganj, Block- Hathua, District- Gopalganj.
101. Gajendra Singh son of Bir Bahadur Singh Resident of Village- Bhojhata, P.O.
Pachfeda, P.S. Mirganj, Block- Hathua, District- Gopalganj.
102. Ajay Kumar son of Sukhram Ram Resident of Village- Jainan, P.O.-
Sohagpur, Block- Hathua, P.S.- Hathua, District- Gopalganj.
103. Ramiqbal Sinha son of Ram Ayodhya Singh Resident of Village- Mohanpura,
P.O.- Kusaudhi, Block- Hathua, P.S.- Mirganj, District- Gopalganj.
104. Manoj Kumar Singh son of Rajendra Singh Resident of Village- Jigna
Takalpura, P.O.- Jigna Math, Block- Hathua, P.S.- Mirganj, District-
Gopalganj.
105. Rakesh Raushan son of Late Vishwanath Ram Resident of Village- Jigna
Gopal Tola Kharnahi, P.O.- Mirganj, Block- Hathua, P.S.- Mirganj, District-
Gopalganj.
106. Swaminath Manjhi son of Madhu Manjhi Resident of Village+P.O.-
Pachfeda, Block- Hathua, P.S.- Mirganj, District- Gopalganj.
107. Satya Prakash Manjhi son of Ram Janm Manjhi Resident of Village+P.O.-
Pachfeda, Block- Hathua, P.S.- Mirganj, District- Gopalganj.
108. Sri Nath Ram son of Late Nageshwar Ram Resident of Village- Badki
Bagahi, P.O.- Hathua, P.S.- Hathua, District- Gopalganj.
109. Mrityunjay Kumar Singh son of Ravindra Singh Resident of Village-
Bhawanpur, P.O.- Ekdanga Bazar, Block- Hathua, P.S.- Hathua, District-
Gopalganj.
110. Machi Kachan Padit son of Kedar Padit Resident of Village- Bhawanpur,
P.O.- Bhagwanpur, Block- Hathua, P.S.- Hathua, District- Gopalganj.
111. Ajay Kushwaha son of Shambhu Kushwaha resident of Parsahi, P.O.
Maheshpur, P.S.- Vijaipur, District- Gopalganj.
112. Santosh Kumar Yadav son of Rameshwar Yadav Resident of Village- Misra
Badhaura, P.O. Vijaipur (Gopalganj), P.S.- Vijaipur, District- Gopalganj.
113. Satyendra Kumar Chauhan son of Late Ram Briksha Chauhan resident of
Amwan Dubey, P.O. Maheshpur, P.S. Vijaipur, District- Gopalganj.
114. Subhash Yadav son of Ramnath Yadav Resident of Village- Marar,
P.O.+P.S.- Vijaipur, District- Gopalganj.
115. Divakar Prasad son of Sri Gauri Shankar Prasad Resident of
Village+P.O.+P.S.- Vijaipur, District- Gopalganj.
116. Ram Manohar Pandey son of Late Gorakh Nath Pandit Resident of Village-
Ramnagar, P.O.- Musehari Bazar, Block- Vijaipur, P.S.- Vijaipur, District-
Gopalganj.
117. Alok Pandey son of Rajesh Kumar Pandey Resident of Village- Sudamachak,
P.O. Miyari Bazar, P.S. Vijaipur, District- Gopalganj.
118. Sujit Kumar Mishra son of Upendra Mishra Resident of Village+P.O.-
Bajudih Mahuawan, P.S.- Vijaipur, District- Gopalganj.
119. Binod Kumar Rai son of Lalbachan Singh Resident of Village- Bankata,
P.O.- Musehari Bazar, P.S.- Vijaipur, District- Gopalganj.
120. Pramod Kumar son of Sri Ram Prasad Resident of Village- Musehari Bazar,
P.S.- Vijaipur, District- Gopalganj.
121. Kamlesh Kumar Yadav son of Raja Yadav Resident of Village+P.O.-
Chhatiyo Maheshpur, P.S.- Vijaipur, District- Gopalganj.
122. Brajeshwar Mishra son of Sabhapati Mishra Resident of Village+P.O.-
Bhawani Chhapar, P.S.- Vijaipur, District- Gopalganj.
123. Ranjan Kumar son of Shankar Prasad Resident of Village- Loharpatti, P.O.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 472
Jalalpur, P.S.+Block- Kuchaikote, District- Gopalganj.
124. Krishna Sah son of Sri Parsan Sah Resident of Village- Mashay Thana, Ward
No.10, P.O.+P.S.- Jadopur, District- Gopalganj.
125. Nippu Kumar son of Sri Surendra Manjhi Resident of Village+P.O.- Pasrama,
P.S.+District- Gopalganj.
126. Guddu Kumar son of Sri Radho Jee Prasad Resident of Village- Rajokhar
Nawada, P.O.- Manikpur, P.S.+Jila- Gopalganj.
127. Sanjay Kumar Gupta son of Hiralal Sah Resident of Village+P.O.
Mitmerwan, P.S.+District- Gopalganj.
128. Meera Kumari son of Shivji Ram Resident of Village+P.O.- Ekderwan,
P.S.+District- Gopalganj.
129. Jeet Narayan Prasad son of Late Banka Prasad Resident of Village- Sareya
Ward No.1, P.O.+P.S.+District- Gopalganj.
130. Ravindra Kumar son of Sri Banka Prasad Resident of Village- Sareya Ward
No.1, P.O.+P.S.+District- Gopalganj.
131. Shyam Bahadur Prasad son of Sri Banka Prasad Resident of Village- Sareya
Ward No.1, P.O.+P.S.+District- Gopalganj.
132. Guddu Kumar Yadav son of Shankar Yadav Resident of Village- Station
Road, P.O.+P.S.- District- Gopalganj.
133. Sushil Kumar Chaubey son of Lal Babu Chaubey Resident of Village+P.O.-
Ekderwan, P.S.+District- Gopalganj.
134. Rajan Kumar son of Rajendra Prasad Resident of Krishna Nagar, Gopalganj,
P.O.+P.S.+District- Gopalganj.
135. Sanjay Kumar Yadav son of Chhotelal Yadav Resident of Village-
Kaithwalia, Ward No.8, P.O.+P.S.+District- Gopalganj.
136. Arun Kumar Mishra son of Keshav Mishra Resident of Village+P.O.- Rampur
Teghrahi, P.S.- Jadopur, District- Gopalganj.
137. Sunil Kumar Singh son of Pasrama P.O.- Pasrama, P.S.+District- Gopalganj.
138. Subash Thakur son of Bachcha Thakur Resident of Village+P.O.- Basdila
Tola Bhediya, P.S.- Gopalganj, District- Gopalganj.
139. Shailesh Kumar Thakur son of Bachcha Thakur Resident of Village+P.O.-
Basdila Tola Bhediya, P.S.- Gopalganj, District- Gopalganj.
140. Amarjit Kumar Yadav son of Shiv Pujan Yadav Resident of Village- Basdila
Darsu, P.O.+P.S.- Basdila, District- Gopalganj.
141. Shivjee Prasad son of Upendra Prasad Resident of Village- Hajiapur, Ward
No.27, P.O.+P.S.- Gopalganj, District- Gopalganj.
142. Munna Thakur son of Basudeo Thakur Resident of Village+P.O.- Songarhwa,
P.S.- Phulwaria, Block- Phulwaria, District- Gopalganj.
143. Prabhat Baitha son of Sri Bichar Baitha Resident of Village- Madhopur, P.O.
Kamla Kant Karariyo, P.S.- Phulwaria, Block- Phulwaria, District-
Gopalganj.
144. Santosh Kumar Ram son of Late Yamuna Ram Resident of Village+P.O.-
Mishrabatarhan, Block- Phulwaria, P.S.- Phulwaria, District- Gopalganj.
145. Pradeep Kumar son of Sri Radheshyam Prasad Resident of Village+P.O.-
Bathua Bazar, P.S.- Phulwaria, Block- Phulwaria, District- Gopalganj.
146. Kamal Kumar Thakur son of Basudev Thakur Resident of Village+P.O.-
Songadhwa, P.S.- Phulwaria, Block- Phulwaria, District- Gopalganj.
147. Dhananjay Sah son of Mahatam Sah Resident of Village- Hathikhai, P.O.-
Songadhwa, P.S.+Block- Phulwaria, District- Gopalganj.
148. Dharmendra Kumar Singh S/o Sri Vidyasagar Singh Resident of
Village+P.O.- Songarhwa, P.S.+Block- Phulwaria, District- Gopalganj.
149. Nandlaal Prasad son of Gakhula Prasad Resident of Village+P.O.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 473
Songarhwa, P.S.+Block- Phulwaria, District- Gopalganj.
150. Upendra Kumar son of Dhruvdeo Tiwary Resident of Village- Sangrampur
Raimal, P.S.+Block- Phulwaria, District- Gopalganj.
151. Nagendra Kumar Singh son of Sri Prabhudyaal Singh Resident of Village-
Bamurar Batarhan, P.O.- Line Bazar, P.S.Block- Phulwaria, District-
Gopalganj.
152. Lal Babu Prasad son of Sri Chandrama Prasad Resident of Village- Ladhpur,
P.O.- Badhua Bazar, P.S.+Block- Phulwaria, Jila- Gopalganj.
153. Bunty Vishwash son of Sri Badal Vishwash Resident of Village- Sripur, P.O.-
Songadhwa, P.S.+Block- Phulwaria, District- Gopalganj.
154. Rajeev Ranjan son of Santosh Kumar Sinha Resident of Village- Usri, P.O.-
Usri Bazar, P.S.+Block- Baikunthpur, District- Gopalganj.
155. Ashish Kumar son of Pashupati Nath Pandey Resident of Village- Usri, P.O.-
Usri Bazar, P.S.+Block- Baikunthpur, District- Gopalganj.
156. Prem Kumar son of Motilal Ram Resident of Village- Baansghat Masuri,
P.O.- Mahrani, P.S.- Mahammadpur, District- Gopalganj.
157. Manoj Kumar Manjhi son of Mahsu Manjhi Resident of Village+P.O.- Usri
Bazar, P.S.- Baikunthpur, Jila- Gopalganj.
158. Sunil Kumar son of Shivpujan Mahto Resident of Village- Banaura, P.S.-
Baikunthpur, District- Gopalganj
159. Umesh Sharma son of Ram Janm Sharma Resident of Village- Banaura, P.O.-
Usri Bazaar, P.S.- Baikunthpur, District- Gopalganj.
160. Santosh Kumar Yadav son of Lakhu Yadav Resident of Village- Baikunthpur,
P.O.+P.S.- Baikunthpur, District- Gopalganj.
161. Abhay Prasad Singh son of Bachcha Singh resident of Baikunthpur,
P.O.+P.S.- Baikunthpur, District- Gopalganj.
162. Puneet Kumar Pandey son of Gautam Pandey Resident of Village-
Bhagruchapra, P.O. Chamanpura, P.S.- Baikunthpur, District- Gopalganj.
163. Shyam Babu Singh son of Chandrama Singh Resident of Village- Banaura,
P.O.- Usri Bazaar, P.S.- Baikunthpur, District- Gopalganj.
164. Gopal Mahto son of Mundrika Mahto Resident of Village- Banaura, P.O.-
Usri Bazaar, P.S.- Baikunthpur, District- Gopalganj.
165. Jitendra Kumar Yadav son of Jaglal Prasad Yadav Resident of Village-
Banaura, P.O.- Usri Bazaar, P.S.- Baikunthpur, District- Gopalganj.
166. Munna Kumar Padit son of Sukdeo Padit Resident of Village- Bansdhar
Bhawadiya, P.O. Mahrani, P.S.- Baikunthpur, District- Gopalganj.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning & Development, (Directorate of
Economics & Statistics) Government of Bihar, Patna.
5. The District Statistical Officer, Gopalganj, District- Gopalganj (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14164 of 2016
===========================================================
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 474
1. Ranbir Kumar Son of Shri Suresh Thakur Resident of Ayachi Gram Colony,
Raod No.2 (East), Bairiya, Kolhua, P.S.- Ahiyapur, District- Muzaffarpur.
2. Shekhar Suman Son of Shri Shatrughan Prasad Singh Resident of Village-
Mithansarai, Madhopur, P.S.- Ahiyapur, District- Muzaffarpur.
3. Rajeev Kumar Son of Shri Ram Niranjan Singh Resident of Sain Chapra
Devanand P.S.- Kanti, District- Muzaffarpur.
4. Chandan Kumar Son of Late Satya Narayan Prasad Choudhary Resident of
Kanti Kaswa, Ward No.7, P.S.- Kanti, District- Muzaffarpur.
5. Gautam Kumar Son of Sri Krishna Nandan Choudhary Resident of Kanti
Tiwari Tola, Ward No.10, P.S.- Kanti, District- Muzaffarpur.
6. Md. Jamil Akram Son of Abdul Ghani Resident of Naya Tola, Jhitkanhi, P.S.
Kanti, District- Muzaffarpur.
7. Shiv Mohan Kumar Son of Shri Kodai Singh Resident of Village- Ratanpura,
P.S.- Kanti, District- Muzaffarpur.
8. Uday Kumar Son of Ramadhar Thakur Resident of Narayan Bheriyahi, P.S.
Kanti, District- Muzaffarpur.
9. Savita Kumari wife of Ranbir Kumar Resident of Ayachi Gram Colony, Raod
No.2 (East), Bairiya, Kolhua, P.S.- Ahiyapur, District- Muzaffarpur.
10. Hari Bhushan Prasad Son of Shiv Narayan Prasad Resident of Station Tola,
P.S.- Kanti District- Muzaffarpur.
11. Sivendu Kumar Son of Prem Nandan Chaudhary Resident of Village
Madhuban, P.S.- Kanti, District- Muzaffarpur.
12. Keshav Kumar Son of Dayanand Mishra Resident of Village- Madhuban, P.S.-
Kanti, District- Muzaffarpur.
.... .... Petitioner/s
Versus
1. The State of Bihar
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, (Directorate of
Economics & Statistics) Government of Bihar, Patna.
4. The Joint Director cum Officer Head, Department of Planning and
Development, (Directorate of Economics and Statistics), Govt. of Bihar, Patna.
5. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur.
6. The District Magistrate, Muzaffarpur.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14693 of 2016
===========================================================
1. Deepak Kumar son of Bijay Shankar Singh resident of Adharpur, P.O.-Naya
Nagar, Dularpur, Block & P.S.- Teghra, District-Begusarai
2. Deepak Kumar Mishra son of Ramagya Mishra resident of Shokhara-02, P.O.-
Barauni, Block & P.S.-Teghra, District-Begusarai
3. Pramod Kumar son of Ram Pratap Jha resident of Nipaniya, P.O. Barauni,
Block & P.S.-Teghra, District-Begusarai
4. Ranjeet Kumar son of Gauri Shankar Roy resident of Shokhara-02, P.O.-
Barauni, Block & P.S.-Teghra, District-Begusarai
5. Deepak Kumar Son of Suresh Thakur resident of Tajpur,P.O.-
Raghunandanpur, P.S.-Teghra, Block-Teghra, District-Begusarai
6. Vikash Kumar son of Rajendra Roy resident of Daniyalpur (Pokharpar), P.S.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 475
Teghra, Block- Teghra, District-Begusarai
7. Rahul Raj son of Sudesh Kumar Das resident of Deen Dayal Road, Shokhara,
P.O.-Barauni, P.S. Phulgariya, District-Begusarai
8. Sunil Kumar Poddar son of Bishundeo Poddar resident of Shokhara-01, Ward
no.-10, P.O.- Barauni, Block & P.S.-Teghra, District-Begusarai
9. Manoj Kumar Gupta son of Ram Charitra Prasad Gupta resident of Shokhara-
01, Ward no.-5, P.O.- Barauni, Block & P.S.-Teghra, District-Begusarai
10. Arvind Kumar Ratna son of Ratna Lal Prasad resident of Deen Dayal Road,
Shokhara-01, Ward no. 05 , P.O.-Barauni, Block & P.S.-Teghra, District-
Begusarai
11. Suman Rani daughter of Dinesh Prasad resident of Deen Dayal Road,
Phulwaria-02, Ward no. 07 , P.O.-Barauni, Block & P.S.-Teghra, District-
Begusarai
12. Kumar Rupak son of Dinesh Prasad resident of Deen Dayal Road, Phulwaria-
02, Ward no. 07 , P.O.-Barauni, Block & P.S.-Teghra, District-Begusarai
13. Sanjeet Kumar son of Ram Balak Das resident of Thakurichak, P.O.-Garhara,
P.S.-Barauni, Block-Barauni, District-Begusarai
14. Mukul Kumar Choudhary son of Vishwanath Choudhary resident of
Raghunandanpur, P.O-Raghunandanpur, Block & P.S.-Bhagwanpur, District-
Begusarai
15. Raju Kumar son of Upendra Sah resident of Raghunandanpur, P.O-
Raghunandanpur, P.S.-Bhagwanpur, District-Begusarai
16. Manish Kumar son of Pashupati Prasad resident of Raghunandanpur, P.O-
Raghunandanpur, P.S.-Bhagwanpur, District-Begusarai
17. Shashi Kumar Sharma son of Ram Balak Sharma resident of Daniyalpur,
Ward no.14, P.O. & P.S.-Teghra, District-Begusarai
18. Kishore Kumar son of Arvind Mishra resident of Daniyalpur, Mahanirman,
P.O. & P.S.- Teghra, Block -Teghra, District-Begusarai
19. Vandana Kumari daughter of Ashwini Jha resident of Daniyalpur, Block &
P.S.- Teghra, District-Begusarai
20. Ram Binod Kumar son of Chandeshwar Singh resident of Madhurapur-02,
Ward no. 20, P.O. & P.S.-Teghra, Block- Teghra, District-Begusarai
21. Riya Kumari daughter of Raghunandan Sah resident of Nipania, P.O.-Barauni,
Block & P.S.-Teghra, District -Begusarai
22. Jivachh Kumar Sah @ Jivachh Kumar son of Ram Pratap Sah resident of
Nipania, P.O.-Barauni, Block & P.S.-Teghra, District -Begusarai
23. Rajesh Kumar Gupta son of Shri Kailash Prasad Gupta resident of Shokhara-
01, Deen Dayal Road, P.O.- Barauni, Block & P.S.-Teghra, District-Begusarai
24. Krishna Kumar son of Shashidhar Mishra resident of Daniyalpur, Block &
P.S.- Teghra, District-Begusarai.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna
3. The Director Department of Planning @ Development, Government of Bihar,
Patna
4. The Joint Director-cum- Officer Head, Department of Planning &
Development, Government of Bihar, Patna
5. The District Statistical Officer, Motihari, East Champaran
.... .... Respondent/s
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 476
With
===========================================================
Civil Writ Jurisdiction Case No. 14276 of 2016
===========================================================
1. Shiya Nand Singh, S/o Late Ram Bachan Singh, R/o Village- Chausa,
Bahadurpur, P.S.- Buxar (Muffasil), District- Buxar.
2. Surendra Kumar Pandey, S/o Rama Shankar Pandey, R/ Village- Chausa, Bare-
Mod, P.S- Buxar (Muffasil), District- Buxar.
3. Kumari Priti Singh, D/o Rajendra Prasad Singh R/o Village- Koirpurwa, P.S-
Buxar, District- Buxar.
4. Rahul Kumar, S/o Shivadhar Singh, R/o Village- Chausa, Bahadurpur, P.S-
Buxar (Muffasil), District- Buxar.
5. Umesh Kumar Singh, S/o Kailashpati Singh, R/o Village- Pawni, P.S- Chausa,
District- Buxar.
6. Ravishankar Ram, S/o Shivmohar Ram, R/o Village- Sikraul, P.S.- Rajpur,
District- Buxar.
7. Jai Prakash Singh, S/o Jagdish Singh, R/o Village- Pawni, P.S- Chausa,
District- Buxar.
8. Vinay Pratap Singh, S/o Bharath Singh, R/o Village- Narayanpur Rly Gumati,
P.S.- Buxar (Muffasil), District- Buxar.
9. Prashant Kumar Gupta, S/o Uma Shankar Gupta, R/o Village - Rampur, P.S-
Rajpur, District- Buxar.
10. Praveen Kumar Dubey S/o Late Lalan Dubey, R/o Village- Nyayipur, P.S-
Buxar (Muffasil), District- Buxar.
11. Vinod Prasad S/o Virendra Prasad, R/o Village- Pawni, P.S- Chausa, District-
Buxar.
12. Ashok Kumar Gupta, s/o Rajendra Prasad Gupta R/o Village- Nikrish, P.S.-
Rajpur, District- Buxar.
13. Sanjay Kumar, S/o Ram Karan Prasad, R/o Village- Sauri, P.S Rajpur, District-
Buxar.
14. Rajesh Kumar, S/o Ram Karan Prasad, R/o Village- Sauri, P.S.- Rajpur,
District- Buxar.
15. Rajesh Kr. Prajapati, s/o Ramtelhu Prajapati, R/o Village- Budhadih, P.S.-
Chausa, District- Buxar.
16. Uma Shankar Singh, S/o Yanwant Singh R/o Village- Sikroul, P.S.- Rajpur,
District- Buxar.
17. Siya Ram Singh S/o Hare Ram Singh, R/o Village- Chausa, Bahadurpur, P.S-
Buxar (Muffasil) District- Buxar.
18. Md. Imtiyaz Hussain S/o Md. Asraf Hussian, R/o Village- Chausa Bazar, P.S-
Buxar (Muffasil ), District- Buxar.
19. Santosh Kumar S/o Rabindra NathOjha, |R/o Village- Pawani, P.S.- Chausa,
District- Buxar.
20. Priyanka Kumar, D/o Sachidanand Choubey, R/o Village- Gosaipur, P.S.-
Rajpur, District Buxar.
21. Shri Bhagwan Singh, S/o Late Ram Bachan Singh, R/o Village- Chausa,
Bahadurpur, P.S.- Buxar (Muffasil), District- Buxar.
22. Kunj Bihari S/o Ramjee Singh, R/o Village- Chausa, P.S- Buxar (Muffasil),
District- Buxar.
23. Ghanshyam Jha, S/o Sri Ram Ojha, R/o Village- Dehri, P.S- Rajpur, District-
Buxar.
.... .... Petitioner/s
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 477
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director-Cum- Office Head, Department of Planning &
Development, Government of Bihar, Patna.
5. The District Statistical officer, Buxar (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14319 of 2016
===========================================================
1. Shambhu Kumar, PDD No. 156596 Son of Bachchu Singh Resident of village
- Hasanpur, P.O. Dahodarpur, P.S. Pipriya, District - Lakhisarai
2. Rekha Kumari, PDD No. 126563 Daughter of Ram Chandra Prasad resident
of village - Naya Bazar Pachna Road, Ward No. 22, P.S. Lakhisarai, District -
Lakhisarai
3. Shankar Kumar, PDD No. 126401 Son of Rajendra Prasad resident of village
- Naya Bazar Pachna Road, Ward No. 22, P.S. Lakhisarai, District - Lakhisarai
4. Upendra Kumar, PDD No. 163748 Son of Batoran Prasad resident of village -
Pipariya Diyara, P.S. Pipariya, District - Lakhisarai
5. Navin Kumar Sharma, PDD No. 099641 Son of Lakhan Sharma resident of
village - Bhandar, P.O. Sangrampur, Block - Chanan, District - Lakhisarai
6. Ajay Kumar Saw, PDD No. 132963 Son of Nawal Kishor Saw resident of
village - Etown, P.S. Chanan, Block - Chanan, District Lakhisarai
7. Rajiv Kumar, PDD No. 060292 Son of Kailash Paswan resident of village -
Basuachak, P.S. Chanan, Block - Chanan, District - Lakhisarai
8. Jitendra Kumar, PDD No. 146465 Son of Arjun Paswan resident of village -
Basuachak, P.S. Chanan, Block - Chanan, District - Lakhisarai
9. Sanny Kumar, PDD No. 084990 Son of Manoj Prasad resident of village -
Pratappur, P.S. Halsi, Block - Halsi, District - Lakhisarai
10. Sanjay Kumar Raut, PDD No. 195371 Son of Prem Raut resident of village -
Panjabi Muhalla, Ward No. 15, P.S. Lakhisarai, District - Lakhisarai
11. Umesh Tiwari, PDD No. 218358 Son of Madan Tiwari resident of village -
Kiul Dharmshala, P.O. Kiul R.S., District Lakhisarai
12. Vipin Kumar, PDD No. 314108 Son of Jageshwar Bind resident of village -
Kumaitha, P.O. Pratappur, P.S. Halsi, District - Begusarai
13. Shyam Bihari Verma, PDD No. 229583 Son of Bishnudeo Prasad Verma
resident of village - Purani Bazar Chittranjan Road, Ward No. 12, P.S.
Lakhisarai, District - Lakhisarai
14. Uday Kumar, PDD No. 235630 Son of Pasinan resident of village - Kiul
Dharmshala, Gayatri Mandir, P.S. Lakhisarai, District Lakhisarai
15. Harish Chandra Kumar, PDD No. 247426 Son of Rajendra Pandit resident of
village - Ramchandrapur, Block - Pipriya, District Lakhisarai
16. Ravish Kumar, PDD No. 111779 Son of Vijay Kumar Verma resident of
village - Purani Bazar Chitranjan Road, Near Rani Sati Mandir, P.S.
Lakhisarai, District - Lakhisarai
17. Bibhash Chandra, PDD No. 088130 Son of Jagdambi Rajak Resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 478
village Khawa Chandra Tola, P.O. Kiranpur, P.S. Medni Chowki, District -
Lakhisarai
18. Pradip Thakur, PDD No. 129852 Son of Kusheshwar Thakur resident of
village - Bansipur, P.O. Amarpur, Block - Suryagarha, District - Lakhisarai
19. Kedar Ram, PDD No. 219569 Son of Late Ramgulam Ram resident of village
- Chhoti Kabaiya, Ward No. 25, P.S. Lakhisarai, District - Lakhisarai
20. Rajeev Kumar, PDD. No. 180483 Son of Arjun Singh resident of village -
Garsanda, P.O. Kachhiyana, District Lakhisarai
21. Murari, PDD No. 129835 Son of Nageshwar Paswan resident of village - Kiul
Dharmshala, Gayatri Mandir, P.S. Lakhisarai, District Lakhisarai
22. Ritesh Kumar, PDD No. 0244420 Son of Shri Chandra Mauleshwar Prasad
Sinha resident of village - Naya Bazar Bazar Samiti, P.S. Lakhisarai, District -
Lakhisarai
23. Shiva Kant Mishra, PDD No. 188089 Son of Ram Kishun Mishra resident of
village - Shobhani, Block + P.S. Suryagarha, District - Lakhisarai
24. Pankaj Kumar, PDD No. 075150 Son of Kapildeo Pandir resident of village -
Purani Bazar Chittranjan Road, Ward No. 12, P.S. Lakhisarai, District -
Lakhisarai
25. Anjani Anand, PDD No. 148155 Son of Anil Jha resident of village - Rampur,
P.O. Mananpur, P.S. Chanan, District - Lakhisarai
26. Anil Kumar Son of Ram Baran Yadav resident of village - Garhi Bishanpur,
P.O. Kiul (R.S.), District - Lakhisarai
27. Surendra Kumar, PDD No. 233157 Son of Shri Davrika Bind resident of
village - Manpur, P.S. + Block - Chanan, District - Lakhisarai
28. Divesh Kumar, PDD No. 157486 Son of Triloki Yadav resident of village -
Garhi Bishanpur, P.S. + District - Lakhisarai
29. Ashish Kumar, PDD No. 291873 Son of Shyam Sundar Prasad Verma resident
of village - Suryapura Ward No. 15 Sonapatti, P.S. Suryagarha, District -
Lakhisarai
30. Santosh Kumar, PDD No. 014465 Son of Chandra Mandal resident of village -
Saket Nagar Jakarpura, P.O. Suryagarha, District - Lakhisarai
31. Anil Kumar Varma, PDD No. 228008 Son of Vidyadhar Prasad resident of
village - Chakmskan Suryagarh, P.S. Suryagarha, District - Lakhisarai
32. Pawan Kumar, PDD. No. 287997 Son of Ambika Bind resident of village -
Manpur, P.S. Chanan, District - Lakhisarai
33. Dilip Kumar Yadav, PDD No. 319541 Son of Umesh Yadav resident of
village - Urain, P.S. Kajra, District - Lakhisarai
34. Santosh Kumar, PDD No. 069422 Son of Arjun Paswan Resident of village -
Karari Piparia, P.S. Piparia, District - Lakhisarai
35. Puran Paswan PDD No. 201459 Son of Baleshwar Paswan resident of village -
Purani Bazar Sautar Mahalla, Ward No. 13, P.S. + District Lakhisarai
36. Kundan Kumar Sharma, PDD No. 197096 Son of Mahendra Sharma resident
of village - Kajara, District Lakhisarai
37. Chintu Kumar Yadav, PDD No. 149045 Son of Gopal Yadav resident of
village - Durdih, P.O. Parsawan, P.S. Ramgara Chowk, District - Lakhisarai
38. Navin Kumar, PDD No. 242511 Son of Bachchu Yadav resident of village -
Narayanpur, P.S. Ramgarh Chowk, District - Lakhisarai
39. Ajay Kumar, PDD No. 026505 Son of Brahmdeo Yadav resident of village -
Durdih, P.O. Parsawan, Block + P.S. Ramgara Chowk, District - Lakhisarai
40. Nabin Kumar, PDD No. 268337 Son of Mahendra Yadav resident of village -
Narayanpur, P.O. Ramgarh, Block - Ramgarh Chowk, District Lakhisarai
41. Rajeev Kumar, PDD No. 059666 Son of Ram Sagar Prasad Singh resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 479
village - Barhiya Tola, Ramcharan, Ward No. 5, P.S. + District Lakhisarai
42. Pintu Kumar, PDD No. 020186 Son of Krishnanandan Saw resident of village
- Purani Chhawani Engilesh Near Behind Masjid, P.S. Barahiya, District -
Lakhisarai
43. Dharmendra Kumar, PDD No. 306099 Son of Hardev Chaudhary resident of
village - Barahiya, P.S. Barahiya, District Lakhisarai
44. Ravindra Mistry, PDD No. 247347 Son of Arjun Mistry resident of village -
Ramal Bigha, P.O. Sangrampur, Block - Chanan, District - Lakhisarai
45. Vikash Kumar, PDD No. 223644 Son of Ram Lal Mahto resident of village -
Bakhtpur, P.O. Pilrath, Block Barauni, District Begusarai
46. Ranjit Kumar, PDD No. 216009 Son of Ram Charitra Pandit resident of
village - Dharmaray Chak, Ward No. 6, P.S. + District Lakhisarai
47. Rajesh Kumar, PDD No. 166379 Son of Rajendra Mistry resident of village -
Barahiya, Ward No. 11, P.S. Barahiya, District - Lakhisarai
48. Bablu Kumar, PDD No. 182001 Son of Bechan Sao resident of village -
Barahiya, Ward No. 4, P.S. Barahiya, District - Lakhisarai
49. Manoj Kumar, PDD No. 018939 Son of Vishwanath Mandal resident of
village - Purani Chhawani Engilesh Ward No. 17, P.S. Barahiya, District -
Lakhisarai
50. Chanchal Prasad PDD No.202976 Son of Bindeshwari Modi resident of
village - Lakhochak, P.O. Bichhaway, Block + P.S. Chanan, District -
Lakhisarai
51. Kumar Ranjan, PDD No. 057789 Son of Ram Charitra Yadav resident of
village - Lakhochak, P.O. Bichhaway, Block + P.S. Chanan, District -
Lakhisarai
52. Rajesh Kumar Ranjan, PDD No. 1105930 Son of Jagannath Prasad resident of
village - Lakhochak, P.O. Bichhaway, Block + P.S. Chanan, District -
Lakhisarai
53. Archana Kumari, PDD No. 226488 Wife of Chanchal Prasad resident of
village - Lakhochak, P.O. Bichhaway, Block + P.S. Chanan, District -
Lakhisarai
54. Dilip Kumar, PDD No. 009440 Son of Late Arjun Choudhary resident of
village - Panjabi Muhalla, Ward No. 17, P.S. + Block Lakhisarai, District -
Lakhisarai
55. Rakesh Kumar, PDD No. 006099 Son of Ashok Kumar Mandal resident of
village - Suryagarha Bazar Near Govt. Bus Stand, P.S. Suryagarh, District -
Lakhisarai
56. Dinesh Prasad, PDD No. 037433 Son of Birju Mandal resident of village -
Khagaur, P.S. Lakhisarai, District - Lakhisarai
57. Krishna Kumar, PDD No. 258781 Son of Basudev Yadav resident of village -
Sant Math, P.O. Tal Saharsa, Block + P.S. Halsi, District - Lakhisarai
58. Dharmbir Kumar, PDD No. 096752 Son of Om Prakash Singh resident of
village - Nandnama, P.S. + Block Ramgarh Chowk, District Lakhisarai
59. Rakesh Kumar, PDD No. 173878 Son of Late Surendra Prasad Mahto resident
of village - Purani Bazar, Naya Tola, Ward No. 12, P.S. Lakhisarai, District
Lakhisarai
60. Rakesh Kumar, PDD No.286851 Son of Rajniti Prasad resident of
village/Mohalla - Near Mahila Vidya Mandit Naya Tola Purani Bazar, Ward
No. 12, P.S. Lakhisarai, District Lakhisarai
61. Sunil Kumar Gavaskar, PDD No. 226227 Son of Kamleshwar Prasad Sah
resident of village - Garhi Bishanpur Near of Mosque, P.S. + Block
Lakhisarai, District - Lakhisarai
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 480
62. Shankar Kumar, PDD No. 244454 Son of Mahendra Prasad resident of village
- Barahiya, Ward No. 17, P.S. Barahiya, District - Lakhisarai
63. Rupesh Kumar Mandal PDD No.290509 Son of Bindeshwari Mandal resident
of village - Kiul Dharmshala, P.O. Kiul P.S. Lakhisarai, District Lakhisarai
64. Brijesh Kumar, PDD No. 281442 Son of Bindeshwari Mandal resident of
village - Kiul Dharmshala, P.O. Kiul P.S. Lakhisarai, District Lakhisarai
65. Gaurav Kumar Patel PDD No. 148603 Son of Pradip Mahto resident of village
- Khawa, P.O. Kiranpur, P.S. Medni Chowki, District - Lakhisarai
66. Mukesh Kumar Mishra PDD No. 204172 Son of Dinesh Mishra resident of
village - Naya Bazar Dalpatti Kabaiya Road, P.S. Lakhisarai, District -
Lakhisarai
67. Rajesh Kumar Mishra PDD No. 1044693 Son of Dinesh Mishra resident of
village - Naya Bazar Dalpatti Kabaiya Road, P.S. Lakhisarai, District -
Lakhisarai
68. Abhishek Kumar, PDD No. 093495 Son of Om Prakash Verma resident of
village - Ornament Shop, In front of Hazi Market, Naya Bazar Lakhisarai, P.S.
Lakhisarai, District - Lakhisarai
69. Ashok Kumar, PDD No. 107657 Son of Parshuram Singh resident of village +
P.O. Rampur, P.S. Suryagarha, District - Lakhisarai
70. Dhananjay Kumar, PDD No. 203051 Son of Balgovind Singh resident of
village - Lay, P.O. Lay, P.S. Suryagarha, District - Lakhisarai
71. Saurav Kumar Suman, PDD No. 259307 Son of Ram Bahadur Azad resident
of village - Rewta, P.O. Gopalpur, P.S. Chanan, District - Lakhisarai
72. Ramakant Prasad PDD No. 300697 Son of Nawal Kishor Prasad resident of
village - Nathanpur, P.O. Birupur, P.S. Barahiya, District Lakhisarai
73. Sanjeev Kumar Singh PDD No. 185727 Son of Awadh Kishor Singh resident
of village - Urain, P.S. Kajra, District - Lakhisarai
74. Rohit Kumar Gupta PDD No. ,Son of Mahendra Prasad Gupta resident of
village - Purani Bazar Mahavir Asthan, Ward No. 14, P.S. + District
Lakhisarai
75. Hemant Kumar, PDD No. 035284 Son of Rajendra Prasad resident of village /
Mohalla - Naya Bazar Kabaiya Chowk Pasiya Gali, District Lakhisarai
76. Ram Kumar, PDD No. 245565 Son of Rajendra Prasad Verma resident of
village - Barahiya Near Pragati Bhawan, Ward No. 13, P.S. Barahiya, District
Lakhisarai
77. Ranjit Mahto, PDD No. 051179 Son of Ram Sagar Mahto resident of village -
Kumbhi, Block - Cheriya Bariyarpur, District Begusarai
78. Amit Kumar Suman PDD No. 215065 Son of Shashi Bhushan resident of
village - Sakrauli, Chharrapatt, District Begusarai
79. Soni Kumari, PDD No. 195099 Wife of Ghanshyam Roy resident of village -
Basahi, District Begusarai
80. Ghanshyam Roy, PDD No. 194701 Son of Jatahu Roy resident of village +
P.O. Basahi, District Begusarai
81. Shambhu Kumar Mahto PDD No. 005077 Son of Dashrath Mahto resident of
village - Sakarbash, District Begusarai
82. Vijay Kumar Verma, PDD No. 112355 Son of Ram Badan Verma resident of
village + P.O. Basahi, District Begusarai
83. Kari Malakar, PDD No. 105351 Son of Ram Gyan Bhagat resident of village +
P.O. Basahi, District Begusarai
84. Ram Chandra Mahto, PDD No. 113690 Son of Ramawtar Mahto resident of
village + P.O. Basahi, District Begusarai
85. Kamla Kumari, PDD No. 113438 Daughter of Sitaram Mahto resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 481
village + P.O. Basahi, District Begusarai
86. Sukesh Yadav, PDD No. 173488 Son of Jagdish Yadav resident of village +
P.O. Kumbhi, Bariyarpur, District - Begusarai
87. Shanti Kumari, PDD No. 113564 daughter of Manohar Mahto resident of
village + P.O. Basahi, District Begusarai
88. Asharphi Mahto PDD No. 006886 Son of Narayan Mahto resident of village +
P.O. Basahi, P.S. Cheria, District Begusarai
89. Anita Kumari, PDD No. 010083 daughter of Ram Narayan Mahto resident of
village + P.O. Basahi, District Begusarai
90. Kamlesh Ram, PDD No. 047463 Son of Mahendra Ram resident of village +
P.O. Basahi, District Begusarai
91. Chandra Shekhar Kumar Ray, PDD No. 047029 Son of Ram Swaroop Ray
resident of village + P.O. Basahi, District Begusarai
92. Rina Kumari PDD No. 01127 Daughter of Ram Sagar Mahto resident of
village - Nurullahpur, P.O. Rosera, P.S. Khodawandpur, District - Begusarai
93. Dharmendra Kumar, PDD No. 618356 Son of Shiv Chandra Mahto residents
of village + P.O. Basahi, District Begusarai
94. Anil Kumar, PDD No. 092984 Son of Gyan Chand Mahto resident of village +
P.O. - Basahi, P.S. Cheria Bariyarpur, District Begusarai
95. Ganesh Kumar, PDD No. 048891 Son of Ramjee Mahto resident of village +
P.O. - Basahi, P.S. Cheria Bariyarpur, District Begusarai
96. Sarswati Kumari PDD No. 021568 daughter of Lalit Paswan resident of
village - Rampur Ghat Chharrapatti, P.O. Sakrauli, P.S. Cheriya Bariyarpur,
District - Begusarai
97. Asha Kumari, PDD No. 092690 daughter of Ram Bahadur Mahto resident of
village + P.O. - Basahi, P.S. Cheria Bariyarpur, District Begusarai
98. Rajesh Kumar Choudhary, PDD No. 047871 Son of Dharmendra Prasad
Choudhary resident of village + P.O. - Basahi, P.S. Cheria Bariyarpur, District
Begusarai
99. Nilam Kumari, PDD No. 035142 daughter of Ramdeo Mahto resident of
village - Mushahari, P.O. Khodawandpur, P.S. + Block Khodawandpur,
District Begusarai
100. Abadhesh Kumar Mahto PDD No. 113950 daughter of Ram Bilash Mahto
resident of village + P.O. Khanjahanpur, District - Begusarai
101. Rambhu Kumar, PDD No. 270239 Son of Ram Ratan Sharma resident of
village + P.O. Basahi, District Begusarai
102. Ram Punit Mahto PDD No. 086837 Son of Sivalochan Mahto resident of
village + P.O. Sakrauli, District Begusarai
103. Chandan Kumar, PDD No. 026931 Son of Ram Kalyan Ram resident of
village + P.O. - Basahi, P.S. Cheria Bariyarpur, District Begusarai
104. Rajeev Kumar Jaysawal, PDD No. 134487 Son of Ram Naresh Prasad
Choudhary resident of village + P.O. Basahi, District Begusarai
105. Tarini Kumar, PDD No. 243894 Son of Ramchandra Mahto resident of village
- Rampurghat, P.O. Sakrauli, District Begusarai
106. Jitendra Kumar PDD No. 261636 Son of Ashok Sah resident of village + P.O.
Sanjat, P.S. Bhagwanpur, District Begusarai
107. Parmanand Paswan PDD No. 227987 Son of Ram Sewak Paswan resident of
village - Buchauli, P.S. Bhagwanpur, District Begusarai
108. Manoj Ram, PDD No. 124581 Son of Late Bouye Lal Ram resident of village
+ P.O. Sanjat, P.S. Bhagwanpur, District Begusarai
109. Abhishek Kumar, PDD No. 315551 Son of Shankar Roy resident of village -
Jagdishpur, P.O. Tajpur, P.S. Bhagwanpur, District - Begusarai
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 482
110. Ramesh Rajak PDD No. 293451 Son of Ramchandra Rajak resident of village
+ P.O. Sanjat, P.S. Bhagwanpur, District Begusarai
111. Chandan Kumar, PDD No. 063944 Son of Fulena Singh resident of village -
Jagdishpur, P.S. Bhagwanpur, District Begusarai
112. Vijay Kumar Sah PDD No. 192764 Son of Ram Udgar Sah resident of village
- Harichak, P.O. Sanjat, P.S. Bhagwanpur, District Begusarai
113. Arun Kumar Sah PDD No. 179345 Son of Jagdish Sah resident of village -
Malti, P.O. Pipra, Block - Barauni, District Begusarai
114. Mukesh Kumar Singh PDD No. 168740 Son of Rajeshwar Prasad Singh
resident of village - Telan, P.O. Jokiya, P.S. Bhagwanpur, District Begusarai
115. Ashish Kumar PDD No. 163102 Son of Arun Kumar resident of village -
Malti, P.O. Pipra, Block - Barauni, District Begusarai
116. Chandan Kumar, PDD No. 021421 Son of Ramesh Prasad resident of village +
P.O. Parihara, Block Barauni, District Begusarai
117. Chandan Kumar PDD No. 226808 Son of Sunil Kumar Singh resident of
village + P.O. Mano, P.S. + Block Surajgarha, District Lakhisarai
118. Amit Kumar PDD No. 144257 Son of Sunil Kumar Singh resident of village +
P.O. Mano, P.S. + Block Surajgarha, District Lakhisarai
119. Alok Kumar Thakur PDD No. 186354 Son of Ram Lakhan Thakur resident of
village - Kamla, P.O. Manjhaul, Block Cheriyabariyapur, District Begusarai.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning
and Development, Government of Bihar, Patna
2. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna
3. The Director, Department of Planning and Development (Directorate of
Economics and Statistics), Government of Bihar, Patna
4. The Joint Director - Cum - Office Head, Department of Planning and
Development, (Directorate of Economics & Statistics), Government of Bihar,
Patna
5. The District Statistical Officer, Begusarai, District - Begusarai (Bihar)
6. The District Statistical Officer, Begusarai, District - Begusarai (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14313 of 2016
===========================================================
1. Shambhu Kumar Jha, PDD No. 080333 son of Nawal Kishore Jha resident of
Village - Walipur, P.S. - Pipriya, District - Lakhisarai.
2. Vikash Kumar, PDD No. 165584 son of Raj Kishore Singh resident of Village
- Vikrampur, P.S. and Block - Cheriya Bariyarpur, District - Begusarai.
3. Bipin Kumar, PDD No. 136804 son of Siyaram Prasad Singh resident of
Village - Hanspur, P.S. - Nayagaon, Block - Matihani, District - Begusarai.
4. Ramadhar Kumar, PDD No. 008868 son of Yogendra Singh resident of
Village-Ram Chanrapur, Block - Pipariya, District - Lakhisarai.
5. Ravish Kumar, PDD No. 154621 son of Vishundev Mandal resident of Village
- Bhirha, P.O. - Amarpur, P.S. - Mednichauki, District - Lakhisarai.
6. Chandan Kumar, PDD No. 114960 son of Narendra Prasad Singh resident of
Village - Bhirha, P.O. - Amarpur, P.S. - Mednichauki, District - Lakhisarai.
7. Mukesh Kumar, PDD No. 080232 son of Shiv Kumar Singh resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 483
Village + P.O. - Jaitpur, Via - Barahiya, District - Lakhisarai.
8. Avinash Kumar, PDD No. 024537 son of Parshuram Singh resident of Village
+ P.O. Dumri (Navtar), P.S. - Barahiya, District - Lakhisarai.
9. Ajit Kumar, PDD No. 214607 son of late Awadhesh Mahto resident of Village
- Tahadia, P.O. - Dumri, P.S. - Barahiya, District - Lakhisarai.
10. Nitesh Kumar, PDD No. 265560 son of Tribeni Singh resident of Village -
Ganga Sarai, P.S. - Barahiya, District - Lakhisarai.
11. Imtyaz Alam, PDD No. 248277 son of Kayyumuddin resident of Village -
Medini Chauki, P.O. - Amarpur, District - Lakhisarai.
12. Sunil Kumar, PDD No. 030438 son of Shyam Singh resident of Village + P.O.
- Awagil, P.S. - Korma, Block - Ghat Kusumbha, District - Begusarai.
13. Vijay Kumar, PDD No. 050491 son of Upendra Prasad Singh resident of
Village - Rampur, P.O. + P.S. - Piri Bazar, Block - Suryagadha, District -
Begusarai.
14. Chandan Kumar, PDD No. 145258 son of Raj Kumar Singh resident of
Village - Khera, P.O. - Kajara, P.S. - Piri Bazara, District - Lakhisarai.
15. Kranti Kumar, PDD No. 084200 son of Ram Kishun Yadav resident of Village
- Kishanpur, P.O. - Mankatha, P.S. + District - Lakhisarai.
16. Virendra Kumar, PDD No. 162102 son of Yogendra Poddar resident of
Village + P.O. - Abhaipur, P.S. - Piri Bazar, District - Lakhisarai.
17. Vijay Shankar, PDD No. 027667 son of Shashi Bhushan resident of Village -
Chaurahi, P.O. - Matasi, P.S. + Block - Halsi, District - Lakhisarai.
18. Kunj Bihari, PDD No. 032656 son of Anil Kumar resident of Village + P.O. -
Noma, P.S. + Block - Halsi, District - Lakhisarai.
19. Shashi Bhushan Giri, PDD No. 052204 son of Goran Goswami resident of
Village - Kiul Basti, Pachna Road, Kahar Toli, Ward No. 22, Block -
Lakhisarai, District - Lakhisarai.
20. Kanchan Kumar Nimal, PDD No. 091344 son of Sri Parmeshwar Prasad
resident of Village - Parmeshwar Prasad, resident of Village - Kamishnari
Bazar, P.O. - Sheikhpura, Block - Sheikhpura, District - Sheikhpura.
21. Manoj Kumar, PDD No. 103776 son of Rajendra Prasad Yadav resident of
Village - Madhubani East, Yadav Tola, P.O. - Purnea, P.S. - Kehat, Block -
Purnea East, District - Purnea.
22. Dhirendra Kumar Jha, PDD No. 128718 son of Shiv Shankar Jha resident of
Village - Mathil Tola Karot Bari Madhubani, P.O. - Purnea, P.S. - Kehat,
Block - Banmankhi, District - Purnea.
23. Ajay Kumar, PDD No. 073673 son of Yogendra Prasad Yadav resident of
Village - Bhargama, P.S. - Bhargama , Block - Bhargama, District - Araria.
24. Krishna Kumar, PDD No. 213355 son of Satnarayan Rajak resident of Village
- Dharoapatti, P.O. - Khajuri Hat, P.S. - Bhargama, District - Araria.
25. Rajesh Kumar, PDD No. 094488 son of Dharamchand Bhagat resident of
Village - Raghunathpur, P.S. - Bhargama, District - Araria.
26. Subodh Kumar, PDD No. 113529 son of Jagdish Prasad Mandal resident of
Village - Cheri Puri, P.O. - Khuthaha Baijnathpur, P.S. - Bhargama, District -
Araria.
27. Ranjan Kumar Sah, PDD No. son of Jay Krishna Sah resident of Village -
Mahthawa, P.S. - Bhargama, District - Araria.
28. Mukesh Kumar Yadav, PDD No. 207690 son of Bindeshwari Prasad Yadav
resident of Village - Shirsiya Kala, P.S. - Bhargama, District - Araria.
29. Sarita Bharti, PDD No. 198890 son of Hari Narayan Mandal resident of
Village - Khajuri, P.S. - Bhargama, District - Araria.
30. Maheshwar Prasad Singh, PDD No. 254015 son of late Rajendra Prasad Singh
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 484
resident of Village - Parsahat, P.S. - Raniganj, District - Araria.
31. Md. Ziaul Haque, PDD No. 068913 son of Md. Shakil Ansari resident of
Village - Jagata Kharsahi, P.S. - Raniganj, District - Araria.
32. Manoj Kumar, PDD No. 097351 son of Ramanand Mishra resident of Village
- Parihari, P.S. - Raniganj, District - Araria.
33. Vikash Kumar Bhagat, PDD No. 118681 son of Shyamanand Bhagat resident
of Village - Majhua Lalpur, P.S. - Bausi, District - Araria.
34. Praphul Kumar, PDD No. 314569 son of Dineshwar Prasad Singh resident of
Village - Hansa, P.S. - Raniganj, District - Araria.
35. Suman Kumar Jha, PDD No. 213421 son of Shri Jageshwar Jha resident of
Village - Dhar Bandha, P.S. - Raniganj, District - Araria.
36. Mithilesh Kumar, PDD No. 235936 son of late Anandi Prasad Mandal resident
of Village - Bausi, P.S. - Raniganj, District - Araria.
37. Md. Noorul Hoda, PDD No. 123161 son of Md. Idris resident of Villge -
Bausi, P.S. - Raniganj, District - Araria.
38. Bijay Kumar, PDD No. 153218 son of Chhedi Prasad Yadav resident of
Village - Indrapur, P.S. - Raniganj, District - Araria.
39. Avinash Kumar Bharti, PDD No. 210115 son of Surendra Kumar Singh
resident of Village - Manjaha, P.S. - Raniganj, District - Araria.
40. Binod Kumar, PDD No. 318739 son of Ram Briksh Singh resident of Village -
Harpur Bhalha, Block - Bathnaha, P.S. - Bathnaha, District - Sitamarhi.
41. Pankaj Kumar Pandey, PDD No. 251819 son of Shri Nawal Kishor Pandey
resident of Village - Baghari, Block - Runni Saidpur, District - Sitamarhi.
42. Saroj Kumar, PDD No. 110239 son of Shri Baikunth Singh resident of Village
- Athri, Block - Runni Saidpur, District - Sitamarhi.
43. Trilok Kumar, PDD No. 182277 son of late Raj Nandan Mahto resident of
Village - Birrakh, P.S. - Sursand, District - Sitamarhi.
44. Khushbu Kumari, PDD No. 008095 wife of Dhiraj Kumar resident of Village -
Baghamari, P.S. - Sahiyara, District - Sitamarhi.
45. Dinesh Kumar, PDD No. 066835 son of Amir Ray resident of Village -
Shirsiya, P.S. - Bathnaha, District - Sitamarhi.
46. Kundan Kumar Jha, PDD No. 061194 son of Ajay Kumar Jha resident of
Village - Bathnaha, P.S. - Bathnaha, District - Sitamarhi.
47. Devendra Prasad Yadav, PDD No. 204608 son of Raj Kumar Prasad Yadav
resident of Village - Piprarhii, P.S. Sursand, District - Sitamarhi.
48. Bishwanath Mahto, PDD No. 176047 son of late Ram Nandan Mahto resident
of Village - Mahua Tola, Ward No. 12, P.S. - Bathnaha, District - Sitamarhi.
49. Sneha Sandilya, PDD No. 048687 daughter of Shailendra Kumar resident of
Village - Madhurapur, P.S. - Bairginiya, District - Sitamarhi.
50. Ramesh Kumar, PDD No. 204279 son of Laxmi Singh resident of Village +
P.O. - Bhup Bhaira, P.S. - Sitamarhi, District - Sitamarhi.
51. Amar Kumar, PDD No. 205958 son of Bhagwan Lal Gupta resident of Village
- Kamaldah, P.S. - Bathnaha, District - Sitamarhi.
52. Saroj Thakur, PDD No. 173312 son of Ganesh Thakur resident of Village +
P.O. - Harari Dularpur, P.S. - Sursand, District - Sitamarhi.
53. Raushan Kumar, PDD No. 067094 son of Ram Chandra Prasad Singh
Resident of Village - Matiyar Khurd, P.S. Sahiyara, District - Sitamarhi.
54. Jay Kishore Singh, PDD No. 063097 son of Ramashish Singh resident of
Village - Maibi, P.O. - Kishanpur, P.S. - Bathnaha, District - Sitamarhi.
55. Vinay Singh, PDD No. 129828 son of Bhagya Narayan Singh resident of
Village - Mahadev, P.O. - Maudah, P.S. - Sahiyara, District - Sitamarhi.
56. Jagdish Singh, PDD No. 304538 son of Ram Ekwal Singh resident of Village -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 485
Ram Negra (Sirauli), P.S. - Riga, District - Sitamarhi.
57. Tanu Trishna, PDD No. 1096454 daughter of Purendra Singh resident of
Village - Ramnagrara, P.S. - Riga, District - Sitamarhi.
58. Randhir Kumar Singh, PDD No. 039241 son of Rajnandan Singh resident of
Village - Bulakipur, P.S. - Riga, District - Sitamarhi.
59. Navin Kumar, PDD No. 239141 son of Parmeshwar Roy resident of Village -
Buchauli, P.S. - Bhagwanpur, District - Begusarai.
60. Sudhanshu Kumar, PDD No. 305375 son of Thakkan Paswan resident of
Village - Navtol, P.O. - Buchauli, P.S. - Bhagwanpur, District - Begusarai.
61. Pintu Kumar, PDD No. 183908 son of Surendra Prasad resident of Village -
Hari Chak, P.O. - Sangat, P.S. - Bhagwanpur, District - Begusarai.
62. Pradip Kumar, PDD No. 169794 son of Deo Narayan Mahto resident of
Village - Hari Chak, P.O. - Sangat, P.S. - Bhagwanpur, District - Begusarai.
63. Kanishk Kumar, PDD No. 022471 son of Bhupendra Sah resident of Village -
Suryapura, P.S. Bhagwanpur, District - Begusarai.
64. Dilip Kumar, PDD No. 230829 son of Yogendra Jha resident of Village +P.O.
- Manghaul, District - Begusarai.
65. Amardeep Kumar, PDD No. 112014 son of Ram Vishundev resident of
Village - Lohiya Nagar, P.O. - Suhird Nagar, District - Begusarai.
66. Rohit Kumar, PDD No. 135590 son of Vijay Kumar Singh resident of Village
- Sofapur, Block - Matihani, District - Begusarai.
67. Rajesh Kumar Mahto, PDD No. 006751 son of Dwarika Prasad Mahto
resident of Village + P.O. - Basahi, District - Begusarai.
68. Prithvi Raj, PDD No. 205487 son of Nandlal Ram resident of Village - Basahi,
P.O. - Basahi, District - Begusarai.
69. Lal Bahadur Singh, PDD No. 024507 son of Ramashraya Singh resident of
Village - Siripur, P.O. - Siripur, District - Begusarai.
70. Ram Kumar Mahto, PDD No. 001427 son of Gyan Chand Mahto resident of
Village - Basahi, P.O. - Basahi, District - Begusarai.
71. Rakesh Kumar, PDD No. 280344 son of Satish Prasad Singh resident of
Village - Khanjhapur, District - Begusarai.
72. Vikas Kumar, PDD No. 274969 son of Bablu Kumar resident of Village +
P.O. - Manjhaul, District - Begusarai.
73. Prashant Kumar, PDD No. 123933 son of Shyam Sundar Singh resident of
Village - Chitraur, Block - Matihani, District - Begusarai.
74. Sunil Kumar, PDD No. 263434 son of Munesh Prasad Sah resident of Village
- Minapur, Block - Matihani, P.S. Matihani, District - Begusarai.
75. Mukesh Kumar, PDD No. 283539 son of Laddu Lal Sharma resident of
Village - Jilla Punarvas, Block - Matihani, District - Begusarai.
76. Bipul Kumar, PDD No. 03778 son of Anil Kumar Singh resident of Village +
P.O. - Chitraur, Block - Matihani, District - Begusarai.
77. Deepak Kumar, PDD No. 021062 son of Amol Singh resident of Village -
Sihma, Block - Matihani, District - Begusarai.
78. Smita Kumari, PDD No. 247847 daughter of Dinesh Prasad Singh resident of
Village P.O. - Safapur, Block - Matihani, District - Begusarai.
79. Aman Kumar Randhir, PDD No. 243446 son of Chandi Prasad Yadav resident
of Village - Deoghara (Chandar Tola), P.O. - Amarpur, P.S. - Medni Chawki,
Block - Suryagarha, District - Lakhisarai.
80. Sanjay Kumar Jha, PDD No. ,son of Mukti Nath Jha resident of Village -
Manida, P.O. - Akhtiyarpur, Block + P.S. - Sarai Ranjan, District - Samastipur.
81. Chandan Kumar Chauhan son of Ram Nandan Prasad Singh resident of
Village + P.O. - Kumbhi, P.S. - Cheriya Bariyarpur, District - Begusarai.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 486
82. Jayant Chatterji, PDD No. 038320 son of Tripurari Chatterji resident of
Village - Karor, P.O. - Khanjahanpur, Block + P.S. - Cheriya Bariyarpur,
District - Begusarai.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning
and Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna.
3. The Director, Department of Planning and Development (Directorate of
Economics and Statistics), Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development,
(Directorate of Economics & Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Begusarai, District - Begusarai (Bihar).
6. The District Statistical Officer, Begusarai, District - Lakhisarai (Bihar).
7. The District Statistical Officer, Begusarai, District - Sheikhpura (Bihar).
8. The District Statistical Officer, Begusarai, District - Purnea (Bihar).
9. The District Statistical Officer, Begusarai, District - Araria (Bihar).
10. The District Statistical Officer, Begusarai, District - Sitamarhi (Bihar).
11. The District Statistical Officer, Begusarai, District - Samastipur (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14931 of 2016
===========================================================
1. Jay Prakash Roshan Son of Ram Nandan Bhagat resident of village -
Paigambarpur Gorigama, P.S. Goraul, District Vaishali
2. Rajint Kumar Singh Son of Brij Nandan Singh resident of Mohalla - Chakwara,
P.S. Nagar Hajipur, District Vaishali
3. Dhiraj Kumar Sharma Son of Sri Nand Kishor Sharma resident of Gandhi
Chowk, Hajipur, P.S. Hajipur Town, District Vaishali
4. Pankaj Kishor Son of Sri Bhola Prasad Singh resident of village - Mahindwara,
P.S. Mahnar, District Vaishali
5. Pankaj Kumar Son of Sri Devendra Ray resident of village - Akilabad, P.S.
Sadar Hajipur, District Vaishali
6. Md. Rustam Ansari Son of Md. Sagir Ansari resident of village - Gadai Saray,
P.S. Sadar, Hahipur, District Vaishali
7. Pappu Kumar Son of Sri Umesh Paswan resident of village - Hela Bazar, P.O.
Hajipur, P.S. Town Hajipur, District Vaishali
8. Suruchi Kumari D/o Jagarnath Prasad resident of Mohalla - Chakwara, P.S.
Hajipur Town, District Vaishali
9. Pankaj Kumar Sharma Son of Sri Nand Kishor Sharma resident of Gandhi
Chowk, Hajipur, P.S. Hajipur Town, District Vaishali
10. Ruby Kumari Wife of Pankaj Kishor resident of village - Mahindwara, P.S.
Mahnar, District Vaishali
11. Manoj Kumar Son of Sri Prabhu Dayal Bhagat resident of village - Chakia, P.S.
Goraul, District Vaishali
12. Pallavi Nidhi D/o Sri Ram Babu Singh resident of village - Dighi Kala East,
P.S. Sadar Hajipur, District Vaishali
13. Ajay Kumar Son of Sri Ranveer Singh resident of Mohalla - Chakwara, P.S.
Hajipur Town, District Vaishali
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 487
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna
3. The Principal Secretary, Cooperative Department, Government of Bihar, Patna
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna
5. The District Magistrate, District Vaishali at Hajipur
6. The District Statistical Officer, District Vaishali at Hajipur
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14686 of 2016
===========================================================
1. Awanish Prasad Singh (P D D / 266087) S/o Akhileshwar Prasad Singh
Resident of Village- Kumharson, P.S. - Garhpura, District Begusarai.
2. Alok Kumar Pathak (PDD/318200) S/o Umesh Shakar Pathak Residen of
Village- Malipur, P.S. Garhpura, District Begusarai.
3. Ajay Kumar (PDD/181066) S/o Ramkhelawan Yadav Resident of Village-
Paguraha, P.S. Garhpura, District Begusarai.
4. Pravin Kumar (PDD/069786) S/o Arundeo Thakur Resident of Village-
Koriyame, P.S Garhpura, District Begusarai.
5. Santosh Kumar Rajak (PDD/154289) S/o Ramadhar Rajak Resident of
Village- Dunhi, P.S.- Garhpura, District Begusarai.
6. Raj Kumar Mahto (PDD/274166) S/o Nathuni Mahto Resident of Village -
Sonma,, P.S Garhpura, District Begusarai.
7. Gautam Kumar (PDD/008629) S/o Ram Sevak Thakur Resident of Village -
Garhpura, P.S Garhpura, District Begusarai.
8. Ashok kumar (PDD/226427) S/o Rameshwar Sah Resident of Village -
Sujanpur, P.S Garhpura, District Begusarai.
9. Ranju Kumari (PDD/279556) D/o Ram Krishna Rai,W/o Ravi Ranjan Singh
Resident of Village- Mohan Eghu, P.S. Muffasil Begusarai, District Begusarai.
10. Rajesh Kumar Mishra (044073) S/o Subhash Chandra Mishra resident of
Village- Sonma, P.S Garhpura,District Begusarai.
11. Sumit Kumar Thakur (PDD/168215) S/o Uma Kant Thakur Resident of
Village- Garhpura, PS Garhpura, District Begusarai.
12. Sunil Kumar (PDD/089199) S/o Shakaldeo Mukhia Resident of Village-
Koriama, P.S Garhpura, District Begusarai.
13. Kumari Pushpam (PDD/149019) D/o Ram Prakash Roy, W/o Manoj Kumar
Resident of Village- Chhoti Kewail, P.s Garhpura, District Begusarai.
14. Ashok Kumar (PDD/0126742) S/o Bhola Mahto resident of Village- Sonma,
PS Bakhri, District Begusarai.
15. Pankaj Kumar (P D D / 289711) S/o Deo Narayan Sahni Resident of Village-
Mehisahani tol, PS. Khodawanpur, District Begusarai.
16. Sita Ram Sahani(PDD/195353) S/o Akhileshwar Prasad Singh Resident of
Village - Garhpura, P.S Garhpura, District Begusarai.
17. Sanjay Sah(PDD/100149) S/o Deo Narayan Sah Resident of Village-
Garhpura, PS Garhpura, District Begusarai.
18. Jitendra Kumar (PDD/205905) S/o Hargauri Thakur Resident of Village-
Bhansi, P.S. Garhpura, District Begusarai.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 488
19. Vikash Kumar Singh (PDD/162106) S/o Ramakant Singh Resident of Village-
Madan Sath,PS Daudpur, District Chhapra, Saran.
20. Amit Prakash (PDD/198284) S/o Dhanjay Singh Resident of Village- Khutahe
Dih, PS Barahiya, District Lakhisarai.
21. Amrita Kumar (PDD/232407) S/o Dhanjay Singh Resident of Village-
Khutahe Dih, PS Barahiya, District Lakhisarai.
22. Sanjeet Kumar (PDD/199772) S/o Ram Padarth Jha Resident of Village-
Khutahe Dih, PS Barahiya, District Lakhisarai.
23. Mudrika Rajak (PDD/197431) S/o Baldeo Rajak Resident of Village- Khutahe
Dih, PS Barahiya, District Lakhisarai.
24. Kumar Uday (PDD/101773) S/o late Brhmdeob Sharma resident of village-
Tulsipur, P.S.- Kharik Bazar, District- Bhagalpur
25. Sonam Swami (PDD/152691) S/o Sri Shankar Swami Resident of Village-
Auliabad P.S.-Bihpur, District-Bhagalpur
26. Savitri Kumari (PDD/101773) S/o Late Brhmdeob Sharma Resident of
Village-Tulsipur, P.S.-Kharik Bazar District-Bhagalpur
27. Avitosh Kumar (PDD/085014) S/o Awadh Kishor Choudhary Resident of
Village-Jhandapur, P.S.-Bihpur, District-Bhagalpur
28. Prafull Kumar (PDD/053787) S/o Sri Ram Prasad Thakur Resident of Village-
Lodipur, P.S.-Lodipur District-Bhagalpur
29. Akhiesh Kumar (PDD/150896) S/o Kamlal Deo Sharma Resident of Village-
Tulsipur, P.S.-Kharik Bazar District-Bhagalpur
30. Rajiv Ranjan (PDD/272945) S/o Sri Parmanand Singh Resident of Village-
Naya Tola P.S.-Parbatta, District-Bhagalpur
31. Khesav Ranjan Anil (PDD/218853) S/o -Ram Das Bhagat Resident of Village-
Jamunia, P.S.-Parbatta District-Bhagalpur
32. Akhilesh Kumar ((PDD/195564) S/o Bishun Dev Mandal Resident of Village-
Ganga Bihar Colony, P.S.-Zeromile Bhagalpur, District-Bhagalpur
33. Aahok Kumar (PDD/294753) S/o Brahmchari Prasad Yadav Resident of
Village-Jagatpur, P.S.-Navgachiya District-Bhagalpur
34. Rajesh KUmar Prasad (PDD/219133) S/o Ramesh Prasad Bhagat Resident of
Village-Jamunia, P.S.-Parbatta District-Bhagalpur
35. Bipin Kumar (PDD/064499) S/o Balmiki Saw Resident of Village-Paachna
Raod, Sansar Pokhar, P.S,-Lakhisarai District-Lakhisarai
36. Santosh Kumar (PDD/115953) S/o Bhuneshwar Sharma Resident of Village-
Pachna Road, Sansar, Pokhar, PS Lakhisarai, District Lakhisarai.
37. Ranjeet Kumar (PDD/047349) S/o Shiv Shankar Saw Resident of Village-
Naya Bazar Samiti, PS Lakhisarai, District Lakhisarai.
38. Kanyhaiya Lal (PDD/0474918) S/o Shiv Shankar Resident of Village- Pachna
Road, Sansar, Pokhar, PS Lakhisarai, District Lakhisarai.
39. Jagjit Kumar @ Jagjit Kumar Singh (PDD/209902) S/o Madhusudan Prasad
Singh Resident of Village- Kundal, PS Singhiya District Samastipur.
40. Chandan Sah (PDD/269462) S/o Dhaneshwar Sah Resident of Village-
Baghmara, PS Singhiya, District Samastipur.
41. Kanhaiya Kumar Sharma (PDD/19710) S/o Rajdeo Sharma Resident of
Village- Baliya Bikrampur PS Sakri, District Madhubani.
42. Kanhaiya Kumar Mandal (PDD/036282) S/o Manglilal Mandal Resident of
Village- Baliya, PS. Sakri, District Madhubani.
43. Sujata Kumari (PDD/036807) W/o Manganilal Mandal Resident of Village-
Baliya, PS. Sakri, District Madhubani.
44. Manish Kumar Srivastava (PDD/242991) S/o Kanhaiya Prasad Shrivastva
Resident of Village- Nirala, Nagar, PS Town thana Siwan, District Siwan.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 489
45. Sanjeev Kumar Srivastava (PDD/243153) S/o Kanhaiya Prasad Shrivastva
Resident of Village- Nirala, Nagar, PS Town thana Siwan, District Siwan.
46. Amit Kumar Ram (PDD/238080) S/o Munna Ram Resident of Village- Bidurti
Hata, PS Muffasil Thana, Siwan District Siwan.
47. Om Prakash Kumar (PDD/041502) S/o Pradip Thakur Resident of Village-
Nirmali, PS Shuran, District Supual.
48. Pakaj Kumar Singh (PDD/242683) S/o Balindra Singh Resident of Vilage-
Sukalw, PS Supaul, District Supaul.
49. Manish Kumar (PDD/182821) S/o Vijay Gupta Resident of Village- Kursela
PS Kursela, District katihar.
50. Aehan Ansari (PDD/167335) S/o Md. Hamid Ansari Resident of Village-
devipur, PS Kursela, District Katihar.
51. Muneshwar Kumar Mandal (PDD/084363) S/o Chamak Lal Mandal Resident
of Village- Collegde Road Kursela PS Kursela, District Katihar.
52. Rupesh Kumar Singh (PDD/252366) S/o Mahendra Prasad Singh Resident of
Village- Belthi Maheshpur, PS Kursela, District Katihar.
53. Raj Kumar (PDD/079511) S/o Shivnandan Mahto resident of Village- Bagha
Milan Chowk PS Nagar Thana Begusarai District Begusarai.
54. Shahid Akhtar (PDD/146209) S/O Md. Afazal Hussain Resident of Village-
Makkha Chak, PS Bakhari, District Begusarai.
55. Suresh Mahto (PDD/100119) S/o Basudev Mahto Resident of Village- Makua,
PS. Bakhri, Begusarai, District Begusarai.
56. Kumar Gaurav (PDD/003241) S/o Ramesh Prasad Resident of Village-
Parihara, PS Bakhari, District Begusarai.
57. Suresh Pandit (PDD/194362) S/o Fatenga Pandit Resident of Village-
Parihara, PS Bakhari, District Begusarai.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and Development
Department, Government of Bihar, Patna
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Economics and Statistics under Planning Development, Govt. of
Bihar, Patna.
4. The Project Director, Economics and Statistics under Planning and
Development, Govt. of Bihar, Patna.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14521 of 2016
===========================================================
1. Murari Prasad Yadav Son of Yogendra Prasa Yadav Resident of village -
Maheshwara, Police Station Aurai, District Muzaffarpur
2. Lalita Kumari Daughter of Gaurishankar Yadav Resident of village -
Maheshwara, Police Station Aurai, District Muzaffarpur
3. Satyendra Kumar Singh Son of Shyam Bihari Singh Resident of village -
Gaira, Police Station Nuaon, District Kaimur ( Bhabua )
4. Parmeshwar Singh Son of Mathuri Singh Resident of village - Akorhi, Police
Station Belav, District Kaimur
5. Sarabjeet Kumar Singh Son of Ramsakal Singh Resident of village - Sion,
Police Station Bhabhua, District Kaimur
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 490
6. Soni Kumari Daughter of Sarayu Singh Resident of village - Mallik Saray,
Police Station Chainpur, District Kaimur
7. Sujeet Kumar Son of Lakshman Singh Resident of village - Bhabua, Police
Station Bhabua, District Kaimur
8. Raju Kumar Son of Chaturi Singh Resident of village - Dumdum, Police
Station Bhabua, District Kaimur
9. Amit Kumar Singh Son of Kamlesh Singh Resident of village - Khanethi,
Police Station Kudra, District Kaimur
10. Umesh Kumar Choudhary Son of Shyam Narayan Choudhary Resident of
village - Bijhoura, Police Station Itari, District Buxar
11. Avinash Choudhary Son of Radheshyam Choudhary Resident of village -
Bhaisada, Police Station Dinara, District Rohtas
12. Ajay Kumar Son of Kameshwar Paswan Resident of village - Khairahi, Police
Station Kargahar, District Rohtas
13. Rajeev Kumar Son of Hriday Narayan Ray Resident of village - Sawan Bahar,
Police Station Karghar, District Rohtas
14. Banarsi Singh Son of Late Ram Raj Singh Resident of village - Klyanpur,
Police Station Karghar, District Rohtas
15. Anil Kumar Singh Son of Hari Bansh Singh Resident of village - Kalyanpur,
Police Station Karghar, District Rohtas
16. Kunj Bihari Singh Son of Sri Ramjeet Singh Resident of village - Dibhiyan,
Police Station Kargahar, District Rohtas
17. Sandeep Pathak Son of Shrikant Pathak Resident of village - Kalyanpur,
Police Station Karghar, District Rohtas
18. Pankaj Kumar Son of Ram Raj Singh Resident of village - Kalyanpur, Police
Station Karghar, District Rohtas
19. Niraj Pathak Son of Shrikant Pathak Resident of village - Kalyanpur, Police
Station Karghar, District Rohtas
20. Ranjeesh Kumar Singh Son of Jayram Singh Resident of village - Fakili,
Police Station Karghar, District Rohtas
21. Chandan Kumar Son of Umesh Singh Resident of village - Gori, Police
Station Karghar, District Rohtas
22. Chandra Bhushan Kumar Son of Harinath Sharma Resident of village -
Chakiya, Kudra, Police Station Kudra, District Kaimur
23. Rakesh Ranjan Son of Late Rameshwar Prasad Singh Resident of village -
Dehri Rohtas Light Railway Colony, Q. No. 18, Jakki Bigha, Police Station
Dehari, District Rohtas
24. Ashutosh Kumar Singh Son of Late Ram Murti Singh Resident of village -
Machkhiya, Police Station Durgawati, District Kaimur
25. Bhim Kumar Son of Lakshan Singh Resident of village - Pakariya, Police
Station Sheosagar, District Rohtas
26. Durga Shankar Pal Son of Raja Ram Pal Resident of village - Riwan, Police
Station Kargahar, District Rohtas
27. Baljit Kumar Singh Son of Daya Shankar Singh Resident of village - Dumra,
Police Station Kargahar, District Rohtas
28. Ranjan Kumar Son of Raj Bansh Singh Resident of village - Gogahara, Police
Station Kargahar, District Rohtas
29. Vinay Kumar Son of Chandrama Ram Resident of village - Rupaitha, Police
Station Kargahar, District Rohtas
30. Surya Deo Singh Son of Daroga Singh Resident of village - Rupaitha, Police
Station Karghar, District Rohtas
31. Shashi Kumar Rai Son of Shivpati Rai Resident of village - Pipari, Police
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 491
Station Kargahar, District Rohtas
32. Chandan Kushwaha Son of Tarkeshwar Kushwaha Resident of village -
Nuwan, Police Station Durgawati, District Kaimur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna
3. The Director, Department of Planning & Development, (Directorate of
Economics & Statistics), Government of Bihar, Patna
4. The Joint Director -Cum- Office Head, Department of Planning &
Development, (Directorate of Economics & Statistics), Government of Bihar,
Patna
5. The District Statistical Officer, Muzaffarpur
6. The District Statistical Officer, Kaimur
7. The District Statistical Officer, Buxar
8. The District Statistical Officer, Rohtas
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14421 of 2016
===========================================================
1. Sudhir Kumar Sarang S/o Sri Arjun Prasad R/o Mohalla - Naya Bazar, Jay
Nagar Bari Kabaiya, Ward No. 31, P.S. + P.O. + District Lakhisarai
2. Pankaj Kumar S/o Sri Satyarth Sharan Gupta R/o Mohalla - Pachna Road,
Sansar Pokhar, P.S. + P.O. + District Lakhisarai
3. Anilendra Kumar S/o Sri Ram Narayan Prasad R/o Mohalla - Kabaiya Road,
Ward No. 26, P.S. + P.O. + District Lakhisarai
4. Sachida Nand Mandal S/o Late Bhagwan Mandal R/o vill. - Khagaur, P.O.
Kiul RS, P.S. + District Lakhisarai
5. Navin Kumar Gauswami S/o Sri Satyanarayan Gauswami R/o Mohalla - Naya
Bazar, Punjabi Muhalla, Ward No. 15, P.O. + P.S. + District Lakhisarai
6. Ranbir Kumar S/o Sri Ratan Mandal R/o Mohalla - Naya Bazar, Pachana
Road, Kiul Basti, Ward No. 22, P.O. + P.S. + District Lakhisarai
7. Sanjay Kumar S/o Sri Ram Lakhan Prasad R/o Mohalla - Naya Bazar,
Dalpatti, Ward No. 27, P.O. + P.S. + District Lakhisarai
8. Sumit Kumar S/o Late Ram Chandra Prasad R/o Mohalla - Pachana Road,
Kiul Basti, P.O. + P.S. + District Lakhisarai
9. Ashok Kumar S/o Sri Jagarnath Yadav R/o vill. - Narayanpur, P.O. Ramgarh,
P.S. Ramgarh Chowk, District Lakhisarai
10. Sunil Kumar Choudhari S/o Sri Karu Choudhary R/o Mohalla - Choti Kabiya,
P.O. + P.S. + District - Lakhisarai
11. Kishor Kumar S/o Late Jawahar Lal R/o Mohalla - Pachana Road, P.O. + P.S.
+ District - Lakhisarai
12. Vipin Kumar S/o Sri Shaligram Das R/o Mohalla - Santar Muhalla, Ward No.
13, P.O. + P.S. + District - Lakhisarai
13. Dinesh Kumar S/o Sri Tulsi Kewat R/o Mohalla - Jogmaila, Ward No. 18,
P.O. + P.S. + District - Lakhisarai
14. Ramashish Kumar S/o Sri Siyasharan Kewat R/o vill. - Jogmaila, Ward No.
18, P.O. + P.S. + District - Lakhisarai
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 492
15. Prem Prakash Prasad S/o Sri Bharamdev Prasad R/o Mohalla - Kiul Basti,
Shalesh Asthan, Ward No. 21, P.O. + P.S. + District - Lakhisarai
16. Santosh Kumar S/o Sri Naresh Ram R/o Mohalla - Pachana Road, Kiul Basti,
Near BSNL Tower, Ward No. 21, P.O. + P.S. + District Lakhisarai
17. Amarjeet Kumar S/o Sri Janakdhari Choudhary R/o Mohalla - Gousai Tola,
Ward No. 21, P.O. + P.S. + District - Lakhisarai
18. Ram Ranjan Kumar S/o Sri Anup Narayan Sharma R/o Vill. + P.O. Prasawan,
P.S. Ramgarh Chowk, District Lakhisarai
19. Arun Kumar S/o SRi Nandlal Saw R/o Mohalla - Naya Bazar, Dalpatti, Ward
No. 26, Gopal Bhandar Gali, P.O. + P.S. + District - Lakhisarai
20. Vikash Kumar S/o Sri Suresh Prasad Gupta R/o Mohalla - Naya Bazar,
Pachana Road, Near Dr. P.K. Sinha, P.O. + P.S. + District - Lakhisarai
21. Ajay Kumar S/o Sri Shankar Ram R/o Mohalla - Jay Nagar Bari, Kabaiya,
Ward No. 31, P.O. + P.S. + District - Lakhisarai
22. Birendra Prasad Singh S/o Sri Chandradev Singh R/o vill. + P.S. Madhini
Chowky, P.O. Amarpur, District - Lakhisarai.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna
3. The Senior Joint Director -Cum- Office Head, Planning & Development
Department and Economics and Statistical Directorate, Bihar, Patna
4. The District Magistrate -Cum- District Collector, Lakhisarai, Bihar
5. The District Statistical Officer, District - Lakhisarai, Bihar.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14272 of 2016
===========================================================
1. Chandan Kumar, S/o- Sri Bishnu Modi, R/o- Vill + P.O.- Adarsh Laksmipur,
P.S- Barhaiya, District- Lakhisarai.
2. Akloo Pandit, S/o- Sri Tiro Pandit, R/o- Mohalla- Naya Bazar, Kabiya Road,
Ward NO.- 25, P.O. + P.S. + District- Lakhisarai.
3. Rajesh Manjhi, S/o- Sri Saudagar Manjhi, R/o- Vill+ P.O.- Sahur, P.S-
Surajgarha, District- Lakhisarai.
4. Sangita Manjhi, D/o Sri Saudagar Manjhi, R/o- Vill+ P.O.- Sahur, P.S-
Surajgarha, District- Lakhisarai.
5. Ashok Kumar, S/o- Sri Jagdis Gupta, R/o- Mohalla- Punjabi Muhalla, P.O. +
P.S.+ District- Lakhisarai.
6. Prem Chand Prasad, S/o- Sri Rohan Mandal, R/o- Vill. + P.O- Bichwai, P.S-
Chanan, District- Lakhisarai.
7. Amardeep Kumar, S/o- Sri Jawahar Choudhary, R/o- Jay Nagar, Choti Kabiya,
Ward No. 32, P.O. + P.S + District- Lakhisarai.
8. Md. Kamal Uddin S/o- Md. Isha Nut, R/o- Mohalla- Punjabi Muhalla, Near
Railway Cabin Ward No. 15, P.O. + P.S. + District- Lakhisarai.
9. Manoj Kumar, S/o- Sri Arjun Choudhary, R/o- Mohalla- Punjabi Muhalla,
Ward NO. 17, P.O. + P.S. + District- Lakhisarai.
10. Dharmendra Kumar, S/o- Sri Arjun Choudhary, R/o- Mohalla- Punjabi
Muhalla, Ward NO. 17, P.O. + P.S. + District- Lakhisarai.
11. Ranjay Kumar, S/o- Sri Rajendra Prasad Saw, R/o- Mohalla- Naya Bazar,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 493
Panchan Road, Sansar Pokhar, Ward NO. 17, P.O. + P.S. + District-
Lakhisarai.
12. Anuradha Kumari, D/o- Sri Badri Choudhary, R/o- Mohalla- Gousai Tola,
Ward NO. 21, P.O. + P.S. + District- Lakhisarai.
13. Subodh Kumar, S/o- Sri Bashudeo Prasad, R/o- Mohalla- Gopal Bhandar Gali,
Ward NO. 26, P.O. + P.S. + District- Lakhisarai.
14. Rakesh Kumar Ram, S/o- Sri Tanik Ram, R/o- Vill + P.O.- Nimmi, P.S.-
Shekhopursarai, District- Sheikhpura.
15. Shrawan Kumar, S/o- Sriram Prasad, R/o- Vill + P.O.- Nimmi, P.S.-
Shekhopursarai, District- Sheikhpura.
16. Anil Kumar, S/o- Sri Arjun Prasad Sharma, R/o- Mohalla- Naya Bazar,
Kabiya Road (Sharma Engg.), Ward No. 26, P.O. + P.S. + District-
Lakhisarai.
17. Salendra Kumar, S/o Sri Choudhary Paswan, R/o- Vill- Khagaur, P.O. Kiul,
P.S + District- Lakhisarai.
18. Pawan Kumar, S/o- Sri Dinesh Ram, R/o- Mohalla- Naya Bazar, Kabiya,
Road, Ward No. 26, P.O. + P.S. + District- Lakhisarai.
19. Ranju Kumari, W/o- Sri Pawan Kumar, R/o- Mohalla- Naya Bazar, Kabiya
Road, Ward No. 26, P.O. + P.S. + District- Lakhisarai.
20. Dilip Kumar, S/o- Late Sidheshwar Ram, R/o- Mohalla- Naya Bazar, Kabiya
Road, Behind Bihar Press, P.O. + P.S. + District- Lakhisarai.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government of
Bihar, Patna.
3. The Senior Joint Director -Cum- Office Head, Planning & Development
Department and Economics and Statistical Directorate, Bihar, Patna.
4. The District Magistrate- cum- District Collector, Lakhisarai, Bihar.
5. The District Statistical Officer, District- Lakhisarai, Bihar.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15721 of 2016
===========================================================
1. Chandan Kumar Jha Son of Arvind Jha resident of village + P.O. Parsarma,
P.S. + Block - Supaul, District Supaul
2. Shambhu Kumar Son of Sri Mahendra Poddar resident of village + P.O.
Pattarghati, P.S. + Block - Triveniganj, District - Supaul
3. Alok Kumar Nirala Son of Sri Mahavir Prasad Yadav resident of village + P.O.
Latauna North, P.S. + Block - Triveniganj, District - Supaul
4. Ravindra Kumar Son of Deo Narayan Yadav resident of village + P.O.
Malahnama, P.S. + Block - Triveniganj, District - Supaul.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna
2. The Principal Secretary, Department of General Administration, Government
of Bihar, Patna
3. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna
4. The Secretary, Cabinet Secretariat, Government of Bihar, Patna
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 494
5. The Director, Directorate of Economics and Statistics, Department of
Planning and Development
6. The District Magistrate, Supaul.
7. The District Statistical Officer, Supaul.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14679 of 2016
===========================================================
1. Anita Kumari. W/o Ashok Kumar Singh, resident of Village Ayachi Gram,
Near Bairiya Bus Stand Road No. 5 West, P.O.- M.I.T, P.S. - Ahiyapur,
District- Muzaffarpur.
2. Sri Niwas Kumar, S/o Ramanand Prasad Singh, resident of Village Ayachi
Gram, Near Bairiya Bus Stand Road No. 5 West, P.O.- M.I.T, P.S. - Ahiyapur,
District- Muzaffarpur.
3. Amit Kumar, S/o Shatrudhan Sharma, resident At. + P.O.- Anjana Kot, P.S.-
Motipur, District- Muzaffarpur.
4. Diwakar Kumar Singh, S/o Ram Surat Singh, resident At. + P.O.- Anjana Kot,
P.S.- Motipur, District- Muzaffarpur.
5. Sumit Kumar, S/o Siya Ram Thakur, resident of Village- More Sandi, P.S.-
Motipur, District- Muzaffarpur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Cabinet Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Department of General Administration, Government
of Bihar, Patna.
4. The Principal Secretary, Department of Planning, Government of Bihar, Patna.
5. The Secretary, Department of Rural Development, Government of Bihar,
Patna.
6. The Director, Department of Statistics, Government of Bihar, Patna.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14489 of 2016
===========================================================
1. Murari Prasad Yadav, son of Yogendra Prasad Yadav, resident of
Village/Mohalla- Maheshwara, PO- Barhad, PS- Aurai, Prakhand- Aurai,
District- Muzaffarpur (Bihar).
2. Ajeet Kumar, son of Yogendra Kapar, resident of Village/Mohallah-
Gharbhara, PO- Gharbhara, PS- Bochahan, Prakhand- Bochahan, District-
Muzaffarpur (Bihar).
3. Akhileshs Kumar, son of Hari Kishore Sah, resident of Village/Mohalla-
Meshaul, PO- Runni Saidpur, PS- Runni Saidpur, Prakhand- Runni Saidpur,
District- Sitamarhi (Bihar).
4. Mithilesh Kumar, son of Siya Prasad Yadav, resident of Village/Mohalla-
Pachganiya, PO- Sarfuddinpur, PS- Gaighat, Prakhand- Gaighat, District-
Muzaffarpur ( Bihar).
5. Hemant Kumar, son of Gopal Chandra Prasad, resident of Village/Mohalla-
Paga Laxmi, PO- Paga Laxmi, PS- Gaighat, Prakhand- Gaighat, District-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 495
Muzaffarpur (Bihar).
6. Rupesh Kumar, son of Ram Dayal Sah, resident of Village/Mohalla- Harnahi,
PO- Harnahi, PS- Sheohar, Prakhand- Sheohar, District- Sheohar (Bihar).
7. Kailash Sharma, son of Ramashray Sharma, resident of Village/Mohalla-
Ghorail Sharif, PO- Ghorail Sharif, PS- Nanpur, Prakhand- Bokhara, District-
Sitamarhi (Bihar).
8. Md. Rizwan, son of Abdul Kaiyam, resident of Village/Mohalla- Keshopur,
PO- Keshopur, Via- Chandanpatti, PS- Sakra, Prakhand- Sakra, District-
Muzaffarpur (Bihar).
9. Manish Kumar, son of Raj Kumar Mishra, resident of Village/Mohalla-
Jagdishpur Baghnagari, PO- Jagdishpur Baghnagari, Via- Sakra, PS- Sakra,
Prakhand- Sakra, District- Muzaffarpur (Bihar.
10. Kaushal Kishore, son of Surendra Mishra, resident of Village/Mohalla-
Jagdishpur Baghnagari, PO- Jagdishpur Baghnagari, Via- Sakra, P.S.- Sakra,
Prakhand- Sakra, District- Muzaffarpur (Bihar).
11. Sanjay Kumar, son of Faguni Thakur, resident of Village/Mohalla-
Raghunathpur, PO- Dholi, Via- Sakra, PS- Sakra, Prakhand- Sakra, District-
Muzaffarpur (Biha).
12. Dhananjay Kumar Singh, son of Sri Ram Narayan Singh, resident of
Village/Mohalla- Jhitkahiya, PO- Minapur, PS- Minapur, Prakhand- Minapur,
District- Muzaffarpur (Bihar).
13. Vinay Kumar, son of Sita Ram Pandit, resident of Village/Mohalla-
Khanejatpur, PO- Daud Chapra,Via- Uma Nagar, PS- Minapur, Prakhand-
Minapur, District- Muzaffarpur (Bihar).
14. Chandan Kumar, son of Upendra Prasad Singh, resident of Village/Mohalla--
Tengrahan, PO-Tengrahan, PS- Minapur, Prakhand- Minapur, District-
Muzaffarpur (Bihar).
15. Brajesh Kumar Rajhans, son of Jagmohan Prasad Singh, resident of
Village/Mohalla- Kaithi, PO- Kaithi, Via- Chautham, PS- Chautham,
Prakhand- Chautham, District- Khagaria (Bihar).
16. Bhola Kumar, son of Kapil Sah, resident of Village/Mohalla- Bandra, PO-
Bandra, PS- Bandra, Prakhand- Bandra, District- Muzaffarpur (Bihar).
17. Manish Kumarr Thakur, son of Kamlesh Thakur, resident of Village/Mohalla-
Lakhanpur, PO- Lakhanpur, PS- Katra, Prakhand- Katra, District- Muzaffarpur
(Bihar).
18. Vijay Kumar Thakur, son of Ran Jandan Thakur, resident of Village/Mohalla-
Bishunpur, PO- Bishunpur, PS- Piyar, Prakhand- Bandra, District-
Muzaffarpur (Bihar).
19. Ashis Kumar, son of Ram Binod Prasad, resident of Village/Mohalla-
Changel, PO- Changel, PS- Katra, Prakhand- Katra, District- Muzaffarpur
(Bihar).
20. Hari Kishore Kumar Yadav, son of Shiv Shankar Ray, resident of
Village/Mohalla- Mustafapur, PO- Mustafapur, PS- Kanti, Prakhand- Kanti,
District- Muzaffarpur (Bihar).
21. Ratnesh Kumar, son of Digvijay Narayan Singh, resident of Village/Mohalla-
Bilandpur, PO- Bilandpur, PS- Rajapakar, Prakhand- Rajapakar, District-
Vaishali (Bihar).
22. Shyam Kishore Thakur, son of Satrughan Thakur, resident of Village/Mohalla-
Bishnupur Mehsi, PO- Bishnupur, PS- Piyar, Prakhand- Bandra, District-
Muzaffarpur (Bihar).
23. Chandan Kumar, son of late Subodh Trivedi, resident of Village/Mohalla-
Matlupur, PO- Matlupur, PS- Piyar, Prakhand- Bandra, District- Muzaffarpur
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 496
(Bihar).
24. Chandran Kumar Sah, son of Siyaram Sah, resident of Village/Mohalla-
Dumari, PO- Dumari, PS- Sarai, Prakhand- Rajapakar, District- Vaishali
(Bihar).
25. Tejendra Prasad Nishad, son of Mahesh Sahni, resident of Village/Mohalla-
Karjadih, PO- Karja, PS- Karja, Prakhand- Marwan, District- Muzaffarpur
(Bihar).
26. Akhilesh Ram, son of Hari Narayan Ram, resident of Village/Mohalla- Jaipur,
PO- Baikunthpur, PS- Itarhi, Prakhand- Itarhi, District- Buxar (Bihar).
27. Ritesh Kumar Choudhary, son of Narendra Narayan Choudhary, resident of
Village/Mohalla- Jamuaon, PO- Jamuaon, PS- Sandesh, Prakhand- Sandesh,
District- Bhojpur (Bihar).
28. Munna Kumar, son of Narendra Narayan Choudhary, resident of
Village/Mohalla- Jamuaon, PO- Jamuaon, PS- Sandesh, Prakhand- Sandesh,
District- Bhojpur (Bihar).
29. Deobrat Kumar, son ofSurat Mahto, resident of Village/Mohalla- Udwant
Nagar, PO- Udwant Nagar, PS- Udwant Nagar, Prakhand- Udwant Nagar,
District- Bhojpur (Bihar).
30. Amrendra Kumar Singh, son of Shivjee Singh, resident of Village/Mohalla-
Tetariyan, PO- Mansagar, PS- Charpokhari, Prakhand- Charpokhari, District-
Bhojpur (Bihar).
31. Navnit Kumar, son of Awahesh Mishra, resident of Village/Mohalla- Dhanaur,
PO- Dhanaur, PS- Katra, Prakhand- Katra, District- Muzaffarpur (Bihar).
32. Mukesh Kumar Mandal, son ofAshok Mandal, resident of Village/Mohallah-
Khanguradih, PO- Khanguradih, PS- Katra, Prakhand- Katra, District-
Muzaffarpur (Bihar).
33. Suman Saurabh, son of Shatrughan Prasad, resident of Village/Mohalla- Ram
Nagar, PO- Dholi, PS- Sakra, Prakhand- Sakra, District- Muzaffarpur (Bihar).
34. Ranjeet Kumar, son of Fagunee Thakur, resident of Village/Mohallah- Sakra,
PO- Dholi, PS- Sakra, Prakhand- Sakra, District- Muzaffarpur (Bihar).
35. Amarjeet Ram, son of Chandeshwar Ram, resident of Village/Mohalla- Tepri,
PO- Tepri, PS- Piyar, Prakhand- Bandra, District- Muzaffarpur (Bihar).
36. Binod Sah, son of Late Hardev Sah, resident of Village/Mohalla- Jarangi, PO-
Dholi, PS- Piyar, Prakhand- Bandra, District- Muzaffarpur (Bihar).
37. Rubi Kumari, daughter of Mahesh Sahni, resident of Village/Mohalla- Karja,
PO- Karja, PS- Karja, Prakhand- Marwan, District- Muzaffarpur (Bihar).
38. Anand Kumar, son of Arun Panjiar, resident of Village/Mohalla- Languraon,
PO- Dumari, PS- Rajapakar, Prakhand- Rajapakar, District- Vaishali (Bihar).
39. Paras Kumar, son of Ram Nivas Jha, resident of Village/Mohalla- Marwan,
PO- Dholi, PS- Sakra, Prakhand- Sakra, District- Muzaffarpur (Bihar).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director -cum- Office Head, Department of Planning &
Development, Government of Bihar, Patna.
5. The District Statistical Officer, Bhojpur, District- Bhojpur (Bihar).
6. The District Statistical Officer, Khagaria, District- Khagaria (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 497
7. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
8. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
9. The District Statistical Officer, Sitamarhi, District- Sitamarhi (Bihar).
10. The District Statistical Officer, Sheohar, District- Sheohar (Bihar).
11. The District Statistical Officer, Buxar, District- Buxar (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14472 of 2016
===========================================================
1. Mukesh Kumar Pandit S/o Ganesh Pandit R/o Village- Kelharua, P.S.- Gutani,
District- Siwan.
2. Shailesh Kumar Srivastva son of Sharda Prasad, R/o Village- Tali, P.S. Gitani,
District- Siwan.
3. Ved Prakash son of Mohan Ji Baranwal, R/o Village- Dhanauti, P.S- Guthani,
Diistrict- Siwan.
4. Chandra Prakash Tiwari, Son of Kamal Kishore Tiwari, R/o Village- Dhanauti,
P.S- Guthani, District- Siwan.
5. Shabina Khatoon D/o Mohammad Kamruddin Ansari, R/o Village- Chanp
Surya Tola, P.O. Chap, District- Siwan.
6. Jaya Kumari D/o Pramod Kumar, R/o Village- Pakri P.O. Siwan, District-
Siwan.
7. Abhishek Kumar S/o Mokhtar Sharma, R/o Village- Pakri Bangali, P.O- Siwan,
District- Siwan.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government of
Bihar, Patna.
3. The Senior Joint Director-cum-Office Head, Planning & Development
Department and Economics and Statistical Director, Bihar, Patna.
4. The District Magistrate - cum- District Collector, Siwan.
5. The District Statistical Officer, Siwan.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14516 of 2016
===========================================================
Pushpa Kumari D/o Late Lal Babu Gupta resident of village + Post + P.S. Shahpur,
District - Bhojpur (Ara).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director -cum- Office Head, Department of Planning &
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 498
Development, Government of Bihar, Patna.
5. The District Statistical Officer, Bhojpur, District - Bhojpur, Ara (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14732 of 2016
===========================================================
1. Ajay Abhishek Son of Baidyanath Vibhakar Resident of village - Bhat -
Waliya, Panchayat - Kisunpur Lavwar, Block - Lahladpur, Police Station Janta
Bazar, District Saran, P.D.D. No. 291402
2. Satya Prakash Ojha Son of Shivadatt Ojha Resident of village - Senduar
Bhagwan Tola, P.O. Dayalpur, Block - Lahladpur, Police Station Janta Bazar,
District Saran, P.D.D. No. 268809
3. Munna Kumar Tiwari Son of Shivnath Tiwari resident of village - Dandaspur,
P.O. Panditpur, Panchayat - Dandaspur, Block - Lahladpur, Police Station
Janta Bazar, District Saran, P.D.D. No. 186202
4. Ganesh Bhardvaj Son of Vijay Kumar Mishra Resident of village - Dayalpur,
Panchayat - Dayalpur, Blockl Lahladpur, Police Station Janta Bazar, District
Saran, P.D.D. No. 184781
5. Rajesh Kumar Singh Son of Sheonath Singh Resident of village - Katyan, P.O.
Keshari Mathiya, Panchayat - Kateyan, Block - Lahladpur, Police Station
Janta Bazar, District Saran P.D.D. No. 283079
6. Jai Prakash Tiwari Son of Bhola Tiwari Resident of village - Harpur Kothi,
Panchayat - Dandaspur, Block - Lahladpur, Police Station Janta Bazar, District
Saran, P.D.D. No. 284397
7. Amar Nath Prasad Son of Nagdeo Prasad Resident of village - Mughauli,
Panchayat Purushottampur, Block - Lahladpur, Police Station Janta Bazar,
District Saran, P.D.D. No. 082065
8. Jyoti Kumar Singh Son of Bharat Singh Resident of village - Siristapur, P.O.
Banpura, Bihar, Panchayat - Banpura, Block - Lahladpur, Police Station Janta
Bazar, District Saran, P.D.D. No. 015413
9. Nand Kishor Kushwaha Son of Trigun Prasad Resident of village - Lawan
Khurd, Panchayat - Mirjapur, Block Lahladpur, Police Station Janta Bazar,
District Saran, P.D.D. No. 053668
10. Mukesh Kumar Son of Vijay Kumar Prasad Resident of village - Dayalpur,
Panchayat - Dayalpur, Blockl Lahladpur, Police Station Janta Bazar, District
Saran, P.D.D. No. 251099
11. Pradeep Kumar Prasad Son of Narayan Prasad Resident of village - Tajpur,
Panchayat - Banpura, Block - Lahladpur, Police Station Janta Bazar, District
Saran, P.D.D. No. 047190
12. Vikash Kumar Singh @ Vikash Kumar, Son of Ram Dayal Singh Resident of
village - Sauduar Bhagwan Tola, P.O. Dayalpur, Panchayat - Dayalpur, Block
- Lahladpur, Police Station Janta Bazar, District Saran, P.D.D. No.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and Development
Department, Bihar, Patna
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna
3. The Director, Directorate of Economics and Statistics, Planning and
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 499
Development Department, Govt. of Bihar, Patna
4. The Joint Director -Cum- Officer Head, Department of Planning and
Development, ( Directorate of Economics & Statistics ), Govt. of Bihar, Patna
5. The District Statistical Officer, Saran, District Saran, Bihar
6. The District Magistrate, Saran.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14769 of 2016
===========================================================
1. Dharmendra Kumar Paswan son of Rajendra Paswan, resident of Village + P.O.
+ P.S.- Raghunathpur, Block- Raghunathpur, District- Siwan, P.D.D.No.
161855.
2. Rajesh Kumar Yadav, Son of Shyamdeo Prasad Yadav, resident of Village +
P.O. + P.S.- Raghunathpur Block- Raghunathpur, District- Siwan, P.D.D. No.
164068.
3. Md. Iquabal Alam, son of Hasruddin, resident of Village- Juaphar, P.O.-
Chakia, P.S. + Bock- Bhagwanpur, Block- Raghunathpur, District- Siwan, Pin
Code- 841507, P.D.D. No. 166318.
4. Bhupendra Kumar Son of Ravindra Pd. Singh, resident of Village- Juaphar,
P.O.- Chakiya, P.S. + Block- Bhagwanpur, District- Siwan, Pin Code- -
841507, P.D.D. No. 103552.
5. Krishna Kumar Bhagat Malhotra, P.D.D. No. 190680, Son of Jagat Narayan
Bhagat Malhotra, Resident of village + P.O.- Bherwania, Police Station-
Prakhand- Bhagwanpur, Hat, District- Siwan, Pin Code- 841507.
6. Rajeev Sharma, P.D.D. No. 004642, son of Sushil Sharma, Resident of Village-
Juafar, Post Office- Chakiya, Police Station + Prakhand- Bhagwanpur Hat,
District- Siwan.
7. Arun Kumar Chourasia son of Ram Dayal Chaurasia, P.D.D. No. 1168426,
resident of Village- Baikunthpur, P.O.- Hussainganj, P.S.- Ander, District-
Siwan.
8. Md. Shohrab P.D.D. No. 318892, Son of Md. Ainul Haque, Resident of village-
Juafar, Post Office- Chakiya, Police Station- Bhagwanpur Hat, Prakhand-
Bhagwanpur Hat, District- Siwan, Pin Code- 841507.
9. Pradip Kumar Gupta, P.D.D. 136409, Son of Prithibi Nath Sah, Resident of
Village- Juafar, Post Office- Chakiya, Police Station + Prakhand- Bhagwanpur,
Hat, District- Siwan, Pin Code- 841507.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and Development
Department, Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna.
3. The Director, Directorate of Economics and Statistics, Planning and
Development Department, Govt. of Bihar, Patna.
4. The Joint Director cum Officer Head, Department of Planning and
Development (Directorate of Economics and Statistics), Govt.of Bihar, Patna.
5. The District Statistical Officer, Siwan, District- Siwan, Bihar.
6. The District Magistrate, Siwan.
.... .... Respondent/s
With
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 500
===========================================================
Civil Writ Jurisdiction Case No. 14680 of 2016
===========================================================
1. Dhanesh Kumar son of Late Janak Singh Resident of Village-Sahar Rampur,
P.S.-Naubatpur, District-Patna
2. Upendra Mistri son of Late Gaya Mistri Resident of Village-Karanja, P.S.-
Naubatpur, District-Patna
3. Raj Kumar son of Sri Rupan Saw Resident of Village-Gopalpur, P.S.-
Naubatpur, District-Patna
4. Kamlesh Kumar son of Bansi Pd. Verma Resident of Village + P.O.-Patoot,
P.S.- Ranitalab Kanpar, District-patna
5. Mahanand Verma son of Shiv Lakhan Verma Resident of Village-Badipur,
P.s.-Naubatpur, Disrict-Patna
6. Devendra Mochi son of Khuda Mochi Resident of Village + P.O.-
Mohamadpur (Piplawan) P.S.- Naubatpur, District-Patna
7. Munna Sao son of Kirshna Murari Sao Resident of Village-Sahar Rampur,
P.S.-Naubatpur, District-Patna
8. Jitendra Kumar son of Late Ramayan Singh Resident of Village-Bakua, P.O.-
Poyawan, P.S.-Naubatpur, District-Patna
9. Lalan Prasad son of Albela Sao Resident of Village-Naubatpur, P.S.
Naubatpur,District-Patna
10. Dharmendra Kumar Singh son of Ganesh Singh Resident of Village-
Bisharpur, P.S.- Naubatpur, District-Patna
11. Sunil Kumar son of Sri Bhagwan Mistri Resident of Village-Sarasat, P.S.-
Naubatpur, District-Patna
12. Kali Nath Sakesena son of Chandrashekhar Prasad Resident of Village-Sarari
(Piplawan), P.s.-Naubatpur, District-Patna
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna
2. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna
3. The Director, Department of Planning and Development, (Directorate of
Economics and Statistics), Government of Bihar, Patna
4. The Joint Director-Cum-Office Head, Department of Planning and
Development, (Directorate of Economics and Statistics), Government of Bihar,
Patna
5. The District Statistical Officer, Patna District-Patna (Bihar)
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14871 of 2016
===========================================================
1. Anjani Kumar, S/o Late Prabhunath Singh, R/V Jagdishpur Kothia, P.S.
Tariyani, District- Sheohar.
2. Soni Kumari, D/o Bimlesh Mishra, R/V- Narwara, P.S. Tariyani, District-
Sheohar.
3. Rakesh Kumar Sinha, S/O Birendra Prasad Singh R/V + P.O. Kamrauli, P.S.
Piprahi, District- Sheohar.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 501
4. Jaynath Mahto, S/O Ramlakshan Mahto, R/V- Dhankaul, Block + P.S. Piprahi,
District- Sheohar.
5. Sumit Kumar, S/O Yogendra Tiwari, R/V + P.O. Kamrauli, P.S. Sheohar,
District- Sheohar.
6. Anil Kumar, S/o Late Rambriksh Rai, R/V Barahi, Post- Brindawan, P.S.
Tariyani, District- Sheohar.
7. Pravin Kumar, S/o Kaushal Kishore Singh, R/V Salempur, P.S. Tariyani ,
District- Sheohar.
8. Raushan Raj, S/O Chandeshwar Prasad, R/V + Post- Sarbarpur, P.S. Tariyani,
District- Sheohar.
9. Raghunath Kumar Gupta, S/o Laxman Prasad, R/V- Sumahuti, Post-
Salempur, P.S. Tariyani, District- Sheohar.
10. Raghuvansh Kumar, S/o Late Jaynandan Rai, R/V Kothia, Post- Jagdishpur,
P.S. Tariyani, District- Sheohar.
11. Jagdishpur Kumar, S/o Surendra Mishra, R/V ....., P.S. Tariyani, District-
Sheohar.
12. Santosh Kumar, S/O Bijuli Sah, R/V + Post- Garahiya, P.S. Sheohar, District-
Sheohar.
13. Nawal Kumar, S/O Gonaur Rai, R/V - Mahadeva, Post- Jagdishpur, P.S.
Tariyani, District- Sheohar.
14. Shivnath Kumar, S/O Ram Singh, Resident of Village- Paharpur, P.S.
Shyampur, Bhatha, District- Sheohar.
15. Anil Kumar Mishra, S/o Shiv Chandra Mishra, R/V + Post- Bakhar Chandiha,
P.S. Purnahiya, District- Sheohar.
16. Rajkishore Das, S/O Bhikhari Das, R/V- Tajpur, P.O. & P.S. Sheohar,
District- Sheohar.
17. Arun Kumar, S/o Late Suraj Narayan Singh, R/V Gajipur, P.s Shyampur,
Bhatahan, District- Sheohar.
18. Rajeev Kumar, S/o Bhikhari Sah, R/V- Basant Jagjivan, P.S. Purnahiya,
District- Sheohar.
19. Mamta Kumari, W/o Rajiv Kumar, R/V- Basant Jagjivan, P.S. Purnahiya,
District- Sheohar.
20. Ram Kumar S/o Gopal Sah, R/V- Basantpatti, P.S. Purnahiya, District-
Sheohar.
21. Yatendra Kumar, S/O Ramishwar Bhagat, Resident of Village- Asogi chhapra
Dhani, Post- Bedaul Baj, P.S.- Purnahiya, District- Sheohar.
22. Dhirendra Kumar Mishra, S/o Awadhesh Kumar Mishra, R/V- Naryanpur,
P.O. Chhatauna, Ward No. 02, P.S. Piprahi, District- Sheohar.
23. Surendra Kumar, S/o Hari Nandan Ram R/V- Dhankaul, P.S.- Piprahi District-
Sheohar.
24. Sanjay Kumar, s/o Rajendra Prasad Srivastava, R/V- Sheohar, P.S. Sheohar,
District- Sheohar.
25. Amarendra Kumar S/O Awadh Kishore Prasad, R/V- Dekuli Dharampur, P.S.
Piprahi, District- Sheohar.
26. Abdul Malik, S/O Md. Aliyas, R/V- Mahuyawa, P.S. Piprahi, District-
Sheohar.
27. Shiv Shankar Kumar, S/O Amar Deo Singh, R/V- Basant Jagjivan, P.S.
Purnahiya, District- Sheohar.
28. Prabhakar Kumar Singh, S/o Devendra Singh, R/V- Gajipur, P.O.Dumari
Katsari, P.S. Shyampur Bhathana, District- Sheohar.
29. Anil Kumar, S/ Ramdev Prasad Yadav, R/V Khortha, P.O. Belahiya, P.S.
Belsand, District- Sheohar.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 502
30. Md. Sharfuddin Rezvi, S/o Md. Hashim Razvi, R/V- Kumhrar, Post- Ganga.
Dharmapur, P.S. Tariyani, District- Sheohar.
31. Ranjit Kumar, S/O Khaheru Raut, R/V- Parsauni Gop, P.O. Sonaul Sultan,
P.S. Purnahiya, District Sheohar.
32. Rakesh Kumar, S/O Sakaldeo Singh, R/V- Jagdishpur Kothia, P.S.- Tariyani,
District- Sheohar.
33. Manoj Kumar Singh, S/O Late Shivji Singh, R/V + P.O. Kauriya, P.S.
Madhuban, District- East Champaran.
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary.
2. The Principal Secretary, Planning & Development Department, Government of
Bihar, Patna.
3. The Principal Secretary, Cooperative Department, Government of Bihar, Patna.
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
5. The District Magistrate, District- Sheohar.
6. The District Statistical Officer, District- Sitamarhi.
7. The District Statistical Officer, District- East Champaran.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14475 of 2016
===========================================================
1. Ashutosh Kumar, son of Mr. Bachha Singh, resident of Village- Rashulpura,
PO- Tilota Rashulpura, PS- Pachrukhi, District- Siwan.
2. Appu Kumar, son of Sri Ravindra Prasad, resident of Village +PO- Gamhariya,
PS- Pachrukhi, District- Siwan.
3. Raju Kumar, son of Sri Chandrika Prasad, resident of Village- Makhnupur,
Mouza, PO+PS- Pachrukhi, District- Siwan.
4. Mukesh Kumar Gupta, son of Sri Banabihari Sah, Village +PO+PS- Pachrukhi,
District- Siwan.
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
5. The Collector -cum- District Magistrate, Siwan.
6. The District Statistical Officer, Siwan, Bihar.
7. The Charge Officer -cum- Block Development Officer, Hasanpura and
Pachrukhi, District- Siwan.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14898 of 2016
===========================================================
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 503
1. Mohd. Zaheer @ Md. Zaheer Nawaz Khan (P D D / 093804) S/o Razi Ahmad
Khan Resident of Village- Ashapur, P.S Bahera, District Darbhanga.
2. Choudhary Kumar Jee Roy (PDD/202250) S/o Choudhary Ramchandra Roy
Resident of Village- Batho, P.S. Behra, District Darbhanga.
3. Jitendra Kumar Paswan (PDD/092918) S/o Mahendra Paswan Resident of
Village- Karhari, PS. Behra, District Darbhanga.
4. Ramuttim Yadav (PDD/192302) s/O Guneshwar Yadav Resident of Village-
Benipur, PS Behra, District Darbhanga.
5. Debendra Kumar Paswan (PDD/110680) S/o Harish Chandra Paswan Resident
of Village- Benipur, P.S Behra, District Darbhanga.
6. Md. Nadir Hussain Khan (PDD/114006) S/o Md. Dabirullah khan Resident of
Village- Tarwara, PS. Biroul, District Darbhanga.
7. Md. Faiyaz Ahmad Khan (PDD/107648) S/o Aggaz khan Resident of Village-
Asha Pur P.S Behra, District Darbhanga.
8. Md. Reyaz Ahmmed Khan (PDD/140270) S/o Md. Agaj Ahmed khan
Resident of Village- Ashapur, P.S Bahera, District Darbhanga.
9. Sanjeet Kumar Paswan (PDD/201341) S/o Balchandra Paswan Resident of
Village- Nandapatti, PS Bahera, District Darbhanga.
10. Md. Israil (PDD/090322) S/o Md. Ainul Resident of Village- Balni, P.S.
Behra, District Darbhanga.
11. Sagir Ahmad (PDD/136361) S/o Abdul Aziz Resident of Village- Benipur, P.S
Behra, District Darbhanga.
12. Prabhakar Paswan (PDD/140422) S/o Mahendra Paswan Resident of Village-
habibhouar, PS Behra, District Darbhanga.
13. Md. Babar Ali (PDD/215256) S/o Md. Ali Resident of Village- Karhari, PS.
Behra, District Darbhanga.
14. Santoh kumar Mandal (PDD/159176) S/o late Bahadur Mandal Resident of
Mahinam, P.S. Behra, District Darbhanga.
15. Chhedee Mahto (PDD/087024) S/o Kailash Mahto Resident of Village-
Bahera, PS Behra, District Darbhanga.
16. Vishwanath Lal Paswan (PDD/202142) S/o Gangandev Paswan Resident of
Village- Benipur, PS Behra, District Darbhanga.
17. Ganga Ram Pandit (PDD/215920) S/o Ram Bahadur Pandit Resident of
Village- Brahmpatti, PS. Behra, Distt Darbhanga.
18. Ajay Kumar Mandal (PDD/186639) S/o Sri Tejan Mandal Resident of Village-
Hanuman Nagar, P.S. Behra, District Darbhanga.
19. Md. Isa. (PDD/262057) S/o Md. Sabir Resident of Village-Benipur, PS Behra,
District Darbhanga.
20. Anil Das (PDD/043564) S/o Mahabeer Das Resident of Village- Namti , PS
Behra, District Darbhanga.
21. Md. Tauhid Alam (PDD/136586) S/o Md. Sahadt Resident of Village-
Hanuman Nagar, P.S. Behra, District Darbhanga.
22. Shyam Kumar Ram (PDD/003225) S/o Hareram Ram Resident of Village-
Mayapur, P.S Behra, District Darbhanga.
23. Vijay Paswan (PDD/156200) S/o Late Ramutim Paswan Resident of villaghe-
Pipra, P.S. Behra, District Darbhanga.
24. Md. Wakeel (PDD/049852) S/O Md. Basheer Resident of Village- Hanuman
Nagar, P.S. Behra, District Darbhanga.
25. Md. Sarfaraz Alam (PDD/1274140) S/o Noor Mohammad Resident of
Village- Pohaddi, P.S Behra, District Darbhanga.
26. Ramesh Mahto (PDD/208535) S/o Shivjee Mahto Resident of Village- Pouri,
P.S. Behra, District Darbhanga.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 504
27. Shravan Pandit (PDD/078331) S/o Devendra Pandit Resident of Vilage-
Balha, P.S. Behra, District Darbhanga.
28. Chandan Kumar Choudhary (PDD/033245) S/o Mahadev Choudhary Resident
of Village- Sajhuar, Police station- Bahera, District Darbhanga.
29. Kailash Kumar Das (PDD/289735) S/o Shri Ram Deo Das Resident of
Village- Raghunandan, P.S. Behra, District Darbhanga.
30. Gauri Kumar Thakur (PDD/239105) S/o Hareram Thakur Resident of Village-
Puhaddi, P.S. Behra, District Darbhanga.
31. Surav Kumar Singh (PDD/041023) S/o Birbahadur Singh Resident of Village-
Nandapatti, PS Bahera, District Darbhanga.
32. Kanhaia Kumar Roy (PDD/264226) S/o Choudhary Abhimanyu Roy Resident
of Village- Batho, P.S. Behra, District Darbhanga.
33. Saroj Kumar (PDD/3060867) S/o Ram Sewak Mahto Resident of Village-
Basuham, P.S Behra, District Darbhanga.
34. Sunil Kumar Mahto (PDD/305714) S/o Ram Sewak Mahto Reisdent of
Village- Basuham, P.S Behra, District Darbhanga.
35. Ranjeet Kumari (PDD/110481) W/o Harish Chandra Paswan` Resident of
Village- Benipur, P.S Behra, District Darbhanga.
36. Munindra Kumar Paswan (PDD/110841) S/o Harish Chandra Paswan Resident
of Village- Benipur, P.S Behra, District Darbhanga.
37. Vijay Kumar Paswan (PDD/026544) S/o Late Rameswar Paswan Resident of
Village- Abdulla nagar, Kaptanpada, P.O. Khushki Nagar, P.S. Nagar Sadar,
District Purnea.
38. Md. Helal Akhater (PDD/318988) S/o Abdul Bari Resident of village-
Kabaiya, P.S Routa, District Patna.
39. Dheeraj Kumar Choudhary (PDD/014423) S/o Baldeo Prasad Choudhary
Resident of Village- Nagar Nigam, Purnea.
40. Sanjay Kumar (PDD/087201) S/o Satya Narayan Roy Resident of Village-
Khiru Chowk, Bhatta Bazar, near Urdu Middle School , Purnea , P.S. K. Hat,
District Purnea.
41. Rajendra Pd. Thakur (PDD/026089) S/o late Hari Pd. Thakur Resident of
Village- Birpur Lokhra, P.O.- Pokharia, District Purnea.
42. Ritesh Kumar Jha (PDD/317805) S/o Indranand Jha Block- Krityanand Nagar,
District Purnea, R/Vill- Bhuri, PS- K. Nagar,
43. Ashok Kumar Singh (PDD/026675) S/o late Devnand Singh Resident of
Village- Simalgahi, P.S Mufassil Ranipatra, District Purnea.
44. Pranav Kumar Yadav (PDD/260369) S/o Khagendra Prasad Yadav Resident
of Village- Bishanpur, P.S Muffasil Ranipatra, District Purnea.
45. Manohar Das (PDD/219739) S/o late Ram Bihari Das Resident of Village-
Champa Nagar Bishari Ashtan, PS Nath Nagar, District Bhagalpur.
46. Rajaesh Prasad yadav (PDD/048436) S/o Sushil Prasad Yadav Resident of
Village- Pipra, PS Mufassil Rani Patra, District Purnea.
47. Pradip Ranjan (PDD/044522) S/o Hare Krishan Paudar Resident of Village-
Maa Durga Mandir Road, No. 6, Professar colony, Rambag Purnea, PS Sadar
Purnea, District Purnea.
48. Nirmal Kumar Biswas (PDD/020366) S/o Akhil Chandra Biswan Resident of
Village- Charakpada, P.O. Sanki, District Purnea
49. Ajit Kumar (PDD/023704) S/o Nawal Kishore Kumar Resident of Village-
Deory, P.S. B. Kothi, District Purnea.
50. Sintu Kumar (PDD/066235) S/o Mansi Shankar Yadav Resident of Village-
Radha Nagar, PS Barhat, District Banka.
51. Sudhanshu Kumar @ Sudhanshu Kumar Singh (PDD/0174669) S/o Jai
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 505
Krishan Prasad Singh Resident of Village- Khiddi, P.S Barahat, District
Banka.
52. Alok Ranjan (PDD/148610) S/o Arun Kumar Singh Resident of Village-
Kalyanpur, PS - Maniyari, Districtn Muzaffarpur.
53. Krish Mohan Singh (PDD/172166) S/o Maheshwar Singh Resident of Village-
champapur, P.S. Patahi, District East Champaran.
54. Harendra lal Singh (PDD/245367) S/o Umesh Chandra Singh Resident of
Village- Bakhari, P.S Patahi, District East Champaran.
55. Ajay Kumar Thakur (PDD/221040) S/o Upendra Thakur Resident of Village-
Basuhar, P.S Kursela, District Katihar.
56. Rabindra Kumar Sharma (PDD/243281) S/o Bhuvneshwer Mistry resident of
village- Tinghariya, P.S.- Kursela, District- Katihar
57. Manish Kumar Sharma @ Mukesh Kumar Sharma (PDD/150934) S/o Late
Mukesh Sharma resident of village- Tinghariya, P.S.- Kursela, District-
Katihar
58. Deepak Kumar Thakur (PDD/220305) S/o Baleshwar Thakur Resident of
Village- Kursela Basti, PS Kursela, District Katihar.
59. Manoj Kumar Sah (PDD/298403) S/o Rajendra Prasad Resident of Village-
Kursela Tegaria, PS Kursela, District Katihar.
60. Shiv Nath Mahto (PDD/157028) S/o Bhaijju Mahto Resident of Village0
Harpur Pusa, PS. Pusa, District Samastipur.
61. Ravishankar Rai (PDD/120502) S/o Vikrama Ram Resident of Village-
Rajapur, PS Piro, District Bhojpur.
62. Ganesh Kumar (PDD/097526) S/o Ram Nath Ram Resident of Village-
Mothibal , P.S Piro, District Bhojpur.
63. Pankaj Kumar Suman (PDD/292043) S/o Ramautar Prasad Resident of
Village- Naulakkha, P.S Naya Ram Nagar, District Munger.
64. Pankaj Kumar (PDD/293089) S/o Ayodhya Prasad Sah Resident of Village -
Chotti Keshopur, P.S. Jamalpur, District Munger.
65. Sanjay Kumar (PDD/129012) S/o Om Nath Singh Resident of Village- Chotti
Keshopur, P.S. Jamalpur, District Munger.
66. Sony Kumar (PDD/308435) S/o Mahendra Prasad Resident of Village- Chotti
Keshopur, P.S. Jamalpur, District Munger.
67. Amit Pal (PDD/083993) S/o late Anand Sah Resident of Village- Keshaupur
Gurudeara Road, PS Jamalpur, District Munger.
68. Sunil Kumar Roy (PDD/207262) S/o Ganesh Roy Resident of Village- Barha
Tegha, PS Maharajganj, District Siwan.
69. Sandeep Kumar Prasad (PDD/313776) S/o Gari Shankar Prasad Resident of
Village- Surbir, PS Maharajganj, Siwan.
70. Gautam Pandit (PDD/277556) S/o Rajesh Pandit, Resident of Village- Surbir,
PS Maharajganj,Siwan.
71. Bhagwan Prasad (PDD/006597) S/o Krishna Bhagat Resident of Village-
Tewtha, PS Maharajganj, District Siwan.
72. Rajendra Prasad Yadav (PDD/135349) S/o Gokula Yadav Resident of Village-
Balia, PS Maharajganj, District Siwan.
73. Rajnish Kumar Singh (PDD/0377277) S/o Rameshwar Singh Resident of
Village- Kash Dewra Bangra, PS Maharajganj, District Siwan.
74. Amzad Khan (PDD/222687) S/o Md. Ainul Khan Resident of Village-
Chakmahmuda, PS Maharajganj, District Siwan.
75. Anil Kumar (PDD/250897) S/o Surendra Prasad Upadhaya Resident of
Village- Sikatiya, PS Maharajganj, District Siwan.
76. Shashi Bhushan Kumar Pandey (PDD/189727) S/o Gautam Pandey Resident
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 506
of Village- Sikatiya, PS Maharajganj, District Siwan.
77. Omprakash Yadav (PDD/206940) S/o Jamadar Yadaw Resident of Village-
Kasdewara Bangar, PS Maharajganj, District Siwan.
78. Upendra Kumar Prasad (PDD/070969) S/o Kishun Sah Resident of Village-
Kasdewara Bangar, PS Maharajganj, District Siwan.
79. Rabindra Prasad (PDD/250037) S/o Krishna Prasad Resident of Village-
Sikatiya, PS Maharajganj, District Siwan.
80. Sanjay Kushwaha (PDD/163044) S/o Rekha Kushwaha resident of Village-
Bharthapur, P.S.- Laukaria, District West Champaran.
81. Amit Kumar (PDD/180884) S/o Anil Kumar Resident of Village- Gayaspur,
PS Paroo,District Muzaffarpur.
82. Ram Raushan (PDD/031565) S/o Jaynath Singh Resident of Village- Dhafari
(Dhumnagar), PS. Deoria, District Muzaffarpur.
83. Soni Kumari (PDD/048661) W/o Nirbhay Kumar Resident of Village-
Koeriya Nizamat, PS- Paroo, District Muzaffarpur.
84. Nirmala Kumari (PDD/027119) S/o Pramod Thakur Resident of Village-
Dhafari (Dhumnagar), PS. Deoria, District Muzaffarpur.
85. Gouran Kumar Prince (PDD/145843) S/o Jay Prakash Yadav Resident of
Village- Barari (B.M. tlane), P.S. Barari, District Bhagalpur.
86. Ravi Kant @ Ravi Kant Sah (PDD/ 243922), S/o Jaggi Lal Sah Resident of
Village- Delegaw, P.S. Pathamari, District Kishanganj.
87. Md. Azizur Rahman (PDD/038433) S/o Md. Nabir Hussain Resident of
Village- Bhainsloti, P.S. Kurlikot, District Kishanganj.
88. Abdul Kalam (PDD/320255) S/o Sham Mohammad Resident of Village-
Lodhabari, PS Kurlikot, District Kishanganj.
89. Etwaru Prasad Singh (PDD/203032) S/o late Dinbhola Singh Resident of
Village- Bhaisloti, PS. Kurlikot, District Kishanganj.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Economics and Statistics under Planning Development, Govt. of
Bihar, Patna.
4. The Project Director, Economics and Statistics under Planning and
Development, Govt. of Bihar, Patna.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15561 of 2016
===========================================================
1. Saroj Kumar Son of Sri Yamuna Prasad Sigh resident of Village- Marcha, Post-
Jagdishpur, P.S.- Jagdishpur, District- Bhojpur.
2. Aswini Kumar Son of Mahendra Singh resident of Jagdishpur, Post- Jagdishpur,
P.S.- Jagdishpur, District- Bhojpur.
3. Himanshu Shekhar Son of Nagendra Prasad Gupta resident of Jagdishpur, Post-
Jagdishpur, P.S.- Jagdishpur, District- Bhojpur.
4. Sanjeet Kumar @ Sanjeet Kumar Singh Son of Ram Ayodhya Singh resident of
Village- Bairahi, Post- Bairahi, P.S.- Jagdishpur, District- Bhojpur.
5. Rakesh Roshan Son of Shri Shiv Kumar Singh resident of Ayer, Post- Ayer, P.S.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 507
Ager, District- Bhojpur.
6. Md. Shakir Son of Md. Taiyab Warsi resident of Jagdishpur, Post- Jagdishpur,
P.S.- Jagdishpur, District- Bhojpur.
7. Sanju Kumari wife of Ram Singh resident of Laxmipur, Post- Bairahi, P.S.-
Ayer, District- Bhojpur.
.... .... Petitioner/s
Versus
1. The State of Bihar through its Chief Secretary.
2. The Principal Secretary, Planning and Development Department.
3. The District Magistrate, Bhojpur, Arrah
4. The District Magistrate Buxar.
5. The Block Development Officer
6. The Block Development Officer, Simari
7. The District Programme Officer, Bhojpur, Arrah.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14551 of 2016
===========================================================
1. Bhola Prasad Singh, son of Ram Charitra Singh Resident of Village-
Mohanpur, P.S.- Bibhutipur, District- Samastipur. (PDD No. 243434)
2. Punita Kumari wife of Achal Kumar Resident of Village- Mohanpur, P.S.-
Bibhutipur, District- Samastipur. (PDD No. 232099)
3. Manoj Kumar son of Ram Narayan Mahto Resident of Village- Mahathi Uttar,
P.S.- Bibhutipur, District- Samastipur. (PDD No. 118238)
4. Surendra Prasad Singh son of Mahesh Prasad Singh Resident of Village-
Paharpur, P.S.- Bibhutipur, District- Samastipur. (PDD No. 239868)
5. Anita Prabhakar wife of Vijay Kumar Resident of Village- Belsanditara, P.S.-
Bibhutipur, District- Samastipur. (PDD No. 040984)
6. Chandan Kumar son of Kallar Mali Resident of Village- Mahathi, P.S.-
Bibhutipur, District- Samastipur. (PDD No. 058187)
7. Atma Ram Singh son of Raj Deo Singh Resident of Village- Godhiyari, P.S.-
Morwa, District- Samastipur. (PDD No. 280919).
.... .... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Department of Planning and
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna.
3. The Director, Department of Planning and Development, Directorate of
Economics and Statistics, Government of Bihar, Patna.
4. The Joint Director -cum- Office Head, Department of Planning &
Development, Directorate of Economics and Statistics, Government of Bihar,
Patna.
5. The District Statistical Officer, Samastipur, District- Samastipur.
.... .... Respondent/s
With
===========================================================
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 508
Civil Writ Jurisdiction Case No. 14975 of 2016
===========================================================
1. Rajiv Kumar S/o Sri Shiv Narayan Singh, R/ Village- Tira Bigha, P.S.-
Hulasganj, District- Jehanbad.
2. Santosh Kumar, S/o Naresh Prajapti, R/o Village- Tira P.S.- Hulasganj,
District- Jehanabad.
3. Shubham Kumar S/o Mahesh Prasad, R/o Vill.- Rupa Bigha, P.S.- Hulasganj,
District- Jehanabad.
4. Subodh Kumar, S/o Mahesh Prasad, R/o Vill.- Rupa Bigha, P.S.- Hulasganj,
District- Jehanabad.
5. Ranjeet Kumar, S/ Lal Das Yadav, R/o Vill.- Rupa Bigha, P.S.- Hulasganj,
District- Jehanabad.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government of
Bihar, Patna.
3. The Senior Joint Director -Cum- Office Head, Planning & Development
Department and Economics and Statistical Director, Bihar, Patna.
4. The District Magistrate -cum- District Collector, Siwan.
5. The District Statistical Officer, Siwan.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14624 of 2016
===========================================================
1. Chandan Kumar Son of Umesh Yadav resident of Mohalla - Laxmi Nagar Jai
Road, Road No. 1, Rampur, Distt. - Gaya
2. Ashutosh Sharan Son of Sri Bishwanath Prasad resident of Mohalla - Mangla
Gouri Godawari Road, P.S. Vishunpad, Distt. Gaya
3. Ram Niwas Kumar Son of Girish Singh resident of village - Ismailpur, P.S.
Sherghati, Distt. Gaya
4. Brajesh Kumar Son of Deobansh Prasad resident of village - Sirsha, P.S.
Roshanganj, Distt. Gaya
5. Ravindra Kumar Son of Late Deonandan Prasad resident of Mohalla -
Kharkhura Tarwana, P.S. Delha, Distt. Gaya
6. Sanoj Kumar Son of Basant Choudhary resident of Mohalla - Kharkhura
Tarwana, P.S. Delha, Distt. Gaya
7. Md. Ishtekhar Son of Md. Israil resident of village - Keola, P.S. Mohanpur,
Distt. Gaya
8. Sitaram Prasad Son of Janki Prasad resident of village - Tankuppa, P.S.
Darjiachak, Distt. Gaya
9. Shivshankar Kumar Son of Chhatradhari Bhuiyan resident of village - Badil
Bigha, P.S. Darjia Chak, Distt. Gaya
10. Sanjay Kumar Son of Kamta Singh resident of village - Tankuppa, P.S.
Darjiachak, Distt. Gaya
11. Surendra Prajapat Son of Tileshwar Prajapat resident of village - Tankuppa,
P.S. Darjiachak, Distt. Gaya
12. Sarayu Prasad Son of Harihar Prasad resident of village - Chandan Sarh, P.S.
Aropur, Distt. Gaya
13. Sudhir Kumar Sinha Son of Vijay Kumar Sinha resident of Mohalla -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 509
Rajeshwar Press G.B. Road, P.S. Kotwali, Distt. Gaya
14. Santosh Kumar Prasad Son of Shiv Kumar Prasad resident of Mohalla - Power
Ganj Bageshwari Road In Lane of P.N. Bank Distt. Gaya
15. Sushil Kumar Son of Shyam Manohar Goshwami resident of village -
Chakand Bazar, P.S. Chandauti, Distt. Gaya
16. Ranjeet Kumar Son of Arjun Singh resident of village - Chakand Bazar, P.S.
Chandauti, Distt. Gaya
17. Sanjan Kumar Son of Ashok Prasad Chaurasia resident of village - Chakand
Bazar, P.S. Chandauti, Distt. Gaya
18. Vinay Kumar Son of Ganga Ram resident of village - Bahsa Pipra, P.S.
Fatehpur, Distt. Gaya
19. Pradeep Kumar Son of Lal Singh resident of village - Naurakhap, P.S.
Fatehpur, Distt. Gaya
20. Ajay Kumar Son of Parmeshwar Saw resident of village - Naurakha
21. Ajay Kumar Singh Son of Ramkeshwar Singh resident of village - Kathautiya,
P.S. Gurua, Distt. Gaya
22. Kavindra Kumar Son of Ganesh Sharma resident of village - Dhibra, P.S.
Gurua, Distt. Gaya
23. Awadhesh Kumar Son of Sahdeo Yadav resident of village - Bela, P.S. Gurua,
Distt. Gaya
24. Dilip Kumar Son of Krishna Deo Prasad resident of village - Paluhara, P.S.
Gurua, Distt. Gaya
25. Sujeet Kumar Son of Akhilesh Prasad resident of village - Tarwan, P.S. Gurua,
Distt. Gaya
26. Abhay Kumar Singh Son of Birendra Kumar Singh resident of village -
Pulwariya Baheri, P.S. Gurua, Distt. Gaya
27. Manish Kumar Son of Mithilesh Prasad resident of village - Birhima, P.S.
Gurua, Distt. Gaya
28. Punam Kumari Wife of Raviranjan Kumar resident of village - Paluhara, P.S.
Gurua, Distt. Gaya
29. Rahul Kumar Singh Son of Ram Kishore Singh resident of village - Pulwariya
Baheri, P.S. Gurua, Distt. Gaya
30. Vinay Kumar Son of Rajendra Prasad resident of village - Auradih, P.S.
Gurua, Distt. Gaya
31. Laljay Kumar Son of Ramswaroop Yadav resident of village - Kathwara, P.S.
Gurua, Distt. Gaya
32. Dinesh Kumar Singh Son of Shiv Kumar Singh resident of village - Nagwa
Garh, P.S. Gurua, Distt. Gaya
33. Amrit Kumar Son of Ganga Prasad resident of village - Rajan, P.S. Gurua,
Distt. Gaya
34. Raju Kumar Singh Son of Vyas Singh resident of village - Guberi, P.S. Gurua,
Distt. Gaya
35. Nilesh Kumar Son of Janardhan Mishra resident of village - Tarapur, P.S.
Gurua, Distt. Gaya
36. Kumari Nitu Sinha Wife of Ranjit Kumar resident of village - Raghunath
Khap, P.S. Gurua, Distt. Gaya
37. Jamuna Kumar Son of Kuldip Ravidas resident of village - Matua Tola
Balapar, P.S. Gurua, Distt. Gaya
38. Vinay Kumar Son of Ramswaroop Yadav resident of village - Baiju Bigha,
P.S. Gurua, Distt. Gaya
39. Dashrath Prajapat Son of Sri Prasad Prajapat resident of village - Dhibra, P.S.
Gurua, Distt. Gaya
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 510
40. Premlata Kumari D/o Tapeshwar Thakur resident of village - Gurua, P.S.
Gurua, Distt. Gaya
41. Dev Kumar Son of Mahesh Prasad resident of village - Chandokhra, P.S.
Gurua, Distt. Gaya
42. Santosh Kumar Sharma Son of Suresh Sharma resident of village - Chansi,
P.S. Gurua, Distt. Gaya
43. Ravi Ranjan Kumar Ambasth Son of Nand Kishore Prasad resident of village -
Rajan, P.S. Gurua, Distt. Gaya
44. Suman Kumar Sonu Son of Jagdish Yadav resident of village - Salepura, P.S.
Gurua, Distt. Gaya
45. Kripal Kumar Son of Uday Prasad resident of village - Sesari, P.S. Gurua,
Distt. Gaya
46. Chitranjan Kumar Sinha Son of Ajay Kumar Sinha resident of village -
Dhokra, P.S. Gurua, Distt. Gaya
47. Arvind Kumar Son of Ram Lakhan Yadav resident of village - Mahadevpur,
P.S. Gurua, Distt. Gaya
48. Shashi Kumar Ranjan Son of Ayodhya Prasad resident of village - Kashla
Bhawani Asthan, P.S. Gurua, Distt. Gaya
49. Rajesh Kumar Son Kedar Saw resident of village - Raghunath Khap, P.S.
Gurua, Distt. Gaya
50. Anju Kumar Son of Sidhnath Sahay resident of village - Gurua, P.S. Gurua,
Distt. Gaya
51. Binay Kumar Pankaj Son of Ramkeshwar Prasad resident of village - Manan
Bighan, P.S. Gurua, Distt. Gaya
52. Kamlesh Kumar Mishra Son of Janardan Mishra resident of village - Tarapur,
P.S. Gurua, Distt. Gaya
53. Lakshmi Narayan Mishra Son of Shiv Shankar Mishra resident of village -
Tarapur, P.S. Gurua, Distt. Gaya
54. Ashok Kumar Son of Sudarshan Kumar resident of village - Ismailpur, P.S.
Gurua, Distt. Gaya
55. Ajeet Kumar Son of Arjun Yadav resident of village - Gurua, P.S. Gurua,
Distt. Gaya
56. Samant Kumar Son of Kamlesh Kumar resident of village - Gurua, P.S. Gurua,
Distt. Gaya.
.... .... Petitioner/s
Versus
1. The State of Bihar, through the Principal Secretary, Department of Planning
and Development, Govt. of Bihar, Patna
2. The Principal Secretary, Department of Planning and Development, Govt. of
Bihar, Patna
3. The Director, Department of Planning and Development, (Directorate of
Economics and Statistics), Govt. of Bihar, Patna
4. The Joint Director -Cum- Office Head, Department of Planning and
Development, Directorate of Economics and Statistics), Govt. of Bihar, Patna
5. The District Statistical Officer, Gaya, District Gaya.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14645 of 2016
===========================================================
1. Gopal Choudhary, Son of Sri Ramsurat Choudhary, Resident of Village-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 511
Harpura, P.S.- Bikram, District- Patna
2. Rajeshwar Kumar, Son of Gowardhan Prasad, Resident of Village- Gulami
Chak, P.S.-Bikram, District- Patna.
3. Mihir Kumar, Son of Santosh Verma, Resident of Village- Govindpur, P.S.-
Bikram, District- Patna
4. Ishwarchandra Verma, Son of Kameshwar Verma, Resident of Village-
Gorakhari, P.S.-Bikram, District- Patna.
5. Krisn Kant Kumar @ Krisn Kant Yadav, Son of Ramdhari Singh, Resident of
Village- Saidabad, P.S.- Ranitalab, District- Patna.
6. Akhilesh Prasad, Son of Sri Sudarshan Prasad, Resident of Village- Saidabad,
P.S.- Ranitalab, District- Patna.
7. Dhananjay Kumar, Son of Kamlesh Mahto, Resident of Village- Saidabad,
P.S.- Ranitalab, District- Patna.
8. Chandan Chaudhary, Son of Fekan Chaudhary, Resident of Village- Saidabad,
P.S.- Ranitalab, District- Patna.
9. Sabindra Kumar, Son of Sri Indrajit Mahto, Resident of Village- Kanpa, P.S.-
Ranitalab, District- Patna.
10. Sanjeev Kumar, Son of Akhilesh Prasad, Resident of Village- Dhanraj Chapra,
P.O.- Saidabad, P.S.- Ranitalab, District- Patna.
11. Rajnish Kumar, Son of Ashnarayan Singh, Resident of Village- Gopalpur,
P.O.- Saidabad, P.S.- Ranitalab, District- Patna.
12. Vikash Kumar, Son of Sanjivan Prasad, Resident of Village- Ahiyapur, P.S.-
Bikram, District- Patna
13. Sudhir Kumar, Son of Arun Kumar, Resident of Village- Danara, P.S.- Bikram,
District- Patna
14. Ramanuj Prasad, Son of Sakal Yadav, Resident of Village- Chihunta, P.S.-
Ranitalab, District- Patna
15. Rajneesh Kumar, Son of Bhagwan Sao, Resident of Village- Haibaspur, P.S.-
Ranitalab, District- Patna
16. Sanjay Kumar, Son of Late Narendra Prasad Singh, Resident of Village-
Nisarpura, P.S.- Bikram, District- Patna
17. Manoj Kumar, Son of Rameshwar Thakur, Resident of Village- Hathsar, P.S.-
Bikram, District- Patna
18. Manoj Kumar Sharma, Son of Sri Gopal Prasad Sharma, Resident of Village-
Bikram, P.S.- Bikram, District- Patna
19. Jitendra Kumar, Son of Sri Kedar Sao, Resident of Village- Gopalpur, P.S.-
Bikram, District- Patna
20. Radhe Shyam Kumar, Son of Suresh Yadav, Resident of Village- Kelhanpur,
P.S.- Bihta, District- Patna
21. Arvind Kumar, Son of Sri Ramswarup Choudhary, Resident of Village-
Akhtiyarpur, P.S.- Bikram, District- Patna
22. Shambhu Sharan Sinha, Son of Chandeshwar Sinha, Resident of Village-
Parandha, P.S.- Ranitalab, District- Patna.
23. Vikash Singh, Son of Sri Gopal Prasad Singh, Resident of Village- Khoraitha,
P.S.- Bikram, District- Patna
24. Pramod Kumar, Son of Lalmohan Prasad, Resident of Village- Budhichhapra,
P.S.- Ranitalab, District- Patna.
25. Nitesh Kumar, Son of Awdhesh Sharma, Resident of Village- Govindpur, P.S.-
Bikram, District- Patna
26. Ranjit Kumar, Son of Sri Satyadev Pandit, Resident of Village- Bara, P.S.-
Ranitalab, District- Patna.
27. Anuj Kumar, Son of Ramrup Thakur, Resident of Village- Tarawan, P.S.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 512
Parsabazar, District- Patna.
28. Sanjeet Kumar, Son of Ramanand Thakur, Resident of Village- Khargpura,
P.S.- Bikram, District- Patna
29. Ashok Kumar, Son of Sri Akhileshwar Prasad, Resident of Village- Sarwan
Bhadshara, P.S.- Bikram, District- Patna
30. Sushma Kumari, D/o Manoj Thakur, Resident of Village- Punpun, P.S.-
Punpun, District- Patna.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning & Development
Department, Government of Bihar, Patna.
2. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
3. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
4. The District Statistical Officer, Patna, District- Patna.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15321 of 2016
===========================================================
1. Manish Kumar son of Nagendra Singh resident of Village/Mohalla -
Bishunpur Patti, P.O. - Bishunpur Patti, P.S. - Sahebganj, Prakhand -
Sahebganj, District - Muzaffarpur (Bihar).
2. avish Kumar Nigam son of Nagendra Panjiyar resident of Village/Mohalla -
Pathan Tola, Damodarpur, P.O. - Damodarpur, P.S. - Kanti, Prakhand - Kanti,
District - Muzaffarpur (Bihar).
3. Manish Kumar Nigam son of Nagendra Panjiyar resident of Village/Mohalla
- Pathan Tola, Damodarpur, P.O. - Damodarpur, P.S. - Kanti, Prakhand -
Kanti, District - Muzaffarpur (Bihar).
4. Sushil Kumar son of Birendra Prasad resident of Village/Mohalla - Gardh
Karnal, P.O. - Gardh Karnal, P.S. - Sahebganj, Prakhand - Sahebganj, District
- Muzaffarpur (Bihar).
5. Shashi Kant son of Suresh Kumar Tiwari resident of Village/Mohalla -
Chanakyapuri, Road No. 03,P.O.- M.I.T. Muzaffarpur, Prakhand - Kanti,
District - Muzaffarpur (Bihar).
6. Suman Kumar son of Chandeshwar Thakur resident of Village/Mohalla -
Patahi Roop, P.O.- Patahi, P.S. - Muzaffarpur (Sadar), Prakhand - Mushahari,
District - Muzaffarpur (Bihar).
7. Prabhakar Bharti son of Sri Ram Niwas Sharma resident of Village/Mohalla -
Punas Chaturi, P.O. Muzaffarpur, P.S. - Ahiyapur, Prakhand - Mushahari,
District - Muzaffarpur (Bihar).
8. Ajitesh Kumar son of Dr. Manik Lal Pandey resident of Village/Mohalla -
Phuladh, P.O. - Phuladh, P.S. - Paroo, Prakhand - Paroo, District -
Muzaffarpur (Bihar)
9. Diwakar Bharti son of Ram Niwas Sharma resident of Village/Mohalla -
Chaturi Punas, P.O. - Head Post Office, Muzaffarpur, P.S. - Ahiyarpur,
Prakhand - Mushahari, District - Muzaffarpur (Bihar)
10. Suman Kumar Singh son of Sachchidanand Singh resident of
Village/Mohalla - Kataru, P.O. - Chhap, P.S. - Paroo, Prakhand - Paroo,
District - Muzaffarpur (Bihar)
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 513
11. Satya Prakash son of Arun Kumar Thakur resident of Village/Mohalla -
Patahi Hari, P.O.- Patahi, P.S. - Muzaffarpur (Sadar), Prakhand - Mushahari,
District - Muzaffarpur (Bihar).
12. Maneeish Kumar son of Sri Jaichandra Thakur resident of Village/Mohalla -
Panapur Akhtiyarpur, P.O. - Panapur Akhtiyarpur, Via - Jaitpur (Estate), P.S.
- Karanja, Prakhand - Marwan, District - Muzaffarpur (Bihar).
13. Awadhesh Kumar son of Lal Chand Prasad resident of Village/Mohalla -
Khemaipatti, P.O. - Khemaipatti, P.S. - Minapur, Prakhand - Minapur,
District - Muzaffarpur (Bihar).
14. Mahesh Kumar Gupta son of Kishandeo Prasad resident of Village/Mohalla -
Piprahi, P.O. - Piprahi, P.S. - Piprahi, Prakhand - Piprahi, District - Sheohar
(Bihar).
15. Dharmendra Kumar son of Late Krishna Lal Srivastava resident of
Village/Mohalla - Teacher's Colony, Charitravan, P.O. - Charitravan, P.S. -
Buxar, Prakhand - Buxar, District - Buxar (Bihar).
16. Rajesh Kumar Thakur son of Shaukhi Lal Thakur resident of Village/Mohalla
- Dhobi Ghat Gali No. 8, Chartitravan, P.O. - Chartitravan, P.S. - Buxar,
Prakhand - Buxar, District - Buxar (Bihar).
17. Bijay Kumar Dubey son of Rameshwar Nath Dubey resident of
Village/Mohalla - Airport Road, Buxar, P.O. - Central Jail Bazar, P.S. -
Buxar, Prakhand - Buxar, District - Buxar (Bihar).
18. Bharat Kumar son of Dashrath Prasad Singh resident of Village/Mohalla -
Raksha Nagar, P.O. - Raghunathpur, P.S. - Brahampur, Prakhand -
Brahampur, District - Buxar (Bihar).
19. Daya Shankar Singh son of Umeshwar Kumar resident of Village/Mohalla -
Hulaspatti, P.O. - Jageshwar Asthan, P.S. - Phulparas, Prakhand -
Ghoghardiha, District - Madhubani (Bihar).
20. Ravi Shankar Singh son of Kamaleshwar Singh resident of Village/Mohalla -
Sri Nagar Matihan, P.O. - Dighwara, P.S. - Dariyapur, Prakhand - Dariyapur,
District - Saran (Bihar).
21. Jitendra Kumar son of Ramdhani Singh resident of Village/Mohalla -
Maniyara, P.O. - Sikariya, P.S. - Tiyar, Prakhand - Bihiya, District - Bhojpur
(Bihar).
22. Manjee Kumar Shah son of Gupteshwar Shah resident of Village/Mohalla -
Sohara, P.O. - Sohara, P.S. - Krishnagarh, Prakhand - Barhara, District -
Bhojpur (Bihar).
23. Ajay Kumar Singh son of Ram Kishore Singh resident of Village/Mohalla -
Lauhar Shripal, P.O. - Farna, P.S. - Barhara, Prakhand - Barhara, District -
Bhojpur (Bihar).
24. Binod Kumar son of Late Siddheshwar Thakur resident of Village/Mohalla -
Bidauli, P.O. - Bidauli, P.S. - Masaurhi, Prakhand - Masaurhi, District - Patna
(Bihar).
25. Ajay Mehra son of Awadhesh Prasad resident of Village/Mohalla - Biduali,
P.O. - Bidauli, P.S. - Masaurhi, Prakhand - Masaurhi, District - Patna (Bihar).
26. Dhananjay Kumar son of Lalan Choudhary resident of Village/Mohalla -
Belhar, P.O. - Budhan Road Bhadokhra, P.S. - Darigon, Prakhand - Sasaram,
District - Rohtas (Bihar).
27. Satyajit Kumar son of Mahesh Prasad resident of Village/Mohalla - Saksohra,
P.O. - Saksohra, P.S. - Saksohra, Prakhand - Belchi, District - Patna (Bihar).
28. Bhupendra Kumar son of Sri Anirudh Prasad Singh resident of
Village/Mohalla - Dhanwa, P.O. - Nadama Tola (Barh), P.S.- Barh, Prakhand
- Barh, District - Patna (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 514
29. Birbal Kumar Choupal son of Duni Lal Choupal resident of Village/Mohalla -
Mirpure, P.O. - Mirpure, P.S. - Rauta, Prakhand - Baisa, District - Purnea
(Bihar).
30. Saroj Kumar son of Tej Bahadur resident of Village/Mohalla - Purnea
College Campurs, near Purnea Railway Dhala, P.O. - Purnea , P.S. K. Hat,
Purnea, Prakhand - Purnea East, District - Purnea (Bihar).
31. Ashok Kumar Yadav son of Kisto Prasad Yadav resident of Village/Mohalla -
Jhouramani, P.O. - Runki, P.S. - Rauta, Prakhand - Baisa, District - Purnea
(Bihar).
32. Santosh Kumar son of Virendra Ray resident of Village/Mohalla -
Bhagwanpur, P.O. - Fatehpur, P.S. - Akbarpur, Prakhand - Dariyapur, District
- Saran (Bihar).
33. Akhilesh Kumar son of Triveni Mahto resident of Village/Mohalla -
Maheshpur, P.O. - Maheshpur, P.S. Alamganj Chauk, Prakhand - Patna
Sadar, District - Patna (Bihar).
34. Ganesh Kumar Yadav son of Ramanand Yadav resident of Village/Mohalla -
Faurashi, P.O. Mahmuda, Via - Alam Nagar, P.S. - Alam Nagar, Prakhand -
Alam Nagar, District - Madhepura (Bihar).
35. Chaitanya Kumar son of Sri Bishwanath Yadav resident of Village/Mohalla -
Faurashi, P.O. Mahmuda, Via - Alam Nagar, P.S. - Alam Nagar, Prakhand -
Alam Nagar, District - Madhepura (Bihar).
36. Maya Shankar Thakur son of Baleshwar Thakur resident of Village/Mohalla -
Bishanpur, P.O. - Lodiyagi, Via - Bachawara, P.S. - Bachwara, Prakhand -
Bachwara, District - Begusarai (Bihar).
37. Rajesh Kumar son of Daroga Pandey resident of Village/Mohalla - Umarpur,
P.O. - Paiga, Via - Bheldi, P.S. - Bheldi, Prakhand - Amnour, District - Saran
(Bihar).
38. Sunil Rajak son of Paramhansh Rajak resident of Village/Mohalla -
Bishanpur, P.O. - Lodiyagi, Via - Bachawara, P.S. - Bachwara, Prakhand -
Bachwara, District - Begusarai (Bihar).
39. Dhananjay Kumar son of Din Dayal Prasad resident of Village/Mohalla -
Bakarpur Jagat, P.O. - Bakarpur Jagat, Via - Kalyanpur, P.S. - Kalyanpur,
Prakhand - Kalyanpur, District - East Champaran (Bihar).
40. Dindayal Kumar son of Ramchandra Prasad Gupta resident of
Village/Mohalla - Basantpur, P.O. - Birpur, P.S. - Basantpur, Prakhand -
Basantpur, District - Supaul (Bihar).
41. Md. Salahuddin Siddiqi son of Md. Shoyab resident of Village/Mohalla -
Masjid Road, Ward No. 08, Birpur, P.O. - Birpur, P.S. - Basantpur, Prakhand
- Basantpur, District - Supaul (Bihar).
42. Ritesh Kumar son of Nageshwar Prasad Gupta resident of Village/Mohalla -
Masjid Road, Ward No. 08, Birpur, P.O. - Birpur, P.S. - Basantpur, Prakhand
- Basantpur, District - Supaul (Bihar).
43. Nawal Kishore son of Mangal Rai resident of Village/Mohalla - Shahpur
Maricha, P.O. - Shahpur Maricha, Via - Baghi, P.S. - Maniyari, Prakhand -
Kurhani, District - Muzaffarpur (Bihar).
44. Chandan Kumar son of Kailash Ray resident of Village/Mohalla - Shahpur
Maricha, P.O. - Shahpur Maricha, Via - Baghi, P.S. - Maniyari, Prakhand -
Kurhani, District - Muzaffarpur (Bihar).
45. Satish Kumar son o Shree Ram Yatan Das resident of Village/Mohalla -
Rajuan Sisauni, P.O. - Bardaha, Kamtaul, Jale, P.S. - Jale, Prakhand - Jale,
District - Darbhanga (Bihar).
46. Binay Kumar Singh son of Gajendra Prasad Singh resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 515
Village/Mohalla - Jogiara, P.O. - Jogiara, P.S. - Jale, Prakhand - Jale, District
- Darbhanga (Bihar).
47. Manoj Kumar son of Jitendra Paswan resident of Village/Mohalla - Turhi,
P.O. - Turki, P.S. - Kurhani, Prakhand - Kurhani (Turki), District -
Muzaffarpur (Bihar).
48. Mamta Kumari wife of Tinku Kumar resident of Village/Mohalla -
Lakshmipur, P.O. - Turki, P.S. Kurhani, Prakhand - Kurhani (Turki), District
- Muzaffarpur (Bihar).
49. Prem Kumar son of Biku Ray resident of Village/Mohalla - Turhi, P.O. -
Turki, P.S. - Kurhani, Prakhand - Kurhani (Turki), District - Muzaffarpur
(Bihar).
50. Chandan Bihari son of Umesh Chandra resident of Village/Mohalla - Turhi,
P.O. - Turki, P.S. - Kurhani, Prakhand - Kurhani (Turki), District -
Muzaffarpur (Bihar).
51. Jaykant Kumar son of Shatrudhan Sah resident of Village/Mohalla - Turhi,
P.O. - Turki, P.S. - Kurhani, Prakhand - Kurhani (Turki), District -
Muzaffarpur (Bihar).
52. Rakesh Kumar son of Avadesh Ray resident of Village/Mohalla - Turhi, P.O.
- Turki, P.S. - Kurhani, Prakhand - Kurhani (Turki), District - Muzaffarpur
(Bihar).
53. Anuj Kumar son of Dayanand Singh resident of Village/Mohalla - Chadhua,
P.O. - Chadhua, P.S. - Kurhani, Prakhand - Kurhani (Turki), District -
Muzaffarpur (Bihar).
54. Kanchan Kumari daughter of Mahendra Prasad Sah resident of
Village/Mohalla - Forbesganj, P.O. - Forbesganj, P.S. - Forbesganj, Prakhand
- Forbesganj, District - Araria (Bihar).
55. Dharmendra Kumar Sah son of Mahendra Prasad Sah resident of
Village/Mohalla - Bhargama, P.O. - Bhargama, P.S. - Bhargama, Prakhand -
Bhargama, District - Araria (Bihar).
56. Naveen Kumar son of Dinesh Prasad Sah resident of Village/Mohalla -
Dhamdaha, P.O. - Dhamdaha, P.S. - Dhamdaha, Prakhand - Dhamdaha,
District - Purnea (Bihar).
57. Shashi Shekhar Prasad Yadav son of Chandra Shekhar Prasad resident of
Village/Mohalla - Amaei Kukroon, P.O. - Kukroon (East), P.S. - Dhamdaha,
Prakhand - Dhamdaha, District - Purnea (Bihar).
58. Sunil Kumar Singh Son of Kameshwar Prasad Singh resident of village /
Mohalla - Chandrahi, P.O. Chandrahi, P.S. Dhamdaha, Prakhand Dhamdaha,
District - Purnea ( Bihar )
59. Sunil Kumar Gupta Son of Ram Chandra Prasad resident of village / Mohalla
- Nawadih, P.O. Amjhore, P.S. Rohtas, Prakhand - Rohtas, District - Rohtas (
Bihar )
60. Bindi Kumari Wife of Sunil Kumar Gupta resident of village / Mohalla -
Nawadih, P.O. Amjhore, P.S. Rohtas, Prakhand - Rohtas, District - Rohtas (
Bihar )
61. Raj Kishore Yadav Son of Sri Kamleshwari Prasad Yadav resident of village
/ Mohalla - Mogaliya Purdaha, P.O. Mogaliya Purdaha, P.S. Dhamdaha,
Prakhand - Dhamdaha, District - Purnea ( Bihar )
62. Lalan Paswan Son of Umesh Paswan resident of village / Mohalla - Amari
Kukroun, P.O. Amari Kukroun, P.S. Dhamdaha, Prakhand - Dhamdaha,
District - Purnea ( Bihar )
63. Md. Gulzar Alam Son of Abdul Sattar resident of village / Mohalla - Amari
Kukroun, P.O. Amari Kukroun, P.S. Dhamdaha, Prakhand - Dhamdaha,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 516
District - Purnea ( Bihar )
64. Rajeev Ranjan Son of Chandra Shekhar Prasad Sah resident of village /
Mohalla - Rangpura Milki, P.O. Rangpura, P.S. Mirganj, Prakhand -
Dhamdaha, District - Purnea ( Bihar )
65. Bipul Kumar Son of Rajendra Prasad Sah resident of village / Mohallah -
Dhamdaha Middle, P.O. Dhamdaha Middle, P.S. Dhamdaha, Prakhand -
Dhamdaha, District - Purnea ( Bihar )
66. Navin Kumar Son of Vishwanath Mandal resident of village / Mohallah -
Nehru Chouk Dhamdaha, P.O. Dhamdaha, P.S. Dhamdaha, Prakhand -
Dhamdaha, District Purnea ( Bihar )
67. Pawan Kumar Choudhary Son of Late Ramanand Choudhary resident of
village / Mohalla - Khagadha Mirganj, P.O. Khagadha Mirganj, P.S.
Dhamdaha, Prakhand - Dhamdaha, District - Purnea ( Bihar )
68. Neeraj Kumar Son of Yogendra Prasad Sah resident of village / Mohalla -
Kukuron Amari, P.O. Kukuron Amari, P.S. Dhamdaha, Prakhand -
Dhamdaha, District - Purnea ( Bihar )
69. Anandi Mahto Son of Late Balram Mahto resident of village / Mohalla -
Bardewa, P.O. Dhamdaha, P.S. Dhamdaha, Prakhand - Dhamdaha, District -
Purnea ( Bihar )
70. Arvind Kumar Sharma Son of Satya Narayan Sharma resident of village /
Mohalla - Chandrahi, P.O. Chandrahi, P.S. Dhamdaha, Prakhand Dhamdaha,
District - Purnea ( Bihar )
71. Sudhanshu Kumar Son of Chandra Shekhar Prasad Sah resident of village /
Mohallah - Rangpura Milki, P.O. Rangpura, P.S. Mirganj, Prakhand -
Dhamdaha, District - Purnea ( Bihar )
72. Vinay Kumar Son of Chandra Shekhar Prasad Sah resident of village /
Mohalla - Rangpura Milki, P.O. Rangpura, P.S. Mirganj, Prakhand -
Dhamdaha, District - Purnea ( Bihar )
73. Shyam Kishore Singh Son of Bijendra Kumar Singh resident of village /
Mohalla - Kasmara, P.O. Nirpur, Via - B. Kothi, P.S. B. Kothi, Prakhand -
Dhamdaha, District - Purnea ( Bihar )
74. Mahadev Prasad Singh Son of Bir Singh resident of village / Mohallah -
Ardania, P.O. Angar Hat, P.S. Angar Hat, Prakhand - Baisa, District - Purnea
( Bihar )
75. Priyavrat Kumar Son of Late Ramadhin Pandit resident of village / Mohallah
- Bhirkhi ( Garib Tola ), Ward No. 26, P.O. Madhepura, P.S. Madhepura,
Prakhand - Shankarpur, District - Madhepura ( Bihar )
76. Subhas Kumar Son of Shambhu Ray resident of village / Mohallah - Molha,
P.O. Arvindnagar, P.S. Dariyapur, Prakhand - Dariyapur, District - Saran
(Bihar)
77. Sanjay Kumar Gond Son of Late Jagarnath Prasad Gond resident of village /
Mohallah - Panchwati Nagar Raja Bazar Bihiya, P.O. Bihiya, P.S. Bihiya,
Prakhand - Bihiya, District - Bhojpur ( Bihar )
78. Amarjit Kumar Son of Bijay Jha resident of village / Mohallah - Alauli, P.O.
Alauli, P.S. Alauli, Prakhand - Alauli, District - Khagaria ( Bihar )
79. Avinav Kumar Bharti Son of Dip Narayan Mandal resident of village /
Mohallah - Alauli, P.O. Alauli, P.S. Alauli, Prakhand - Alauli, District -
Khagaria ( Bihar )
80. Mukesh Kumar Son of Bhuneshwar Prasad Yadav resident of village /
Mohalla - Mahua Tola Lakshmipur, P.O. Khadgi Tirasi, P.S. Khagaria,
Prakhand - Khagaria, District - Khagaria ( Bihar )
81. Sajjan Kumar Son of Suresh Sah resident of village / Mohalla - Ladahi, P.O.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 517
Gouryami, P.S. Alauli, Prakhand Alauli, District - Khagaria ( Bihar )
82. Md. Izhar Son of Md. Ilyas resident of village / Mohallah - Raun, P.O. Raun,
P.S. Alauli, Prakhand Alauli, District - Khagaria ( Bihar )
83. Dheeraj Kumar Son of Kishundeo Sah resident of village / Mohallah -
Khutaha, P.O. Khutaha, P.S. Alauli, Prakhand Alauli, District - Khagaria (
Bihar )
84. Pyare Sajan Son of Visheshwar Prasad resident of village / Mohalla -
Benhar, P.O. Sonmanfi, Via - Koshi College, Khagaria, P.S. Alauli, Prakhand
Alauli, District - Khagaria ( Bihar )
85. Rajesh Kumar Ranjan Son of Late Chhote Lal Rai resident of village /
Mohalla - Lakhminiya, P.O. Lakhminiya, P.S. Balia, Prakhand - Balia,
District - Begusarai ( Bihar )
86. Deo Prakash Son of Om Prakash Singh resident of village / Mohalla - Sahari,
P.O. Sahari, P.S. Barh, Prakhand - Barh, District - Patna ( Bihar )
87. Om Prakash Singh Son of Kamta Prasad Singh resident of village / Mohalla -
Sahari, P.O. Sahari, P.S. Barh, Prakhand - Barh, District - Patna ( Bihar )
88. Arvind Kumar Son of Chaturbhuj Singh resident of village / Mohalla -
Haujpura, P.O. Haujpura, P.S. Vaishali, Prakhand - Vaishali, District -
Vaishali ( Bihar )
89. Madhumita Kumari daughter of Suresh Prasad Singh resident of village /
Mohalla - Majhauli, P.O. Majhauli, P.S. Vaishali, Prakhand - Vaishali,
District - Vaishali ( Bihar )
90. Rahul Kumar Son of Mahesh Prasad Singh resident of village / Mohalla -
Majhauli, P.O. Majhauli, P.S. Vaishali, Prakhand - Vaishali, District -
Vaishali ( Bihar )
91. Rambabu Kumar Son of Late Bhagwan Sah resident of village / Mohalla -
Dumra, P.O. Mathiya, P.S. Lauriya, Prakhand - Lauriya, District - West
Champaran ( Bihar )
92. Sharad Kumar Son of Late Sudama Prasad resident of village / Mohalla -
Mathiya, P.O. Mathiya, P.S. Lauriya, Prakhand - Lauriya, District - West
Champaran ( Bihar )
93. Pradeep Kumar Gupta Son of Devi Prasad resident of village / Mohalla -
Bankatwa, P.O. Mathiya, P.S. Lauriya, Prakhand - Lauriya, District - West
Champaran ( Bihar )
94. Sushil Kumar Son of Shashi Bhushan Prasad Singh resident of village /
Mohalla - Chakdariya, P.O. Chakdariya, P.S. Vaishali, Prakhand - Vaishali,
District - Vishali ( Bihar )
95. Kumari Mira Wife of Mukesh Kumar resident of village / Mohalla - Husaina
Raghav, P.O. Chakdariya, P.S. Vaishali, Prakhand - Vaishali, District -
Vishali ( Bihar )
96. Mukesh Kumar Son of Ramji Singh resident of village / Mohalla - Husaina
Raghav, P.O. Chakdariya, P.S. Vaishali, Prakhand - Vaishali, District -
Vishali ( Bihar )
97. Chandan Kumar Ram Son of Ghanshyam Ram resident of village / Mohalla -
Alahdadpur, P.O. Alahdadpur, P.S. Vaishali, Prakhand - Vaishali, District -
Vishali ( Bihar )
98. Prakash Kumar Son of Bijay Prasad resident of village / Mohalla - Bikram,
P.O. Bikram, P.S. Bikram, Prakhand - Bikram, District - Patna ( Bihar )
99. Srikant Thakur Son of Hiralal Thakur resident of village / Mohalla -
Chinhuta, P.O. Benibigha, P.S. Rani Talab Kanpa, Prakhand - Bikram,
District - Patna ( Bihar )
100. Sanjay Kumar Son of Dineshwar Thakur resident of village / Mohalla -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 518
Bikram, P.O. Bikram, P.S. Bikram, Prakhand - Bikram, District - Patna (
Bihar )
101. Brajesh Kumar Son of Satyadeo Thakur resident of village / Mohalla -
Bikram, P.O. Bikram, P.S. Bikram, Prakhand - Bikram, District - Patna (
Bihar )
102. Santosh Kumar Singh Son of Late Sukhnandan Singh resident of village /
Mohallah - Lakhanpar, P.O. Lakhanpar, P.S. Punpun, Prakhand - Punpun,
District - Patna ( Bihar )
103. Arunjay Kumar Vidyarthi Son of Rajendra Prasad resident of village /
Mohallah - Bela, P.O. Dariyapur, P.S. Dariyapur, Prakhand - Dariyapur,
District - Saran ( Bihar )
104. Nitesh Kumar Singh Son of Jaleshwar Singh resident of village / Mohallah -
Khanpur, P.O. Khanpur, P.S. Derni, Prakhand - Dariyapur, District - Saran (
Bihar )
105. Birendra Kumar Son of Kuleshwar Yadav resident of village / Mohallah -
Mahabigha, P.O. Utalibara, P.S. Tankuppa, Prakhand - Tankuppa, District -
Gaya (Bihar)
106. Sweta Kumari daughter of Harihar Prasad resident of village - Mohalla -
Naudiha, P.O. Naudiha Jhurang, P.S. Fatehpur, Prakhand - Fatehpur, District
- Gaya ( Bihar )
107. Asha Kumari daughter of Jagdish Prasad resident of village / Mohalla -
Naudiha, P.O. Naudiha Jhurang, P.S. Fatehpur, Prakhand - Fatehpur, District
- Gaya ( Bihar )
108. Pankaj Kumar Bharti Son of Bhola Prasad Mehta resident of village /
Mohallah - Sitapur Ward No. 12, P.O. Sitapur, Via - Balua Bazar, P.S.
Basantpur, Prakhand - Sanantpur, District - Supaul ( Bihar )
109. Navin Sharma Son of Ganesh Prasad Sharma resident of village / Mohallah -
Bela, P.O. Bela, via - Sitapur, P.S. Dariyapur, Prakhand - Dariapur, District -
Saran ( Bihar )
110. Vivekanand Son of Ram Ashish Sharma resident of village / Mohallah -
Mahanth Maniyari, P.O. Mahanth Maniyari, P.S. Maniyari, Prakhand -
Kurhani, District Muzaffarpur ( Bihar )
111. Punam Kumari Wife of Ainil Ram resident of village / Mohalla - Baghi
Ekdara, P.O. Baghi Ekdara, P.S. Samastipur, Prakhand - Tajpur, District -
Samastipur ( Bihar )
112. Rakesh Kumar Sah Son of Ram Briksha Sah resident of village / Mohalla -
Rarhi, P.O. Rarhi, P.S. Jale, Prakhand - Jale, District - Darbhanga ( Bihar )
113. Shobha Kumari Wife of Vijay Kumar resident of village / Mohalla - Kachua,
P.O. Kachua, P.S. Jale, Prakhand - Jale, District - Darbhanga ( Bihar )
114. Krishna Kumar Raut Son of Raju Raut resident of village /Mohalla - Kachua,
P.O. Kachua, P.S. Jale, Prakhand - Jale, District - Darbhanga ( Bihar )
115. Chandra Shekhar Prasad Son of Jagdish Prasad resident of village / Mohalla
- Reodha, P.O. Reodha, P.S. Jale, Prakhand - Jale, District - Darbhanga
(Bihar
116. Naresh Mistry Son of Ram Prasad Mistry resident of village / Mohalla -
Kaswa Pachrukhi, P.O. Rajhat, P.S. Akbarpur, Prakhand - Akbarpur, District
- Nawada ( Bihar )
117. Niranjan Kumar Son of Dani Singh resident of village / Mohalla - Dihi, P.O.
Fatehpur More, P.S. Akbarpur, Prakhand - Akbarpur, District - Nawada (
Bihar )
118. Raushan Kumar Son of Naresh Prasad Sinha resident of village / Mohalla -
Pachrukhi, P.O. Rajhat, P.S. Akbarpur, Prakhand - Akbarpur, District -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 519
Nawada ( Bihar )
119. Abhinay Prasad Son of Tulsi Prasad resident of village / Mohalla - Pachrukhi,
P.O. Rajhat, P.S. Akbarpur, Prakhand - Akbarpur, District - Nawada ( Bihar )
120. Amardeep Kumar Son of Jawahar Lal resident of village / Mohalla -
Pachrukhi Kothi, P.O. Rajhat, P.S. Akbarpur, Prakhand - Akbarpur, District -
Nawada ( Bihar )
121. Arvind Kumar Son of Kapil Deo Singh resident of village / Mohalla -
Pachrukhi Kothi, P.O. Rajhat, P.S. Akbarpur, Prakhand - Akbarpur, District -
Nawada ( Bihar )
122. Anil Kumar Son of Nawal Kishore Prasad resident of village / Mohalla -
Fatehpur, P.O. Fatehpur, P.S. Akbarpur, Prakhand - Akbarpur, District -
Nawada ( Bihar )
123. Amit Kumar Son of Surya Narayan Vishwakarma resident of village /
Mohalla - Pachrukhi, P.O. Rajhat, P.S. Akbarpur, Prakhand - Akbarpur,
District - Nawada ( Bihar )
124. Sunil Kumar Son of Suraj Mistri resident of village / Mohalla - Pachrukhi
Kothi, P.O. Rajhat, P.S. Akbarpur, Prakhand - Akbarpur, District - Nawada (
Bihar )
125. Ajay Kumar Singh Son of Ram Narayan Singh resident of village / Mohalla -
Rampur, P.O. Kudra, P.S. Kudra, Prakhand - Kudra, District - Kaimur (Bihar)
126. Rakesh Raushan Son of Late Sadan Ram resident of village / Mohalla -
Chakiya, P.O. Kudra, P.S. Kudra, Prakhand - Kudra, District - Kaimur
(Bihar)
127. Rajesh Kumar Son of Ram Darash Singh resident of village / Mohalla - Pipra,
P.O. Pipra, P.S. Kudra, Prakhand - Kudra, District - Kaimur ( Bihar )
128. Anuranjan Kr. Pandey Son of Naval Kishore Pandey resident of village /
Mohalla - Dhamaul, P.O. Dhamaul, P.S. Pakribarawa, Prakhand -
Pakribarawa, District Nawada ( Bihar )
129. Anil Kumar Yadav Son of Anandi Yadav resident of village / Mohalla -
Dhamaul, P.O. Dhamaul, P.S. Pakribarawa, Prakhand - Pakribarawa, District
Nawada ( Bihar )
130. Vikash Rath Son of Bangali Ram resident of village / Mohalla - Garra, P.O.
Nuaon, P.S. Nuaon, Prakhande - Nuaon, District - Kaimur ( Bihar )
131. Mukesh Kumar Son of Uma Dayal Singh resident of village / Mohalla -
Dewan, P.O. Dewan, P.S. Kadirganj, Prakhand - Dhanarua, District - Patna (
Bihar )
132. Rajesh Kumar Son of Ramashish Prasad resident of village / Mohallah -
Daulata, P.O. Bir, P.S. Dhanarua, Prakhand - Dhanarua, District - Patna (
Bihar )
133. Pappu Kumar Son of Rajendra Prasad Yadav resident of village / Mohalla -
Parmanpur, P.O. Bhatrandha, P.S. Ghailarh, Prakhand - Ghailarh, District -
Madhepura ( Bihar )
134. Barun Kumar Son of Rajendra Prasad Yadav resident of village / Mohalla -
Parmanpur, P.O. Bhatrandha, P.S. Ghailarh, Prakhand - Ghailarh, District -
Madhepura ( Bihar )
135. Suman Kumar Son of Vishnudeo Yadav resident of village / Mohalla -
Parmanpur, P.O. Bhatrandha, P.S. Ghailarh, Prakhand - Ghailarh, District -
Madhepura ( Bihar )
136. Mukesh Kumar Son of Deoraj Prasad Singh resident of village / Mohalla -
Aurlaha, P.O. Aurlaha, P.S. Barhara Kothi, Prakhand - Orlaha, District -
Purnea ( Bihar )
137. Amit Kumar Son of Parmanand Singh resident of village / Mohalla -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 520
Parmanpur, P.O. Bhatrandha, P.S. Ghailarh, Prakhand - B. Kothi ( Purnea ),
District - Madhepura ( Bihar )
138. Neel Kusum Chakravarty Son of Shiv Narayan Mandal resident of village /
Mohalla - Durgapur Milik Tola, P.O. Durgapur, P.S. Bhawanipur ( Rajdham)
Prakhand - Bhawanipur, District Purnea ( Bihar )
139. Arun Kumar Son of Rajendra Singh resident of village / Mohallah - Bara,
P.O. Panditganj, P.S. Kadirganj, Prakhand - Masaurhi, District Patna ( Bihar )
140. Shailendra Kumar Son of Shriram Azad resident of village / Mohallah -
Salimpur, P.O. Salimpur, P.S. Salimpur, Prakhand - Bakhtiyarpur, District -
Patna ( Bihar )
141. Jai Prakash Narayan Son of Lakshmi Narayan Sinha resident of village /
Mohalla - Tandwa, P.O. Pabhera, P.S. Dhanarua, Prakhand - Dhanarua,
District - Patna ( Bihar )
142. A kshay Kumar Son of Sri Devendra Prasad Singh resident of village /
Mohallah - Bara, P.O. Panditganj, P.S. Kadirganj, Prakhand - Dhanarua,
District Patna ( Bihar )
143. Santosh Kumar Sah Son of Bhola Prasad Sah resident of village / Mohallah
- Sirni Bazar Kasba Ward No. 9, P.O. Kasba, P.S. Kasba, Prakhand Kasba,
District - Purnea ( Bihar )
144. Sanjeev Kumar Mirdha Son of Nityanand Mirdha resident of village /
Mohallah - Sirni Bazar Kasba Ward No. 13, P.O. Kasba, P.S. Kasba,
Prakhand Kasba, District - Purnea ( Bihar )
145. Ram Kumar Sah Son of Bhola Prasad Sah resident of village / Mohallah -
Sirni Bazar Kasba Ward No. 9, P.O. Kasba, P.S. Kasba, Prakhand Kasba,
District - Purnea ( Bihar )
146. Sudhanshu Kumar Son of Anil Kumar Yadav resident of village / Mohallah
- Bhatsara, P.O. Bhatsara, P.S. B. Kothi, Prakhand - B. Kothi, District -
Purnea ( Bihar )
147. Raj Mohan Son of Krishna Prasad Singh resident of village / Mohallah -
Tulsia, P.O. Tulsia, P.S. Dighal Bank, Prakhand - Dighal Bank, District
Kishanganj ( Bihar )
148. Harendra Kumar Ganesh Son of Sharan Lal Ganesh resident of village /
Mohalla - Talbari, P.O. Badampur, P.S. Dighal Bank, Prakhand - Dighal
Bank, District - Kishanganj ( Bihar )
149. Dipak Kumar Son of Rajendra Prasad resident of village / Mohallah - Bela,
P.O. Bela, P.S. Dariyapur, Prakhand - Dariyapur, District - Saran ( Bihar )
150. Aditya Prasad Gupta Son of Shyam Narayan Prasad resident of village /
Mohallah - Fazalganj, P.O. Sasaram, P.S. Sasaram, Prakhand - Sasaram,
District - Rohtas ( Bihar )
151. Amit Kumar Son of Shiv Shankar Prasad resident of village / Mohallah -
Fazalganj, P.O. Sasaram, P.S. Sasaram, Prakhand - Sasaram, District - Rohtas
( Bihar )
152. Akhlesh Kumar Son of Pasuram Singh resident of village / Mohallah -
Fazalganj, P.O. Sasaram, P.S. Sasaram, Prakhand - Sasaram, District - Rohtas
( Bihar )
153. Anita Kumari D/o Pasuram Singh resident of village / Mohallah - Fazalganj,
P.O. Sasaram, P.S. Sasaram, Prakhand - Sasaram, District - Rohtas ( Bihar )
154. Rakesh Kumar Son of Pasuram Singh resident of village / Mohallah -
Fazalganj, P.O. Sasaram, P.S. Sasaram, Prakhand - Sasaram, District - Rohtas
( Bihar )
155. Rama Chaudhary Son of Sukar Chaudhary resident of village / Mohalla -
Dumrawa, P.O. Dumrawa, P.S. Pakribarawa, Prakhand - Pakribarawa,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 521
District - Nawada ( Bihar )
156. Ajay Kumar Son of Chandeshwar Prasad Verma resident of village /
Mohallah - Pakribarawa, P.O. Pakribarawa, P.S. Pakribarawa, Prakhand -
Pakribarawa, District - Nawada ( Bihar )
157. Sanjeev Kumar Son of Surendra Singh resident of village / Mohallah -
Pakribarawa, P.O. Pakribarawa, P.S. Pakribarawa, Prakhand - Pakribarawa,
District - Nawada ( Bihar )
158. Rajeev Ranjan Bharti Son of Late Ram Bihari Ram resident of village /
Mohallah - Semri, P.O. Semri, P.S. Dawath, Prakhand - Dawat, District -
Rohtas ( Bihar )
159. Deepak Kumar Son of Sachidanand Sharma resident of village / Mohallah -
Bargaon, P.O. Nalanda, P.S. Silao, Prakhand - Silao, District - Nalanda (
Bihar )
160. Akhilesh Kumar Son of Siddheshwar Pandit resident of village / Mohallah -
Silao, P.O. Silao, P.S. Silao, Prakhand - Silao, District - Nalanda ( Bihar )
161. Kumar Sumit Ranjan Son of Tapeshwar Singh resident of village / Mohallah
- Silao, P.O. Silao, P.S. Silao, Prakhand - Silao, District - Nalanda ( Bihar )
162. Sheopujan Kumar Son of Kameshwar Prasad resident of village / Mohallah -
Silao, P.O. Silao, P.S. Silao, Prakhand - Silao, District - Nalanda ( Bihar )
163. Ranjit Ranjan Son of Rameshwar Prasad resident of village / Mohallah -
Daman Khandha, P.O. Nalanda, P.S. Nalanda, Prakhand - Silao, District -
Nalanda ( Bihar )
164. Chandan Kumar Sharma Son of Bijay Sharma resident of village / Mohallah -
Silao, P.O. Silao, P.S. Silao, Prakhand - Silao, District - Nalanda ( Bihar )
165. Anshu Kumari daughter of Madan Prasad Gupta resident of village / Mohalla
- Dinara, P.O. Dinara, P.S. Dinara, Prakhand - Dinara, District - Rohtas (
Bihar )
166. Devendra Kumar Son of Kapil Singh resident of village / Mohalla - Gangarhi,
P.O. Saisarh, P.S. Dinara, Prakhand - Dinara, District - Rohtas ( Bihar )
167. Om Prakash Singh Son of Sumeshwar Singh resident of village /Mohalla -
Bharua, P.O. Dinara, P.S. Dinara, Prakhand - Dinara, District - Rohtas (Bihar)
168. Mukesh Kumar Singh Son of Ramayan Singh resident of village / Mohallah -
Bariyarpur, P.O. Akoraha, P.S. Dinara, Prakhand - Dinara, District - Rohtas
(Bihar)
169. Md. Aasik Raja Son of Md. Jibrail Ansari resident of village / Mohalla -
Dinara, P.O. Dinara, P.S. Dinara, Prakhand - Dinara, District - Rohtas (Bihar)
170. Suresh Kumar Singh Son of Bishwanath Singh resident of village / Mohalla
- Bararhi ( S.K. ), P.O. Bararhi ( S.K. ), P.S. Dinara, Prakhand - Dinara,
District Rohtas ( Bihar )
171. Jit Narayan Gupta Son of Kundan Prasad resident of village / Mohallah -
Natwar, P.O. Natwar, P.S. Dinara, Prakhand - Dinara, District - Rohtas
(Bihar)
172. Bipin Kumar Singh Son of Sri Daroga Singh resident of village / Mohalla -
Jigna, P.O. Jigna, P.S. Dinara, Prakhand - Dinara, District - Rohtas ( Bihar )
173. Samlendra Kumar Suman Son of Shatrughan Paswan resident of village /
Mohallah - Jamharoo, P.O. Jamharoo Imamganj, P.S. Paliganj, Prakhand -
Paliganj, District - Patna ( Bihar )
174. Brijmohan Kumar Son of Chandrika Chaudhary resident of village / Mohalla
- Kharati Kutwi, P.O. Oyama Lakhanpur, P.S. Sigori, Prakhand - Paliganj,
District - Patna ( Bihar )
175. Jitendra Kumar Mehta Son of Upendra Mehta resident of village / Mohallah -
Khandpar nearby Mahato Kuan, P.O. Sheikhpura, P.S. Sheikhpura, Prakhand
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 522
- Sheikhpura, District - Sheikhpura ( Bihar )
176. Dhananjay Kumar Son of Late Harish Chandra Prasad resident of village /
Mohalla - Khandpar ( Bhitthapar ), P.O. Sheikhpura, P.S. Sheikhpura,
Prakhand - Sheikhpura, District - Sheikhpura ( Bihar )
177. Bijay Kumar Son of Late Shiv Narayan Prasad resident of village / Mohallah
- Mahuri Tola, C/o Hanuman Jee Mills, Saheli Daizy Beauty Parlour, P.O.
Sheikhpur, Prakhand Sheikhpura, District - Sheikhpura ( Bihar )
178. Atiqur Rahman Son of Hussam Hyder resident of village / Mohalla -
Yehyapur, P.O. Sheikhpura, District - Sheikhpura (Bihar)
179. Md. Jawed Ashik Son of Md. Ashique Hussain Ansari resident of village /
Mohalla - Sakunat Ward No. 13, P.O. Sheikhpura, P.S. Sheikhpura, Prakhand
- Sheikhpura, District - Sheikhpura ( Bihar )
180. Gautam Kumar Son of Sri Butan Sah resident of village / Mohallah - Baghi,
Ward No. 25, P.O. Suhidra Nagar, P.S. Begusarai ( Town ), Prakhand -
Begusarai, District - Begusarai ( Bihar )
181. Neeshant Kumar Son of Ram Badan Roy resident of village / Mohalla -
Dadupur Tola Samsipur, P.O. Rupaswaj, P.S. Begusarai ( Town ), Prakhand -
Bachhwara, District - Begusarai ( Bihar )
182. Md. Sajjad Ali Son of Md. Gul Mohamad resident of village / Mohallah -
Forsahi Ward No. 11, P.O. Mahmuda, P.S. Alamnagar, Prakhand -
Alamnagar, District - Madhepura ( Bihar )
183. Santosh Kumar Suman Son of Ganesh Poddar resident of village / Mohallah
- Forsahi Ward No. 12, P.O. Mahmuda, P.S. Alamnagar, Prakhand -
Alamnagar, District - Madhepura ( Bihar )
184. Rajiv Kumar Son of Sudhir Mandal resident of village / Mohallah - Chakla,
P.O. Basanbara, P.S. Alamnagar, Prakhand - Alamnagar, District -
Madhepura ( Bihar )
185. Dilip Sharma Son of Paryag Sharma resident of village / Mohallah - Forsahi,
P.O. Mahmuda, P.S. Alamnagar, Prakhand - Alamnagar, District -
Madhepura ( Bihar )
186. Sanjeet Kumar Son of Sri Sahja Nand Prasad resident of village / Mohalla -
Dariyapur Tola, P.O. Dariyapur, P.S. Naubatpur, Prakhand - Naubatpur,
District - Patna ( Bihar )
187. Arvind Kumar Son of Ramayan Yadav resident of village / Mohallah -
Bhawani Chak, P.O. Amarpura, P.S. Naubatpur, Prakhand - Naubatpur,
District - Patna ( Bihar )
188. Santosh Kumar Son of Babulal Paswan resident of village / Mohallah -
Bickan Tola, P.O. Bela Thariya, P.S. Naubatpur, Prakhand - Naubatpur,
District - Patna ( Bihar )
189. Sanjeet Kumar Son of Ajay Kumar Verma resident of village / Mohallah -
Goai Karanja, P.O. Karanja, P.S. Naubatpur, Prakhand - Naubatpur, District -
Patna ( Bihar )
190. Jitendra Kumar Son of Late Ramayan Singh resident of village / Mohalla -
Bakuyan, P.O. Poawan, P.S. Naubatpur, Prakhand - Naubatpur, District -
Patna ( Bihar )
191. Santosh Abhishek Son of Sunil Chandra Verma resident of village /
Mohallah - Bari Tangraila, P.O. Sahar Rampur, P.S. Naubatpur, Prakhand -
Naubatpur, District - Patna ( Bihar )
192. Manoj Kumar Son of Ghamandi Ray resident of village / Mohallah - Malahi
Khanda, P.O. Bela Tarari Nisarpura, P.S. Naubatpur, Prakhand - Naubatpur,
District - Patna ( Bihar )
193. Krishna Kumar Kamal Son of Raghuvir Prasad Verma resident of village /
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 523
Mohallah - Goai Karanja, P.O. Karanja, P.S. Naubatpur, Prakhand -
Naubatpur, District - Patna ( Bihar )
194. Shankar Kumar Singh Son of Sri Saryu Prasad resident of village / Mohallah
- Gonwan, P.O. Sadisopur, P.S. Naubatpur, Prakhand - Naubatpur, District -
Patna ( Bihar )
195. Pankaj Kumar Niramal Son of Narendrawar Prasad Singh resident of village
/ Mohallah - Akbarpur, P.O. Shorampur, P.S. Naubatpur, Prakhand -
Naubatpur, District - Patna ( Bihar )
196. Sanjeev Kumar Son of Sri Lalan Singh resident of village / Mohallah - Chesi,
P.O. Chesi, P.S. P.S. Naubatpur, Prakhand - Naubatpur, District - Patna
(Bihar)
197. Sidhnath Kumar Son of Baldev Paswan resident of village / Mohallah - Sahar
Rampur, P.O. Sahar Rampur, P.S. Naubatpur, Prakhand - Naubatpur, District
- Patna ( Bihar )
198. Ravi Kant Kumar Son of Ram Chandra Yadav resident of village / Mohallah
- Bichkan Tola, P.O. Bela Tarhari, P P.S. Naubatpur, Prakhand - Naubatpur,
District - Patna ( Bihar )
199. Ved Prakash Son of Bachhu Sharma resident of village / Mohallah -
Salimpur, P.O. Salimpur, P.S. Salimpur, Prakhand - Bakhtiyarpur, District -
Patna ( Bihar )
200. Mohan Singh Son of Madho Singh resident of village / Mohallah - Premchan
Path Gaurakshani Sasaram, P.O. Sasaram, P.S. Sasaram, Prakhand - Sasaram,
District - Rohtas ( Bihar )
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna
3. The Director, Department of Planning & Development, Government of Bihar,
Patna
4. The Joint Director - Cum - office Head, Department of Planning &
Development, Government of Bihar, Patna
5. The District Statistical Officer, Patna, District Patna (Bihar)
6. The District Statistical Officer, Gaya, District - Gaya (Bihar)
7. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar)
8. The District Statistical Officer, Rohtas, District - Rohtas (Bihar)
9. The District Statistical Officer, Kaimur, District - Kaimur (Bihar)
10. The District Statistical Officer, Khagaria, District Khagaria (Bihar)
11. The District Statistical Officer, Purnea, District Purnea (Bihar)
12. The District Statistical Officer, Supaul, District - Supaul (Bihar)
13. The District Statistical Officer, Madhepura, District - Madhepura (Bihar)
14. The District Statistical Officer, Vaishali, District - Vaishali (Bihar)
15. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur (Bihar)
16. The District Statistical Officer, Sheohar, District Sheohar (Bihar)
17. The District Statistical Officer, Begusarai, District - Begusarai (Bihar)
18. The District Statistical Officer, Sheikhpura, District Sheikhpura (Bihar)
19. The District Statistical Officer, Saran, District Saran, (Bihar)
20. The District Statistical Officer, Madhubani, District Madhubani (Bihar)
21. The District Statistical Officer, Buxar, District - Buxar (Bihar)
22. The District Statistical Officer, Nawada, District Nawada (Bihar)
23. The District Statistical Officer, Nalanda, District Nalanda (Bihar)
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 524
24. The District Statistical Officer, Darbhanga, District Darbhanga (Bihar)
25. The District Statistical Officer, Araria, District - Araria (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15303 of 2016
===========================================================
1. Md. Shahzad Alam son of Md. Salimuddin Ansari resident of
Village/Mohalla - Moghalpura, P.O. - Mehsi, P.S. - Mehsi, Prakhand - Mehsi,
District - East Champaran (Bihar).
2. Suraj Manish Kumar son of Sri Suresh Prasad resident of Village/Mohalla -
Vishnupuri, P.O. - Anisabad, P.S. - Gardanibagh, Prakhand - Patna Sadar,
District - Patna (Bihar).
3. Rajesh Kumar Gupta son of Bindu Prasad Sah resident of Village/Mohalla -
Pir Manjar, P.O. - Pir Manjar, P.S. - Maker, Prakhand - Maker, District -
Saran (Bihar).
4. Gudoo Kumar son of Sri Indrasan Thakur resident of Village/Mohalla - Haran
Bagha, P.O. - Maker, P.S. - Maker, Prakhand - Maker, District - Saran
(Bihar).
5. Nawal Kumar son of Bishwanath Paswan resident of Village/Mohalla -
Raniganj, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District -
Araria (Bihar).
6. Md. Azad son of Md. Khalil resident of Village/Mohalla - Hasanpur
Raniganj, P.O. - Meriganj, P.S. - Raniganj, Prakhand - Raniganj, District -
Araria (Bihar).
7. Sanjay Kumar son of Ram Chandra Poddar resident of Village/Mohalla -
Khajuri, P.O. - Bhargama, Via - Meriganj, P.S. - Raniganj, Prakhand -
Bhargama, District - Araria (Bihar).
8. Phul Kumar Mehta son of Parmeshwari Mehta resident of Village/Mohalla -
Bisharia, P.O. - Akarthapa, Via - Chopda Ramnagar, P.S. - Bhargama,
Prakhand - Bhargama, District - Araria (Bihar).
9. Subhash Kumar Choupal son of Nandlal Chaupal resident of Village/Mohalla
- Maujaha, P.O. - Maujaha, Via - Meriganj, P.S. - Bhargama, Prakhand -
Bhargama, District - Araria (Bihar).
10. Dhananjay Kumar son of Baleshwar Das resident of Village/Mohalla -
Barhara Kothi, P.O. - Barhara Kothi, P.S. - Barhara Kothi, Prakhand -
Barhara Kothi, District - Purnea (Bihar).
11. Subodh Kumar Pandit son of Baidyanath Pandit resident of Village/Mohalla -
Barhara Kothi, P.O. - Barhara Kothi, P.S. - Barhara Kothi, Prakhand -
Barhara Kothi, District - Purnea (Bihar).
12. Ranjit Mishra son of Late Ishwar Dayal Mishra resident of Village/Mohalla -
Tharhi, P.O. - Chandrahi, Via - Dhamdaha, P.S. - Barhara Kothi, Prakhand -
Barhara Kothi, District - Purnea (Bihar).
13. Gunjan Kumar son of Lal Bahadur Mandal resident of Village/Mohalla -
Laxmipur, P.O. - Barhara Kothi, P.S. - Barhara Kothi, Prakhand - Barhara
Kothi, District - Purnea (Bihar).
14. Mrinal Kumar Bharti son of Ganesh Thakur resident of Village/Mohalla -
Barhara Kothi, P.O. - Barhara Kothi, P.S. - Barhara Kothi, Prakhand -
Barhara Kothi, District - Purnea (Bihar).
15. Rajeev Kumar son of Kapoor Chandra Das resident of Village/Mohalla -
Basudevpur, P.O. - Barhara Kothi, P.S. - Barhara Kothi, Prakhand - Barhara
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 525
Kothi, District - Purnea (Bihar).
16. Manoj Kumar son of Gajendra Yadav resident of Village/Mohalla - Arbanna
Chakla, P.O. Malldiha, P.S. - Barhara Kothi, Prakhand - Barhara Kothi,
District - Purnea (Bihar).
17. Rajesh Kumar son of Vinod Prasad Singh resident of Village/Mohalla -
Orlaha, P.O. - Barhara Kothi, P.S. - Barhara Kothi, Prakhand - Barhara Kothi,
District - Purnea (Bihar).
18. Deepak Kumar Paswan son of Chhedi Paswan resident of Village/Mohalla -
Gulela Bhitta, P.O. - Aurahi, P.S. - Barhara Kothi, Prakhand - Barhara Kothi,
District - Purnea (Bihar).
19. Prem Raj son of Shiv Nandan Chaudhary resident of Village/Mohalla -
Bakhtiyarpur Ambedkar Nagar Chhoti Harijan Toli, P.O. - Bakhtiyarpur, P.S.
- Bakhtiyarpur, Prakhand - Bakhtiyarpur, District - Patna (Bihar).
20. Sujeet Kumar Singh son of Nand Kishore Singh resident of Village/Mohalla -
Piperpati, P.O. - Acharaj Lal Ka Tola, P.S. - Krishna Gar, Prakhand -
Barhara, District - Bhojpur (Bihar).
21. Mukul Kumar son of Brahmadeo Prasad Singh resident of Village/Mohalla -
Haripur, P.O. - Haripur, Via - Sakarpur, P.S. - Alauli, Prakhand - Alauli,
District - Khagaria (Bihar).
22. Pankaj Kumar son of Harihar Prasad Keshari resident of Village/Mohalla -
Haripur, P.O. - Haripur, Via - Sakarpur, P.S. - Alauli, Prakhand - Alauli,
District - Khagaria (Bihar).
23. Ramesh Pandit son of Ramnath Pandit resident of Village/Mohalla - Premraj,
P.O. - Lalganj, Via - Lalganj, P.S. - Lalganj, Prakhand - Lalganj, District -
Vaishali (Bihar).
24. Sanjay Kumar son of Ramji Das resident of Village/Mohalla - Sirsa Biran,
P.O. - Lalganj, Via - Lalganj, P.S.- Lalganj, Prakhand - Lalganj, District -
Vaishali (Bihar).
25. Nandan Kumar son of Surendra Das resident of Village/Mohalla - Sirsa
Biran, P.O. - Lalganj, Via - Lalganj, P.S.- Lalganj, Prakhand - Lalganj,
District - Vaishali (Bihar).
26. Birendra Kumar son of Late Garbhu Yadav resident of Village/Mohalla -
Rustampur, P.O. - Laukahi, P.S. - Barhara Kothi, Prakhand - Barhara Kothi,
District - Purnea (Bihar).
27. Pawan Kumar son of Ganeshi Yadav resident of Village/Mohalla -
Rustampur, P.O. - Laukahi, P.S. - Barhara Kothi, Prakhand - Barhara Kothi,
District - Purnea (Bihar).
28. Abhineet Kumar son of Devanand Prasad Yadav resident of Village/Mohalla
- Sukhasan Kothi, P.O. - Laukahi, P.S. - Barhara Kothi, Prakhand - Barhara
Kothi, District - Purnea (Bihar).
29. Kulanand Yadav son of Chhedi Lal Yadav resident of Village/Mohalla -
Sukhasan Kothi, P.O. - Laukahi, P.S. - Barhara Kothi, Prakhand - Barhara
Kothi, District - Purnea (Bihar).
30. Suman Kumar son of Sri Krishnadeo Prasad Sah resident of Village/Mohalla
- Laukahi Chakla, P.O. - Laukahi, P.S. - Barhara Kothi, Prakhand - Barhara
Kothi, District - Purnea (Bihar).
31. Kamlesh Kumar son of Sipahi Chaudhary resident of Village/Mohalla - Maira
Tola, P.O. - Saisarh, P.S. - Dinara, Prakhand - Dinara, District - Rohtas
(Bihar).
32. Rajeev Ranjan Kumar son of Ramji Ram resident of Village/Mohalla -
Dubiahi, P.O.- Chhajan Hari Shankar, P.S. - Kurhani, Prakhand - Kurhani,
District - Muzaffarpur (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 526
33. Dhirendra Singh son of Him Lal Singh resident of Village/Mohalla - Kuri
Dangee, P.O. - Thakurganj, P.S. - Thakurganj, Prakhand - Thakurganj,
District - Kishanganj (Bihar).
34. Ravi Kr. Rajak son of Kanhaiya Lal Rajak resident of Village/Mohalla -
Loharpatti Road Ward No. 05, P.O. - Kishanganj, P.S. - Kishanganj,
Prakhand - Pothia, District - Kishanganj (Bihar).
35. Pawan Kumar Das son of Satya Narayan Lal Das resident of Village/Mohalla
- Loharpatti Road Ward No. 06, P.O. - Kishanganj, P.S. - Kishanganj,
Prakhand - Pothia, District - Kishanganj (Bihar).
36. Azmat Arshi son of Late Md. Hafizuddin resident of Village/Mohalla - Jhina
Kher, P.O. - Taiabpur, P.S. - Pothia, Prakhand - Pothia, District - Kishanganj
(Bihar).
37. Md. Reyaz son of Md. Abbas resident of Village/Mohalla - Bara Pokhar, P.O.
- Taiabpur, P.S. - Pothia, Prakhand - Pothia, District - Kishanganj (Bihar).
38. Hira Kumar Singh son of Jiwan Prasad Singh resident of Village/Mohalla -
Hawaldanga, P.O. - Taiabpur, P.S. - Pothia, Prakhand - Pothia, District -
Kishanganj (Bihar).
39. Chandan Kr. Sharma son of Late Radheshyam Sharma resident of
Village/Mohalla - Kowabari, P.O. - Taiabpur, P.S. - Pothia, Prakhand -
Pothia, District - Kishanganj (Bihar).
40. Rahul Kr. Choudhary son of Gopal Prasad Choudhary resident of
Village/Mohalla - Kowabari, P.O. - Taiabpur, P.S. - Pothia, Prakhand -
Pothia, District - Kishanganj (Bihar).
41. Aruna Kumari daughter of Haripad Singh resident of Village/Mohalla -
Dubanouchi, P.O. - Panbara, P.S. - Pothia, Prakhand - Pothia, District -
Kishanganj (Bihar).
42. Chandan Kumar Pandit son of Dev Narayan Pandit resident of
Village/Mohalla - Haldibari, P.O. - Taiabpur, P.S. - Pothia, Prakhand -
Pothia, District - Kishanganj (Bihar).
43. Izhar Alam son of Faiz Mohammad resident of Village/Mohalla - Panbara
Kusiyari, P.O. - Taiabpur, P.S. - Pothia, Prakhand - Pothia, District -
Kishanganj (Bihar).
44. Md. Asrar Alam son of Md. Qumral Haque resident of Village/Mohalla -
Tappu, P.O. - Taiabpur, P.S. - Pothia, Prakhand - Pothia, District -
Kishanganj (Bihar).
45. Chandan Kumar son of Suresh Singh resident of Village/Mohalla - Imamganj,
P.O. - Shankarpur Imamganj, P.S. - Paliganj, Prakhand - Paliganj, District -
Patna (Bihar).
46. Guddu Kumar son of Rajnath Prasad resident of Village/Mohalla - Imamganj,
P.O. - Shankarpur Imamganj, P.S. - Paliganj, Prakhand - Paliganj, District -
Patna (Bihar).
47. Deepak Kumar Sharma son of Sri Bhola Sharma resident of Village/Mohalla
- Nim Talia More, Naya Tola, Rambagh, P.O. - Purnea City, P.S. - Sadar,
Prakhand - Purnea East, District - Purnea (Bihar).
48. Binod Kumar son of Late Basudeo Roy resident of Village/Mohalla - Prabhat
Colony Purnea Anand Marg School Road, Purnea, P.O. - Purnea, P.S. - K.
Hat, Prakhand - Purnea, East, District - Purnea (Bihar).
49. Jayant Kumar Singh son of Khagendra Prasad Singh resident of
Village/Mohalla - Birpur, P.O. - Dalwa Hat, P.S. - Pothia, Prakhand - Pothia,
District - Kishanganj (Bihar).
50. Mukesh Kumar Paswan son of Laljee Paswan resident of Village/Mohalla -
Kishunpur Berhan, P.O. - Gurmia, P.S. - Sarai, Prakhand - Lalganj, District -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 527
Vaishali (Bihar).
51. Alok Tiwari son of Ram Lakhan Tiwari resident of Village/Mohalla - Mani
Chhapra, P.O. - Matukpur, P.S. - Barhara, Prakhand - Barhara, District -
Bhojpur (Bihar).
52. Sunil Kumar Paswan son of Julum Ram resident of Village/Mohalla - Ram
Sagar, P.O. - Matukpur, P.S. - Barhara, Prakhand - Barhara, District -
Bhojpur (Bihar).
53. Hare Ram Pandey son of Raj Kumar Pandey resident of Village/Mohalla -
Bishunpur, P.O. - Bandhu Chapra, P.S. - Barhara, Prakhand - Barhara,
District - Bhojpur (Bihar).
54. Sachchidanand Kumar son of Bhagirath Ram resident of Village/Mohalla -
Chandravanshi Tola Ward No. 07, P.O. - Mansi, P.S. - Mansi, Prakhand -
Mansi, District - Khagaria (Bihar).
55. Pradeep Kumar son of Ravindra Kumar resident of Village/Mohalla -
Kewara, P.O. - Kewara, P.S. - Punpun, Prakhand - Punpun, District - Patna
(Bihar).
56. Rupesh Kumar son of Suresh Prasad resident of Village/Mohalla - Baisa, P.O.
- Jat Dumri, P.S. - Punpun, Prakhand - Punpun, District - Patna (Bihar).
57. Sudha Kumari wife of Navin Kumar Santoshi resident of Village/Mohalla -
Moglani Chak, P.O. - Kosut, P.S. - Dhanarua, Prakhand - Dhanarua, District -
Patna (Bihar).
58. Chandan Kumar son of Baijnath Singh resident of Village/Mohalla -
Renibigha, P.O. - Poiwan, P.S. - Aurangabad, Prakhand - Aurangabad,
District - Aurangabad (Bihar).
59. Santosh Priyadarshi son of Chandeshwar Sah resident of Village/Mohalla -
Hathiakand P.O. - Sarai, P.S. - Shahpur, Prakhand - Masaurhi, District - Patna
(Bihar).
60. Md. Shalik son of Quasim Ansari resident of Village/Mohalla - Chandrahi,
P.O. - Chandrahi, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea
(Bihar).
61. Rajesh Kumar son of Bhumi Sah resident of Village/Mohalla - Chandrahi,
P.O. - Chandrahi, P.S. - Dhamdaha, Prakhand - Dhamdaha, District - Purnea
(Bihar).
62. Nitu Kumari son of Dinesh Sah resident of Village/Mohalla - Amaei
Kukroon, P.O. - Amari Kukroon, P.S. - Dhamdaha, Prakhand - Dhamdaha,
District - Purnea (Bihar).
63. Pradip Kumar Bhagat son of Saryug Prasad Bhagat resident of
Village/Mohalla - Bajraha, P.O. - Kuari Gola, P.S. - Dhamdaha, Prakhand -
Dhamdaha, District - Purnea (Bihar).
64. Jata Shankar Kumar son of Arjun Prasad Yadav resident of Village/Mohalla -
Damgara, P.O. - Damgara, Via - Banmankhi, P.S. - Dhamdaha, Prakhand -
Dhamdaha, District - Purnea (Bihar).
65. Nitish Kumar son of Yogendra Prasad Gupta resident of Village/Mohalla -
Amaei Kukroon, P.O. - Amari Kukroon, P.S. - Dhamdaha, Prakhand -
Dhamdaha, District - Purnea (Bihar).
66. Satya Prakash Gautam son of Late Menhin Lal Yadav resident of
Village/Mohalla - Balutol, P.O. - Champawati, P.S. - Sarsi, Prakhand -
Dhamdaha, District - Purnea (Bihar).
67. Anil Kumar Mehta son of Nand Lal Mehta resident of Village/Mohalla -
Bhotia, P.O. - Damgara, P.S. - Dhamdaha, Prakhand - Dhamdaha, District -
Purnea (Bihar).
68. Md. Iftekhar Alam son of Md. Eqbal Ahasan resident of Village/Mohalla -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 528
Bhotia, P.O. - Damgara, P.S. - Dhamdaha, Prakhand - Dhamdaha, District -
Purnea (Bihar).
69. Jwala Kumar son of Satyendra Kumar Mahto resident of Village/Mohalla -
Nandgram, Thudi Rajo, P.O. - Dhamdaha, P.S. - Dhamdaha, Prakhand -
Dhamdaha, District - Purnea (Bihar).
70. Navin Kumar Yadav son of Kamleshwari Yadav resident of Village/Mohalla
- Bisharia, P.O. - Lakshmipur Bisharia, P.S. - Barhara Kothi, Prakhand -
Barhara Kothi, District - Purnea (Bihar).
71. Amresh Kumar Amar son of Ramesh Kumar Yadav resident of
Village/Mohalla - Bisharia, P.O. - Lakshmipur Bisharia, P.S. - Barhara Kothi,
Prakhand - Barhara Kothi, District - Purnea (Bihar).
72. Niraj Narayan Raman son of Shree Deo Narayan Mandal resident of
Village/Mohalla - Jaynagar, P.O. - Barhara Kothi, P.S. - Barhara Kothi,
Prakhand - Barhara Kothi, District - Purnea (Bihar).
73. Saurabh Kumar son of Mahanand Singh resident of Village/Mohalla - Orlaha,
P.O. - Orlaha, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District -
Purnea (Bihar).
74. Ashok Kr. Yadav son of Narayan Yadav resident of Village/Mohalla -
Dibradhani, P.O. - Dibra Bazar, P.S. - Barhara Kothi, Prakhand - Barhara
Kothi, District - Purnea (Bihar).
75. Pranav Kumar son of Sushil Kumar Singh resident of Village/Mohalla -
Malldiha, P.O. - Malldiha, P.S. - Barhara Kothi, Prakhand - Barhara Kothi,
District - Purnea (Bihar).
76. Sanjay Kumar Jha son of Sri Bharat Jha resident of Village/Mohalla -
Barhari, P.O. - Barhara Kothi, P.S. - Barhara Kothi, Prakhand - Barhara
Kothi, District - Purnea (Bihar).
77. Sikandar Kumar son of Upendra Singh resident of Village/Mohalla - Orlaha,
P.O. - Orlaha, P.S. - Barhara Kothi, Prakhand - Barhara Kothi, District -
Purnea (Bihar).
78. Santosh Kumar son of Bodh Narayan Mandal resident of Village/Mohalla -
Laxmipur Vitta, P.O. - Laxmipur Vitta, P.S. - Barhara Kothi, Prakhand -
Barhara Kothi, District - Purnea (Bihar).
79. Bhawesh Kumar Jha son of Sri Baikunth Nath Jha resident of
Village/Mohalla - Barahaili, P.O. - Kamalpur, P.S. - Barhara Kothi, Prakhand
- Barhara Kothi, District - Purnea (Bihar).
80. Hiralal Prasad son of Chandeswar Singh resident of Village/Mohalla -
Sahachak, P.O. - Oyana Lakhanpur, P.S. - Sigori, Prakhand - Paliganj,
District - Patna (Bihar).
81. Pankaj Kumar son of Gulabchand Chaudhary resident of Village/Mohalla -
Karauti, P.O. - Karhari, P.S. - Paliganj, Prakhand - Paliganj, District - Patna
(Bihar).
82. Rajeev Kumar son of Avdhesh Pandit resident of Village/Mohalla - Kainjri,
P.O. - Kainjri, P.S. - Beldour, Prakhand - Beldour, District - Khagaria
(Bihar).
83. Akshay Kumar son of Vidyanand Sharma resident of Village/Mohalla -
Dadroja, P.O. - Kurban, P.S. - Beldour, Prakhand - Beldour, District -
Khagaria (Bihar).
84. Prem Kumar son of Ram Sogarath Sah resident of Village/Mohalla -
Pirnagra, P.O. - Pirnagra, P.S. - Beldour, Prakhand - Beldour, District -
Khagaria (Bihar).
85. Rajesh Kumar Bharti son of Jay Prakash Mandal resident of Village/Mohalla
- Kehar Mandal Tola, P.O. - Pirnagra, P.S. - Beldour, Prakhand - Beldour,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 529
District - Khagaria (Bihar).
86. Kamendra Kumar Rai son of Prabhunath Rai resident of Village/Mohalla -
Thephan Bazar, P.O. - Thephan Bazar, P.S. - Ziradeyee, Prakhand -
Ziradeyee, District - Siwan (Bihar).
87. Nilkamal Shahi son of Shyam Nandan Singh resident of Village/Mohalla -
Mokama , P.S. - Mokama, Prakhand - Mokama, District - Patna (Bihar).
88. Ram Krishna Mishra son of Uday Shankar Mishra resident of
Village/Mohalla - Near Lokmanya High School, Gandhi Chauk, P.O. -
Chapra, P.S. - Chapra Sadar, Prakhand - Chapra Sadar, District - Saran
(Bihar).
89. Rajesh Ray son of Fulena Ray resident of Village/Mohalla - Mahto
Mushahari, P.O. - Chapra, P.S. Chapra Muffasil, Prakhand - Chapra Sadar,
District - Saran (Bihar).
90. Jay Prakash Gupta son of Lakshman Sah resident of Village/Mohalla -
Ganjbharsara, P.O. - Ganjbharsara, P.S. - Dinara, Prakhand - Dinara, District
- Rohtas (Bihar).
91. Raju Kumar Singh son of Ramji Singh resident of Village/Mohalla - Bararhi
(S.K.), P.O. - Bararhi, P.S. - Dinara, Prakhand - Dinara, District - Rohtas
(Bihar).
92. Rajeev Raman son of Chadneshwar Sahani resident of Village/Mohalla -
Turki Lakshmipur, P.O. - Turki, P.S. - Kurhani, Prakhand - Kurhani, District
- Muzaffarpur (Bihar).
93. Balwant Kumar son of Om Narayan Singh resident of Village/Mohalla -
Belwaliya, P.O. - Sutihar, P.S. - Derni, Prakhand - Dariyapur, District - Saran
(Bihar).
94. Amar Kumar son of Suresh Prasad Singh resident of Village/Mohalla - Fand,
P.O. - Goriyamadih, P.S. - Karja, Prakhand - Marwan, District - Muzaffarpur
(Bihar).
95. Dhiraj Kumar son of Sri Prabhu Prasad resident of Village/Mohalla -
Khalilpur, P.O. - Bhatauna, P.S. - Karja, Prakhand - Marwan, District -
Muzaffarpur (Bihar).
96. Sanjay Paswan son of Jokhan Paswan resident of Village/Mohalla - Madarna,
P.O. - Madarna, P.S. - Vaishali, Prakhand - Vaishali, District - Vaishali
(Bihar).
97. Sanjeet Kumar son of Late Dhoran Mahto resident of Village/Mohalla -
Khandpur Shekhpura, P.O. - Sheikhpura, P.S. - Sheikhpura, Prakhand -
Sheikhpura, District - Sheikhpura (Bihar).
98. Mritunjay Kumar son of Sri Manoj Prasad resident of Village/Mohalla -
Chandisthan, P.O. - Darioura, P.S. - Amas, Prakhand - Amas, District - Gaya
(Bihar).
99. B.M. Zulquadar Dinar son of Md. Imamuddin resident of Village/Mohalla -
Mahsail, P.O. Mirapur Hat, Via - Southa, P.S. - Routa, Prakhand - Baisa,
District - Purnia (Bihar).
100. Md. Anzar Alam son of Md. Nazam Uddin resident of Village/Mohalla -
Haria, P.O. - Rauta, Via - Southa, P.S. - Routa, Prakhand - Baisa, District -
Purnea (Bihar).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 530
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director -cum- Office Head, Department of Planning &
Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District - Patna (Bihar).
6. The District Statistical Officer, East Champaran, District - East Champaran
(Bihar).
7. The District Statistical Officer, Saran, District - Saran (Bihar).
8. The District Statistical Officer, Araria, District - Araria (Bihar).
9. The District Statistical Officer, Gaya, District - Gaya (Bihar).
10. The District Statistical Officer, Bhojpur, District - Bhojpur, Ara (Bihar).
11. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
12. The District Statistical Officer, Purnea, District - Purnea (Bihar).
13. The District Statistical Officer, Khagaria, District - Khagaria (Bihar).
14. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur (Bihar).
15. The District Statistical Officer, Kishanganj, District - Kishanganj (Bihar).
16. The District Statistical Officer, Vaishali, District - Vaishali (Bihar).
17. The District Statistical Officer, Aurangabad, District - Aurangabad (Bihar).
18. The District Statistical Officer, Sheikhpura, District - Sheikhpura (Bihar).
19. The District Statistical Officer, Siwan, District - Siwan (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14787 of 2016
===========================================================
1. Mukesh Kumar Singh Son of Sitaram Singh PDD No.079237 Resident of
Village and post Office- Ramgadha, P.S. +Parkhand- Daraunda, District-
Siwan, PIN 841244, Mob. No. 8083378682
2. Munna Ansari son of Ahmad Ansari PDD No.0263610 Resident of Village-
Gorauli, Post Ramgadha, Block + P.S. Daraunda, District-Siwan, PIN 841244
3. Vijay Kumar Singh Son of Palbabu Singh, PDD No. 270865 Resident of
Village-Ramagadha, Post-Ramgadha, P.S.+Parkhand-Daraunda, District-
Siwan
4. Bisheshwar Yadav Son of Sri Hira Lal Yadav, PDD No. 275181 Resident of
Village-Bachauchha Post-Pipra, P.S.+Parkhand Mahrajganj District-Siwan
5. Saheblal Gupta Son of Gorakh Gupta Resident of Village-Mahnidpur P.S.
Andar Parkhand- Jiradei District- Siwan PDD No. 136102,
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning & Development,
Department Govt. of Bihar, Patna
2. The Principal Secretary, Planning and Development, Department Govt. of
Bihar, Patna
3. The Director, Directorate of Economics and Statistics, Planning and
Development Department, Govt. of Bihar, Patna
4. The Joint Director -Cum- Office Head, Department of Planning and
Development, (Directorate of Economics and Statistics), Govt. of Bihar, Patna
5. The District Statistical Officer, Siwan District- Siwan
6. The District Magistrate, Siwan.
.... .... Respondent/s
With
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 531
===========================================================
Civil Writ Jurisdiction Case No. 14602 of 2016
===========================================================
1. Rajiv Kumar son of Late Madan Prasad resident of village - Rajpur, P.O. -
Rajpur, P.S. - Kesariya, District - East Champaran, presently posted as
Accredited Statistical Volunteer (ASV) at Block - Kalyanpur, District - East
Champaran.
2. Rakesh Kumar son of Sri Jainath Sah resident of village - Bakarpur Jagat, P.O.
- Bakarpur Jagat, P.S. - Kalyanpur, District - East Champaran, presently
posted as Accredited Statistical Volunteer (ASV) at Block - Kalyanpur,
District - East Champaran.
3. Sanjay Kumar son of Late Madan Prasad resident of Mohalla - Chandmari
Akauna, Motihari, P.O. - Motihari, P.S. - Kalyanpur, District - East
Champaran, presently posted as Accredited Statistical Volunteer (ASV) at
Block - Kalyanpur, District - East Champaran.
4. Rakesh Kumar son of Shri Mr. (Prof.) Jai Narayan Singh resident of Mohalla -
New Chandmari Sahi Nagar, Near Durga Mandir, Motihari, District - East
Champaran, presently posted as Accredited Statistical Volunteer (ASV) at
Block - Kalyanpur, District - East Champaran.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
3. The Joint Director-cum-Office Head, Department of Planning & Development,
(Directorate of Economics & Statistics), Government of Bihar, Patna.
4. The District Statistical Officer, East Champaran, Motihari.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14852 of 2016
===========================================================
1. Manish Kumar aged about 32 years son of Binod Bihari Prasad resident of
Village- Matihani, Police Station- Mohanpur, District- Gaya.
2. Manoj Kumar son of Balgovind Prasad Singh resident of Village- Damodra,
Police Station- Atri, District- Gaya.
3. Pankaj Kumar Sinha son of Late Krishnadeo Prasad resident of Village-
Dakkhana Gali Chandrachura, Police Station- Vishnupad, District- Gaya.
4. Om Prakash Narayan son of Ramdhayan Prasad resident of Village- Guria,
Police Station- Imam Ganj, District- Gaya.
5. Sujit Kumar son of Late Suresh Chandra resident of Dhanesh Bhawan
Compunde Sahmislaiya, Police Station- Vishnupad, District- Gaya.
6. Vivekanand son of Jay Prakash Sharma resident of Village- .................,
Police Station- Vishnupad, District- Gaya.
7. Yadunandan Kumar son of Chandradeo Yadav resident of Village- Bilashpur,
Police Station- Mohanpur, District- Gaya.
8. Avinash Kumar son of Rajendra Prasad resident of Village- Jota, Police
Station- Atri, District- Gaya.
9. Mukesh Kumar Pandey son of Late Ramjivan Pandey resident of Village-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 532
Mohanpur, Police Station- Atri, District- Gaya.
10. Anil Kumar son of Ramotar Yadav resident of Village- Sarup Bigha, Police
Station- Mohanpur, District- Gaya.
11. Anil Kumar son of Rup Narayan Sharma resident of Village- Kharkhura
Bhaluahi, Police Station- Delha, District- Gaya.
12. Jaynarayan Bhagat Mali son of Kebal Bhagat Mali resident of Village-
Jhiktia, Police Station- Imamganj, District- Gaya.
13. Navlesh Kumar son of Brahma Deo Prasad Sahi resident of Village-
Gananakura, Post- Noavan, Police Station- Shakurabad, District- Jehanabad.
14. Sudhir Kumar son of Bharat Paswan resident of Village- Kaswan, Post-
Kasulan, Police Station- Paras Bgha, District- Jehanabad.
15. Suryakant Sudhanshu son of Late Dinesh Chandra Mohan resident of Village-
Gopalpur, Post- Gyani Bigha, Police Station- Shakurabad, District-
Jehanabad.
16. Ved Prakash son of Satya Narayan Thakur resident of Village- Pandaul, Post-
Pandaul, Police Station- Shakurabad, District- Jehanabad.
17. Lala Surya Nandan Prasad son of Rameshwar Prasad resident of Village-
Sukiyavan Mushhari, Post- Narma, Police Station- Hulasganj, District-
Jehanabad.
18. Raju Kumar son of Mithilesh Sharma resident of Village+ Post+Police
Station- Ghoshi, District- Jehanabad.
19. Rajiv Kumar son of Vishwanath Pathak resident of Village- Sugaon, Police
Station- Ikil, District- Jehanabad.
20. Kunal Kumar son of Rameshwar Prasad resident of Village- Sukiyavan
Mushhari, Post- Narma, Police Station- Hulasganj, District- Jehanabad.
21. Rishikesh Kumar son of Janardhan Prasad resident of Village+Post- Islampur,
Police Station- Hulasganj, District- Jehanabad.
22. Ajay Singh son of Ramchandra Prasad resident of Village+Post- Murgaon,
District- Jehanabad.
23. Gopal Kumar son of Shyamnandan Sharma resident of Village- Kokarsa,
Post- Bhagwanpur, Police Station- Hulasganj, District- Jehanabad.
24. Dharmendra Kumar son of Sadhusharan Prasad resident of Village-
Dharampur, Police Station- Hulasganj, District- Jehanabad.
25. Sikandar Kumar son of Rajendra Prasad resident of Village- Ibrahimpur,
Post- Shakurabad, Police Station- Shakurabad, District- Jehanabad.
26. Vikash Kumar son of Harinandan Prasad resident of Village+Post- Sagarpur,
Police Station- Makhdumpur, District- Jehanabad.
27. Umesh Kumar son of Ramdeo Yadav resident of Village+Post- Kalanour,
Police Station- Makhdumpur, District- Jehanabad.
28. Shiwanath Bishwakarma son of Ramsnehi Mistri resident of Village- Nandan
Bigha, Post- Murgoan, Police Station- Hulasganj, District- Jehanabad.
29. Sunil Kumar son of Late Sohan Ram resident of Village+Post- Chand, Police
Station- Makhdumpur, District- Jehanabad.
30. Ajay Kumar son of Chhatradhari Singh resident of Village- Ibrahimpur, Post-
Shakurabad, Police Station- Shakurabad, District- Jehanabad.
31. Deepak Kumar son of Gyandeo Prasad Pd. resident of Village- Islampur,
Police Station- Hulasganj, District- Jehanabad.
32. Amit Kumar son of Sadhu Saran Prasad resident of Village- Dharampur,
Post+Police Station- Hulasganj, District- Jehanabad.
33. Rajnish Kumar son of Kamlakant Tiwari resident of Village- Pariyavan, Post-
Atiyanvan, Police Station- Ghosi, District- Jehanabad.
34. Subhash Kumar son of Munshi Prasad resident of Village- Kakrasa, Post-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 533
Bhagwanpur, Police Station- Hulasganj, District- Jehanabad.
35. Chitranjan Kumar son of Saryu Singh resident of Village- Teera Bigha, Post-
Dhaval Bigha, Police Station- Hulasganj, District- Jehanabad.
36. Mritunjay Kumar son of Haridwar Singh resident of Village- Teera Bigha,
Post- Dhaval Bigha, Police Station- Hulasganj, District- Jehanabad.
37. Vivek Kumar son of Satyendra Prasad resident of Village- Jolah Bigha, Post-
Hati, Police Station- Kako, District- Jehanabad.
38. Abhay Shankar son of Surendra Prasad resident of Village- Uttimpur,
Post+Police Station- Hulasganj, District- Jehanabad.
39. Sanjeev Kumar son of Sachhidanand Singh resident of Village- Aenvah, Post-
Saidabad, Police Station- Kako, District- Jehanabad.
40. Amit Kumar son of Baliram Sharma resident of Village- Kisunpur, Post-
Paigamberpur, Police Station- Kako, District- Jehanabad.
41. Mukesh Narayan son of Mithilesh Sharan Singh resident of Village- Bihta,
Post- Hulasganj, Police Station- Hulasganj, District- Jehanabad.
42. Mahendra Prasad son of Kailash Prasad resident of Village- Baigani,
Post+Police Station- Hulasganj, District- Jehanabad.
43. Eshwar Prasad son of Late Munni Prasad resident of Village- Bulakpur, Post-
Bhagwanpur, Police Station- Hulasganj, District- Jehanabad.
44. Dhananjay Kumar son of Narendra Narayan Singh resident of Village-
Kishunpur, Police Station- Kako, District- Jehanabad.
45. Pankaj Kumar son of Vinay Sharma resident of Village-Tarvan, Police
Station- Ghosi, District- Jehanabad.
46. Pawan Kumar Ranjan son of Valmiki Sharma resident of Village- Naugarh,
Police Station- Makdumpur, District- Jehanabad.
47. Rajan Kumar Singh son of Sri Munni Singh resident of Village- Sion Ward
No.1, Post+Police Station- Bhabhua, District- Kaimur.
48. Om Prakash Singh son of Sheo Murat Singh resident of Village- Nati,
Post+Police Station- Bhabhua, District- Kaimur..
49. Birendra Kumar Singh son of Bhanu Pratap Singh resident of Village+Post-
Akhaleshpur, District- Kaimur.
50. Satyendra Prasad Singh son of Ramtapeshwar Singh resident of
Village+Post- Amanon, District- Kaimur.
51. Sanjay Kumar Tiwari son of Sri Lallu Tiwari resident of V.I.P. Colony Ward
No.2, Post+Police Station- Bhabhua, District- Kaimur.
52. Gajendra Kumar Singh son of Sheokeshwar Singh resident of Village+Post-
Gaighat, Police Station- Brahmpur, District- Buxar.
53. Sarbjeet Dubey son of Lalan Dubey resident of Village- Barka Sinhanpura,
Police Station- Simari, District- Buxar.
54. Vimlesh Kumar Mishra son of Shivdhar Mishra resident of Village+Post-
Nagpura, Police Station- Simari, District- Buxar.
55. Satyendra Kumar Dubey son of Triveni Dubey resident of Village- Khandra
Pandepur, Dulahanpur, Police Station- Simari, District- Buxar.
56. Ashok Prasad son of Bhuneshwar Prasad resident of Village+Post- Barka
Rajpur, Police Station- Simari, District- Buxar.
57. Brijesh Kumar son of Baban Prasad resident of Village- Tilak Rai Kehata,
Post- Barka Rajpur, Police Station- Simari, District- Buxar.
58. Bharat Chaudhari son of Ramkishun Chaudhari resident of Village- Jalalpur
Ekanna, Post- Ekanna, Police Station- Simari, District- Buxar.
59. Bablu Yadav son of Ayodhya Yadav resident of Village- Balihar, Post-
Dulahanpur, Police Station- Simari, District- Buxar.
60. Chandan Kumar Thakur son of Surendra Nath Thakur resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 534
Village+Post- Gangauli, Police Station- Simari, District- Buxar.
61. Ratnesh Kumar Mishra son of Rama Shankar Mishra resident of
Village+Post- Raghunathpur, District- Buxar.
62. Bhupendra Kumar Ojha son of Deelip Kumar Ojha resident of Village+Post-
Chhotaka Sinhanpura, Police Station- Simari, District- Buxar.
63. Ravindra Yadav son of Piyari Yadav resident of Village- Barki Nainijor,
Police Station- Nainijur, District- Buxar.
64. Anil Kumar Yadav son of Jang Bahadur Yadav resident of Village+Post-
Barki Nainijur, Police Station- Nainijur, District- Buxar.
65. Rajesh Kumar Singh son of Ramnath Singh resident of Village- Mathiyapur,
Kaithi, Police Station- Bagengola, District- Buxar.
66. Ramlagan Prasad Gupta son of Ram Kripal Gupta resident of Village+Post-
Kant, Police Station- Brahmpur, District- Buxar.
67. Ravi Ranjan Gupta son of Nirmal Kumar Gupta resident of Village-
Raghunathpur, P.S.- Brahmpur, District- Buxar.
68. Chandan Prakash Mishra son of Sadhu Saran Mishra resident of Village-
Nandpur, Post- Balua, Police Station- Brahmpur, District- Buxar.
69. Vinay Kumar son of Lakshaman Prasad resident of Village+Post- Dhansoin,
Police Station- Dhansoin, District- Buxar.
70. Mantu Kumar Ram son of Balguli Ram resident of Village- Mangraon, Post-
Sangraon, Police Station- Rajpur, District- Buxar.
71. Deepak Kumar son of Maoj Kumar resident of Village- Sisaundha, P.S.-
Dhansoin, Dist- Buxar.
72. Pinku Kumar son of Ramsevak Singh resident of Village- Daulta, Police
Station- Dhanarua, District- Patna.
73. Brind Kumar son of Yadunandan Prasad Singh resident of Village- Tarwan,
Police Station- Dhanrua, District- Patna.
74. Satyendra Kumar son of Shiv Bahadur Prasad resident of Village- Daulatpur,
Post- Dewan, Police Station- Kadirganj, District- Patna.
75. Avkash Kumar son of Late Rajkishor Singh resident of Village-
Mahamadpur, Post- Pabheri Mor, Police Station- Dhanarua, District- Patna.
76. Mahesh Chaudhary son of Suresh Chaudhary resident of Village+Post-
Sonmai, Police Station- Dhanarua, District- Patna.
77. Satyendra Kumar son of Rajballam Ram resident of Village- Dubhara, Post-
Nedpura, Police Station- Dhanarua, District- Patna.
78. Amarjeet kumar son of Bhagwan Prasad Gupta resident of Village- Biranchi,
Post- Barani, Police Station- Dhanarua, District- Patna.
79. Kumar Nagmani son of Shambhu Nath, Ref No. PDD/183021 resident of
Village+Post- Andauli, Police Station- Saksohara, District- Patna.
80. Ranjeet Paswan son of Late Guru Charan Paswan, Ref. No.- PDD/176948
resident of Village+Post- Kanhaipur, Police Station- Mokama, District-
Patna.
81. Dharmaveer Singh son of Sitaram Prasad, Ref. No. PDD/192149 resident of
Village- Pitaunjiya, Post+Police Station- Bhadaur, District- Patna (Bihar).
82. Sidheshwar Kumar son of Shivnarayan Pandit, Ref No. PDD/264369 resident
of Village- Manjhala Bigha, Post- Bihari Bigha, Police Station- Pandarak,
District- Patna.
83. Ranjit Kumar son of Brijanandan Prasad, Ref No. PDD/124400 resident of
Village+Post- Shaibani, District- Patna (Bihar).
84. Avinash Kumar son of Shiv Nandan Mahto resident of Village- Ganavan,
Police Station- Harnaut, District- Nalanda.
85. Pappu Kumar Roy son of Ram Lakhan Prasad Yadav resident of Village-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 535
Sabanhnadih, Post+Police Station- Harnaut, District- Nalanda.
86. Bipeen Kumar son of Balbrind Singh resident of Village- Mohan Khamdhah,
Post- Telmar, Police Station- Harnaut, District- Nalanda.
87. Lavenish Kant Gokul son of Abdhesh Pradesh resident at Harnaut (Bich
Bazar) Post+Police Station- Harnaut, District- Nalanda.
88. Sujit Kumar son of Umanath Prasad resident of Village- Kalyan Bigha, Post-
Barich, Police Station- Harnaut, District- Nalanda.
89. Ajay Kumar Sriwastav son of Bhagay Narayan Prasad resident of Village-
Parsauni Baij, Post- Kamrauli, P.S.- Piprahi, District- Sheohar.
90. Arun Kumar Singh son of Mahendra Singh resident of Village- Lalua, Post-
Mahuawa, Police Station- Piprahi, District- Sheohar.
91. Rajiv Kumar Pandey son of Ramakant Pandey resident of Village- Rejaura,
Post- Sheohar, District- Sheohar.
92. Rakesh Chandra Jha son of Dhirendra Jha resident of Village- Mohanpur,
Post- Rewasi, Police Station- Piprahi, District- Sheohar.
93. Anil Kumar Gupta son of Raja Ram Gupta resident of Village+Post+Police
Station- Pirprahi, District- Sheohar.
94. Chandan Kumar son of Shreekant Sah resident of Village- Parseuri Baij,
Police Station- Piprahi, Post- Kamrauli, District- Sheohar.
95. Abhishek Kumar son of Ram Bilas Prasad resident of Village- Parsauni Baij,
Post- Kamravli, District- Sheohar.
96. Shree Prakash son of Ram Briksh Roy resident of Village- Dekuli
Dharumpur, Post- Kamrauli, Police Station- Piprahi, District- Sheohar.
97. Dhananjay Kumar son of Shree Prakash Yadav resident of Village- Dekuli
Dharumpur, Post- Kamrauli, Police Station- Piprahi, District- Sheohar.
98. Shashi Ranjan Pandey son of Murlidhar Pandey resident of Village- Belwa,
Police Station- Piprahi, District- Sheohar.
99. Dilip Kumar son of Kameshwar Prasad resident of Village- Nayagaon, Police
Station- Piprahi, District- Sheohar.
100. Rajesh Kumar Pandey son of Sri Ratneshwar Pandey resident of
Village+Post+Police Station- Moro, Via- Kansisimari, Block Hanuman
Nagar, District- Darbhanga.
101. Arun Kumar son of Ramshankar Roy resident of Village+Post+Police
Station- Moro, District- Darbhanga.
102. Satish Kumar son of Ram Sagar Yadav resident of Village- Brahmotra, Post-
Ratanpura, Police Station- Ashok Paper Mill, District- Darbhanga.
103. Binod Bhagat son of Harihar Bhagat resident of Village- Baidyanathpur,
Police Station- Sahobganj, District- Muzaffarpur.
104. Pintu Kumar son of Chandra Bhushan Singh resident of Village+Post-
Dhanaiya, Police Station- Sahebganj, District- Muzaffarpur.
105. Mani Bhushan Kumar son of Rama Singh resident of Village- Bairiya, Police
Station- Sahebganj, District- Muzaffarpur.
106. Shashi Ranjan Kumar son of Ramavtar Prasad Sah resident of Village-
Ahiyapur, Police Station- Sahebganj, District- Muzaffarpur.
107. Kavindra Kishor son of Shiv Mangal Thakur resident of Village- Ambra
Chaubey, Police Station- Saraiya, District- Muzaffarpur.
108. Randhir Kumar son of Naval Kishore Ram resident of Village- Ambra
Chaubey, Police Station- Saraiya, District- Muzaffarpur.
109. Simant Kumar son of Vimal Kumar Singh resident of Village- Goriganea,
Police Station- Saraiya, District- Muzaffarpur.
110. Amit Kumar son of Umakant Pandey resident of Village- Raghunathpur,
Police Station- Saraiya, District- Muzaffarpur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 536
111. Manoj Kumar Basant son of Anandi Thakur resident of Village- Ambrates
Singh L.P.S. Saraiya Muzaffarpur.
112. Md. Ejaz Ahmad son of Md. Azimuddin resident of Village- Kharia Basti,
Police Station- Araria, District- Araria.
113. Md. Haris son of Abdul Quadir resident of Village- Ghormaro, Police
Station- Domariya, District- Araria.
114. Prabhat Ranjan son of Basant Kumar Das, resident of Village- Haripur, Police
Station- Forbesganj, District- Araria.
115. Niraj Kumar Mehta son of Nand Lal Mehta resident of Village- Haripur,
Police Station- Forbesganj, District- Araria.
116. Amit Kumar son of Ganga Sagar Singh resident of Village- Dhokaria, Police
Station- Madanpur, District- Araria.
117. Ranjit Kumar son of Late Mohan Lal Panjiyar resident of Village- Ararbari,
Police Station- Palasi, District- Araria.
118. Avinash Kumar son of Abhaykant Jha resident of Village- Bhadreshwar,
Police Station- Bathnaha, District- Araria.
119. Amit Kumar Jha son of Birendra Nath Jha resident of Village- Sahwajpur,
Police Station- Forbesganj, District- Araria.
120. Sunil Kumar Bishwas son of Late Bhishma Lal Bishwas resident of Village-
Borail, Police Station- Mahalgaon, District- Araria.
121. Rajesh Kumar son of Aniradha Bishwas resident of Village- Pachaili, Police
Station- Jakihat, District- Araria.
122. Birendra Kumar Bharhi son of Ratilal Pandit resident of Village- Jokihat,
P.S.- Jokihat, District Araria.
123. Dilip Kumar Singh son of Mahendra Prasad Singh resident of Village-
Nathpur, Police Station- Narpatganj, District- Arariya.
124. Subodh Kumar Bhagat son of Krishna Prasad Bhagat resident of Village-
Sonapur, Police Station- Narpatganj, District- Arariya.
125. Kailash Pati son of Amar Nath Jha resident of Village- Nathpur, Post-
Nargatganj, District- Arariya.
126. Anil Kumar Bhagat son of Vishwanath Bhagat resident of Village- Sonepur,
Police Station- Narpatganj, District- Arariya.
127. Shyam Kumar Das son of Yasodhar Lal Das resident of Village- Kharaiya
Basti, Police Station- Araria, District- Araria.
128. Bipin Kumar Sah son of Ram Chandra Sah resident of Village- Sarapgarh,
Police Station- Madanpur, District- Araria.
129. Pradip Kumar Das son of Late Yashodhar Lal Das resident of Village-
Kharaiya Basti, Police Station- Araria, District- Araria.
130. Umesh Kumar Roy son of Kritya Nand Roy resident of Village- Madhura
(W), Police Station- Narpatganj, District- Araria.
131. Karun Kumar son of Kashi Thakur resident of Village+Police Station-
Khaira, District- Jamui (Bihar).
132. Harendra Kumar Tanti son of Shree Narayan Tanti resident of Village+Police
Station- Khaira, District- Jamui (Bihar).
133. Arvind Kumar son of Shree Narayan Tanti resident of Village- Karn Nawada,
Police Station- Khaira, District- Jamui.
134. Amit Kumar son of Ashok Kumar Singh resident of Village- Bariyarpur,
Police Station- Khaira, District- Jamui (Bihar).
135. Gopal Kumar Singh son of Late Anandi Singh resident of Village- Chunka
Tari, Police Station- Khaira, District- Jamui.
136. Yashwant Kumar Raw son of Ganesh Rawat resident of Village- Chuan,
Police Station- Khaira, District- Jamui.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 537
137. Amarjit Kumar son of Tripurari Prasad Singh resident of Village- Kairakado,
Police Station- Khaira, District- Jamui.
138. Arun Kumar Singh son of Moleshwary Prasad Singh resident of Village-
Baghmara, Police Station- Khaira, District- Jamui.
139. Rana Kamlesh son of Sri Rana Bachchu Singh resident of Village- Sonkhar,
Police Station- Chandrdip, District- Jamui.
140. Sunil Kumar son of Sri Lakshman Prasad resident of Village- Lohra, Police
Station- Jamui, District- Jamui.
141. Nibhas Chandra son of Bachchu Prasad Singh resident of Village- Noni,
Police Station- Chandradeep, District- Jamui.
142. Diwakar Kumar son of Daya Nand Singh resident of Village- Mahatpur,
Police Station- Chandradeep, District- Jamui.
143. Kumari Sudha wife of Vijay Kumar Singh resident of Village- Manjosh,
Police Station- Sikandra, District- Jamui.
144. Vijay Kumar Singh son of Surya Narayan Singh resident of Village-
Manjosh, Police Station- Sikandra, District- Jamui.
145. Suryakant Bakshi son of Shashikant Prasad resident of Village- Lachhuar,
Police Station- Sikandra, District- Jamui.
146. Jay Narayan Das son of Jagan Ravidas resident of Village- Lachhuar, Police
Station- Sikandra, District- Jamui.
147. Punam Kumari daughter of Bino Ravidas resident of Village- Sikandra,
Police Station- Sikandra, District- Jamui.
148. Gautam Kumar son of Bhikhari Mandal resident of Village- Dukhandih,
Police Station- Jamui, District- Jamui.
149. Rupesh Kumar Singh son of Jitendra Kumar Singh resident of Village-
Sonpay, Police Station- Jamui, District- Jamui.
150. Sona Kumar Singh son of Late Onkar Prasad Singh resident of Village-
Ujhandi, Police Station- Jamui, District- Jamui.
151. Baljeet Kumar Paswan son of Late Ramsewak Paswan resident of Village-
Mahadeo Simariya, Police Station- Sikandra, District- Jamui.
152. Anil Kumar son of Rajendra Mahto resident of Village- Bhullo, Police
Station- Sikandra, District- Jamui.
153. Kaushalendra Kumar Singh son of Upendra Prasad Singh resident of Village-
Dhobghat, Police Station- Khaira, District- Jamui (Bihar).
154. Birendra Kumar son of Babulal Mistry resident of Village- Chaura, Police
Station- Jamui, District- Jamui.
155. Vijay Kumar son of Arjun Prasad Saw resident of Village- Kalayanpur,
Police Station- Jamui, District- Jamui.
156. Devendra Kumar Dinkar son of Bishnu Deo resident of Village- Lakhai,
Police Station- Barhat, District- Jamui.
157. Bikash Kumar son of Basuki Mandal resident of Village- Bijuyahi, Police
Station- Jamui, District- Jamui.
158. Ajay Kumar Mandal son of Shiv Shankar Mandal resident of Village-
Katouna, Police Station- Malaypur, District- Jamui (Bihar).
159. Binod Kumar Singh son of Om Prakash Singh resident of Village- Malaypur,
Police Station- Malaypur, District- Jamui.
160. Dilip Kumar Baranwal son of Lakhan Lal Baranwal resident of Village-
Malaypur, Police Station- Malaypur, District- Jamui.
161. Binay Kumar Singh son of Dip Narayan Singh resident of Village- Darha,
Police Station- Barhat, District- Jamui.
162. Amit Kumar Gupta son of Hariday Narayan Sah resident atChakai Bazar,
Post+Police Station- Barhat, District- Jamui.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 538
163. Ashok Kumar Yadav son of Liladhar Yadav resident at Bharatpur Oraiya,
Police Station- Sono, District- Jamui.
164. Kumod Mandal son of Radhe Mandal resident at Keshafarka, Post+Police
Station- Sono, District- Jamui.
165. Mrityunjay Kumar son of Jaggu Ram resident of Village- Chitradih, Police
Station- Chakai, District- Jamui.
166. Rajesh Kumar son of Basudeo Bhagta resident of Village- Bhandra, Police
Station- Simultalla, District- Jamui.
167. Sudarshan Kumar Singh son of Bishnu Deo Singh resident of Village+Post-
Ratanpur, Police Station- Gidhour, District- Jamui.
168. Bhim Raj son of Yogendra Prasad Sah resident of Village- Ratanpur, Police
Station- Gidhour, District- Jamui.
169. Sadanand Saw son of Govardhan Saw resident of Village+Post- Kharahna,
Police Station- Khaira, District- Jamui.
170. Dharmendra Kumar son of Bharat Rawat resident of Village- Genadih, Post-
Nayaganw, Police Station- Gidhaur, District- Jamui.
171. Pramod Kumar son of Anandi Mandal resident of Village- Hardimoh, Police
Station- Khaira, District- Jamui.
172. Shailendra Kumar Singh son of Late Badri Prasad Mandal resident of
Village- Hardimoh, Police Station- Khaira, District- Jamui.
173. Vikash Burnwal son of Binod Burnwal resident of Village- Gopalpur, Police
Station- Khaira, District- Jamui.
174. Chandra Deo Kumar son of Shiv Shankar Prasad resident of Village-
Jogajhingoi, Police Station- Khaira, District- Jamui.
175. Pawan Kumar @ Pawan Kumar Yadav son of Shivam Yadav resident of
Village- Changodih (Hariharpur), Police Station- Khaira, District- Jamui.
176. Binay Kumar son of Sahdeo Yadav resident of Village- Itabandh, Police
Station- Chandradeep, District- Jamui.
177. Krishna Nandan Paswan son of Janki Das resident of Village- Deeghout,
Police Station- Sikendra, District- Jamui.
178. Birju Choudhary son of Late Lakhan Choudhary resident of Village- Islam
Nagar, Police Station- Chandradeep, District- Jamui.
179. Bidya Nand Ram son of Asho Ram resident of Village- Mahna, Police
Station- Sikandra, District- Jamui.
180. Purshotam Kumar son of Krishna Bantha resident of Village- Unkupa, Police
Station- Kutumba, District- Aurangabad.
181. Sudhir Kumar Singh son of Saheb Singh resident of Village- Punchmeenda,
Police Station- Taraiya, District- Saran (Chhapra).
182. Ajay Kumar Ram son of Mahesh Ram resident of Village- Newari, Police
Station- Taraiya, District- Saran (Chhapra).
183. Anuj Kumar son of Sukhdeb Poddar resident of Village- Borani, Police
Station- Dandkhora, District- Katihar.
184. Sumit Kumar son of Jaynarayan Mehta resident of Village- Pranpari, Police
Station- Krityanand Nagar, District- Purnea.
185. Awdhesh Kumar son of Rajnandan Roy resident of Village- Seer Kheeria,
Police Station- Runi Saidpur, District- Sitamarhi.
186. Ranjeet Kumar Yadav son of Ramnaresh Yadav resident of Village- Barheta,
Police Station- Runi Saidpur, District- Sitamarhi.
187. Amit Kumar son of Dinesh Prasad Singh resident of Village- Basudew,
Police Station- Runi Saidpur, District- Sitamarhi.
188. Anupam Kumar son of Arun Mishra resident of Village- Mehsaul, Police
Station- Runi Saidpur, District- Sitamarhi.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 539
189. Keshav Kumar son of Umesh Prasad Singh resident of Village- Vishnupur
Basudev, Police Station- Runi Saidpur, District- Sitamarhi.
190. Bhanu Kumar son of Ramnarayan Singh resident of Village- Athari, Police
Station- Runi Saidpur, District- Sitamarhi.
191. Nitish Kumar son of Ram Binod Sahi resident of Village- Dasai, Police
Station- Runi Saidpur, District- Sitamarhi.
192. Pritosh Kumar son of Late Ajay Singh resident of Village- Morsand, Police
Station- Runi Saidpur, District- Sitamarhi.
193. Ramesh Kumar son of Nirsal Bhagat resident of Village- Athari, Police
Station- Runi Saidpur, District- Sitamarhi.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and Development
Department, Government of Bihar, Patna.
2. The Additional Secretary, Planning and Development Department,
Government of Bihar, Patna.
3. The Director, Economics and Statistics Department, Government of Bihar,
Punaichak, Patna.
4. The Senior Joint Director, Economics and Statistics Department, Government
of Bihar, Patna.
5. The Deputy Director, Economics and Statistics, Agriculture Department,
Government of Bihar, Patna.
6. The District Magistrate, Gaya.
7. The District Statistical Officer, Gaya.
8. The District Magistrate, Jehanabad.
9. The District Statistical Officer, Jehanabad.
10. The District Magistrate, Bhabhua (Kaimur).
11. The District Statistical Officer, Bhabhua (Kaimur).
12. The District Magistrate, Buxar.
13. The District Statistical Officer, Buxar.
14. The District Magistrate, Patna.
15. The District Statistical Officer, Patna.
16. The District Magistrate, Nalanda.
17. The District Statistical Officer, Nalanda.
18. The District Magistrate, Sheohar
19. The District Statistical Officer, Sheohar.
20. The District Magistrate, Darbhanga.
21. The District Statistical Officer, Darbhanga.
22. The District Magistrate, Muzaffarpur.
23. The District Statistical Officer, Muzaffarpur.
24. The District Magistrate, Arariya.
25. The District Statistical Officer, Arariya.
26. The District Magistrate, Katihar.
27. The District Statistical Officer, Katihar.
28. The District Magistrate, Saran (Chhapra).
29. The District Statistical Officer, Saran (Chhapra).
30. The District Magistrate, Aurangabad.
31. The District Statistical Officer, Aurangabad.
32. The District Magistrate, Purnea.
33. The District Statistical Officer, Purnea.
34. The District Magistrate, Sitamarhi.
35. The District Statistical Officer, Sitamarhi.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 540
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14794 of 2016
===========================================================
1. Bachchoo Prasad son of Domi Prasad Resident of Village-Khanpura, P.O.-
Baksanda, P.S.-Akbarpur, District-Nawada
2. Saurav Kumar Son of Gandhi Prasad Resident of Village-Hudrahi, P.O.-
Makhari, P.S.-Akbarpur, District-Nawada
3. Vikash Kumar Son of Arjun Chaudhary Resident of Village-Chandipur, P.O.-
Gowasa, P.S.-Akbarpur, District-Nawada
4. Yogendra Kumar son of Binda Mistry Resident of Village-Parto Karhari, P.O.-
Chhotki Amma, P.S.- Akbarpur, District-Nawada
5. Ankit Kumar son of Kishori Saw Resident of Village-Makhar, P.O.-Makhar,
P.S.-Akbarpur, District-Nawada
6. Abinash Kumar son of Preman Mahto Resident of Village-Baksanda, P.O.-
Baksanda, P.S.-Akbarpur, District Nawada
7. Jitendra Rajbanshi son of Baijnath Rajbanshi Resident of Village-Pindrauni,
P.O.-Rajhat, P.S.-Akbarpur, District Nawada
8. Ranjit Kumar Ranjan Son of Raj Kishore Prasad Resident of Village-Ningari,
P.O.-Farha, P.S.-Akbarpur, District Nawada
9. Sanjay Kumar son of Shivdani Prasad Yadav Resident of Village-Patrang,
P.O.-Paharpur, District-Nawada
10. Rakesh Ranjan Choudhary son of Krishna Choudhary Resident of Village-
Shahpur, P.O.-Kosumhar, P.S.- Akbarpur, District-Nawada
11. Rinku Kumari wife of Dinesh Kumar Resident of Village--Kasba Pachrukhi,
P.O.-Rajhat, P.S.- Akbarpur, District Nawada
12. Ravi Ranjan son of Sarjun Prasad Singh Resident of Village-Nanauri, P.O.-
Nemdargaj, P.S.- Akbarpur, District-Nawada
13. Pawan Kumar son of Govind Prasad Singh Resident of Village-Sakarpura,
P.O.-Teyar, P.S.-Akbarpur, District Nawada
14. Dharmendra Ram son of Amirak Ram Resident of Village-P.O>-Teyar, P.S.-
Akbarpur, District-Nawada
15. Vijay Paswan son of Rameshwar Paswan Resident of Village-Hudrahi, P.O.-
Makhari, P.S.-Akbarpur, District-Nawada
16. Sulekha Kumari wife of Vijay Paswan Resident of Village-Hudrahi, P.O.-
Makhari, P.S.-Akbarpur, District-Nawada
17. Avinash Kumar son of Tirthu Prasad Yadav Resident of Village-Bakhari,
P.O.-Kuhila, P.S.- Akbarpur, District Nawada
18. Mukesh Kumar son of Ram Naresh Kumar Resident of Village-Lodipur, P.O.-
Rajhat, P.S.- Akbarpur, District-Nawada
19. Shyam Sunder Prasad son of Krishna Prasad Resident of Village-Chhotki
P.O.- Chhotki Amma, P.S.- Akbarpur, District-Nawada
20. Rupesh Kumar son of Rambriksh Prasad Resident of Village-Paijna, P.O.-
Paharpur, P.S.-Akbarpur, District Nawada
21. Ajit Kumar son of Vijay Saw Resident of Village + P.O.-Nemdarganj, P.S.-
Akbarpur, District-Nawada
22. Pappu Kumar son of Ramesh Kumar Ranjan C/o Dr. Suresh Chaudhary
resident of Village- Akbarpur, Hatper, P.O.-Rajhat, P.S.-Akbarpur, District-
Nawada
23. Bipin Kumar son of Bachchu Singh Resident of Village-Pindrauni, P.O.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 541
Rajhat, P.S.-Akbarpur, District Nawada
24. Sudhir Ravidas son of Indradeo Ravidas Resident of Village- Diri, P.O.-Teyar,
P.S.- Akbarpur, District-Nawada
25. Kundan Kumar Son of Balgovind Prasad Resident of Village-Malgodam
(Patel Nagar), P.O. District-Nawada
26. Subodh Kumar Son of Shivdani Prasad Resident of Village-Belatar, P.O.-
Bhanail, P.S.-Akbarpur, District-Nawada
27. Rajesh Kumar Das Son of Arjun Das Resident of Village-Kurna, P.O.-
Kosumhar, P.S.- Akbarpur, District-Nawada.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Old Secretariate, Bihar, Patna.
2. The Principal Secretary, Planning & Development, Department Government
of Bihar, Patna
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna
4. The Director, Department of Planning and Development, (Directorate of
Economics and Statistics), Government of Bihar, Patna
5. The District Statistical Officer, Nawada, District-Nawada
6. The District Statistical Officer, Nawada, District-Nawada.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15285 of 2016
===========================================================
1. Manoj Kumar Sah, son of late Subhash Chandra Sah, resident of Village &
PO- Mohaniya Chakala, Via- Chopra Ram Nagar, P.S. Banmankhi, Purnea
(Bihar), PIN- 854102.
2. Prabhakar Gupta, son of Mahanthi Lal Das, resident of Village- Jiwachhpur,
PO- Harpatti, PS- Banmankhi, District- Purnea (Bihar), Pin-854102.
3. Manjeet Kumar, son of Bhumeshwar Mahto, resident of village- Rampur
Tilak, PO- Rampur Tilak, PS- Janki Nagar, District- Purnea (Bihar), Pin-
854102.
4. Sandeep Kumar, son of Ashok Mandal, resident of Village- Dhokar Dhara,
PO- Vishanpur Dutt, PS- Banmankhi, District- Purnea, State- Bihar, Pin-
854202.
5. Bablu Kumar Mukhiya, son of Krishna Dev Mukhiya, resident of Village-
Gangali Pahari Tola, PO- Maharaj Ganj, PS- Banmankhi, District- Purnea,
Bihar, Pin-854202.
6. Manoj Kumar Thakur, son of Umesh Kumar Thakur, resident of Village-
Rampur Tilak, PO- Rampur Tilak, P.S.- Janki Nagar, District- Purnea (Bihar),
Pin-854202.
7. Deepak Kumar, son of Satya Narayan Das, resident of Village/Mohalla-
Hanuman Nagar, PO & PS- Banmankhi, District- Purnea (Bihar), Pin Code-
854202.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 542
3. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
4. The Joint Director -cum- Office Head, Department of Planning &
Development, (Directorate of Economics & Statistics), Government of Bihar,
Patna.
5. The District Statistical Officer, District- Purnea (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15419 of 2016
===========================================================
1. Anand Prakash Tiwari, son of Govind Tiwari, resident of Village & Post-
Chakri, P.S.- Darauli, District- Siwan, Bihar (P.D.D. No.095354).
2. Sanjay Yadav, son of Nand Kishor Yadav, resident of Village- Bawana, PO-
Kanhauli, P.S.- Darauli, District- Siwan, Bihar (P.D.D. No.23).
3. Jagat Pati Singh, S/o Raj Ballav Singh, resident of Village & PO- Murha
Khap, P.S.- Darauli, District- Siwan, State- Bihar (P.D.D. No.150419).
4. Jitendra Nath Tiwari, son of Ramadhar Nath Tiwari, resident of Village-
Tariwan, PO- Tariwan, P.S. Darauli, District- Siwan, State- Bihar (P.D.D.
No.095794).
5. Binod Kumar Tiwari, S/o Brij Bihari, resident of Village & PO- Kanhauli, P.S.
Darauli, District-Siwan, State- Bihar (P.D.D. No.027279).
6. Lal Babu Sharma, son of Late Laxmi Narayan Sharma, resident of Village &
Post- Kanhauli, P.S.- Darauli, District- Siwan, State- Bihar (P.D.D.
No.093742).
7. Ravi Prakash Dwivedi, S/o late Devi Sharan Dwivedi, resident of
Village/Post- Chakri, P.S.- Darauli, District- Siwan, State- Bihar (P.D.D.
No.153709).
8. Mansha Kumari, D/o Hari Narayan Shukla, W/o R.P. Dwivedi, resident of
Village & PO- Chakri, P.S.- Darauli, District- Siwan, State- Bihar (P.D.D.
No.154025).
9. Jai Prakash Sharma, son of late Rajendra Sharma, Village+PO- Darauli, P.S.-
Darauli, District- Siwan, State- Bihar (P.D.D. No.198163).
10. Abhishek Kumar Tiwari, son of Shashi Bhushan Tiwari, resident of Village-
Sonbarsha, P.O.- Rampur, Sareya, P.S.- Darauli, District- Siwan, Bihar
(P.D.D. No.175019).
11. Saheb Hussain, S/o Late Ali Hussain, resident of Village- Karnpura, PO- Don,
P.S.- Darauli, District- Siwan, State- Bihar (P.D.D. No.313145).
12. Deepak Kumar, S/o Ramadhar Yadav, resident of Village- Kashihari, PO-
Darauli Mathia, PS- Darauli, District- Siwan, State- Bihar (P.D.D.
No.044166).
13. Sushil Kumar Tiwari, son of Devendra Tiwari, resident of Village+ PO & PS-
Darauli, District- Siwan, State-Bihar, (P.D.D. No........).
14. Biresh Kumar Yadav, son of Sri Ramashankar Yadav, resident of Village &
PO- Sarrharwa, PS- Darauli, District- Siwan, State- Bihar, (P.D.D.
No.180783).
15. Om Prakash Kushwaha, S/o Surendra Kushwaha, resident of Village- Punak,
PS- Darauli, District- Siwan, State- Bihar (P.D.D. No.250932).
16. Pawan Kumar Singh, S/o Sri Narbadeshwar Singh, resident of Village- Murah,
Majhaun, PO- Darauli, PS- Darauli, District- Siwan (P.D.D. No.260175).
17. Vijay Shankar Kushwaha, son of Ramchin Kushwaha, resident of Village
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 543
+PO- Sareya Rampur, PS- Darauli, District- Siwan.
18. Kanhaiya Kumar Ojha, son of Sri Ram Jee Ojha, Village & PO- Darauli, P.S.-
Darauli, District- Siwan, Bihar (P.D.D. No.279942).
19. Sunil Kumar Sah, son of Sheodhar Sah, resident of Village- Garwar, PO-
Darauli Mathia, P.S.- Darauli, District- Siwan, Bihar (P.D.D. No.080780).
20. Munna Kumar, S/o Devi Lal Prasad, resident of Village- Sri Nagar, P.O.-
Langarpur, PS- Mairva, District- Siwan, State- Bihar (P.D.D. No.169223).
21. Vikash Kumar Kushwaha, S/o Sri Sachchidanand Kushwaha, resident of
Village- Semra, PO- Anugrah Nagar, PS- Mairva, District- Siwan, State-
Bihar,( P.D.D. No.157238).
22. Vijay Kumar Jyoti, S/o Late Ramayan Ram, Village- Sitalpura, Post-
Langarpura, PS- Mairva, District- Siwan, State- Bihar, (P.D.D. No.190657).
23. Jai Ram Yadav, S/o Nandjee Yadav, resident of Village- Belav, Post- Belav,
PS- Darauli, District- Siwan, State- Bihar, (P.D.D. No.190274).
24. Pravin Kumar, son of Yugal Kishore Dubey, resident of Village- Majhawaliya,
PO- Karom, PS- Darauli, District- Siwan, State- Bihar (P.D.D. No.002576).
.... .... Petitioner/s
Versus
1. The State of Bihar.
2. The Principal Secretary, Planning and Development Department, Government
of Bihar, Old Secretariat, Patna.
3. The Director, Directorate of Economics and Statistics, Planning and
Development Department, Government of Bihar, Old Secretariat, Patna.
4. The District Statistical Officer, Planning and Development Department,
Government of Bihar, Siwan.
5. The District Magistrate, Siwan.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15230 of 2016
===========================================================
1. Sudhakar Kumar S/o Yogendra Prasad Srivastava Resident of Village-
Jujharpur, P.S.- Saraiya, District- Muzaffarpur. PDD/265454.
2. Rajeev Kumar S/o Ramsurat Tiwari Resident of Village- Sri Krishpur, P.S.-
Saraiya, District- Muzaffarpur. PDD/001756.
3. Prabhakar Kumar S/o Yogendra Prasad Srivastava Resident of Village-
Jhanjharpur, P.S.- Saraiya, District- Muzaffarpur. PDD/255287.
4. Awadh Kishor Sinha S/o Chandeshwar Singh Resident of Village- Choubey
Ambara, P.S.- Saraiya, District- Muzaffarpur. PDD/306238.
5. Phoolena Kumar Singh S/o Chanarayan Singh Resident of Village- Gorigava,
P.S.- Saraiya, District- Muzaffarpur. PDD/309419.
6. Ajay Kumar S/o Mohan Ray Resident of Village- Motihani, P.S.- Paroo,
District- Muzaffarpur. PDD/069541.
7. Lalbabu Thakur S/o Bachchu Thakur Resident of Village- Madhaul, P.S.-
Saraiya, District- Muzaffarpur. PDD/082961.
8. Mrityunjay Kumar S/o Rajeshwar Kumar Resident of Village- Paharpur, P.S.-
Saraiya, District- Muzaffarpur.
9. Akhilesh Kumar S/o Babu Lal Sharma Resident of Village- Tilak Pakri, P.S.-
Saraiya, District- Muzaffarpur. PDD/090900.
10. Lakhindra Kumar S/o Sri Kumar Kanchan Thakur Resident of Village-
Kamalpura, P.S.- Paroo, District- Muzaffarpur. PDD/55587.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 544
11. Lokesh Kumar S/o Shambhu Saran Singh Resident of Village- Chakabajo,
P.S.- Saraiya, District- Muzaffarpur.
12. Madan Kumar Goswami S/o Bindeshwari Goswami Resident of Village-
Chhatiya, P.S.- Muffasil, District- Purnea. PDD/168935.
13. Prakash Kumar S/o Raj Kishore Thakur Resident of Village- Batrauliya, P.S.-
Saraiya, District- Muzaffarpur. PDD/13254.
14. Sunil Kumar S/o Amarnath Roy Resident of Village- Bikharpur, P.S.- Paroo,
District- Muzaffarpur. PDD/137768.
15. Kumari Pushpam W/o Lalbabu Thakur Resident of Village- Madhaul, P.S.-
Saraiya, District- Muzaffarpur. PDD/0822832
16. Kanchan Kumari S/o Mahadev Sharma Resident of Village- Shambhupur,
P.S.- Saray, District- Vaishali. PDD/107621.
17. Mukesh Kumar Das S/o Jagdish Das Resident of Village- Soreya, P.S.-
Harsidhi, District- East Champaran. PDD/219216.
18. Prashant Sagar S/o Hari Narayan Sah Resident of Village- Noor Chhapra,
District- Muzaffarpur. PDD/049790.
19. Amod Kumar S/o Ganesh Prasad Yadav Resident of Village- Jahangirpur
Patedha, P.S.- Sarai, District- Vaishali. PDD/070101.
20. Raju Kumar Nirala S/o Ram Swarth Sah Resident of Village- Jamalabad, P.S.-
Ahiyapur, District- Muzaffarpur. PDD/043651
21. Amit S/o Narendra Prasad Resident of Village- Daud Chhapra, P.S.-
Meenapur, District- Muzaffarpur. PDD/093614.
22. Chunnu Kumar Chaurasiya S/o Bishvanath Chaurasiya Resident of Village-
Station Road Hari Nagar, P.S.- Ram Nagar, District- West Champaran.
PDD/008052.
23. Md. Irfan Ali S/o Md. Rustam Ansari Resident of Village- Darhipatti, P.S.-
Minapur, District- Muzaffarpur. PDD/083436
24. Agarjeet Kumar S/o Kishan Prasad Yadav Resident of Village- Sahuria, P.S.-
Jankinagar, District- Purnea. PDD/051734
25. Prabhat Kumar S/o Jainandan Choudhary Resident of Village- Patori Basant,
P.S.- Moro, District- Darbhanga. PDD/170620.
26. Prasanna Kumar Choudhary S/o Subodh Choudhary Resident of Village-
Panchobh, P.S.- Bisanpur, District- Darbhanga. PDD/319661.
27. Ashutosh Kumar Rai S/o Vijay Shankar Rai Resident of Village- Pipradh,
P.S.- Rajpur, District- Buxar. PDD/019469.
28. Santosh Kumar Singh S/o Kashi Nath Singh Resident of Village- Akothi, P.S.-
Rajpur, District- Buxar. PDD/260947
29. Hari Narayan Shah S/o Kailash Sah Resident of Village- Pipradh, P.S.-
Rajpur, District- Buxar.
30. Thakur Riteshver Prasad S/o Thakur Rajendra Prasad Resident of Village-
Deowdhiya, P.S.- Rajpur, District- Buxar. PDD/041698
31. Subhash Kumar Ram S/o Dinesh Kumar Ram Resident of Village- Jamayli,
P.S.- Rajpur, District- Buxar. PDD/14833
32. Ajit Kumar Rai S/o Jitendra Nath Rai Resident of Village- Pipradh, P.S.-
Rajpur, District- Buxar. PDD/054995
33. Vikash Kumar Sharma S/o Ramjee Sharma Resident of Village- Lugara-
Sugara (Karaila), P.S.- Rajpur, District- Buxar. PDD/156814
34. Riyaj Ansari S/o Imam Husain Ansari Resident of Village- Lugara- Sugara
(Karaila), P.S.- Rajpur, District- Buxar. PDD/082751
35. Kamala Ram S/o Parasnath Ram Resident of Village- Kaithahar, P.S.-
Dhansoi, District- Buxar. PDD/219484
36. Chhote Lal S/o Ram Keshwar Singh Resident of Village- Pipradh, P.S.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 545
Rajpur, District- Buxar.
37. Rajeev Kumar Verma S/o Chandeshwar Prasad Singh Resident of Village-
Gogahi, P.S.- Dhansoi, District- Buxar. PDD/186154
38. Dileep Kumar Anokha S/o Suresh Chandra Ram Resident of Village-
Devdhiya, P.S.- Rajpur, District- Buxar. PDD/110085
39. Dhirendra Pal S/o Raghunath Pal Resident of Village- Katriya, P.S.- Rajpur,
District- Buxar. PDD/304443.
40. Munna Sharma S/o Barmeshwar Sharma Resident of Village- Katriya, P.S.-
Rajpur, District- Buxar. PDD/048923.
41. Sanjay Sharma S/o Barmeshwar Sharma Resident of Village- Katriya, P.S.-
Rajpur, District- Buxar. PDD/095407
42. Manjay Ram S/o Satya Narayan Ram Resident of Village- Matkipur, P.S.-
Dansoi, District- Buxar. PDD/021026
43. Shashi Ranjan Singh @ Shashi Ranjan Kumar S/o Kashinath Singh Resident
of Village- Akodhi, P.S.- Rajpur, District- Buxar. PDD/260321
44. Rajkumar Gupta S/o Ramjee Sahu Resident of Village- Rajen, P.S.- Rajpur,
District- Buxar. PDD/146966
45. Pravin Kumar S/o Hiraman Singh Resident of Village- Rajen, P.S.- Rajpur,
District- Buxar. PDD/241226
46. Jugnu Kumar @ Gugnu Kumar S/o Baban Ram Resident of Village- Kajariya,
P.S.- Rajpur, District- Buxar. PDD/139434.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and
Development, Govt. of Bihar, Patna.
2. The Principal Secretary, Planning and Development, Govt. of Bihar, Patna.
3. The Director, Economics and Statistics under Planning and Development,
Govt. of Bihar, Patna.
4. The Project Director, Economics and Statistics under Planning and
Development, Govt. of Bihar, Patna.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15193 of 2016
===========================================================
1. Anmol Kumar S/o Late Chandradev Prasad Yadav Resident of Village-
Rambagh Lalchhoni, P.S.-Sadar Purnea, District-Purnea PDD/130866
2. Khushbu Kumari D/o-Sadanad Yadav Resident of Village-Prasadpur, P.S.-
K.Nagar, District-Purnea PDD/276887
3. Ratna Kumari D/o-Bhola Yadav Resident of Village-Prasadpur, P.S.-K.Nagar,
District-Purnea PDD/277177
4. Shilpa Kumari D/o-Prakash Lal Resident of Village-Bhattha Bazar, Near Kali
Bari Chowk, P.S.-K.Hat, District-Purnea. PDD/102053
5. Vikram Raj S/o Mahendra Paswan Resident of Village-Sipahi Tola, Boxa
Ghat Road Purnea, District-Purena, PDD/298728
6. Md. Raja Asim S/o Md. Irshad Alam Resident of Village-Dhamdaha, P.S.-
Dhamdaha, District- purnea. PDD/181208
7. Milan Kumar Mehta S/o Hari Narayan Mehta Resident of Village-Masuria,
P.S.-Sarsi, District-Purnea. PDD/037338
8. Sunil Kumar S/o Siyaram Mehta Resident of Village-Jaimangla, P.S.-
K.Nagar, District-Purnea PDD/085773
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 546
9. Sanjay Kumar Singh S/o Santosh Singh Resident of Village-Rampur, P.S.-K.
Nagar. District-Purnea. PDD/245763
10. Neeraj Kumar S/o Sachidanand Mehta Resident of Village-Jagni "A', P.S.- K.
Nagar, District-Purnea. PDD/53474
11. Abhinandan Kumar Mehta S/o Hari Narayan Mehta Resident of Village-
Masuria, P.S. Sarsi, District-Purnea. PDD/037530
12. Rajesh Kumar S/o Chandradeo Prasad Mehta Resident of Village-Jagni "A',
P.S.- K. Nagar, District-Purnea. PDD/302971
13. Bijay Kumar S/o-Sri jagannath Sah @ jagarnath Prasad Sah Resident of
Village-Champanagar, Ward No. 12, P.S.- K. Nagar, District-Purnea.
PDD/182722
14. Dezy Kumari D/o Ram Deo Prasad, W/o-Vijay Kumar Sah Resident of
Village-Champanagar, P.S.- K. Nagar, District-Purnea. PDD/256690
15. Md. Afsar Alam S/o- Md. Mahmud Hasan Resident of Village-Sabutar, P.S.-
K. Nagar, District-Purnea. PDD/249016
16. Md. Azad Alam S/o Md. Sajjad Alam Resident of Village-Sarra Bathna, P.S.-
Kasba, District-Purnea. PDD/171254
17. Shekhar Kumar S/o Birendra Kumar Singh Resident of Village-Gurudwara
Road, P.S.- K. Hat, District-Purnea. PDD/241616
18. Shambhu Bharti S/o Mantlal Yadav Resident of Village-Baniyapati, P.S.- K.
Nagar, District-Purnea. PDD/030758
19. Uday Kumar Yadav S/o- Shukdeo Yadav Resident of Village-Baniyapatti,
P.S.- K. Nagar, District-Purnea. PDD/072572
20. Prince Kumar S/o- Hari Kishor Pd. Yadav Resident of Village-Mouzampatti,
P.S.- B. Kothi, District-Purnea. PDD/024140
21. Mithilesh Kumar S/o- Kamdeo Yadav Resident of Village-Parora, P.S.- K.
Nagar, District-Purnea. PDD/067582
22. Bebi Kumari D/o- Satyanarayan Pd. Yadav Resident of Village-Baniyapatti,
P.S.- K. Nagar, District-Purnea. PDD/167194
23. Kingson Kumar S/o- Surya Narayan Yadav Resident of Village-Dhamdaha
Madhya, P.S.- Dhamdaha, District-Purnea. PDD/003979
24. Md. Sabir Alam S/o Md. Wajhul Qumar Resident of Village-Islampur, P.S.-
K. Nagar, District-Purnea. PDD/011723
25. Manoj Kumar S/o Mahendra Prasad Resident of Village-Alinagar, P.S.- K.
Nagar, District-Purnea. PDD/159846
26. Sanjay Kumar S/o- Manehdra Prasad Yadav Resident of Village-Alinagar,
P.S.- K. Nagar, District-Purnea. PDD/160869
27. Ramesh Kumar S/o Mahendra Prasad Resident of Village-Alinagar, P.S.- K.
Nagar, District-Purnea. PDD/160402
28. Raman Kumar S/o- Upendra Prasad Yadav Resident of Village-Rikabganj,
P.S.- K. Nagar, District-Purnea. PDD/087582
29. Md. Mushtaque S/o Md. Mansoor Alam Resident of Village-Kamlibari, Ward.
No.3 P.S.- Ranipatra, District-Purnea. PDD/143419
30. Md. Akmal S/o- Md. Manzur Alam Resident of Village-Banka Banil,
Sudhubaily, P.S.- Kasba, District-Purnea. PDD/034422
31. Arti Kumari D/o Laxman Kamti Resident of Village-Chitravani Road Bhatta
Bazar, P.S.- K. Nagar, District-Purnea. PDD/251825
32. Sunil Kumar S/o- Ramchandra Sah Resident of Village- Madhuban, Mandir
Tola, P.S.-Janki Nagar, District-Purnea. PDD/091995
33. Pankaj Kumar Sah S/o Ramchandra Sah Resident of Village- Madhuban,
Mandir Tola, P.S.- Janki Nagar, District-Purnea. PDD/272886
34. Kundan Bharti D/o-Roudilal Mehta, W/O-Vijay Kumar Singh Resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 547
Village- Pokhariya Tola, Mohmmadpur, P.S.- K. Nagar, District- Purnea.
PDD/204219.
.... .... Petitioner/s
Versus
1. The State of Bihar, through the Principal Secretary, Planning and
Development, Govt. of Bihar, Patna
2. The Principal Secretary, Planning & Development, Govt. of Bihar Patna
3. The Director, Economics and Statistics under Planning and Development,
Govt. of Bihar, Patna
4. The Project Director, Economics and Statistics under Planning and
Development, Govt. of Bihar, Patna.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14854 of 2016
===========================================================
1. Tapesh Kumar Yadav S/o late Kritya Nand Yadav Resident of Village- Bhoga,
Kariyat, PS. M. Rani Patra, District Purnea. PDD/036638.
2. Gopal Kumar Mehta S/o Fatkan Prasad Azad Resident of Village-- Garhia
Balua, PS K. Nagar, District Purnea. PDD/109520.
3. Munna Kumar S/o Gulab Chand Sah Resident of Village- Jagannathpur, P.S
K. Nagar, District Purnea.PDD/006902.
4. Digambar Kumar Gupta S/o Siyaram Sah Resident of Village- Chakla, PS. K.
Nagar, District Purnea. PDD/135748.
5. Amit Kumar Sah S/o Kamal Prasad Sah Resident of Village- Jagannathpur,
P.S K. Nagar, District Purnea.PDD/022183.
6. Rajeev Kumar S/o Bhagwat Prasad Chouhan Resident of Village- Garhia
Balua, PS. K Nagar, District Purnea. PDD/039415
7. Sonu Kumar S/o Bhola Prasad Yadav Resident of Village- Kabaiya, PS. K.
Hat, District- Purnea PDD/038116.
8. Ranjan Kumar Yadav S/o Bhola Prasad Yadav Resident of Village- Kabaiya,
PS. K. Hat, District Purnea PDD/038297.
9. Shahbaz Alam S/o Md. Tafazzul Haque Resident of Village- Manjheli, P.S.
Ranipatra, District Purnea- PDD/086913.
10. Sunil Kumar Sah S/o late Bishnu Dev Prasdad Singh Resident of Village-
Manjhauli, PS Muffasil Ranipatra, District Purnea. PDD/200580.
11. Mahboob Alam S/o Abul Hasan Resident of Village- Manjheli, P.S. Ranipatra,
District Purnea- PDD/079792.
12. Dilip Kumar Mandal S/o Pheku Mandal Resident of Village- Giyagachi, PS
Mufassi Ranipatra, District Purnea PDD/161817..
13. Md. Adil S/o Tamij Resident of Village- Majhauli , PS. Muffasil Ranipatra,
District Purnea , PDD/006760.
14. Raj Kumar Poddar S/o Madhusudan Poddar Resident of Village- Bhatgama,
PS Mufasil Ranipatra , District Purnea PDD/026145.
15. Abhinath Poddar S/o Kanhaiyalal Poddar Resident of Village- Bhatgama, PS
Mufasil Ranipatra , District Purnea PDD/162750.
16. Ashok Kumar Mehta S/o Bhuwneshwar Prasad Singh Resident of Village-
Fariyani, PS. K. Hat Maranga, District Purnea, PDD/026953.
17. Gajendra Kumar S/o Manohar Mandal resident of Village- Laxmipur
Lalchand, PS Bihariganj, District Madhepura. PDD/069423.
18. Anuplal Kumar S/o Tewal Mandal Resident of Village- Bihariganj, PS
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 548
Bihariganj, District Madhepura. PDD/069620
19. Santosh Kumar S/o Kapildeo Mandal Resident of Village- Pachim Bhatsara,
PS Barhara Kothi, District Purnea. PDD/227107.
20. Vinay Kumar S/o Kapildeo Mandal Resident of Village-Pachim Bhatsara, PS.
Barhara Kothi, District Purnea. PDD/225103.
21. Ramesh Kumar Raman S/o Bishambhar Singh Resident of villag- Dhadha
(Bahadurpur Khanjaha) PS. K. Hat, District Purnea, PDD/214899.
22. Upendra Prasad Sah S/o Bindeshwari Sah Resident of Village- Soura, PS.
Dagarua, District Purnea. PDD/080290.
23. Angad Kumar Yadav S/o Satyanarayan Yadav Resident of Village- Goura, PS.
Muffasil Ranipatra, District- Purnea, PDD/038424.
24. Chandan Kumar S/o Mahendra Ray Resident of Village- Chanka, P.S. K.
Nagar, District Purnea PDD/029834.
25. Anwarul Jamal S/o late Md. Jamaluddin Resident of Village- Iqbal Nagar,
Madhopara, P.S. K. Hat, District Purnea. PDD/162232.
26. Chanda Kumari W/o Ajeet Kumar Singh Resident of Village- Khiru Chowk,
Barihat Road, Purnea P.S. K. Hat, District Purnea. PDD./302407.
27. Ajeet Kumar Singh S/o Sri Chandra Bhushan Singh Resident of Village-
Khiru Chowk, Barihat Road, Purnea P.S. K. Hat, District Purnea.
PDD./304914.
28. Pradeep Kumar S/o Ramdeo Mehta Resident of Village- Prabhat Colony, PS.
K. Hat, District Purnea- PDD/088467.
29. Mithun Kumar S/o Nirmal Yadav Resident of Village- Gaura, P.S Muffasil
Ranipatra , District Purnea, PDD/078575.
30. Navin Kumar S/o Baidya Nath Yadav Resident of Village- Gaura, P.S
Muffasil Ranipatra , District Purnea, PDD/187247.
31. Afroz Alam S/o Md. Yunus Resident of Village- Yunus Manjil Mustafa
Colony Azad Nagar, PS. K. Hat, District Purnea PDD/162091.
32. Hazari Prasad Thakur S/o Baishakhu Thakur Resident of village- Kabaiya,
P.S Routa, District Purnea PDD/127127.
33. Ajay Kumar S/o Devanand Yadav Resident of Village- Bhairopur, PS
Kumarkhand, District Madhepura PDD/021390.
34. Chandan Kumar S/o Asharphi Prasad Singh Resident of Village- Bishnupur,
PS Beldaur, District Khagaria PDD/243679.
35. Sanjay Kumar S/o Yogendra Mehta Resident of Village- Samda , PS
Sourbazar, District Saharsa , PDD/149356.
36. Pramod Kumar S/o Swadheen Mehta Resident of Village- Samda, PS.
sourbazar District PDD/054425.
37. Sipamber Singh S/o Chandra Prakash Singh Resident of village- Jagdal, PS.
Rauta, District Purnea- PDD/043942.
38. Sanjit Kumar Sah S/o Rajendra Prasad Sah Resident of Village- Chatiya, PS
Mufassil Ranipatra, District Purnea, PDD/254438.
39. Vikash Kumar S/o Awdesh Singh Resident of Village- Nawratan Chak, PS.
Daudnagar, District- Aurangabad PDD/125976.
40. Anup Lal Baitha S/o Rajendra Baitha Resident of Village- Manortha, PS
Kutumba, District Aurangabad. PDD/112649.
41. Yogendra Kumar Ravi S/o Ghuran Ram R/o Ambedkar Nagar, Shahpur, PS
Aurangabad, District Aurangabad. PDD/122847.
42. Sunil Kumar Ravi S/o Rajendra Paswan Resident of Village- Biseni, PS
Aurangabad, District Aurangabad PDD/230113.
43. Ghanshyam Kumar S/o Indra Deo Yadav Resident of Village- Nepwa, PS
Aurangabad District Aurangabad, PDD/249544.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 549
44. Prashant Kumar Deo S/o Krishna Deo Resident of Village- Kamalpur, PS
Khagaria, District Khagaria. PDD/020473.
45. Amit Kumar S/o Ram Niwas Prasad Resident of Village- Pursanda, PS
Sikandra, District Jamui. PDD/065282.
46. Shyam Narayan Yadav S/o Mahadeo Yadav Resident of Village- laxminiya,
PS. Triveniganj, District Supaul, PDD/113219.
47. Prabhash Kumar S/o Parimal Yadav Resdient of Village- Mayurva, PS.
Triveniganj, District Supual, PDD/065910.
48. Mahadeo Mehta S/o Mrshilal Mehta Resident of Village- Narha, Bagla, PS.
Triveniganj, district Supual, PDD/081535.
49. Sunil Kumar S/o Satyanarayan Mehta Resident of Village Midhiya, PS.
Triveniganj, District Supaul PDD./157098.
50. Ashok Kumar S/o Babuje Mehta Resident of Village- medhiya, PS
Triveniganj, District Supaul, PDD/064390.
51. Sanjay Kumar S/o Sadanand Yadav Resident of Village- babhangama, PS
Triveniganj, District Supaul. PDD/314479.
52. Rubina Khatoon @ Miss Rubia Khatoon D/o Furduash Alam, W/o Md.
Dilshad Alam Resident of Village- Dhangain, PS Bikramganj, District Rohtas
PDD/264886.
53. Md. Dilshad Alam S/o Md. Shafik Idrishi Resident of Village- Dhangain, PS
Bikramganj, District Rohtas PDD/266603.
54. Ravi Ranjan Kumar Mishra S/o Raj Kumar Mishra Resident of Villageo -
Dumra, PS Kotwa, District East Champaran, PDD/058729.
55. Avinash Kumar S/o Vishwanath Singh Resident of Village- Kotwa, PS.
Kotwa, District East Champaran, PDD/037610.
56. Raju Kumar Sah S/o Devnath Sah Resident of Village- Bangara, PS. Kotwa,
District East Champaran PDD/096573.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and
Development, Govt. of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Economics and Statistics under Planning and Development,
Govt. of Bihar, Patna.
4. The Project Director, Economics and statistics under Planning and
Development , Govt. of Bihar, Patna.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15430 of 2016
===========================================================
1. Uday Sharma Son of Ramchandra Sharma resident of village - Basha, P.O.
Nayur, P.S. Nabinagar, District - Aurangabad
2. Abhishek Kumar, son of Krishna Ram, resident of Village +PO-Narendra
Khap, PS- Kutumba, District- Aurangabad.
3. Shankar Baitha, son of Nagendra Baitha, resident of Village- Rajparsa, PO-
Baliya, Amba, District- Aurangabad.
4. Brajendra Kumar Mishra, son of Suresh Dutt Mishra, resident of Village-
Bairawan, PO- Pandariya, PS- Simara, District- Aurangabad.
5. Dharmendra Kumar, son of Mr. Raj Rup Das, resident of village- Ankorha,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 550
PO- Railway Station Ankorha, P.S.- Khaira, District- Aurangabad.
6. Pintu Choudhary, son of Kailash Choudhary, resident of village- Kasauti, PO-
Bedauli, PS- Amba, District- Aurangabad.
7. Udit Kumar Paswan, son of Suresh Prasad, resident of Village +PO- Satar,
PS- Nabinagar, District- Aurangabad.
8. Krishna Kamal Kumar, son of Prabhu Dayal Singh, resident of Village-
Kishunpur, PO- Satsawan, PS- Amba, District- Aurangabad.
9. Sunil Kumar, son of Ram Dayal Singh, resident of Village- Nawner, PO-
Dihra, PS- Obra, District- Aurangabad.
10. Shatrughana Kumar, son of Vishwanath Prasad Singh, resident of Village
+PO+PS+ District- Aurangabad.
11. Niraj Kumar, son of Bimal Kumar Singh At- New Area M.G. Road, PO+PS+
District- Aurangabad.
12. Dhananjay Kumar, son of Alakh Deo Yadav, resident of Village- Batwan,
PO- Ramchandranagar, PS- Jamhar, District- Aurangabad.
13. Ramashish, son of Rampravesh Yadav, resident of Village- Nirmal Bigha,
PO+ District- Aurangabad.
14. Surendra Kumar Chaudhary, son of Suryadeo Chaudhary, resident of Village-
Biseni, PO- Kapayes, District- Aurangabad.
15. Mahesh Prasad, son of Girija Prasad, At+PO- Kaithi, Via- Obra, District-
Aurangabad.
16. Praphul Kumar Gupta, son of Ramadhar Prasad Gupta, resident of Village
+PO- Malawan, PS- Khudwan, Block- Obra, District- Aurangabad.
17. Ravindra Kumar, son of Kedar Singh, resident of village- Lasra, PO-
Sananpura, PS- Khudwan, District- Aurangabad.
18. Amit Kumar, son of Suresh Prasad, At- Sri Krishna Nagar, Near Marg
Dakshan, District- Aurangabad.
19. Om Sri Vishnu Hari, son of Ram Prasad Ram, resident of Village +PO- Sori,
PS- Mali, District- Aurangabad.
20. Omprakash Bharti, son of Bhola Prasad, resident of Village- Mangal Bazar,
PO+PS- Nabinagar, District- Aurangabad.
21. Pappu Kumar, son of Jamindar Ram, resident of Village- Khutaha, PS- Obra,
District- Aurangabad.
22. Om Prakash, son of late Meghnath Singh, resident of Village- Obipur, PO-
Badem, PS- Nabinagar, District- Aurabad.
23. Sachidanand Mishra, son of Arun Kumar Mishra, resident of Village- Old
G.T. Road, Islam Toli, PO+PS+ District- Aurangabad.
24. Sangeeta Kumari, daughter of Ram Prakash Shaw, resident of village- Chatar,
Block- Obra, District- Aurangabad.
25. Gautam Kumar Pandey, son of Shilkeshwar Pandey, resident of village- Biraj
Bigha, PO- Deshpur, PS- Amba, District- Aurangabad.
26. Lakshman Ram, son of Mandew Ram, resident of village- Tamsi, PO-
Narendrakhap, PS- Kutumba, District- Aurangabad.
27. Rajnish Kumar, son of Murari Pandey, resident of village- Dhunda, PO-
Deshpur, PS-Amba, District- Aurangabad.
28. Vinod Kumar, son of Saran Prasad, resident of village- Kishupur, PO-
Satgaw, PS- Amba, District- Aurangabad.
29. Abhimanyu Kumar, son of Arjun Prasad Singh, resident of village- Hathil
Parsawan, PO- Pandriya, PS- Simra, District- Aurangabad.
30. Pawan Kumar Nehru, son of Ramsunder Barai, resident of village- Dewariya,
PO- Narendrakhap, PS- Kutumba, District- Aurangabad.
31. Arvind Kumar Ram, son of Suresh Ram, resident of Village- Khaira
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 551
Barwadih, PO- Halka, Hariharganj, PS- Kutumba, District- Aurangabad.
32. Sikendra Kumar Mehta, son of Ramvtar Mehta, resident of village- Barheta,
PO- Amba, PS- Kutumba, District- Aurangabad.
33. Rakesh Kumar, son of Parshuram Sharma, resident of village- Biraj Bigha,
PO- Deshpur, PS- Amba, District- Aurangabad.
34. Kavish Kumar Thakur, son of Late Brijnandan Thakur, resident of village-
Labhari, PO- Amba, PS- Kutumba, District- Aurangabad.
35. Abhishek Kumar, son of Satendra Singh, resident of village- Parsa, PO- Bel,
PS- Obra, District- Aurangabad.
36. Gautam Kumar, son of Kedar Rajak, resident of village- Taradih, PO- Umga,
PS- Madanpur, District- Aurangabad.
37. Shashi Ranjan Prajapati, son of Ram Parikha Prajapati, resident of village-
Bairiya, PO- Bairiya, PS- Mali, District- Aurangabad.
38. Surendra Kumar, son of Ganesh Yadav, resident of village- Jura Bigha, PO-
Silar Kala, PS- Deo, District- Aurangabad.
39. Bharat Kumar Bharetendu, son of Narayan Yadav, resident of village-
Singhwa, PO- Belwan-Dumari, PS-Deo, District- Aurangabad.
40. Kush Kumar, son of Ramjee Saw, resident of village- Dani Bigha, PO+PS+
District- Aurangabad.
41. Sunil Kumar, son of Bharath Yadav, resident of village- Kosdihra, PO-
Padrawan, PS- Jamhor, District- Aurangabad.
42. Uday Mistrri, son of Bhola Mistri, residend of village- Ajania, PO- Khadiha,
PS- Simra, District- Aurangabad.
43. Manish Kumar, son of Rameshwar Prasad, resident of village- Badhki Bela,
PO+PS+ District- Aurangabad.
44. Manish Kumar, son of Sadafal Singh, resident of village-Jarmakhap, PO-
Pauthu, PS- Jamhor, District- Aurangabad.
45. Abhijeet Kumar, son of Raghav Singh, resident of village- Basatpur, PO-
Rampur, PS- Barun, District- Aurangabad.
46. Ghanshyam Prasad, son of Ramadhar Ram, resident of village- Dhuriya, PO-
Barouli, PS- Barun, District- Aurangabad.
47. Shailendra Suman Mishra, son of Arvind Kumar Mishra, resident of village-
Dudhar, PO- Sundarganj, PS- Risiyup, District- Aurangabad.
48. Chitranjan Kumar, son of Ramswarup Singh, resident of village- Eguna, PO-
Bahuriya Bigha, PS- Barun, District- Aurangabad.
49. Kamlesh Singh, son of Sheodhyan Singh, resident of village- Eduna, PO-
Bahuriya Bigha, PS- Barun, District- Aurangabad.
50. Praveen Kumar, son of late Raja Ram Paswan, resident of village-
Mangurahi, PO- Ithat, PS- Risiyap, District- Aurangabad.
51. Sanjay Kumar, son of Kedar Yadav, resident of village- Sendhokhap, PO-
Charan, PS- Barun, District- Aurangabad.
52. Harinarayan Singh, son of Late Bipat Singh, resident of village- Sada Bigha,
PO- Pauthu, PS- Jamhor, District- Aurangabad.
53. Ranjay Kumar, son of Ramjanam Singh, resident of village- Kahira, PO+PS-
Barun, District- Aurangabad.
54. Ranjeet Kumar, son of Bhim Singh, resident of village- Pandit Bigha, PO+
PS- Barun, District- Aurangabad.
55. Munna Kumar, son of Naresh Ram, resident of village- Dyharmpura, PO-
Jaigobind Nagar, PS- Jamhor, District- Aurangabad.
56. Sanjay Kumar, son of Chandradeo Singh, resident of village- Tendua, PO-
Rampur, PS- Barun, District- Aurangabad.
57. Birendra Kumar Singh, son of Krishna Singh, resident of village- Mahuari,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 552
PO- Charan, PS- Marari Khurd Kala, District- Aurangabad.
58. Lalan Kumar Singh, son of Rama Shankar Singh, resident of village-
Nawada, PO- Urdina, PS- Barun, District- Aurangabad.
59. Sudhir, son of R.R. Prasad, resident of village- Nadiyain, PO- Urdina, PS-
Barun, District- Aurangabad.
60. Manoj Kumar Singh, son of Mr. Kailash Singh, resident of village- Tengara,
PO- Tengara, PS- Barun, District- Aurangabad.
61. Ram Kumar, son of Sidheshwar Singh, resident of village- Petarhi, PO-
Jaigobind Nagar, PS- Barun, District- Aurangabad.
62. Yaspal Kumar, son of Ravindra Singh, resident of village- Petarhi, PO-
Jaigobind Nagar, PS- Barun, District- Aurangabad.
63. Arun Kumar, son of Lalbaj Ram, resident of village- Tendua Haibat, PO-
Urdina, PS- Barun, District- Aurangabad.
64. Gita Kumari, daughter of Ramashish Singh, resident of village- Nawada, PO-
Urdina, PS- Barun, District- Aurangabad.
65. Arti Kumari, daughter of Jairam Prasad, resident of village- Kudwan, PO-
Amilauna, PS- Obra, District- Aurangabad.
66. Satish Ranjan, son of Sri Jegdeo Kumar Rajiv, resident of village-
Mahuawan, PO- Kaithi, PS- Obra, District- Aurangabad.
67. Dhananjay Ram, son of Jivnarayan Ram, resident of village- Golgariwa, PO-
Kutumba, PS- Kutumba, District- Aurangabad.
68. Ajay Kumar Singh, son of N.K. Singh, resident of village- Jay Prakash Nagar,
PO+P|S+District- Aurangabad.
69. Kundan Kumar, son of Late Fekan Singh, resident of village- Adarsh Nagar,
New Area (Tengra Kothi), PO+PS+District- Aurangabad.
70. Aftab Ansari, son of Mahboob Ansari, resident of village- Purnadih, PO-
Dhangain, PS- Obra, District- Aurangabad.
71. Suhail Ansari, son of Md. Islam Ansari, resident of village- Harina, PO-
Sonbarsha, PS- Obra, District- Aurangabad.
72. Pramod Kumar, son of Suresh Prasad, resident of village- Bihari Bigha, PO-
Sonbarsha, PS- Obra, District- Aurangabad.
73. Dhananjay Kumar Singh, son of Sri Firangi Singh, resident of village-
Jamuni, PO- Chechadhi, PS- Obra, District- Aurangabad.
74. Ashok Kumar, son of Shyamdev Singh, resident of village-Kanchanpur, PO-
Cheehadhi, PS- Obra, District- Aurangabad.
75. Dharmendra Kumar, son of Kamta Prasad Singh, resident of village-
Kanchanpur, PO- Chechadhi, PS- Obra, District- Aurangabad.
76. Shabbir Ahmad, son of Mokhtar Ahmad, resident of village- Nawabganj, PO-
Matpa, PS- Kutumba, District- Aurangabad.
77. Sanjeet Kumar Chaudhary, son of Hira Chaudhary, resident of village- Sita
Bigha, PO- Harihar, PS- Kutumba, District- Aurangabad.
78. Ashok Prasad, son of Paras Paswan, resident of village+PO- Dhangain, PS.-
Jamhor, District- Aurangabad.
79. Ranjit Kumar Singh, son of Ramchandra Singh, resident of village- Nehuta,
PO- Rajoi, PS+District- Aurangabad.
80. Vikash Kumar Agrawal, son of Naresh Prasad Agrawal, resident of village
+PO- Khajuri Tola, PS- Tandwa, District- Aurangabad.
81. Bijay Kumar Gupta, son of Radheshyam Prasad, resident of village +PO-
Khajuri Tola, PS- Tandwa, District- Aurangabad.
82. Satendra Rajak, son of Brichha Rajak, resident of village+PO+PS- Tandwa,
District- Aurangabad.
83. Manoj Kumar, son of Ganesh Prasad, resident of village+PO+PS- Tandwa,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 553
District- Aurangabad.
84. Dilip Kumar Mehta, son of Late Sitaram Mehta, resident of village- Koni,
PO- Tandwa, PS- Tandwa, District- Aurangabad.
85. Satya Prakash, son of Shivdat Singh, resident of Village+PO- Akauni, PS-
Daudnagar, District- Aurangabad.
86. Omprakash Kumar Rajak, son of Rajendra Rajak, resident of village+PO-
Khajuri Tika, PS- Tandwa, District- Aurangabad.
87. Rajesh Kumar Tiwary, son of Mahendra Tiwary, resident of Village-
Kosdihra, PO+PS- Nabinagar, District- Aurangabad.
88. Ranjay Kumar Singh, son of Krishna Singh, resident of village+PO-
Kapasiya, PS+ District- Aurangabad.
89. Sunil Kumar, son of Bharat Yadav, resident of village- Kosdihra, PO-
Padrawa, PS- Jamhor, District- Aurangabad.
90. Renu Kumari, daughter of Biteshwar Prasad Yadav, resident of village-
Taregna Math, PO+PS- Masaudhi, District- Patna.
91. Brajesh Kumar, son of Satya Narayan Singh resident of village- Nahawan,
PO- Hasadih, PS- Masaudhi, District- Patna.
92. Ranjeet Kumar, son of Sitaram Keshri, resident of Mohalla- Lakhibagh, PS-
Masaudhi, District- Patna.
93. Sumit Kumar, son of Baijnath Prasad, resident of Mohalla-Lakhibagh, PS-
Masaudhi, District- Patna.
94. Ashwani Kumar, son of Girija Prasad Singh, resident of village+ PO-
Lahsuna, PS- Masaudhi, District- Patna.
95. Rukmini Kumari, daughter of Binay Rai, resident of village- Sarari, PO-
Karanja, PS- Naubatpur, District- Patna.
96. Tripurari Madhukar, son of Kamlesh Chandra Verma, resident of village +
PO- Karanja, PS- Naubatpur, District- Patna.
97. Indu Kumari, daughter of Sidheshwar Prasad, resident of Mohalla- Hanuman
Nagar, PS- Masaudhi, Districtt- Patna.
98. Ranjit Kumar, son of Chandradeep Singh, resident of village +PO-
Usmaanchak, PS- Masaudhi, District- Patna.
99. Tarannum Nasir, daughter of Nasaruddin, resident of Mohalla- Rehmatganj,
PO+ PS- Masaudhi, District- Patna.
100. Manoj Kumar Sinha, son of Krishna Nandan Prasad, resident of Mohalla-
Srinagar, PO+PS- Masaudhi, District- Patna.
101. Arvind Kumar Pathak, son of Damodar Pathak, resident of Mohalla-
Jahanabad Road, PO+PS- Masaudhi, District- Patna.
102. Abhay Kumar, son of Madhusudan Prasad, resident of Mohalla- Purani
Bazar, Sati Asthaan, PO+PS- Masaudhi, District- Patna.
103. Dharmendra Kumar, son of Shankar Prasad, resident of Mohalla- Hospital
Road, PO+PS- Masaudhi, District- Patna.
104. Mukesh Ranjan Kumar, son of Sarjug Pandit, resident of Mohalla- Byepass
Road, Lakhibagh, PO+PS- Masaudhi, District- Patna.
105. Rajnikant Kumar, son of Sarjug Pandit, resident of Mohalla- Byepass Road,
Lakhibagh, PO+PS- Masaudhi, District- Patna.
106. Rajat Kumar, son of Omprakash, resident of Mohalla- Sahay Sadan,
ShivajiNagar, Sati Asthaan, PO+PS- Masaudhi, District- Patna.
107. Rajeev Ranjan Kumar, son of Krishna Prasad, resident of village- Chandu
Bigha, PO- Vijaypura, PS- Dyhanarua, District- Patna.
108. Amit Ranjan Patel, son of Arbind Kumar, resident of village- Jahanpur, PO-
Pavera, PS- Dhanarua, District- Patna.
109. Anuj Kumar, son of Krishna Prasad, resident of village- Bari Bigha, PO-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 554
Netaul, PS- Kadirganj, District- Patna.
110. Pramod Kumar Sinha, son of Narendra Kumar Sinha, resident of village-
Jaivar, PO- Nadghat, PS- Gaurichak, District- Patna.
111. Appu Kumar, son of Omprakash Sahay, resident of Mohalla- Lakhibagh,
PO+PS- Masaudhi, District- Patna.
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistical Officer, Aurangabad, District- Aurangabad (Bihar).
5. The District Statistical Officer, Aurangabad, District- Aurangabad (Bihar).
6. The District Statistical Officer, Patna, District- Patna (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14817 of 2016
===========================================================
1. Manoj Kumar Son of Hirday Kumar Sinha Resident of village & Post
Churamanpur, P.S. Industrial Area, Buxar, Distt. - Buxar
2. Sanjesh Kumar Son of Nand Kumar Ram resident of village & P.O. Rupsagar,
P.S. Nawanagar, District - Buxar
3. Saroj Kumar Singh Son of Mithlesh Yadav Resident of village - Renka, P.O.
Athar, P.S. Sikroul Lakh, Distt. - Buxar
4. Amit Narayan Son of Hridaya Nand Lal Resident of Mohalla - Sohani Patti,
Ward No. 33, P.S. Buxar, Distt. -Buxar
5. Chandan Singh Son of Dhaneshwar Singh Resident of village & P.O.
Rahathua, P.S. Brahmpur, Distt. Buxar
6. Prem Kumar Son of Sri Gupteshwar Prasad Resident of village & Post -
Brahmpur, P.S. Brahmpur, Distt. Buxar
7. Arvind Kumar Pandey Son of Krishna Bihari Pandey Resident of village -
Pandeypur, P.S. Brahmpur, Distt. - Buxar
8. Chandan Kumar Pandey Son of Devendra Pandey Resident of village & Post -
Rahathua, P.S. Brahmpur, Distt. Buxar
9. Rahul Kumar Singh Son of Shivakant Singh Resident of village & Post Kant,
P.S. Brahmpur, Distt. Buxar
10. Ram Dayal Prasad Son of Rameshwar Singh Resident of village - Bararhi, P.S.
Bagengola, Distt. - Buxar
11. Rabindra Yadav Son of Rameshwar Yadav Resident of village - Saphi, P.S.
Brahmpur, Distt. Buxar
12. Umesh Prasad Son of Gupteshwar Prasad Tatawa Resident of village - Sapahi
Bazar, P.S. Brahmpur, Distt. - Buxar
13. Biswnath Yadav Son of Bhagwan Yadav Resident of village - Lalanji Ke
Dera, P.S. Brahmpur, Distt. - Buxar
14. Amresh Prasad Son of Laljee Prasad Resident of village - Banswar, P.S.
Brahmpur, Distt. - Buxar
15. Nitish Kumar Son of Chandrama Singh Resident of village & Post Banni, P.S.
Dhansoi, Distt. - Buxar
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 555
16. Om Prakash Sharma Son of Ramnivas Sharma Resident of village - Ismailpur,
P.S. Buxar, Distt. - Buxar
17. Md. Hakik Son of Md. Rashid Resident of Village - Kharahna, P.S. Itarhi,
Distt. - Buxar
18. Manoj Kumar Son of Sri Nath Ram Resident of village - Bagahi, P.S. Itarhi,
Distt. - Buxar
19. Manish Kumar Gupta Son of Bachcha Lal Gupta Resident of village & Post
Diyaman, P.S. Krishna Brahm. Distt. - Buxar
20. Ajit Kumar Son of Parashuram Mishra Resident of village - Keshopur, P.S.
Simari, District - Buxar
21. Satyendra Kumar Azad Son of Shyam Bihari Azad Resident of village - Nai
Bazar, Mathiya, P.S. Buxar, Distt. - Buxar
22. Amit Kumar Singh Son of Chhoonnoo Singh Resident of village - Majharia,
P.S. Buxar, Distt. - Buxar
23. Shashi Kant Bharti Son of Upendra Kumar Resident of village - Basawan
Kalan, P.S. Sikraul Lakh, Distt. - Buxar
24. Sudhir Kumar Son of Bihari Prasad Resident of village - Nai Bazar, Akroura,
P.S. Buxar, Distt. - Buxar
25. Ravi Kumar Gupta Son of Shyama Charan Gupta Resident of village - Itarhi
Near Allahabad Bank Itarhi, Ward No. 06, P.S. Itarhi, Distt. - Buxar
26. Upendra Kumar Son of Raj Nath Ram Resident of village - Sondhila, P.S.
Buxar, Distt. Buxar
27. Anil Pathak Son of Gopal Pathak Resident of village & Post Mahadah, P.S.
Buxar, Distt. - Buxar
28. Hare Ram Prasad Son of Basistha Ram Resident of Village & Post Basaw
Kala, P.S. Sikraul Lakh, District Buxar
29. Ashish Raj Son of Lakhi Narayan Ram Resident of village - Madan Dihara,
P.O. Nihalpur, P.S. Itarhi, Distt. - Buxar
30. Vinod Kumar Ram Son of Gupteshwar Ram Resident of village - Madan
Dehara, P.O. Nihalpur, P.S. Itarhi, Distt. - Buxar
31. Kumar Harendra Son of Radhe Shyam Singh Resident of village & Post -
Giridhar Baraon, P.S. Nawanagar, Distt. - Buxar
32. Vikash Singh Son of Harendra Singh Resident of village & Post - Giridhar
Baraon, P.S. Nawanagar, Distt. - Buxar
33. Vimlesh Kumar Son of Ramadhar Singh Resident of village & Post - Giridhar
Baraon, P.S. Nawanagar, Distt. - Buxar
34. Pappoo Kumar Singh Son of Ganpati Singh Resident of Village - Shisharadh,
P.S. Rajpur, Distt. - Buxar
35. Dablu Kumar Singh Son of Lalan Singh Resident of village - Pipradh, P.S.
Rajpur, Distt. - Buxar
36. Rakesh Kumar Shukla Son of Ashok Kumar Shukla Resident of village & Post
Sohanipatti, Distt. - Buxar
37. Kumar Rajiv Ranjan Son of Shyam Narayan Prasad Resident of village - Nai
Bazar, P.O. Buxar, Distt. Buxar
38. Nand Kishor Prasad Son of Jagdish Prasad Resident of village - Mathiya
Muhalla, Ward No. 15, P.S. Buxar, Distt. Buxar
39. Krishn Singh Son of Sumer Singh Resident of village - Nathpur, P.S. Itarhi,
Distt. - Buxar
40. Ramdular Paswan Son of Daya Ram Paswan Resident of village & Post
Deorhian, P.S. Rajpur, Distt. Buxar
41. Din Bandu Singh Son of Gupteshwar Singh Resident of village & Post
Jalahara, P.S. Rajpur, Distt. Buxar
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 556
42. Arun Kumar Son of Ashok Kumar Resident of village - Amla Toli Main
Road, Buxar, Near Bata Show Room, Distt. - Bihar
43. Anchal Kumar Yaduvanshi Son of Sarve Sagar Singh Resident of village -
Dafa Dihari, Post Sikraul Lakh, P.S. Sikraul Lakh, Distt. - Buxar
44. Nirbhay Kumar Son of Sri Niwas Singh Resident of village - Dafa Dihari, Post
Sikraul Lakh, P.S. Sikraul Lakh, Distt. - Buxar
45. Madhu Tiwari Son of Jagdish Tiwari resident of village - Chhotaka Dhakaich,
P.S. Krishna Brahm, District - Buxar
46. Ashok Kumar Pradhan Son of Keshar Pradhan Resident of village -
Chhotakara Dakhaich, P.S. Krishna Brahm, Distt. - Buxar
47. Prem Kumar Singh Son of Sri Ram Pujan Singh Resident of village - Khatiba,
Post - Itarhi, P.S. Itarhi, Distt. Buxar
48. Saroj Kumar Son of Nirmal Kumar Singh Resident of village - Salasla, P.O.
Sonbarsa, P.S. Nawanagar, Distt. Buxar.
.... .... Petitioner/s
Versus
1. The State of Bihar through its Chief Secretary
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna
3. The Principal Secretary, Cooperative Department, Government of Bihar, Patna
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna
5. The District Statistical Officer, Buxar, District - Buxar (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14821 of 2016
===========================================================
1. Jeetendra Kumar Son of Janakdeo Choudhary Resident of village/Mohalla -
Khirauna, P.O. + P.S. Rahui, District Nalanda
2. Pranav Kumar Sinha Son of Omendra Kumar Sinha Resident of
village/Mohalla + P.O. Utternawan P.S. Rahui, District Nalanda
3. Amarjeet Kumar Son of Paras Nath Resident of village/Mohalla + P.O.
Utternawan P.S. Rahui, District Nalanda
4. Pradeep Kumar Son of Ashok Kumar Resident of village/Mohalla + P.O.
Chandaura P.S. Rahui, District Nalanda
5. Shashi Bhushan Prasad Son of Sidheshwar Prasad Resident of village -
Baijnathpur, P.O. Sarbahadi, P.S. Manpur, District Nalanda
6. Ravi Shankar Son of Rajendra Prasad Resident of village / Mohalla - Sakuchi
Shari, P.O. Gajipur, P.S. Giriak, District Nalanda
7. Ajeet Kumar Son of Prasidh Pandit Resident of village / Mohalla - Khaira,
P.S. Ben, District Nalanda
8. Vir Abhimanyu Singh Son of Narayan Prasad Sinha Resident of village /
Mohalla - Gaurhapar, P.O. Barhovna, P.S. Chandi, District Nalanda
9. Yashkant Kumar Son of Indradeo Mahto Resident of village/Mohalla Rahui,
P.O. Rahui, P.S. Rahui, District Nalanda
10. Ranjit Kumar Son of Rudal Ram Resident of village + P.O. Barandi P.S.
Rahui, District Nalanda
11. Upendra Prasad Son of Indradeo Prasad Resident of village - Basanpur, P.O.
Utternawan P.S. Rahui, District Nalanda
12. Sudhir Kumar Gupta S/o Shyam Sunder Lal Resident of village / Mohalla -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 557
Laxmi Cloth Store Nai Sarai, P.O. + P.S. Bihar Sharif, District Nalanda
13. Ishwar Kumar Son of Rameshwar Sao Resident of village / Mohalla -
Mohiuddinagar Amber, P.O. + P.S. Bihar Sharif, District Nalanda
14. Shailendra Prasad Son of Late Rameshwar Mahto Resident of village /
Mohalla - Mahalpur, Alok Sadan, Sanskrit Gali, P.O. + P.S. Bihar Sharif,
District Nalanda
15. Ramesh Lal Son of Hira Lal Resident of village / Mohalla - Banaulia, P.O. +
P.S. Bihar Sharif, District Nalanda
16. Pramod Kumar Verma Son of Late Dwarika Prasad Resident of village /
Mohalla - Sultanpur, P.O. + P.S. Rahui, District Nalanda
17. Umashankar Sinha Son of Gokul Prasad Resident of village / Mohalla -
Supasang, P.O.Murgiachak, P.S. Wena, District Nalanda
18. Amit Kumar Son of Mahesh Prasad Resident of village / Mohalla - Bhenda,
P.O. Sonsa P.S. Rahui, District Nalanda
19. Pranav Kumar Son of Mahesh Prasad Resident of village / Mohalla -
Mohiuddinagar, Amber, P.O. + P.S. Bihar Sharif, District Nalanda
20. Amit Kumar Son of Akhileshwar Prasad Resident of village / Mohalla -
Mahmadpur, P.O. Salepur P.S. Ekangar Sarai, District Nalanda
21. Virendra Kumar Son of Rambriksh Yadav Resident of village / Mohalla -
Kalyampur, P.O. Punha P.S. Rahui, District Nalanda
22. Dinesh Kumar Son of Naresh Prasad Resident of village / Mohalla -
Tufanganj, P.O. Soh Sarai, P.S. Rahui, District Nalanda
23. Munnu Kumar Son of Nath Sahay Resident of village / Mohalla - Tufanganj,
P.O. Soh Sarai P.S. Rahui, District Nalanda
24. Dheeraj Kumar Son of Narendra Prasad Resident of village / Mohalla + P.O.
Sosandi P.S. Bihar Sharif, District Nalanda
25. Fanibhushan Kumar Son of Dinesh Prasad Resident of village / Mohalla -
Rahimpur, P.O. + P.S. Rahui, District Nalanda
26. Dwivesh Kumar Singh Son of Late Kishore Singh Resident of village /
Mohalla - Kilapar, Garhpar, P.O. + P.S. Bihar Sharif, District Nalanda
27. Satish Kumar Son of Rambaran Prasad Resident of village / Mohalla - Kilapar,
Garhpar, P.O. + P.S. Bihar Sharif, District Nalanda
28. Sunil Kumar Son of Harihar Prasad Resident of village / Mohalla - Bhojpur,
P.O. Belchi Sharif P.S. Manpur, District Nalanda
29. Sandeep Kumar Son of Shyam Sundra Prasad Resident of village / Mohalla -
Supasang, P.O.Murgiachak, P.S. Wena, District Nalanda
30. Santosh Prasad Son of Om Prakash Resident of Village / Mohalla - Paithna,
P.O. Bhaganbigha, P.S. Wena, District Nalanda
31. Prabhakar Choudhary Son of Late Janakdeo Choudhary Resident of
village/Mohalla - Khirauna, P.O. + P.S. Rahui, District Nalanda
32. Subanta Kumari Wife of Prabhakar Choudhary Resident of village/Mohalla -
Khirauna, P.O. + P.S. Rahui, District Nalanda
33. Dharamvir Kumar Son of Rajendra Prasad Resident of village / Mohalla -
Uprawan, P.O. Bihar Sharif, P.S. Bihar Sharif, District Nalanda
34. Rajiv Ranjan Kumar Son of Ramakant Prasad Resident of Village / Mohalla -
Kanku Bigha, P.O. Eksara + P.S. Ben, District Nalanda
35. Dhananjay Kumar Son of Vishwanath Prasad Resident of Village / Mohalla +
P.O. Itasang, P.S. Rahui, District Nalanda
36. Anand Kumar Pandey Son of Sidheshwar Pandey Resident of village /
Mohalla - Ali Nagar, P.O. Biharsharif, P.S. Biharsharif, District Nalanda
37. Deepak Kumar Son of Sidheshwar Prasad Resident of village / Mohalla -
Neemganj, P.O. + P.S. Bihar Sharif, District Nalanda
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 558
38. Vijay Kumar Son of Late Jaibu Shaw Resident of village / Mohalla -
Neemganj (Azad Gali), P.O. + P.S. Bihar Sharif, District Nalanda
39. Raj Kumar Singh Son of Late Triveni Prasad Resident of village / Mohalla +
P.O. + P.S. Parwalpur, District Nalanda
40. Dhananjay Brahmchari Son of Awadhesh Prasad Resident of village / Mohalla
- Jagdishpur, P.O. Nirpur, P.S. Nalanda, District Nalanda
41. Ranjit Kumar Son of Krishna Prasad Resident of village / Mohalla - Dhamauli
Dih, P.O. + P.S. Wena, District Nalanda
42. Sumit Suman Son of Alendra Kumar Resident of village / Mohalla - Mirdad
(Railway Station Road), P.O. + P.S. Bihar Sharif, District Nalanda
43. Sujit Kumar Son of Nandlal Prasad Resident of village / Mohalla - Mathuria (
Sabji Bazar ), P.O. + P.S. Bihar Sharif, District Nalanda
44. Md. Ehtesham Son of Md. Wasim Uddin Resident of village / Mohalla -
Sherpur (Namital), P.O. + P.S. Bihar Sharif, District Nalanda
45. Md. Amir Ansari Son of Md. Jamal Ansari Resident of village / Mohalla -
Badi Dargah, P.O. + P.S. Bihar Sharif, District Nalanda
46. Sonu Kumar Son of Mahendra Prasad Resident of village / Mohalla - Kharadi
(Chauk Bazar), P.O. + P.S. Bihar Sharif, District Nalanda
47. Divesh Pandey Son of Sri Chandra Bhushan Pandey Resident of village /
Mohalla - Asha Nagar, P.O. + P.S. Soh Sarai, District Nalanda
48. Indrajit Kumar Son of Sitaram Upadhyay Resident of village / Mohalla -
Upadhyay Tola, P.O. + P.S. Rajgir, District Nalanda
49. Dhananjay Kumar Choudhary Son of Parmeshwar Dayal Resident of village /
Mohalla - Sheema, P.O. + P.S. Silao, District Nalanda
50. Rajeev Prasad Son of Ram Bilash Prasad Resident of village / Mohalla - Dangi
Tola, Rajgir, P.O. + P.S. Rajgir, District Nalanda
51. Kumar Narendra Deo Son of Sadhu Sharan Singh Resident of village /
Mohalla + P.O. Pathroura, P.S. Chhbilapur (Rajgir), District Nalanda
52. Manoj Kumar Son of Rameshwar Prasad Resident of village / Mohalla -
Barhari, P.O. Pathroura, P.S. Chhbilapur (Rajgir), District Nalanda
53. Manohar Kumar Son of Yugal Kishore Yadav Resident of Village / Mohalla -
Chhoti Kachahari, Yadv Tola, Rajgir, P.O. + P.S. Rajgir, District Nalanda
54. Sanjay Kumar Son of Kameshwar Prasad Resident of village / Mohalla -
Palatpur, P.O. Kattona, P.S. Katri Sarai, District Nalanda
55. Vinay Kumar Son of Raj Kishore Prasad Resident of village / Mohalla -
Bhadwa, P.O. Itasang, P.S. Rahui, District Nalanda.
.... .... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Planning and Development
Department, Govt. of Bihar, Patna
2. Principal Secretary, Planning and Development Department, Govt. of Bihar,
Patna
3. Director, Planning and Development Department, Govt. of Bihar, Patna
4. Joint Director cum Office Head, Planning and Development Department,
Govt. of Bihar, Patna
5. District Statistical Officer, Patna, District Nalanda.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15203 of 2016
===========================================================
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 559
1. Manoj Kumar Sahni son of Lal Babu Sahni Resident of village - Hasanpur
Surat, P.S. - Patori, District - Samastipur, Posted as Accredited Statistics
Volunteer (in short ASV) Hasanpur Surat Panchayat under the Block - Patori,
District - Samastipur.
2. Sunil Kumar son of Raj Kumar Rai R/o Village - Shahpurundi, P.S. Patori,
District Samastipur, ASV, Shahpur Undi Panchayat under the Block - Patori,
District - Samastipur.
3. Santosh Kumar son of Parmanand Rai R/o Vill - North Dhamaun, P.S. Patori,
District - Samastipur, ASV, Uttari Dhamaun Panchayat under the Block -
Patori, District - Samastipur.
4. Manikant son of Arvind Kr. Rai Resident of J.P. Colony Hajipur, Ward No.
23, P.S. - Hajipur, District - Vaishali, A/P posted as ASV, South Dhamaun
Panchayat under the Block - Patori, District - Samastipur.
5. Sanjiv Kumar Ram S/o Devendra Ram R/o Vill. - Bhaua, P.S. - Patori, District
- Samastipur, ASV, Sheura Panchayat under the Block - Patori, District -
Samastipur.
6. Ajay Kumar Singh @ Ajay Kumar S/o Asharfi Singh R/o Vill - Sheura, P.S. -
Patori, District - Samastipur, ASV, Sheura Panchayat under the Block - Patori,
District - Samastipur.
7. Ritesh Kumar S/o Yogendra Rai R/o Vill - Sirdilpur, P.S. - Patori, District -
Samastipur, ASV, Sirdilpur Supaul Panchayat under the Block - Patori,
District - Samastipur.
8. Bindeshwar Pd. Rai S/o Yogendra Pd. Rai R/o Vill - Sirdilpur, P.S. - Patori,
District - Samastipur, ASV, Tara Dhamaun Panchayat under the Block -
Patori, District - Samastipur.
9. Sandeep Kumar S/o Yogendra Paswan R/o Vill - Ismilpur, P.S. - Patori,
District - Samastipur, ASV, Imansarai Panchayat under the Block - Patori,
District - Samastipur.
10. Jitendra Kumar S/o Prabhans Rai R/o Vill - Amdeepur, P.S. - Patori, District -
Samastipur, ASV, Panchayat not allotted only training under the Block -
Patori, District - Samastipur.
11. Vijay Kumar Ram S/o Ram Briksha Ram R/o Vill - Jorpura, P.S. - Tajpur,
District - Samastipur, ASV, Sheura Panchayat under the Block - Patori,
District - Samastipur.
12. Prakash Chandra Prasad S/o Ramji Pandit R/o Vill. - Fatehpur, P.S. - Patori,
District - Samastipur, ASV, Sheura Panchayat under the Block - Patori,
District - Samastipur.
13. Jai Ram Kumar S/o Bare Lal Sahni R/o Vill. Hasanpur Surat, P.S. - Patori,
District - Samastipur, ASV, Sheura Panchayat under the Block - Patori,
District - Samastipur.
14. Sanjeev Kumar S/o Bishwanath Giri R/o Vill - Supaul, P.S. - Patori, District -
Samastipur, ASV, Sheura Panchayat under the Block - Patori, District -
Samastipur.
15. Kumari Premlata D/o Prithwi Raj Rai R/o Vill - Pyarepur, P.S. - Patori,
District - Samastipur, ASV, Sheura Panchayat under the Block - Patori,
District - Samastipur.
16. Sanjeev Kumar S/o Subhash Prasad Rai R/o Vill - Sirdilpur, P.S. - Patori,
District - Samastipur, ASV, Chaksalem Panchayat under the Block - Patori,
District - Samastipur.
17. Prem Shankar S/o Jagbandhu Rai R/o Vill - South Dhamaun, P.S. - Patori,
District - Samastipur, ASV, Dhamaun Panchayat under the Block - Patori,
District - Samastipur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 560
18. Ashutosh Kumar S/o Late Braj Kishore Pd. Mishra R/o Vill - Bahadurpur
Patori, P.S. - Patori, District -Samastipur, ASV, Sirdilpur Supaul Panchayat
under the Block - Patori, District - Samastipur.
19. Abhishek Kumar S/o Ram Pravesh Rai R/o Vill - Inayatpur, P.S. - Patori,
District - Samastipur, ASV, South Dhamaun Panchayat under the Block -
Patori, District - Samastipur.
20. Pramit Kumar Jha S/o Bhawani Jha R/o Vill - South Dhamaun, P.S. - Patori,
District - Samastipur, ASV, Dhamaun Panchayat under the Block - Patori,
District - Samastipur.
21. Naresh Kumar Ram S/o Ram Briksha Ram R/o Vill - Jorpura, P.S. - Patori,
District - Samastipur.
22. Manoj Kumar S/o Gangaram Mochi R/o Vill - Supaul, P.S. - Patori, District -
Samastipur.
23. Akhilesh Kumar S/o Jagdeep Rai R/o Vill - Amdipur, P.S. - Patori, District -
Samastipur, ASV, Harpur Saidabad Panchayat under the Block - Patori,
District - Samastipur.
24. Shravan Kumar S/o Damar Rai R/o Vill - South Dhamaun, P.S. - Patori,
District - Samastipur.
25. Ashok Kumar Rai S/o Bisundeo Rai R/o Vill - Bhaua, P.S. - Patori, District -
Samastipur, ASV, Harpur Saidabad Panchayat under the Block - Patori,
District - Samastipur.
26. Jagdish Prasad S/o Krishnadeo Rai R/o Vill - Sirdilpur, P.S. - Patori, District -
Samastipur, ASV, Tara Dhamaun Panchayat under the Block - Patori, District
- Samastipur.
27. Kanchan Kumari D/o Jagdish Prasad W/o Shankar Rai R/o Sirdilpur, P.S. -
Patori, District - Samastipur.
28. Chaman Kumar S/o Keshaw Kishore Thakur R/o Village - Gorgama, P.S. -
Patori, District - Samastipur, ASV, Imansarai Panchayat under the Block -
Patori, District - Samastipur.
29. Anand Kumar Thakur S/o Mahavir Thakur Resident of Village - Sirdilpur,
P.O. - Patori, District - Samastipur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna.
3. The Director (Directorate of Economics & Statistics) Department of Planning
& Development, Government of Bihar, Patna.
4. The Joint Director-cum-Office Head (Directorate of Economics & Statistics)
Department of Planning & Development, Govt. of Bihar, Patna.
5. The District Magistrate, Samastipur.
6. The District Statistical Officer, Samastipur, District - Samastipur.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14879 of 2016
===========================================================
Chandan Kumar Soni Son of Lal Babu Prasad Soni, Resident of Village - Shankar
Pur, Post Office- Chakiya, P.S. + Block Bhagwanpur Hat, District- Siwan, P.D.D.
No. 163823.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 561
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and Development
Govt. of Bihar, Patna.
2. The Principal Secretary, Planning and Development Govt. of Bihar, Patna.
3. The Director Directorate of Economics and Statistics, Planning and
Development Govt. of Bihar, Patna.
4. The Joint Director cum Officer Head Department of Planning and Development
(Directorate of Economics and Statistics), Govt. of Bihar, Patna.
5. The District Statistical Officer, Siwan, District- Siwan.
6. The District Magistrate, Siwan.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15513 of 2016
===========================================================
1. Gyanendra Kumar Singh son of Amrendra Kumar Singh resident of village +
P.O. - Bhaddi via Mangwar, P.S. - Sour Bazar, District - Saharsa.
2. Jay Krishna Kumar son of Basudeo Prasad Yadav resident of village - Bhajan
Patti, P.O. - Kishanpur Via Mangwar, P.S. - Sour Bazar, District - Saharsa.
3. Chandan Kumar Jha son of Vivekanand Jha resident of village - Kahra, P.O. -
Kahra Madanpur, P.S. - Sour Bazar, District - Saharsa.
4. Lalit Kumar son of Ramdev Sah resident of village + P.O. - Patarghat, P.S. -
Sour Bazar, Via Dhabouli, District - Saharsa.
5. Diwakar Kumar son of Janak Sah resident of village + P.O. - Rastpur, Via
Dhabouli, P.S. - Sour Bazar, District - Saharsa.
6. Nilendra Kumar Jha son of Surendra Kumar Jha resident of village + P.O. -
Surmaha Kishanpur, Via Mangwar, P.S. - Sour Bazar, District - Saharsa.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Department of General Administration, Government
of Bihar, Patna.
3. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna.
4. The Secretary, Cabinet Secretariat, Government of Bihar, Patna.
5. The Director, Directorate of Economics and Statistics, Department of Planning
and Development.
6. The District Magistrate, Saharsa.
7. The District Statistics Officer, Saharsa.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14847 of 2016
===========================================================
1. Umesh Prasad Mandal S/O Sukhdeo Mandal, R/O Village- Jakhim, P.S.-
Rafiganj, District- Aurangabad (Bihar)
2. Subhash Kumar S/O Dukhan Pal, R/O Village- Jakhim, P.S.- Rafiganj,
District- Aurangabad (Bihar)
3. Rishikesh Kumar Mishra S/O Harihar Nath Mishra, R/O Village- Simara
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 562
Jamshed, P.S.- Rafiganj, District- Aurangabad (Bihar)
4. Anup Kumar Gupta S/O Prem Chand Gupta,
5. Ajay Kumar Mishra S/O Shyam Narayan Mishra,
Both 4 & 5 are R/O Village- Kajpa, P.S.- Rafiganj, District- Aurangabad
(Bihar)
6. Sushila Kumari D/O Umashankar Das, R/O Village- Pandey Karma, P.S.-
Kasma, District- Aurangabad (Bihar)
7. Praveen Prajapati S/O Arjun Prajapati, R/O Village- Kaira Manjhauli, P.S.-
Kasma, District- Aurangabad (Bihar)
8. Rambha Sinha W/O Chitranjan Kumar, R/O Village- Chaskawana Nichalidih,
P.S.- Rafiganj, District- Aurangabad (Bihar)
9. Mritunjay Kumar Sharma S/O Prradumman Vishwakarma, R/O Village- Dhol,
P.S.- Kasma, District- Aurangabad (Bihar)
10. Sudhir Kumar S/O Nureshwar Mishra, R/O Village- Kaira Manjhauli, P.S.-
Kasma, District- Aurangabad (Bihar)
11. Rajesh Khanna S/O Ramjanam Thakur, R/O Village- Bodhpur, P.S.- Rafiganj,
District- Aurangabad (Bihar)
12. Binod Kumar Sharma S/O Triveni Vishwakarma, R/O Village- Dhol, P.S.-
Kasma, District- Aurangabad (Bihar)
13. Sanjay Kumar S/O Uma Shankar Das, R/O Village- Pandey Karma, P.S.-
Kasma, District- Aurangabad (Bihar)
14. Ashok Kumar S/O Raj Kumar Singh, R/O Village- Jakariya, P.S.- Kasma,
District- Aurangabad (Bihar)
15. Mukesh Kumar S/O Bindu Prasad, R/O Village- Kajpa, P.S.- Rafiganj,
District- Aurangabad (Bihar)
16. Lakhan Prajapat S/O Surajmal Prajapat, R/O Village- Kaira, P.S.- Kasma,
District- Aurangabad (Bihar)
17. Yashwant Kumar S/O Harimohan Prasad, R/O Village- Bour, P.S.- Rafiganj,
District- Aurangabad (Bihar)
18. Mukesh Kumar S/O Mahendra Kumar, R/O Village- Charkawannichlidih,
P.S.- Rafiganj, District- Aurangabad (Bihar)
19. Kandarb Kumar S/O Badri Nath Mishra, R/O Village- Pachar, P.S.- Rafiganj,
District- Aurangabad (Bihar)
20. Upendra Kumar S/O Shiv Pujan Prasad, P.S.- Rafiganj, District- Aurangabad
(Bihar)
21. Maneesh Kumar S/O Yugeshwar Paswan, R/O Village- Kutkuri, P.S.-
Rafiganj, District- Aurangabad (Bihar)
22. Suman Kumar S/O Umesh Prasad, R/O Village- Kotwara, P.S.- Rafiganj,
District- Aurangabad (Bihar)
23. Kamlesh Kumar Verma S/O Binay Kumar Verma,
24. Basant Kumar S/O Late Jitu Ram, l
25. Meena Kumari D/O Munsi Thakur,
26. Vikash Kumar Verma S/O Kedar Ram,
All 23 to 26 are R/O Village- Kajpa, P.S.- Rafiganj, District- Aurangabad
(Bihar)
27. Arun Kumar S/O Suryadeo, R/O Village- Temuda, P.S.- Pathu, District-
Aurangabad (Bihar)
28. Birendra Prasad S/O Mahendra Kumar Verma, R/O Village- Kajpa, P.S.-
Rafiganj, District- Aurangabad (Bihar)
29. Dhananjay Kumar Rajak S/O Shree Rajak, R/O Village- Barahi, P.S.- Pothu,
District- Aurangabad (Bihar).
.... .... Petitioner/s
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 563
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning and
Development, Government of Bihar, Patna.
2. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
3. The Joint Director-Cum- Office Head, Department of Planning &
Development, (Directorate of Economics & Statistics) Government of Bihar,
Patna.
4. The District Statistical Officer, Aurangabad, District- Aurangabad (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14932 of 2016
===========================================================
1. Raj Kumar Sah Son of Sri Satya Narayan Sah Resident of village + P.O.
Parsauna, District Saran
2. Dilip Kumar Diwakar Son of Bhola Prasad Resident of village - Madhwal,
P.O. PIR Maker, P.S. Maker, District Saran
3. Rabindra Kumar Son of Late Ramavtar Sah Resident of village - Madhwal,
P.O. + P.S. Maker, District Saran
4. Dinanath Ram Son of Late Jaleshwar Ram Resident of village - Madhwal,
P.O. Pir Maker, P.S. Maker, District Saran
5. Puja Kumari Daughter of Hem Kumar Resident of village - Dadanpur, P.O. Pir
Maker, P.S. Maker, District Saran
6. Umesh Kumar Son of Shivjee Prasad Manjhi Resident of village - Kapsahar,
P.O. Phulwariya, P.S. Maker, District Saran
7. Mukesh Prasad Son of Shivjee Manjhi Resident of village - Kapsahar, P.O.
Phulwariya, P.S. Maker, District Saran
8. Brajesh Kumar Son of Chandradip Ray Resident of village - Bhalawhaya, P.O.
M - Kuari, P.S. Parsa, District Saran
9. Rajeev Kumar Son of Tribhuwan Sah Resident of village - Madhawal, P.O. +
P.S. Maker, District Saran
10. Murari Kumar Son of Late Etwar Sah Resident of village - Madhwal, P.O. +
P.S. Maker, District Saran
11. Priyadarshi Raj Kishore Son of Dinesh Kumar Singh Resident of village -
Rukunbadha, P.O. + P.S. Maker, District Saran
12. Shiwendra Kumar Singh Son of Late Darmnath Singh Resident of village +
P.O. Lachchi Kaituka, P.S. Amnour, District Saran
13. Md. Firoj Alam Son of Md. Shakur Ansari Resident of village - Sultanganj,
P.O. Phulwaria, P.S. Amnour, District Saran
14. Anand Kumar Son of Jagnarayan Raout Resident of village - West Thahara,
P.O. + P.S. Maker, District Saran
15. Pravin Kumar Singh Son of Sidheshwar Singh Resident of village - Pachlakh
Nawada, P.O. + P.S. Parsa, District Saran.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna
3. The Director, Department of Planning & Development, Government of Bihar,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 564
Patna
4. The Joint Director -cum- Office Head, Department of Planning &
Development, Government of Bihar, Patna
5. The District Statistical Officer, East Champaran (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15337 of 2016
===========================================================
1. Rajeev Kumar S/o Sitaram Jha, Resident of Village- Chota Bariyarpur, P.O.-
Kachari, P.S.- Chatouni, District- East Champaran.
2. Manish Kumar S/o Pawan Kumar Srivastav, Resident of Village- New
Chandmari, P.O.- Motihari, P.S.- Nagar Thana, District- East Champaran.
3. Anish Tandon S/o Late Tej Bahadur Mehta, Resident of Village- Khodanagar,
P.O.- Motihari, P.S.- Chatouni, District- East Champaran.
4. Raghvendra Thakur S/o Chiranjeev Thakur, Resident of Village- Bhandhar,
P.O.- Bhandhar, P.S.- Dhaka, District- East Champaran.
5. Suvendu Shekhar Baag S/o Anil Kumar Baag, Resident of Village- Shri
Krishan Nagar, P.O. and P.S.- Motihari Town, District- East Champaran.
6. Shiv Kumar Thakur S/o Daya Thakur, Resident of Village- Barahi Tola
Chatouni, P.S.- Chatouni, District- East Champaran.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director-cum- Office Head, Department of Planning & Development,
Government of Bihar, Patna.
5. The District Statistical Officer, East Champaran.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 14907 of 2016
===========================================================
1. Jay Prakash Sinha son of Motilal Sinha resident of village - Bageshwari, P.S.
- Delha, Dist - Gaya.
2. Raj Kumar son of Basant Prasad resident of village - Bageshwari, P.S. -
Delha, Dist - Gaya.
3. Amit Kumar son of Ashok Kumar Singh resident of village - Jhilganj Lane,
P.S. - Kotwali, Dist - Gaya.
4. Dhiraj Kumar son of Ashok Prasad resident of village - Bageshwari, P.S. -
Delha, Dist - Gaya.
5. Sunil Kumar son of Kanhaiya Prasad resident of village - Bageshwari, P.S. -
Delha, Dist - Gaya.
6. Jitendra Kumar son of Ravindra Prasad resident of Village - Chand Choura,
P.S. - Vishnupad, Dist - Gaya.
7. Kumar Gaurav son of Mohan Prasad resident of Village - Lalbabu Road, P.S.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 565
- Kotwali, Dist - Gaya.
8. Ravi Kant Kumar son of Mohan Prasad resident of Village - Lalbabu Road,
P.S. - Kotwali, Dist - Gaya.
9. Krishna son of Kapildeo Prasad resident of Village - Dakhin Darwa, P.S. -
Chanchara, Dist - Gaya.
10. Rakesh Kumar son of Suresh Prasad Singh resident of Village - Lalbabu
Road, P.S. - Kotwali, Dist - Gaya.
11. Anil Kumar son of Kanhaiya Prasad resident of village - Jhilganj Lane, P.S. -
Kotwali, Dist - Gaya.
12. Santosh Kumar son of Raghuvir Prasad Kesri resident of village - Maharani
Road, P.S. - Kotwali, Dist - Gaya.
13. Chandan Kamal son of Binod Kumar resident of Mohalla - Jhilganj Road,
P.S. - Kotwali, Dist - Gaya.
14. Mahesh Kumar son of Chhotelal Rajak resident of Mohalla - Jhilganj Road,
P.S. - Kotwali, Dist - Gaya.
15. Ranjan Kumar son of Ram Lakhan Sao resident of village - Ramsila Mand,
P.S. - Kotwali, Dist - Gaya.
16. Sunil Kumar son of Suresh Prasad resident of village - Gewal Bigha, P.S.
Rampur, District - Gaya.
17. Raju Kumar son of Raj Kumar Prasad resident of village - Kharkhura, P.S. -
Delha, Dist - Gaya.
18. Sunny Kumar son of Ishwari Prasad resident of village - Kharkhura, P.S. -
Delha, Dist - Gaya.
19. Surendra Kumar son of Raghunandan Yadav resident of village - Tyari, P.S. -
Magadh Medical, Dist - Gaya.
20. Vikash Bihari Prasad son of Binod Bihari Prasad resident of village - Gaya,
P.S. - Gaya, Dist - Gaya.
21. Narendra Kumar son of Shankar Prajapat resident of village - Bikesh Colony,
P.S. - Magadh Medical, Dist. - Gaya.
22. Suresh Kumar son of Lakhan Prasad resident of village - Barki Delha, P.S. -
Delha, Dist - Gaya.
23. Rakesh Kumar son of Jawaharlal Prasad resident of village - New Colony,
P.S. - Delha, Dist - Gaya.
24. Prem Prakash Divakar son of Ram Bali Paswan resident of village - Gaya,
P.S. - Gaya, Dist - Gaya.
25. Sunil Kumar son of Raj Kumar Paswan resident of village - Katari Hill, P.S. -
Chandauti, Dist - Gaya.
26. Ravi Kumar son of Krishna Chandra Prasad resident of village - Kharkhura,
P.S. - Delha, Dist - Gaya.
27. Parven Kumar Ambastha son of Krishna Kumar Prasad resident of village -
Gulabbagh Lal, P.S. - Kotwali, Dist - Gaya.
28. Rajiv Ranjan Kumar son of Devendra Prasad resident of village - Paluhara,
P.S. - Gurua, Dist - Gaya.
29. Runtal Kumari Daughter of Nandu Paswan resident of village - Ramshila
Varis, P.S. - Delha, Dist - Gaya.
30. Om Prakash Paswan son of Raj Kumar Paswan resident of village - Ramshila
Varis, P.S. - Delha, Dist - Gaya.
31. Satyendra Kumar son of Prakash Prasad resident of village - Katari Hill, P.S.
- Chandauti, Dist - Gaya.
32. Arvind Kumar Divakar son of Rajendra Prasad resident of village - Kujapi,
P.S. - Delha, Dist - Gaya.
33. Deepu Kumar Son of Kapil Prasad resident of village - Maharani Road, P.S. -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 566
Kotwali, Dist - Gaya.
34. Suraj Kumar son of Ramdeo Prasad resident of village - Rampur, P.S. -
Rampur, Dist - Gaya.
35. Uday Kumar Amar son of Sukan Pandit resident of village - Khiriwan, P.S. -
Magadh Medical, Dist - Gaya.
36. Pankaj Kumar S/o Rajendra Prasad resident of village - Kaji Farjendra, P.S. -
Kotwali, Dist. - Gaya.
37. Rajesh Kumar son of Ram Narayan Prasad resident of village - Bairagi, P.S. -
Delha, Dist - Gaya.
38. Sujeet Kumar son of Rajesh Kumar resident of village - Maharani Road, P.S.
- Kotwali, Dist - Gaya.
39. Kamaljeet Sinha son of Arun Kumar Sinha resident of village - Samir Takia,
P.S. - Civil Line, Dist - Gaya.
40. Md. Iftekar Imam son of Reyazuddin resident of village - Gewaligha Mur,
P.S. - Rampur, Dist - Gaya.
41. Pankaj Kumar son of Hari Narayan resident of village - Chanchaura, P.S. -
Vishnupad, Dist - Gaya.
42. Binay Kumar S/o Jivan Singh resident of village - Chanchaura, P.S. -
Vishnupad, Dist - Gaya.
43. Purushottam Gahlot son of Ashok Paswan Resident of Village - Dhaniya
Bagicha, P.S. - Delha, District - Gaya.
44. Reena Kumari d/o Lal Babu Ram Resident of Village - Dhaniya Bagicha, P.S.
- Delha, District - Gaya.
45. Om Prakash Singh son of Mahdo Singh resident of village - Sanjay Nagar,
P.S. - Delha, Dist - Gaya.
46. Sonam Kumari D/o Manoj Singh resident of village - Dubhal, Magadh
Medical, Dist - Gaya.
47. Sandeep Ranjan son of Rajaram Prasad resident of village - Katari Hill, P.S. -
Chandauti, Dist - Gaya.
48. Amit Kumar son of Lalan Yadav resident of village - Rampur, P.S. - Rampur,
Dist - Gaya.
49. Bishwajeet Kumar son of Arun Chaudhary resident of village - Bairagi, P.S. -
Delha, Dist - Gaya.
50. Shyam Mohan Pandey son of Akshaywat Nath Pandey resident of village -
Magadh Medical, P.S. - Magadh Medical, Dist - Gaya.
51. Jawed Akhtar son of Subedar Alam resident of village - Bara, P.S. -
Chandauti, Dist - Gaya.
52. Vikash Kumar son of Ashok Ram resident of village - New Colony, P.S. -
Delha, Dist - Gaya.
53. Sahid Khan son of Moin Khan, resident of village - Katari Hill, P.S. -
Chandauti, Dist - Gaya.
54. Braj Bhushan Kumar son of Ram Bilash Prajapati resident of village
Bishnuganj, P.S. - Medical College, Dist - Gaya.
55. Pawandeep Kumar son of Sitaram Mistry resident of village - Gulariya Chak,
P.S. - Magadh Medical, Dist - Gaya.
56. Ramanand Kumar son of Kishun Mehta resident of village - Jogia Bagicha,
P.S. - Civil Line, Dist - Gaya.
57. Aman Kumar son of Manoj Kumar Sinha resident of village - Krishna Nagar,
P.S. - Magadh Medical, Dist - Gaya.
58. Abhishek Kumar Sinha son of Bhubaneshwar Prasad Singh resident of
Village - Tilha Mahavir, P.S. - Civil Line, Dist - Gaya.
59. Satyendra Kumar son of Suresh Singh resident of village - Kular, P.S. -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 567
Magadh Medical, Dist - Gaya.
60. Prem Kumar son of Suresh Ram resident of village - J.P. Narayan, P.S. -
Kotwali, Dist - Gaya.
61. Ajay Kumar son of Sideshwar Yadav Resident of Village - Dhaniya Bagicha,
P.S. - Delha, District - Gaya.
62. Rinki Kumari D/o Late Jagdish Prasad resident of village - Sohan Bigha, P.S.
- Pandey Parswan, Dist - Gaya.
63. Raju Kumar son of Ramji Kumar Resident of Village - Dhaniya Bagicha, P.S.
- Delha, District - Gaya.
64. Sunil Kumar son of Lakhan Prasad Yadav resident of village - Shri Rampur,
P.S. - Fatehpur, Dist - Gaya.
65. Amod Ranjan son of Shiv Pujan Kumar resident of village - Karhani Bag,
P.S. - Tankuppa, Dist - Gaya.
66. Umesh Kumar son of Ganauri Singh resident of village - Deura, P.S.
Tankuppa, Dist - Gaya.
67. Renu Kumari D/o Ram Kishore Prasad resident of village - Dhibar Tola, P.S.
- Fatehpur Dist - Gaya.
68. Rajesh Kumar son of Rajendra Prasad resident of village - Dhibar Tola, P.S. -
Fatehpur Dist - Gaya.
69. Anil Kumar son of Shiv Nandan Prasad resident of village - Pakardih, P.S. -
Imamganj, Dist - Gaya.
70. Sachit Kumar son of Rambriksh Prasad resident of village - Kanoda, P.S. -
Imamganj, Dist - Gaya.
71. Jitendra Kumar son of Yadunandan Prasad Resident of Village - Dubhal, P.S.
- Imamganj, District - Gaya.
72. Surendra Paswan son of Gopal Paswan resident of village - Dhamaniyan, P.S.
- Raushanganj, Dist - Gaya.
73. Rajendra Yadav son of Mahadeo Yadav resident of village - Tarwandih, P.S.
- Raushan Ganj, Dist - Gaya.
74. Santosh Kumar son of Brahamdeo Paswan resident of village - Rodidih, P.S.
- Raushan Ganj, Dist - Gaya.
75. Dharmendra Kumar son of Dilchand Paswan resident of village - Padri, P.S. -
Raushan Ganj, Dist - Gaya.
76. Rabindra Paswan son of Gopal Paswan resident of village - Dhamaniyan, P.S.
- Raushanganj, Dist - Gaya.
77. Lokesh Kumar son of Balmiki Singh resident of village - Bhalaur, P.S. -
Bankey Bazar, Dist - Gaya.
78. Sandip Kumar Ranjan son of Ramnandan Singh resident of village -
Imamganj Road, P.S. - Bankey Bazar, Dist - Gaya.
79. Sanjay Kumar son of Jitan Ravidas resident of village - Bahat, P.S. - Bankey
Bazar, Dist - Gaya.
80. Shyam Drishya Prasad son of Ram Lakhan Prasad resident of village - Bechu
Bigha, P.S. - Bankey Bazar, Dist. - Gaya.
81. Kamlendu Rana son of Satan Prasad resident of village - Titaiya, P.S. -
Bankey Bazar, Dist - Gaya.
82. Sanjay Kumar son of late Kamaldeo Sharma resident of village - Sondhahi,
P.S. - Buniyadganj, Dist - Gaya.
83. Kundan Kumar son of Kameshwar Prasad resident of village - Maanpur, P.S.
- Maanpur, Dist - Gaya.
84. Manish Kumar son of Saundra Prasad resident of village - Mursaidakhur, P.S.
- Muffasil, Dist - Gaya.
85. Ravi Kumar son of Ramdeo Prasad resident of village - Alipur, P.S. -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 568
Maanpur, Dist - Gaya.
86. Satish Kumar Bharti son of Narayan Ram resident of village - Janakpur, P.S.
- Mufffasil, Dist - Gaya.
87. Aditya Raj son of Doman Ravi Das resident of village - Maanpur, P.S. -
Muffasil, Dist - Gaya.
88. Gautam Kumar son of Vijay Singh resident of village - Rupaspur, P.S.-
Buniyadganj, Dist - Gaya.
89. Sunil Kumar S/o Brahamdeo Yadav resident of village - Maanpur, P.S. -
Maanpur, Dist - Gaya.
90. Nawlesh Kumar son of Deo Kumar resident of village - Baraini, P.S. -
Neemchak Bathani, Dist - Gaya.
91. Vijay Kumar son of Sitaram Prasad resident of village - Udhampura, P.S. -
Neemchak Bathani, Dist - Gaya.
92. Raj Kumar son of Mathura Singh resident of village - Duli Bigha, P.S. -
Neemchak Bathani, Dist - Gaya.
93. Rajesh Kumar son of Shrikant Kumar resident of village - Murichak, P.S. -
Neemchak Bathani, Dist - Gaya.
.... .... Petitioner/s
Versus
1. The State of Bihar, through the Principal Secretary, Department of Planning &
Development, Govt. of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Govt. of
Bihar, Patna.
3. The Director, Department of Planning & Development (Directorate of
Economics & Statistics) Govt. of Bihar, Patna.
4. The Joint Director -cum- Office Head, Department of Planning &
Development (Directorate of Economic & Statistics) Government of Bihar,
Patna.
5. The District Statistical Officer, Gaya, District - Gaya.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 16138 of 2016
===========================================================
1. Ravindra Giri, S/O Mahendra Giri, Resident of Village- Lagma, P.S.- Dumra,
District- Sitamarhi.
2. Md. Nasim Akhter, S/O Mazhar Imam, Resident of Village- Barharwa, P.S.
and District- Sitamarhi.
3. Dinesh Kumar, S/O Mahendra Khirhar, Resident of Village- Amghatta, P.S.
and District- Sitamarhi.
4. Kaushal Kishore Sharma, S/O Shivshankar Prasad Sharma, Resident of
Village- Lagma, P.S.- Dumra, District- Sitamarhi.
5. Raghuveer Ray, S/O Maheshwar Ray, Resident of Village- Bariyarpur, P.S.
and District- Sitamarhi.
6. Sarvesh Kumar Singh, S/O Mahesh Prasad Singh, Resident of Village- Revasi,
P.S.- Riga, District- Sitamarhi.
7. Anil Kumar Singh, S/O Rajdeo Singh, Resident of Village- Dumarikala, P.S.-
Majorganj, District- Sitamarhi.
8. Pankaj Kumar, S/O Yogendra Sah, Resident of Village- Pakariya, P.S.-
Sonbarsa, District- Sitamarhi.
9. Premranjan Kumar Singh, S/O Satyanarayan Singh, Resident of Village-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 569
Dumarikala, P.S.- Majorganj, District- Sitamarhi.
10. Ashok Kumar, S/O Shashikant Prasad, Resident of Village- Bishunipur, P.S.-
Bela, District- Sitamarhi.
11. Zubair Ansari, S/O Almuddin Ansari, Resident of Village- Ramnagar, P.S.-
Sonbarsa, District- Sitamarhi.
12. Umashankar Kumar, S/O Kamal Sal, Resident of Village- Bhakurahar, Ward
No.-17, P.S.- Bairganiya, District- Sitamarhi.
13. Vidya Kumari, W/O Rohit Kumar, Resident of Village- Narkatiya, P.S.-
Sonbarsa, District- Sitamarhi.
14. Santosh Kumar, S/O Sadhusaran Sah, Resident of Village- Saurbhar, P.S.-
Bela, District- Sitamarhi.
15. Salim Akhtar, S/O Ibrahim Khan, Resident of Village- Bhakurahar, Ward No.-
18, P.S.- Bairganiya, District- Sitamarhi.
16. Sohitosh Kumar, S/O Deep Narayan Jha, Resident of Village- Marpa, P.S.-
Kanhauli, District- Sitamarhi.
17. Sant Kumar Jha, S/O Ghanshyam Jha, Resident of Village- Kharka, P.S.-
Nanpur, District- Sitamarhi.
18. Roshan Kumar, S/O Prem Kant Jha, Resident of Village- Kharka, P.S.-
Nanpur, District- Sitamarhi.
19. Awadhesh Kumar, S/O Kheharu Bhagat, Resident of Village- Mahchatti, P.S.-
Kanhauli, District- Sitamarhi.
20. Avinash Kumar, S/O Bilat Mahto, Resident of Village- Sarbarpur, P.S.-
Sonbarsa, District- Sitamarhi.
21. Ram Kailash Sah, S/O Ganga Sah, Resident of Village- Bhasar Machhaha,
P.S. and District- Sitamarhi.
22. Umesh Kumar, S/O Sakaldeo Ram, Resident of Village- Mohanpur, P.S. and
District- Sitamarhi.
23. Ajay Kumar, S/O Ramchandra Sah, Resident of Village- Dumma, P.S.-
Tariyani, District- Sheohar.
24. Vijay Kumar, S/O Uma Shankar Prasad, Resident of Village- Dumarwana,
P.S.- Bairganiya, District- Sitamarhi.
25. Rupa Kumari, D/O Guru Shankar Prasad, Resident of Village- Mai Ashthan
Road Bairganiya, P.S.- Bairganiya, District- Sitamarhi.
26. Vijay Kumar, S/O Mahabir Prasad, Resident of Village- Iec Factory Road
Bairganiya, P.S.- Bairganiya, District- Sitamarhi.
27. Sarita Kumari, D/O Kedarnath Sah, Resident of Village- Bhutahi, P.S.-
Sonbarsa, District- Sitamarhi.
28. Ravindra Kumar, S/O Ram Dinesh Ray, Resident of Village- Bishunupur Tole
Bagadha, P.S.- Bela, District- Sitamarhi.
29. Sudhakar Kumar Singh, S/O Late Maheshwar Prasad Singh, Resident of
Village- Pachra, P.S.-Tariyani, District- Sheohar.
30. Vikash Kumar Singh
31. Anand Kumar Singh,
Both are S/O Akshaibar Singh, Resident of Village- Jhali, P.S.- Karamchat,
District- Kaimur.
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary, Patna.
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 570
4. The Director, Department of Planning and Development (Directorate of
Economics and Statistics), Government of Bihar, Patna.
5. The District Magistrate, Sitamarhi, District- Sitamarhi.
6. The District Statistical Officer, Sitamarhi, District- Sitamarhi.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15888 of 2016
===========================================================
1. Rajesh Kumar Sahni ( P D D No 115804 ) son of Ram Prasad Sahni Resident
of Mohalla- Sher Mohammad (Bhigo), & P.O.-Lalbagh Block-Darbhanga
Sadar, P.S.Darbhanga, District-Darbhanga
2. Krishna Kumar Sah (PDD No. 011681) son of Late Laxman Sah Resident of
Village-Pagra, P.O.-Pagra, Block-Dalsingsarai, District-Samastipur
3. Dharmendra Mahto (PDD No. 165952) son of Subodh Mahto Resident of
Village-Bathua Buzurg, P.O.-Bathua Buzurg, Block- Sarairanjan, District-
Samastipur
4. Jeetendra Kumar (PDD No. 113442) son of Satya Narayan Sah Resident of
Village-Bherokhara, P.O. & Block-Tajpur, District-Samastipur
5. Baban Kumar (PDD No.023675) son of Ram Kishore Prasad Resident of
Village-Kishanpur Baikunth, P.O.-Kishanpur Baikunth & Block-Warisnagar,
District-Samastipur
6. Parmanand Kumar (PDD No. 045509) son of Genalal Mahto Resident of
Village-Kalyanpur Basti East, P.O.-Madhdabad, Block & P.S.-Mohiuddin
Nagar, District-Samastipur
7. Shivam Kumar Jayswal (PDD No. 068922) son of Subodh Kumar Jayswal
Resident of Village & P.O.-Mohiuddin Nagar, Block & P.S.-Mohiuddin
Nagar, District-Samastipur
8. Sumant Kumar Singh (PDD No. 312673) son of Ravindra Kumar Singh
Resident of Village & P.O.-Harail, Block & P.S.-Mohiuddin Nagar, District-
Samastipur
9. Ajay Kumar (PDD NO.136133) son of Ashok Sah Resident of Village & P.O.-
Mohiuddin Nagar, Block & P.S.-Mohiuddin Nagar, District-Samastipur
10. Avinash Kumar (PDD NO.069813) son of Bharat Chaudhary Resident of
Village--Nawada, Block & P.S.-Mohiuddin Nagar, District-Samastipur
11. Satish Kumar Singh ( PDD NO.029919) son of Late Kusheshwar Prasad Singh
Resident of Village-Harail, P.O.-Mohiuddin Nagar, Block-Mohiuddin Nagar,
District-Samastipur
12. Sujeet Kumar Patel (PDD NO.146589) son of Kailash Patel' Resident of
Village-Bhasingpur & P.O.-Bochaha, Block & P.S.-Mohiuddin Nagar,
District-Samastipur
13. Mukesh Kumar (PDD NO. 121609) son of Sukhdeo Paswan resident of
Village-Andaur, P.O.-Andaur, Block & P.S.-Mohiuddin Nagar, District-
Samastipur
14. Md. Aftab Alam (PDD NO.177950) son of Md. Kasim resident of village-
Shivna, P.O.-Andaur, Block & P.s.-Mohiuddin Nagar, District-Samastipur
15. Mukesh Kumar Mandal (PDD NO.007750) son of Dev Kumar Mandal
Resident of Village-Tadiha, P.O.-Koilakh, P.S.-Bhairav Asthan, District-
Madhubani
16. Naveen Kumar Das (PDDNO.065019) son of Lakshmi Das Resident of
Village-Chaupta, P.O.-Kako, P.S.-Bhairav Asthan, District-Madhubani
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 571
17. Raji Kamal (PDD NO.025000) son of Mustafa Kamal Resident of Village-
Alpura, P.O.-Tajpur, Via- Tulapatganj, Block & P.S.- Tajpur, District-
Madhubani
18. Praveen Kumar Jha (PDD NO. 198203) son of Ram Bilash Jha Resident of
Village-Shankarpur, P.O.-Kako, P.S.-Bhairav Asthan, District-Madhubani
19. Lakshman Kumar (PDD NO. 057846) son of Ramashish Singh Resident of
Village & P.O.-Jaynagar, Block & P.S.- Jaynagar, District-Madhubani
20. Ramesh Chandra Yadav (PDD NO. 258277) son of Ram Khelawan Yadav
Resident of Village-Singraha, P.O.-Bhatra Ghat, P.S.-Bisfi, Block-Bisfi,
District-Madhubani
21. Arvind Kumar (PDD NO. 276752), son of Sita Sao Resident of Village-Sohdi,
P.O.-Sohdi, P.S.-Ariyari, Gram Panchayat, Chodh Dargah, Block-Ariyari,
District-Sheikhpura
22. Parshuram Kumar (PDD NO. 245679) son of Umeshwar Mahto Resident of
Village-Lutaut, P.O.-Chatiyara, P.S.-Keranday, Gram Panchayat- Chatiyara,
Block- Chewara, District-Sheikhpura
23. Pravin Kumar (PDD NO. 296465) son of Rajendra Prasad Singh Resident of
Village-Eksari Bigha, P.O.-Maninda, P.S.- Sheikhpura, Gram Panchayat-
Lahna, Block- Chewara, District-Sheikhpura
24. Shiv Balak Yadav (PDD NO.001066) son of Mahadeo Yadav Resident of
Village--Mahuli, P.O.-Chordargah, P.S.- Ariyari, Gram Panchayat-
Chordargah, Block-Ariyari, District-Sheikhpura
25. Sanjay Kumar (PDD NO. 200896) son of Devendra Saw Resident of Village-
Kamalpur,P.O.- Ariyari, P.S.- Ariyari, Block- Ariyari, District Shekhpura
26. Uday Kumar (PDD NO. 086011) son of Raj Ballam Prasad Resident of
Village-Bhalua, Gram Panchayat-Lohan, P.O.-Lohan, P.S.- Ariyari, Block-
Chewara, District-Sheikhpura
27. Amitesh Kumar (PDD NO. 076410) son of Dilip Singh Resident of Village-
Sherpur, P.O.-Sherpur, P.S.- Sherpur, Block-Vidyapati Nagar, District-
Sheikhpura
28. Sanjeev Kumar Mishra (PDD NO. 021606) son of Shankar Mishra Resident of
Village-Prof. Colony P.O.-Jhanjharpur, P.S.-Madhepur, Dist.-Madhubani
29. Ravi Shankar Singh (PDD NO. 064064) son of Dinesh Prasad Singh Resident
of Village & P.O.-Bhawanipur, Via-Madhepur, P.S.- Bheja, Block-
Madhepura, Dist-Madhubani
30. Manoj Kumar (PDD NO. 141566) son of Late Raghuvir Sharan Thakur
Resident of Village-Rahua East, P.O.- Rahua, P.S.-Warisnagar, Block-
Warisnagar, Dist.-Samastipur
31. Sujeet Kumar (PDD NO. 115977) son of Sushil Mishra Resident of Village-
Laxmipur South Tola, P.O.-Pali Mahwa, P.S.- Kaluahi, Dist. Madhubani.
.... .... Petitioner/s
Versus
1. The State of Bihar
2. The Chief Secretary, Government of Bihar, Patna
3. The Principal Secretary, Cabinet Secretariat Department, Government of
Bihar, Patna.
4. The Deputy Secretary, Cabinet Secretariat Department Government of Bihar,
Patna
5. The Principal Secretary, Planning and Development, Department, Government
of Bihar, Patna
6. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 572
7. The Director, Economics and Statistics Planning and Development,
Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New
Punaichak, Patna
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/, A-Z Officer's Flat, New
Punaichak, Patna
9. The District Statistical Officer, Samastipur
10. The District Statistical Officer, Madhubani
11. The District Statistical Officer, Darbhanga
12. The District Statistical Officer, Sheikhpura
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15363 of 2016
===========================================================
Ritesh Kumar son of Sri Lallan Mishra R/o Village- Balha, P.S.- Rajnagar, District-
Madhubani.
.... .... Petitioner/s
Versus
1. The State of Bihar
2. Principal Secretary, Deptt. of Planning & Development, Old Secretariat, Bihar,
Patna.
3. The District Magistrate, Madhubani.
4. The District Statistical Officer Madhubani.
5. Block Development Officer, Rajnagar.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15298 of 2016
===========================================================
1. Dashrath Kumar Son of Shri Harikant Pandey Resident of Village- Harser,
P.O.+P.S- Goroul, District Vaihali.
2. Prabhat kumar Son of Shambhu Prasad Choudhary Resident of At+P.O-
Kanhuli, Block - Goraul, PS Mahua, District Vaishali.
3. Mukesh Kumar Son of Shivnandan Paswan. Resident of At+P.O- Kanhauli,
Block - Goraul, Via -Mahua block, District Vaishali.
4. Mithilesh Paswan Son of Devendra Paswan Resident of Village- Bejha
Goraul, P.O- Bishanpur Bejha, Block Goraul, PS. Mahua, District - Vaishali.
5. Dinesh Kumar Roy Son of Ganga Sagar Ray At - Manpura, P.O. - Kanhauli,
PS- Mahua, District Vaishali.
6. Manoj Kumar Son of Ram Balak Rai Resident of Village- Enayat Nagar,
PO+PS- Goraul, District Vaishali.
7. Paras kumar Son of Kawindra Singh Resident of Village- Majirabad, P.O-
Malikapur, PS. Goraul, District Vaishali.
8. Chandan Kumar Son of Nand Lal Prasad Resident of Village- Chakiya, P.O-
Goraul, P.S. Goraul, District Vaishali.
9. Bipin Kumar Son of Kapildeo Singh Resident of Village- Islampur, PO-
Katramala, PS Goraul, District Vaishali.
10. Navin Kumar Chakrawarti Son of Nageshwar Sharma Resident of At+P.O-
Baksama, PS- Goraul, District Vaishali.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 573
11. Ganesh Kumar Son of Ram Vilash Bhakta At +P.O- Pirapur Mathura, Village-
Bhagwanpur, PS Goraul, District Vaishali./
12. Chandramani Kumar Son of Hari Shankar Yadav Resident of Enayat Nagar,
PO- Goraul, PS Goraul, District Vaishali.
13. Dinesh Kumar Son of Faudi Paswan Resident of Village- Enayat Nagar,
PO+PS- Goraul, District Vaishali.
14. Dinbandhu Kumar Son of Lal Deshwar Prasad Singh Resident of Village-
Rashulpur Kori, Bhagwanpur, PS Goraul, District Vaishali.
15. Vinod Kumar Son of Yamuna Rajak Resident of Village- Bhatoliya, P.O+P.S-
Goraul, District Vaishali.
16. Sahindra Kumar Son of Kallu Singh Resident of At+P.O- Pirapur, Via-
Bhagwanpur, PS Goraul, District Vaishali.
17. Amarnath Kumar Son of Jainarayan Singh Resident of Village +P.O- Pirapur
Mathura, Via Bhagwanpur, P.S- Goraul, District Vaishali.
18. Mukesh Kumar Son of Mohan Prasad Resident of Chandpura East, P.O-
Sondho, District Vaishali.
19. Jainendra Kumar Son of Sri Rama Shankar Ray Resident of Village-
Khatrichak, P.O. Kanhauli, PS Goraul, District Vaishali.
20. Basudev Ram Son of Sri Jamun Ram Resident of village- Bhanpur Barewa,
PO. Padmaul, PS Goraul, District Vaishali.
21. Noorul Hasan Jan Son of Md. Mahmuoul Hasanjan Resident of Village-
Soundho, Gulzarbagh, P.O.- Sondho, P.S. Goraul, district Vaishali.
22. Om Prakash Singh Son of Bachcha Prasad Singh Resident of At+P.O- Piropur
Mathura, Via- Bhagwanpur, PS. Goraul, District Vaishali.
23. Raj Kumar Son of Ram Balak Ray Resident of Village- Khatrichak, P.O.
Kanhauli, Block- Goraul, PS Goraul, District Vaishali.
24. Vijay Samrajya Son of Raj Kumar Singh Resident of Village- Majirabad, P.O-
Malikapur, PS. Goraul, District Vaishali.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development (Directorate of
Economics & Statistics) Government of Bihar, Patna.
4. The Joint Director -cum- Office Head, Department of Planning &
Development (Directorate of Economic & Statistics) Government of Bihar,
Patna.
5. The District Magistrate, Vaishali at Hajipur.
6. The District Statistical Officer, Vaishali, District- Vaishali at Hajipur (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15776 of 2016
===========================================================
1. Pankaj Kumar Ram, S/o Deo Kumar Ram Resident of Village- Gangher, P.s.
Muffasil, District- Bhojpur.
2. Jay Prakash Thakur, S/o Shivjee Prasad, R/o Vill. Godhana, P.S. Nawadah
Ara, Dist- Bhojpur.
3. Narendra Kumar, S/o Akhilesh Sharma, R/o Vill. Godhana, P.S. Nawada,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 574
Dist- Bhojpur.
4. Rekesh Kumar Singh S/o Vinay Shankar Singh, R/o Vill. Godhana, P.S.
Nawada, Dist- Bhojpur.
5. Neraj Kumar S/o Kashi Ram, R/o Village- Hanuman Tola, P.O. Waliganj, P.S.
Town, District- Bhojpur.
6. Ashok Kumar S/o Sita Ram Prasad, R/o Vill. Chitnakundi, P.S. Muffasil, Dist-
Bhojpur.
7. Rajeev Ray, S/o Devpujan Ray, R/o Vill. Bara Basantpur, P.S. Muffasil, Dist-
Bhojpur.
8. Sonu Kumkar Singh, C/o Bharat Singh, R/o Vill, Khajuriya, P.S. Muffasil,
Distt. Bhojpur.
9. Md. Sahid, S/o Md. Isamil, R/o Vill. Nawada, P.S. Nawada, District- Bhojpur.
10. Raj Abhishek S/o Triloki Prasad, R/o Vill Rajendra Nagar, P.S. Nawada, Dist-
Bhojpur.
11. Harsh Vardhan Kumar, S/o Madan Mohan Singh R/o Vill, Anith, P.S.
Nawadah, Dist- Bhojpur.
12. Sahil Imrani, S/o Serajul Haque, R/o Vill, Anith, P.S. Nawada, Dist- Bhojpur.
13. Parvej Alam, S/o Nurhasan R/o Vill. Garahni, P.S. Garhani, Dist. Bhojpur.
14. Md. Makbul Alam, S/o Badredin R/o Vill. Garahni, P.S. Garhani, Dist.
Bhojpur.
15. Subham Kumar, S/o Satendra Sinha, R/o Vill. Dumaria P.S. Tarari, Dist.-
Bhojpur.
16. Govind Jee Rai, S/o Arjun Rai, R/o vill Bachari, P.S. Piro, Dist. Bhojpur.
17. Raj Kishore Singh, S/o Late Sheo Pujan Singh, R/o Vill Raajeyan, P.S. Piro,
Dist. Bhojpur.
18. Md. Barkat Khurshid S/o Md. Mokadim Hussain, R/o Vill. Katar, P.S. Piro,
Dist. Bhojpur.
19. Umesh Kumar Patel S/o Ram Pujan Singh R/o Vill Rajeyan, P.S. Piro, Dist.
Bhojpur.
20. Niraj Kumar Singh, S/o Sunil Kumar Singh, R/o Vill Udwant Nagar, P.S.
Udwant Nagar, Dist. Bhojpur.
21. Dhirendra Kumar Thakur, S/o Brindanand Kumar Thakur, R/o Vill. Moti Tola,
P.S. Town, Dist. Bhojpur.
22. Ashok Kumar Singh, S/o Sri Laje Singh, R/o vill. Cahaudih P.S. Agiown Dist.
Bhojpur.
23. Panch Ratan Ram, S/o Munguro Ram, R/o Vill Kotohwa P.S. Piro, Dist.
Bhojpur.
24. Ajit Kumar Singh, S/o Munilal Singh, R/o Vill. Lakhan Tola, P.S. Piro, Dist.
Bhojpur.
25. Manoranjan Singh, S/o Muni Lal Singh, R/o Vill. Lakhan Tola, P.S. Piro, Dist.
Bhojpur.
26. Prakash Kumar, S/o Jailendra Lal R/o Vill. Purvari Gumti, P.S. Nawada, Dist.
Bhojpur.
27. Sujit Kumar, S/o Rajkeshwar Lal R/o Vill. Purvari Gumti, P.S. Nawada, Dist.
Bhojpur.
28. Manoj Kumar, S/o Lalan Prasad R/o vill. Bihro, P.S. Nawada, Dist. Bhojpur.
29. Vikash Kumar, s/o Dinesh Singh R/o vill Bal Ghat Balua, P.S. Muffasil, Dist.
Bhojpur.
30. Ravi Kumar Paswan, S/o Dineshwar Paswan, R/o Vill. Gathaula, P.S.
Muffasil, Dist. Bhojpur.
31. Neraanjan Prasad, S/o Late Saru Prasad, R/o Vill. Mirganj, P.S. Town, Dist.
Bhojpur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 575
32. Sunil Kumar Singh, S/o Shambhu Singh, R/o Vill Rampur, P.S. Garhani, Dist.
Bhojpur.
33. Kamlesh Kumar, S/o Dindayal Prasad, R/o Gyanpur, P.O. Nathmalpur, P.S.
Barhara, Dist- Bhojpur.
34. Vineshwar Singh, S/o Late Ram Jevan Singh, R/o Vill. Shukhrolee, P.S. Piro,
Dist. Bhojpur.
35. Nijay Kumar, S/o Ramchandra Prasad, R/o Vill. Moti Tola, P.S. Town, Dist.
Bhojpur.
36. Rajni Kant, S/o Surdev Singh, R/o Vill. Jokata, P.S. Chandi, Dist. Bhojpur.
37. Md. Mumtaj Ansari, S/o Usman R/o Vill Bahiyara, P.S. Chandi, Dist.
Bhojpur.
38. Ranjeet Kumar, S/o Ram Babu Ram, R/o Birampur, P.S. Koilowar, Dist.
Bhojpur.
39. Surendra Kumar, S/o Brij Nandan Prasad, R/o Karman Tola, Ara, P.S.
Nawada, Dist. Bhojpur.
40. Krishna Singh S/o Lakshuman Singh, R/o Vill- Vill + P.O.- Mahuaon, P.S.-
Bihiya, Dist- Bhojpur.
41. Amit Kumar S/o Akshpal Pandit, R/o Chakiyha, P.S.- Chakiyha, Dist-
Bhojpur.
42. Dhirendra Kumar S/o Byasjee, R/o Dhamna, P.S. Tarari, Dist- Bhojpur.
43. Sonu Chaubey, S/o Mohan Chaubey, R/o Vill- Nava Nagar, P.S. Tarari, Dist-
Bhojpur.
44. Sundar Kumar, S/o Hira Lal Singh, R/o Tarari, P.S. Tarari, Dist- Bhojpur.
45. Talkeshwar Tiwary, S/o Chandra Shekhar Tiwary, R/o Vill- Dadidih, P.S.-
Tarari, Dist- Bhojpur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning
and Development, Government of Bihar, Patna.
2. The District Magistrate, Bhojpur.
3. The Block Development Officer, Koilwar Block, District- Bhojpur.
4. The Block Development Officer, Garhani, Bhojpur.
5. The Block Development Officer, Tarari, Bhojpur.
6. The Block Development Officer, Ara, Bhojpur.
7. The Block Development Officer, Barahara, Bhojpur.
8. The Block Development Officer, Piro, Bhojpur.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15552 of 2016
===========================================================
1. Kamlesh Kumar Gupta son of Sri Lok Nath Prasad resident of Village and
Post- Kesath, P.S. Nawanagar, District- Buxar.
2. Girish Kumar Dwivedi son of Late Suresh Dwivedi resident of Village-
Dasiyaon, P.O.- Kesath, P.S.- Nawanagar, District- Buxar.
3. Dhanjee Kumar son of Mallu Sah resident of Village and Post- Ganj
Bharasara, P.S.- Dinara, District- Rohtas at Sasram.
4. Rajesh Kumar son of Triveni Prasad Gupta resident of Village, P.O. and P.S.-
Kachhawan, District- Rohtas at Sasaram.
5. Ravi Kumar son of Rajendra Prasad resident of Village- Jamalpur, P.O.-
Atimi, P.S.- Nasriganj, District- Rohtas at Sasaram.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 576
6. Md. Ramzan Ali son of Md. Zulfaquar Ansari resident of Village and Post-
Rampur via Murar, P.S.- Nawanagar, District- Buxar.
7. Vikas Kumar son of Sri Shankar Prasad resident of Village- Dihra, P.O.-
Waina, P.S.- Nawanagar, District- Buxar.
8. Jai Mangal Kumar son of Sri Ramdhari Yadav resident of Village- Chausa,
P.O.- Chausa, P.S.- Buxar Muffasil, District- Buxar.
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary, Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Buxar, District- Buxar (Bihar).
6. The District Statistical Officer, Rohtas at Sasaram, District- Rohtas at Sasaram
(Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15039 of 2016
===========================================================
1. Shekhar Kumar Pandey
2. Ranjan Kumar Pandey
Both sons of Satyendra Pandey, resident of village Shivdih, P.O.
Pathakchak, P.S. Sikandra Dist.- Jamui,
3. Ashish Ranjan,
4. Mayank Kumar,
Both sons of Phultun Kumar Das, resident of village Ranganiya, P.S.
Chandramandih, District Jamui.
5. Pankaj Kumar, son of Baleshwar Das, resident of village Rangatar, P.S.
Chandramandih, District Jamui.
.... .... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Planning and Development
Department, Government of Bihar, Patna.
2. Chief Secretary, Government of Bihar, Old Secretariat, Patna.
3. Principal Secretary, Planning and Development Department, Government of
Bihar, Patna.
4. Director, Economic and Statistics Directorate, Planning and Development
Department, Bihar, Patna.
5. Additional Secretary, Planning and Development Department, [Economic and
Statistics Directorate], Government of Bihar, Patna.
6. Senior Joint Director-cum- Head of the Office, Planning & Development
Department (Economic and Statistics Directorate), Bihar, Patna.
7. District Magistrate, Jamui.
8. District Statistics Officer, Jamui.
.... .... Respondent/s
With
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 577
===========================================================
Civil Writ Jurisdiction Case No. 15040 of 2016
===========================================================
Uma Shankar Kumar, Son of Sri Bhola Rai, Resident of village- Gorigama Dih,
Police Station - Saraiya, District Muzaffarpur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning
and Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna.
3. The Director, Department of Planning and Development, Government of
Bihar, Patna.
4. The Joint Director -cum- Office Head, Department of Planning &
Development, (Economics & Statistics Directorate) Government of Bihar,
Patna.
5. The District Statistical Officer, Muzaffarpur.
6. The Block Agriculture Officer cum Block Statistical Officer, Saraiya Block,
Muzaffarpur.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15046 of 2016
===========================================================
Shivjee Das, Son of Sri Sahdeo Das, Resident of village Bhatauna, Police Station
Karja, Distict Muzaffarpur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning
and Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director-cum- Office Head, Department of Planning &
Development, (Economics & Statistics Directorate) Government of Bihar,
Patna.
5. The District Statistical Officer, Muzaffarpur.
6. The Block Agriculture Officer cum Block Statistical Officer, Marawan Block,
Muzaffarpur.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15038 of 2016
===========================================================
1. Juli Kumari, D/o- Sanjeev Kumar, W/o- Indra Bhushan Kumar, Resident of
Village- Kabiyahi, P.S.- Triveniganj, District- Madhepura, PDD/309822.
2. Pankaj Kumar, S/o- Ram Baitha, Resident of Village- Barari, P.S.- Barari,
District- Bhagalpur. PDD/309822.
3. Nikesh Kumar, S/o- Bhuwan Roy, Resident of Village- Rampur Lahi, P.S.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 578
Shankarpur, District- Madhepura. PDD/235414.
4. Abhishek Kumar, S/o- Badri Prasad, Resident of Village- Rajwara, P.S.-
Shankarpur, District- Aurangabad. PDD/115550.
5. Nagendra Kumar, S/o- Janardan Singh, Resident of Village- Denkalip, P.S.-
Obra, District- Aurangabad. PDD/084213.
6. Anish Kumar, S/o- Ashok Mandal, Resident of Village- Kapsona, P.S.-
Shahkund, District- Bhagalpur. PDD/157027.
7. Chandrashekhar Priyadershi, S/o- Indradeo Singh, Resident of Village-
Kapsona, P.S.- Shahkund, District- Bhagalpur. PDD/244992.
8. Chandan Kumar, S/o- Indradeo Mandal, Resident of Village- Kapsona, P.S.-
Shahkund, District- Bhagalpur. PDD/205731.
9. Randhir Kumar Dubey, S/o- Late Arun Kumar Dubey, Resident of Village-
Gobrain, P.S.- Sajour, District- Bhagalpur. PDD/100232.
10. Subhash Kumar, S/o- Udit Narayan Yadav, Resident of Village- Padri, P.S.-
Bithan, District- Samastipur. PDD/294503.
11. Sumit Kumar, S/o- Shyam Kishore Poddar, Resident of Village- Rajaganj,
P.S.- Bahadurganj, District- Madhepura. PDD/224255.
12. Brajesh Kumar Gupta, S/o- Kedar Prasad Gupta, Resident of Village- Kursela
Tengariya, P.S.- Kursela, District- Katihar. PDD/141337.
13. Johney Kumar, S/o- Rajendra Prasad Sah, Resident of Village- Tengariya
Tola Kursela, P.S.- Kursela, District- Katihar. PDD/089735.
14. Manoj Kumar, S/o- Mahendra Prasad Mandal, Resident of Village- Kursela
Basti, P.S.- Kursela, District- Katihar. PDD/145642.
15. Manish Kumar, S/o- Arun Kumar Jaiswal, Resident of Village- Kursela Basti,
P.S.- Kursela, District- Katihar. PDD/287728.
16. Dilip Kumar Mandal, S/o- Bajrangi Prasad Mandal, Resident of Village-
Malinia, P.S.- Kursela, District- Katihar. PDD/242065.
17. Dipak Kumar Das, S/o- Dhanpat Lal Sah, Resident of Village- Pilwaha, P.S.-
Jadia, District- Supaul. PDD/092715.
18. Ranjana Kumari, D/o- Jay Prakash Yadav, W/o- Vikash Kumar, Resident of
Village- Maharajganj, P.S.- Muffasil Ranipatra, District- Purnea.
PDD/037295.
19. Vikash Kumar, S/o- Surya Narayan Yadav, Resident of Village- Maharajganj,
P.S.- Muffasil Ranipatra, District- Purnea.
20. Rekha Rani, D/o- Anant Kumar, Resident of Village- Kshrupatti, P.S.-
Murliganj, District- Madhepura. PDD/289258.
21. Mukesh Kumar, S/o- Suresh Prasad Mandal, Resident of Village- Bhathaili,
P.S.- Jalalgarh, District- Purnea.
22. Angad Kumar, S/o- Tejnarayan Mahto, Resident of Village- Suraha, P.S.-
Amarpur, District- Banka. PDD/150610.
23. Pintu Ray, S/o- Late Shyam Lal Ray, Resident of Village- Baraitha, P.S.-
Chiraya, District- East Champaran. PDD/157011.
24. Vibhakar, S/o- Pawan Kumar Sharma, Resident of Village- Baraitha, P.S.-
Chiraya, District- East Champaran. PDD/06982.
25. Birendra Kumar Ray, S/o- Jay Kishun Ray, Resident of Village- Siuri, P.S.-
Mashrak, District- Chapra. PDD/111115.
26. Rakesh Kumar, S/o- Ram Vishwas Bhagat, Resident of Village- Laguni, P.S.-
Panapur, District- Saran. PDD/111533.
27. Amrendra Kumar, S/o- Naresh Mohan Thakur, Resident of Village- Jagatpur,
P.S.- Banka, District- Banka. PDD/230154.
28. Nirmal Kumar, S/o- Bhupendra Prasad Singh, Resident of Village- Kohwara,
P.S.- K.Nagar, District- Purnea. PDD/213644.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 579
29. Hira Prasad Madnesh, S/o- Ganesh Prasad Madnesh, Resident of Village-
Madhubani, P.S.- K.Hat, District- Purnea. PDD/212253.
30. Tara Nand Kumar, S/o- Sri Krishna Deo Bishwas, Resident of Village- Ved
Vyas Colony, Ward No. 1 Madhubani North of Paswan Tola, P.S.- K.Hat,
District- Purnea. PDD/040961.
31. Lal Dev Kumar, S/o- Domi Yadav, Resident of Village- Banyapatti, P.S.-
K.Nagar, District- Purnea. PDD/043057.
32. Sanju Lal Ram, S/o- Ramashish Ram, Resident of Village- Mathiya Zirat,
P.S.- Chatauni, Motihari, District- East Champaran. PDD/007855.
33. Vishal Gaurav, S/o- Shiv Govind Ram, Resident of Village- Barka Nuwaon,
P.S.- Buxar Muffasil, District- Buxar. PDD/268201.
34. Sanjeev Kumar Parit, S/o- Sreekant Parit, Resident of Village- Pakari, P.S.-
Ram Nagar, District- West Champaran. PDD/253211.
35. Pawan Kumar, S/o- Late Ram Chandra Prasad, Resident of Village-
Bagdulhan Chowk, Hajipur, P.S.- Hajipur, District- Vaishali. PDD/045188.
36. Neeraj Kumar, S/o- Parikshan Roy, Resident of Village- Pokhra Mohalla,
Navin Cinema Road, Hajipur, P.S.- Hajipur, District- Vaishali. PDD/129231.
37. Sanjay Kumar, S/o- Late Laloo Paswan, Resident of Village- Subhash Chowk
(Subhash Nagar H.No. 54), P.S.- Hajipur, District- Vaishali. PDD/066365.
38. Amit Kumar, S/o- Sri Murlidhar Prasad Singh, Resident of Village- Kursela,
P.S.- Kursela, District- Katihar. PDD/265944.
39. Chandan Kumar, S/o- Ramanand Jaiswal, Resident of Village- Kursela, P.S.-
Kursela, District- Katihar. PDD/210176.
40. July Kumari, D/o- Mithalesh Kumar, Resident of Village- Vidya Bharti (Res.)
School, P.S.- Kursela, District- Katihar. PDD/187014.
41. Shankar Kumar, S/o- Vishwanath Prasad Gupta, Resident of Village- New
Chowk Kursela, P.S.- Kursela, District- Katihar. PDD/265265.
42. Tinku Prasad Gupta, S/o- Vishwanath Prasad Gupta, Resident of Village-
Tengariya, P.S.- Kursela, District- Katihar. PDD/057103.
43. Sumit Kumar, S/o- Balram Modi, Resident of Village- Kursela, P.S.- Kursela,
District- Katihar. PDD/179006.
44. Chandrakant Mandal, S/o- Bhuvneshwar Mandal, Resident of Village-
Maliniya, P.S.- Kursela, District- Katihar. PDD/291880.
45. Anant Kumar, S/o- Yamuna Prasad Sah, Resident of Village- Purani Bazar,
P.S.- Kursela, District- Katihar. PDD/137706.
46. Abhay Kumar, S/o- Baleshwar Mehta, Resident of Village- Kamalpur, P.S.-
Ghailadh, District- Madhepura. PDD/100492.
47. Gautam Kumar, S/o- Dinesh Kumar Dinkar, Resident of Village- Raybhir,
P.S.- Shankarpur, District- Madhepura. PDD/091119.
48. Indradeva Kumar, S/o- Ram Jee Gond, Resident of Village- Charitravan,
P.S.- Buxar, District- Buxar.
49. Bal Ram Kumar, S/o- Ram Jee Gond, Resident of Village- Charitravan, P.S.-
Buxar, District- Buxar. PDD/092413.
50. Arvind Kumar Mishra, S/o- Dhurb Narayan Mishra, Resident of Village-
Gewal Bigha Mali Bagicha, P.S.- Rampur, District- Gaya. PDD/23352.
51. Sobhit Sikhar, S/o- Lalan Prasad Verma, Resident of Village- Gewal Bigha
Bathan, P.S.- Rampur, District- Gaya. PDD/233944.
52. Pankaj Kumar, S/o- Shiveshwar Prasad Sinha, Resident of Village-
Dedhpura, P.S.- Mahnar, District- Vaishali. PDD/091889.
53. Deepak Kumar, S/o- Jayant Kumar, Resident of Village- Pakaria, P.S.-
Rupauli, District- Purnea. PDD/060056.
54. Arvind Kumar Singh, S/o- Harihar Prasad Singh, Resident of Village- Uttri,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 580
P.S.- Rajpur, District- Buxar. PDD/117179.
55. Ramesh Kumar Nirala, S/o- Baleshwar Singh, Resident of Village-
Maudahchatur, P.S.- Patepur, District- Vaishali. PDD/215804.
56. Ajit Kumar Verma, S/o- Bhuvneshwar Prasad, Resident of Village-
Maudahchatur, P.S.- Patepur, District- Vaishali. PDD/183480.
57. Ratnesh Kumar, S/o- Rohit Prasad Yadav, Resident of Village- Kaliganj,
P.S.- Sadar, District- Purnea. PDD/122461.
58. Rupesh Kumar, S/o- Rohit Prasad Yadav, Resident of Village- Kaliganj, P.S.-
Sadar, District- Purnea. PDD/110573.
59. Vikash Kumar, S/o- Sri Ram Prasad, Resident of Village- Attarsua, P.S.-
Siwan, District- Siwan. PDD/197405.
60. Upendra Kumar Yadav, S/o- Rampujan Yadav, Resident of Village-
Garibganj, P.S.- G.B. Nagar Tarwara, District- Siwan. PDD/007523.
61. Ganesh Singh, S/o- Hari Nandan Singh, Resident of Village- Tarwara, P.S.-
G.B. Nagar, District- Siwan. PDD/185573.
62. Pankaj Kumar, S/o- Laxman Kumar, Resident of Village- Bhatta Bazar
Chitravani Road, P.S.- K.Hat, District- Purnea. PDD/223021.
63. Santosh Kumar Verma, S/o- Late Srikrishan Sahay, Resident of Village-
Baxa Ghat Road Sipahi Tola, P.S.- K.Hat, District- Purnea. PDD/239388.
64. Suresh Kumar, S/o- Raj Kishor Sah, Resident of Village- Sukhasan Kothi,
P.S. Barhara Kothi, District- Purnea. PDD/146041.
65. Rohit Kumar, S/o- Umashankar Prasad Gupta, Resident of Village- Tengrari,
P.S.- Siwaipatty, District- Muzaffarpur, PDD/045902.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and Development
Department, Government of Bihar, Patna.
2. The Principal Secretary, Planning and Development, Govt. of Bihar, Patna.
3. The Director, Economics and Statistics under Planning and Development,
Government of Bihar, Patna.
4. The Project Director, Economics and Statistics under Planning and
Development, Government of Bihar, Patna.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15415 of 2016
===========================================================
1. Arvind Kumar Shrivastava ( P. D. D. No. 192795 ) Son of Gaya Prasad
Shrivastava Resident of House of A.K. Sinha, Kamal Kunj, New Colony
Pakri, West of Circuit House, Ara, P.S. - Nawada, Ara, District - Bhojpur
(Ara), Bihar).
2. Mithilesh Kumar (PDD No. 031806) Son of Shashi Bhushan Prasad Resident
of Mohalla - Western Chandwa Tola Ara, P.O. - Chandwa, P.S. - Nawada,
Ara, District - Bhojpur (Ara), Bihar.
3. Mahesh Kumar Singh (PDD No. 025416) Son of Subhash Singh Resident of
Village - Jura, P.O. - Khajuria, P.S. - Muffasil Ara, District - Bhojpur (Ara),
Bihar.
4. Anil Kumar Singh (PDD No. 011818) Son of Suresh Singh Resident of
Village - Ishwarpura, P.O. - Milki, P.S. - Sahpur, District - Bhojpur (Ara),
Bihar.
5. Ashok Kumar Upadhyay (PDD No. 288991) Son of Late Ganesh Upadhyay
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 581
Resident of Village - Ishwarpura, P.O. - Ishwarpura, P.S. - Sahpur, District -
Bhojpur (Ara), Bihar.
6. Krishna Mohan Singh (PDD No. 124063) Son of Shivjee Singh Resident of
Village + P.O. Masadh, P.S. - Udwant Nagar, District - Bhojpur (Ara), Bihar.
7. Ranjan Kumar (PDD No. 028275) Son of Awadhesh Prasad Singh Resident of
Village + P.O. + P.S. - Tarari, District - Bhojpur (Ara), Bihar.
8. Pradeep Kumar (PDD No. 274885) Son of Late Krishna Prasad Resident of
Village + P.O. - Pakari, Near Old Pakari Post Office, Ara, P.S. - District -
Bhojpur (Ara), Bihar.
9. Niraj Singh (PDD No. 122520) Son of Krishna Kishore Prasad Resident of
C/o Late Dukh Haran Singh, Mission Road, Pakri, Ara, P.S. - District -
Bhojpur (Ara), Bihar.
10. Chandan Prasad, (PDD No. 096021) Son of Late Bhim Sen Prasad Resident of
Mohalla - Club Road, Ara, Near Pir Baba Road, P.S. - Nawada, Arrah, District
- Bhojpur (Ara), Bihar.
11. Abhijeet Kumar (PDD No. 276563) Son of Parshuram Singh Resident of
Mohalla - K.G. Road, Nawada, Near Old Girls School, P.S. Nawada, Ara,
District - Bhojpur (Ara), Bihar.
12. Navin Kumar (PDD No. 100468) Son of Bir Bhadra Dubey resident of
Mohalla - Kashyap Nagar, Near J.J. College, Ara, Opposite Housing More,
Chandwa, Ara, P.S. - District - Bhojpur, (Ara), Bihar.
13. Manu Kumar (PDD No. 013227) Son of Shivjee Singh Resident of Village +
P.O. - Mahuli, P.S. - Muffasil, Ara, District - Bhojpur (Ara), Bihar.
14. Sandeep Kumar (PDD No. 025913) Son of Sushil Kumar Resident of Village -
Aurain, P.O. - Kajhain, P.S. - Sanjhauli, District - Rohtas, Bihar.
15. Ramesh Kumar (PDD No. 105986) Son of Gulab Chand Ram Resident of
Village + P.O. - Khajuria, P.S. - Muffasil (Ara), District - Bhojpur (Ara),
Bihar.
16. Navin Kumar Pandey (PDD No. 229630) Son of Dwarika Nath Pandey
Resident of Village - Ram Nagar, P.O. - Chandwa, P.S. - Nawada, Ara,
District - Bhojpur, Ara, Bihar.
17. Munna Kumar Singh (PDD No. 209668) Son of Late Paramhans Singh
Resident of Village + P.O. - Bahaur Narayanpur, P.S. - Agiaon Bazar, District
- Bhojpur (Ara), Bihar.
18. Binod Kumar Singh (PDD No. 096986) Son of Shyamjee Singh Resident of
Village - Maharaja Ward No. 14, P.O. - Bharauli, P.S. - Shahpur, District -
Bhojpur (Ara), Bihar.
19. Dilip Kumar Singh, PDD No. 013011 Son of Ramji Singh Resident of Village
+ P.O. - Mahuar, (Near Gumti), P.S. - Nainijor, District - Buxar.
20. Pintu Kumar Ojha, PDD No. 011397 Son of Late Sohan Ojha Resident of
Village Karja, P.O. Umraon Ganj, P.S. - Bihiya, District - Bhojpur (Arah),
Bihar.
.... .... Petitioner/s
Versus
1. The State of Bihar.
2. The Chief Secretary, Govt. of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department, Govt. of Bihar,
Patna.
4. The Deputy Secretary, Cabinet Secretariat Department, Govt. of Bihar, Patna.
5. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Govt. of Bihar, Patna.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 582
7. The Director, Economics and Statistics, Planning and Development
Department, Govt. of Bihar, Patna, M/3, A - Z Officer;s Flat, New Punaichak,
Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Govt. of Bihar, Patna, M/3, A - Z Officer's Flat, New Punaichak,
Patna.
9. The District Statistical Officer, Bhojpur (Ara).
10. The District Statistical Officer, Rohtas (Sasaram).
11. The District Statistical Officer, Buxar.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15666 of 2016
===========================================================
1. Sayeedul Hassan Son of Md. Hussain, Resident of Chhawani Mohalla,
Bhabua, Ward No. 10, Bhabua, P.S. Bhabua, District- Kaimur.
2. Md. Shakil Ansari Son of Md. Mohiuddin Ansari, Resident of Ward No-9,
Bhabua P.S. Bhabua, District- Kaimur.
3. Sahagal S/o Quddus Ansari, Village and P.O. Mokari, P.S. Bhabua, District-
Kaimur.
4. Pramod Kumar Gupta, S/o Shankar Gupta, Resident of Village- Pahadia, P.S.-
Bhagwanpur, District- Kaimur.
5. Sunil Kumar Son of Heera Prasad Sah, Resident of Village- Tekari Kala, P.S.-
Mohania, District- Kaimur.
6. Bullu Singh, son of Shiv Mangal Singh, Resident of Village- Biduri, P.S.-
Adhaura, District- Kaimur.
7. Birendra Kumar Patel, S/o Ram Tapeshwar Singh, Resident of Village-
Amaon, P.S. Chainpur, District- Kaimur.
8. Anil Kumar Son of Ram Sahai Ram Resident of Village- Sion, Police Station-
Bhabua, District- Kaimur.
9. Sudama Singh son of Arjun Singh, Resident of Village and P.S. Adhaura,
District- Kaimur.
10. Amar Nath Keshari S/o Gopal Sah, Resident of Village- Amaon, P.S.
Chainpur, District- Kaimur.
11. Jitendra Kumar, S/o Ramkesh Prasad, Resident of Village- Bhabua, Ward No.
01, infront of Electricity office, Bhabua, P.S. Bhabua, District- Kaimur.
12. Abhimanu Ram, S/o Halkhori Ram, Resident of Village- Amiratha, P.S.
Kudra, District- Kaimur.
13. Ram Navami Prasad, S/o Shiv Nath Choudhary, Resident of Village-
Amiratha, P.S. Kudra, District- Kaimur.
14. Sudhir Kumar, S/o Mahendra Upadhyay, R/o Village- Barahuli, P.S. Sonahan,
District- Kaimur.
15. Shri Prakash Jayswal S/o Lok Nath Jayswal, R/o Village- Shivpur, P.O.-
Mohania, P.S.- Bhabua, District- Kaimur.
16. Sri Ram Singh, S/o Jagar Nath Singh, Resident of Village- Khadaura, P.O.
Parvatpur, P.S. Chainpur, District- Kaimur.
17. Alok Kumar Singh son of Jokku Singh, Resident of Village- Datiaon, P.O.
Kudasan, P.S. Bhabua, District- Kaimur.
18. Zakiullah Zaki, S/o Sanaullah Saquib Resident of Ward No. 9, Bhabua, P.S.
Bhabua, District- Kaimur.
19. Rahul Kumar, S/o Uday Pratap Singh, R/o Village- Muri, P.O. Muri, P.S.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 583
Chainpur, District- Kaimur.
20. Nafis Ahmad, S/o Gyasuddin Ahmad, R/o Village- Chainpura, P.S.- Adhaura,
District- Kaimur.
21. Jairam Pal, S/o Ram Bilas Pal, R/o Village- Betari, P.O. & P.S.- Bhabua,
District- Kaimur.
22. Sunil Kumar Agrawal, S/o Kailash Prasad Agrawal, R/o Vill & P.O.-
Chainpur, Police Station- Chainpur, District- Kaimur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
3. The Senior Joint Director-Cum- Office Head, Planning and Development
Department, and Economics and Statistical Directorate, Bihar, Patna.
4. The District Magistrate cum District Collector, Kaimur at Bhabua.
5. The District Statistical Officer, Kaimur at Bhabua, District- Kaimur.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15134 of 2016
===========================================================
1. Saroj Kumar Srivastava, son of Sidheshwar Lal, resident of village-
Madariwan, Post- Lilari, via- Charpokhari, District- Bhojpur.
2. Santosh Kumar Singh, son of Ram Kishor Singh, resident of village- Situhari,
P.O.+P.S. Narayanpur, District- Bhojpur.
3. Dhanendra Kumar Singh, son of Ram Sundar Singh, resident of village-
Habelipur, P.O.- Nagari, P.S.- Charpokhari, District- Bhojpur.
4. Chitranjan Kumar, son of Raj Govind Ray, resident of village- Keshopur
(Betari), P.O.- Mzzhiaon, P.S.- Charpokhari, District- Bhojpur.
5. Raghuvansh Singh, son of Ramjee Singh, resident of village- Parariya, P.O.-
Dhrubdihan, P.S.- Charpokhari, District- Bhojpur.
6. Rajandhari Singh, son of Rajendra Singh, resident of village- Bhimpura, P.O.-
Baga, Police Station- Sandesh, District- Bhojpur.
7. Rahul Kumar Sharma, son of Upendra Sharma, resident of village-
Dhanchhuhan, P.O.- Djhanchuhan, Police Station- Chauri, District- Bhojpur.
8. Dharm Vijay Kumar, son of Janeshwar Sharma, at and P.O.- Dhanchhuhan,
Police Station- Chauri, District- Bhojpur.
9. Ramjeet Pandit, son of Shiv Bachan Pandit, resident of village-Barahmpur,
P.O.- Kirkiri, P.S.- Azimabad, District- Bhojpur.
10. Amresh Kumar, son of Bala Nath Rai, resident of village- Mehndura, P.O.-
Kirkiri, P.S.- Azimabad, District- Bhojpur.
11. Niraj Kumar Ray, son of Madheshwar Ray, resident of village+P.O.-
Giuljarpur, District- Bhojupur.
12. Amiya Bhushan Kumar, son of Narbdeshwar Pandey, resident of village-
Baradh, P.O. Malaur, P.S.- Charpokhari, District- Bhojupur.
13. Piyush Bhushan Kumar, son of Narbdeshwar Pandey, resident of village-
Baradh, P.O. Lalaur, P.S.- Charpokhari, District- Bhojupur.
14. Arun Kumar Srivastava, son of Bhola Lal, resident of village- Madariwan,
P.O.- Lilarj, via- Charpokhari, District- Bhojpur.
15. Dhiraj Kumar, son of Awadh Bihari Pandey, resident of village- Nagari, P.O.-
Nagari, P.S.- Charpokhari, District- Bhojpur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 584
16. Ashok Kumar Singh, son of Nanji Singh, resident of village- Makunpur, P.O.
Mukundapur, P.S.- Charpokhari, District- Bhojpur.
17. Veena Kumari, daughter of Chandan Kumar Singh, resident of village-
Mukundpur, P.O. Mukundpur, Via- Charpokhari, P.S.- Charpokhari, District-
Bhojpur.
18. Suraj Kumar, son of Tej Narayan Pandey, resident of village- Amoraja, P.O.-
Pasaur, Via- Charpokhari, P.S.- Charpokhari, District- Bhojpur.
19. Rishikesh Tiwary, son of Rameshwar Nath Tiwari, resident of village-
Kashidih, P.O.- Man Sagar, Via- Charpokhari, P.S.- Charpokhari, District-
Bhojpur.
20. Suman Kumar Chaudhary, son of Baban Choudhary, resident of village-
Barahara, P.O.- Sempaon, Via- Charpokhari, P.S.- Charpokhari, District-
Bhojpur.
21. Ajit Kumar Mishra, son of Kanhaiya Mishra, resident of village- Dhanauti,
P.O.- Dhanauri, Via- Charpokhari, P.S.- Charpokhari, District- Bhojpur.
22. Chandan Kumar Srivastava, son of Sachchidanand Lal, resident of village +
P.O.- Jagdishpur, District- Bhojpur.
23. Santosh Thakur, son of Sidhnath Thakur, resident of village- Alekhitola, P.S.-
Barhara, District- Bhojpur.
24. Shyam Bihari Yadav, son of Shobh Nath Yadav, resident of village- Marha,
P.O.- Sinha, P.S.- Barhara, District- Bhojpur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning
and Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna.
3. The Director, Department of Planning and Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
4. The Joint Director -cum- Office, Department of Planning and Development
(Directorate of Economics & Statistics) Government of Bihar, Patna.
5. The District Statistical Officer, Ara, District- Bhojpur.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 16100 of 2016
===========================================================
1. Rishu Kumar Dwivedi Son of Anil Kumar Resident of Village/Mohallah-
Parsauni Devajeet, P.O.- Mehsi, P.S. - Mehsi, Prakhand- Mehsi, District East
Champaran (Bihar).
2. Jay Prakash Singh Son of late Basu Singh Resident of Village/Mohallah-
Barhatiya, P.O. - Manjhauli, P.S. - Vaishali, Prakhand-Vaishali District -
Vaishali Bihar.
3. Abhay Kumar son of Ram Shretha Prasad Singh Resident of Village/
Mohallah- Barhatiya, P.O. - Manjhauli, P.S. - Vaishali, Prakhand-Vaishali
District - Vaishali Bihar.
4. Naveen Kumar Son of Satyendra Kumar resident of Village/Mohallah-
Bhagwatipur, P.O. - Bajitpur, P.S. Bihta, Prakhand - Bihta, District
Patna(Bihar).
5. Ranjan Kumar Singh Son of late Ram Kewal Singh Resident of
Village/Mohallah- Samsara, P.O. - Sadisopur, P.S. Bihta, Prakhand- Bihta,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 585
District Patna Bihar.
6. Avinash Kumar Sing Son of Baijnath Singh Resident of Village/Mohallah-
Sadisopur, P.O. Sadisopur, P.S. Bihta, Prakhand- Bihta, Distt- Patna Bihar.
7. Ajit Kumar Jha Son of Sundar Kant Jha Resident of Village/ Mohallah-
Karhabari, P.O. - Bhojpur, Via- Madanpur, P.S. Sikti Prakhand - Sikti,
District Araria, Bihar.
8. Rajeev Kumar Son of Subhash Chandra Thakur Resident of Village/
Mohallah- Sukhsan Kothi, P.O. - Laukahi, Vai- Banmankhi, Ps. Barhara
Kothi, Prakhand- Barhara Kothi, District- Purnea Bihar.
9. Manohar Jha Son of late Naresh Mohan Jha Resident of Village/ Mohalla-
Jamalpur Gogri, P.O. Jamalpur Gogri, PS Gogri, Prakhand- Gogari District
Khagaria Bihar.
10. Manish Kumar Ram Son of Raj Kumar Ram resident of Village/ Mohallah-
Labhgaon, P.O. - Labhgaon, P.S. Khagaria, Prakhand- Khagaria District
Khagaria Bihar.
11. Vivekanand Kumar Son of Parmanand Thakur resident of Village/ Mohallah-
Labhgaon, P.O. - Labhgaon, P.S. Khagaria, Prakhand- Khagaria District
Khagaria Bihar.
12. Mantu Kumar Son of Bhagirath Yadav Resident of Village/Mohallah-
Lalbagh Sheikhpura, P.O. Sheikhpura , P.S.- Sheikhpura, Prakhand-
Sheikhpura, District Sheikhpura Bihar.
13. Naveen Kumar Son of Niamal Kumar Resident of Village/Mohallah-
Kamishnary Bazar, P.O. - Sheikhpura, P.S. Sheikhpura, Prakhand -
Sheikhpura , District Sheikhpura Bihar.
14. Jitendra Kumar Yadav Son of Ram Narayan Yadav Resident of Village/
Mohallah- Sakra tola Mairwa, P.O. - Mairwa, P.S. Mairwa, Prakhand-
Mairwa, District Siwan Bihar.
15. Vijay Kumar Son of Jagdish Prasad Singh Resident of Village/ Mohallah-
Fanda, P.O. - Gorigmadih, P.S. - Karja, Prakhand - Marwan, District -
Muzaffarpur Bihar.
16. Raman Kumar Thakur Son of late Surya Nandan Thakur Resident of Village/
Mohallah- Massa, P.O. - Massa, Via- Basaitha Chandpura, P.S.- Jale,
Prakhand- Jale, District - Darbhanga, Bihar.
17. Chandrajeet Kumar Son of Ram Suphal Thakur Resident of Village/
Mohallah- Ahiyari Chanda Tol, P.O. Ahiyari, P.S.
18. Raj Kishore Kumar Son of Sakal Deep Ram Resident of Village/ Mohallah-
Bhero Khara, P.O. Bhero Khara, P.S Patepur, Prakhand - Patepur, District
Vaishali Bihar.
19. Pravin Kumar Son of Yamuna Ram Resident of Village/Mohallah- Motipur ,
P.O. - Motipur, P.S. Motipur , Prakhand- Motipur, District-
Muzaffarpur(Bihar).
20. Bimlesh kumar Son of Jawahar Rai Resident of Village/ Mohallah-
Bhatwalia, P.O. Noan, P.S. Noan, Prakhand-Noan, District Kaimur Bihar.
21. Rajesh Kumar Son of Raghu Singh Resident of Village/Mohallah- Bakrihari,
P.O. Bakhrihari, P.S.- Dhaka, Prakhand - Dhaka, District East champaran
Bihar.
22. Shrikant Kumar Son of Raghunath Singh Resident of Village/Mohallah-
Kuswanshi, P.O. Gowandri, P.S. Dhaka, Prakhand- Dhaka, District East
Champaran(Bihar).
23. Kanhaiya Prasad Yadav Son of Bihari Prasad Yadav Resident of Village/
Mohallah- Karhasiya, P.O.
24. Ajay Kumar Son of Ram Pukar Prasad Resident of Village/Mohallah-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 586
Gurmiya Khas, P.O. Nonoura, PS Ghorasahan, Prakhand- Ghorasahan
District East Champaran, Bihar,.
25. Md. Mansur Son of Md. Ash Mohammad Resident of Village/Mohallah-
Purandara, P.O. - Purandara, P.S. Palanwa, Prakhand, Raxaul, District East
Champaran, Bihar.
26. Yashwant Paswan Son of Nathuni Paswan Resident of Village/Mohallah-
Jatiyari, P.O. -Jatiyari, P.S. Raxaul Prakhand- Raxaul, District East
Champaran, Bihar.
27. Mukesh Kumar Son of Rajdeo Prasad Resident of Village/Mohallah-
Karsahiya, P.O. - Karsahiya, Via- Dhaka, P.S. Dhaka, Prakhand- Dhaka,
District East Champaran(Bihar).
28. Shailendra Kumar Tiwari son of Gopalji Tiwari Resident of Village/
Mohallah-Bhawanipur Jirat ward No. 21, P.O. Bhawanipur Jirat, P.S.
Motihari, Prakhand Motihari, District East Champaran Bihar.
29. Bittu Kumar Singh Son of Jwala Singh Resident of Village/Mohallah-
Basbitta, P.O. Lakhaura, P.S. Lakhaura, prakhahd- Motihari District East
Champaran Bihar.
30. Antesh Kumar Son of Shambhu Prasad Srivasatava Resident of Village/
Mohallah-Inarwa Phulwar, P.O. Lakhaura, Via- Bhelwa Circle, P.S.
Lakhaura, Prakhand- Bankatwa, District East Champaran, Bihar.
31. Aashish Kumar Son of Om Prakash Sriwastava Resident of Village/
Mohallah- Dubauliya, P.O. - Ramgarhwa, P.S.- Ramgarhwa, Prakhand-
Ramgarhwa, District- East Champaran Bihar.
32. Rupesh Kumar Sah Son of Hari Narayan Sah Resident of Village/Mohallah-
Murla tola, P.O. Ramgarhwa, District East Champaran Bihar.
33. Arjun Sahani Son of Motilal Sahani Resident of Village/Mohallah-
Bhawanipur, P.O. Thikahan Bhawanipur, PS Sangrampur, Prakhand-
Sangrampur, District East Champaran Bihar.
34. Santosh Kumar Gupta Son of Shatrudhan Prasad Gupta Resident of
Village/Mohallah-Ezra tola Bhitbherawa, P.O. Ezra tola Bhitbherawa, Via
Govindpur, P.S. sangrampur Prakhand- Sangrampur, District East Champaran
Bihar.
35. Rajan Kumar Son of Sri Chandrika Prasad Resident of Village/Mohallah-
Amodei Shobha tola, P.O. Amodei, P.S. Ramgarhwa, Prakhand- Ramgarhwa,
District East Champaran ,Bihar.
36. Ravi Nandan Kumar Son of Bhola Ram Resident of Village/Mohallah-
Chhota Bariyarpur near N.H. 28 , P.O. Motihari, P.S. Chhatauni Motihari,
Prakhand Motihari , District East Champaran ,Bihar.
37. Vikash Kumar Mishra Son of Shambhu Mishra Resident of
Village/Mohallah-Kulharwa ward No. 1, P.O. Motihari, P.S. Motihari,
Prakhand Motihari , District East Champaran ,Bihar.
38. Dinesh Kumar Son of Chandradeo Paswan Resident of Village/Mohallah-
Chintamanpur, P.O. Kathan, P.S. Mehsi, Prakhand- Mehsi,District East
Champaran Bihar.
39. Uday Kumar Poddar Son of late Rameshwar Poddar Resident of
Village/Mohallah-New Raniganj Road, Ward No. 03, Pulwariya Road, P.O.
Bara Chakia, PS Ramgarhwa, Prakhand Chakiya District East Champaran
Bihar.
40. Md. Shahzad Alam Son of Md. Salimuddin Ansari Resident of
Village/Mohallah-Moghalpura, P.O. Mehsi, P.S. Mehsi, Prakhand-Meshi,
District East Champaran ,Bihar.
41. Pradeep Kumar Tiwari Son of Sri Prabhu Nath Tiwari Resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 587
Village/Mohallah-Rudal Pakri, P.O.- Parsurampur, P.S. Piprakothi, Prakhand-
Chakiya, District East Champaran Bihar.
42. Deepak Kumar Son of Suresh Prasad Resident of Village/Mohallah- Chauk
Bazar, P.O. - Mehsi, P.S Mehsi, Prakhand-Mehsi, District East Champaran
,Bihar.
43. Ram Kumar Son of Shankar Prasad Resident of Village/Mohallah-Dewajeet
Parsauni, P.O. Mehsi, P.S. Mehsi, Prakhand- Mehsi, District East Champaran,
Bihar.
44. Soni Kumari Daughter of Anil Shah Resident of Village/Mohallah-
Ganjbharsara, P.O. - Ganjbharsara, P.S Dinara, Prakhand- Dinara, District
Rohtas Bihar.
45. Dhirendra Kumar Son of Ramautar Prasad Singh Resident of
Village/Mohallah-Jai Mahavir Colony, Sadalpur Road No. 5, P.O. Mahendru
P.S. Agamkuan, Prakhand Patna Sadar, District Patna Bihar.
46. Tuntun Kumar Son of Uchitlal Mandal resident of Village/Mohalla- Bari
Phatoriya, P.O. - Alamnagar, Via- Alamnagar, P.S. - Alamnagar, Prakhand-
Alamnagar, District Madhepura , Bihar.
47. Pramod Kumar Son of Arjun Mistri resident of Village/ Mohallah-
Shonbarsha, P.O. - Shinhar, Via- Alamnagar, PS Alamnagar, Prakhand-
Alamnagar, District Madhepura , Bihar.
48. Kumar Ved Prakash Son of Sri Basudeo Yadav resident of Village/
Mohallah-Hassanganj, P.O. - Safiyabad, P.S. - Kashim Bazar, Prakhand-
Munger sadar, District Munger (Bihar).
49. Subodh Kumar Pandey Son of Gaya Pandey resident of Village/ Mohallah-
Machhargawa, P.O. - Machhargawa, Via- Dariyapur, P.S. - Kotwa, Prakhand-
Kotwa, District East Champaran, Bihar.
50. Rabindra Kumar Son of Mahendra Kumar Tanti resident of Village/
Mohallah-Chhoti Ashikpur, P.O. Jamalpur,P.S. -East Colony Jamalpur
Prakhand- Jamalpur , District Munger Bihar.
51. Binod Kumar Verma Son of late Birendra Prasad Verma resident of
Village/Mohalla- Chanakya Nagar, Near Biklang School, Naya tola, P.O. -
Mahendru, P.S. Kumhrar, Prakhand- Patna Sadar, District Patna Bihar.
52. Ranjeet Kumar Roushan Son of Sri chandu Ram Resident of
Village/Mohalla- Mateya, P.O.- Chakeya, P.S. Tisiauta , Prakhand-Patepur,
District Vaishali Bihar.
53. Ravikant Kumar Son of Sri Chandu Ram Resident of Village/Mohalla-
Mateya, P.O.- Chakeya, P.S. Tisiauta , Prakhand-Patepur, District Vaishali
Bihar.
54. Lokesh Son of Umesh Tiwary Resident of Village/Mohallah- Mosahebpur,
P.O. Samardiha, P.S. Sasaram Muffassil, Prakhand- Sasaram, District -Rohtas
(Bihar).
55. Mannat Kumar Son of late Nawal Kishore Singh Resident of
Village/Mohallah- Vishnupur, P.O. Mali, P.S. - Beldour , Prakhand- Beldour,
District Khagaria(Bihar).
56. Dewan kumar Son of Kamleshwari Prasad Singh Resident of
Village/Mohallah- Vishnupur, P.O. Mali, P.S. - Beldour , Prakhand- Beldour,
District Khagaria(Bihar).
57. Pankaj Kumar Singh son of Sri Birendra Narayan Singh Resident of
Village/Mohallah- Gulab Nagar, Sanhauli, Ward No. 2, Sanhauli, P.S.
Khagaria, Prakhand- Khagaria District- Khagaria(Bihar).
58. Pappu Kumar Goswami Son of Birbal Goswami Resident of
Village/Mohallah-Hansa, P.O. Hansa, P.O. Hansa, P.S Raniganj, Prakhand-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 588
Raniganj, District Araria Bihar,
59. Rupesh Kumar son of late Kamleshwari Yadav Resident of
Village/Mohallah-Hansa, P.O. Hansa, P.O. Hansa, P.S Raniganj, Prakhand-
Raniganj, District Araria Bihar,.
60. Pappu Kumar Son of Sri Devendra Prasad Resident of Village/Mohallah-
Dubiyahi, P.O. Chhajan Hari Shankar, P.S. Kurhani Prakhand Kurhani,
District Muzaffarpur(Bihar).
61. Manoj Kumar Prabhakar Son of Mahendra Vimal Resident of
Village/Mohallah- Dwarikanathpur, P.O. Karja, P.S Karja, Prakhand-
Marwan, District Muzaffarpur(Bihar).
62. Dinesh Kumar Son of Bindeshwari Prasad Baitha, Resident of
Village/Mohallah- Mistree tola Madhubani, P.O.- Madhubani, P.S.- Purnea
Prakhand- Purnea East District Purnea Bihar.
63. Jay Prakash Son of late Suresh Sah Resident of Village/Mohallah-
Dwarikanathpur, P.O. Karja, P.S Karja, Prakhand-Marwan, District
Muzaffarpur(Bihar).
64. Om Prakash Gupta Son of late Suresh Prasad Gupta Resident of
Village/Mohallah- Karja, P.O. Karja, P.S Karja, Prakhand-Marwan, District
Muzaffarpur(Bihar).
65. Arun Kumar Son of Rajev Sah Resident of Village/Mohallah- Dumri, P.O.
Dumri Katsari, P.S. Shyampur Bhatha, Prakhand Dumri katsari, District
Sheohar Bihar.
66. Bishwa Ranjan Kumar Son of Shiv Dayal Gupta Resident of
Village/Mohallah- Bharsara, P.o. -Ganjbharsara, P.S. Dinara, Prakhand-
Dinara, District Rohtas Bihar.
67. Chaman Lal Son of late Kedar Prasad Resident of Village/Mohallah- Arthu,
P.o. Arthu, P.S. Dinara,Prakhand-Dinara, District Rohtas Bihar.
68. Rajesh Kumar Son of Lala Prasad Resident of Village/Mohallah-
Ganjbharsara, P.O. - Ganjbharsara, P.S Dinara, Prakhand- Dinara, District
Rohtas Bihar.
69. Ashwani Kumar Son of late Sudarshan Chaudhary Resident of
Village/Mohallah- Bensagar, P.O. Medinipur, P.S Dinara, Prakhand-Dinara,
District Rohtas Bihar.
70. Vikash Kumar Son of Arun Kumar Sah Resident of Village/Mohallah- Arthu,
P.o. Arthu, P.S. Dinara,Prakhand-Dinara, District Rohtas Bihar.
71. Akhileshwar Kumar Son of Ram Darshan Chaudhary Resident of
Village/Mohallah- Bensagar, P.O. Medinipur, P.S Dinara, Prakhand-Dinara,
District Rohtas Bihar.
72. Umesh Kumar Son of Rajeshwar Sah Resident of Village/Mohallah- Jhajhara,
P.O Jhajhara, P.S. Jitra, Prakhand, Bankatwa, District East Champaran Bihar.
73. Ajit Kumar son of Ramanand Singh Resident of Village/Mohallah- Karan
Sarai, P.O. Sasaram , P.S. Sasaram Prakhand Sasaram, District Rohtas Bihar.
74. Md. Faizan Sarwar Son of Md. Ghulam Ali Resident of Village/Mohallah-
Nowakatta, P.O. Pothia, P.s Pothia, Prakhand-Pothia, District Kishanganj
Bihar.
75. Sanjeet Kumar Son of Bashudev Prasad Resident of Village/Mohallah- Postal
Qtr. No. 4, road No. 2, Gardanibagh, Prakhand Patna Sadar District patna
Bihar.
76. Sudhir Kumar Son of Binod Chaudhary Resident of Village/Mohallah-
Goriya toli, P.O. GPO, P.S. Kotwali,Prakhand, Patna Sadar (Bankipur
Anelal) District Patna Biharl.
77. Sanjay Rakesh Son of Satya Narayan Prasad Mishra Resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 589
Village/Mohallah- Teacher's Colony kumhrar, P.O Bhutnath Housing Society
Colony, P.S Agamkuan, Prakhand-Patna Sadar, District Patna Bihar.
78. Alok Kumar Son of Satya Narayan Prasad Mishra Resident of
Village/Mohallah- Teacher's Colony kumhrar, P.O Bhutnath Housing Society
Colony, P.S Agamkuan, Prakhand-Patna Sadar, District Patna Bihar.
79. Mukesh kumar Son of Man Mohan Kumar Bhagat Resident of Village/
Mohallah- Qtr No. 9, Type III, Road No. 6, Gardanibagh, P.O. - G.P.O. P.S.
Gardanibagh, Prakhand Patna Sadar, district Patna Bihar.
80. Ravi Shankar Son of late Ram Pyare Singh Resident of Village/Mohallah-
Hasadih , P.O. - Hasadih, P.S. Masaurhi, Prakhand- Masaurhi, District
Patna(Bihar).
81. Pramod Kumar Son of Ram Janam Singh Resident of Village/Mohallah-
Hasadih , P.O. - Hasadih, P.S. Masaurhi, Prakhand- Masaurhi, District
Patna(Bihar).
82. Deepak Kumar Son of Dineshwar Prasad Sinha Resident of
Village/Mohallah- Satparsa, P.O. - Hazrat Sai, P.S. dhanarua, Prakhand-
Dhanarua, District Patna(Bihar).
83. Sajjan Kumar Verma Son of Mahendra Prasad Verma Resident of
Village/Mohallah- Kaithi, PO. Kaithi, P.S chautham, Prakhand- Chautham,
District Khagaria (Bihar).
84. Md. Afzal Hussain Son of Md. Zafar Hussain Resident of Village/Mohallah-
Amdabad, P.O. - Amdabad, P.S. - Amdabad, Prakhand- Amdabad ,District
Katihar (Bihar)
85. Chandan Kumar Yadav Son of Shyam Sundar Yadav Resident of
Village/Mohallah- Mirdaul , P.O. Narpatganj, P.S Narpatganj, Prakhand-
Narpatganj, District Araria Bihar.
86. Mithilesh Kumar Singh Son of Ram Nath Singh Resident of Village/
Mohallah- Amdabad, P.O. - Amdabad, P.S. - Amdabad, Prakhand- Amdabad
,District Katihar (Bihar)
87. Gauri Shankar Mandal Son of Yogendra Nath Mandal Resident of Village/
Mohallah- Amdabad, P.O. - Amdabad, P.S. - Amdabad, Prakhand- Amdabad
,District Katihar (Bihar)
88. Upkar Mandal Son of Khetish Mandal Resident of Village/Mohallah-
Amdabad, P.O. - Amdabad, P.S. - Amdabad, Prakhand- Amdabad ,District
Katihar (Bihar)
89. Dayanand Mandal Son of Ramanand Mandal Resident of Village/Mohallah-
Tintanga, P.O.- Goriyar, P.S. Tikapatti, Prakhand-Rupauli, District Purnea
(Bihar).
90. Dileep Kumar Verma Son of Jaikant Verma Resident of Village/Mohallah-
Kachhari Balua, P.O. Kachchari Balua, Via- Banaili, P.S.Sarai Prakhand
Banmankhi, District Purnea (Bihar).
91. Krishna Prasad Akela Son of Doman Singh Resident of Village/Mohallah-
Bahadurpur,P.O. Jhunathi, Via- Shankarpur Imamganj, P.S.- Khiri More,
Prakhand- Paliganj, District Patna Bihar.
92. Bijay Kumar Son of Shri Jagdish Prasad Resident of Village/Mohallah-
Jhitkahia, P.O. Tikulia, Via-Chauradano, P.S. Adapur, Prakhand- Adapur,
District East Champaran Bihar.
93. Satyendra Kumar Son of Shri Ramadhar Prasad `Resident of Village/
Mohallah- Kalwari P.O. Mojhariya, Via- Ramgarhwa, P.S Adapur, Prakhand-
Adapur, District East Champaran Bihar.
94. Pappu Kumar Son of Sona Lal Prasad Kushwaha Resident of Village/
Mohallah- Koraiya, P.O.- Adapur, Via- Mahuawa, P.S. Mahuawa, Prakhand-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 590
Adapur, District East Champaran Bihar.
95. Rajesh Kumar Yadav Son of Pramanand Prasad Resident of Village/
Mohallah- Chandraman, Ward No. 10, P.O. Tikulkya, Via- Chauradano, P.S
Adapur, Prakhand- Adapur, District East Champaran Bihar.
96. Sanoj Singh Son of Bindeshwar Singh Resident of Village/Mohallah- Amba
Shahi, P.O- Kutumba, Via- Kutumba, P.S Kutumba, Prakhand- Kutumba,
District Aurangabad Bihar.
97. Shankar Kumar Yadav Son of Upendra Yadav Resident of Village/Mohallah-
Amba Shahi, P.O- Kutumba, Via- Kutumba, P.S Kutumba, Prakhand-
Kutumba, District Aurangabad Bihar.
98. Md. Arshad Alam Son of Md. Faiyaz Alam Resident of Village/Mohallah-
Palsa, P.O. -Amour, Via- Baisi, P.S Amour, Prakhand- Amour District
Purnea Bihar.
99. Md. Zahoor Ahmad Son of Bazrul Rehman Resident of Village/Mohallah-
Chhota Laltoli, P.O. Amour, Via- Baisi, P.S Amour, Prakhand-Amour,
District Purnea Bihar.
100. Ranjeet Kumar Karmkar son of Ramehswar Prasad Karmakar Resident of
Village/Mohallah- Gyandove, P.O. Amour, Via-Baisi, P.S Amour, Prakhand-
Amour, District Purnea Bihar.
101. Md. Hasnain Akhter son of Md. Maskur Alam Resident of Village/
Mohallah- Haripur, P.O. - Amour, Via- Baisi, P.S. Amour, Prakhand- Amour
District Purnea Bihar.
102. Mamta Kumari Daughter of Sivnarayan Mandal Resident of Village/
Mohallah- Barun P.O. - Itmadi, Via- Beldour, P.S Beldour, Prakhand
Beldour, District Khagaria Bihar.
103. Piyush Kumar Son of Jawahar Prasad Mandal Resident of Village/Mohallah-
Bela Naibada, P.O. Bela Naibada, Via- Beldour, P.S. Beldour, Prakhand
Beldour, District Khagaria Bihar.
104. Abhinand Kumar Son of Ramji Prasad Singh Resident of Village/Mohallah-
Barun P.O. - Itmadi Via- Beldour, P.S Beldour, Prakhand -Beldour, Disrict
Khagaria Bihar.
105. Mithilesh Kumar Son of Wakil Prasad Singh Resident of Village/Mohallah-
Mahudipur Basa P.O. Kurba, Via Beldour, P.S Beldour, Prakhand Beldour,
District Khagaria Bihar.
106. Manoj Kumar, son of Ram Chandar Prasad Gupta, resident of Village/
Mohalla- Beldour, PO- Beldour, Via- Beldour, PS- Beldour, Prakhand-
Beldour, District- Khagaria (Bihar.
107. Prema Kumari, daughter of Arvind Thakur, resident of village/Mohalla-
Mahinath Nagar, PO- Mahinath Nagar, Via- Beldour, P.S. Beldour,
Prakhand- Beldour, District- Khagaria (Bihar).
108. Anil Kumar, son of Kokan Ram, resident of village/ Mohalla- Bisnupur, PO-
Mali, Via- Sonvarsha Raj, PS- Beldour, Prakhand- Beldour, District-
Khagaria (Bihar).
109. Rajesh Kumar Singh, son of Kanik Kumar Singh, resident of Village/
Mohalla- Barun, PO- Itmadi, Via- Beldour, PS- Beldour, Prakhand- Beldour,
District- Khagaria (Bihar).
110. Bhupendra Kumar, son of Ratan Yadav, resident of village/ Mohalla- Mali,
PO- Mali, Via- Beldour, PS- Beldour, Prakhand- Beldour, District- Khagaria
(Bihar).
111. Pramod Kumar Chauhan, son of Rajdeo Chauhan, resident of Village/
Mohalla- Koiladih, PO- Gosaidih, Via- Nabinagar, P.S.- Nabinagar,
Prakhand- Nabinagar, Distict- Aurangabad (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 591
112. Gautam Kumar, son of Balrup Yadav, resident of Village/Mohallah-
Miyapurh, PO- Santardih, Via- Uphara, PS- Uphara, Prakhand- Goh, District-
Aurangabad (Bihar).
113. Satya PrakashKumar, son of Rajendra Das, resident of Village/Mohallah-
Buxar, PO- Buxar, PS- Goh, Prakhand- Goh, District- Aurangabad (Bihar).
114. Parmanand Das, son of Sukhdeo Ravidas, resident of Village/ Mohallah-
Satbighi, Ward No.2, PO- Sheikhpura, PS- Sheikhpura,a Prakhand-
Sheikhpura, District- Sheikhpura (Bihar).
115. Sandeep Kumar Gupta, son of Krishna Ballabh Prasad, resident of Village/
Mohallah- Chakdiwan near Satsang, Ward No.16, PO- Sheikhpura, PS-
Sheikhpura, Prakhand- Sheikhpura, District- Sheikhpura (Bihar).
116. Bullet Alam, son of Md. Zahir Alam, resident of Village/Mohalla-
Kharsalwa, PO- Jamunia, PS- Jharaukhar, Prakhand- Ghorasahan, District-
East Champaran (Bihar).
117. Sanjay Kumar, son of Jhingan Prasad, resident of Village/Mohalla-
Kharsalwa, PO- Jamunia, PS- Jharaukhar, Prakhand- Ghorasahan, District-
East Champaran (Bihar).
118. Chandan Kumar, son of Dharmendra Kumar Malakar, resident of Village/
Mohalla- Kishunpur, PO- Satgawan, PS- Amba, Prakhand- Kutumba,
District- Aurangabad (Bihar).
119. Jagtanand Malakar, son of Dharmendra Malakar, resident of Village/
Mohallah -Kishunpur, PO- Satgawan, PS- Amba, Prakhand- Kutumba,
District- Aurangabad (Bihar).
120. Shambhu Kumar, son of Govind Saw, resident of Village/ Mohalla- Pola, PO-
Matapa, PS- Kutumba, Prakhand- Kutumba, District- Aurangabad (Bihar).
121. Amar Kumar Singh, son of Nityanand Singh, resident of village/Mohallah-
Sharifa, PO- Karharia, PS- Bath, Prakhand- Sultanganj, District- Bhagalpur
(Bihar).
122. Krishna Nandan Thakur, son of Yogendra Thakur, resident of Village/
Mohalla- Govindpur, PO- Ghorasahan, PS- Jitna, Prakhand- Bankatwa,
District- East Champaran (Bihar).
123. Chandan Kumar, son of Lakhindra Ram, resident of Village/Mohalla-
Madhuban, PO- Pakri Pakohi, PS- Karja, Prakhand- Marwan, District-
Muzaffarpur (Bihar).
124. Sunil Kumar, son of Late Prabhu Lal Baitha, resident of Village/ Mohallah-
Pakri, PO- Paakri Pakohi, PS- Karja, Prakhand- Marwan, District-
Muzaffarpur (Bihar).
125. Karan Kumar, son of Braj Kishore Singh, resident of Village/Mohallah-
Fanda, PO- Gorigamadih, PS- Karja, Prakhand- Marwan, District-
Muzaffarpur (Bihar).
126. Om Prakash Mehta, son of Ram Lakhan Mehta, resident of Village/
Mohallah- Jarshar Erazi Koshikapur, Ward No.13, PO- Banauli Patti, PS-
Birpur, Prakhand- Basantpur, District- Supaul (Bihar).
127. Umesh Kumar, son of Deo Narayan Yadav, resident of Village/Mohallah-
Jarshar Erazi Koshikapur, Ward No.12, PO- Banauli Patti, PS- Birpur,
Prakhand- Basantpur, District- Supaul (Bihar).
128. Manoj Kumar Yaduvanshi, son of Deo Narayan Yadav, resident of Village/
Mohalla- Jarshar Erazi Koshikapur, Ward No.12, PO- Banauli Patti, PS-
Birpur, Prakhand- Basantpur, District- Supaul (Bihar).
129. Anil Kumar Mehta, son of Narayan Mehta, resident of Village/Mohallah-
Ratanpur, PO- Ratanpur, PS- Karjain Bazar, Prakhand- Raghopur, District-
Supaul (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 592
130. Kamendra Kumar Verma, son of Shyam Prasad Singh, resident of Village/
Mohallah- Mahaddiganj, PO- Sasaram, PS- Sasaram, Prakhand- Sasaram,
District- Rohtas (Bihar).
131. Vivek Kumar Mishra, son of Pramod Kumar Mishra, resident of Village/
Mohalla- Ghirsihndi, PO- Gossaedih, PS- Nabinagar, Prakhand- Nabinagar,
District- Aurangabad (Bihar).
132. Nikesh Kumar, son of Sri Arjun Rai, resident of Village/Mohallah- Pokhraira,
PO- Giddha, PS- Saraiya, Prakhand- Saraiya, District- Muzaffarpur (Bihar).
133. Satrughan Ram son of Ram Bilash Ram, resident of Village/Mohallah-
Phulwariya, PO- Tandwa, PS- Tandwa, Prakhand- Nabinagar, District-
Aurangabad (Bihar).
134. Dinesh Ram, son of Bhimraj Ram, resident of Village/Mohalla- Khajuri Tika,
PO- Tandwa, PS- Tandwa, Prakhand- Nabinagar, District- Aurangabad
(Bihar).
135. Rakesh Kumar Pandey, son of Vijay Pandey, resident of Village/Mohallah-
Biraj Bigha, PO- Deshpur, PS- Amba, Prakahand- Kutumba, District-
Aurangabad (Bihar).
136. Sanjay Kumar Sinha, son of Ram Autar Prasad, resident of Village/
Mohallah- Phulwariya, PO- Khaira Rajpur, PS- Kutumba, Prakhand-
Kutumba, District- Aurangabad (Bihar).
137. Shreedhar Kumar, son of Anirudh Pandey, resident of Village/Mohallah-
Barki Padhi, PO- Turta, PS- Nabinagar, Prakhand- Nabinagar, District-
Aurangabad (Bihar).
138. Pappu Kumar, son of Ram Nandan Choudhary, resident of Village/ Mohalla-
Amba, PO- Amba, PS- Amba, Prakhand- Amba, District- Aurangabad
(Bihar).
139. Sohan Kumar, son of Bangali Mandal, resident of Village/Mohallah-
Kumhra, PO- Mirzapur, PS- Bousi, Prakhand- Raniganj, District- Araria
(Bihar).
140. Manoj Kumar, son of Ayodhya Prasad Yadav, resident of Village/Mohallah-
Arbanna, PO- Orlaha, PS- Barhara Kothi, Prakhand- Barhara Kothi, District-
Purnea (Bihar).
141. Mukesh Kumar Sah, son of Arun Prasad Sah, resident of Village/Mohallah-
Jhunni Kala, PO- Gandhi Balua, PS- K. Nagar, Prakhand- Sri Nagar, District-
Purnea (Bihar).
142. Jyotish Kumar Shrivastava, son of Uday Shankar Shreevastava, resident of
Village/Mohalla- Gadhiya Bishanpur, PO- Gadhiya Balua, PS- Srinagar,
Prakhand- Srinagar, District- Purnea (Bihar).
143. Mukesh Kumar Shreevastava, son of Uday Shankar Shreevastava, resident of
Village/Mohallah- Gadhiya Bishanpur, P:O- Gadhiya Balua, PS- Srinagar,
Prakhand- Srinagar, District- Purnea (Bihar).
144. Kasturi Prasad Yadav, son of Abadh Bihari Yadav, resident of Village/
Mohallah- Jhunni Kala, PO- Garhiya Balua,a PS- Srinagar, Prakhand-
Srinagar, District- Purnea (Bihar).
145. Satish Kumar, son of Late Parmeshwari Yadav, resident of Village/Mohallah-
Rustampur, PO- Laukahi, Via- Banmankhi, PS- Barhara Kothi, Prakhand-
Barhara Kothi, District- Purnea (Bihar).
146. Ajesh Kumar, son of Fuleshwar Mandal, resident of Village/Mohallah-
Sukhasan Kothi, PO- Laukahi, Via- Manmankhi, PS- Barhara Kothi,
Prakhand- Barhara Kothi, District- Purnea (Bihar).
147. Hariom Kumar, son of Ramji Singh, resident of Village/Mohalla- Sukhasan
Kothi, PO- Laukahi, Via-Banmankhi, PS- Barhara Kothi, Prakhand- Barhara
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 593
Kothi, District- Purnea (Bihar).
148. Nishij Kumar Singh, son of Ramji Singh, resident of Village/Mohallah-
Sukhasan Kothi, PO- Laukahi, Via- Banmankhi, PS- Barhara Kothi,
Prakhand- Barhara Kothi, District- Purnea (Bihar).
149. Pankaj Kumar, son of Indra Mohan Thakur, resident of Village/Mohallah-
Maranga (West), PO- Maranga, PS- K. Hat, Prakhand- Maranga (West),
District- Purnea (Bihar).
150 Tarun Kumar, son of Baleshwar Yadav, resident of village/Mohallah-
Indaipar, PO- Sheikhpura, PS- Sheikhpura, Prakhand- Sheikhpura, District-
Sheikhpura (Bihar).
151. Md. Rafique Alam, son of Md. Shoukat Ali, resident of Village/Mohallah-
Fulkari, PO- Sarauja, PS- Birpur, Prakhand- Birpur, District- Begusarai
(Bihar).
152. Sachin Kumar, son of Binod Kumar Das, resident of Village/Mohallah-
Dariyapur, PO- Bhadouns, PS- Ghatkushumbha, Prakhand- Ghatkushumhha,
District- Sheikhpura (Bihar).
153. Prem Chandra Pappu, son of Binod Kumar Das, resident of Village/
Mohallah- Dariyapur, PO- Bhadouns, PS- Ghatkushumbha, Prakhand-
Ghatkushumbha, District- Sheikhpura (Bihar).
154. Rajaram Prasad, son of Ram Sharan Prasad, resident of Village/Mohallah-
Lakshmipur, PO- Mehus, PS- Mehus, Prakhand- Ghatkushumbha, District-
Sheikhpur (Bihar).
155. Pitambar Prasad, son of Ramchandra Bind, resident of Village/Mohallah-
Gagour, PO- Gagour, PS- Korma, Prakhand- Ghatkushumbha, District-
Sheikhpura (Bihar).
156. Rajesh Kumar, son of Late Raghunandan Singh, resident of Village/ Mohalla-
Bhandaus, PO- Bhandaus, PS- Sirari, Prakhand- Ghatkushumbha, District-
Sheikhpura (Bihar).
157. Sanjay Prasad, son of Anugrah Prasad, resident of Village/Mohalla-
Sujawalpur, PO- Dih Kusumbar, PS- Korma, Prakhand- Ghatkushumbha,
District- Sheihpura (Bihar).
158. Pawan Kumar, son of Sri Hari Saw, resident of Village/Mohalla- Milki, PO-
Sarbahda, Via- Atri, PS- Khizer Sarai, Prakhand- Khizer Sarai, District- Gaya
(Bihar).
159. Manoj Kumar, son of Jamun Chaudhary, resident of Village/Mohallah- Dholi
Bazar, PO- T.C.A. Dholi, PS- Sakra, Prakhand- Muroul, District-
Muzaffarpur (Bihar).
160. Rakesh Kumar, son of Mahesh Mahto, resident of Village/Mohalla-
Bishanpur Bakhri, PO- Basantpur Bakhri, PS- Sakra, Prakhand- Muroul,
District- Muzaffarpur (Bihar).
161. Kundan Kumar, son of Kamal Kishore Singh, resident of Village/Mohallah-
Karharia, PO- Karharia, PS- Bath, Prakhand- Sultanganj, District- Bhagalpur
(Bihar).
162. Umesh Ram, son of Gena Ram, resident of Village/Mohalla- Rupwara, PO-
Bishundattpur, PS- Marwan, Prakhand- Marwan, District- Muzaffarpur
(Bihar).
163. Mantun Kumar, son of Rajeshwar Tiwary, resident of Village/Mohallah-
Barkagaon, PO- Barkagaon, PS- Marwan, Prakhand- Marwan, District-
Muzaffarpur (Bihar).
164. Anita Kumari, wife of Pavan Jha, resident of Village/Mohalla- Lakshmipur,
PO- Turki, PS- Kurhani, Prakhand- Kurhani, District- Muzaffarpur (Bihar).
165. Naveen Kumar, son of Hari Shankar Prasad, resident of Village/Mohalla-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 594
Harnathpur, PO- Pakridayal, PS- Pakridayal, Prakhand- Pakridayal, District-
East Champaran (Bihar).
166. Ranjeet Kumar, son of Panna Lal Singh, resident of Village/Mohalla-
Bairwan, PO- Pandaria, PS- Simra, Prakhand- Nabinagar, District-
Aurangabad (Bihar).
167. Shyamjee Kumar Verma, son of Haridwar Prasad, resident of Village/
Mohallah- Kharkhura Bhatbigha, PO- R.S. Gaya, PS- Delha, Prakhand- Gaya,
District- Gaya (Bihar).
168. Maheshwar Prasad Singh, son of Late Firangi Prasad Singh, resident of
Village/Mohallah- Morkahi, PO- Balhampur, PS- Bakhtiyarpur, Prakhand-
Simri Bakhtiyarpur, district- Saharsa (Bihar).
169. Mukesh Kumar, son of Narayan Gupta, resident of Village/Mohalla- Station
Chauk Simri Bakhtiyarpur Ward No.1, PO- Simri Bakhtiyarpur, PS- Simri
Bakhtiyarpur, Prakhand- Simri Bakhtiyarpur, District- Saharsa (Bihar).
170. Krishna Kumar, son of Late Ramdeo Prasad Karn, resident of Village/
Mohallah- Kanu Tola, Simri Bakhtiyarpur, Ward No.10, PO- Simri
Bakhtiyarpur, PS- Simri Bakhtiyarpur, Prakhand- Simri Bakhtiyarpur,
District- Saharsa (Bihar).
171 Chandan Kumar Mehta, son of Rajendra Mehta, resident of Village/
Mohallah- Purani Bazar, near Hospital, Simri Bakhtiyarpur, Ward No.2, PO-
Simri Bakhtiyarpur, PS- Simri Bakhtiyarpur, Prakhand- Simri Bakhtiyarpur,
District- Saharsa (Bihar).
172. Ravi Kumar Das, son of Manindar Kumar Das, resident of Village/Mohallah-
Raipur, PO- Raipur, PS- Paharkatta, Prakhand- Pothiya, District- Kishanganj
(Bihar).
173. Md. Muquaddas Raza, son of Md. Younus, resident of Village/Mohallah-
Chamtiya, PO- Taiyabpur, PS- Pothiya, Prakhand- Pothiya, District-
Kishanganj (Bihar).
174. Md. Jalaluddin Akbar, son of Md. Zahidur Rahman, resident of Village/
Mohalla- Ramaniya Pokhar, PO- Pothiya, PS- Pothiya, Prakhand- Pothiya,
District- Kishanganj (Bihar).
175. Shoaib Alam, son of Md. Tazimuddin, resident of Village/Mohalla- Bhag
Kharna, PO- Taiyabpur, PS- Pothiya, Prakhand- Thakurganj, District-
Kishanganj (Bihar).
176. Deepak Kumar, son of Ganga Das Rajak, resident of Village- Mohalla-
Uaphraul Ward No.24, PO- Barhiya, PS- Barhiya, Prakhand- Barhiya,
District- Lakhisarai (Bihar).
177. Dilip Kumar, son of Late Ram Chandra Mistry, resident of Village/Mohallah-
Ram Nagar Hirdanbigha, PO- Barhiya, PS- Barhiya, Prakhand- Barhiya,
District- Lakhisarai (Bihar).
178. Raja Ram Rajak, son of Sriram Rajak, resident of Village/Mohalla- Jaitpur
Tirsi, PO- Jaitpur, PS- Barhiya, Prakhand- Barhiya, District- Lakhisarai
(Bihar).
179. Rajesh Kumar, son of Devendra Mistry, resident of Village/Mohallah- Ram
Nagar Hirdanbigha, PO- Barhiya, PS- Barhiya, Prakhand- Barhiya, Distrtict-
Lakhisarai (Bihar).
180. Arvind Ranjan, son of Lalbabu Prasad, resident of Village/Mohalla-
Nayagaon, PO- Nagagaon, PS- Kesariya, Prakhand- Kesariya, District- East
Champaran (Bihar).
181. Munna Kumar, son of Parmanand Prasad, resident of Village/Mohallah-
Kuraiya, PO- Adapur, PS- Mahuawa, Prakhand- Adapur, District- East
Champaran (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 595
182. Surendra Kumar, son of Nandu Ray, resident of Village/Mohallah-
Nayagaon, PO- Nayagaon, PS- Kesariya, Prakhand- Kesariya, District- East
Champaran (Bihar).
183. Kumod Kumar Thakur, son of Hiralal Thakur, resident of Village/Mohallah-
Bhagwatiya, PO- Bhagwatiya, PS- Kesariya, Prakhand- Kesariya, District-
East Champaran (Bihar).
184. Anil Kumar, son of Lalbabu Prasad, resident of Village- Mohallah-
Nayagaon, PO- Nayagaon, PO- Nayagaon, PS- Kesariya, Prakhand- Kesariya,
District- East Champaran (Bihar).
185. Fariddudin Anwar, son of Zhiruddin Mohammad, resident of Village/
Mohallah- Bhagwatiya, PO- Bhagwatiya, PS- Kesariya, Prakhand- Kesariya,
District- East Champaran (Bihar).
186. Parmanand Kumar, son of Nand Lal Yadav, resident of Village/Mohalla-
Nayagaon, PO- Nayagaon, PS- Kesariya, Prakhand- Kesariya, District- East
Champaran (Bihar).
187. Satendra Prasad Yadav, son of Mohan Prasad Yadav, resident of Village/
Mohalla- Nayagaon, PO- Nayagaon, PS- Kesariya, Prakhand- Kesariya,
District- East Champaran (Bihar).
188. Jyoti Bhushan Kumar, son of Birendra Prasad, resident of Village/Mohallah-
Nayagaon, PO- Nayagaon, PS- Kesariya, Prakhand- Kesariya, District- East
Champaran (Bihar).
189. Pravin Kumar, son of Prabhu Nath Prasad, resident of Village/ Mohalla-
Nayagaon, PO- Nayagaon, PS- Kesariya, Prakhand- Kesariya, District- East
Champaran (Bihar).
190. Sanjay Kumar, son of Lakshman Bhagat, resident of Village/Mohalla-
Partapur, PO- Mehasi, PS- Mehasi, Prakhand- Mehasi, District- East
Champaran (Bihar).
191. Braj Kishor Kumar, son of Brahmdev Sah, resident of Village/Mohalla-
Koriya Laukhan, PO- Laukhan , PS- Ghorasahan, Prakhand- Ghorasahan,
District- East Champaran (Bihar).
192. Rakesh Ranjan, son of Sudarshan Paswan, resident of Village/Mohallah-
Chand Parsa, PO- Baghwatiya, PS- Kesariya, Prakhand- Kesariya, District-
East Champaran (Bihar).
193. Rakesh Kumar, son of Lal Babu Sah, resident of Village/Mohallah- Koriya
Laukhan, PO- Laukhan, PS- Ghorasahan, Prakhand- Ghorasahan, District-
East Champaran (Bihar).
194. DineshKumar, son of Nand Keshwar Singh, resident of Village/Mohallah-
Paharpur, PO- Paharpur, PS- Paharpur, Prakhand- Paharpur, District- East
Champaran (Bihar).
195. Abhimanyu Kumar, son of Ravindra Prasad, resident of Village/Mohallah-
Nayagaon, PO- Nayagaon, PS- Kesariya, Prakhand- Kesariya, District- East
Champaran (Bihar).
196. Ravi Kumar, son of Mahendra Roy, resident of Village/Mohalla- Arniya, PO-
Arniya, PS- Jandaha, Prakhand- Jandaha, District- Vaishali (Bihar).
197. Pankaj Kumar, son of Birendra Tiwari, resident of Village/Mohallah-
Hematpur, PO- Dighwara, PS- Dighwara, Prakhand- Dighwara, District-
Saran (Bihar).
198. Alok Kumar Dubey, son of Jag Narayan Dubey, resident of Village/
Mohallah- Manupur, PO- Manupur, PS- Dighwara, Prakhand- Dighwara,
District- Saran (Bihar).
199- Monika Kumari Sah, daughter of Ram Chandra Sah, resident of Village/
Mohallah- Mistree Tola Madhubani, PO- Madhubani, PS- Krityanand Nagar,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 596
Prakhand- Krityanand Nagar, District- Purnea (Bihar).
200. Sanjeev Kumar, son of Birendra Prasad, resident of Village/Mohallah- Station
Chauk, Back of Konark Hotel, Supriya Road, PO- Bettiah, PS- Bettiah,
Prakhand- Bettiah, District- West Champaran (Bihar).
201. Rajeev Kumar, son of Birendra Prasad, resident of Village/Mohallah- Station
Chauk, Back of Konark Hotel, Supriya Road, PO- Bettiah, PS- Bettiah,
Prakhand- Bettiah, District- West Champaran (Bihar).
202. Ravi Kumar, son of Arjun Singh, resident of Village/Mohallah- Muradabad,
PO- Muradabad, PS- Sasaram, Prakahand- Sasaram, District- Rohtas (Bihar).
203. Mithilesh Kumar Saha, son of Late Bishwanath Sah, resident of Village/
Mohallah- Vishwanath Nagar, PO- Falka, PS- Falka, Prakhand- Falka,
District- Katihar (Bihar).
204. Rajbali Kumar Pandit, son of Balistar Pandit, resident of Village/Mohallah-
Raghunathpur, PO- Raghunathpur, P.S.- Ramgarhwa, Prakhand- Ramgarhwa,
District- East Champaran (Bihar).
205. Ram Prawesh Kumar, son of Basath Prasad Kushwaha, resident of Village/
Mohalla- Raghunathpur, PO- Raghunathpur, PS- Ramgarhwa, Prakhand,
Ramgarhwa, District- East Champaran (Bihar).
206. Kunal Kumar, son of Late Pramod Kumar Chaubey, resident of Village/
Mohalla- Raghunathpur, PO- Raghunathpur, PS- Ramgarhwa, Prakhand,
Ramgarhwa, District- East Champaran (Bihar).
207. Ranjay Kumar, son of Surendra Rai, resident of Village/Mohallah- Harem Ke
Tola, PO- Khaira, PS- Khaira, Prakhand- Nagra, District- Saran (Bihar).
208. Ajit Kumar, son of Shiv Kumar Yadav, resident of Village/Mohallah-
Baldiha, PO- Khodaibagh,PS- Khaira,a Prakhand- Nagra, District- Saran
(Bihar).
209. Pradeep Kumar, son of Sri Gulab Chand Chaudhary, resident of Village/
Mohallah- Singhiya, PO- Singhiya, PS- Sri Nagar, Prakhand- Sri Nagar,
District- Purnea (Bihar).
210. Amresh Kumar, son of Sri Shiv Shankar Mandal, resident of Village/
Mohallah- Singhiya, PO- Singhiya, PS- Sri Nagar, Prakhand- Sri Nagar,
District- Purnea (Bihar).
211. Avinash Kumar, son of Shri Dineshwar Sharma, resident of Village/
Mohallah- Purniya Kort Railway Gumti, PO- Purnea East, PS- Purnea East,
Prakhand- Purnea East. District- Purnea (Bihar).
212. Bablu Kumar Sah, son of Kripanand Sah, resident of Village/Mohallah-
Saranpur, PO- Dabhra, PS- Araria, Prakhand- Araria, District- Araria (Bihar).
213. Sujit Kumar Singh, son of Tarani Prasad Singh, resident of Village/Mohallah-
Bhoraha, PO- Dabhara, PS- Kursakata, Prakhand- Kursakata, District- Araria
(Bihar).
214. Naresh Kumar Yadav, son of Giranand Yadav, resident ofVillage/Mohallah-
Parbata, PO- Haldhara, PS- Kursakata, Prakhand- Kursakata, District- Araria
(Bihar).
215. Sanjay Kumar Yadav, son of Kamlanand Yadav, resident of Village/
Mohallah- Doria, PO- Haldhara, PS- Kursakata, Prakhand- Kursakata,
District- Araria (Bihar).
216. Prabhash Kumar Yadav, son of Ramanand Yadav, resident of Villae/
Mohallah- Parbata, PO- Haldhara, PS- Kursakata, Prakhand- Kursakata,
District- Araria (Bihar).
217. Umesh Kumar Yadav, son of Giranand Yadav, resident of Village/Mohallah-
Parbata, PO- Haldhara, PS- Kursakata, Prakhand- Kursakata, District- Araria
(Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 597
218. Anish, son of Om Prakash Singh, resident of Village/Mohallah- Kewhra, PO-
Barni, PS- Dhanarua, Prakhand- Dhanarua, District- Patna (Bihar).
219. Satyarth Prakash, son of Kamaljit Singh Kamal, resident of Village/
Mohallah- Tarwan, PO- Pabhera, PS- Dhanarua, Prakhand- Dhanarua,
District- Patna (Bihar).
220. Manish Kumarr Singh, resident of Village/Mohallah- Mahuar, PO- Mahuar,
PS- Nainijor, Prakhand- Brahampur, District- Buxar (Bihar).
221. Manoj Kumar, son of Yadunandan Prasad, resident of Village/Mohallah-
Baghoi, PO-Baghoi, PS- Haspura, Prakhand- Haspura, District- Aurangabad
(Bihar).
222. Vijay Kumar, son of Sri Somar Vishwakarma, resident of Village/Mohallah-
Tal, PO- Sihari, PS- Haspura, Prakhand- Haspura, District- Aurangabad
(Bihar).
223. Sarika Kumari, daughter of Arjun Prasad, resident of Village/Mohallah- Bela,
PO- Bela, PS- Dariyapur, Prakhand- Dariyapur, District- Saran (Bihar).
224. Anup Kumar, son of Arjun Mahto, resident of Village/Mohallah- Bela, PO-
Bela, P.S. Dariyapur, Prakhand- Dariyapur, District- Saran (Bihar)
225. Chandra Prakash, son of Ram Nath Singh, resident of Village/ Mohallah-
Kinjar, PO- Kinjar, PS- Kinjar, Prakhand- Karpi, District- Arwal (Bihar).
226. Abhay Kumar Singh, son of Mahendra Prasad, resident of Village/Mohallah-
Mandil, PO- Mandil, P.S.- Jehanabad, Prakhand- Jehanabad, District-
Jehanabad (Bihar).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Dirctor -cum- Office Head, Department of Planning &
Development, Government of Bihar, Patna.
5. The District Statistical Officer, East Champaran, District- East Champaran
(Bihar).
6. The District Statistical Officer, Vaishali, District- Vaishali (Bihar).
7. The District Statistical Officer, Patna, District- Patna (Bihar).
8. The District Statistical Officer, Araria, District- Araria (Bihar).
9. The District Statistical Officer, Purnea, District- Purnea (Bihar)
10. The District Statistical Officer, Khagaria, District- Khagaria (Bihar).
11. The District Statistical Officer, Sheikhpura, District- Sheikhpura (Bihar).
12. The District Statistical Officer, Saran, District- Saran (Bihar).
13. The District Statistical Officer, Siwan, District- Siwan (Bihar).
14. The District Statistical Officer, Purnea, District- Purnea (Bihar).
15. The District Statistical Officer, Muzaffarpur, District- Muzaffarpur (Bihar).
16. The District Statistical Officer, Darbhanga, District- Darbhanga (Bihar).
17. The District Statistical Officer, Kaimur, District- Kaimur (Bihar).
18. The District Statistical Officer, Rohta, District-Rohtas (Bihar).
19. The District Statistical Officer, Madhepura, District- Madhepura (Bihar).
20. The District Statistical Officer, Munger, District- Munger (Bihar).
21. The District Statistical Officer, Begusarai, District- Begusarai (Bihar.
22. The District Statistical Officer, Sheohar, District- Sheohar (Bihar).
23. The District Statistical Officer, Kishanganj, District- Kishanganj (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 598
24. The District Statistical Officer, Katihar, District- Katihar (Bihar).
25. The District Statistical Officer, Aurangabad, District- Aurangabad (Bihar).
26. The District Statistical Officer, Lakhisarai, District-Lakhisarai (Bihar).
27. The District Statistical Officer, Gaya, District- Gaya (Bihar).
28. The District Statistical Officer, Bhagalpur, District- Bhagalpur (Bihar).
29. The District Statistical Officer, Supaul, District- Supaul (Bihar).
30. The District Statistical Officer, Saharsa, District- Saharsa (Bihar).
31. The District Statistical Officer, Buxar, District- Buxar (Bihar).
32. The District Statistical Officer, Arwal, District- Arwal (Bihar).
33. The District StatisticalOfficer, Jehanabad, District- Jehanabad (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15703 of 2016
===========================================================
1. Ranjit Kumar Singh son of Bindeshwari Singh resident of Village/Mohalla -
Karnoul, P.O. - Chandi, P.S. - Charpokhar, Prakhand - Charpokhari, District
- Bhojpur (Bihar).
2. Mithilesh Kumar son of Late Dharmadeo Prasad resident of Village/Mohalla
- Dhangai, P.O. - Dhangai, P.S. - Bikramganj, Prakhand - Bikramganj,
District - Rohtas (Bihar).
3. Dhanoj Kumar son of Ayodhya Ram resident of Village/Mohalla - Baluahi,
P.O. - Nonhar, P.S. - Bikramganj, Prakhand - Bikramganj, District - Rohtas
(Bihar).
4. Kamlesh Kumar son of Gauri Shankar Sharma resident of Village/Mohalla -
Bikramganj, P.O. - Bikramganj, P.S. - Bikramganj, Prakhand - Bikramganj,
District - Rohtas (Bihar).
5. Santosh Kumar Singh son of Rameshwar Singh resident of Village/Mohalla
- Barari Khurd, P.O. - Jamroh, P.S. - Dinara, Prakhand - Dinara, District -
Rohtas (Bihar).
6. Amit Kumar son of Sheo Prasanna Ram resident of Village/Mohalla -
Garhani, P.O. - Garhani, P.S. - Charpokhari, Prakhand - Garhani, District -
Bhojpur (Bihar).
7. Dharmendra Kumar Singh son of Ram Pratap Singh resident of
Village/Mohalla - Garhani, P.O. - Garhani, P.S. - Charpokhari, Prakhand -
Garhani, District - Bhojpur (Bihar).
8. Kanhaiya Kumar son of Surendra Prasad Gupta resident of Village/Mohalla
- Garhani, P.O. - Garhani, P.S. - Charpokhari, Prakhand - Garhani, District -
Bhojpur (Bihar).
9. Krishna Kumar son of Parsuram Singh resident of Village/Mohalla -
Bahuara Chhapra, P.O. - Dhanchhuhan, P.S. - Chowri, Prakhand - Sahar,
District - Bhojpur (Bihar).
10. Rana Pratap Chaubey son of Bishwamitra Chaubey resident of
Village/Mohalla - Sukhrauli, P.O. - Sukhrauli, P.S. - Piro, Prakhand - Piro,
District - Bhojpur (Bihar).
11. Aman Kumar son of Bishwamitra Chaubey resident of Village/Mohalla -
Sukhrauli, P.O. - Sukhrauli, P.S. - Piro, Prakhand - Piro, District - Bhojpur
(Bihar).
12. Sunil Kumar son of Rajendra Singh resident of Village/Mohalla - Kochas,
P.O. - Kochas, P.S. - Kochas, Prakhand - Sasaram, District - Rohtas (Bihar).
13. Ashutosh Kumar Srivastava son of Daya Nath Lal resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 599
Village/Mohalla - Baradih, P.O. - Laheri, P.S. - Kochas, Prakhand - Kochas,
District - Rohtas (Bihar).
14. Alok Kumar son of Gauri Shankar Singh resident of Village/Mohalla -
Dhabchhua, P.O. - Khudru, P.S. - Dinara, Prakhand - Kochas, District -
Rohtas (Bihar).
15. Priyaranjan Kumar Ojha son of Uday Prakash Ojha resident of
Village/Mohalla - Fulari, P.O. - Fulari, P.S. - Sandesh, Prakhand - Sandesh,
District - Bhojpur (Bihar).
16. Subodh Kumar Verma son of Bishwanath Prasad resident of
Village/Mohalla - New Chandmari, P.O. - New Chandmari, P.S. - Motihari,
Prakhand - Motihari, District - East Champaran (Bihar).
17. Durga Prasad son of Late Chandradeo Prasad resident of Village/Mohalla -
Near Singh General Store, Tarkulwa New, New Chandmari, P.O. - New
Chandmari, P.S. - Motihari, Prakhand - Banjari, District - East Champaran
(Bihar).
18. Nishikant Mishra son of Gouri Shankar Mishra resident of Village/Mohalla -
Barka Rajapur, P.O. - Barkaka Rajapur, P.S. - Simri, Prakhand - Simri,
District - Buxar (Bihar).
19. Rinku Kumari wife of Ranjan Kumar resident of Village/Mohalla - Deoria,
P.O. - Deoria, P.S. - Udwant Nagar, Prakhand - Udwant Nagar, District -
Bhojpur (Bihar).
20. Manju Singh daughter of Sri Ram Narayan Singh resident of
Village/Mohalla - Tetariya, P.O. - Man Sagar, P.S. - Charpokhari, Prakhand
- Charpokhari, District - Bhojpur (Bihar).
21. Arun Kumar son of Sudeshwar Paswan resident of Village/Mohalla -
Babura, P.O. - Babura, P.S. - Barhara, Prakhand - Barhara, District - Bhojpur
(Bihar).
22. Mungeri Lal son of Raj Nath Singh resident of Village/Mohalla - Baraura,
P.O. - Sheopur, P.S. - Garhani, Prakhand - Garhani, District - Bhojpur
(Bihar).
23. Krishna Kabir son of Ram Niwas Singh resident of Village/Mohalla -
Phulari, P.O. - Phulari, P.S. - Sandesh, Prakhand - Sandesh, District -
Bhojpur (Bihar).
24. Ayodhya Ram son of Sri Radha Mohan Ram resident of Village/Mohalla -
Baluahi, P.O. - Nonhar, P.S. - Bikramganj, Prakhand - Bikramganj, District -
Rohtas (Bihar).
25. Rajesh Kumar Gupta son of Wakil Sah resident of Village/Mohalla -
Basgitlya, P.O. - Jamrohi, P.S. - Bikramganj, Prakhand - Bikramganj,
District - Rohtas (Bihar).
26. Dhanranjan Kumar son of Rajpati Sharma resident of Village/Mohalla -
Bikram, P.O. - Bikram, P.S. - Bikram, Prakhand - Bikram, District - Rohtas
(Bihar).
27. Ravi Kumar son of Sanjay Kumar resident of Village/Mohalla - Dhangai,
P.O. - Dhangai, P.S. - Bikramganj, Prakhand - Bikramganj, District - Rohtas
(Bihar).
28. Krishna Murari son of Late Shrinath Pal resident of Village/Mohalla -
Tenduni Ward No. 1, P.O. - Bikramganj, P.S. - Bikramganj, Prakhand -
Bikramganj, District - Rohtas (Bihar).
29. Manoj Kumar Singh son of Radha Mohan Singh resident of Village/Mohalla
- Linga, P.O. - Kotpa, P.S. - Bikramganj, Prakhand - Bikramganj, District -
Rohtas (Bihar).
30. Amar Kumar Sinha son of Ashok Kumar Sinha resident of Village/Mohalla -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 600
Dhangai, P.O. - Dhangai, P.S. - Bikramganj, Prakhand - Bikramganj, District
- Rohtas (Bihar).
31. Ajay Kumar son of Harendra Chaudhary resident of Village/Mohalla -
Dhangai, P.O. - Dhangai, P.S. - Bikramganj, Prakhand - Bikramganj, District
- Rohtas (Bihar).
32. Raju Kumar Gupta son of Suman Prasad Gupta resident of Village/Mohalla -
Bikramganj, P.O. - Bikramganj, P.S. - Bikramganj, Prakhand - Bikramganj,
District - Rohtas (Bihar).
33. Ajit Kumar son of Rajpati Sharma resident of Village/Mohalla - Dharupur,
P.O. - Bikramganj, P.S. - Bikramganj, Prakhand - Bikramganj, District -
Rohtas (Bihar).
34. Krishna Kumar Sharma son of Rajpati Sharma resident of Village/Mohalla -
Bikramganj, P.O. - Bikramganj, P.S. - Bikramganj, Prakhand - Bikramganj,
District - Rohtas (Bihar).
35. Rakesh Kumar Tiwari son of Ramakant Tiwari resident of Village/Mohalla -
Bikramganj, P.O. - Bikramganj, P.S. - Bikramganj, Prakhand - Bikramganj,
District - Rohtas (Bihar).
36. Naveen Kumar son of Bhushan Prasad resident of Village/Mohalla -
Ganghar, P.O. - Ganghar, P.S. - Ara (Muffasil), Prakhand - Ara Sadar,
District - Bhojpur (Bihar).
37. Vikash Kumar Srivastav son of Nand Kumar Srivastav resident of
Village/Mohalla - Madhura, P.O. - Kudari (Karmnasha), P.S. - Durgawati,
Prakhand - Durgawati, District - Kaimur (Bihar).
38. Shiv Kumar son of Shankar Prasad Gupta resident of Vilage/Mohalla -
Bartan Mandi Hospital Road, P.O. - Bartan Mandi, P.S. - Bartan Mandi,
Prakhand - Masaurhi, District - Patna (Bihar).
39. Shravan Kumar Yadav son of Ram Bujhawan Yadav resident of
Village/Mohalla - Pura, P.O. - Kabriya, P.S. - Darbhanga (Sadar), Prakhand
- Darbhanga Sadar, District - Darbhanga (Bihar).
40. Ashok Kumar son of Late Deo Narayan Yadav resident of Village/Mohalla -
Kakarghati, P.O. - Bhuskaul, P.S. - Darbhanga (Sadar), Prakhand -
Darbhanga Sadar, District - Darbhanga (Bihar).
41. Bina Kumari daughter of Shiv Nandan Yadav resident of Village/Mohalla -
Buchchman, P.O. - Basudevpur (Bira), P.S. - Darbhanga (Sadar), Prakhand -
Darbhanga Sadar, District - Darbhanga (Bihar).
42. Jagannath Singh son of Motilal Singh resident of Village/Mohalla -
Rajapakar, P.O. - Rajapakar, P.S. - Rajapakar, Prakhand - Rajapakar, District
- Vaishali (Bihar).
43. Dinesh Kumar Ojha son of Ram Naresh Ojha resident of Village/Mohalla -
Rautiniya, P.O. - Chamarua, P.S. - Karja, Prakhand - Marwan, District -
Muzaffarpur (Bihar).
44. Dharmendra Kumar son of Awadh Ray resident of Village/Mohalla -
Rajapakar (South), P.O. - Rajapakar, P.S. - Rajapakar, Prakhand - Rajapakar,
District - Vaishali (Bihar).
45. Abhishek Kumar Singh son of Satendra Singh resident of Village/Mohalla -
Rajapakar, P.O. - Rajapakar, P.S. - Rajapakar, Prakhand - Rajapakar, District
- Vaishali (Bihar).
46. Ragini Kumari wife of Dinesh Kumar Ojha resident of Village/Mohalla -
Rautiniya, P.O. - Chamarua, P.S. - Karja, Prakhand - Marwan, District -
Muzaffarpur (Bihar).
47. Rakesh Kumar son of Sitaram Roy resident of Village/Mohalla - Rajapakar,
P.O. - Rajapakar, P.S. - Rajapakar, Prakhand - Rajapakar, District - Vaishali
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 601
(Bihar).
48. Mukesh Kumar son of Sri Indrajit Singh resident of Village/Mohalla -
Mayadasi, P.O. - Basra, P.S. - Rajapakar, Prakhand - Rajapakar, District -
Vaishali (Bihar).
49. Lalan Kumar son of Shiv Narayan Ram resident of Village/Mohalla - Tepri,
P.O. - Tepri, P.S. - Piyar, Prakhand - Bandra, District - Muzaffarpur (Bihar).
50. Nikunj Prakash Verma son of Pramod Prasad resident of Village/Mohalla -
Rajapakar Chitragupta Nagar, P.O. - Rajapakar, P.S. - Rajapakar, Prakhand -
Rajapakar, District - Vaishali (Bihar).
51. Sujeet Kumar son of Jawahar Sah resident of Village/Mohalla - Jiwajor, P.O.
- Chandwara, Via - Runni Saidpur, P.S. - Aurai, Prakhand - Aurai, District -
Muzaffarpur (Bihar).
52. Anil Kumar Saroj son of Ram Kripal Sah resident of Village/Mohalla -
Ganpati Vivah Bhawan, Ganeshpuri, P.O. - Sheikhpur, P.S. - Ahiyapur,
Prakhand - Mushari, District - Muzaffarpur (Bihar).
53. Sajjan Kumar son of Birendra Thakur resident of Village/Mohalla - Bela
Gopi, P.O. - Ibrahimpur, P.S. - Gaighat, Prakhand - Gaighat, District -
Muzaffarpur (Bihar).
54. Raju Kumar son of Sri Binod Sah resident of Village/Mohalla - Amma, P.O.
- Amma, P.S. - Hathauri, Prakhand - Katra, District - Muzaffarpur (Bihar).
55. Sanjeet Kumar son of Fagunee Thakur resident of Village/Mohalla - Sakra,
P.O. - Sakra, P.S. - Sakra, Prakhand - Sakra, District - Muzaffarpur (Bihar).
56. Ravi Kumar Ranjan son of Pramod Kumar Singh resident of
Village/Mohalla - Pipri, P.O. - Chandanpatti, P.S. - Sakra, Prakhand - Sakra,
District - Muzaffarpur (Bihar).
57. Dinesh Kumar son of Ranveer Sahani resident of Village/Mohalla - Hattha,
P.O. - Hattha, P.S. - Piyar, Prakhand - Bandra, District - Muzaffarpur
(Bihar).
58. Samit Kumar son of Nagendra Lal resident of Village/Mohalla - Hattha, P.O.
- Hattha, P.S. - Piyar, Prakhand - Bandra, District - Muzaffarpur (Bihar).
59. Md. Iftekhar Alam son of Md. Afsarul Haque resident of Village/Mohalla -
Bangra Wajid, P.O. - Chainpur Bangra, P.S. - Maniyari, Prakhand - Kurhani,
District - Muzaffarpur (Bihar).
60. Shashi Bhushan Singh son of Birendra Singh resident of Village/Mohalla -
Gawasara, P.O. - Aima Bishunpur, P.S. - Karja, Prakhand - Marwan, District
- Muzaffarpur (Bihar).
61. Abhinay Suman son of Shashi Kumar resident of Village/Mohalla - Olipur,
P.O. - Olipur, P.S. - Runni Saidpur, Prakhand - Runni Saidpur, District -
Sitamarhi (Bihar).
62. Bikau Kumar son of Sri Sukan Singh resident of Village/Mohalla -
Madhuban, P.O. - Ghanshyampur, P.S. - Aurai, Prakhand - Aurai, District -
Muzaffarpur (Bihar).
63. Md. Ansarul Hassan son of Md. Mahmud Alam resident of Village/Mohalla
- Naidu, P.O. - Changel, Via - Jajuar, P.S. - Katra, Prakhand - Katra, District
- Muzaffarpur (Bihar).
64. Gaurav Kumar son of Akhilesh Kumar Tiwari resident of Village/Mohalla -
Old Dharmshala Compound Station Road, P.O. - H.P.O. Muzaffarpur, P.S. -
Muzaffarpur Town, Prakhand - Barkagaon (East), District - Muzaffarpur
(Bihar).
65. Kaushal Kumar Keshav son of Sri Manorath Rai resident of Village/Mohalla
- Ghaghi, P.O. - Ghaghi, P.S. - Nanpur, Prakhand - Bokhra, District -
Sitamarhi (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 602
66. Upendra Kumar son of Birendra Rai resident of Village/Mohalla - Dutrapur
Sapaili, P.O. - Ishupur, P.S. - Ishupur, Prakhand - Ishupur, District -
Saran(Bihar).
67. Manoj Kumar Yadav son of Sundar Prasad Yadav resident of
Village/Mohalla - Nagar Nipniya, P.O. - Ishupur, P.S. - Ishupur, Prakhand -
Ishupur, District - Saran(Bihar).
68. Santosh Kumar son of Angad Singh resident of Village/Mohalla - Bhaluua
Bhikhai, P.S. - Taraiya, Prakhand - Taraiya, District - Saran (Bihar).
69. Sarita Kumari wife of Manish Shukla resident of Village/Mohalla - Mathiya,
P.O. - Basantpur, Via - Basantpur, P.S. - Basantpur, Prakhand - Basantpur,
District - Siwan (Bihar).
70. Binod Kumar son of Suresh Prasad Rai resident of Village/Mohalla -
Sundarpur Ratwara, Via - Piar, P.S. - Bandra, Prakhand - Bandra, District -
Muzaffarpur (Bihar).
71. Chandan Srivastav son of Jai Prakash Srivastav resident of Village/Mohalla -
Pachbhinda, P.O. - Pachbhinda, P.S. - Taraiya, Prakhand - Taraiya, District -
Saran (Bihar).
72. Ranjan Kumar Srivastav son of Birendra Prasad Srivastav resident of
Village/Mohalla - Shahnawazpur, P.O. - Taraiya, P.S. - Taraiya, Prakhand -
Taraiya, District - Saran (Bihar).
73. Md. Sahid Akhtar Ansari son of Md. Hasim resident of Village/Mohalla -
Shahnawazpur, P.O. - Taraiya, P.S. - Taraiya, Prakhand - Taraiya, District -
Saran (Bihar).
74. Vikash Kumar son of Yogendra Prasad resident of Village/Mohalla - Nadaul
Math, P.O. - Nadaul, P.S. - Masaruhi, Prakhand - Masaurhi, District - Patna
(Bihar).
75. Gopi Paswan son of Lakshmi Paswan resident of Village/Mohalla -
Goroulsharif, P.O. - Goroulsharif, P.S. - Nanpur, Prakhand - Bokhra, District
- Sitamarhi (Bihar).
76. Ram Anek Sah son of Sri Chandeshwar Sah resident of Village/Mohalla -
Bokhra, P.o. - Bokhra, P.S. - Nanpur, Prakhand - Bokhra, District -
Sitamarhi (Bihar).
77. Ajay Kumar Yadav son of Sri Braj Kishore Yadav resident of
Village/Mohalla - Bokhra, P.o. - Bokhra, P.S. - Nanpur, Prakhand - Bokhra,
District - Sitamarhi (Bihar).
78. Avinash Kumar son of Bholanath Chaudhary resident of Village/Mohalla -
Fatehpur, P.O. - Fatehpur, P.S. - Kanti, Prakhand - Marwan, District -
Muzaffarpur (Bihar).
79. Saket Kumar Thakur son of Shri Ramdeo Thakur resident of
Village/Mohalla - Jajuar Middle, P.O. - Jajuar Middle, P.S. - Katra,
Prakhand - Katra, District - Muzaffarpur (Bihar).
80. Bhogendra Kumar son of Lal Jha resident of Village/Mohalla - Ghorasahan,
P.O. - Ghorasahan, P.S. - Piar, Prakhand - Bandra, District - Muzaffarpur
(Bihar).
81. Ratnesh Kumar son of Ram Naresh Paswan resident of Village/Mohalla -
Kraila, P.O. - Karaila, P.S. - Piyar, Prakhand - Bandra, District -
Muzaffarpur (Bihar).
82. Varun Kumar son of Ram Padarath Ray resident of Village/Mohalla - Munni
Baingri, P.O.- Munni Baingri, Via - Piar, P.S. - Piar, Prakhand - Bandra,
District - Muzaffarpur (Bihar).
83. Shiv Shankar Kumar son of Sugriv Singh resident of Village/Mohalla -
Pachbhinda, P.O. - Pachbhinda, P.S. - Taraiya, Prakhand - Taraiya, District -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 603
Saran (Bihar).
84. Murari Kumar Ray son of Devendra Nath Ray resident of Village/Mohalla -
Kamtaul, P.O. - Kamtaul, P.S. - Kamtaul, Prakhand - Jale, District -
Darbhanga (Bihar).
85. Mina Rani wife of Murari Kumar Ray resident of Village/Mohalla -
Kamtaul, P.O. - Kamtaul, P.S. - Kamtaul, Prakhand - Jale, District -
Darbhanga (Bihar).
86. Samrendra Kumar son of Mithilesh Singh resident of Village/Mohalla -
Paharpur, P.O. - Janangirpur, P.S. - Shyampur Bharha, Prakhand - Dumri
Katsari, District - Sheohar (Bihar).
87. Ram Nath Das Ravi son of Ramgati Das resident of Village/Mohalla -
Masaurhidih, P.O. - Masaurhi, P.S. - Masaurhi, Prakhand - Masaurhi,
District - Patna (Bihar).
88. Ajay Kumar son of Surendra Prasad resident of Village/Mohalla - Jamalpur
Bigha, P.O. - Nadaul, P.S. - Masaurhi, Prakhand - Masaurhi, District - Patna
(Bihar).
89. Shishupal Kumar son of Nemchand Saw resident of Village/Mohalla -
Kharauni, P.O. - Kharauna, P.S. - Masaurhi, Prakhand - Masaurhi, District -
Patna (Bihar)
90. Hariom Prasad son of Ram Bishun Prasad resident of Village/Mohalla -
Kewrha, P.O. - Barni, P.S. - Masaurhi, Prakhand - Masaurhi, District - Patna
(Bihar)
91. Shyam Sundar Kumar son of Bhorik Prasad resident of Village/Mohalla -
Tineri Math, P.O. - Nadaul, P.S. - Masaurhi, Prakhand - Masaurhi, District -
Patna (Bihar)
92. Sanju Kumari wife of Indradeo Chaudhari resident of Village/Mohalla -
Satiasthan, P.O. - Masaurhi, P.S. - Masaurhi, Prakhand - Masaruhi, District -
Patna (Bihar).
93. Jailal Kumar son of Raj Ballabh Prasad resident of Village/Mohalla -
Maharajchak, P.O. - Nayana, P.S. - Masaurhi, Prakhand - Masaurhi, District
- Patna (Bihar)
94. Ragini Kumari daughter of Doman Sah resident of Village/Mohalla -
Hospital Road Masaurhi, P.O. - Masaurhi, P.S. - Masaurhi, Prakhand -
Masaurhi, District - Patna (Bihar)
95. Kaushal Kumar son of Tej Narayan Singh resident of Village/Mohalla -
Sarwa, P.O. - Usmanchak, P.S. - Masaurhi, Prakhand - Masaurhi, District -
Patna (Bihar)
96. Kumar Dhiraj son of Prem Kumar Singh resident of Village/Mohalla -
Masaurhi, P.O. - Masaurhi, P.S. - Masaurhi, Prakhand - Masaurhi, District -
Patna (Bihar)
97. Jitendra Dusadh son of Singeshwar Dusadh resident of Village/Mohalla -
Jogai Ganga, P.O. - Bariyarpur, P.S. - Sakra, Prakhand - Sakra, District -
Muzaffarpur (Bihar).
98. Dilip Kumar Ray son of Parmeshwar Ray resident of Village/Mohalla -
Sahpur Junaid, P.O. - Sakra, P.S. - Sakra, Prakhand - Sakra, District -
Muzaffarpur (Bihar).
99. Ranjan Kumar son of Bhagya Narayan Mishra resident of Village/Mohalla -
Garhua, P.O. - Garhua, P.S. - Kurhani, Prakhand - Kurhani, District -
Muzaffarpur (Bihar).
100. Pragti Kumar son of Devendra Kumar Sinha resident of Village/Mohalla -
Manibhakurahan, P.o.- Manibhakurahan, P.S. - Sarai, Prakhand - Lalganj,
District - Vaishali (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 604
101. Manis Kumar Mani son of Umesh Rai resident of Village/Mohalla -
Naththudwar, P.O. - Khanpur, P.S. - Khanpur, Prakhand - Khanpur, District
- Samastipur (Bihar).
102. Ritesh Kumar son of Suresh Prasad Sharma resident of Village/Mohalla -
Sahila Balli, P.O. - Hathauri, P.S. - Hathauri, Prakhand - Aurai, District -
Muzaffarpur (Bihar).
103. Subodh Kumar son of Nantun Ram resident of Village/Mohalla - Sahila
Balli, P.O. - Hathauri, P.S. - Hathauri, Prakhand - Aurai, District -
Muzaffarpur (Bihar).
104. Manish Kumar son of Birendra Nath Mishra resident of Village/Mohalla -
Hanswara, P.O. - Hanswara, P.S. - Aurai, Prakhand - Aurai, District -
Muzaffarpur (Bihar).
105. Mukund Mishra son of Dhaneshwar Mishra resident of Village/Mohalla -
Hanswara, P.O. - Hanswara, P.S. - Aurai, Prakhand - Aurai, District -
Muzaffarpur (Bihar).
106. Arun Kumar Chaudhary son of Fekan Baitha resident of Village/Mohalla -
Nayagaon, P.O. - Aurai, P.S. - Aurai, Prakhand - Aurai, District -
Muzaffarpur (Bihar).
107. Dinesh Sah son of Rajendra Sah resident of Village/Mohalla - Nayagaon,
P.O. - Aurai, P.S. - Aurai, Prakhand - Aurai, District - Muzaffarpur (Bihar).
108. Sunil Kumar son of Ram Sevak Sah resident of Village/Mohalla - Aurai,
P.O. - Aurai, P.S. - Aurai, Prakhand - Aurai, District - Muzaffarpur (Bihar).
109. Himanshu Kumar son of Late Yogendra Prasad resident of Village/Mohalla
- Ghaghri, P.O. - Ghanshyampur, P.S. - Aurai, Prakhand - Aurai, District -
Muzaffarpur (Bihar).
110. Lalit Kumar Sharma son of Suresh Sharma resident of Village/Mohalla -
Tepri, P.O. - Tepri, Via - Piar, P.S. - Piyar, Prakhand - Bandra, District -
Muzaffarpur (Bihar).
111. Pappu Kumar son of Ramesh Prasad Ray resident of Village/Mohalla -
Tepri, P.O. - Tepri, Via - Piar, P.S. - Piyar, Prakhand - Bandra, District -
Muzaffarpur (Bihar).
112. Raju Kumar son of Prem Sagar Sah resident of Village/Mohalla - Chak
Hussaini, P.O. - Mansi, Via - Mansi, P.S. - Mansi, Prakhand - Mansi,
District - Khagaria (Bihar).
113. Amit Kumar son of Maheshwar Sharma resident of Village/Mohalla -
Khiniyan, P.O. - Balha Bazar, Via - Mansi, P.S. - Mansi, Prakhand - Mansi,
District - Khagaria (Bihar).
114. Ranjan Kumar son of Pramod Kumar resident of Village/Mohalla -
Khiniyan, P.O. - Balha Bazar, Via - Mansi, P.S. - Mansi, Prakhand - Mansi,
District - Khagaria (Bihar).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development,
Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District - Patna (Bihar).
6. The District Statistical Officer, Bhojpur, District - Bhojpur, Ara (Bihar).
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 605
7. The District Statistical Officer, Buxar, District - Buxar (Bihar).
8. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
9. The District Statistical Officer, Vaishali, District - Vaishali (Bihar).
10. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur (Bihar).
11. The District Statistical Officer, Sitamarhi, District - Sitamarhi (Bihar).
12. The District Statistical Officer, Darbhanga, District - Darbhanga (Bihar).
13. The District Statistical Officer, East Champaran, District - East Champaran
(Bihar).
14. The District Statistical Officer, Sheohar, District - Sheohar (Bihar).
15. The District Statistical Officer, Khagaria, District - Khagaria (Bihar).
16. The District Statistical Officer, Siwan, District - Siwan (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15496 of 2016
===========================================================
1. Rina Kumari D/o Balram Sah
2. Manisha Kumari D/o Balram Sah
3. Soni Kumari D/o Balram Sah
4. Ranjan Bihari S/o Sharwan Kumar Singh
All R/o village-Gandhi Gram, P.O.-Guru Bazar, P.S.-Barari, District-
Katihar.
.... .... Petitioner/s
Versus
1. The State of Bihar, through the Chief Secretary Government of Bihar, Old
Secretariat, Patna
2. The Principal Secretary, Planning & Development Department, Government
of Bihar Patna
3. The Director, Planning, Economics and Statistics Department Govt. of Bihar
Patna
4. The Joint Director, Economics and Statistics Department Govt. of Bihar Patna
5. The Collector, Katihar, District-Katihar
6. The District Statistical Officer, Katihar, District-Katihar
7. The Block Development Officer, Barari, District-katihar,
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15401 of 2016
===========================================================
1. Jitesh Kumar son of Ram Jug Ray Resident of Village - Safakhana Road, P.O.
& P.S. - Dumraon, Dist. Buxar.
2. Rajesh Kumar son of Ram Jug Ray Resident of Village - Safakhana Road,
P.O. & P.S. - Dumraon, Dist. Buxar.
3. Ram Mangal Singh son of Bal Bachan Resident of village - Baladevan, P.S. -
Itarhi, Dist. - Buxar.
4. Saroj Kumar son of Rameshwar Prasad Resident of Village & P.S.
Nawanagar, Dist. - Buxar.
5. Murendra Kumar Ray son of Sri Niwas Ray Resident of Village
Parmeshwarpur, P.S. - Sikraul Lakh, Dist. - Buxar.
6. Bhim Kumar Upadhyay son of Gorakh Nath Upadhyay Resident of village
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 606
Manoharpur, P.S. - Itarhi, Dist. - Buxar.
7. Sanjeev Kumar son of Dev Das Mitra Resident of Village Station Road, P.S. -
Dumraon, Dist. - Buxar.
8. Dhiraj Kumar Ojha son of Late Lalan Jee Ojha Resident of village & P.S. -
Barka Sighanpura, Dist. - Buxar.
9. Upendra Nath Choubey son of Late Shivanand Choubey Resident of village &
P.S. - Dhichari, Dist. - Buxar.
10. Vinita Pathak wife of Anand Kumar Upadhyay Resident of village - Ariaon,
P.S. - Krishna Braham, Dist. - Buxar.
11. Anjani Kumar Pandey son of Late Sri Niwas Pandey Resident of village -
Badiha, P.S. - Indrapuri, Dist. - Buxar.
12. Sanjay Choudhary son of Sri Baldeo Choudhary Resident of village - Katar,
P.S. - Indrapuri, Dist. - Rohtas.
13. Ashfaque Ahmad son of Mushtaque Ahmad Resident of Block Colony, P.S. -
Dehri-on-sone, Dist. - Rohtas.
14. Sunil Kumar Ram son of Lalan Ram resident of village - Rahathua, P.S. -
Brahampur, District - Buxar.
15. Mahesh Kumar Ram son of Shiv Dayal Ram Resident of village - Puchhari,
P.S. - Brahampur, Dist. - Buxar.
16. Surjan Ram son of Sri Krishna Ram Resident of village - Puchhari, P.S. -
Brahampur, Dist. - Buxar.
.... .... Petitioner/s
Versus
1. The State of Bihar through its Chief Secretary.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics) Govt. of Bihar, Patna.
5. The District Statistical Officer, Buxar, District - Buxar (Bihar).
6. The District Statistical Officer, Rohtas at Sasaram, District - Rohtas (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15650 of 2016
===========================================================
1. Santosh Kumar Saha S/o Ashok Saha Resident of Village- Krishnapuri, Shiv
Mandir Road, P.S.- Thakurganj, District- Kishanganj. PDD/004878
2. Raju Oraon S/o Tej Narayan Oraon Resident of Village- Farabari, P.S.-
Thakurganj, District- Kishanganj. PDD/098644.
3. Rohit Kumar S/o Raj Kishore Prasad Resident of Village- Block Road, P.S.-
Thakurganj, District- Kishanganj. PDD/052450.
4. Beauti Kumari Choudhary S/o Bhavesh Choudhary Resident of Village-
Ashrampara, Thakurganj, P.S.- Thakurganj, District- Kishanganj.
PDD/251685.
5. Bishwajit Saha S/o Ajit Kumar Saha Resident of Village- New Colony
Thakurbari, P.S.- Thakurganj, District- Kishanganj. PDD/186578.
6. Somnath Ganguly S/o Parwati Charan Ganguly Resident of Village- Shiv
Mandir Ward No.12, P.S.- Thakurganj, District- Kishanganj. PDD/251033.
7. Ravi Ranjan S/o Mahesh Narayan Karn Resident of Village- Khagra, P.S.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 607
Kishanganj, District- Kishanganj. PDD/197129.
8. Raja Kumar Das S/o Sushil Das Resident of Village- Khagra Kalu Chowk
Kishanganj, P.S.- Kishanganj, District- Kishanganj. PDD/208325.
9. Mithun Kumar Yadav S/o Chandra Sekhar Yadav Resident of Village-
Lodhabari, P.S.- Kurlikot, District- Kishanganj. PDD/010689.
10. Prem Nath Sahani S/o Ramakant Sahni Resident of Village- Baghmara, P.S.-
Thakurganj, District- Kishanganj. PDD/190272.
11. Amarnath Sahani S/o Ramakant Sahani Resident of Village- Baghmara, P.S.-
Thakurganj, District- Kishanganj. PDD/189151.
12. Amar Mandal S/o Bachchu Mandal Resident of Village- Asharam Para, P.S.-
Thakurganj, District- Kishanganj. PDD/074615.
13. Raju Kumar Ray S/o Manglu Ray Resident of Village- Thakurganj, P.S.-
Thakurganj, District- Kishanganj. PDD/131758.
14. Madhumay Bharti S/o Shree Kant Mandal Resident of Village- Bhathdhala,
P.S.- Thakurganj, District- Kishanganj. PDD/241088.
15. Jaydeep Banerjee S/o Arun Banerjee Resident of Village- New Colony, Ward
No.5, P.S.- Thakurganj, District- Kishanganj. PDD/292626.
16. Pankaj Kumar Sah S/o Yugeshwar Sah Resident of Village- Farabari, P.S.-
Thakurganj, District- Kishanganj. PDD/109003.
17. Bijay Rishideo S/o Shrideo Rishideo Resident of Village- Farabari, Ward
No.02, P.S.- Thakurganj, District- Kishanganj. PDD/131197.
18. Tamal Das S/o Gobindo Das Resident of Village- Bhatdhala, P.S.-
Thakurganj, District- Kishanganj. PDD/125190.
19. Mahashankar Kamti S/o Kailash Kamti Resident of Village- Baghmara, P.S.-
Thakurganj, District- Kishanganj. PDD/188713.
20. Rahul Kumar Sah S/o Yugeshwar Sah Resident of Village- Farabari, P.S.-
Thakurganj, District- Kishanganj. PDD/257711.
21. Bikash Biswas S/o Khokhan Biswas Resident of Village- Ashrampara, Ward
No.05, P.S.- Thakurganj, District- Kishanganj. PDD/074640.
22. Pinki Kumari W/o Raj Kumar Paswan Resident of Village- Rajanpura, P.S.-
Hasanpura, District- Siwan. PDD/179556.
23. Chhote Lal Ranjan S/o Ram Chandra Ram Resident of Village- Gouar, P.S.-
Maharajganj, District- Siwan. PDD/220153.
24. Jai Prakash Gupta S/o Mohan Sah Resident of Village- Surajpura, P.S.-
Surajpura, District- Rohtas. PDD/152916.
25. Dinesh Kumar S/o Modan Mohan Singh Resident of Village- Surajpura,
(Balihar), P.S.- Surajpura, District- Rohtas. PDD/181847.
26. Santosh Kumar Ram S/o Santilal Ram Resident of Village- Surajpura, P.S.-
Surajpura, District- Rohtas. PDD/135153.
27. Sudama Ram S/o Ram Nath Ram Resident of Village- Gothani, P.S.-
Surajpura, District- Rohtas. PDD/150531.
28. Rajesh Ram S/o Ram Nath Ram Resident of Village- Gothani, P.S.-
Surajpura, District- Rohtas. PDD/148960.
29. Mukesh Kumar Singh S/o Ambika Singh Resident of Village- Rampur, P.S.-
Surajpura, District- Rohtas. PDD/311003.
30. Kanhaiya Kumar S/o Radhekrishan Sharma Resident of Village-
Raghunathpur, P.S.- Hulasganj, District- Jahanabad. PDD/032069.
31. Om Prakash Kumar S/o Late Indradeo Singh Resident of Village- Kosanda,
P.S.- Surajpura, District- Rohtas. PDD/199671.
32. Rajesh Kumar Singh S/o Bhaiya Ram Singh Resident of Village- Goshaldih,
P.S.- Surajpura, District- Rohtas. PDD/091418.
33. Umesh Kumar S/o Rajendra Singh Resident of Village- Imrita, P.S.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 608
Surajpura, District- Rohtas. PDD/312811.
34. Munna Manjhi S/o Sheo Mangal Manjhi Resident of Village- Dhangarha,
P.S.- Baniyapur, District- Chapra (Saran). PDD/316700.
35. Sikandar Paswan S/o Late Chhattu Paswan Resident of Village- Anand
Nagar, P.S.- Sadar Purnia, District- Purnea. PDD/026300.
36. Naveen Kumar S/o Dev Narayan Yadav Resident of Village- Anand Nagar
Kalighat Ward No.42, P.S.- Sadar Purnea, District- Purnea. PDD/217158.
37. Shambhu Nath S/o Late Yogendra Nath Resident of Village- Kashipur, P.S.-
Rajapakar, District- Vaishali. PDD/1599852.
38. Sunil Kumar S/o Raghunath Prasad Mahto Resident of Village- Kashipur,
P.S.- Rajapakar, District- Vaishali. PDD/018361.
39. Arvind Kumar S/o Sakal Ray Resident of Village- Shivganj, P.S.- Rajapakar,
District- Vaishali. PDD/173918.
40. Rambabu Prasad S/o Ramekbal Mahto Resident of Village- Tinkoni, P.S.-
Darpa, District- East Champaran. PDD/151164.
41. Mukesh Kumar S/o Shri Narayan Prasad Yadav Resident of Village- Ekdari,
P.S.- Chaurdano, District- East Champaran. PDD/206193.
42. Manoj Kumar S/o Late Kapildeo Sharma, R/o Kiul Basti, Pachna Road, P.S.-
Lakhisarai, District- Lakhisarai, PDD/252662.
43. Namod Kumar Jha S/o Chandra Kumar Jha Resident of Village- Kanhai,
P.S.- Ghanshyampur, District- Darbhanga. PDD/153879.
44. Akash Kumar S/o Manoj Kumar Srivastava Resident of Village- Pakadiya,
P.S.- Harsidhi, District- East Champaran. PDD/091371.
45. Jyotish Kumar S/o Prabhu Narayan Saha Resident of Village- Murliganj,
Ward No.2, Gaushalachowk, P.S.- Murliganj, District- Madhepura.
PDD/006214.
46. Kunal Kumar S/o Kamal Deo Pd. Bhagat @ Kamal Deo Prasad Bhagat
Resident of Village- Murliganj, Ward No.09, P.S.- Murliganj, District-
Madhepura. PDD/238882.
47. Deepak Kumar S/o Raj Kumar Kashera Resident of Village- Murliganj,
Middle Chowk, Ward No.09, P.S.- Murliganj, District- Madhepura.
PDD/022429.
48. Munni Kumari D/o Jay Prakash Gupta, Wife of Pankaj Kumar Resident of
Village- Murliganj, Gaushala Chowk, Ward No.02, P.S.- Murliganj, District-
Madhepura. PDD/145482.
49. Manish Kumar S/o Mahdev Prasad Yadav Resident of Village- Kolhay Patti
Ward No.02, P.S.- Muraliganj, District- Madhepura. PDD/305429.
50. Suman Kumar S/o Dev Krish Sah Resident of Village- Rampur, Ward No.10,
P.S.- Murliganj, District- Madhepura. PDD/158601.
51. Vikram Kumar S/o Bijendra Prasad Yadav Resident of Village- Tamout
Parsa, Ward No.11, P.S.- Murliganj, District- Madhepura. PDD/200605.
52. Pinki Kumari D/o Mahanthi Prasad Yadav, Wife of Lalan Kumar Resident of
Village- Singyan, P.S.- Murliganj Ward No.09, District- Madhepura.
PDD/270779.
53. Jyotish Kumar S/o Surendra Yadav Resident of Village- Parmanandpur,
Ward No.09, P.S.- Murliganj, District- Madhepura. PDD/149576.
54. Arun Kumar Rajak S/o Late Binodi Rajak Resident of Village- Azamnagar,
P.S.- Azamnagar, District- Katihar. PDD/153958.
55. Ravi Shankar S/o Lakhan Narayan Yadav Resident of Village- Azamnagar
Katihar, P.S.- Azamnagar, District- Katihar. PDD/293440.
56. Prakash Kumar Poddar S/o Shiv Charan Poddar Resident of Village-
Azamnagar, P.S.- Azamnagar, District- Katihar. PDD/206620.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 609
57. Deepak Kumar S/o Subhash Prasad Yadav Resident of Village- Nehru
Chowk, Dhamdaha, P.S.- Dhamdaha, District- Purnea. PDD/021055.
58. Pawan Kumar Gupta S/o Narayan Prasad Sah Resident of Village- Dhana,
P.S.- Azamnagar, District- Katihar. PDD/098601.
59. Md. Ekram Ali S/o Md. Yakub Resident of Village- Joker, P.S.- Azamnagar,
District- Katihar. PDD/276315.
60. Shakeel Akhtar S/o Md. Ameeruddin Resident of Village- Bagchhala, P.S.-
Azamnagar, District- Katihar. PDD/035260.
61. Ganesh Mandal S/o Ram Prasad Mandal Resident of Village- Kalabari, P.S.-
Azamnagar, District- Katihar. PDD/043710.
62. Durga Kumar S/o Mohrai Saw Resident of Village- Khutahan, P.S.- Haspura,
District- Aurangabad. PDD/020337.
63. Lalan Chaudhary S/o Jagdish Chaudhary Resident of Village- Fatehpur, P.S.-
Haspura, District- Aurangabad. PDD/154654.
64. Vikash Kumar S/o Chandra Shekhar Azad Resident of Village- Mehadipur,
P.S.- Haspura, District- Aurangabad. PDD/316922.
65. Sudama Kumar S/o Karmdeo Goswami Resident of Village- Fatehpur, P.S.-
Haspura, District- Aurangabad. PDD/258038.
66. Awadhesh Kumar S/o Kapildev Singh Resident of Village- Fatehpur, P.S.-
Haspura, District- Aurangabad. PDD/219452.
67. Girjesh Kumar S/o Shatrudhan Prasad Sinha Resident of Village- Sihari, P.S.-
Haspura, District- Aurangabad. PDD/212756.
68. Prakash Kumar Gupta S/o Pradeep Kumar Gupta Resident of Village-
Haspura Near Purani Thana Road, P.S.- Haspura, District- Aurangabad.
PDD/086774.
69. Arjun Kumar S/o Mohrai Saw Resident of Village- Khuthan, P.S.- Haspura,
District- Aurangabad. PDD/021953.
70. Amarjeet Kumar S/o Ramdhari Prasad Resident of Village- Kena, P.S.-
Muffasil, District- Nawada. PDD/057761.
71. Mahesh Kumar S/o Rambriksh Prasad Resident of Village- Pranpur, P.S.-
Muffasil, District- Nawada. PDD/052437.
72. Nishant Kumar S/o Vinod Kumar Pandey Resident of Village- V.I.P. Colony,
P.S.- Nawada Sadar, District- Nawada. PDD/058271.
73. Antul Kumar S/o Mr. Ramswarup Yadav Resident of Village- Mahuain, P.S.-
Madanpur, District- Aurangabad. PDD/077267.
74. Rajeev Patel S/o Satyanarayan Singh Resident of Village- Maudah Chatur,
P.S.- Patepur, District- Vaishali. PDD/269708.
75. Sanjiv Kumar Pathak S/o Om Prakash Pathak Resident of Village- Niyazipur,
P.S.- Simri, District- Buxar. PDD/209896.
76. Pritam Kumar S/o Shyamlal Biswas Resident of Village- Kanwapara, P.S.-
Kasba, District- Purnia. PDD/0474910.
77. Bhanu Kumar Diwan S/o Bharat Lal Diwan Resident of Village- Basantpur,
P.S.- Kasba, District- Purnia. PDD/244192.
78. Prem Chand Kumar S/o Ganga Prasad Mandal Resident of Village- Santhal,
Tola Niapania, P.S.- Sarsi, District- Purnia, PDD/134576.
79. Mani Kumar Mandal S/o Whari Mandal Resident of Village- Kanwapara,
P.S.- Kasba, District- Purnia. PDD/147666.
80. Rajeev Kumar S/o Gaga Pandit Resident of Village- Dhamdaha North, P.S.-
Dhamdaha, District- Purnia. PDD/014062.
81. Mithun Kumar Chaudhary S/o Hari Prasad Chaudhary Resident of Village-
Mohani, P.S.- Kasba, District- Purnia. PDD/031253.
82. mit Kumar S/o Hari Prasad Chaudhary Resident of Village- Mohanpur, P.S.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 610
Kasba, District- Purnia. PDD/022144.
83. Chandan Kumar S/o Ajit Prasad Resident of Village- Sahid Smark Road,
Dhamdaha, P.S.- Dhamdaha, District- Purnia. PDD/203743.
84. Jyoti Mala D/o Shiv Nandan Pandit Resident of Village- Chunapur Road,
Manjhi Chawk, P.S.- K.Hatt, District- Purnia. PDD/099955.
85. Amit Kumar Mishra S/o Pradeep Mishra Resident of Village- Kali Bari
Chawk, Purnia City, P.S.- Sadar, District- Purnia. PDD/102030.
86. Pankaj Kumar Sharma S/o Jeewachh Lal Sharma Resident of Village-
K.Nagar, P.S.- K.Nagar, District- Purnia. PDD/058168.
87. Arun Kumar Sahani S/o Laxmi Prasad Sahani Resident of Village- Amari
Kukroun, P.S.- Dhamdaha, District- Purnia. PDD/114828.
88. Rohit Kumar S/o Gopal Sah Resident of Village- Tarouni Kukroun, P.S.-
Dhamdaha, District- Purnia. PDD/000417.
89. Bipul Kumar Singh S/o Arajun Prasad Singh Resident of Village- Kashmara
Nirpur, P.S.- Dhamdaha, District- Purnia. PDD/049391.
90. Imroj Alam S/o Md. Amiruddin Resident of Village- , P.S.- Kasba,
District- Purnia. PDD/0474910.
91. Anmol Kumar Biswas S/o Surendra Kumar Biswas Resident of Village-
Bonantari, P.S.- Sikti, District- Araria. PDD/011616.
92. Munna Kumar Mandal S/o Chhedi Lal Mandal Resident of Village- Benga,
P.S.- Bardaha, District- Araria. PDD/0337461.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and
Development, Govt. of Bihar, Patna.
2. The Principal Secretary, Planning and Development, Govt. of Bihar, Patna.
3. The Director, Economics and Statistics under Planning and Development,
Govt. of Bihar, Patna.
4. The Project Director, Economics and Statistics under Planning and
Development, Govt. of Bihar, Patna.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15716 of 2016
===========================================================
1. Rajkishor Singh ( P D D No. 020501 ) Son of Devendra Prasad Singh
Resident of Village - Maudah Bujurg, P.O. - Maudah Bujurg, Block + P.S. -
Patepur, District - Vaishali.
2. Jaychandra Kumar Paswan (PDD No. 020861) Son of Ram Pukar Paswan
Resident of Village - Maudah Bujurg, P.O. - Maudah Bujurg, Block + P.S. -
Patepur, District - Vaishali.
3. Manoj Kumar Prasad (PDD No. 106380) Son of Baleshwar Prasad Resident of
Village - Maudah Bujurg, P.O. - Maudah Bujurg, Block + P.S. - Patepur,
District - Vaishali.
4. Sheet Kumar (PDD No. 213473) Son of Ram Ekwal Sahni Resident of Village
- Maudah Bujurg, P.O. - Maudah Bujurg, Block + P.S. - Patepur, District -
Vaishali.
5. Ravi Kumar (PDD No. 152329) Son of Ganesh Paswan Resident of Village -
Vishnupur Gadh, Post - Maudah Bujurg, P.S. - Goraul (Kathara O.P.), Block -
Chehra Kalan, District - Vaishali.
6. Sanjay Kumar (PDD No. 061520) Son of Ramchandra Prasad Resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 611
Village - Hidayatpur Kathara, Post - Bathana-Mahodat, P.S. - Goraul, Block -
Chehra Kalan, District - Vaishali.
7. Pramod Paswan (PDD No. 294123) Son of Bhola Paswan Resident of Village
- Chehra Kalan, Post + P.S. - Chehra Kalan, Block - Chehra Kalan, District -
Vaishali.
8. Subodh Kumar Ram (PDD No. 155252) Son of Ramnath Ram Resident of
Village + Post - Mansurpur Halaiya, P.S. - Goraul (Kathara O.P.), Block -
Chehra Kalan, District - Vaishali.
9. Nishant Kumar (PDD No. 036251) Son of Surendra Roy Resident of Village +
Post - Fatehpur Chak Suleman, P.S. - Goraul, Kathara O.P., Block - Chehra
Kalan, District - Vaishali.
10. Bipeen Kumar (PDD No. 115298) Son of Nageshwar Prasad Singh Resident
of Village - Mukasudpur, Post - Neelkanthpur, P.S. - Mahua, Block - Mahua,
District - Vaishali.
11. Rajeev Kumar Ranjan (PDD No. 173467) Son of Dayanand Ray Resident of
Village - Chehra Kalan, Via - Mahua, Post + P.S. - Goraul, Block - Chehra
Kalan, District - Vaishali.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development (Directorate of
Economics & Statistics) Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development,
(Directorate of Economics & Statistics), Government of Bihar, Patna.
5. The District Magistrate, Vaishal at Hajipur.
6. The District Statistical Officer, Vaishali, District - Vaishali (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15755 of 2016
===========================================================
1. Santosh Kumar son of Ramchandra Yadav resident of Village- Herodih, P.S.-
Neemchak Bathani, Dist- Gaya.
2. Sidheshwar Kumar son of Nand Kishore Prasad resident of Village- Nandesar,
P.S.- Neemchak Bathani, Dist- Gaya.
3. Binay Kumar son of Satendra Kumar resident of Village- Kamalpur, P.S.-
Neemchak Bathani, Dist- Gaya.
4. Pramod Kumar son of Kamlesh Prasad resident of Village- Gyanbigha, P.S.-
Neemchak Bathani, Dist- Gaya.
5. Ambuj Kumar Roy son of Ramanugrah Narayan Singh resident of Village-
Nailly Gaya, P.S.- Neemchak Bathani, Dist- Gaya.
6. Manoj Rajak son of Arvind Rajak resident of Village- Naya Bazar, P.S.-
Sherghati, Dist- Gaya.
7. Abhdesh Kumar son of Bhubaneshwar Prasad resident of Village- Chilim,
P.S.- Sherghati, Dist- Gaya.
8. Sanjay Kumar son of Rambriksh Prasad Singh resident of Village- Sekhpura,
P.S.- Sherghati, Dist- Gaya.
9. Binay Kumar son of Ramswaroop Prasad resident of Village- Bittibigha, P.S.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 612
Sherghati, Dist- Gaya.
10. Shivram Yadav son of Dinesh Yadav resident of Village- Gopalpur, P.S.-
Sherghati, Dist- Gaya.
11. Mithilesh Kumar son of Indradeo Paswan resident of Village- Bishunpura,
P.S.- Sherghati, Dist- Gaya.
12. Vinay Kumar Singh son of Ramcharitar resident of Village- Bisunpura, P.S.-
Sherghati, Dist- Gaya.
13. Sunil Kumar son of Khelawan Yadav resident of Village- Dobhi, P.S.- Dobhi,
Dist- Gaya.
14. Gautam Kumar son of Naval Kishore Prasad resident of Village- Jaipur, P.S.-
Sherghati, Dist- Gaya.
15. Rajesh Kumar Sinha son of Ajay Kumar Sinha resident of Village- Sherghati,
P.S.- Sherghati, Dist- Gaya.
16. Pawan Kumar Sinha son of Murari Prasad Sinha resident of Village-
Sherghati, P.S.- Sherghati, Dist- Gaya.
17. Chandan Kumar Pandey son of Ashok Pandey resident of Village- Lodhvetola,
P.S.- Fatehpur, Dist- Gaya.
18. Ashok Kumar son of Jageshwar Prasad resident of Village- Lodhichak, P.S.-
Sherghati, Dist- Gaya.
19. Akhilesh Kumar son of Sahdev Singh resident of Village- Boniya, P.S.-
Alipur, Dist- Gaya.
20. Rajesh Ranjan Bharti son of Ramchitra Yadav resident of Village- Bodhgaya,
P.S.- Bodhgaya, Dist- Gaya.
21. Om Prakash Kumar son of Basudeo Choudhary resident of Village- Atri, P.S.-
Atri, Dist- Gaya.
22. Santosh Kumar son of Ramadhar Sharma resident of Village- Guraru, P.S.-
Guraru, Dist- Gaya.
23. Pankaj Kumar Upadhyay son of Late Sashikant Upadhayay resident of
Village- Dobhi, P.S.- Dobhi, Dist- Gaya.
24. Rekha Sharma D/o Parmeshwar Sharma resident of Village- Tekari, P.S.-
Tekari, Dist- Gaya.
25. Ranjeet Kumar son of Shiv Shankar Prasad resident of Village- Chhotki
Nawada, P.S.- Delha, Dist- Gaya.
26. Sagar Kumar son of Shiv Shankar Prasad resident of Village- Chhotki
Nawada, P.S.- Delha, Dist- Gaya.
27. Nand Kishore Yadav son of Munsi Yadav son of Shiv Shankar Prasad resident
of Village- Mahuaain, P.S.- Barachatti, Dist- Gaya.
28. Sudheer Kumar son of Shiv Shankar Prasad resident of Village- Bhagwati,
P.S.- Barachatti, Dist- Gaya.
29. Ashok Kumar son of Doman Yadav resident of Village- Giri, P.S.- Atari, Dist-
Gaya.
30. Pappu Kumar son of Suresh Prasad resident of Village- Bhaiyabigha, P.S.-
Atari, Dist- Gaya.
31. Sudhir Kumar son of Ram Pravesh Paswan resident of Village- Paharpur, P.S.-
Amas, Dist- Gaya.
32. Ashutosh Kumar son of Ram Pravesh Paswan resident of Village- Paharpur,
P.S.- Amas, Dist- Gaya.
33. Bindyachal Paswan son of Ram Pravesh Paswan resident of Village- Paharpur,
P.S.- Amas, Dist- Gaya.
34. Md. Imran Ali son of Md. Irfan Ali resident of Village- Baida, P.S.- Amas,
Dist- Gaya.
35. Arun Kumar Yadav son of Krishna Yadav resident of Village- Masuribaag,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 613
P.S.- Amas, Dist- Gaya.
36. Jaybind Kumar Singh son of Yugal Kishore Singh resident of Village- Bahera,
P.S.- Amas, Dist- Gaya.
37. Rajesh Kumar Ranjan son of Krishan Deo Prasad resident of Village- Pathara,
P.S.- Amas, Dist- Gaya.
38. Rajesh Kumar Sharma son of Laldeo Sharma resident of Village- Jhari, P.S.-
Amas, Dist- Gaya.
39. Vinay Kumar son of Kailash Prasad resident of Village- Mahuama, P.S.-
Amas, Dist- Gaya.
40. Bhim Kumar son of Ram Prasad Ravidas resident of Village- Simri, P.S.-
Amas, Dist- Gaya.
41. Naveen Kumar Mishra son of Ram Prasad Ravidas resident of Village- Simri,
P.S.- Amas, Dist- Gaya.
42. Kamleshwar Prasad son of Banshi Ram resident of Village- Paharpur, P.S.-
Amas, Dist- Gaya.
43. Dharmendra Kumar Paswan son of Chamari Paswan resident of Village-
Badki Chimi, P.S.- Amas, Dist- Gaya.
44. Pankaj Kumar Malakar son of Krishnkant Malakar resident of Village- Amas,
P.S.- Amas, Dist- Gaya.
45. Milan Kumar son of Ramnandan Prasad resident of Village- Singhaul, P.S.-
Belaganj, Dist- Gaya.
46. Premchand Kumar son of Ramchandra Chaudhary resident of Village-
Singhaul, P.S.- Belaganj, Dist- Gaya.
47. Pintu Kumar son of Rajendra Prasad resident of Village- Baspura, P.S.-
Belaganj, Dist- Gaya.
48. Chandan Kumar son of Rajendra Kumar resident of Village- Vjai, P.S.-
Belaganj, Dist- Gaya.
49. Dharmendra Kumar son of Jagdish Singh resident of Village- Chaanbazi, P.S.-
Belaganj, Dist- Gaya.
50. Bimal Kumar son of Rajbirendra Prasad resident of Village- Agandha, P.S.-
Belaganj, Dist- Gaya.
51. Ranjit Paswan son of Ramashray Paswan resident of Village- Panari, P.S.-
Belaganj, Dist- Gaya.
52. Dharmendra Kumar son of Balgovind Yadav resident of Village- Hasanpur,
P.S.- Belaganj, Dist- Gaya.
53. Ranjit Kumar son of Shyamnandan Prasad resident of Village- Digwaan, P.S.-
Bhasaudi, Dist- Gaya.
54. Santosh Kumar son of Kishori Paswan resident of Village- Baajpura, P.S.-
Belaganj, Dist- Gaya.
55. Ajit Kumar Chaurasiya son of Surya Prasad Chourasiya resident of Village-
Baajpura, P.S.- Belaganj, Dist- Gaya.
56. Sonu Kumar son of Anil Prasad resident of Village- Panari, P.S.- Belaganj,
Dist- Gaya.
57. Sachin Kumar son of Ramdas Thakur resident of Village- Korma, P.S.-
Belaganj, Dist- Gaya.
58. Md. Shahanshah son of Md. Yasin resident of Village- Bhikhachak, P.S.-
Belaganj, Dist- Gaya.
59. Ramashray Pd. Yadav son of Sidheshwar Prasad resident of Village-
Raambigha, P.S.- Belaganj, Dist- Gaya.
60. Amresh Kumar son of Kameshwar Pandit resident of Village- Neemchak,
P.S.- Belaganj, Dist- Gaya.
61. Rajendra Ravidas son of Rambriksh Das resident of Village- Shekhpura, P.S.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 614
Belaganj, Dist- Gaya.
62. Jawahar Das son of Jethan Das resident of Village- Sapahi, P.S.- M.U.
Bodhgaya, Dist- Gaya.
63. Rahul Kumar son of Vinesh Das resident of Village- Sapahi, P.S.- M.U.
Bodhgaya, Dist- Gaya.
64. Umakant Verma son of Murari Prasad resident of Village- Atiya, P.S.-
Bodhgaya, Dist- Gaya.
65. Alpana Kant son of Abhay Kant resident of Village- Atiya, P.S.- Bodhgaya,
Dist- Gaya.
66. Rajesh Kumar son of Yadu Singh resident of Village- Bhalua, P.S.- Bodhgaya,
Dist- Gaya.
67. Ram Chalitar Yadav son of Ramswaroop Yadav resident of Village- Beladih,
P.S.- Cherki, Dist- Gaya.
68. Anoj Kumar son of Mohan Ram resident of Village- Maansidin, P.S.- Dobhi,
Dist- Gaya.
69. Amit Kumar Gautam son of Suresh Paswan resident of Village- Dariaura,
P.S.- Dobhi, Dist- Gaya.
70. Rajiv Ranjan son of Surendra Prasad resident of Village- Bija, P.S.- Dobhi,
Dist- Gaya.
71. Mukesh Kumar Roy son of Dayashankar Prasad resident of Village-
Ghodaghat, P.S.- Dobhi, Dist- Gaya.
72. Dharmendra Kumar son of Surendra Kumar resident of Village- Bija, P.S.-
Dobhi, Dist- Gaya.
73. Subhash Chandra Bose son of Kamlakant Sharma resident of Village-
Bhurkunda, P.S.- Barachatti, Dist- Gaya.
74. Devendra Kumar son of Nagendra Mishra resident of Village- Pathanbigha,
P.S.- Dobhi, Dist- Gaya.
75. Ram Pravesh Kumar Baitha son of Dinanath Baitha resident of Village-
Amarut, P.S.- Dobhi, Dist- Gaya.
76. Pappu Yadav son of Rajendra Yadav resident of Village- Kharne, P.S.- Dobhi,
Dist- Gaya.
77. Ajay Kumar Verma son of Krishndeo Prasad resident of Village- Maansidih,
P.S.- Hardawan, Dist- Gaya.
78. Ajit Kumar son of Indradeo Prasad resident of Village- Panchratan, P.S.-
Dobhi, Dist- Gaya.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning
and Development, Govt. of Bihar, Patna.
2. The Principal Secretary, Department of Planning and Development, Govt. of
Bihar, Patna.
3. The Director, Department of Planning and Development, (Directorate of
Economics and Statistics), Govt. of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development
(Directorate of Economics and Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Gaya, District- Gaya.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15352 of 2016
===========================================================
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 615
1. Sanjeev Kumar son of Yugeshwar Prasad Resident of Village/Mohalla+P.O.-
Mohammadpur, P.S.- Asthawan, District- Nalanda.
2. Chandrahas Singh Son of Ram Lakhan Singh Resident of
Village/Mohalla+P.O.- Mohammadpur, P.S.- Asthawan, District- Nalanda.
3. Vijyendra Kumar Son of Dukhharan Prasad Resident of Village/Mohalla-
Balwapar, P.O+P.S.- Asthawan, District- Nalanda.
4. Pawan Kumar Son of Sitaram Prasad Resident of Village/Mohalla- Balwapur,
P.O.+ P.S.- Asthawan, District- Nalanda.
5. Sanjay Kumar Son of Surendra Pandey Resident of Village/Mohalla+P.O.-
Mohammadpur, P.S.- Asthawan, District- Nalanda.
6. Harishchandra Son of Ramchandra Prasad Resident of Village/Mohalla-
Sakrawan, P.O.- Chakdin, P.S.- Asthawan, District- Nalanda.
7. Santosh Kumar Son of Surendra Prasad Resident of Village/Mohalla+P.O.-
Gilani, P.S.- Sare, District- Nalanda.
8. Vikash Kumar Son of Uttam Mahto Resident of Village/Mohalla+P.O.-
Gilani, P.S.- Sare, District- Nalanda.
9. Vijay Kumar Son of Late Raj Kishore Yadav Resident of Village/ Mohalla +
P.O.+P.S.- Asthawan, District- Nalanda.
10. Prabhu Kumar Son of Madan Paswan Resident of Village/Mohalla- Pachetan,
P.O.+P.S.- Asthawan, District- Nalanda.
11. Dharmendra Kumar Son of Yogendra Prasad Singh Resident of
Village/Mohalla- Sherpur, P.O.- Mohammadpur, P.S.- Asthawan, District-
Nalanda.
12. Santosh Kumar S/o Kapil Pandit Resident of Village/Mohalla- Pachetan,
P.O.+P.S.- Asthawan, District- Nalanda.
13. Saryug Prasad Son of Naresh Yadav Resident of Village/Mohalla+P.O.+P.S.-
Asthawan, District- Nalanda.
14. Rohit Kumar Son of Krishna Pandit Resident of Village/Mohalla+P.O.+P.S.-
Asthawan, District- Nalanda.
15. Jitendra Kumar Son of Shivalak Prasad Resident of Village/Mohalla-
Sahbajpur, P.O.- Abdachak, P.S.- Asthawan, District- Nalanda.
16. Navin Kumar Son of Subhash Prasad Resident of Village/Mohalla- Nepura,
P.O.+P.S.- Asthawan, District- Nalanda.
17. Sunil Kumar Son of Bisheshwar Paswan Resident of Village/Mohalla-
Nepura, P.O.+P.S.- Asthawan, District- Nalanda.
18. Rahul Kumar Son of Chhathu Chouhan Resident of Village/Mohalla- Matin
Bigha, P.O.- Mafi, P.S.- Asthawan, District- Nalanda.
19. Vinod Kumar Yadav Son of Karu Yadav Resident of Village/Mohalla-
Nijampura, P.O+P.S.- Asthawan, District- Nalanda.
20. Lokesh Kumar Son of Nathun Mahto Resident of Village/Mohalla- Salempur,
P.O.+P.S.- Soh Sarai, District- Nalanda.
21. Prabhakar Ranjan Son of Kaushal Kishore Sinha Resident of
Village/Mohalla+P.O.- Nehusa, P.S.- Harnaut, District- Nalanda.
22. Vishwagit Kumar Son of Naresh Prasad Resident of Village/Mohalla- Terhi
Barun Gali, Sabzi Bazar, Mathuriya Mohalla, P.O.- Bihar Sharif, P.S.- Laheri,
District- Nalanda.
23. Chandani Kumari Daughter of Raj Kamal Prasad Resident of Village/
Mohalla- Singthu, P.O.- Singthu, P.S.- Manpur, District- Nalanda.
24. Satish Kumar Son of Dukhharan Prasad Resident of Village/Mohalla-
Dhanraj Bigha, P.O.- Chhabilapur, P.S.- Manpur, District- Nalanda.
25. Abadhesh Kumar Son of Chhote Prasad Resident of Village/Mohalla-
Bishunpur, P.O.- Hargawan, P.S.- Manpur, District- Nalanda.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 616
26. Tinku Kumar Vishvkarma Son of Brahdeo Mistri Resident of Village/
Mohalla- Korai, P.O.+P.S.- Deep Nagar, District- Nalanda.
27. Satyanarayan Kumar Son of Sujendra Prasad Resident of Village/ Mohalla +
P.O.+P.S.- Telhara (Ekangar Sarai), District- Nalanda.
28. Subodh Kumar Son of Siya Sharan Prasad Resident of Village/ Mohalla-
Malbigha, P.O.- Pratappur, P.S.- Chandi, District- Nalanda.
29. Sanjay Kumar Son of Late Indradeo Prasad Resident of Village/Mohalla-
Bikhani Bigha, P.O.- Onda, P.S.- Sare, District- Nalanda.
30. Shiv Kumar Prasad Son of Awadh Prasad Singh Resident of Village/
Mohalla+P.O.- Onda, P.S.- Sare, District- Nalanda.
31. Ranjit Kumar Son of Doman Singh Resident of Village/Mohalla+P.O.- Onda,
P.S.- Sare, District- Nalanda.
32. Sudhir Kumar Son of Late Doman Prasad Singh Resident of
Village/Mohalla+P.O.- Onda, P.S.- Sare, District- Nalanda.
33. Prakash Kumar Son of Rameshwar Saw Resident of Village/Mohalla-
Mohaddi Nagar (Amber), P.O.- Bihar Sharif, P.S.- Bihar, District- Nalanda.
34. Nisha Kumari Daughter of Saryug Prasad Resident of Village/Mohalla-
Choukhandipar, P.O.- Bihar Sharif, P.S.- Bihar, District- Nalanda.
35. Manoj Kumar Son of Arjun Pandit Resident of Village/Mohalla- Murarpur
(Gandhi Park), P.O.- Bihar Sharif, P.S.- Laheri, District- Nalanda.
36. Niraj Kumar Sinha Son of Kameshwar Lal Resident of Village/Mohalla- Nai
Sarai, P.O.- Bihar Sharif, P.S.- Bihar, District- Nalanda.
37. Dharmendra Kumar Son of Paras Nath Singh Resident of Village/Mohalla-
Bind, P.O.+P.S.- Bind, District- Nalanda.
.... .... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Planning and Development
Department, Govt. of Bihar, Patna.
2. Principal Secretary, Planning and Development Department, Govt. of Bihar,
Patna.
3. Director, Planning and Development Department, Govt. of Bihar, Patna.
4. Joint Director cum Office Head, Planning and Development Department,
Govt. of Bihar, Patna.
5. District Statistical Officer, Patna, District- Nalanda.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15733 of 2016
===========================================================
1. Ashutosh Kumar, Son of Bishnu Deo Roy, resident of Village: Khuksaha, P.S:
Bibhutipur, District: Samastipur.
2. Rakesh Kumar, Son of Mahesh Roy, resident of Village: Khuksaha, P.S:
Bibhutipur, District: Samastipur.
3. Ajay Kumar, Son of Bishun Kant Mahto, resident of Village: Pharapur, P.S:
Bibhutipur, District: Samastipur.
4. Mintu Kumar, Son of Ram Udgar Mahto, resident of Village: Karakh, P.O:
Sakhmohan, District: Samastipur.
5. Ashok Kumar, Son of Umesh Chanor, resident of Village: Sishi, P.O.- Mahi,
P.S: Bibhutipur, District: Samastipur.
6. Raj Kamat, Son of Phulena Das, resident of Village: Raghupur, P.O. Raghupur,
P.S: Bibhutipur, District: Samastipur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 617
7. Nageshwar Das, Son of Yogendra Das, resident of Village: Chakhabib, P.O.
Chakhabib, P.S: Bibhutipur, District: Samastipur.
8. Ram Kumar Ray, Son of Ram Prakesh Ray, resident of Village: Kalyanpur
Dakshin, P.S: Bibhutipur, District: Samastipur.
9. Sanjeev Kumar Mishra, Son of Late Upendra Mishra, resident of Village:
Kalyanpur Dakshin, P.S: Bibhutipur, District: Samastipur.
10. Rajeev Kumar Mishra, Son of Late Upendra Mishra, resident of Village:
Kalyanpur Dakshin, P.S: Bibhutipur, District: Samastipur.
11. Rajesh Kumar Rupak, Son of Basudeo Roy, resident of Village: Chora Tabhka,
P.S: Bibhutipur, District: Samastipur.
12. Jyoti Kumari, W/o Krishan Kumar Vatsa, resident of Village: Manda, P.O.
Manda, P.S: Bibhutipur, District: Samastipur.
13. Alok Kumar Vatsa, Son of Balram Prasad Singh, resident of Village: Manda,
P.O. Manda, P.S: Bibhutipur, District: Samastipur.
14. Rajendra Jha, Son of Bhonu Jha, resident of Village: Gangauli, P.S: Bibhutipur,
District: Samastipur.
15. Baby Kumari, W/o Nilesh Kumar Singh, resident of Village: Manda, P.O.
Manda, P.S: Bibhutipur, District: Samastipur.
16. Manoj Singh, Son of Arvind Singh, resident of Village: Manda, P.O. Manda,
P.S: Bibhutipur, District: Samastipur.
17. Amresh Kumar Ram, Son of Rameshwar Ram, resident of Village: Gangauli,
P.O.- Sakhmohan, P.S: Bibhutipur, District: Samastipur.
18. Ranjeet Kumar, Son of Arvind Kumar, resident of Village: Kapan, P.O.-
Kapan, P.S: Bibhutipur, District: Samastipur.
19. Ajeet Kumar, Son of Jagdev Mahto, resident of Village: Ekdara, P.O.- Boriya,
P.S: Bibhutipur, District: Samastipur.
20. Prakash Kumar, Son of Maheshwar Lal Karn, resident of Village: Suruli, Via-
Narhan State, P.S: Bibhutipur, District: Samastipur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
2. The Principal Secretary, Department of General Administration, Govt. of
Bihar, Patna.
3. The Principal Secretary, Department of Planning and Development,
Government of Bihar, Patna.
4. The Secretary, Cabinet Secretariat, Government of Bihar, Patna.
5. The Director, Directorate of Economics and Statistics, Department of
Planning and Development, Government of Bihar, Patna.
6. The District Magistrate, Samastipur.
7. The District Statistics Officer, Samastipur.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15696 of 2016
===========================================================
1. Kamlesh Kumar Son of Bachchu Prasad Resident of Village-Rajaura, P.O.-
Babhanbigha, P.S. Barbigha, District Sekhpura, At Present R.C.A-91, Block-
Iv, South of T.V. Tower, Bahadurpur Housing Colony, P.S.-Agamkuan, Patna
2. Amit Kumar Son of Ashok Singh resident of Mohalla House No. 62,
Anandpuri, West Boring Canal Road. P.O.-G.P.O., P.S. S.K. Puri District
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 618
Patna
3. Ranjeet Kumar Son of Abhimannu Ram resident of Mohalla- Gulzarbagh,
Patnacity, P.S.Mehandiganj, District Patna.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna
2. The Principal Secretary, Department of General Administration, Govt. of
Bihar, Patna
3. The Principal Secretary, Planning and Development, Govt. of Bihar, Patna
4. The Secretary, Cabinet Secretariat, Government of Bihar, Patna
5. The Director, Directorate of Economics and Statistics, Department, of
Planning and Development, Govt. of Bihar, Patna
6. The District Magistrate, Samastipur
7. The District Statistics Officer, Samastipur.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15823 of 2016
===========================================================
1. Shivendu Shekhar Singh ( P D D No. 166764 ) Son of Ishwar Chandra Singh
Resident of village - Sahiyardih, P.O. Rosera, Block - Rosera, District -
Samastipur
2. Binit Kumar (PDD No. 202736) Son of Tapeshwar Prasad Singh Resident of
village - Sahiyardih, P.O. Rosera, Block - Rosera, District - Samastipur
3. Kumar Ritesh (PDD No. 250115) Son of Ratnesh Pandey Resident of village -
Hajpurwa, P.O. Kushaiya, Block - Warisnagar, District - Samastipur
4. Awadhesh Kumar (PDD No. 065688) Son of Shri Shivjee Sharma Resident of
village - Mathurapur, P.O. Mathurapur, Block - Warisnagar, District -
Samastipur
5. Manish Kumar ( PDD No. 115505 ) Son of Chunnilal Poddar Resident of
village - Sari, P.O. Sari, Block - Warisnagar, District - Samastipur
6. Vibhakar Kumar (PDD No. 191537) Son of Dr. Binod Kumar Singh Resident
of At Mannipur Bhagwati Asthan, P.O. Sari, Block - Warisnagar, District
Samastipur
7. Ashutosh Kumar Singh ( PDD No. 039758 ) Son of Late Gajendra Narayan
Singh Resident of village & P.O. Shekhopur, Block & P.S. Warisnagar,
District Samastipur
8. Rajeev Kumar Choudhary ( PDD No. 254174 ) Son of Ishwar Prasad
Choudhary Resident of Village - Sari, P.O. Sari, Block Warisnagar, District
Samastipur
9. Dilip Kumar ( PDD No. 256036 ) Son of Raj Nandan Prasad Singh Resident
of village - Bariyarpur, P.O. Warisnagar, Block Warisnagar, District
Samastipur
10. Rajesh Kumar ( PDD No. 126300 ) Son of Ram Badan Thakur Resident of
village - Mohiuddinpur, P.O. Hansa Block & P.S. Warisnagar, District
Samastipur
11. Nikhil Kumar (PDD No. 285243) Son of Pradeep Kumar Resident of village -
Brahampur, Block - Ghoghardiha, District - Samastipur
12. Manoj Kumar Sahu ( PDD No. 236366 ) Son of Ram Charitra Sahu Resident
of village - Bargaon, P.O. Bargaon, Block & P.S. Kusheshwar Asthan, District
Darbhanga
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 619
13. Mukesh Kumar Bharti ( PDD No. 143373 ) Son of Ram Charitra Sahu
Resident of village - Bargaon, P.O. Bargaon, Block & P.S. Kusheshwar
Asthan, District Darbhanga
14. Pappu Kumar Thakur (PDD No. 117698) Son of Kamleshwari Thakur
Resident of village - Karor, P.O. Khanjahanpur, Block - Cheriyabariya,
District - Begusarai
15. Amit Kumar Sharma ( PDD No. 057505 ) Son of Shankar Sharma Resident of
village - Avgan, P.O. Dahia, P.S. + Block - Bhagiwanpur, District Begusarai
16. Sumit Kumar Sinha ( PDD No. 109562 ) Son of Umesh Chandra Sinha
Resident of village - Rampur, P.O. Amba, P.S. + Block - Tegnra, District -
Begusarai
17. Sujeet Kumar (PDD No. 197014) Son of Deo Kumar Prasad Singh Resident of
village + P.O. Dahia, P.S. + Block - Bhagiwanpur, District Begusarai
18. Pappu Kumar Sahu ( PDD No. 020766 ) Son of Ram Narayan Sahu Resident
of village - Sanichara, P.O. Chigri, Block & P.S. K. Asthan, District
Darbhanga
19. Arvind Kumar Yadav (PDD No. 067787) Son of Makeshwar Yadav Resident
of village - Simraha, P.O. Chigari, P.S. Kusheshwar Asthan, District -
Darbhanga
20. Nitesh Kumar (PDD No. 107082) Son of Late Vimal Kumar Singh Resident of
village + P.O. Paroo, P.S. Paroo, District Muzaffarpur.
.... .... Petitioner/s
Versus
1. The State of Bihar
2. The Chief Secretary, Government of Bihar, Patna
3. The Principal Secretary, Cabinet Secretariat Department Government of Bihar,
Patna
4. The Deputy Secretary, Cabinet Secretariat Department Government of Bihar,
Patna
5. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna
6. The Principal Secretary, Cooperative Department, Government of Bihar, Patna
7. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A - Z Officer's Flat, New
Punaichak, Patna
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A - Z Officer's Flat, New
Punaichak, Patna
9. The District Statistical officer, Samastipur
10. The District Statistical officer, Madhubani
11. The District Statistical officer, Darbhanga
12. The District Statistical officer, Begusarai.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15489 of 2016
===========================================================
1. Vikash Yadav son of Raj Kumar Yadav Resident of Village-Dhamwal, P.O.-
Chamarpur, P.S.-Shahpur, Prakhand-Shahpur, District-Bhojpur (Bihar)
2. Ganesh Yadav son of Raj Kumar Yadav Resident of Village-Dhamwal, P.O.-
Chamarpur, P.S.-Shahpur, Prakhand-Shahpur, District-Bhojpur (Bihar)
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 620
3. Sanjeet Tiwari son of Sri Sarya Tiwari Resident of Village-Barisawan, P.O.-
Barisawan, P.S.- Shahpur, Prakhand-Shahpur, District-Bhojpur (Bihar)
4. Dinesh Giri son of Simadhar Giri resident of Village- Barisawan, P.O.-
Barisawan, P.S.-Shahpur, Prakhand-Shahpur, District-Bhojpur (Bihar).
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna
2. The Principal Secretary, Planning and Development Government of, Bihar,
Patna
3. The Director, Department of Planning and Development, Government of
Bihar, Patna
4. The Joint Director-Cum-Office Head, Department of Planning and
Development, Government of Bihar, Patna
5. The District Statistical Officer, Bhojpur, District-Bhojpur (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15460 of 2016
===========================================================
1. Shashi Kant Vrata son of Late Bachche Lal Roy resident of Village & P.O.-
Enayatpur, P.S.- Patori, District- Samastipur.
2. Priy Ranjan Kumar Roy son of Umesh Roy resident of Village- South
Dhamoun, P.S.- Patori, District- Samastipur.
3. Mukul Kumar son of Sat Narayan Ray resident of Village- Mogal Chak, P.O.-
Mohiuddin Nagar, P.S.- Mohiuddin Nagar, District- Samastipur.
4. Dhananjay Kumar Ray son of Dinesh Prasad Roy resident of Village and P.O.-
Laguniya, P.S.- Patori, District- Samastipur.
5. Manish Kumar son of Sita Ram Prasad resident of Village- Doiya, P.S.-
Noorsarai, District- Nalanda, Pin Code- 803118.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, (Directorate of Economics & Statistics) Department of Planning
& Development, Government of Bihar, Patna.
4. The Joint Director-cum-Officer Head (Directorate of Economics & Statistics)
Department of Planning & Development, Government of Bihar, Patna.
5. The District Magistrate, Samastipur.
6. The District Statistical Officer, Samastipur, District- Samastipur.
7. The District Magistrate, Nalanda.
8. The District Statistical Officer, Nalanda, District- Nalanda.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15861 of 2016
===========================================================
1. Supendra Kumar Bharti S/o Satyanarayan Pandit Resdient of Mohalla-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 621
Indrapuri Colony, Yusufpur, Ward No.26, P.S.- Town Hajipur, P.O.- Hajipur,
PIN- 844101, District- Vaishali.
2. Abhimanyu Kumar Anal S/o Satyanarayan Pandit Resident of Pakari, P.O.-
Bhairopur, PIN- 844102, P.S. & Block- Bidupur, District- Vaishali.
3. Shambhu Shankar Bharti S/o Satyanarayan Pandit Resident of Village- Pakari,
P.O.- Bhairopur, Pin- 844102, P.S. & Block- Bidupur, District- Vaishali.
4. Amrendra Kumar Singh S/o Ram Anutha Singh Resident of Village-
Bariyarpur, Mirpur, P.O.- Gauspur Bariyarpur, PIN- 844115, Via-
Chaksikandar, P.S. & Block- Rajapakar, District- Vaishali.
5. Sanjay Kumar Pandit S/o Deeplal Pandit Resident of Village- Nawada Khurd,
P.O.- Sahdullahpur, PIN- 844102, P.S.- Ganga Bridge, Block- Hajipur,
District- Vaishali.
6. Indrajit Kumar S/o Chandraket Singh Resident of Village- Sahdullahpur
(Satan), P.O.- Sahdullahpur, PIN- 844102, P.S.- Ganga Bridge, Block-
Hajipur, District- Vaishali.
7. Priya Ranjan Kumar S/o Surendra Prasad Singh Resident of Mohalla- Gandhi
Ashram, P.O., P.S. & Block- Hajipur, PIN- 844501, District- Vaishali.
8. Md. Gulam Sarwer S/o Md. Nizamuddin Resident of Mohalla- Noongola,
S.D.O. Road, Hajipur, P.O.-Hajipur, PIN- 844101, P.S.- Town, District-
Vaishali.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Govt. of Bihar, Patna.
4. The Director, Department of Planning and Development (Directorate of
Economics and Statistics), Government of Bihar, Patna.
5. The District Magistrate, Vaishali at Hajipur.
6. The District Statistical Officer, Vaishali at Hajipur.
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 15574 of 2016
===========================================================
1. Mukesh Kumar Thakur, Son of Sri Ashok Kumar Thakur, Resident of Village-
Murtuzachak, P.O.- Mirjanhat, PS. - Mojahidpur, District- Bhagalpur.
2. Sujit Kumar Sinha, Son of late Parmanand Prasad Resident of Mohalla-
Sikandarpur Road, P.O.- Mirjanhat, P.S.- Mojahidpur, District- Bhagalpur.
3. Avinash Kumar Sinha, Son of Late Dineshwar Prasad, Resident of Mohalla-
Sikandarpur Road, P.O.- Mirjanhat, P.S.- Mojahidpur, District- Bhagalpur.
4. Ajay Kumar Sinha, Son of Late Parmanand Prasad, Resident of Mohalla-
Sikandarpur Road, P.O.- Mirjanhat, P.S.- Mojahidpur, District- Bhagalpur.
5. Atul Kumar, Son of Binod Kumar Jha, Resident of Village- Purani, P.S.-
Purani Bazar, District- Madhepura.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 622
3. The Director, Department of Planning & Development, (Directorate of
Economics & Statistics) Government of Bihar, Patna.
4. The Joint Director-cum-Office Head, Department of Planning & Development
(Directorate of Economics & Statistics), Government of Bihar, Patna.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 16061 of 2016
===========================================================
Rizwan Ahmad ( P D D No. 147407 ) Son of Md Shoyab Alam resident of Village-
Dhoomnagar, Police Station and Block Azamnagar, Distt- Katihar.
.... .... Petitioner/s
Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Planning and Development, Government of Bihar,
Patna.
4. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna.
5. The Director, Economics and Statistics, Planning and Development
Department, Govt. of Bihar, Patna. M/3, A-Z Officers Flat, New Punaichak,
Patna.
6. The Deputy Director, Economics and Statistics, Planning and Development
Department, Govt. of Bihar, Patna. M/3, A-Z Officers Flat, New Punaichak,
Patna.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15538 of 2016
===========================================================
1. Janardan Chaubey, S/o Hari Shankar Chaubey, R/o Village- Baddha, P.S.-
Nuaon, District- Kaimur.
2. Sanjay Kumar Pandey, S/o Vijay Narayan Pandey, R/o Village- Pajaraw, P.S.-
Nuaon, District- Kaimur.
3. Nitishwar Pal, S/o Mangal Pal, R/o Village- Sato- Awanti (Purani Kot), P.S.-
Nuaon, District- Kaimur.
4. Md. Shahabuddin, S/o Md. Rasib Ansari, R/o Village- Chausa, Bahadurpur,
P.S.- Buxar (Muffasil), District- Buxar.
5. Manish Kumar Ojha, S/o Bharath Ojha, R/o Village- Katgharawa, P.S.- Buxar
(Muffasil), District- Buxar.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development, Government
of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director-Cum- Office Head, Department of Planning &
Development, Government of Bihar, Patna.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 623
5. The District Statistical Officer, Buxar (Bihar).
6. The District Statistical Officer, Kaimur (Bihar).
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 16228 of 2016
===========================================================
1. Ram Pramod Sah Son of Late Ram Ekbal Sah resident of village -
Bhagwanpur Bheli, P.S. & District - Sheohar.
2. Umar Faruque Son of Abdul Matin resident of village & P.O. Garahia, P.S. &
District - Sheohar.
3. Nikhat Ara Wife of Md. Mazharul Haque resident of village - Amwa Shaik
Toli, P.S. - Piprahi, District - Sheohar.
4. Md. Mansoor Alam Son of Wazul Haque resident of village - Garahia, P.S. &
District - Sheohar.
5. Ejaz Ahmad Son of Md. Daud resident of village - Garahia, P.S. & District -
Sheohar.
6. Santosh Kumar Son of Baidyanath Singh resident of village - Kushhar, P.S. &
District - Sheohar.
7. Rakesh Kumar Son of Mahesh Prasad Sah resident of Nagar Panchayat
Sheohar, P.S. & District - Sheohar.
8. Lalan Kumar Son of Sri Mahesh Prasad resident of Sheohar, P.S. & District
Sheohar.
9. Raghunath Singh Son of Khena Singh resident of Sheohar, P.S. & District -
Sheohar.
10. Jai Prakash Kumar Son of Nandlal Sah resident of ward No. 6, Nagar
Panchayat, Sheohar, P.S. & District Sheohar.
11. Amitabh Kumar Singh Son of Ram Naresh Singh resident of village -
Bhaluahi, P.S. & District - Sheohar.
12. Shashi Kumar Son of Rameshwar Prasad Singh resident of village - Bhaluahi,
P.S. & District - Sheohar.
13. Anjani Kumari daughter of Sitaram Singh resident of village - Bhaluahi, P.S.
& District - Sheohar.
14. Amitabh Kumar Son of Siyaram Prasad Singh resident of village - Bhaluahi,
P.S. & District - Sheohar.
15. Bhola Kumar Son of Rajdeo Sah resident of village - Ukni, P.S. & District -
Sheohar.
16. Arvind Sah Son of Kapil DeoSah resident of village - Ukni, P.S. & District -
Sheohar.
17. Vikash Kumar Son of Prem Chand Ray resident of village - Ukni, P.S. &
District - Sheohar.
18. Binod Kumar Son of Banai Sah resident of village - Sarsaula Khurd, P.S. &
District - Sheohar.
19. Santosh Kumar Son of Sri Ram Ekbal Sah resident of village - Harnahi, P.S. &
District - Sheohar.
20. Shobha Kumari Daughter of Sri Kishun Sah resident of village - Sarsaula
Khurd, P.S. & District - Sheohar.
21. Neyaz Ahmad Son of Md. Daud resident of village - Garahia, P.S. & District -
Sheohar.
22. Kaushal Kumar Son of Raghunath Bhagat resident of village - Harnahi, P.S. &
District - Sheohar.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 624
23. Amod Kumar Shukla Son of Deo Narain Shukla resident of Sheohar, P.S. &
District - Sheohar.
24. Ashok Kumar Son of Krishnandan Ray resident of village & P.S. Tariyani,
District - Sheohar.
.... .... Petitioner/s
Versus
1. The State of Bihar, through the Principal Secretary, Department of Planning &
Development, Govt. of Bihar, Patna.
2. The Director, Directorate of Economics & Statistics, Department of Planning &
Development, Govt. of Bihar, Patna.
3. The Joint Director, Department of Planning & Development, Directorate of
Economics & Statistics, Bihar, Patna.
4. The District Magistrate, Sheohar.
5. The District Statistical Officer, Sheohar.
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 15938 of 2016
===========================================================
1. Lal Babu Yadav, Son of Raghuni Yadav, Resident of Village- Garoul, Police
Station- Alinagar, District- Darbhanga.
2. Umda Kumari, Wife of Lal Babu Yadav, Resident of Village- Garoul, Police
Station- Alinagar, District- Darbhanga.
3. Santosh Kumar Sajjan, Son of Late Pawan Yadav, Resident of Village-
Kumraul, Police Station- Alinagar, District- Darbhanga.
4. Lal Babu Mahto, Son of Laxmi Mahto, Resident of Village- Garoul, Police
Station- Alinagar, District- Darbhanga.
5. Saroj Kumar Yadav, Son of Mahendra Yadav, Resident of Village- Suhath,
Police Station- Bahera, District- Darbhanga.
6. Samiur Rahman, Son of Safiur Rahman, Resident of Village- Dhamsain,
Police Station- Alinagar, District- Darbhanga.
7. Dharmavir Kumar Yadav, Son of Fulo Yadav, Resident of Village- Jayantipur
Dath, Police Station- Bahera, District- Darbhanga.
8. Angesh Kumar Deo, Son of Nagendra Prasad Deo, Resident of Village-
Shyampur, Police Station- Bahera, District- Darbhanga.
9. Nitish Kumar, Son of Siya Ram Yadav, Resident of Village- Adhloam, Police
Station- Bahera, District- Darbhanga.
10. Ram Prasad Paswan, Son of Ram Bilash Paswan, Resident of Village-
Jagwani, Police Station- Alinagar, District- Darbhanga.
11. Ram Prakash Raut, Son of Late Prayag Raut, Resident of Village- Pirhauli,
Police Station- Alinagar, District- Darbhanga.
12. Binod Kumar Mahto, Son of Munni Mahto, Resident of Village- Dhamsain,
Police Station- Alinagar, District- Darbhanga.
13. Gopal Kumar Jha, Son of Mahesh Kant Jha, Resident of Village- Dhamsain,
Police Station- Alinagar, District- Darbhanga.
14. Ranju Kumari, Wife of Suman Kumar, Resident of Village- Kathra, Police
Station- Manigachhi, District- Darbhanga.
15. Guru Prasad Paswan, Son of Ram Vilas Paswan, Resident of Village- Jagwani,
Police Station- Alinagar, District- Darbhanga.
16. Sujit Kumar Verma, Son of Satyanarayan Lal Das, Resident of Village-
Rampur Udai, Police Station- Alinagar, District- Darbhanga.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 625
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning & Development
Department, Mukhya Sachiwalaya (Old Secretariat), Government of Bihar,
Patna.
2. The Senior Joint Director-Cum- Office Head, Statistics Directorate, Planning
& Development Department, Mukhya Sachiwalaya (Old Secretariat),
Government of Bihar, Patna.
3. The Project Director, Bihar Statistics Development Agency, Planning &
Development Department, Mukhya Sachiwalaya (Old Secretariat),
Government of Bihar, Patna.
4. The District Statistical Officer, Planning & Development Department,
Samaharnalaya Campus, Laheriyasarai, Darbhanga.
5. The Block Development Officer-cum- Work Officer, Ali Nagar Block,
District- Darbhanga.
.... .... Respondent/s
with
===========================================================
Civil Writ Jurisdiction Case No. 16052 of 2016
===========================================================
1. Munchun Kumar S/o Suresh Sah Resident of Village- Kahatarwa, P.O.-
Mathurapur, P.S.- Sheohar, District- Sheohar.
2. Pramod Ram S/o Rambilas Ram Resident of Village- Chakbrkuwa, P.S.- Kanti,
District- Muzaffarpur.
3. Om Prakash Gupta Son of Siyaram Gupta Resident of Village- Bhorahan Tola
Gausnagar, P.O. Patahi, P.S. Belsand, District- Sitamarhi.
4. Shambhu Kumar S/o Dinesh Prasad Gupta Resident of Village- Belsand, P.O.-
Belsand, P.S.- Belsand, District- Sitamarhi.
5. Pankaj Kumar S/o Ram Prakash Thakur Resident of Village- Belsand, Ward
No.09, P.O.- Belsand, P.S.- Belsand, District- Sitamarhi.
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary.
2. The Principal Secretary, Planning & Development Department, Government of
Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning & Development, (Directorate of
Economics & Statistics) Government of Bihar, Patna.
5. The District Magistrate, District- Sheohar.
6. The District Statistical Officer, District- Muzaffarpur.
7. The District Statistical Officer, District- Sitamarhi.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15974 of 2016
===========================================================
1. Syed Ale Mehdi ( P D D No. 233721 ), Son of Syed Ale Hasan, Resident of
Village + P.O.- Chandanpatti, Block & P.S.- Ashok Paper Mill, District-
Darbhanga.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 626
2. Ram Sagar Thakur ( P D D No. 050548 ), Son of Ram Uchit Thakur, Resident
of Village + P.O.- Shri Rampur, Block & P.S.- Ashok Paper Mill, District-
Darbhanga.
3. Dhanraj Kumar ( P D D No. 238143 ), Son of Ram Sharan Ray, Resident of
Village + P.O.- Karari Piprayia, P.S.- Pipariya, Block- Barailiya, District-
Lakhisarai.
4. Akhilesh Kumar Jha ( P D D No. 059388), Son of Urga Narayan Jha, resident
of At + P.O.- Abhuar, Ward No.- 4, P.S.- Kisanpur, Dist- Supaul.
5. Sunil Kumar ( P D D No. 097665 ), Son of Bindeshwari Prasad Yadav,
resident of At + P.O.- Fulwariya, P.S.- Kishanpur, District- Supaul.
6. Arvind Kumar ( P D D No. 127485 ), Son of Bhuvneshwar Yadav, Resident of
Village- Tharia, Post- Maladh, P.S.- Kishanpur, District- Supaul.
7. Ravindra Yadav, ( P D D No. 073075 ), son of Chandeshwari Yadav, Resident
of Village- Tharia, Post- Maladh, P.S.- Kishanpur, District- Supaul.
8. Sushil Kumar Yadav ( P D D No. 083352 ), son of Ayodhya Prasad Yadav,
Resident of Village- Tharia, Post- Maladh, P.S.- Kishanpur, District- Supaul.
9. Jay Prakash Jyoti ( P D D No. 319168 ), Son of Ram Krishan Yadav, resident
of Village Chandanpatti, P.O.- Aurahi Akpraha, P.S. + Block- Gamhariya,
District- Madhepura.
10. Ram Kumar ( P D D No. 084675), Son of Kusheshwar Yadav, resident of
Village + P.O.- Daparkha, Ward No.-11, P.S.- Triveniganj, District- Supaul.
11. Sanjay Kumar ( P D D No. 155183 ), Son of Shivnandan Yadav, resident of
Village- Jharkaha, P.O.- Mirjawa, P.S.- Triveniganj, District- Supaul.
12. Ajay Kumar Sah ( P D D No. 007742 ), Son of Narayan Sah, resident of
Village- Hati Sala Sonapur, P.O.- New Bhargama, District- Araria.
13. Gangesh Kumar Choudhary ( P D D No. 271511 ), Son of Kapileshwar
Choudhary, resident of Village + P.O.- Naya Bhargama, P.S. + Block-
Bhargama, District- Araria.
14. Amit Kumar ( P D D No. 267183 ), Son of Jaynarayan Sah, resident of
Village- Kadmaha, ,P.O.- Birnagar, P. S.- Bhargama, District- Araria.
15. Gulab Chandra Sah ( P D D No. 100374 ), Son of Upendra Sah, resident of
Village- Kadmaha, P.O. Naya Bhargama WN-08, P.S. + Block- Bhargama,
District- Araria.
16. Satyendra Kumar Verma ( P D D No. 295015 ), Son of Late Kamindra
Narayan Das, resident of Village- Tonha, P.O.- Bhatgama, P.S. + Block
Bhargama, District- Araria.
17. Jay Kumar Sah ( P D D No. 145410 ), Son of Bindeshwari Sah, redsident of
Village + P.O.- Hingwa, P.S. + Block- Bhargama, District- Araria.
18. Rajesh Ranjan Pintu ( P D D No. 076921 ), son of Girigesh Jha, resident of
Village + PO.- Jainagar West Tola, P.S.- Bhargama, District- Araria.
.... .... Petitioner/s
Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department Government of Bihar,
Patna.
4. The Deputy Secretary, Cabinet Secretariat Department Government of Bihar,
Patna.
5. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 627
7. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New
Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A-Z Officer's Flat, New
Punaichak, Patna.
9. The District Statistical Officer, Darbhanga.
10. The District Statistical Officer, Lakhisarari.
11. The District Statistical Officer, Supaul.
12. The District Statistical Officer, Mdhepura.
13. The District Statistical Officer, Araria.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15775 of 2016
===========================================================
1. Arvind Kumar, Son of Mahadev Prasad, resident of Village- Malawan, P.S.-
Sare, District- Nalanda.
2. Brij Bhushan Kumar, Son of Ramadhin Pandit, resident of Village-
Rahmanpur, P.O.- Jiyar, P.S.- Asthawan, District- Nalanda. 803107.
3. Sunil Ravidad, son of Late Garuv Ravidas, resident of Village- Noawan, P.O.-
Noawan, P.S.- Asthawan, District- Nalanda. 803107.
4. Tinku Kumar Paswan, Son of Dashrath Paswan, resident of Village- Chakdin,
P.S.- Asthawan, District- Nalanda.
5. Pravesh Kumar, Son of Ram Briksh resident of Village- Chakdin, P.O.-
Chakdin, P.S.- Asthawan, District- Nalanda.
6. Nitish Kumar, Son of Arvind Kumar Sharma, resident of Village- Konand,
P.O.- Konand, P.S.- Asthawan, District- Nalanda.
7. Sanjay Kumar, Son of Mehendra Kumar resident of Village- Asthawan, P.O.-
Asthawan, P.S.- Asthawan, District- Nalanda.
8. Chandradeep Kumar, Son of Maya Ram, resident of Village- Shakrawam,
P.O.- Chakdin, P.S.- Asthawan, District- Nalanda. 811103.
9. Nishikant Prasad, son of Dwarika Prasad, resident of Village- Noawan, P.O.-
Noawan, P.S.- Asthawan, District- Nalanda. 803107.
10. Surendra Prasad, son of Chetu Mahto, resident of Village- Ugawan, P.O.-
Ugawan, P.S.- Asthawan, District- Nalanda.
11. Chandan Kumar, son of Surendra Prasad, resident of Village- Amawan, P.O-
Amawan, P.S.- Asthawan, District- Nalanda.
12. Kumari Chandana Sinha S/o - Rajniti Prasad Singh, resident of Village- Nerut,
P.O.- Nerut, P.S.- Asthawan, District- Nalanda.
13. Kumar Ajit Singh, son of Rajniti Prasad Singh, resident of Village- Nerut,
P.O.- Nerut, P.S.- Asthawan, District- Nalanda.
14. Onkar Nath Singh, son of Shiv Nandan Prasad, resident of Village- Badepur,
P.O.- Kaila, P.S.- Asthawan, District- Nalanda.
15. Satendra Kumar, Son of Suresh Prasad, resident of Village- Nerut, P.S.-
Asthawan, District- Nalanda.
16. Jayprakash Prasad, son of Late Brijnandan Singh, resident of village-
Baghatilha, P.O.- Jodhan Bigha, P.S.- Belchi, District- Patna.
17. Premlata Kumari, Wife of Anuj Prasad, resident of Village- Nepura, P.O. +
P.S.- Asthawan, District- Nalanda.
18. Hemlata Kumar, Wife of Ajay Prasad, resident of Village- Dhanuki, P.O.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 628
Dhanuki, P.S.- Sarmera, District- Nalanda.
19. Somlata Kumari, Wife of Late Awadesh Prasad, resident of Village- Ushari,
P.O.- Bhatta, P.S.- Pakribarama, District- Nawadah
20. Rekha Kumari, Wife of Shailendra Prasad, resident of Village- Gonama, P.O.
Sarbadha, P.S.- Manpur, District- Nalanda.
21. Vidya Bhushan, son of Laxman Prasad, resident of Village- Noawan, P.O.-
Noawan, P.S.- Asthawan, District- Nalanda.
22. Sanjay Kumar, Son of Late Kamla Prasad, resident of Village- Mahadipur,
P.O. + P.S.- Telhara, District- Nalanda- 801306.
23. Sunny Aadarsh, Son of Devendra Prasad, resident of Mohalla- Baignabad,
P.O. + P.S.- Bihar Sarif, District- Nalanda 803101.
.... .... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Planning and Development
Department, Bihar, Patna.
2. District Magistrate, Nalanda at Biharsharif.
3. The Sub- Divisional Officer, Sadar Bihar Saarif, Nalanda.
4. The Deputy Development Commissioner, Nalanda at Bihar Sarif.
5. The District Statistical Officer, Nalanda at Bihar Sarif.
6. The Block Development officer, Asthawan, District- Nalanda.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 16009 of 2016
===========================================================
1. Ram Sanjog Singh, S/o Late Ram Anuj Singh At - Muth Campus, Govindpuri,
B.B. Ganj, P.O. - HPO, P.S. - Sadar, Dist - Muzaffarpur, Bihar 842001.
2. Vivek Ranjan S/o Sri Sachida Nand Sinha At - Shivpuri Lane No. 2,
Majholiya Road, Ward No. 27, P.S. Kazi Mohammadpur, P.O. - Head Post
Office, Dist - Muzaffarpur.
3. Sanjay Kumar S/o - Sri Parmanand Prasad At - Atardah, P.O. - Ramna, P.S. -
Sadar, Dist - Muzaffarpur.
4. Manoj Kumar S/o Sita Ram Prasad R/o - Majhaulia Road Ward No. - 27, P.O.
- Head Post Office, P.S. Kazi Mohammadpur, Dist - Muzaffarpur.
5. Prabhakar Kumar Verma S/o - Ashok Kumar Verma R/o - Anandpuri B.B.
Ganj, Railway Water Tank, Muzaffarpur, P.O. - H.P.O. P.S. - Sadar, Dist -
Muzaffarpur.
6. Subodhanand Pandey S/o - Anant Pandey R/o Village - Siswan, P.S. - Baruraj,
Post - Rampurmina, Dist - Muzaffarpur.
7. Raju Kumar S/o - Rajendra Ray R/o Village - Bajitpur Kodariya, P.o. -
Kharauna Dih, P.S. - Kudhani, Dist - Muzaffarpur.
8. Anjani Kumar S/o - Shyam Nandan Singh At - Maripur, Chitraguptpuri, P.O. -
H.P.O., P.S. Kazi Mohammadpur, Dist - Muzaffarpur.
9. Sonu Kumar S/o - Nagendra Prasad Gupta At - Kishunpur Balaur, P.O. -
Balaur, P.S. - Kurahni, Dist - Muzaffarpur.
10. Rajesh Kumar S/o - Anand Kumar At - Atardah, P.O. - Ramna, P.S. - Sadar,
Dist - Muzaffarpur.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Government
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 629
of Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics) Government of Bihar, Patna.
5. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur.
6. The District Statistical Officer, Vaishali, District - Vaishali at Hajipur.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 15850 of 2016
===========================================================
1. Sunil Kumar Pandey S/o Hari Kumar Pandey R/o Village + PS- Raghunathpur,
District- Siwan.
2. Ranjeet Kumar Ram S/o Shri Bharat Ram R/o Village- Laxman Dumari, P.S.-
Raghunathpur, District- Siwan.
3. Vikash Kumar S/o Vijay Prasad R/o Village+P.S.- Raghunathpur, District-
Siwan.
4. Ranbir Kumar Singh S/o Prabhat Singh R/o Village- Pania Dih, P.S.-
Bhagwanpur Hat, District- Siwan.
5. Anil Kumar Yadav S/o Shankar Chaudhary R/o Village- Chhapiya Khurd, P.S.-
Hessenganj, District- Siwan.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Planning & Development Department, Government of
Bihar, Patna.
3. The Senior Joint Director-cum-Office Head, Planning & Development
Department and Economics and Statistical Director, Bihar, Patna.
4. The District Magistrate-cum-District Collector, Siwan.
5. The District Statistical Officer, Siwan.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 11549 of 2016
===========================================================
1. Rajeev Kumar ( PDD No. 000494) son of Chetnarayan Sah, Resident of
Village & PO- Chanauraganj, Police Station- Jhanjharpur, District-
Madhubani.
2. Raghvendra Kumar Yadav ( PDD No. 235948) son of Biltu Yadav Resident
of Village- Bhagwatipur, PO- Mahatha, Police Station- Laania, District-
Madhubani.
3. Mithilesh Kumar Sahu ( PDD No. 292059) son of Shivnandan Sahu, Village-
Barhi Tola Fardari, Post- Babubarhi, Police Station- Jaynagar, District-
Madhubani.
4. Sitaram Prasad ( PDD No. 116144) son of Devnarayan Prasad, Resident of
Village- Gobrahi, Post- Kuad, Police Station- Jaynagar, District- Madhubani.
5. Ganesh Prasad Gupta (PDD No. 048349) son of Bhola Prasad Gupta,
Resident of Village & Post- Jaynagar, District- Madhubani.
6. Brahmdeo Yadav ( PDD No. 055178) son of Rameshwar Yadav, Resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 630
Village- Pipratol, Post- Padwa, Police Station- Jaynagar, District- Madhubani.
7. Hiralal Yadav, ( PDD No. 142549) son of Sitaram Yadav Resident of
Village- Usrahi, PO & Police Station- Jaynagar, District- Madhubani.
8. Dharmnath Thakur ( PDD No. 186523) son of Shivnandan Thakur Resident
of Village & PO- Baira, Police Station- Jaynagar, District- Madhubani.
9. Anand Kumar ( PDD No. 153266) son of Lakshmeshwar Sah, Resident of
Village- Parsa, Post- Rajauli, Police Station- Jaynagar, District- Madhubani.
10. Vijay Kumar ( PDD No. 253696) son of Kailash Das, Resident of Village, PO
& Police Station- Chewara, District- Sheikhpura.
11. Dilip Kumar ( PDD No. 069243) son of Ganesh Prasad, Resident of Village-
Adarsh Colony, Girihinda, PO & Police Station- Sheikhpura, District-
Sheikhpura.
12. Shankar Prasad ( PDD No. 232253) son of Saudi Yadav Resident of Village,
PO & Police Station- Chewara, District- Sheikhpura.
13. Dhiraj Kumar (PDD No. 231889) son of Muneshwar Prasad, Resident of
Village, PO & Police Station- Chewara, District- Sheikhpura.
14. Manmohan Kumar ( PDD No. 082786) Son of Sri Ram Lal Prasad, Resident
of Village- Chandharpur, P.O.- Muktapur, Police Station- Kalyanpur,
District- Samastipur.
15. Baby Kumari ( PDD No. 259700) Daughter of Sri Ram Lal Prasad, Resident
of Village- Chandharpur, P.O.- Muktapur, Police Station- Kalyanpur,
District- Samastipur.
16. Neelam Kumari (PDD No. 124041) Daughter of Sri Amarjeet Kumar,
Resident of Village- Mahavalipur, P.O.- Govindpur Khujuri, P.S.- Kalyanpur,
District- Samastipur.
17. Akhilesh Prasad Singh (PDD No. 193054) son of Sri Anandlal Prasad,
Resident of Village & P.O.- Basudeopur, Police Station- Kalyanpur, District-
Samastipur.
18. Pankaj Kumar Choudhary (PDD No. 281397) Son of Sri Harishchandra
Choudhary Resident of Village- Srinath Paran, P.O.- Jagdish Paran, Police
Station- Kalyanpur, District- Samastipur.
19. Arun Kumar Jha (PDD No. 071530) Son of Sri Srikant Jha, Resident of
Mirzapur, P.O. & Police Station- Kalyanpur, District- Samastipur.
20. Nutan Kumari (PDD No. 193549) Daughter of Sri Rakesh Kumar Mandal
Resident of Village- Bhagirathpur, P.O.- Navrang, Police Station- Kalyanpur,
District- Samastipur.
21. Umesh Prasad Singh (PDD No. 319944) Son of Sri Chandeshwar Singh
Resident of Village- Andauli, P.O.- Simariya Bhindi, Police Station-
Kalyanpur, District- Samastipur.
22. Muntun Kumar ( PDD No. 045747) son of Ashok Das Resident of Village &
PO- Malinagar, Police Station- Kalyanpur, District- Samastipur.
23. Ajay Kumar (PDD No. 061576) son of Sri Shankar Roy, Resident of Village-
Gorai, P.O.- Balha, Police Station- Kalyanpur, District- Samastipur.
24. Rahul Bhardwaj (PDD No. 009417) son of Rama Kant Pathak, Resident of
Village, PO & Police Station- Laheriasarai, District- Darbhanga.
25. Ashutosh Nath Choudhary (PDD No. 068085) son of Shashi Kant Choudhary
Resident of Village- Kabilpur, PO- Laheriasarai, Police Station & Block-
Bahadurpur, District- Darbhanga.
26. Deepak Kumar Jha (PDD No. 180459) son of Arun Kumar Jha Resident of
Village- Jogiar, Police Station & Block- Bahadurur, District- Darbhanga.
27. Rakesh Kumar Singh Roshan (PDD No. 060761) son of Bhubneshwar Prasad
Singh C/o P.K. Karn (Uco Bank Manager) Shanti Niwas, Basera Colony,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 631
Barhetta Road, Laheriasarai, Darbhanga.
28. Anuranjan Kumar Singh ( PDD No. 052145) son of Jagannath Singh Resident
of Village- Hathauri, Block- Baheri, Police Station- Hayaghat, District-
Darbhanga.
29. Sanjeev Kumar Pandey ( PDD No. 053985) son of Janardan Pandey Resident
of Village- Malaria,Garhbanaili, Police Station Kasba, District- Purnea.
30. Bivek Kukmar ( PDD No. 113613) son of Yogendra Panjiyar Resident of
Village- Malaria, Garhbanaili, Police Station Kasba, District- Purnea.
31. Raja Babu (PDD No. 053983) son of Ashok Kumar Mandal Resident of
Village- Malaria, Garhbanaili, Police Station Kasba, District- Purnea.
32. Priya Ranjan Kumar (PDD No. 176697) son of Sri Ram Bhuvan Ray,
Resident of Village- Nilo Rukunpur, P.S.- Kalyanpur, P.O.- Kumaiya,
District- Vaishali.
.... .... Petitioner/s
Versus
1. The State of Bihar
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department, Government of
Bihar, Patna.
4. The Deputy Secretary, Cabinet Secretariat Department, Government of Bihar,
Patna.
5. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna.
7. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3. A-Z Officer's Flat, New
Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3. A-Z Officer's Flat, New
Punaichak, Patna.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12854 of 2016
===========================================================
1. Peer Md. Ansari, Son of Mainuddin Ansari, P.D.D. No.- 153456, Resident of
Village- Ramapali, Post- Chakra, Police Station- Siwan Muffasil, Block- Siwan
Sadar, District- Siwan.
2. Ikramul Haque son of Waris Ali, P.D.D. No. 147809, Resident of Village-
Ramapali, Post- Chakra, Police Station- Siwan Muffasil, Block- Siwan Sadar,
District- Siwan.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Planning and Development
Department, Bihar, Patna.
2. The Principal Secretary, Planning and Development Department, Govt. of
Bihar, Patna.
3. The Director, Directorate of Economics and Statistics, Planning and
Development Department, Govt. of Bihar, Patna.
4. The Joint Director cum Office Head, Department of Planning and
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 632
Development, (Directorate of Economics and Statistics), Govt. of Bihar, Patna.
5. The District Statistical Officer, Siwan, District- Siwan, Bihar.
6. The District Magistrate, Siwan.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12171 of 2016
===========================================================
1. KANCHAN KUMAR, S/O- BADRI PD. YADAV, AT+PO-SAHUGARDH
(MORAKAHI), PS-DIST- MADHEPURA- 852113.
2. SAMAR KUMAR, S/O ASHOK PRASAD YADAV, AT + PO-
SAHUGARH-I DULHARAM TOLA, BLOCK + DIST- MADHEPURA
852113.
3. KAILASH KUMAR, S/O- BIRENDRA NARAYAN YADAV, AT + PO-
SAHUGARH-I DIWANITOLA, PS + DIST- MADHEPURA 852113.
4. SANTOSH KUMAR PANDIT, S/O- SATYANARAYAN PANDIT, AT+ PO-
CHAKALA SUKHASAN WARD NO.12, BLOCK + DIST- MADHEPURA-
852113.
5. MITHILESH KUMAR GUPTA, S/O-SRI ARJUN PRASAD GUPTA, VILL-
BAHADUR SINGH CHAKLA SUKHASAN, PO- SUKHASAN CHAKALA,
PS+ DIST- MADHEPURA- 852113
6. MUKESH KUMAR, S/O- SURENDRA NARAYAN YADAV, AT-
BHIRKHI (GARIB TOLA) WARD-26, PO + DIST- MADHEPURA- 852113.
7. MITHILESH KUMAR, S/O- RAMNANDAN YADAV, AT- RAHUAA, PO-
MALYA, PS + DIST- MADHEPURA-852113.
8. AAKASHDEEP KUMAR, S/O YASHODAHR PRASAD YADAV, VILL-
JAYPALPATTI WARD NO.-26, PO+ PS+ DIST- MADHEPURA-852113.
9. AJAY KUMAR, S/O- DEONARAYAN YADAV, VILL- AAJAD NAGAR
WARD NO.-9, NAGAR PARISHAD, MADHEPURA-852113.
10. RANJEETA KUMARI, D/O- DAYAKANT YADAVENDU, VILL-
GARHIYA BALRAM, PO- BALRAM, VAYA- MATHAHI, DIST-
MADHEPURA-852113.
11. SUJEET KUMAR, S/O- RAMSAGAR YADAV, VILL + PO- GHURGAWN,
WARD NO.-5, PS+DIST- MADHEPURA-852113.
12. SUMAN SAURABH, S/O- SRI DEONARAYAN YADAV, AT+PO-AJAD
NAGAR, WARD NO.-09, MADHEPURA-852113.
13. RAJEEV KUMAR, S/O- MADHWANAND YADAV, MAHARSHI MEHI
NAGAR WARD NO.05, MADHEPURA-852113.
14. ABINASH KUMAR, S/O- NARAYAN YADAV, MAHARSHI MEHI
NAGAR WARD NO.-05, MADHEPURA-852113.
15. SAMBHU KUMAR, S/O- UCHIT LAL SAH, VILL- JIVACHPUR, PO-
BHRRAHI BAZAR, PS+DIST-MADHEPURA-852113.
16. SURESH KUMAR, S/O- UPENDRA MANDAL, AT+PO- MALIYA, PS+
DIST- MADHEPURA-852113.
17. RANJEET KUMAR, S/O- RAVINDRA PRASAD YADAV, AT-
MOHANPUR, PO- HASANPUR, PS+DIST- MADHEPURA-852113.
18. SANJEET KUMAR, S/O- RAVINDRA PRASAD YADAV,
AT+MOHANPUR, PO-HASANPUR, PS+DIST. MADHEPURA-852113.
19. ANIL KUMAR, LATE TEJ NARAYAN PRASAD YADAV, AT+PO-
SUKHASAN (CHAKLA), PS+DIST- MADHEPURA-852113.
20. KRISHNA KUMAR, S/O- ANIL RAJAK WARD NO.-6, VILL +PO+
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 633
PS+DIST-MADHEPURA-852113.
21. MANISHA KUMARI D/O ANIL RAJAK, WARD NO.-6, VILL +PO+
PS+DIST.- MADHEPURA-852113.
22. SATISH SUMAN S/O- SRI RUDRA NARAYAN YADAV, VILL-
PARARIYA, PO- GODHAILA, PS+ DIST- MADHEPURA-852113.
23. MRITYUNJAY KUMAR, S/O- UPENDRA NARYAN SAH, AT + PO-
BHARRAHI BAZAR, DIST- MADHEPURA-852113.
24. ANSHUMAN KUMAR, S/O- SURENDRA PRASAD RAM, AT + PO-
BHARRAHI BAZAR, DIST- MADHEPURA-852113.
25. BILASH KUMAR VIMAL, S/O- PANNALAL PRASAD, VILL-
GAMHARIYA, PO- SUKHASAN (CHAKLA), PS+ DIST-MADHEPURA-
852113.
26. NUTAN KUMARI, D/O- CHITNARAYAN YADAV, VILL- GAMHARIYA,
PO- SUKHASAN (CHAKLA), PS+ DIST-MADHEPURA-852113.
27. AMIT KUMAR, S/O- SURENDRA KUMAR KAMLA, JAYPRAKASH
NAGAR WARD NO.-06, PO+PS+DIST- MADHEPURA-852113.
28. PRABHAT KUMAR, S/O- SURENDRA KAMLA, JAYPRAKASH NAGAR
WARD NO.-06, PO+PS+DIST- MADHEPURA-852113.
29. SUNIL KUMAR SUMAN, S/O- SATNARAYAN SAH, AT+PO-
SAHUGARDH-I(MORKAHI) PS+DIST-MADHEPURA-852113.
30. SUSHL KUMAR, S/O-ARJUN PRASAD YADAV, VIL- NARAYAN
PATTI, PO- BUDHMA, PS+DIST- MADHEPURA,-852113.
31. SANI KUMAR, S/O- SURESH MEHTA, AT +PO- CHAUSA, PS+DIST-
MADHEPURA-852113.
32. MANISH KUMAR, S/O-BAIJNATH MEHTA, AT-CHAUSAR, PO-
MAHESHUA, PS+DIST- MADHEPURA-852113.
33. SANTOSH KUMAR, S/O- BIJENDRA PASWAN, PS + DIST-
MADHEPURA-852113.
34. NIRANJAN KUMAR, S/O- YOGENDRA YADAV, AT+PO- TURKAHI,
PS+DIST- MADHEPURA-852113.
35. MANOJ KUMAR S/O- RAM KUMAR RAJAK, AT+PO-TURKAHI,
PS+DIST- MADHEPURA-852113.
36. SANTOSH KUMAR, S/O- NIRDHAN RAJAK, AT- MADHUVAN,
TURKAHI, PS+ DIST.- MADHEPURA-852113.
37. SUNDAR KUMAR, S/O- BUDHARAM SHARMA, AT+PO- TURKAHI,
PS+DIST.- MAHDEPURA-852113.
38. PRITI KUMARI, W/O- DAYANAND YADAV, AT+ PO- SAHUGARH
TOLA-HULAS, PS+DIST.--MADHEPURA-852113.
39. MANOJ KUMAR, S/O- SURYA NARAYAN MANDAL, AT-
MADHUVAN PO- TURKAHI, PS+DIST- MADHEPUR-852113.
40. PRAMOD KUMAR, S/O- SURYA NARAYAN MANDAL, AT-
MADHUVAN, PO- TURAKHI, PS+DIST- :-MADHEPURA,-852113.
41. RAMANAND PRASAD RAMAN, S/O- UPENDRA NARAYAN SAH, AT-
JIBACHHPUR, PO-BHARRAHI BAZAR, PS+DIST- MADHEPURA-
852113.
42. MITHILESH KUMAR, S/O- ASHOK KUMAR RAY, VIDYAPURI
MUHALLA WARD NO.-18, PS+DIST.- MADHEPURA-852113.
43. MANISH KUMAR, S/O- UMESH YADAV, VILL-CHAKLA, PO-
SUKHASAN (CHAKLA) PS+DIST- MADHEPURA-852113.
44. RAWEKA KUMARI, D/O- UMESHCHANDRA YADAV, AT+PO- TIRWA,
PS- SHANKARPUR, DIST- MADHEPURA-852132.
45. ARCHANA KUMARI, D/O- JAGARNNATH YADAV, AT +PO-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 634
SAHUGARH, TOLA- HULAS, PS+DIST-.- MADHEPURA-852113.
46. KEDAR SAH, S/O- JAGDISH SAH, VILL- JIBACHPUR, PO- BHARRAHI
BAZAR, PS+DIST- MADHEPURA-852113.
47. VIVEKANAND S/O- ADYANAND, AT- NEHALPATTI, PO- MANIKPUR,
PS+DIST:- MADHEPURA-852113.
48. DINKAR JI, S/O- MAHENDRA YADAV, AT+PO- TURKAHI, PS+DIST-
MADHEPURA-852113.
49. TARA KUMARI, JAYNARAYAN SHARMA, AT-ANAND BIHAR, WARD
NO.-02, PS+DIST- MADHEPURA-852113.
50. BALKARAN KUMAR YADAV, S/O- BIRENDRA PRASAD YADAV,
VILL- GADHIYA, PO- SIMRAHA, PS+DIST- MADHEPURA-852113.
51. RAJESH KUMAR YADAV, S/O- JAYKRISHNA PRASAD YADAV, VILL-
GADHIYA, PO- SIMRAHA, PS+DIST- MADHEPURA-852113.
52. GOPAL KRISHNA KUMAR, S/O- RAJENDRA PRASAD SAH,
AT+PO+PS+DIST-MADHEPURA-852113.
53. SAHDEO KUMAR, S/O- AYODHYA PRASAD SAH, VILL- SAHUGARH,
TOA- JANKI, PO- SALUGARH BHAGWANPUR, PS+DIST-
MADHEPURA-852113.
54. SATYAM KUMAR, S/O- SRIMANDH YADAV, VILL- SAHUGARH
MORKAHI TOLA, PO- SAHUGARH DIWANI TOLA, PS+ DIST-
MADHEPURA-852113.
55. RAJESH KUMAR, S/O- RAMNARYAN YADAV, VILL- MAURKAHI, PO-
MADHAILI BAZAR, PS- SHANKARPUR, DIST- MADHEPURA-852132.
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary.
2. The Principal Secretary, Planning & Development Department, Government of
Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning & Development (Directorate of
Economics & Statistics), Government of Bihar, Patna.
5. The District Statistical Officer, Madhepura, District- Madhepura, (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12216 of 2016
===========================================================
1. Ranjeet Kumar Ram ( PDD No. 074446 ) son of Heeralal Ram Resident of
Village & PO - Bhagwatpur, Block - Sarairanjan, District - Samastipur.
2. Rubi Kumari (PDD No. 232204) daughter of Amit Kumar Mishra Resident of
Village & PO - Akhtiyarpur, Block - Sarairanjan, District - Samastipur.
3. Rekha Kumari (PDD No. 234279) daughter of Shyam Sunder Prasad
Resident of Village & PO - Fatehpur Bala, Block - Sarairanjan, District -
Samastipur.
4. Munna Kumar Jha (PDD No. 287610) son of late Deo Narayan Jha Resident
of Village - Dagarua, PO - B. Ailoth, Block - Sarairanjan, District -
Samastipur.
5. Lalit Kumar Ray (PDD No. 271577) son of Shatrughan Ray Resident of
Village & PO - Raipur Buzurg, Block - Sarairanjan, District - Samastipur.
6. Gopal Thakur (PDD No. 253463) son of Bikhari Thakur Resident of Village
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 635
& PO - Raipur Buzurg, Block - Sarairanjan, District - Samastipur.
7. Pramod Poddar (PDD No. 233802) son of Baleshwar Poddar Resident of
Village & PO - Gangsara, Block - Sarairanjan, District - Samastipur.
8. Chandan Kumar (PDD No. 069763) son of Shivjee Paswan Resident of
Village & PO - Jhakhraha, Block - Sarairanjan, District - Samastipur.
9. Surjeet Paswan (PDD No. 017484) son of Ram Lakhan Paswan Resident of
Village & PO - Jhakhraha, Block - Sarairanjan, District - Samastipur.
10. Ram Naresh Prasad (PDD No. 078138) son of Harkhu Paswan Resident of
Village & PO - Jhakhraha, Block - Sarairanjan, District - Samastipur.
11. Harendra Kumar Sah (PDD No. 194917) son of Indradev Sah Resident of
Village & PO - Raipur Buzurg, Block - Sarairanjan, District - Samastipur.
12. Dinesh Kumar Sahani (PDD No. 213961) son of Lalo Sahani Resident of
Village & PO - Gangsara, Block - Sarairanjan, District - Samastipur.
13. Govind Thakur (PDD No. 228504) son of Bhikhari Thakur Resident of
Village & PO - Raipur Buzurg, Block - Sarairanjan, District - Samastipur.
14. Anil Kumar Jha (PDD o. 013583) son of Chandra Kant Jha Resident of
Village - Kalyanpur, PO & Block - Sarairanjan, District - Samastipur.
15. Suman Kumar (PDD No. 183987) son of Amrendra Kumar Mishra Resident
of Village - Tiswara, PO - Harilochanpur, Block - Sarairanjan, District -
Samastipur.
16. Rinki Kumari (PDD No. 292398) wife of Ankesh Kumar Ray Resident of
Village & PO - Jhakhraha, Block - Sarairanjan, District - Samastipur.
17. Deepak Paswan (PDD No. 156043) son of Suresh Paswan Resident of Village
& PO - Jhakhraha, Block - Sarairanjan, District - Samastipur.
18. Vinit Kumar (PDD No. 026573) son of late Palat Thakur Resident of Village
& PO - Rupauli, Block - Sarairanjan, District - Samastipur.
19. Pushpa Kumari (PDD No. 026738) wife of Vinit Kumar Resident of Village
& PO - Rupauli , Block - Sarairanjan, District - Samastipur.
20. Ajit Kumar Rajak (PDD No. 262960) son of Maheshwar Rajak Resident of
Village - Manika, PO - Akhtiyarpur, Block - Sarairanjan, District -
Samastipur.
21. Manoj Kumar Poddar (PDD No. 187539) son of Subodh Poddar Resident of
Village - Manika, PO - Akhtiyarpur, Block - Sarairanjan, District -
Samastipur.
22. Ajit Kumar Sah (PDD No. 170440) son of Ram Bharosh Sah Resident of
Village - Udapatti, PO - Bathua Buzurg, Block - Sarairanjan, District -
Samastipur.
23. Pankaj Kumar (PDD No. 027639) son of Ram Baboo Sah Resident of Village
& PO - Barbatta, Block - Sarairanjan, District - Samastipur.
24. Chandan Kumar Yadav (PDD No. 012966) son of Kamlesh Rai Resident of
Village - Harsinghpur, PO - Jitwarpur, Block - Sarairanjan, District -
Samastipur.
25. Gopal Kumar Jha (PDD No. 239309) son of Ramsagar Jha Resident of
Village & PO - Narghoghi, Block - Sarairanjan, District - Samastipur.
26. Raj Karan Thakur (PDD No. 071418) son of Dev Kant Thakur Resident of
Village - Khetapur Dharampur, PO - Manikpur, Block - Sarairanjan, District -
Samastipur.
27. Shashi Bhushan Jha (PDD No. 271829) son of Bindeshwar Jha Resident of
Village - Udapatti, PO - Bathua Buzurg, Block - Sarairanjan, District -
Samastipur.
28. Ram Pravesh Gupta (PDD No. 109219) son of Ram Bilash Das Resident of
Village - Bajitpur Meyari, PO - Meyari, Block - Sarairanjan, District -
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 636
Samastipur.
29. Pankaj Kumar Sah (PDD No. 056409) son of Ram Dayal Sah Resident of
Village & PO - Musapur, Block - Sarairanjan, District - Samastipur.
30. Avadhesh Kumar Ray (PDD No. 234975) son of Ram Bahadur Ray Resident
of Village & PO - Jhakhraha, Block - Sarairanjan, District - Samastipur.
31. Manoj Kumar Sahni (PDD No. 160681) son of Amiri Sahni Resident of
Village - Manika, PO - Akhtiyarpur, Block - Sarairanjan, District -
Samastipur.
32. Md. Shamim (PDD No. 234871) son of Md. Halim Resident of Village & PO
- Bhagwatpur, Block - Sarairanjan, District - Samastipur.
33. Ram Naresh Roy (PDD No. 148674) son of Ram Bilash Roy Resident of
Village & PO - Jitwarpur Kumhira, Block - Sarairanjan, District - Samastipur.
34. Santosh Kumar Ram (PDD No. 245023) son of Fekan Ram Resident of
Village & PO - Barbatta, Block - Sarairanjan, District - Samastipur.
35. Arjun Kumar Das (PDD No. 123333) son of Dularchand Das Resident of
Village - Nauachak, PO - Bhagwatpur, Block - Sarairanjan, District -
Samastipur.
36. Abdul Razique (PDD No. 040524) son of Abdul Sattar Resident of Village &
PO - Bathua Buzurg, Block - Sarairanjan, District - Samastipur.
37. Alok Kumar (PDD No. 307282) son of Ram Udgar Sah Resident of Village -
Vyaspur, PO - Sarangpur, Block - Sarairanjan, District - Samastipur.
38. Md. Hasan Ansari (PDD No. 192145) son of Md. Nasim Ansari Resident of
Village -Khetapur, P.O. - Manikpur, Block - Sarairanjan, District -
Samastipur.
39. Deepak Ram (PDD No. 308349) son of Ramashish Ram Resident of Village -
Naziarpur, PO - Chand Chour, Block - Ujiarpur, District - Samastipur.
40. Budhan Lal (PDD No. 014623) son of Asharphi Ray Resident of Village -
Chaknizam, PO - Karihara, Block - Ujiarpur, District - Samastipur.
41. Rajesh Kumar (PDD No. 228856) son of Suresh Baitha Resident of Village -
Korbaddha Pataili, PO & Block - Ujiarpur, District - Samastipur.
42. Dharmveer Kumar Giri (PDD No. 297245) son of Narayan Giri Resident of
Village - Raipur, PO & Block - Ujiarpur, District - Samastipur.
43. Ashutosh Kumar (PDD No. 018262) son of Sunil Kumar Resident of Village
& PO - Paroriya, Block - Ujiarpur, District - Samastipur.
44. Kamlesh Kumar Ray (PDD No. 240842) son of Upendra Ray Resident of
Village - Jawaharpur, PO - Konaila, Block - Ujiarpur, District - Samastipur.
45. Jahangeer Alam (PDD No. 106055) son of Md. Muslim Resident of Village -
Prem Barahanda, PO - Ghataho, Block - Ujiarpur, District - Samastipur.
46. Navin Kumar (PDD No. 224525) son of Dhanik Lal Singh Resident of
Village - Surajpur, PO & Block - Ujiarpur, District - Samastipur.
47. Deepak Kumar Ray (PDD No. 176668) son of Upendra Ray Resident of
Village - Jawaharpur, PO - Konaila, Block - Ujiarpur, District - Samastipur.
48. Kapil Kumar Mahto (PDD No. 234624) son of Ladoo Lal Mahto Resident of
Village - Jawaharpur, PO - Konaila, Block - Ujiarpur, District - Samastipur.
49. Anil Kumar (PDD No. 072198) son of Mohit Shah Resident of Village & PO
- Satanpur, Block - Ujiarpur, District - Samastipur.
50. Shiv Shankar Prasad Singh (PDD No. 105246) son of late Sukhdeo Singh
Resident of Village - Nazipur, PO - Chandchaur, Block - Ujiarpur, District -
Samastipur.
51. Archana Kumari (PDD No. 146427) wife of Gopal Resident of Village -
Dighwapur, PO - Gawpur, Block - Ujiarpur, District - Samastipur.
52. Surendra Kumar (PDD No. 135146) son of late Bishnudeo Das Resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 637
Village - Nazipur, PO - Chandchaur, Block - Ujiarpur, District - Samastipur.
53. Manoj Kumar (PDD No. 092159) son of Suryadev Sharma Resident of
Village & PO - Harpur Rewari, Block - Ujiarpur, District - Samastipur.
54. Kumari Mridula (PDD No. 191449) wife of Baleshwar Prasad Resident of
Village & PO - Belari, Block - Ujiarpur, District - Samastipur.
55. Mukesh Sah (PDD No. 290408) son of Sundeshwar Sah Resident of Villae &
PO - Satanpur, Block - Ujiarpur, District - Samastipur.
56. Mamta Kumari (PDD No. 014726) daughter of Umesh Ray Resident of
Village - Chaknizam, PO - Karihara, Block - Ujiarpur, District - Samastipur.
57. Raushan Kumar Mishra (PDD No. 009576) son of Maheshwar Mishra
Resident of Village & PO - Mahisari, Block - Ujiarpur, District - Samastipur.
58. Md. Faiyaz Alam (PDD No. 063854) son of Abdul Qaiyum Resident of
Village & PO - Lakhnipur Maheshpatti, Block - Ujiarpur, District -
Samastipur.
59. Sanjeev Kumar Jha (PDD No. 082572) son of Arun Kumar Jha Resident of
Village - Baikunthpur Barhanda, PO - Ghataho, Block - Ujiarpur, District -
Samastipur.
60. Kajal Kiran Sharma (PDD No. 097318) daughter of Ram Vilas Sharma
Resident of Village & PO - Lohagir, Block - Ujiarpur, District - Samastipur.
61. Ram Binod Sharma (PDD No. 306572) son of late Baidnath Sharma Resident
of Village & PO - Lohagir, Block - Ujiarpur, District - Samastipur.
62. Ritesh Kumar Ray (PDD No. 194626) son of Binod Ray Resident of Village -
Chakdaulat, PO - Akahvishanpur, Block - Ujiarpur, District - Samastipur.
63. Vijay Kumar Singh (PDD No. 197929) son of Ram Udgar Singh Resident of
Village & PO - Surajpur, Block - Ujiarpur, District - Samastipur.
64. Ram Babu Poddar son of Gobardhan Poddar Resident of Village & PO -
Birnama Tola, Block - Ujiarpur, District - Samastipur.
65. Pramod Kumar (PDD No. 082943) son of Ram Chandra Prasad Resident of
Village - Baikunthpur Barhanda, PO - Ghataho, Block - Ujiarpur, District -
Samastipur.
66. Navin Prasad Singh (PDD No. 102770) son of Surendra Prasad Singh
Resident of Village - Bajidpur, PO - Satanpur, Block - Ujiarpur, District -
Samastipur.
67. Jitendra Kumar Lal (PDD No. 018233) son of Kapileshwar Lal Resident of
Village & PO - Chapta, Block - Ujiarpur, District - Samastipur.
68. Ashok Kumar Ray (PDD No. 068782) son of Yugeshwar Ray Resident of
Village - Mahthi, PO - Pachpaika, Block - Ujiarpur, District - Samastipur.
69. Md. Firdaus Anwar (PDD No. 313239) son of Md. Rafique Anwar Resident
of Village & PO - Satanpur, Block - Ujiarpur, District - Samastipur.
70. Sanjay Kumar Singh (PDD No. 176723) son of Harihar Singh Resident of
Village - Ramchandrapur Andhail, PO - Pataili, Block - Ujiarpur, District -
Samastipur.
71. Ashok Kumar Sah (PDD No. 110744) son of Rajendra Sah Resident of
Village - Hawaspur, PO & Block - Ujiarpur, District - Samastipur.
72. Rakesh Kumar Raman (PDD No. 137793) son of Harischandra Ram Resident
of Village - Raipur Hawaspur, PO & Block - Ujiarpur, District - Samastipur.
73. Punam Kumari (PDD No. 302959) daughter of Ramswarth Ray Resident of
Village - Chaknizam, PO - Karihara, Block - Ujiarpur, District - Samastipur.
74. Ramanand Roy (PDD No. 014999) son of Suresh Roy Resident of Village &
PO - Harpur Rewari, Block - Ujiarpur, District - Samastipur.
75. Ram Pukar Sahni (PDD No. 135747) son of Ram Chandar Sahni Resident of
Village & PO - Harpur Rewari, Block - Ujiarpur, District - Samastipur.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 638
76. Vinod Prasad (PDD No. 289850) son of Ishwar Prasad Sah Resident of
Village - Supaul, PO - Dadhiya Asadhar, Block - Ujiarpur, District -
Samastipur.
77. Saket Kumar Gupta (PDD No. 102867) son of Radheshyam Sah Resident of
Village - Dighwapur, PO - Gawpur, Block - Ujiarpur, District - Samastipur.
78. Gopal (PDD No. 102763) son of Nageshwar Sah Resident of Village -
Dighwapur, PO - Gawpur, Block - Ujiarpur, District - Samastipur.
79. Sanatan Kumar (PDD No. 02793) son of Vishwanath Mahto Resident of
Village - Baikunthpur Barhanda, PO - Ghataho, Block - Ujiarpur, District -
Samastipur.
80. Sanjay Kumar Mahto (PDD No. 260937) son of Shambhu Mahto Resident of
Village - Baikunthpur Barhanda, PO - Ghataho, Block - Ujiarpur, District -
Samastipur.
81. Braj Kishore (PDD No. 144582) son of Radhe Shyam Yadav Resident of
Village & PO - Chapta, Block - Ujiarpur, District - Samastipur.
82. Gita Kumari (PDD No. 144735) daughter of Yogendra Ray Resident of
Village & PO - Chapta, Block - Ujiarpur, District - Samastipur.
83. Tejnarayan Roy (PDD No. 196828) son of Ramdev Roy Resident of Village -
Chapta South, PO - Chapta, Block - Ujiarpur, District - Samastipur.
84. Sulekha Rani (PDD No. 259522) daughter of Ramdev Mahto Resident of
Village - Naziarpur, PO - Chand Chour, Block - Ujiarpur, District -
Samastipur.
85. Deevan Das (PDD No. 152494) son of Anandi Das Resident of Village & PO
- Chandchour Mathurapur, Block - Ujiarpur, District - Samastipur.
86. Ajay Kumar (PDD No. 064199) son of Ram Udgar Singh Resident of Village
- Surajpur, PO & Block - Ujiarpur, District - Samastipur.
87. Dhananjay Kumar (PDD No. 033109) son of Ashok Kumar Jha Resident of
Village - Rampurekshila, PO & Block - Ujiarpur, District - Samastipur.
88. Nitish Kumar (PDD No. 214268) son of Kuntlal Roy Resident of Village -
Chatia South, PO - Chaita, Block - Ujiarpur, District - Samastipur.
89. Shambhu Kumar Ram (PDD No. 247477) son of Guni Ram Resident of
Village & PO - Paroroiya, Block - Ujiarpur, District - Samastipur.
90. Poonam Kumari (PDD No. 305188) daughter of Rambaran Ray Resident of
Village - Ramchandrapur Andhail, PO - Pataili, Block - Ujiarpur, District -
Samastipur.
91. Gita Kumari (PDD No. 144735) daughter of Yogendra Ray Resident of
Village - Chapta, PO - Chapta, Police Station & Block - Ujiarpur, District -
Samastipur.
92. Ranjeet Kumar Sharma (PDD No. 097074) son of Ram Bilash Sharma
Resident of Village & PO - Lohagir, Block - Ujiarpur, District - Samastipur.
93. Raju Sharma (PDD No. 309165) son of Misho Sharma Resident of Village -
Chandchour Mokarri, PO - Belamegh, Block - Ujiarpur, District -
Samastipur.
94. Pappu Kumar Safi (PDD No. 017895) Son of Sri Punai Safi Resident of
Village - Marar, P.O. - Jitwarpur, P.S. - Rahika, District - Madhubani.
95. Arun Kumar Sah (PDD No. 219285) son of Chulhai Sah Resident of Village -
Simri, PO - Simri, Police Station - Bisfi, District - Madhubani.
96. Jawahar Mishra (PDD No. 080895) son of Raj Narayan Mishra Resident of
Village & P.O. - Kalyanpur, P.S. & Block - Bibhutipur, District - Samastipur.
97. Sunil Kumar Ishar (PDD No. 073599) son of Mahendra Prasad Ishar Resident
of Village & P.O. - Mahishi, P.S. & Block - Bibhutipur, District - Samastipur.
98. Smita Kumari (PDD No. 253438) daughter of Gita Prasad Singh Resident of
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 639
Mohalla - New Prof. Colony Girihinda, P.O. & Police Station - Sheikhpura,
District - Sheikhpura.
99. Sanjay Kumar Das (PDD No. 235305) son of Kali Kumar Das Resident of
Village & P.O. - Andharathadhi, P.S. - Anthrathadhi, District - Madhubani.
100. Baiju Praven (PDD No. 109033) son of Raj Kumar Sahu Resident of Village
- Dhattatola, P.O. - Dumara, Police Statin & Block - Andhrathadhi, District -
Madhubani.
101. Satya Narayan Choudhari (PDD No. 301855) son of Saukhi Choudhari
Resident of Village - Gaur Andhara, P.O. - Andhrathadhi, P.S. - Rudrapure,
District - Madhubani.
102. Yugut Lal Yadav (PDD No. 057710) son of Lakshmi Yadav Resident of
Village - Belaunja, P.O. - Belaunja, Police Station & Block - Bisfi, District -
Madhubani.
103. Sunil Kumar (PDD No. 178419) son of Sri Badri Nath Jha Resident of
Village - Jagatpur Baraiya Tol, P.O. - Jagatpur, Block & P.S. - Rahika,
District - Madhubani.
104. Sanjiv Kumar (PDD No. 002718) Son of Sri Bijay Kumar Verma Resident of
Village - Nagar Parishad, Ward No. 14, P.O. - Madhubani, P.S. - Madhubani,
District - Madhubani.
105. Pankaj Kumar Karn (PDD No. 133992) Son of Sri Ganesh Lal Karn Resident
of Village - Chitragupta Nagar, Ward No. 20, P.O. - Madhubani, P.S. -
Madhubani, District - Madhubani.
106. Manish Kumar (PDD No. 075180) Son of Sri Vishwanath Thakur Resident of
Village - Suratganj, Ward No. 15, P.O. - Madhubani, P.S. Madhubani,
District - Madhubani.
107. Archana Kumari (PDD No. 145927) Husband of Birendra Kumar Jha
Resident of village - Shripur Hati, P.O. - Pandaul, P.S. - Shripur Hati, District
- Madhubani.
108. Deepak Kumar Paswan (PDD No. 027768) son of Bhari Paswan Resident of
Village - Batlonia, P.O. - Lohat, P.S. - Pandaul, District - Madhubani.
109. Vijay Kumar Yadav (PDD No. - 264736) son of Sahdev Lal Yadav Resident
of Village - Simari West Tola, P.O. - Simari, P.S. - Bisfi, District -
Madhubani.
.... .... Petitioner/s
Versus
1. The State of Bihar.
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary, Cabinet Secretariat Department Government of Bihar,
Patna.
4. The Deputy Secretary, Cabinet Secretariat Department, Government of Bihar,
Patna.
5. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna.
6. The Principal Secretary, Cooperative Department, Government of Bihar,
Patna.
7. The Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A - Z Officer;s Flat, New
Punaichak, Patna.
8. The Deputy Director, Economics and Statistics, Planning and Development
Department, Government of Bihar, Patna, M/3, A - Z Officer's Flat, New
Punaichak, Patna.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 640
9. The District Statistical Officer, Samastipur.
10. The District Statistical Officer, Madhubani.
11. The District Statistical Officer, Sheikhpura.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12152 of 2016
===========================================================
1. Shailendra Kumar Jha son of Kali Kant Jha At Village and Post Office- Kalsar
Block/P.S.- Hasanganj, District- Katihar.
2. Md. Shabbir Alam, Son of Unasa Haque, At Village- Harkhapokhar, P.O.-
Kolsar, Block/P.S.- Hasanganj, Dist- Katihar.
3. Ruchi Kumari D/o Prabhakar Mandal At Village- Rahika, P.O.- Dharhan,
Block/P.S.- Pranpur, District- Katihar.
4. Rabindra Kumar Mandal Son of Basudeo Mandal At Village- Dharhan,
Block/P.S.- Pranpur, District- Katihar.
5. Abhishek Kumar Sourabh S/o Lalu Mandal At Village- Baina, Post Office-
Baina, P.S.- Pranpur, District- Katihar.
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary, Government of Bihar, Old
Secretariat, Patna.
2. Principal Secretary, Planning and Development Department, Government of
Bihar, Patna.
3. Director, Planning and Statistics Department, Government of Bihar, Patna.
4. Joint Director, Economics and Statistics Department, Government of Bihar,
Patna.
5. Collector, Katihar.
6. District Statistical Officer, Katihar.
7. B.D.O of Katihar, District- Katihar.
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12774 of 2016
===========================================================
1. Dhiraj Kumar, son of Manoj Kumar Resident of Village- Babhani, Polilce
station- Kargahar, District- Rohtas.
2. Deva Nand Rai, Son of Ram Ayodhya Rai, Resident of Village- Fakila,
Polilce station- Kargahar, District- Rohtas.
3. Pramila Devi, Daughter of Late Raj Narayan Choudhari Resident of Village-
Fakila, Police Station- Kargahar, District- Rohtas.
4. Akhilesh Kumar, Son of Ram Narayan Ram, Resident of Village- Bhaluni,
Police Station- Karghara, District- Rohtas.
5. Chunmun Kumar, Son of Ghurhu Choudhari, Resident of Village- Soni,
Police Station- Kargahar, District- Rohtas.
6. Arvind Kumar, Son of Ram Awatar Gupta, Resident of Village- Tendun,
Police Station- Kargahar, District- Rohtas.
7. Vishwanath Prasad Gupta, Son of Lalan Gupta, Resident of Village- Pipara
(Mardan Rai), Police Station- Karagahar, District- Rohtas.
8. Santosh Kumar, Son of Jitendra Prasa Gupta, Resident of Village- Kuriyari,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 641
Police Station- Kargahar, District- Rohtas.
9. Krishna Kumar Sah, Sonof Shri Niwash Sah, Resident of Village-Maheshpur,
Police Station- Kargahar, District- Rohtas.
10. Shambhu Kumar Sharma, Son of Sri Praduman Sharma, Resident of Village-
Torani, Police Station- Kargahar, District- Rohtas.
11. Pramod Kumar Singh, Son of Sri Gauri Shankar Singh, Resident of Village-
Sonbarasa, Police Station- Kargahar, District- Rohtas.
12. Ravishankar Bharti, Son of Kashi Nath Ram, Resident of Village-
Sohawaliya (Kaga), Police Station- Kargahar, District- Rohtas.
13. Kamlesh Pal, Son of Jagga Pal, Resident of Village- Pahari, Police Station-
Kargahar, District- Rohtas.
14. Sanjay Prasad Singh, Son of Bindeshwari Singh, Resident of Village-
Jalalpur, Police Station- Kargahar, District- Rohtas.
15. Daya Nand Kumar, Son of Sheo Nath Choudhari Resident of Village-
Lakhanpura, Police Station- Kargahar, District- Rohtas.
16. Rajesh Kumar Rai, Son of Arvind Rai, Resident of Village-Akorhi, Police
Station- Kargahar, District- Rohtas.
17. Saroj Kumar, Son of Sheo Nath Choudhary, Resident of Village- Takiya
Bazar, Police Station- Sasaram, District- Rohtas.
18. Pappu Choudhary, Son of Gopal Choudhary, Resident of Village- Gori,
Police Station- Kargahar, District- Rohtas.
19. Purushottam Kumar Singh, Son of Narendra Ray, Resident of Village-
Karhansi, Police Station- Natwar, District- Rohtas.
20. Nandjee Singh, Son of Shriram Singh, Resident of Village- Karhansi, Police
Station- Natwar, District- Rohtas.
21. Lakshman Prasad Singh, Son of Mahendra Lal, Resident of Village-
Karhansi, Police Station- Natwar, District- Rohtas.
22. Abhishek Kumar, Son of Radhika Raman Prasad, Resident of Village-
Gaurakshni, Police Station- Sasaram, District- Rohtas.
23. Pranav Kumar, Son of Sri Mohan Prasad, Resident of Mohalla- Gaurakshni,
Ward No.-6, Near PNB Bank, Police Station- Sasram, District- Rohtas.
24. Anil Kumar Pandey, son of Shiv Shankar Pandey, Resident of Village- Pipari,
Police Station- Agrer, District- Rohtas.
25. Saroj Kumar Choubey, son of Surya Deo Choubey, Resident of Village-
Gopalganj Near Raj Galli, Police Station- Sasaram, District- Rohtas.
26. Rajesh Singh, Son of Bindhyachal Singh, Resident of Village Morkap Police
Station- Baddi (Seosagar), District- Rohtas.
27. Ajay Kumar, Son of Sri Ramkhelavan Prasad, Resident of Village-
Dadhawan, Police Station- Dinara, District- Rohtas.
28. Deepak Kumar, Son of Banarsi Prasad, Resident of Village- Nasriganj, Police
Station-Nasriganj, District- Rohtas.
29. Reshma Kumari, son of Munna Choudhary, Resident of Village- Paduri,
Police Station-Nasriganj, District- Rohtas.
30. Yogendra Prasad, son of Sahdeo Das, Resident of Village- Dhanaw Khalsha,
Police Station- Nasriganj, District- Rohtas.
31. Narendra Kumar, Son of Suchit Thakur, Resident of Village- Hariharganj,
Police Station- Nasriganj, District- Rohtas.
32. Punam Kumar, Wife of Ravi Ranjan Singh, Resident of Village- Sawari,
Police Station- Kachawa, District- Rohtas.
33. Sonu Kumar, Son of Gopal Singh, Resident of Village- Sabaro, Police
Station- Nasriganj, District- Rohtas
34. Vishnu Kumar, Son of Ram Niwas Prasad, Resident of Village- Hariharganj,
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 642
Police Station- Nasriganj, District- Rohtas
35. Raghuwendra Kumar, Son of Sukhdeo Prasad, Resident of Mohalla-
Nasriganj, Ward NO.-6, Police Station- Nasriganj, District- Rohtas
36. Saroj Kumar, Son of Ramchandra Prasad, Resident of Village- Nasriganj,
Police Station-Nasriganj, District- Rohtas.
37. Bijendra Kumar, Son of Ramdas Thakur, Resident of Mohalla- Nasriganj,
Ward NO.-8, Police Station- Nasriganj, District- Rohtas
38. Rinku Kumar, Son of Jagdish Mehta, Resident of Village- Nasriganj, Police
Station-Nasriganj, District- Rohtas.
39. Ravindra Kumar, Son of Vishwanath Prasad, Resident of Village- Nasriganj,
Police Station-Nasriganj, District- Rohtas.
40. Dhiraj Kumar, Son of Devmuni Prasad, Resident of Village- Nasriganj,
Police Station-Nasriganj, District- Rohtas.
41. Niraj Kumar, Son of Devmuni Prasad, Resident of Village- Nasriganj, Police
Station-Nasriganj, District- Rohtas.
42. Ram Babu Kumar, Son of Sri Jokhan Singh, Resident of Village- Nasriganj,
Police Station-Nasriganj, District- Rohtas.
43. Akshay Kumar, Son of Late Yamuna Singh, Resident of Village- Bardihan,
Police Station- Nasriganj, District- Rohtas
44. Sagar Kumar, Son of Mahashankar Singh, Resident of Village- Nasriganj,
Police Station-Nasriganj, District- Rohtas.
45. Rajesh Kumar Dubey, Son of Hardeo Dubey, Resident of Village- Khutahan,
Police Station-Nasriganj, District- Rohtas.
46. Arun Kumar, Son of Hajari Sharma, Resident of Village- Nasriganj, Police
Station-Nasriganj, District- Rohtas.
47. Ved Prakash Gupta, Son of Dhanesh Prasad, Resident of Village-
Hariharganj, Police Station- Nasriganj, District- Rohtas
48. Satya Prakash Tiwari, Son of Sri Ramakant Tiwari, Resident of Village-
Atimiganj, Police Station-Nasriganj, District- Rohtas.
49. Sushil Kumar, Son of Vijay Kumar Mehta, Resident of Village- Nasriganj,
Police Station-Nasriganj, District- Rohtas.
50. Ranjan Kumar Son of Shiv Shankar Prasad, Resident of Village- Saiya Bigha,
Police Station-Nasriganj, District- Rohtas.
51. Rajesh Gupta, Son of Shankar Sah, Resident of Village- Bardihan, Police
Station-Nasriganj, District- Rohtas.
52. Sameer Kumar, Son of Surendra Prasad, Resident of Village- Nasriganj,
Ward no.-12, Police Station-Nasriganj, District- Rohtas.
53. Sushil Kumar, Son of Ram Chandra Singh, Resident of Village Panapur,
Police Station- Nasriganj, District- Rohtas
54. Ashok Kumar, Son of Sajeewan Chauhan, Resident of Village- Baliya Tola
Dhus, Police Station- Nasriganj, District- Rohtas
55. Munna Kumar, Son of Baban Prasad, Resident of Village- Nasriganj, Police
Station-Nasriganj, District- Rohtas.
56. Pramod Kumar Sharma, Son of Uma Shankar Resident of Village Nasriganj,
Ward NO.-3, Police Station- Nasriganj, District- Rohtas
57. Chandeshwar Kumar, Son of Rabindra Kumar Singh, Resident of Medanipur,
Police Station- Nasriganj, District- Rohtas
58. Supraveena Kumari, Daughter of Sri Rampati Pandit, Resident of Village-
Pokhrahan, Police Station- Nasriganj, District- Rohtas
59. Vishal Kumar, Son of Siyaram Singh, Resident of Village- Pawani, Police
Station- Nasriganj, District- Rohtas
60. Anand Kumar Singh, Son of Rama Shankar Singh, Resident of Village-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 643
Saleyan, Police Station- Akorhi Gola, District- Rohtas.
61. Umesh Kumar Gupta, Son of Ramayan Sah, Resident of Village- Nawadih,
Police Station-Akhorhi Gola District- Rohtas
62. Nand Babu Son of Chhedi Singh, Resident of Village Sanath Bigha, Police
Station- Dehri, District- Rohtas.
63. Jyoti Kumari, Daughter of Raj Nath Sah, Resident of Village- Nawadih,
Police Station-Akorhi Gola, District- Rohtas.
64. Shankar Sharma, Son of Bhim Sharma, Resident of Village- Mahurai, Police
Station-Akhodhi Gola District- Rohtas
65. Jyoti Kumar Sharma, Son of Surya Bansh Sharma, Resident of Village-
Baligaon, Police Station- Rajpur, District- Rohtas.
66. Md. Rostam Ansari, Son of Gufran Ahmad, Resident of Village- Biseni
Khurd, Police Station-Nasriganj, District- Rohtas
67. Radheshyam Kumar, Son of Bhagwan Prasad, Resident of Saleyan Tola,
Police Station-Akorhi Gola, District- Rohtas
68. Luv Kumar Singh, Son of Awadhesh Singh, Resident of Village- Baruna,
Police Station-Akorhi Gola, District- Rohtas
69. Md Aslam Ansari son of Idris Ansari, Resident of Village- Salukpur, Police
Station-Akorhi Gola, District- Rohtas.
70. Rahul Kumar, Son of Vishwanath Pal, Resident of Village- Akrohi Tola,
Police Station-Akrohi Gola District- Rohtas
71. Sahendra Prasad, Son of Late Ramadhar Prasad, Resident of Village- Bank,
Police Station-Akorhi Gola District- Rohtas.
72. Vishwajeet Kumar, Son of Late Surendra Singh, Resident of Village Bank,
Police Station-Akorhi Gola, District- Rohtas.
73. Md. Majeed Husain, Son of Md. Mumtaj Ansari, Resident of Village-
Chhapra (Ganpat Tola), Police Station-Akorhi Gola District- Rohtas.
74. Rajesh Kumar, Son of Sri Rameshwar Singh, Resident of Village-
Mathurapur, Police Station- Dehri on Sone, District- Rohtas.
75. Arti Kumari, Daughter of Awadhesh Kumar Thakur, Resident of Village
Dharahara, Police Station- Darihat, District- Rohtas.
76. Narendra Kumar Dheeraj, son of Ayodhya Prasad, Resident of Village-
Dharahara, Police Station- Darihat, District- Rohtas.
77. Raejsh Kumar Singh, Son of Upendra Nath Singh, Resident of Village-
Yadwan, Police Station-Akorhi Gola, District- Rohtas.
78. Bibekanand Singh, Son of Bijay Bahadur Singh, Resident of Village-
Yadwan, Police Station-Akorhi Gola, District- Rohtas
79. Amit Kumar, Son of Kashi Prasad, Resident of Village- D.R.L.R. Colony,
Quarter NO.- 56, (Jakkhi Bigha), Police Station- Dehri, District- Rohtas.
80. Dinesh Kumar Singh, Son of Ranjeet Singh, Resident of Village- Yadawan,
Police Station-Akothi Gola District- Rohtas
81. Abhishek Kumar, Son of Heera Prasad Singh, Resident of Village- Sherpur,
Police Station-Akorhi Gola District- Rohtas.
82. Shriniwas Ram, Son of Late Chandrika Ram, Resident of Village- Kengrua,
Police Station- Chenari, Distirct- Rohtas.
83. Omkar Tiwari, Son of Sri Sitaram Tiwari, Resident of Village- Mathhi, Police
Station- Chenari, District- Rohtas.
84. Santosh Kumar Sharma, Son of Sheo Kumar Sharma, Resident of Village-
Chenari, District- Rohtas.
85. Chandan Kumar Singh, son of Sri Narayan Singh, Resident of Village- Pora,
Police Station- Chenari, District- Rohtas.
86. Bharat Kumar Choudhary, Son of Late Chamru Choudhary, Police Station-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 644
Chenari, District- Rohtas.
87. Ramji Kumar Choudhary, Son of Late Chamru Choudhary, Resident of
Village- Chenari, Police Station- Chenari, District- Rohtas.
88. Yogendra Kumar Singh, Son of Sri Ramayan Singh, Resident of Village
Kenar Khurd, Police Station- Chenari, District- Rohtas.
89. Ranjan Kumar Singh, Son of Sri Baleshwar Singh, Resident of Village-
Kenharua, Police Station- Chenari, District- Rohtas.
90. Ajay Kumar Sharma, Son of Sri Bishwanath Sharma, Resident of Village-
Hata, Police Station- Chenari, District- Rohtas.
91. Ashok Kumar Jayswal, Son of Prayag Sah Jaywal, Resident of Village-
Chenari, Police Station- Chenari, District- Rohtas.
92. Dharmendra Ram. Son of Sri Tej Bahadur Ram, Resident of Village-
Gajradh, Police Station- Chenari, District- Rohtas.
93. Sri Narayan Prajapati, Son of Thakur Prasad Prajapati, Resident of Village-
Telari, Police Station- Chenari, District- Rohtas.
94. Raju Sharma, son of Malu Sharma, Resident of Village- Telari, Police
Station- Chenari, District- Rohtas.
95. Pratish Kumar Patel, Son of Chanardan Patel, Resident of Village- Chorahi,
Police Station- Chenari, District- Rohtas.
96. Deepak Patel, son of Sri Vibhishan Patel, Resident of Village- Chorahi,
Police Station- Chenari, District- Rohtas.
97. Pradeep Ram, Son of Late Ramnath Ram, Resident of Village- Gajradh,
Police Station- Chenari, District- Rohtas.
98. Pradeep Kumar Singh, Son of Suryapati Singh, Resident of Village-
Kenharua, Police Station- Chenari, District- Rohtas.
99. Amar Kumar, Son of Sri Suryanath Singh Resident of Village- Gajradh,
Police Station- Chenari, District- Rohtas.
100. Kamlesh Ram, Son of Ramnath Ram, Resident of Village- Gajradh, Police
Station- Chenari, District- Rohtas.
101. Dhananjay Kumar Ram Son of Sri Lal Bahadur Ram, Resident of Village-
Gajradh, Police Station- Chenari, District- Rohtas.
102. Ajit Kumar, Son of Shiv Shankar Paswan, Resident of Village- Malhar,
Police Station- Chenari, District- Rohtas.
103. Suryamal Kumar Sharma, Son of Vishwanath Sharma, Resident of Village-
Hatta, Police Station- Chenari, District- Rohtas.
104. Anurag Kumar, Son of Sri Raj Kishore Singh Resident of Village- Kenharua,
Police Station- Chenari, District- Rohtas.
105. Ashok Kumar, Son of Sri Jagarnath Prasad Gupta, Resident of Village- Kenar
Khurd, Police Station- Chenari, District- Rohtas.
106. Anil Kumar Thakur, Son of Sri Dularchand Thakur, Resident of Village-
Paharpur, Police Station- Chenari, District- Rohtas.
107. Shiv Shankar Sharma Son of Ram Bachan Sharma, Resident of Village-
Nowan, Police Station- Chenari, District- Rohtas.
108. Pramod Kumar Thakur, Son of Sri Kameshwar Thakur, Resident of Village-
Khurmabad, Police Station- Chenari, District- Rohtas.
109. Manoj Kumar Ram, Son of Sri Umashankar Ram, Resident of Village-
Karnpur, Police Station- Chenari, District- Rohtas.
110. Ram Niwas Pandey, Son of Sri Keshwar Pandey, Resident of Village-
Birnagar, Police Station- Chenari, District- Rohtas.
111. Vachaspati MIshra, Son of Bigu Mishra, Resident of Village- Birnagar,
Police Station- Chenari, District- Rohtas.
112. Binita Panday, Daughter of Banshidhar Panday, Resident of Village-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 645
Birnagar, Police Station- Chenari, District- Rohtas.
113. Vindhyachal Jaysawal, Son of Manu Prasad, Resident of Village-Chenari,
Police Station- Chenari, District- Rohtas.
114. Shio Shambhu Singh, Son of Shree Tirebni Singh, Resident of Village-
Ugahani, Police Station- Chenari, District- Rohtas.
115. Akhilesh Kumar Singh, Son of Lalan Singh, Resident of Village- Kenar
Khurd, Police Station- Chenari, District- Rohtas.
116. Dhananjay Tiwari, Son of Kedar Tiwari, Resident of Village- Tetari, Police
Station- Chenari, District- Rohtas.
117. Krishan Kumar Sharma, Son of Aklu Sharma, Resident of Village- Paharpur,
Police Station- Chenari, District- Rohtas.
118. Md. Nasim Ahmad, Son of Alakdin, Resident of Village- Chenari, Police
Station- Chenari, District- Rohtas.
119. Shahnaz Khatoon, Daughter of Md. Nakir Husain, Resident of Village-
Chenari, Police Station- Chenari, District- Rohtas.
120. Umashankar Mishra, Son of Ramdhari Mishra, Resident of Village- Naraina,
Police Station- Chenari, District- Rohtas.
121. Kusum Kumari, Daugher of Balram Tiwari, Resident of Village- Naraina,
Police Station- Chenari, District- Rohtas.
122. Manoj Kumar, Son of Mukhlal Ram, Resident of Village- Sadokhar, Police
Station- Chenari, District- Rohtas.
123. Dharmendra Kumar, Son of Satyanarayan Ram, Resident of Village- Sinhpur,
Police Station- Chenari, District- Rohtas.
124. Govind Paswan, Son of Sudarshan Paswan, Resident of Village- Hatta, Police
Station- Chenari, District- Rohtas.
125. Ajay Kumar, Son of Sharwan Kumar Singh, Resident of Village- Khurmabad,
Police Station- Chenari, District- Rohtas.
126. Pappu Kumar, Son of Nirmal Sharma, Resident of Village- Khurmabad,
Police Station- Chenari, District- Rohtas.
127. Krishna Sah, Son of Anirudh Sah, Resident of Village- Ghali Belaon, Police
Station- Chenari, District- Rohtas.
128. Kiran Sahani Wife of Kamesh Prasad, Resident of Village- Ramgarh, Police
Station- Ramgarh, District- Bhabhua Kaimur.
129. Rampyare Ram, Son of Chhavinath Ram, Resident of Village- Narhan, Police
Station- Ramgarh, District- Bhabhua Kaimur.
130. Ashok Pandey, Son of Ram Awadh Pandey, Resident of Village- Tironpur,
Police Station- Durgabati, District- Bhabhua Kaimur.
131. Umesh Kumar, Son of Yamuna Singh Yadav, Resident of Village- Sawath,
Police Station- Durgawati, District- Bhabhua Kaimur.
132. Ram Awatar Ram, Son of Kameshwar Ram, Resident of village Masadhi,
Police Station- Ramgadh, District- Bhabhua Kaimur.
133. Ravi Shankar Paswan, Son of Nakhru Paswan, Resident of Village- Karanpur,
Police Station- Durgawati, District- Bhabhua Kaimur.
134. Satyendra Kumar, Son of Mana Ram, Resident of Chhata Baradhi, Police
Station- Durgawati, District- Bhabhua Kaimur.
135. Chandra Shekhar Singh Son of Nanku Singh, Resident of Village- Jewari,
Police Station- Durgawati, District- Bhabhua Kaimur.
136. Amarjeet Kumar, Son of Jagjiwan Ram, Resident of Village- Narhan, Police
Station- Durgawati, District- Bhabhua Kaimur.
137. Mustaque Ali, Son of Mayuzddin Ray, Resident of Village- Mohania, Police
Station- Mohania, District- Bhabhua Kaimur.
138. Meraj Alam, Son of Munsuf Miya, Resident of Village- Kurai, Police Station-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 646
Mohaniya, District- Bhabhua Kaimur.
139. Vinod Kumar, Son of Nathuni Ram, Resident of Village- Harnathpur
(Dulpha), Police Station- Mohania, District- Bhabhua Kaimur.
140. Barhu Ram, Son of Radha Ram, Resident of Village- Harnathpur, Police
Station- Mohania, District- Bhabhua Kaimur.
141. Sudama Ram, Son of Kariman Ram, Resident of village- Mujan, Police
Station- Mohania, District- Bhabhua Kaimur.
142. Ramcharan Prasasd, Son of Ramlal Ram, Resident of village- Usari, Police
Station- Mohania, District- Bhabhua Kaimur.
143. Rajnish Kant, son of Kishori Ram, Resident of village- Usari, Police Station-
Mohania, District- Bhabhua Kaimur.
144. Rakesh Kumar Ram, Son of Nandlal Ram, Resident of village-Keshopur,
Police Station- Mohania, District- Bhabhua Kaimur.
145. Anand Kumar, son of Dashmi Rai, Resident of village- Isian, Police Station-
Chainpur, District- Bhabhua Kaimur.
146. Mahesh Ram, Son of Sumer Ram, Resident of village- Sahajpura, Police
Station- Kudra, District- Bhabhua Kaimur.
147. Ratnamani Sriwastwa, son of Janardan Lal, Resident of village- Pachilakhi,
Police Station-Durgawati, District- Bhabhua Kaimur.
148. Sunita Kumari, Daughter of Sadanand Shrivastva, Resident of village-
Pachilakhi, Police Station-Durgawati, District- Bhabhua Kaimur.
149. Ajay Kumar, son of Haridwar Ram, Resident of village- Pipara (Mardan Rai
Ke), Police Station-Kargahar, District- Rohtas.
150. Sangita Kumari, Daughter of Lakshman Sah, Resident of village- Pipara
(Mardan Rai Ke), Police Station-Karagahar, District- Rohtas.
151. Manoj Tiwari, Son of Haridwar Tiwari, Resident of village- Bhairwan, Police
Station-Karaghar, District- Rohtas.
152. Abhishek Kumar Singh, Son of Janardan Singh, Resident of Village- Agini,
Police Station- Nasriganj, District- Rohtas.
153. Pawan Kumar, Son of Kashi Nath Singh, Resident of Village- Kargahar,
Police Station- Kargahar, District- Rohtas.
154. Durgadat Mishra, Son of Umesh Mishra, Resident of Village- Kargahar,
Police Station- Kargahar, District- Rohtas.
155. Krishna Prasad, Son of Shri Rajan Singh, Resident of Village- Kargahar,
Police Station- Kargahar, District- Rohtas.
156. Md. Akhtar Rain, Son of Md. Sanavar Rain, Resident of Village- Kargahar,
Police Station- Kargahar, District- Rohtas.
157. Nityanand Manhar, Son of Kameshwar Prasad, Resident of Village-
Kargahar, Police Station- Kargahar, District- Rohtas.
158. Jai Prakash Gupta, Son of Awadh Bihari Sah, Resident of Village- Kargahar,
Police Station- Kargahar, District- Rohtas.
159. Jai Shankar Kumar, son of Satya Narayan Singh, Resident of Village- Semari,
Police Station- Kargahar, District- Rohtas.
160. Jainul Avedin, Son of Sanauwar Rain, Resident of Village- Kargahar, Police
Station- Kargahar, District- Rohtas.
161. Ravi Prakash Singh, Son of Sipahi Singh, Resident of Village- Kargahar,
Police Station- Kargahar, District- Rohtas.
162. Gopal Singh, Son of Shiv Jee Singh, Resident of Village- Khanethi, Police
Station- Kargahar, District- Rohtas.
.... .... Petitioner/s
Versus
1. The State of Bihar
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 647
2. The Principal Secretary, Department of Planning & Development,
Government of Bihar, Patna.
3. The Director, Department of Planning & Development, Government of Bihar,
Patna.
4. The Joint Director-Cum-Office Head, Department of Planning &
Development, Directorate of Economics & Statistics) Government of Bihar,
Patna.
5. The District Statistical Officer, Sasaram, District- Rohtas (Bihar).
6. The District Statistical Officer, Bhabhua, District- Kaimur (Bihar).
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12851 of 2016
===========================================================
1. Tuntun Kumar Singh S/o Ramlagan Singh At- Ajaniya, P.O.- Khadiha, P.S.-
Simra, Dist- Aurangabad.
2. Rajiv Kumar S/o Ramadhar Sharma/Singh Vill- Charkawan Haji,
P.O.+P.S.+Block- Rafiganj, Dist- Aurangabad.
3. Sushil Kumar Singh S/o Badri Narayan Singh Vill+P.O.- Raganiya,
P.S.+Block- Rafiganj, Dist- Aurangabad.
4. Dilip Kumar S/o Mohan Kumar Singh Vill- Munjari, P.O.- Pogar,
P.S.+Block- Rafiganj, Dist- Aurangabad.
5. Sanjiv Kumar S/o Ram Vinay Yadav Vill- Dalbigha (Beri), P.O.- Latta, P.S-
Pouthu, Block- Rafiganj, Dist- Aurangabad.
6. Rakesh Ranjan S/o Sri Sarju Prasad Singh At Village- Isrour, P.O.- Chatti,
P.S.- Deo, Dist- Aurangabad.
7. Pankaj Kumar, S/o Jamuna Ram, at Village- Kolh Manjhauli, P.O.- Sonaura,
P.S.- Mali, Dist- Aurangabad.
8. Pramod Kumar, S/o Shiv Nath Saw, Vill- Pachariya, P.S.- Rafiganj, PO-
Jakhim, Dist- Aurangabad.
9. Devendra Kumar Pandey S/o Kishore Pandey Vill- Biraj Bigha, P.O.-
Deshpur, P.S.- Amba, Aurangabad.
10. Dhirendra Kumar Pandey, S/o Kishore Pandey Vill- Biraj Bigha, P.O.-
Deshpur, P.S.- Amba, Aurangabad.
11. Satrughan Kumar Pandey S/o Parshid Pandey Vill- Biraj Bigha, P.O.-
Deshpur, P.S.- Amba, Aurangabad.
12. Benketesh Pandey, S/o Kamlesh Pandey, Vill- Biraj Bigha, P.O.- Deshpur,
P.S.- Amba, Aurangabad.
13. Ajit Kumar Singh S/o Sri Niwas Singh, Village- Kanker, P.O.+P.S.- Bandem,
Dist- Aurangabad.
14. Upasana Sharma, W/o Brajesh Kumar Bhardwaj Village- Parsawan, P.O.-
Amba, P.O.- Kutumba, Dist- Aurangabad.
15. Manish Kumar S/o Surendra Sharma Vill- Chandauli, PO- Barh, PS-
Madanpur, Dist- Aurangabad.
16. Avinash Ranjan S/o Ambedkar Kumar Singh At Vill- Asha Bigha, PO-
Bhadwa, PS- Rafiganj, Dist- Aurangabad.
17. Santosh Kumar S/o Late Lalan Prasad Singh At Vill- Palakiya, P.O.
Udhampur, P.S.- Madanpur, Dist- Aurangabad.
18. Brij Mohal Prasad S/o Ram Pravesh Prasad At Vill- Navinagar, Dist-
Aurangabad.
19. Brajesh Kumar Singh S/o Shiv Narayan Singh At Vill- Ibanpur, PO-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 648
Kapasiya, P.S.+Dist- Aurangabad.
20. Ravindra Kumar Mahto, S/o Sita Mahto, Vill- Mangi, P.O.- Rajwariya Kala,
P.S.- Navinagar, Dist- Aurangabad.
21. Ajay Kumar Pathak, S/o Jaglal Pathak Vill+P.O.- Dadhpi, P.S.- Madanpur,
Dist- Aurangabad.
22. Manish Kumar Singh S/o Birendra Kumar Singh, Vill- Mangrawa, PO-
Nagmatiya, PS- Madanpur, Dist- Aurangabad.
23. Ranjeet Kumar S/o Kapil Dev Singh At Vill- Ajaan, P.O.- Nima Ajaan, P.S.-
Madanpur, Dist- Aurangabad.
24. Jogendra Kumar S/o Kedar Singh At+Vill+PO- Ghosta, P.S.- Madanpur,
Dist- Aurangabad.
25. Manoj Kumar Singh S/o Ramadhar Singh, Vill- Amior Bigha, P.O.- Gardi,
P.S.- Salaiya, Dist- Aurangabad.
26. Manoj Kumar Singh S/o Jag Narayan Singh Vill- Deojra, P.O.- Manika, P.S.-
Madanpur, Dist- Aurangabad.
27. Siyaram Prasad, S/o Kameshwar Prasad, Vill- Prasad, P.O.- War, P.S.-
Madanpur, Dist- Aurangabad.
28. Shashibhushan Singh S/o Kanak Kumar Singh Village- Mahuain, P.O.-
Manika, P.S.- Madanpur, Dist- Aurangabad.
29. Manoj Kumar Pandey S/o Ram Pravesh Pandey At Village- Kasauti, P.O.-
Badauli, P.S.- Amba, Dist- Aurangabad.
30. Upendra Ravidas, S/o Kauleshwar Ravidas Vill- Darbhanga, P.O.- Teldiha,
P.S.- Madanpur, Dist- Aurangabad,'
31. Jamuna Yadav, S/o Ramswaroop Yadav At Vill- Raja Bigha, P.O.- Nima
Ajaan, P.S.- Madanpur, Dist- Aurangabad.
32. Surendra Sharma, S/o Suraj Dev Sharma At Vill- Atal Bigha, PO-
Nagmatiya, PS- Madanpur, Dist- Aurangabad.
33. Surendra Kumar S/o Sri Gupta Thakur, Vill- Parasdih, P.O.- Pirwa, PS-
Salaiya, Dist- Aurangabad.
34. Vimlesh Chaudhary S/o Bhunda Chaudhary At Vill- Shivganj, P.O.- Teldiha,
P.S.- Madanpur, Dist- Aurangabad.
35. Uday Kumar Sharma S/o Dharamdeo Mistri At Vill- Banaufer, PO- Deo,
P.S.- Madanpur, Dist- Aurangabad.
36. Madhurendra Kumar Madhu, S/o Shidheshwar Yadav At Vill- Pepardih,
P.O.- Pirwan, P.S.- Salaiya, Dist- Aurangabad.
37. Aarti Kumari D/o Lalmohan Thakur At Vill- Paradih, P.O.- Pirwan, P.S.-
Salaiya, Dist- Aurangabad.
38. Anil Kumar Yadav S/o Babulal Yadav At Vill- Pirbigha, PO- Suimla, P.S.-
Salaiya, Dist- Aurangabad,.
39. Shashi Kumar S/o Ram Briksh Yadav At Vill- Gulab Bigha, PO- Umga, P.S.-
Madanpur, Dist- Aurangabad.
40. Vipul Kumar Ranjan S/o Jagnarayan Singh At Vill- Pranpur, P.S.- Madanpur,
Dist- Aurangabad.
41. Kunjan Kumar Pandey S/o Umesh Pandey At Vill- Chintaman Kotha, PO-
Manika, P.S.- Madanpur, Dist- Aurangabad.
42. Shivan Kumar S/o Banarasi Ram, Vill- Mathaiya, P.O.- Madanpur, Dist-
Aurangabad.
43. Uday Kumar Pal, S/o Rajdeo Bhagat Vill+P.O.- Pirwan, P.S.- Salaiya, Dist-
Aurangabad.
44. Krishna Gopal S/o Sri Sitaram Das, At Vill+P.O.- Khiriyawan, P.S.-
Madanpur, Dist- Aurangabad.
45. Kumari Seema Singh D/o Ram Pravesh Singh At Village- Baniya, P.O.-
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 649
Nagamatiya, P.S.- Madanpur, Dist- Aurangabad.
46. Rajballam Kumar S/o Mohan Das, Vill- Madarpur, PO- Khiriwan, P.S.-
Madanpur, Dist- Aurangabad.
47. Binod Kumar S/o Yadunandan Yadav At Vill- Irkee Kala, PO- Chaukhara,
P.S.- Madanpur, Dist- Aurangabad.
48. Santosh Kumar S/o Arjun Chaudhary At Mirganj PO- Ranidih, P.S.- Salaiya,
Dist- Aurangabad.
49. Md. Habibullah Ansari S/o Abdullah Ansari At Vill- Darzibigha, P.O.+P.S.-
Madanpur, Dist- Aurangabad.
50. Sakib Arsala, S/o Md. Sahid Ahmed Vill- Mominpur, PO+PS- Madanpur,
Dist- Aurangabad.
51. Hasib Alam S/o Habib Alam Vill- Mominpur, PO+PS- Madanpur, Dist-
Aurangabad.
52. Prashar Nityanand Sirmour, S/o Ramesh Pathak At Vill- Purnadih, PO-
Umga, P.S.- Madanpur, Dist- Aurangabad.
53. Raju Ram, S/o Samdev Ram Vill+P.O.- Rajbariya Kala, P.S.- Navinagar,
Dist- Aurangabad.
54. Amit Kumar Singh S/o Nagendra Singh At P.O.- Gosaidih, P.S.- Navinagar,
Dist- Aurangabad.
55. Vijay Kumar S/o Narendra Singh Vill -------------------, P.S.- Navinagar, Dist-
Aurangabad.
56. Mithilesh Kumar S/o Madan Sau, Vill+PO- Rajoi, P.S.+Dist- Aurangabad.
57. Anup Kumar S/o Krishna Prasad Vill- Pachmu, P.O.- Badem, P.S.-
Navinagar, Dist- Aurangabad.
58. Santosh Kumar S/o Narayan Mehta Vill- Sanda Sandi, P.O.- Matpa, P.S.-
Kutumba, Dist- Aurangabad.
59. Manoj Kumar S/o Ram Pravesh Ram, Vill- Haneye, P.O.- Hariharganj Alka,
P.S.- Kutumba, Dist- Aurangabad.
60. Shekhar Kumar S/o Shyamji Prasad Vill- Jayprakash Nagar, P.O.+P.S.+Dist-
Aurangabad.
61. Om Prakash Pandey S/o Ramadhar Pandey VIll- Dhunda P.O.- Deshpur,
P.S.- Amba, Dist- Aurangabad.
62. Ashutosh Mishra S/o Ganesh Dutt Mishra, Vill- Parsa, P.O.- Narendrakhap,
P.S.- Kutumba, Dist- Aurangabad.
63. Ajay Kumar S/o Nand Kumar Ram Vill- Dihri, P.O.- Satgawan, P.S.-
Kutumba, Dist- Aurangabad.
64. Chandan Kumar S/o Rameshwar Thakur Vill+P.O.- Souri, P.S.- Mali, Dist-
Aurangabad.
65. Ranjit Sharma S/o Vishwanath Sharma At- Shivpur, P.O.- Kutumba, P.S.-
Navinagar, Dist- Aurangabad.
66. Upendra Kumar Gupta S/o Jawahar Prasad Gupta, Vill+P.O.- Charan, P.S.-
Mali, Dist- Aurangabad.
67. Santam Ram S/o Dilkeshwar Ram, Vill+P.O.- Sauri, P.S.- Mali, Dist-
Aurangabad.
68. Rita Kumari D/o Shyam Bihari Baitha, Vill+P.O.- Sauri, P.S.- Mali, Dist-
Aurangabad.
69. Uday Kumar Paswan S/o Vyas Ram Vill+P.O.- Sauri, P.S.- Mali, Dist-
Aurangabad.
70. Puja Kumari D/o Rajendra Chaudhary At Ward No.8, Near Devi Mandir Old
Chauk, Daud Nagar, Dist- Aurangabad.
71. Rajesh Kumar Tripathi S/o Ramadhar Tiwari Vill+P.O.- Mahuwan, P.S.-
Navinagar, Dist- Aurangabad.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 650
72. Santosh Prasad S/o Kailash Sau, Vill+P.O.- Charan, P.S.- Mali, Dist-
Aurangabad.
73. Banarasi Prasad Gupta S/o Jawarhar Prasad Gupta Vill+P.O.- Charan, P.S.-
Mali, Dist- Aurangabad.
74. Satendra Kumar S/o Shri Bhikhar Ram, Vill- Pipra, P.O.- Bairiya, P.S.- Mali,
Dist- Aurangabad.
75. Rahul Kumar Chandrawanshi, S/o Balram Prasad Chandrawanshi Vill-
Muturbigha, P.O.+P.S.- Navinagar, Dist- Aurangabad.
76. Manish Kumar S/o Shyam Narayan Singh Vill- Anandua, P.O.+P.S.-
Navinagar, Dist- Aurangabad.
77. Harendra Paswan, S/o Brijmohan Paswan Vill- Bhusauli Tendua, P.O.- P.S.-
Navinagar, Dist- Aurangabad.
78. Birendra Kumar S/o Chandrama Singh Vill+PO- Rajbariya Kala, P.S.-
Navinagar, Dist- Aurangabad.
79. Ranjit Kumar Singh S/o Sri Chandrama Singh Vill+PO- Charan, P.O.+P.S.-
Mali, Dist- Aurangabad.
80. Sumit Kumar S/o Sri Ramashankar Singh Vill- Bilashpur, P.O.- Chandargarh,
P.S.- Navinagar, Dist- Aurangabad.
81. Rajiv Kumar Yadav S/o Balkeshwar Yadav Vill- Kamdarpur, P.O.- Chainpur,
P.S.- Mali, Dist- Aurangabad.
82. Sanju Kumari D/o Udit Thakur Vill+PO- Sauri, P.S.- Mali, Dist-
Aurangabad.
83. Dhiraj Yadav S/o Tapeshwar Gop, Vill- Kasautiya, P.O.- Mirjapur, P.S.-
Mali, Dist- Aurangabad.
84. Sadhna Kumari D/o Shiv Prasad Lal, Vill- Satendra Nagar, P.O.+P.S.+Dist-
Aurangabad.
85. Madhukar Kumar S/o Binod Singh At- Karma Road, Adarsh Colony, Ward
No.-7, Dist- Aurangabad.
86. Pramod Kumar S/o Jamuna Prasad At- Budha Mahadev Mandir, Side of the
Adri River, Dist- Aurangabad.
87. Anup Kumar S/o Digvijay Singh Vill- Sadar Block, P.O.+P.S.+Dist-
Aurangabad.
88. Vidya Narayan S/o Brij Kishore Pandey Vill- Dhuriya P.O.- Barauli, P.S.-
Barun, Dist- Aurangabad.
89. Prahlad Pal, S/o Suresh Pal, Vill- Amarpura, P.O.- Manika, P.S.- Madanpur,
Distt- Aurangabad.
90. Harendra Paswan S/o Brijmohan Paswan Vill- Bhusauli Tendua, P.O.- P.S.-
Navinagar, Dist- Aurangabad.
91. Shashikant Kumar S/o Maheshwar Das, At Village- Itkohiya, P.O.- Pirthu,
P.S.- Salaiya, Dist- Aurangabad.
92. Dhirendra Kumar S/o Vijay Singh At Cillage- Basabigha, PO- Gardih, PS-
Salaiya, Dist- Aurangabad.
93. Brajesh Kumar Bhardwaj, S/o Rajeshwar Mishra At Village- Parsawan, PO-
Amba, P.S.- Kutumba, Dist- Aurangabad.
94. Amit Kumar S/o Bimlesh Singh Vill- Barwan, P.O.- Deoria Kala, PS.-
Phesar, Dist- Aurangabad.
95. Mrityunjay Kumar S/o Sidhnath Singh Vill- Santhua, P.O.- Pogar,
P.S.+Block- Rafiganj, Dist- Aurangabad.
96. Ajeem Sarvar S/o Md. Julfekar Ahmed Vill- Hajipur Gola, P.O.+P.S.+Block-
Rafiganj, Dist- Aurangabad.
97. Ranjeet Kumar S/o Alkhdev Yadav Vill+P.O.- Pathi, P.S.- Kashma, Block-
Rafiganj, Dist- Aurangabad.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 651
98. Anand Prakash S/o Vijay Sharma Vill- Thakurrar, P.O.+P.S.+Block-
Rafiganj, Dist- Aurangabad.
99. Sikandar Kumar S/o Saligram Paswan Vill- Kotwara, P.O.- Jakhim,
P.S.+Block- Rafiganj, Dist- Aurangabad.
100. Gautam Kumar S/o Gupta Prasad At Thana Gali, Vill+P.O.+P.S.+Block-
Rafiganj, Dist- Aurangabad.
101. Ram Vinay Singh S/o Rambriksh Singh Vill- Pathak Bigha, P.O.- Pogar,
P.S.+Block- Rafiganj, Dist- Aurangabad.
102. Arjun Singh S/o Ganauri Singh Vill- Adhin Bigha, P.O.- Barahi Bazaar, P.S.-
Pathau, Block- Rafiganj, Dist- Aurangabad.
103. Anuj Kumar S/o Karu Prasad Singh Vill- Karmi, P.O.+P.S.+Block- Rafiganj,
Dist- Aurangabad.
104. Jay Kumar S/o Rajaram Yadav Vill- Karma Masod, P.O.+P.S.+Block-
Rafiganj, Dist- Aurangabad.
105. Sanjay Kumar S/o Janardhan Yadav Vill- Adhin Bigha, P.O.- Barahi Bazaar,
P.S.- Pathu, Block- Rafiganj, Dist- Aurangabad.
106. Rajeev Kumar S/o Nandlal Prasad Vill- Tiwary Bigha, P.O.+P.S.+Block-
Rafiganj, Dist- Aurangabad.
107. Vibha Kumari D/o Mahendra Prasad Singh Vill+P.O.- Temura, P.S.- Pathau,
Block- Rafiganj, Dist- Aurangabad.
108. Rajeev Ranjan Diwakar S/o Motilal Singh Vill- Imamganj, P.O.- Bel, P.S.-
Obra, Block- Obra, Dist- Aurangabad.
109. Priyanka Kumari D/o Ranjan Kumar Vill- Imamganj, P.O.- Bel, P.S.- Obra,
Block- Obra, Dist- Aurangabad.
110. Anu Kumari D/o Birendra Sharma Vill- Baruna, P.O.- Sihuli, P.S.+Block-
Rafiganj, Dist- Aurangabad.
111. Sri Ram Kumar S/o Gannu Yadav Vill- Dekhi, P.O.- Dugul, P.S.+Block-
Rafiganj, Dist- Aurangabad.
112. Braj Kishore Singh S/o Late Rambriksh Singh At Vill- Pachkuriya, P.O.-
Poiwan, P.S.+Block+Dist- Aurangabad.
113. Reema Anand D/o Manoj Kumar Vill- Durga Mandap Road, Satyendra
Nager, P.O.+P.S.+Block+Dist- Aurangabad.
114. Rita Pandey W/o Binay Kumar Pathak Vill- Nethua, P.O.- Rajoy,
P.S.+Block+Dist- Aurangabad.
115. Ajit Kumar S/o Vijay Ram Vill- Ratanua, P.O.- Bijoli, P.S.- Aurangabad
Muffasil, Block+Dist- Aurangabad.
116. Meena Kumari D/o Dev Narayan Ram VIll- Rampur, P.O.- Kaithi, P.S.-
Obra, Block- Obra, Dist- Aurangabad.
117. Sanjay Kumar S/o Sri Gopal Prasad Vill- Satyendra Nagar, Dr. K.K. Singh
Clinic, P.S.+Block+Dist- Aurangabad.
118. Manoj Kumar S/o Suraj Dev Ram Vill- Bandua, P.O.- MAtpa, P.S.-
Kutumba, Block+Dist- Aurangabad.
119. Awadhesh Kumar S/o Fakira Saw Vill- Teliya Pokhar, Jaiprakash Nagar,
P.S.+Block+Dist- Aurangabad.
120. Sudama Kumar Soni S/o Late Sita Ram Swarankar, Vill- Viratpur Old Kaji
Mohalla, P.S.+Block+Dist- Aurangabad.
121. Dudheshwar Prajapati S/o Ram Prasad Prajapati Vill- Bagatarpa. P.O.-
Jagatpur, P.S.- Barun, Block+Dist- Aurangabad.
122. Sunil Kumar S/o Sri Nand Kumar Ram, Vill- Bihari, P.O.- Satgawan, P.S.-
Kutumba, Block+Dist- Aurangabad.
123. Amarnath Kumar S/o Vishwanath Prasad Vill- Adarsh Colony, Karma Raod,
P.O.+P.S.+Block+Dist- Aurangabad.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 652
124. Shailesh Kumar S/o Shankar Singh Vill- Dhunda, P.O.- Deshpur (Amba),
P.S.- Kutumba, Block+Dist- Aurangabad.
125. Nandan Kumar S/o Ramadhar Pandey Vill- Dhunda, P.O.- Deshpur (Amba),
P.S.- Kutumba, Block+Dist- Aurangabad.
.... .... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary.
2. The Principal Secretary, Planning & Development Department, Government
of Bihar, Patna.
3. The Principal Secretary, Co-operative Department, Government of Bihar,
Patna.
4. The Director, Department of Planning & Development, (Directorate of
Economics & Statistics) Government of Bihar, Patna.
5. The District Statistical Officer, Madhepura, District- Aurangabad (Bihar)..
.... .... Respondent/s
With
===========================================================
Civil Writ Jurisdiction Case No. 12819 of 2016
===========================================================
1. Gopal Kumar Gautam Son of Late Khiru Das resident of village + P.O.
Katauna, Pandey Tola, P.S. Malaypur, District - Jamui
2. Diwakar Ram Son of Late Jageshwar Ram resident of Village - Kalyanpur,
Ward No. 21, P.S. & Distt. - Jamui
3. Sushil Kumar Singh Son of Sudhir Prasad Singh resident of Shitla Colony,
New tola, Mahisauri, P.S. & Distt. - Jamui
4. Vishwajeet Kumar Son of Jay Prakash Mandal resident of Srichand Nawada,
P.S. & Distt. Jamui
5. Shashibhushan Kumar Saw Son of Mahadeo Saw resident of village - Nardih,
Ward No. 10, P.S. & Distt. Jamui
6. Vikash Kumar Son of Chakradhar Prasad Singhresident of village -
Mahisauri, P.S. & Distt. - Jamui
7. Styendra Kumar Singh Son of Naresh Prasad Singh resident of village -
Hasdih, P.S. & Distt. Jamui
8. Ajit Kumar Son of Lakhan Bhagat resident of village - Srichand Nawada, P.S.
& Distt. Jamui
9. Nitesh Anchal Son of Pradeep Kumar Singh resident of village - Patliputra
Colony, P.S. & Distt. Jamui
10. Kishan Kanhaiya Son of Umesh Prasad Yadav resident of village - Shastri
Colony, P.S. & Distt. - Jamui
11. Jitendra Kumar Singh Son of Gopal Prasad Singh resident of village - Babu
Tola, Mahisauri, P.S. & Distt. Jamui
12. Vivek Kumar Son of Om Shankar Prasad Sinha resident of village - Bihari,
P.S. & Distt. - Jamui
13. Ranjan Kumar Mehta Son of Garib Harizan resident of village - Ujhandi,
Ward No. 2, P.S. & Distt. - Jamui
14. Raushan Kumar Singh Son of Late Nityanand Singh resident of village -
Hasdih, Ward No. 1 P.S. & Distt. Jamui
15. Pramod Kumar Sah Son of Kishori Prasad Sah resident of village - Hasdih,
Ward No. 1 P.S. & Distt. Jamui
16. Sanjay Kumar Son of Basuki Mandal resident of village - Chaura, P.S. &
Distt. Jamui
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 653
17. Anil Kumar Son of Banarsi Ravidas resident of village - Bhachhiyar, P.S. &
Distt. Jamui
18. Satyendra Kumar Son of Satyadeo Mandal resident of village - Amba, P.S. &
Distt. Jamui
19. Prabhakar Mandal Son of Late Arjun Mandal resident of village - Chaura,
P.S. & Distt. Jamui
20. Sudhir Kumar Yadav Son of Bhaso Yadav resident of village - Baladih, P.S.
& Distt. Jamui
21. Kundan Kumar Singh Son of Satyanarayan Singh resident of village -
Baruatta, P.S. & Distt. Jamui
22. Dilip Kumar Son of Singheshwar Sah resident of village - Bihari, P.S. &
Distt. Jamui
23. Vimal Kumar Son of Singheshwar Prasad Gupta resident of village - Bihari,
P.S. & Distt. Jamui
24. Pawan Kumar Son of Jageshwar Mandal resident of village - Chaura, P.S. &
Distt. Jamui
25. Pravesh Kumar Vishwakarma Son of Shankar Vishwakarma resident of
village - Harnarayanpur, P.S. & Distt. Jamui
26. Umesh Thakur Son of Madhusudan Thakur resident of village - Dukhnadih,
P.S. & Distt. Jamui
27. Suresh Kumar Son of Shibu Mahto resident of village - Amrath, P.S. & Distt.
Jamui
28. Mithlesh Kumar
29. Ram Pravesh Kumar
Both sons of Chandeshwar Rawat resident of village - Lakhanpur, P.S.
& Distt. Jamui
30. Ajit Kumar Son of Virendra Mandal resident of village - Lakhanpur, P.S. &
Distt. Jamui
31. Shashibhushan Kumar Son of Sadhusharan Mandal resident of village -
Lakhanpur, P.S. & Distt. Jamui
32. Nitish Kumar Son of Bachchu Mandal resident of village - Bijuahi, P.S. &
Distt. Jamui
33. Vidyasagar Kumar Son of Shankar Prasad Chaurasiya resident of village -
Santhu, P.S. & Distt. Jamui
34. Shankar Prasad Chaurasiya Son of Late Bhaso Prasad Chaurasiya resident of
village - Santhu, P.S. & Distt. Jamui
35. Sanjay Kumar Son of Late Shivdhari Mandal resident of village - Bijuahi,
P.S. & Distt. Jamui
36. Soni Kumari D/o Upendra Prasad Mandal resident of village - Bijuahi, P.S.
& Distt. Jamui
37. Sanjay Tanti Son of Rajendra Tanti resident of village - Kalyanpur, P.S. &
Distt. Jamui
38. Pankaj Kumar Son of Prakash Rawat resident of village - Lakhanpur, P.S. &
Distt. Jamui
39. Ravi Rupesh Son of Bhola Rawat resident of village - Lakhanpur, P.S. &
Distt. Jamui
40. Vikram Kumar Son of Late Lakshman Prasad resident of village - Nawkadih
Bukar, P.S. & Distt. Jamui
41. Tripurai Mandal Son of Late Mishri Mandal resident of village - Chaura, P.S.
& Distt. Jamui
42. Manish Kumar Sharma Son of Saryug Sharma resident of village -
Lakhanpur, P.S. & Distt. Jamui
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 654
43. Anil Kumar Son of Nandlal Malakar resident of village - Lohra, P.S. & Distt.
Jamui
44. Shreekant Kumar S/o Chanchal Mahto resident of village - Kharsari, P.S. &
Distt. Jamui
45. Dilip Kumar Son of Ramkishore Mahto resident of village - Amba, P.S. &
Distt. Jamui
46. Rambalak Yadav Son of Pachu Yadav resident of village - Sudamapur, P.S.
Barhat, Distt. Jamui
47. Ramjee Kumar Son of Sri Kant Mandal resident of village - Bijuahi, P.S. &
Distt. Jamui
48. Barun Kumar Son of Mahendra Mandal resident of village - Marwa, P.S. &
Distt. Jamui
49. Anuj Kumar Son of Chandeshwar Raut resident of village - Lakhanpur, P.S.
& Distt. Jamui
50. Bipin Paswan Son of Rajendra Paswan resident of village - Kakan, P.S. &
Distt. Jamui
51. Rambahadur Kumar Son of Baudhu Yadav resident of village - Achhari, P.S.
& Distt. Jamui
52. Gajadhar Mandal Son of Late Bangali Mandal resident of village - Lathane,
P.S. & Distt. Jamui
53. Sanjeet Kumar Singh Son of Surendra Prasad Singh resident of village -
Mahisauri, P.S. & Distt. Jamui
54. Sarita Sinha W/o Tarkeshwar Prasad resident of village - Krishnapatti, P.S. &
Distt. Jamui
55. Rekha Kumari W/o Anuj Kumar resident of village - Garsanda, P.S. & Distt.
Jamui
56. Diwakar Kumar Son of Prakash Mandal resident of village - Bijuahi, P.S. &
Distt. Jamui
57. Vikash Das Son of Bishwanath Das resident of village - Bhachhiyar, P.S. &
Distt. Jamui
58. Kiran Kumari D/o Rajendra Paswan resident of village - Kakan, P.S. & Distt.
Jamui
59. Ranjit Pandey Son of Suresh Pandey resident of village - Lakhanpur, P.S. &
Distt. Jamui
60. Sunil Kumar Son of Ramchandra Yadav resident of village - Lakhanpur, P.S.
& Distt. Jamui
61. Md. Ijrail Ansari Son of Md. Islam Ansari resident of village - Hasdih, P.S. &
Distt. Jamui
62. Rohit Kumar Son of Harishchandra Mandal resident of village - Bijuahi, P.S.
& Distt. Jamui
63. Dhirendra Kumar Son of Murari Mandal resident of village - Bijuahi, P.S. &
Distt. Jamui
64. Rajeev Ranjan Son of Hari Shankar Mahto resident of village - Nawadih, P.S.
& Distt. Jamui
65. Sandeep Kumar Son of Kameshwar Prasad resident of village - Lohra, P.S.
& Distt. Jamui
66. Ramashray Kumar Ambasta Son of Ashwani Kumar Ambasta resident of
village - Garsanda, P.S. & Distt. Jamui
67. Manoj Kumar Son of Moti Prasad Mandal resident of village - Nawkadih,
P.S. & Distt. Jamui
68. Pratap Kumar Son of Ganesh Prasad Vishwakarma resident of village -
Lohra, P.S. & Distt. Jamui
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 655
69. Pranav Kumar Son of Manager Pandey resident of village - Shastri Colony,
P.S. & Distt. Jamui
70. Punam Kumari W/o Bimlendu Kumar resident of village - Shastri Colony,
P.S. & Distt. Jamui
71. Devendra Kumar Son of Nuneshwar Mandal resident of village - Dukhnadih,
P.S. & Distt. Jamui
72. Santosh Kumar Son of Rajkumar Rawat resident of village - Sudamapur,
P.S. Barhat, Distt. Jamui
73. Amit Kumar Singh Son of Chakradhar Singh resident of village - Mahisauri,
P.S. & Distt. Jamui
74. Praveen Kumar Son of Late Mahendra Mandal resident of village - Bijuahi,
P.S. & Distt. Jamui
75. Dharmaraj Kumar Paswan Son of Basudeo Paswan resident of village -
Harnaha, P.S. & Distt. Jamui
76. Rahul Kumar Son of Ramanuj Singh resident of village - Mahisauri, P.S. &
Distt. Jamui
77. Navin Kumar Mandal Son of Rajendra Mandal resident of village -
Harnarayanpur, P.S. & Distt. Jamui
78. Pramod Mandal
79. Binod Mandal
Both sons of Borhan Mandal resident of village - Kalyanpur, P.S. & Distt.
Jamui
80. Shashibhushan Kumar Son of Ganesh Mandal resident of village - Bijuahi,
P.S. & Distt. Jamui
81. Deepak Kumar Gautam Son of Sachidanand Ambedkar resident of village -
Ankatanr, P.S. Jhajha, Distt. Jamui
82. Soni Kumari D/o Subhindra Singh resident of village - Mangobandar, P.S.
Khaira, Distt. Jamui
83. Manohar Kumar Singh Son of Chandra Shekhar Singh resident of village -
Mangobandar, P.S. Khaira Distt. Jamui
84. Birendra Kumar Gupta Son of Sahdeo Prasad Gupta resident of village -
Hasdih, P.S. & Distt. Jamui
85. Kedar Paswan Son of Arjun Paswan resident of village - Denikhar, P.S.
Khaira Distt. Jamui
86. Sudama Kumar Sah Son of Lakshmi Sah resident of village - Nardih, P.S. &
Distt. Jamui
87. Sudhir Kumar Sah Son of Nageshwar Sah resident of village - Bhatchak, P.S.
& Distt. Jamui
88. Prabhat Kumar Sinha Son of Hari Shankar Prasad resident of village -
Garsanda, P.S. & Distt. Jamui
89. Vikas Kumar Diwakar Son of Arun Kumar Sah resident of village - Satgama,
P.S. & Distt. Jamui
90. Chandan Kumar Son of Sahdeo Prasad Yadav resident of Taron, P.S.
Simultalah, Distt. - Jamui
91. Rajeev Kumar Sharma Son of Nuneshwar Prasad Sharma resident of village -
Babudih, P.S. Sono, Distt. - Jamui
92. Nandan Kumar Singh Son of Shambhu Prasad Singh resident of village -
Paro, P.S. Barhat, Distt. - Jamui
93. Ajit Kumar Son of Krishnadeo Mahto resident of Balda, Darkha, P.S.
Sikandra, Distt. - Jamui
94. Ashok Kumar Son of Vishwanath Prasad resident of village - Habu Nagar,
P.S. Sikandra, Distt. - Jamui
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 656
95. Uday Kumar Son of Yugal Thakur resident of village - Gahlor, P.S. Sikandra,
Distt. Jamui
96. Binod Mahto Son of Mishri Mahto resident of village - Habu Nagar, P.S.
Sikandra, Distt. - Jamui
97. Beby Kumari D/o Late Suresh Prasad Singh resident of village - Jagdhar,
P.S. Sikandra, Distt. - Jamui
98. Ravishchandra Son of Bhaso Singh resident of village - Mahna, Pursanda,
P.S. Sikandra, Distt. - Jamui
99. Ramakant Varma Son of Ramanuj Varma resident of village - Dhanama, P.S.
Sikandra, Distt. - Jamui
100. Sunita Kumari D/o Umeswar Prasad resident of village - Dhanama, Uttar
Tola, P.S. Chandradeep, Distt. - Jamui
101. Ashok Kumar Son of Ram Khelawan Mehta resident of village - Dhanama (
uttar Tola ), P.S. Chandradeep, Distt. - Jamui
102. Shankar Kumar Son of Late Mahadeo Mahto resident of village - Balda,
Darkha, P.S. Sikandra, Distt. - Jamui
103. Subhash Chandra Azad Son of Gurudeo Prasad resident of village -
Kharagpur, P.S. Chandradeep, Distt. - Jamui
104. Vikas Bihari Son of Ranchandra Pandit resident of village - Shewe, Aliganj,
P.S. Chandradeep, Distt. - Jamui
105. Rani Kumari D/o Bansi Razak resident of village - Arha, Aliganj, P.S.
Chandradeep, Distt. - Jamui
106. Rinki Kumari D/o Late Jago Yadav resident of village - Chhatiyoni, P.S.
Chandradeep, Distt. - Jamui
107. Arun Kumar Son of Shivnandan Prasad Singh resident of village -
Chhatiyoni, P.S. Chandradeep, Distt. - Jamui
108. Amit Kumar Son of Geeta Singh resident of village - Darkha, P.S. Sikandra,
Distt. - Jamui
109. Pankaj Kumar Son of Late Kapildeo Mahto resident of village - Darkha, P.S.
Sikandra, Distt. - Jamui
110. Sudhir Kumar Ranjan Son of Late Gajadhar Mahto resident of village -
Darkha, P.S. Sikandra, Distt. - Jamui
111. Ravi Bhushan Kumar Son of Krishna Nandan Prasad resident of village -
Chhatiyoni, P.S. Chandradeep, Distt. - Jamui
112. Sanoj Kumar Son of Ram Ratan Singh resident of village - Awgilla Chorsa,
P.S. Chandradeep, Distt.- Jamui
113. Shrawan Kumar Son of Muneshwar Mahto resident of village - Pursanda,
P.S. Sikandra, Distt. - Jamui
114. Uday Kumar Son of Kameshwar Prasad resident of village - Darkha, P.S.
Sikandra, Distt. - Jamui
115. Kamlesh Chandra Pandey Son of Late Sadhusharan Pandey resident of
village - Darkha, P.S. Sikandra, Distt. - Jamui
116. Subodh Kumar Son of Jaleshwar Singh resident of village - Awgilla Chorsa,
P.S. Chandradeep, Distt.- Jamui
117. Anil Kumar Son of Rajeshwar Prasad resident of village - Balda, Darkha, P.S.
Sikandra, Distt. - Jamui
118. Ajay Kumar Diwakar Son of Ramkishun Prasad Yadav resident of village -
Islamnagar, P.S. Chandradeep, District - Jamui
119. Anup Yadav Son of Late Chando Yadav resident of village - Dharampur,
P.S. Chandradeep, Distt. - Jamui
120. Nityanand Kumar Son of Shiva Shankar Mahto resident of village -
Dhanama, P.S. Chandradeep, Distt. - Jamui
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 657
121. Dinesh Kumar Son of Arjun Yadav resident of village - Islamnagar, P.S.
Chandradeep, District - Jamui
122. Dinesh Kumar Chaudhary Son of Karu Chaudhary resident of village - Palsa
Bujurg, P.S. Chandradeep, Distt. - Jamui
123. Ankita Pallawi D/o Misho Chaudhary resident of village - Aliganj, P.S.
Chandradeep, Distt. - Jamui
124. Pramod Sharma Son of Karu Thakur resident of village - Manpur, P.S.
Chandradeep, Distt. Jamui
125. Baleshwar Chaudhary Son of Baijnath Chaudhary resident of village - Palsa
Bujurg, P.S. Chandradeep, Distt. - Jamui
126. Ravi Shankar Prasad Son of Muneshwar Prasad Sharma resident of village -
Manpur, P.S. Chandradeep, Distt. Jamui
127. Narottam Nirala Son of Ramadhin Mahto resident of village - Manpur, P.S.
Chandradeep, Distt. Jamui
128. Dinesh Kumar Son of Surendra Prasad resident of village - Kaiyar, P.S.
Sikandra, Distt. - Jamui
129. Kumari Rinku D/o Mahesh Kumar resident of village - Manpur, P.S.
Chandradeep, Distt. Jamui
130. Harihar Mahto Son of Shiva Nandan Mahto resident of village - Baladih, P.S.
Sikandra, Distt. - Jamui
131. Seema Kumari D/o Harihar Mahto resident of village - Baladih, P.S.
Sikandra, Distt. - Jamui
132. Kapildeo Yadav Son of Prabhu Yadav resident of village - Baladih, P.S.
Sikandra, Distt. - Jamui
133. Mukesh Kumar Prabhakar Son of Dhanraj Yadav resident of village -
Islamnagar, P.S. Chandradeep, District - Jamui
134. Uttam Kumar Son of Ramjeet Singh resident of village - Dhanama, P.S.
Sikandra, Distt. - Jamui
135. Sanjay Kumar Son of Shailendra Mahto resident of village - Chhatiyoni,
P.S. Sikandra, Distt. - Jamui
136. Rajesh Kumar Son of Shiva Kumar Singh resident of village - Noni, P.S.
Chandradeep, Distt. Jamui
137. Mahesh Prasad Singh Son of Safardeo Singh resident of village - Noni, P.S.
Chandradeep, Distt. Jamui
138. Prabhat Kumar Son of Jay Prakash Prasad resident of village - Darkha, P.S.
Sikandra, Distt. - Jamui
139. Sanjay Kumar Son of Jawahar Sao resident of village - Manpur, P.S.
Chandradeep, Distt. Jamui
140. Satya Prabhakar Sinha Son of Bhagwan Prasad resident of village - Manpur,
P.S. Chandradeep, Distt. Jamui
141. Pramod Kumar Son of Ambika Mishra resident of village - Darkha, P.S.
Sikandra, Distt. - Jamui
142. Bachchan Kumar S/o Ganpat Mahto resident of village - Darkha, P.S.
Sikandra, Distt. - Jamui
143. Lakshman Mahto Son of Tara Mahto resident of village - Nawadih, P.S.
Sikandra, Distt. Jamui
144. Ramesh Kumar Mandal Son of Basudeo Mandal resident of village - Kokan,
P.S. Sikandra, Distt. - Jamui
145. Vijay Kumar Mishra Son of Maheshwar Mishra resident of village -
Lachhuar, P.S. Sikandra, Distt. - Jamui
146. Md. Intekhab Alam Son of Shamsher Alam resident of village - Mahadeo
Simariya, P.S. Sikandra, Distt. Jamui
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 658
147. Ranjan Kumar Son of Rabindra Prasad Singh resident of village - Pohe, P.S.
Sikandra, Distt. Jamui
148. Anil Kumar Mahto Son of Ragho Mahto resident of village - Phulwariya
Korsi, P.S. Sikandra, Distt. Jamui
149. Bablu Kumar Son of Mahendra Gope resident of village - Pathakchack, P.S.
Sikandra, Distt. Jamui
150. Markeshwar Kumar Yadav Son of Baleshwar Yadav resident of village -
Mircha, P.S. Sikandra, Distt. - Jamui
151. Indradeo Yadav Son of Kameshwar Yadav resident of village - Lachhuar,
P.S. Sikandra, Distt. - Jamui
152. Jitendra Kumar Son of Siya Ram Mahto resident of village - Bhullow, P.S.
Sikandra, Distt. - Jamui
153. Ravi Chand Sharma Son of Ram Bilas Singh resident of village - Pohe, P.S.
Sikandra, Distt. Jamui
154. Manish Kumar Son of Anil Singh resident of village - Kumar, P.S. Sikandra,
Distt. Jamui
155. Sarvind Kumar Son of Ramjee Singh resident of village- Akauni, P.S.-
Sikandra, District- Jamui.
156. Manoj Kumar Yadav Son of Jageshwar Yadav resident of village - Lachhuar,
P.S. Sikandra, Distt. - Jamui
157. Chandra Kishore Prasad Son of Dhanu Prasad Sao resident of village -
Sikandra, P.S. Sikandra, Distt. - Jamui
158. Ajay Kumar Son of Harihar Mahto resident of village - Fatehpur, P.S.
Sikandra, Distt. Jamui
159. Arbind Kumar Son of Naresh Prasad resident of village - Sikandra, P.S.
Sikandra, Distt. Jamui
160. Dharmveer Gupta Son of Vishnudeo Gupta resident of village - Nazari, P.S.
Laxmipur, Distt. - Jamui
161. Munna Kumar Son of Devi Mandal resident of village - Karnpur, P.S.
Lakshmipur, Distt. - Jamui
162. Dilip Kumar Sah Son of Narayan Sah resident of village - Lapta, P.S.
Lakshmipur, Distt. Jamui
163. Ravi Kumar Son of Janardan Prasad Singh resident of village - Kala, P.S.
Lakshmipur, Distt. - Jamui
164. Satyadeo Yadav Son of Bhullo Yadav resident of village - Teliyadih, P.S.
Lakshmipur, Distt. Jamui
165. Raushan Kumar Son of Om Prakash Vishwakarma resident of village -
Nazari, P.S. Laxmipur, Distt. - Jamui
166. Abhishek Kumar Son of Santu Sah resident of village - Nazari, P.S.
Laxmipur, Distt. - Jamui
167. Nawal Kishore Son of Bhagwan Sah resident of Lakshmipur, P.S.
Lakshmipur, Distt. - Jamui
168. Chandra Shekhar Prasad Son of Mahendra Prasad resident of village - Sakal
Nimunda, P.S. Lakshmipur, Distt. - Jamui
169. Anand Kumar Son of Rajendra Ram resident of village - Mangrar, P.S.
Lakshmipur, Distt. - Jamui
170. Thakur Vijendra Kumar Son of Arun Prasad Thakur resident of village -
Pawna Khilar, P.S. Lakshmipur, Distt. - Jamui
171. Prabhat Kumar Sao Son of Dayanand Sao resident of village - Sukhasan, P.S.
Lakshmipur, Distt. Jamui
172. Jitendra Kumar Yadav Son of Bhuneshwar Yadav resident of village - Harla,
P.S. Lakshmipur, Distt. - Jamui
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 659
173. Bikram Kumar Son of Bhola Prasad Mandal resident of village - Chinberiya,
P.S. Lakshmipur, Distt. Jamui
174. Ajit Kumar Sharma Son of Rajendra Thakur resident of village - Khirbhojna,
P.S. Lakshmipur, Distt. Jamui
175. Kuldeep Kumar Paswan Son of Chaturbhuj Paswan resident of village - Kali
Bank, P.S. Chakai, Distt. Jamui
176. Ajay Kumar Das Son of Satyanarayan Das resident of village - Vishanpur,
P.S. Chakai, Distt. Jamui
177. Pramod Kumar Yadav
178. Sanjay Kumar Yadav
Both sons of Baleshwar Yadav resident of village - Hethsapaha, P.S.
Chandramandih, Distt. Jamui
179. Nibha Kumari D/o Arbind Yadav resident of village - Sarebad, P.S. Sono,
Distt. Jamui
180. Ashis Kumar Son of Tulsi Yadav resident of village - Bhandra, P.S.
Simultalah, Distt. Jamui
181. Subhash Das Son of Mohan Das resident of village - Kargarh, P.S.
Chandramandih, Distt. Jamui
182. Nundeo Das Son of Darshan Das resident of village - Pipradhar, P.S.
Chandramandih, Distt. Jamui
183. Nundi Das Son of Atwari Das resident of village - Bone, P.S. Chandramandih,
Distt. Jamui
184. Jitendra Das Son of Pati Das resident of village Badiyadih, P.S. Chakai, Distt.
Jamui
185. Baijnath Kumar Chaudhary Son of Sudhir Chaudhary resident of village -
Badiyadih, P.S. Chakai, Distt. - Jamui
186. Vinod Razak Son of Puran Razak resident of village - Ramthadih, P.S.
Chakai, Distt. - Jamui
187. Mithlesh Kumar Verma Son of Narayan Prasad Verma resident of village -
Chandramandih, P.S. Chandramandih, Distt. - Jamui
188. Mantu Kumar Razak Son of Hulash Razak resident of village - Kiyajori, P.S.
Chakai, Distt. - Jamui
189. Md. Lal Babu Gani Son of Md. Mumtaz Uddin resident of village - Chakari,
P.S. Chakai, Distt. - Jamui
190. Kedar Das Son of Haro Das resident of village & P.S. Chandramandih, Distt.
Jamui
191. Anil Kumar Mandal Son of Jhari Prasad Mandal resident of village -
Ramsinghdih, P.S. Chandramandih, Distt. Jamui
192. Anoj Kumar Singh Son of Lakshman Prasad Singh resident of village -
Kiyajori, P.S. Chakai, Distt. - Jamui
193. Chandra Shekhar Verma Son of Ram Chandra Prasad Verma resident of
village - Tinghara, P.S. Chakai, Distt. - Jamui
194. Mahendra Thakur Son of Kamdeo Thakur resident of village - Kali Bank,
P.S. Chakai, Distt. Jamui
195. Babulal Tanti Son of Late Mohan Tanti resident of village - Kiyajori, P.S.
Chakai, Distt. - Jamui
196. Diwakar Chaudhary Son of Uchit Narayan Chaudhary resident of village -
Baliyadih, P.S. Chakai, Distt. Jamui
197. Vijay Kisku Son of Raushan Kisku resident of village - Lohsihana, P.S.
Chandramandih, Distt. Jamui
198. Kamalesh Kumar Yadav Son of Sukhdeo Yadav resident of village -
Gauridih, P.S. Chandramandih, Distt. Jamui
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 660
199. Sanjeev Kumar Karan
200. Anand Bihari
Both sons of Raghunath Prasad Keshri resident of village - Nagri, P.S.
Chakai, Distt. Jamui
201. Mukesh Kumar Das Son of Rajendra Das resident of village - Vishanpur, P.S.
Chakai, Distt. Jamui
202. Rajendra Das Son of Santu Das resident of village - Vishanpur, P.S. Chakai,
Distt. Jamui
203. Baikunth Paswan @ Baikunth Kr. Paswan Son of Dobhill Paswan resident
of village - Chah Bachcha, P.S. Chakai, Distt. Jamui
204. Md. Mister Alam Son of Md. Samsuddin Ali resident of village - Balajori,
P.S. Chakai, Distt. - Jamui
205. Pappu Kumar Das Son of Kamleshwari Das resident of village & P.S.
Chandramandih, Distt. Jamui
206. Ranjan Kumar Suman
207. Rahul Ranjan
Both sons of Santu Das resident of village - Bhagauna, P.S. Chakai, Distt.
Jamui
208. Nand Kishore Das Son of Bahadur Das resident of village - Lakhandih, P.S.
Chakai, Distt. Jamui
209. Diwakar Kumar Son of Ramanuj Singh resident of village - Kebal Fariyatta,
P.S. Khaira, Distt. - Jamui
210. Santu Kumar Modi Son of Rajendra Prasad Modi resident of village - Gangti
Vishanpur, P.S. Khaira, Distt. Jamui
211. Anil Kumar Sharma Son of Phuleshwar Thakur resident of village - Kebal
Fariyatta, P.S. Khaira, Distt. - Jamui
212. Rupesh Kumar Raw Son of Kailash Rawat resident of village - Chua, P.S.
Khaira, Distt. Jamui
213. Rajeeb Kumar Son of Sudhir Upadyay resident of village - Purna
Mangobander, P.S. Khaira, Distt. Jamui
214. Shubham Son of Sudhindra Nath Mishra resident of village - Mangobander,
P.S. Khaira, Distt. Jamui
215. Ankit Kumar Singh Son of Lal Bahadur Singh resident of village -
Mangobander, P.S. Khaira, Distt. Jamui
216. Balmiki Prasad Gupta Son of Hareram Modi resident of village -
Mangobander, P.S. Khaira, Distt. Jamui
217. Nikesh Kumar Son of Subodh Prasad Singh resident of village -
Mangobander, P.S. Khaira, Distt. Jamui
218. Diwakar Kumar Mishra Son of Kishto Mishra resident of village - Dehridih,
P.S. Sono, Distt. Jamui
219. Chandra Shekhar Mandal Son of Arjun Mandal resident of village -
Sobakhan, P.S. Khaira, Distt. Jamui
220. Ganesh Saw Son of Thaman Saw resident of village - Nawdiha, P.S. Khaira,
Distt. Jamui
221. Parmanand
222. Shrawan Kumar Saw
Both sons of Brajmohan Saw resident of village - Singarpur, P.S. Khaira,
Distt. Jamui
223. Prashant Kumar Son of Devendra Kumar resident of village - Singarpur, P.S.
Khaira, Distt. Jamui
224. Sanjib Kumar Son of Bisheshwar Prasad Saw resident of village - Singarpur,
P.S. Khaira, Distt. Jamui
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 661
225. Vinay Kumar Son of Ramavatar Mandal resident of village - Pradhan Chack,
P.S. Khaira, Distt. Jamui
226. Diwakar Kumar Son of Kapildeo Mandal resident of village - Pradhan
Chack, P.S. Khaira, Distt. Jamui
227. Manoj Kumar Son of Mahadeo Mandal resident of village - Pradhan Chack,
P.S. Khaira, Distt. Jamui
228. Pintu Kumar Son of Shashi Bhushan Rawat resident of village - Kharaich,
P.S. Khaira, Distt. Jamui
229. Bablu Kumar Saw Son of Ashish Saw resident of village - Jargoha, P.S.
Khaira, Distt. Jamui
230. Sanjeev Kumar Son of Ravindra Kumar Mandal resident of village - Sagdaha,
P.S. Khaira, Distt. Jamui
231. Nitish Kumar Son of Ashok Kumar Mandal resident of village - Sagdaha,
P.S. Khaira, Distt. Jamui
232. Vikash Kumar Son of Bhola Mandal resident of village - Sagdaha, P.S.
Khaira, Distt. Jamui
233. Dhirendra Mandal Son of Shivcharan Mandal resident of village - Jorbaha
Dharampur, P.S. Khaira, Distt. Jamui
234. Subhash Kumar Son of Asho Saw resident of village - Pakri, P.S. Khaira,
Distt. Jamui
235. Mithilesh Kumar Saw Son of Basant Saw resident of village - Pakari, P.S.
Khaira, Distt. Jamui
236. Devendra Kumar Singh Son of Jogeshwar Singh resident of village -
Bariyarpur, P.S. Khaira, Distt. Jamui
237. Mukesh Kumar Son of Ramanand Singh resident of village - Kharhui, P.S.
Khaira, Distt. Jamui
238. Ranjan Kumar Son of Binod Yadav resident of village - Dumarkola, P.S.
Khaira, Distt. Jamui
239. Pramod Kumar Son of Jay Narayan Singh resident of village - Sonel, P.S.
Khira, Distt. Jamui
240. Sanjay Kumar Singh Son of Late Brhamdeo Singh resident of village - Sonel,
P.S. Khira, Distt. Jamui
241. Maharana Pratap
242. Kumar Deepak
Both sons of Ram Chandra Sah resident of village - Banpur, P.S. Khaira,
Distt. Jamui
243. Sudhir Kumar Son of Ram Shankar Singh resident of village - Barabandh,
P.S. Khaira, Distt. Jamui
244. Kapildeo Rawat Son of Bachandeo Rawat resident of village - Dhab, P.S.
Khaira, Distt. Jamui
245. Chandra Shekhar Kumar Son of Rajendra Mandal resident of village - Tari
Dabil, P.S. Khaira, Distt. Jamui
246. Upendra Kumar Son of Moti Modi resident of village - Ketaribank, P.S.
Khaira, Distt. Jamui
247. Ashok Kumar Modi Son of Rajendra Prasad Modi resident of village -
Ketaribank, P.S. Khaira, Distt. Jamui
248. Sudhir Kumar Son of Dhobi Yadav resident of village - Panbharwa, P.S.
Khaira, Distt. Jamui
249. Sudhir Kumar Yadav Son of Ramotar Yadav resident of village - Bishanpur,
P.S. Khaira, Distt. Jamui
250. Sukhdeo Prasad Yadav Son of Chito Yadav resident of village - Channdwar
Harkhar, P.S. Khaira, Distt. Jamui
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 662
251. Saurabh Kumar Son of Manoj Kumar Burnwal resident of village - Garhi,
P.S. Khaira, Distt. Jamui
252. Niranjan Kumar Tanti Son of Beni Tanti resident of village - Gopalpur, P.S.
Khaira, Distt. Jamui
253. Ranjit Kumar Son of Parmeshwar Modi resident of village - Harni, P.S.
Khaira, Distt. Jamui
254. Ajit Kumar S/o Arjun Yadav resident of village - Ketaribank, P.S. Khaira,
Distt. Jamui
255. Yogeshwar Yadav Son of Nuneshwar Yadav resident of village - Chaukitanr,
P.S. Khaira, Distt. Jamui
256. Sanjay Kumar Son of Mahipal Prasad resident of village - Bangama, P.S.
Harpur, Distt. Munger
257. Viveka Nand Singh Son of Birendra Kumar Singh resident of village - Tetiya,
P.S. Tetiya Bambar, Distt. Munger
258. Manoj Kumar Son of Kamdeo Thakur resident of village - Tetiya, P.S. Tetiya
Bambar, Distt. Munger
259. Surendra Kumar Yadav
260. Amod Kumar Anand
Both sons of Madhusudan Prasad Yadav resident of village - Tetiya,
P.S. Tetiya Bambar, Distt. Munger
261. Nilendra Kumar Singh Son of Onkar Prasad Singh resident of village -
Banhara, P.S. Haweli Kharagpur, Distt. - Munger
262. Virendra Kumar Singh Son of Rameshwar Mandal resident of village - Shiva
Nagar, P.S. Sangrampur, Distt. Munger
263. Kamal Kishore Son of Bipin Kumar Singh resident of village - Barsanda, P.S.
Tetiya Bambar, Distt. Munger
264. Rajeev Ranjan Son of Late Kapildeo Prasad resident of village - Bangama,
P.S. Harpur, Distt. Munger
265. Mukesh Kumar Son of Yogendra Prasad Yadav resident of village -
Bangama, P.S. Harpur, Distt. Munger
266. Sanjeev Kumar Saurabh Son of Sakaldeo Prasad Yadav resident of village -
Bangama, P.S. Harpur, Distt. Munger
267. Binod Bind
268. Premsagar Bind
Both sons of Dukhan Bind resident of village - Bhalguri, P.S.
Sangrampur, Distt. Munger
269. Pramod Kumar Yadav Son of Rajendra Yadav resident of village -
Champachack, P.S. Tetiya Bamber, Distt. Munger
270. Karun Kumar Singh Son of Ramswarup Singh resident of village - Banhara,
P.S. Haweli Kharagpur, Distt. - Munger
271. Deepak Kumar Son of Parsuram Singh resident of village - Tetiya, P.S.
Tetiya Bambar, Distt. Munger
272. Nagendra Kumar Yadav Son of Binodi Prasad Yadav resident of village -
Mahdewa, P.S. Tetiya Bamber, Distt. Munger
273. Om Prakash Son of Budhadeo Yadav resident of village - Banaili, P.S. Tetiya
Bamber, Distt. Munger
274. Deo Nandan Prasad Yadav Son of Yogendra Yadav resident of village -
Kasauli, P.S. Sangrampur, Distt. Munger
275. Bibhash Chandra Gaurav Son of Bhudeo Prasad Singh resident of village -
Dhauri, P.S. Harpur, Distt. Munger
276. Rajeev Kumar Singh Son of Pramod Kumar Singh resident of village -
Maghayachack, P.S. Haweli Kharagpur, Distt. Munger
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 663
277. Rajeev Kumar Ranjan
278. Raj Kumar Gautam
Both sons of Hari Prasad Mandal resident of village - Tilkari, P.S. Tetiya
Bamber, Distt. Munger
279. Mritunjay Kumar Sudhanshu Son of Brahmdeo Mandal resident of village -
Bamber, P.S. Tetiya Bambar, Distt. Munger
280. Shyam Sharma Son of Gurudeo Sharma resident of village - Tetiya, P.S.
Tetiya Bambar, Distt. Munger
281. Saurav Suman Son of Chandra Shekhar Jha resident of village - Malchak,
P.S. Harpur, Distt. Munger
282. Sudip Kumar Son of Indrajeet Prasad Gupta resident of village - Bhiravdih,
P.S. Sangrampur, Distt. Munger
283. Krishnadeo Kumar Son of Shushil Kumar Mandal resident of village -
Sangrampur, P.S. Sangrampur, Distt. Munger
284. Deepak Kumar Bhagat Son of Kailash Prasad Bhagat resident of village -
Sangrampur, P.S. Sangrampur, Distt. Munger
285. Sananjay Kumar Singh Son of Manwendra Narayan Singh resident of village
- Borahaniya, P.S. Sangrampur, Distt. Jamui
286. Rajesh Kumar Keshri Son of Sonelal Keshri resident of village - Borahaniya,
P.S. Sangrampur, Distt. Jamui
287. Ranjeet Kumar Son of Rabindra Nath Thakur resident of village - Malchack,
P.S. Sangrampur, Distt. Jamui
288. Gunjan Kumar Son of Mandhata Prasad Singh resident of village -
Borahaniya, P.S. Sangrampur, Distt. Jamui
289. Shambhu Kumar Suman Son of Baleshwar Yadav resident of village -
Khapra, P.S. Sangrampur, Distt. Jamui
290. Sachidanand Deo Son of Basudeo Mandal resident of village - Sangrampur,
P.S. Sangrampur, Distt. Jamui
291. Narendra Kumar Son of Sufali Yadav resident of village - Gonai, P.S.
Sangrampur, Distt. Jamui
292. Chandan Kumar Singh Son of Sudesh Prasad Singh resident of village -
Jhikti, P.S. Sangrampur, Distt. Jamui
293. Pawan Mandal Son of Mohan Mandal resident of village - Siripur, P.S.
Sangrampur, Distt. Jamui
294. Rajesh Kumar Son of Suresh Prasad Mandal resident of village - Siripur, P.S.
Sangrampur, Distt. Jamui
295. Manoranjan Kumar Son of Ram Niwas Prasad resident of village - Rampur,
P.S. Sangrampur, Distt. Jamui
296. Akhilesh Kumar Kapri Son of Deep Narayan Kapri resident of village -
Durgapur, P.S. Sangrampur, Distt. Jamui
297. Aman Kumar Anshu Son of Sachidanand Singh resident of village - Khapra,
P.S. Sangrampur, Distt. Jamui
298. Dinkar Singh Son of Sudin Prasad Singh resident of village - Jhikuli, P.S.
Sangrampur, Distt. Jamui
299. Rajan Kumar Son of Bhushan Prasad Singh resident of village - Sarkatiya,
P.S. Sangrampur, Distt. Jamui
300. Sanjay Kumar Yadav Son of Mahendra Prasad Yadav resident of village -
Makanpur, P.S. Sangrampur, Distt. Jamui
301. Sandeep Kumar Patil Son of Upendra Narayan Singh resident of village -
Dadrijala, P.S. Sangrampur, Distt. Jamui
302. Anuj Kumar Son of Ramjeevan Chaudhary resident of village - Jankpur, P.S.
Sangrampur, Distt. Jamui
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 664
303. Vikram Singh Son of Praveen Kumar Singh resident of village - Borahaniya,
P.S. Sangrampur, Distt. Jamui
304. Pankaj Kumar Singh Son of Harshit Prasad Singh resident of village -
Mahuli, P.S. Haweli Kharagpur, Distt. Jamui
305. Anil Kumar Son of Subhit Lal Singh resident of village - Ganauli, P.S.
Harpur, Distt. Munger
306. Kundan Kumar Sharma Son of Dilip Sharma resident of village - Katauna,
P.S. Malaypur, Distt. Jamui
307. Ajit Kumar Burnwal Son of Rohit Kumar Burnwal resident of village -
Malaypur, P.S. Malaypur, Distt. Jamui
308. Kamal Kumar Vikram Son of Shesh Narayan Singh resident of village -
Ghughuldih, P.S. Barhat, Distt. Jamui
309. Ashok Kumar Son of Upendra Mandal resident of village - Ghughuldih, P.S.
Barhat, Distt. Jamui
310. Balmiki Mandal Son of Surya Narayan Mandal resident of village -
Ghughuldih, P.S. Barhat, Distt. Jamui
311. Dhiraj Kumar Singh Son of Dhaneshwar Prasad Singh resident of village &
P.S. Malaypur, Distt. Jamui
312. Pradip Kumar Thakur Son of Sitaram Thakur resident of village - Malaypur,
P.S. Malaypur, Distt. Jamui
313. Arvind Kumar Son of Brahmdeo Mandal resident of village - Katauna, P.S.
Malaypur, Distt. Jamui
314. Sanjay Kumar Yadav Son of Matukdhari Yadav resident of village - Panro,
P.S. Barhat, Distt. Jamui
315. Vijay Yadav Son of Doman Yadav resident of village - Bhadwariya, P.S.
Barhat, Distt. Jamui
316. Hemant Kumar Pandey Son of Naresh Kumar Pandey resident of village -
Malaypur, P.S. Malaypur, Distt. Jamui
317. Praveen Kumar Singh Son of Damodar Prasad Singh resident of village -
Numar, P.S. Barhat, Distt. Jamui
318. Anil Kumar Yadav Son of Kaleshwar Yadav resident of village - Katauna,
P.S. Malaypur, Distt. Jamui
319. Mukta Mani Paswan Son of Tripurary Paswan resident of village - Panro,
P.S. Barhat, Distt. Jamui
320. Anil Kumar Burnwal Son of Rohit Kumar Burnwal resident of village -
Malaypur, Distt. Jamui
321. Pramod Kumar Mandal Son of Suro Mandal resident of village - Katauna,
P.S. Malaypur, Distt. Jamui
322. Vikash Kumar Sharma Son of Surendra Sharma resident of village -
Ghughuldih, P.S. Barhat, Distt. Jamui
323. Ranjay Kumar Yadav Son of Matuk Dhari Yadav resident of village - Panro,
P.S. Barhat, Distt. Jamui
324. Priya Ranjan Kumar Son of Mano Ranjan Shay resident of village -
Malaypur, P.S. Malaypur, Distt. Jamui
325. Ashutosh Kumar Singh Son of Shambhoonath Singh resident of village -
Numar, P.S. Barhat, Distt. Jamui
326. Anil Kumar Mandal Son of Surya Narayan Mandal resident of village -
Ghughuldih, P.S. Barhat, Distt. Jamui
327. Yadunandan Kumar Yadav Son of Ayodhya Yadav resident of village -
Lakhai, P.S. Barhat, Distt. Jamui
328. Manitosh Kumar Son of Bishundeo Prasad resident of village - Panro, P.S.
Barhat, Distt. Jamui
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 665
329. Vishwajeet Kumar Singh Son of Dilip Singh resident of village - Chauhandih,
P.S. Khaira, Distt. Jamui
330. Kunj Bihari Prasad Son of Ram Swarath Prasad resident of village & P.S.
Khaira, Distt. Jamui
331. Chandrajeet Kumar Singh Son of Braj Kishore Singh resident of village -
Chauhandih, P.S. Khaira, Distt. Jamui
332. Uttam Kumar Singh Son of Jaydeo Singh resident of village - Chauhandih,
P.S. Khaira, Distt. Jamui
333. Rajesh Kumar
334. Nilesh Kumar
Both sons of Ramatar Singh resident of village - Nawdiha, P.S. Khaira,
Distt. Jamui
335. Asha Kumari D/o Naresh Singh resident of village - Nawdiha, P.S. Khaira,
Distt. Jamui
336. Sujit Kumar Son of Banarsi Paswan resident of Village - Kalyanpur, Ward
No. 20, P.S. & Distt. - Jamui
337. Jitendra Kumar Paswan Son of Ramswarup Paswan resident of village -
Kalyanpur, P.S. & Distt. Jamui
338. Sanjay Kumar Son of Arjun Saw resident of village - Kalyanpur, P.S. &
Distt. Jamui
339. Guddu Kumar Son of Sarjug Prasad Sao resident of Village - Kalyanpur,
Ward No. 21, P.S. & Distt. - Jamui
340. Manjoor Alam Son of Yunus Mian resident of village - Pakri, P.S. Khaira,
Distt. Jamui
341. Janki Kumar Das Son of Natho Das resident of village - Batpar, P.S. Chakai,
Distt. Jamui
342. Ajay Rabidas Son of Baleshwar Rabidas resident of village - Lakhkhanpur,
P.S. & Distt. Jamui
343. Niru Paswan Son of Ramchandra Paswan resident of village - Jagdishpur,
P.S. Sikandra, Distt. Jamui
344. Ramswarup Gope Son of Mahendra Gope resident of village - Mirchapathak,
P.S. Sikandra, Distt. Jamui
345. Aman Anand Son of Mathura Yadav resident of village - Pathakchack, P.S.
Sikandra, Distt. Jamui
346. Prabhat Kumar Son of Kishore Sharma resident of village - Talsahasa, P.S.
Sikandra, Distt. Jamui
347. Anand Kumar Son of Kishori Singh resident of village - Pohe, P.S. Sikandra,
Distt. Jamui
348. Niranjan Paswan Son of Ghanshyam Paswan resident of village - Kakan, P.S.
& Distt. Jamui
349. Jitendra Kumar Son of Faudari Yadav resident of village - Hilsa, P.S.
Chandradeep, Distt. Jamui
350. Rajeev Ranjan Son of Hari Shankar Mahto resident of village - Nawadih, P.S.
Sikandra, Distt. Jamui.
.... .... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Planning &
Development, Government of Bihar, Patna
2. Chief Secretary, Government of Bihar, Old Secretariat, Patna
3. The Principal Secretary, Planning and Development Department, Government
of Bihar, Patna
4. Director, Economic and Statistics Directorate, Planning and Development
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 666
Department, Bihar, Patna
5. Senior Joint Director - Cum - Head of the office, Planning and Development
Department (Economic and Statistics Directorate), Bihar, Patna
6. District Magistrate, Jamui
7. District Magistrate, Munger
8. District Statistics officer, Jamui
9. District Statistics officer, Munger.
.... .... Respondent/s
===========================================================
Appearance :
(In CWJC No.11550 of 2016)
For the Petitioner/s : Mr. Y.V. Giri, Sr. Advocate with
Mr. Ashish Giri, Advocate
Mr. Pranav Kumar, Adv.
For the Respondent/s : Mr. Lalit Kishoree, PAAG-1
Mr. Ravindra Nath Dubey, AAG-12
(In CWJC No.11315 of 2016)
For the Petitioner/s : Mr. Raju Giri, Advocate, Adv.
Mr. Santosh Kr.Mishra, Adv.
For the Respondent/s : Mr. K.P. Yadav, GP-11
Mr. Umesh Kr. Roy AC to GP-11
Mr. S.C Bhaskar, AC to GP-11
(In CWJC No.16528 of 2016)
For the Petitioner/s : Mr. Ranvijay Narain Singh, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA2
(In CWJC No.16631 of 2016)
For the Petitioner/s : Mr. Vijay Kumar Singh, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA2
(In CWJC No.16073 of 2016)
For the Petitioner/s : Mr. Satyendra Kumar Bhatnagar, Adv.
For the Respondent/s : Mr. Harish Kumar, GP8
(In CWJC No.16418 of 2016)
For the Petitioner/s : Mr. Anil Kumar Mishra, Adv.
For the Respondent/s : Mr. Vinay Kinti Singh, GA2
(In CWJC No.16086 of 2016)
For the Petitioner/s : Mr. Nakul Kumar Jamuar, Adv.
For the Respondent/s : Mr. Harish Kumar, GP8
(In CWJC No.16150 of 2016)
For the Petitioner/s : Mr. Sanjay Kumar, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG- 4
(In CWJC No.16113 of 2016)
For the Petitioner/s : Mr. Nakul Kumar Jamuar, Adv.
For the Respondent/s : Mr. Md. Nashrul Hoda Khan, SC1
(In CWJC No.16558 of 2016)
For the Petitioner/s : Mr. Rajendra Prasad, Adv.
For the Respondent/s : Mr. Vikkash Kumar, SC11
(In CWJC No.11042 of 2016)
For the Petitioner/s : Mr. Raju Giri, Adv.
Mr. Santosh Kumar Mishra, Adv.
For the Respondent/s : Mr. Nasrul Hoda Khan, SC-18
(In CWJC No.11753 of 2016)
For the Petitioner/s : Mr. Shashi Bhushan Singh, Adv.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 667
For the Respondent/s : Mr. Raj Kishore Roy, GP-18
(In CWJC No.12104 of 2016)
For the Petitioner/s : Mr. Raju Giri, Adv.
Mr. Santosh Kumar Mishra, Adv.
For the Respondent/s : Mr. Dhurjati Kr. Prasad,GP-
(In CWJC No.11887 of 2016)
For the Petitioner/s : Mr. Raju Giri, Adv.
Mr. Santosh Kumar Mishra, Adv.
For the Respondent/s : Mr. Awanish Nandan Sinha, GP
(In CWJC No.11892 of 2016)
For the Petitioner/s : Mr. Raju Giri, Adv.
Mr. Santosh Kumar Mishra
For the Respondent/s : Mr. Md. Raisul Haque- SC-4
(In CWJC No.11671 of 2016)
For the Petitioner/s : Mr. Jai Krishna Prasad, Adv.
For the Respondent/s : Mr. Prabhat Kumar Vverma, AAG-3
Ms. Divya Verma, AC to AAG-3
(In CWJC No.12294 of 2016)
For the Petitioner/s : Mr. Alok Kumar, Adv.
For the Respondent/s : Mr. Prabhat Kumar Singh, SC-12
(In CWJC No.11736 of 2016)
For the Petitioner/s : Mr. Tej Bahadur Singh, Sr. Adv. with
Mr. Alok Kumar, Adv.
For the Respondent/s : Mr. Najmul Bari, AC to SC-20
Mr. Mahendra Pd Verma, AC to SC-20
(In CWJC No.12392 of 2016)
For the Petitioner/s : Mr. Y.V. Giri, Sr. Adv. with
Mr. Ashish Giri, Adv.
Mr. Pranav Kumar, Adv.
For the Respondent/s : Mr. A.R. Pandey, AAG-15
Mr. S.S. Tiwary, AC to AAG-15
(In CWJC No.11968 of 2016)
For the Petitioner/s : Mr. Y.V. Gir, Sr. Adv. with
Mr. Ashish Giri, Adv.
Mr. Pranav Kumar, Adv.
For the Respondent/s : Mr. Kaushal Kr.Jha, AAG-14
(In CWJC No.12602 of 2016)
For the Petitioner/s : Mr. Alok Kumar, Adv.
Ms. Madhuri Lata, Adv.
For the Respondent/s : Mr. Mahtab Alam, AC to SC-20
(In CWJC No.12425 of 2016)
For the Petitioner/s : Mr. Y.V. Giri, Sr. Adv.
Mr. Ashish Giri, Adv,
Mr. Pranav Kumar, Adv.
For the Respondent/s : Mr. R.R.K. Pandey, SC-29
(In CWJC No.11955 of 2016)
For the Petitioner/s : Mr. Y.V. Giri, Sr. Adv. with
Mr. Ashish Giri, Adv.
Mr. Pranav Kumar, Adv.
For the Respondent/s : Mr. Avinash Kumar, SC-30
(In CWJC No.12272 of 2016)
For the Petitioner/s : Mr. Shanti Pratap, Adv.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 668
For the Respondent/s : Mr. Prasant Pratap, GP-6
(In CWJC No.12138 of 2016)
For the Petitioner/s : Mr. Raju Giri, Adv.
Mr. Santosh Kumar Mishra, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-
(In CWJC No.11912 of 2016)
For the Petitioner/s : Mr. Rajendra Prasad, Adv.
For the Respondent/s : Mr. Kaushal Kr.Jha, AAG-14
(In CWJC No.11567 of 2016)
For the Petitioner/s : Mr. Raju Giri, Adv.
Mr. Santosh Kumar Mishra, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-6
(In CWJC No.12639 of 2016)
For the Petitioner/s : Mr. Raju Giri, Adv.
Mr. Santosh Kumar Mishra, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.12663 of 2016)
For the Petitioner/s : Mr. Arun Kumar, Adv.
For the Respondent/s : Mr. Sanjeet Kumar Singh, AC to AAG-6
(In CWJC No.11830 of 2016)
For the Petitioner/s : Mr. Ashok Kumar, Adv.
For the Respondent/s : Mr. N.K. Singh, GP-26
(In CWJC No.12089 of 2016)
For the Petitioner/s : Mr. Ashok Kumar, Adv.
For the Respondent/s : Mr. Naman Nayak, AC to AAG-10
(In CWJC No.11959 of 2016)
For the Petitioner/s : Mr. Ashok Kumar, Adv.
For the Respondent/s : Mr. Purnendu Ssingh, GP-27
(In CWJC No.11499 of 2016)
For the Petitioner/s : Mr. Abhay Kumar Pandey
For the Respondent/s : Mr. Purnendu Singh, GP-27
(In CWJC No.12307 of 2016)
For the Petitioner/s : Mr. Parmanand Kumar, Adv.
For the Respondent/s : Mr. Uday Shankar Sharan Singh, GP-1
(In CWJC No.12213 of 2016)
For the Petitioner/s : Mr. Umesh Chandra Verma, Adv.
For the Respondent/s : Mr. Vivek Prasad, GP-18
(In CWJC No.11510 of 2016)
For the Petitioner/s : Mr. Anil Kumar Singh, Adv.
For the Respondent/s : Mr. S.Raza Ahmad, AAG-9
(In CWJC No.12856 of 2016)
For the Petitioner/s : Mr. Rajendra Prasad Singh, Sr. Adv.
Mr. Rajeev Kumar Singh, Adv.
Mr. Mukesh Kumar Singh
For the Respondent/s : Mr. Vinay Kinti Singh, GA2
(In CWJC No.13068 of 2016)
For the Petitioner/s : Mr. Umesh Chandra Verma, Adv.
For the Respondent/s : Mr. P.N. Shahi, AAG
(In CWJC No.12855 of 2016)
For the Petitioner/s : Mr. Rajendra Prasad Singh, Sr. Adv. with
Mr. Rajeev Kumar Singh, Adv.
Mr. Mukesh Kumar Singh, Adv.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 669
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.13160 of 2016)
For the Petitioner/s : Mr. Pramod Mishra, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.11755 of 2016)
For the Petitioner/s : Mr. Rajesh Ranjan, Adv.
For the Respondent/s : Mr. Madhuresh Prasad, GP
(In CWJC No.12678 of 2016)
For the Petitioner/s : Mr. Rajendra Prasad Singh, Sr. Adv. with
Mr. Rajeev Kumar Singh, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.12547 of 2016)
For the Petitioner/s : Mr. Brij Bihari Tiwary, Adv.
For the Respondent/s : Mr. Nadeem Seraj,GP
(In CWJC No.12869 of 2016)
For the Petitioner/s : Mr. Raju Giri, Adv.
Mr. Santosh Kumar Mishra, Adv.
For the Respondent/s : Mr. Vikash Kumarr, SC-11
(In CWJC No.12735 of 2016)
For the Petitioner/s : Mr. Rajendra Prasad Singh, Sr. Adv. wih
Mr. Rajeev Kumar Singh, Adv.
For the Respondent/s : Mr. Vikash Kumar,SC-11
(In CWJC No.12912 of 2016)
For the Petitioner/s : Mr. Jitendra Kumar, Adv.
Mr. Pankaj Kumar, Adv.
For the Respondent/s : Mr. U. S. S. SINGH- GP
(In CWJC No.12531 of 2016)
For the Petitioner/s : Mr. Abhay Kumar Singh, Adv.
For the Respondent/s : Mr. Naman Nayak, AC to AAG10
(In CWJC No.12745 of 2016)
For the Petitioner/s : Mr. Rajendra Prasad Singh, Sr. Adv. with
Mr. Rajesh Kumar Singh, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.13042 of 2016)
For the Petitioner/s : Mr. Smt. Sudha Ambastha, Adv.
For the Respondent/s : Mr. Anant Pd. Singh, SC-15
(In CWJC No.13464 of 2016)
For the Petitioner/s : Mr. Sanjay Kumar, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.14162 of 2016)
For the Petitioner/s : Mr. Suresh Prasad Sharma, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.13672 of 2016)
For the Petitioner/s : Mr. Suresh Prasad Sharma, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.13070 of 2016)
For the Petitioner/s : Mr. Parmanand Kumar, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.12497 of 2016)
For the Petitioner/s : Mr. Jitendra Prasad Singh, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.14433 of 2016)
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 670
For the Petitioner/s : Mr. Rajendra Prasad Singh, Sr. Adv. with
Mr. Rajesh Kumar Singh, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.13233 of 2016)
For the Petitioner/s : Mr. Satish Kumar Sinha, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.14297 of 2016)
For the Petitioner/s : Mr. Rajeev Kumar Singh, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.14744 of 2016)
For the Petitioner/s : Mr. Rajeev Kumar Singh, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.14431 of 2016)
For the Petitioner/s : Mr. Rajendra Prasad Singh, Sr. Adv. with
Mr. Rajeev Kumar Singh, Adv.
Mr. Mukesh Kumar Singh, Adv.
For the Respondent/s : Mr. Anjani Kumarr, AAG-4
(In CWJC No.12782 of 2016)
For the Petitioner/s : Mr. Mr. Rajendra Prasad Singh, Sr. Adv. with
Mr. Jitendra Narain Sinha, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.13477 of 2016)
For the Petitioner/s : Mr. Rajendra Prasad Sinrh, Sr. Adv. with
Mr. Rajeev Kumar Singh, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.14432 of 2016)
For the Petitioner/s : Mr. Rajendra Pd. Singh, Sr. Adv. with
Mr. Rajeev Kumar Singh, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.14322 of 2016)
For the Petitioner/s : Mr. Abhay Shankar Singh, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.12896 of 2016)
For the Petitioner/s : Mr. Sanjeev Kumar Singh, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.13218 of 2016)
For the Petitioner/s : Mr. Ashish Giri, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.13538 of 2016)
For the Petitioner/s : Mr. Vijay Kumar Singh, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.13688 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Thakur, Adv.
Mr. Avinash Kumar,Adv.
Mr. Ajit Kumar, Adv.
Mr. Amit Kumar, Adv.
For the Respondent/s : Mr. Sheo Shankar Prasad, SC-8
(In CWJC No.14368 of 2016)
For the Petitioner/s : Mr. Pramod Mishra, Adv.
For the Respondent/s : Mr. Sheo Shankar Prasad, SC-8
(In CWJC No.13434 of 2016)
For the Petitioner/s : Mr. Ansul, Adv.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 671
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.13699 of 2016)
For the Petitioner/s : Mr. Raju Giri, Adv.
Mr. Santosh Kumar Mishra, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.13867 of 2016)
For the Petitioner/s : Mr. Raju Giri, Adv.
Mr. Santosh Kumar Mishra, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.13811 of 2016)
For the Petitioner/s : Mr. Anil Kumar Singh, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.14204 of 2016)
For the Petitioner/s : Mr. Alok Kumar, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.14460 of 2016)
For the Petitioner/s : Mr. Nafisuzzoha, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.13962 of 2016)
For the Petitioner/s : Mr. Dhananjay Kumar Gupta, Adv.
Mr. Deepak Kumar,Adv.
Mr. Harish Chandra Patel, Adv.
Mr. Rajiv Ranjan, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.13659 of 2016)
For the Petitioner/s : Mr. Ramesh Kumar Thakur, Adv.
For the Respondent/s : Mr. Sheo Shankar Prasad, SC-8
(In CWJC No.14040 of 2016)
For the Petitioner/s : Mr. Alok Kumar, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.14289 of 2016)
For the Petitioner/s : Mr. Binod Murari Mishra, Adv.
For the Respondent/s : Mr. Vinay Kirty Singh, GA-2
(In CWJC No.13616 of 2016)
For the Petitioner/s : Mr. Ashok Kumar, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.13941 of 2016)
For the Petitioner/s : Mr. Kamal Kishore Singh, Adv.
For the Respondent/s : Mr. HARISH KUMAR- GP8
(In CWJC No.14512 of 2016)
For the Petitioner/s : Mr. Raju Giri, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.13762 of 2016)
For the Petitioner/s : Mr. Raju Giri, Adv.
Mr. Santosh Kumar Mishra, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.14126 of 2016)
For the Petitioner/s : Mr. Sharda Nand Mishra, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.14077 of 2016)
For the Petitioner/s : Mr. Rajendra Prasad Singh, Sr. Adv. with
Mr. Mukesh Kumar Singh, Adv.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 672
Mr. Rajeev Kumar Singh, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.14006 of 2016)
For the Petitioner/s : Mr. Rajendra Prasad Singh, Sr. Adv. with
Mr. Rajeev Kumar Singh, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.14501 of 2016)
For the Petitioner/s : Mr. Vijay Kumar Singh, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.14594 of 2016)
For the Petitioner/s : Mr. Satya Ranjan Sinha, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.14054 of 2016)
For the Petitioner/s : Mr. Sanjeev Kumar Singh, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.14621 of 2016)
For the Petitioner/s : Mr. Harendra Prasad, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.13897 of 2016)
For the Petitioner/s : Mr. Umesh Chandra Verma, Adv.
For the Respondent/s : Mr. Harish Kumar,GP-8
(In CWJC No.13977 of 2016)
For the Petitioner/s : Mr. Jitendra Kumar, Adv.
Mr. Pankaj Kumar, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.14747 of 2016)
For the Petitioner/s : Mr. Satish Kumar Sinha, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.14028 of 2016)
For the Petitioner/s : Mr. Janardan Prasad Singh, Sr. Adv. with
Mr. Arbind Kumar Singh, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.14456 of 2016)
For the Petitioner/s : Mr. Satya Prakash, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.14668 of 2016)
For the Petitioner/s : Mr. Ashish Giri, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.14554 of 2016)
For the Petitioner/s : Mr. Raju Giri, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.13959 of 2016)
For the Petitioner/s : Mr. Dhananjay Kumar, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh,GA-2
(In CWJC No.14052 of 2016)
For the Petitioner/s : Mr. Anil Kumar, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.14838 of 2016)
For the Petitioner/s : Mr. Devendra Kumar, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.14088 of 2016)
For the Petitioner/s : Mr. Jitendra Kumar, Adv.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 673
Mr. Santosh Chandra Bhaskar, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.15019 of 2016)
For the Petitioner/s : Mr. Sanjay Kumar, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.14453 of 2016)
For the Petitioner/s : Mr. Sanjay Kumar, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.14650 of 2016)
For the Petitioner/s : Mr. Amish Kumar, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.14164 of 2016)
For the Petitioner/s : Mr. Hari Kishore Thakur, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.14693 of 2016)
For the Petitioner/s : Mr. Anuj Kumar, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.14276 of 2016)
For the Petitioner/s : Mr. Viveka Nand Singh, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.14319 of 2016)
For the Petitioner/s : Mr. Amarnath Singh, Advocate
Mr. Kamal Kishore Singh, Advocate
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.14313 of 2016)
For the Petitioner/s : Mr. Kamal Kishore Singh, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.14931 of 2016)
For the Petitioner/s : Mr. Arun Kumar, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.14686 of 2016)
For the Petitioner/s : Mr. Jitendra Kumar, Adv.
Mr. Pankaj Kumar, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.14521 of 2016)
For the Petitioner/s : Mr. Umesh Kumar, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.14421 of 2016)
For the Petitioner/s : Mr. Rajendra Prasad Singh, Sr. Adv. with
Mr. Rajeev Kumar Singh, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.14272 of 2016)
For the Petitioner/s : Mr. Rajendra Prasad Singh, Sr. Adv. with
Mr. Rajeev Kumar Singh, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.15721 of 2016)
For the Petitioner/s : Mr. Pramod Mishra, Adv.
For the Respondent/s : Mr. Md. Nadeem Seraj, GP-5
(In CWJC No.14679 of 2016)
For the Petitioner/s : Mr. Shashi Bhushan Singh, Adv.
For the Respondent/s : Mr. Sheo Shankar Prasad, SC-8
(In CWJC No.14489 of 2016)
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 674
For the Petitioner/s : Mr. Raju Giri, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.14472 of 2016)
For the Petitioner/s : Mr. Binod Murari Mishra, Adv.
For the Respondent/s : Mr. HARISH KUMAR-GP8
(In CWJC No.14516 of 2016)
For the Petitioner/s : Mr. Sushil Kumar Singh, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.14732 of 2016)
For the Petitioner/s : Mr. Ashok Kumar, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.14769 of 2016)
For the Petitioner/s : Mr. Ashok Kumar, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.14680 of 2016)
For the Petitioner/s : Mr. Rajesh Kumar, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.14871 of 2016)
For the Petitioner/s : Mr. Devendra Kumar, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.14475 of 2016)
For the Petitioner/s : Mr. Jeetendra Narayan, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.14898 of 2016)
For the Petitioner/s : Mr. Santosh Chandra Bhaskar, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.15561 of 2016)
For the Petitioner/s : Mr. Rakesh Ranjan, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.14551 of 2016)
For the Petitioner/s : Mr. Krishna Prasad Singh, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.14975 of 2016)
For the Petitioner/s : Mr. Prem Kumar, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.14624 of 2016)
For the Petitioner/s : Mr. Rajendra Prasad, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.14645 of 2016)
For the Petitioner/s : Mr. Alok Kumar Agrawal, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.15321 of 2016)
For the Petitioner/s : Mr. Raju Giri, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.15303 of 2016)
For the Petitioner/s : Mr. Raju Giri, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh GA-2
(In CWJC No.14787 of 2016)
For the Petitioner/s : Mr. Ashok Kumar, Adv.
For the Respondent/s : Mr. Vikash Kumar,-SC-11
(In CWJC No.14602 of 2016)
For the Petitioner/s : Mr. Umesh Chandra Verma, Adv.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 675
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.14852 of 2016)
For the Petitioner/s : Mr. Ajoy Kumar Chakraborty, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.14794 of 2016)
For the Petitioner/s : Mr. Arun Kumar, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.15285 of 2016)
For the Petitioner/s : Mr. Satish Kumar Sinha, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.15419 of 2016)
For the Petitioner/s : Mr. Anil Kumar Mishra, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.15230 of 2016)
For the Petitioner/s : Mr. Santosh Chandra Bhaskar, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.15193 of 2016)
For the Petitioner/s : Mr. Santosh Chandra Bhaskar, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.14854 of 2016)
For the Petitioner/s : Mr. Santosh Chandra Bhaskar, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.15430 of 2016)
For the Petitioner/s : Mr. Ashish Giri, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-111
(In CWJC No.14817 of 2016)
For the Petitioner/s : Mr. Anil Kumar, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.14821 of 2016)
For the Petitioner/s : Mr. Pramod Kumar, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.15203 of 2016)
For the Petitioner/s : Mr. Dronacharya, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.14879 of 2016)
For the Petitioner/s : Mr. Ashok Kumar, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.15513 of 2016)
For the Petitioner/s : Mr. Pramod Mishra, Adv.
For the Respondent/s : Mr. Md. Nadim Seraj, GP-5
(In CWJC No.14847 of 2016)
For the Petitioner/s : Mr. Sanjay Kumar, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.14932 of 2016)
For the Petitioner/s : Mr. Anuj Kumar, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.15337 of 2016)
For the Petitioner/s : Mr. Dilip Kumar Tondon, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.14907 of 2016)
For the Petitioner/s : Mr. Rajendra Prasad, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 676
(In CWJC No.16138 of 2016)
For the Petitioner/s : Mr. Sanjay Kumar, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.15888 of 2016)
For the Petitioner/s : Mr. Alok Kumar, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.15363 of 2016)
For the Petitioner/s : Mr. Gopal Jha, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.15298 of 2016)
For the Petitioner/s : Mr. Anupam Sinha, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.15776 of 2016)
For the Petitioner/s : Mr. Sanjay Kumar, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.15552 of 2016)
For the Petitioner/s : Mr. Nityanand Mishra, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-3
(In CWJC No.15039 of 2016)
For the Petitioner/s : Mr. Prabhat Ranjan Singh, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.15040 of 2016)
For the Petitioner/s : Mr. Sanjeev Kumar Singh, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.15046 of 2016)
For the Petitioner/s : Mr. Sanjeev Kumar Singh, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.15038 of 2016)
For the Petitioner/s : Mr. Pankaj Kumar, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.15415 of 2016)
For the Petitioner/s : Mr. Shailendra Kumar, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.15666 of 2016)
For the Petitioner/s : Mr. Girish Chandra Sharma, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.15134 of 2016)
For the Petitioner/s : Mr. Arun Kumar, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.16100 of 2016)
For the Petitioner/s : Mr. Raju Giri, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.15703 of 2016)
For the Petitioner/s : Mr. Raju Giri, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.15496 of 2016)
For the Petitioner/s : Mr. Sharda Nand Mishra, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.15401 of 2016)
For the Petitioner/s : Mr. Anil Kumar, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.15650 of 2016)
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 677
For the Petitioner/s : Mr. Pankaj Kumar, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.15716 of 2016)
For the Petitioner/s : Mr. Rajesh Ranjan, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.15755 of 2016)
For the Petitioner/s : Mr. Rajendra Prasad, Adv.
For the Respondent/s : Mr. Anjani Kumarr, AAG-4
(In CWJC No.15352 of 2016)
For the Petitioner/s : Mr. Pramod Kumar, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.15733 of 2016)
For the Petitioner/s : Mr. Nakul Kumar Jamuar, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.15696 of 2016)
For the Petitioner/s : Mr. Nakul Kumar Jamuar, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.15823 of 2016)
For the Petitioner/s : Mr. Alok Kumar, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.15489 of 2016)
For the Petitioner/s : Mr. Abhay Kumar Pandey, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.15460 of 2016)
For the Petitioner/s : Mr. Vinay Kumar Mishra, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.15861 of 2016)
For the Petitioner/s : Mr. Satya Prakash Sinha, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.15574 of 2016)
For the Petitioner/s : MS. Shashi Priya Pathak, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.16061 of 2016)
For the Petitioner/s : Mr. Md. Qumrul Hoda, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.15538 of 2016)
For the Petitioner/s : Mr. Viveka Nand Singh, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.16228 of 2016)
For the Petitioner/s : Mr. Rajesh Mohan, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.15938 of 2016)
For the Petitioner/s : Mr. Satya Prakash, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.16052 of 2016)
For the Petitioner/s : Mr. Devendra Kumar, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.15974 of 2016)
For the Petitioner/s : Mr. Pranav Kumar, Adv.
For the Respondent/s : Mr. Prashat Pratap- GP-2
(In CWJC No.15775 of 2016)
For the Petitioner/s : Mr. Rana Baljit Singh, Adv.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 678
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.16009 of 2016)
For the Petitioner/s : Mr. Manish Mohan Kateryar, Adv.
For the Respondent/s : Mr. Anjani Kumar, AAG-4
(In CWJC No.15850 of 2016)
For the Petitioner/s : Mr. Binod Murari Mishra, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.11549 of 2016)
For the Petitioner/s : Mr. Pranav Kumar, Adv.
For the Respondent/s : Mr. Prasoon Singh, GA-2
(In CWJC No.12854 of 2016)
For the Petitioner/s : Mr. Ashok Kumar, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
(In CWJC No.12171 of 2016)
For the Petitioner/s : Mr. Y.V. Giri, Sr. Adv. with
Mr. Pranav Kumar, Adv.
Mr. Ashish Giri, Adv.
For the Respondent/s : Mr. Kumar Manish, SC
(In CWJC No.12216 of 2016)
For the Petitioner/s : Mr. Alok Kumar, Adv.
For the Respondent/s : Mr. Nagendra Pd. Yadav, SC-23
(In CWJC No.12152 of 2016)
For the Petitioner/s : Mr. Jai Krishna Prasad, Adv.
For the Respondent/s : Mr. Rishi Raj Sinnha, SC-19
(In CWJC No.12774 of 2016)
For the Petitioner/s : Mr. Umesh Kumar, Adv.
For the Respondent/s : Mr. Vinay Kirti Singh, GA-2
(In CWJC No.12851 of 2016)
For the Petitioner/s : Mr. Y.V. Giri, Sr. Adv. with
Mr. Pranav Kumar, Adv.
Mr. Ashish Giri, Adv.
For the Respondent/s : Mr. Vikash Kumar, SC-11
(In CWJC No.12819 of 2016)
For the Petitioner/s : Mr. Prabhat Ranjan Singh, Adv.
For the Respondent/s : Mr. Harish Kumar, GP-8
===========================================================
CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
CAV JUDGMENT
Date: 24-01-2017
The petitioners in this batch of writ petitions have
questioned the decision taken in the meeting of the Cabinet held on
7.6.2016in so far as it proceeds to approve the Agenda No.4 relatable to cancellation of the panel of the Accredited Statistical Volunteers (hereinafter referred to as the ‗ASV') prepared Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 679 following the advertisement published under the authority of the Planning and Development Department of the Government of Bihar in its Directorate of Economics and Statistics dated 12.2.2012. The Cabinet decision so taken has translated in the notification of the State Government bearing Memo No.1459 dated 26.7.2016, whereby the panel of the ‗ASVs' has been cancelled with immediate effect.
Since each of the writ petition is for the same cause of action and since it is the same Cabinet decision and the order of the State Government which is put to challenge in each of the writ petitions, hence with the consent of the parties, the matters have been heard analogous with the purpose of final disposal. For the sake of convenience I shall be referring to the pleadings and Annexures as occurring in CWJC No.11550 of 2016 unless clarified with specific reference to any other writ petitions.
The arguments on behalf of the petitioners is initiated by Mr. Y.V. Giri, learned senior counsel who appears for the petitioners in CWJC No.11550 of 2016. Mr. Giri has first referred to the advertisement annexed at Annexure-1 to the writ petition to submit that it is issued by the Department of Planning and Development in its Directorate of Economics and Statistics seeking online applications from the applicants intending to be empanelled Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 680 as ‗ASVs' which panel is to be prepared Block-wise from the local eligible candidates. He with reference to the stipulations present in the advertisement submits that an exhaustive selection process was initiated for preparation of the panel consisting of a written examination followed by a training programme. He submits that while paragraph 2 of the advertisement discusses the eligibility criteria as well as the process of selection, paragraph 9 stipulates that the selected applicants would have to undergo a training course and after completion of training and on their success in the limited examination that these empanelled ‗ASVs' would be allotted the work which stands discussed in paragraph 14 of the advertisement. In short it is the argument of Mr. Giri that a selection process akin to a regular appointment was followed in the empanelment of the petitioners and it is only on their success in the written examination and training that they were put on the merit list. Mr. Giri next makes reference to paragraph 13 of the advertisement to submit that the remuneration is in accordance with the duty discharged and is not in form of salary and the nature of work is discussed in paragraph 14 of the advertisement.
Mr. Giri next refers to Annexure-4 which is a letter of the Principal Secretary, Planning and Development Department addressed to all the District Magistrates bearing Memo No.835 Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 681 dated 20.5.2013, to submit that the works so assigned to these petitioners were earlier done by the Teachers but since this was affecting the teaching work that a decision was taken at the level of the State Government for appointment of ‗ASVs'. The letter mentions that the service being taken from ‗ASVs' is need-based. The letter also mentions that for every six survey zones one Pragnak would be required and thus about 34,370 ‗ASVs' would be required for the purpose. The Principal Secretary has admitted that a panel has been prepared and has been uploaded on the website. With reference to paragraph 6 of the letter he submits that the remuneration also stands discussed in the letter.
Mr. Giri has referred to the statement made at paragraph 11 of the writ petition to submit that since the nature of work discharged by these petitioners was permanent in nature, a Committee was constituted by the State Government under the Chairmanship of Ex-Chief Secretary, Shri Ashok Kumar Choudhary along with the Principal Secretaries of Finance, Education, Health, Road Construction, Water Resources, Law and General Administration Department(s) in this connection, however, the petitioners have no knowledge as regarding the report submitted by such Committee. It is submitted by Mr. Giri that while on one hand a serious thought process had started for regularization of Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 682 services of these petitioners, on the other hand the concerned authorities of the State Government started ignoring the existence of these petitioners and started taking work being discharged by these petitioners from Kisan Salahkar, Vikas Mitra, Panchayat Sachiv, Residential Assistant, Panchayat Rojgar Sevak, Tola Sevak, Motivator etc. and evidence of which is present at Annexure-5 series. He submits that the statement made in paragraphs 11 and 12 of the writ petition has not been contested by the respondents in the counter affidavit filed by them.
Mr. Giri has next referred to the minutes of the meeting of the Cabinet impugned at Annexure-6 to submit that the decision for cancellation of panel of ‗ASVs' is exclusively on account of a policy change in the Cooperative Department. Mr. Giri with reference to the counter affidavit proceeds to submit that while the factual position stands admitted, an objection is being taken only on grounds that the petitioners have no right for regularization. He submits that even if the advertisement present at Annexure-1 does describe the nature of appointment and though no time frame is given as to the duration of the panel but so long as work is available for these empanelled petitioners, there was no occasion for the decision to cancel the panel, which is not backed with reasons. He submits that Annexure-5 series is sufficient to support Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 683 that despite work being available yet a decision has been taken at the level of the Cabinet to abolish the panel and take work from others. He submits that even if the nature of engagement is contractual, yet its termination would have to be supported with reasons and cannot be done in a whimsical and arbitrary manner.
Mr. Giri has made reference to the following judgments in support of his submissions:
(1) (2008) 1 SCC 448 (Director SCTI for Medical Science and Technology vs. M. Pushkaran). With reference to the opinion present at paragraphs 12 to 18 he submits that once a panel has been prepared it cannot be ignored nor can be cancelled on whimsical decision and in absence of good reasons.
(2) (2013) 14 SCC 65 (Nihal Singh vs. State of Punjab).
With reference to paragraphs 32 to 36 of the judgment it is submitted that while it is undisputed that it is the sovereign function of every Government to create public posts but an exception is present at paragraph 33 of the judgment where the Supreme Court has held that the jurisdiction of the Constitutional Courts to examine any such decision is not barred.
(3) 2012 (1) PLJR (SC) 321 (GRIDCO Limited vs. Sri Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 684 Sadanand Doloi). Learned counsel has referred to the facts of the case discussed in paragraph 3 of the judgment to submit that an issue as regarding the scope of judicial review of contractual appointment came in for consideration before the Supreme Court and it was held at paragraph 26 of the judgment that a Writ Court is fully entitled to a judicial review of such actions if it was founded on illegality, perversity, unreasonableness, unfairness and irrationality.
(4) (2008) 14 SCC 58 (Ramesh Chandra Sankla vs. Vikram Cement). Learned counsel has referred to paragraph 90 to 98 of the judgment to impress upon the Court as regarding the exercise of jurisdiction under Articles 226 and 227 of the Constitution of India in the larger interest of justice.
(5) 2014 (1) PLJR (SC) 321 (State of Jharkhand vs. Harihar Yadav). Learned counsel has referred to paragraphs 14 and 22 to 24 of the judgment to submit that in the present context an issue of social justice also becomes a relevant factor for assessment of the relative rights and which is also a factor in course of administration of justice.
Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 685
(6) (2009) 8 SCC 556 (Maharashtra State Road
Transport Corporation vs. Casteribe Rajya
Parivahan Karmchari Sanghatana). On the opinion expressed in paragraphs 11, 39 and 44 to 48 he submits that the issue of unfair labour practices was examined by the Supreme Court and while taking note of the opinion earlier expressed in the case of Indian Drugs and Pharmaceuticals Ltd Vs. Workmen since reported in (2007) 1 SCC 408, the concept of need- based employment has been approved. He submits that the issue of employment and the objections as to the contractual nature of appointment have been taken note of and rejected and the opinion of the Labour Court to grant relief to the Workmen in the background that their services were yet required, stood confirmed.
(7) (2007) 1 SCC 408 (Indian Drugs and Pharmaceuticals Ltd. Vs. Workmen). He submits with reference to paragraph 4 and paragraphs 32 to 40 that while there is no dispute on the legal position that the Courts would not exercise its discretion which would result in creation of posts or in causing financial burden on the exchequer, he submits that the case of the petitioners is Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 686 distinguishable because whereas in the present case these petitioners have been empanelled after undergoing a selection process, on the other hand there is yet work available for being discharged by these petitioners. He submits that the case of the petitioners is not a case of backdoor appointment.
(8) (2013) 16 SCC (Mahipal Singh Tomar vs. State of Uttar Pradesh). With reference to paragraphs 37 to 41 of the judgment he submits that in the present case the Cabinet decision has been taken without any opportunity to the petitioners to defend themselves and which decision of the State Government is in gross violation of the principles of Natural Justice.
The arguments advanced by Mr. Giri has been endorsed and supplemented by Mr. Rajendra Prasad Singh, learned Senior Advocate, Mr. Tej Bahadur Singh, learned Senior Advocate, Mr. Janardan Prasad Singh, learned Sr. Advocate, Mr. Amarnath Singh, Advocate, Mr. Raju Giri, Advocate, Mr. Rajeev Kumar Singh, Advocate, Mr. Rajesh Ranjan, Advocate and other learned counsel representing the petitioners in the respective writ petitions.
Mr. Rajendra Prasad Singh, learned senior counsel appearing for the petitioners in CWJC No.12855 of 2016 and some Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 687 other writ petitions has referred to the advertisement to submit that while the applications were invited from the candidates for their engagement as Accredited Statistical Volunteers, a complete selection process followed and a panel was prepared. With reference to the impugned Cabinet decision he submits that since the panel was not prepared by the Cooperative department rather it was done by the Planning and Development department in its Directorate of Economics and Statistics, there was no role for the Cooperative department nor the decision taken by them could affect the petitioners. With reference to the notification dated 26.7.2016 of the Planning and Development department brought on record vide Annexure ‗C' to the counter affidavit filed in CWJC No.11550 of 2016 he submits that even when there is no such proposal in the department for cancellation of the panel, the Planning and Development department has mechanically endorsed the decision of the Cooperative department. According to learned counsel, a panel is exhausted no sooner the appointment is made and thus there was no occasion for cancellation of panel. He submits that once a decision is taken for constitution of a committee to consider the grievance of the ‗ASVs', then steps for regularisation should have been taken. In support of his submission learned counsel refers to paragraphs 19 and 20 of the writ petition Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 688 in CWJC No.12855 of 2016 to submit that a committee was constituted by the State Government in May, 2015 and who was to give their report on regularisation of services of the ‗ASVs'. According to learned counsel, there is no foundation for a decision to cancel the panel and once the Cabinet has taken a decision for regularisation, then the authorities are precluded from interference with the panel on the principles of promissory estoppel. Learned counsel in support has referred to a judgment of the Supreme Court reported in 1986 BLJR 408 (SC) (S.N. Yadav Vs. Bihar State Electricity Board) more particularly paragraphs 3, 4 and 7.
Learned counsel has next referred to the rejoinder to the counter affidavit filed in CWJC No.12855 of 2016 to submit that the reason for cancellation of the panel is the demand raised by these ‗ASVs' for regularisation of their services and even when several persons appointed on contract basis have been allowed to continue, the petitioners have been punished for raising the issue of regularisation. He submits that one contractual appointment cannot be replaced by another. Learned senior counsel refers to a newspaper report present at Annexure-9 of CWJC No.12855 of 2016, to submit that it reports the decision of the State Government for regularisation of the contract employees. Learned counsel has referred to another newspaper report present at Annexure- 8 to Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 689 submit that even though a conscious decision was taken not to take work from the teachers but the respondents are going back on such decision because they intend to take the work discharged by the petitioners, from the teachers. Learned counsel in reference to a report of the Directorate of Economics and Statistics, an extract of which is enclosed at Annexure-7 to CWJC No.12855 of 2016, has stated that whereas Bihar is the first State to provide volunteer service at Panchayat level and its benefit has also been discussed therein but yet an arbitrary decision has been taken to abolish the panel.
Mr. Tej Bahadur Singh, learned senior counsel appearing for the petitioners in CWJC No.11736 of 2016 has while endorsing the argument advanced by Mr. Giri and Mr. Singh, made reference to a judgment of the Supreme Court reported in AIR 1991 SC 537 (Kumari Shrilekha Vidyarthi Vs. State of U.P.). With reference to pararaphs 13 and 17 of the judgment he submits that while considering a similar decision regarding cancellation of panel of Law Officers, it was held that such decision taken must accompany reasons, even if it is not communicated. It is the submission of learned counsel that a decision which is not founded on reasons has to be held arbitrary. Learned counsel has next referred to a judgment of the Supreme Court reported in (2010) 13 SCC 427 Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 690 (Oryx Fisheries Private Limited vs. Union of India) to submit that orders determining inter-party rights has to be backed by reasons. According to learned counsel, even a policy decision cannot be taken on whims and any such decision is liable to be struck down. Learned counsel in support of such proposition has made reference to a judgment of the Supreme Court reported in AIR 1985 SC 1147 (Ram & Shyam Company Vs. State of Haryana). It is the argument of Mr. Singh that a reason not reflecting in the decision, cannot be supplemented by affidavits. In support of his submission learned counsel has referred to the judgment of the Supreme Court reported in AIR 1978 SC 851:
(1978)1 SCS 405 (Mohinder Singh Gill Vs. Chief Election Commissioner, New Delhi).
Mr. Amarnath Singh, learned counsel appearing for the petitioners in CWJC No.14319 of 2016 has seconded the arguments advanced by learned counsel and made reference to the judgments of the Supreme Court reported in (1995) 3 SCC 401 (Union of India Vs. Dinesh Kumar Saxena) and (1995)5 SCC 219 (Ghaziabad Development Authority Vs. Vikram Chaudhary) to submit that the issues raised, requires a remand for a fresh consideration by the State on the issue of regularisation.
Mr. Raju Giri has appeared for the petitioners in CWJC Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 691 No.11315 of 2016 and has with reference to the conditions present in the advertisement submitted that the preparation of panel was need-based and even the assignment thereunder was similar. He submits that the panel had no duration rather the panel is to continue till there is availability of work and it is the admission of the respondents themselves that the work is available, although now they intend to get the same done departmentally. He submits that even if the Cooperative department may have taken a decision and there may be no work available in the Cooperative department but there is no such report on record that no work is also available in other departments. Learned counsel has referred to a letter of the Principal Secretary, Planning and Development Department enclosed at Annexure-3 of CWJC No.11315 of 2016 to submit that the reasons for preparation of the panel is present in the said letter which was issued in connection with implementation of the 6th Economic Survey of 2013 which is a Government of India programme. He submits that a decision to prepare a panel of Accredited Statistical Volunteers was taken in the background of the decisions earlier taken by the State not to involve the Teachers in survey work. He submits that these ‗ASVs' have undergone training which has involved public money, all going waste by an arbitrary decision. He has referred to Annexure-5 to the said writ Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 692 petition which contains the impugned resolution of the Cabinet to submit that it is simply based on a decision taken by the Cooperative department even when the panel was prepared for carrying out the survey work relating to other departments as well. Learned counsel has referred to a Division Bench judgment of this Court reported in 1996(2) PLJR 394 (The Bihar State Adult and Non-formal Educational Employees Association Vs. The State of Bihar) and in reference to the facts discussed in paragraph 7 and the conclusion at paragraph 33 he submits that the Division Bench taking note of a similar situation issued direction for regularisation of the Teachers engaged on casual basis under the scheme of Adult Education. Learned counsel has also referred to a judgment of the Supreme Court reported in 2015(2) PLJR (SC) 437 (Amarkant Rai Vs. State of Bihar), to support the claim of regularisation advanced by the petitioners.
Similar arguments are advanced by Mr. Janardan Prasad Singh, learned senior counsel appearing in CWJC No.14028 of 2016, Mr. Rajeev Kumar Singh, learned counsel appearing in CWJC No.14421 of 2016, Mr. Rajesh Ranjan, learned counsel appearing in CWJC No.11755 of 2016, Mr. Alok Kumar, learned counsel appearing in CWJC No.11549 of 2016 who have submitted that trained people were being replaced by untrained Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 693 people and that the statement made by the respondents that there is no work remaining, is also incorrect. It is also the argument of learned counsel that the Cabinet decision is resting on whims and even when work is available and is being taken even in the year 2015-16 as well yet such arbitrary decision has been taken.
Learned counsel appearing for the petitioners in other writ petitions have seconded the arguments advanced by learned counsel as taken note above.
The arguments of learned counsel appearing for the petitioners has been contested by learned counsel for the State appearing in the respective writ petitions led by Mr. Lalit Kishore, Principal Additional Advocate General No.I. With the leave of the Court a comprehensive counter affidavit covering the issues raised is filed in CWJC No.11550 of 2016 and since the affidavit according to the respondents would cover other cases as well, that copies of the same were given to the learned counsel appearing in other writ petitions for filing rejoinder, if any, vide order passed on 21.9.2016.
Mr. Lalit Kishore has advanced his argument in reference to the second supplementary counter affidavit filed in CWJC No.11550 of 2016 on 20.9.2016. Mr. Kishore, learned PAAG-I initiated his argument by questioning the legal right vested in the Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 694 petitioners to claim regularisation and whether there was any obligation on the part of the State to grant them as such, in the circumstances that these petitioners were merely put on a panel with no assurances.
Learned counsel has taken this Court through the affidavit to submit that the preparation of panel was need-based, for the purpose of collection of data during crop cutting exercise and in other connected matters. Learned counsel has referred to Annexure ‗H' of the second supplementary counter affidavit which is a circular of the Revenue department dated 6/7.10.1955 issued in connection with writing of the A.C.Rs. of the Circle Inspectors/ Karamcharis engaged in work of agricultural statistics. He next refers to Annexure ‗I' which is an advisory dated 4.4.1964 in connection with crop-cutting exercise at the district level. He has referred to the statement made in paragraph 6 of the said affidavit to submit that at that stage statistics were being collected at the district level. He submits that for the first time vide circular No.1283 dated 3.10.1989, the State Government in its Planning department took a decision to carry out the crop-cutting experiment at the Circle level instead of District level. In support, he refers to paragraph (ii) of the advisory enclosed at Annexure ‗J'. According to learned counsel, these experiments were under the Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 695 National Agricultural Insurance Scheme (hereinafter referred to as the ‗NAIS' for the sake of brevity) which was subsequently replaced by the Modified National Agricultural Insurance Scheme (hereinafter referred to as the ‗MNAIS' for the sake of brevity). He refers to a letter No.13011 dated 10.3.2011 of the Ministry of Agriculture, Government of India, a copy of which is enclosed at Annexure ‗D' to the supplementary counter affidavit earlier filed to submit that the ‗NAIS' continued until the agriculture year 2010-11 and was replaced by ‗MNAIS' with effect from Agriculture year 2010-11. According to learned counsel, the new scheme under the ‗MNAIS', a unit area for the measure of crops, was fixed at village Panchayat level. According to learned counsel, the Cooperative department of the State was made the nodal agency to implement the scheme and vide Notification No.3529 dated 3.8.2011 directions were issued in respect of mode and manner of implementation. He submits that it is to cope up with the increased work that the man force was needed to implement the scheme at the Panchayat level and when the first advertisement was issued in 2012 on 19.1.2012, a copy of which is annexed at Annexure ‗A' to the counter affidavit whereby applications were invited for carrying out different statistical works in different Blocks at the fixed rates for preparation of a panel of Accredited Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 696 Statistical Volunteers. According to learned PAAG-I, the advertisement was issued in view of the change in the scheme and resultant need for increase of strength under the ‗MNAIS'. He submits that since the unit of survey was Panchayat, there was a resultant increase in the need of man power that to meet such exercise the empanelment was made in which 11,384 ‗ASVs' were empanelled until December, 2012. The panel was prepared at the Block level and though they were granted training to carry out and conduct the experiments but no extra expenditure was made except the stipend of Rs.100/- to each of the trainees. According to learned counsel, of the strength empanelled, only 1604 ‗ASVs' were engaged in 2012, 6171 ‗ASVs' in the year 2013 and 7198 ‗ASVs' in the year 2014 ending in June 2014 with experiment work done only for 20, 50 and 50 working days in each of these years.
Learned counsel with respect to the statement made in paragraph 13 of the second supplementary counter affidavit has submitted that the Government of India vide letter No.13011 dated 10.7.2014 addressed to the Secretary, Agriculture Department, Government of State(s) and others, has given information regarding approval for implementation of the National Agricultural Insurance Scheme on the existing pattern during the season 2014- Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 697 15 which is followed by letter dated 20.3.2015 for the season 2015-16 present at Annexure ‗M' series. He submits that by the revival of the ‗NAIS', while the insurance unit for wheat was fixed at the Circle level but for other crops the unit was to be at the District level. He submits that since the earlier arrangement was restored that budget allocation was made for paddy only until 2014 and not thereafter. He submits that by the introduction of ‗NAIS' with effect from 2014 no fund was withdrawn nor there was any provision under the ‗NAIS' to continue experiment at Panchayat level. According to learned counsel since there was no work at the Panchayat level after December, 2014, that the decision impugned was taken. He submits that these petitioners were merely on the panel of ‗ASVs; which is not a sanctioned post either temporary or permanent. It is stated that a second advertisement was published on 28.2.3013 for empanelment of ‗ASVs' with a clear stipulation that they would not claim any Government service or any appointment on contract basis. He submits that only such of the persons who gave their consent for empanelment on these terms were allowed to take examination in which 61506 candidates were successful and of whom 42961 were allotted work for the 6th Economic Census. He submits that this advertisement was under
the 6th Economic Survey during 11th and 12th five-year plans Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 698 and thus was time bound. According to learned counsel the two exercise were separate and though the empanelment is overlapping but in either case the candidates were fully informed that the empanelment did not confer any right to claim regular appointment.
In response to the argument of learned counsel as regarding the constitution of the committee for examining the claim of ‗ASVs', learned counsel has referred to the statement present at paragraphs 23 and 24 of the second supplementary counter affidavit to submit that the committee so constituted was to examine the claim of the contract employees and not the petitioners. He submits that the Cooperative department was appointed as the nodal agency to implement the scheme and thus they were fully empowered to take decision as regarding the continuation or scrapping of the panel. With respect to the impugned decision of the Cabinet, he submits that the reasons are present in the decision itself and since the system for carrying out the exercise itself has undergone a change that the need to continue with the panel is no more. He submits that since no post was created nor there was any appointment against any post, no vested legal right has been infringed. He further submits that since there was no work since 2014, no fault can be found in the decision Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 699 taken. Learned counsel has relied upon a judgment of the Supreme Court in support of his submission since reported in 1993 Supp. (3) SCC 268 Babita Prasad vs. State of Bihar) to submit that the decision impugned suffers no infirmity.
The arguments advanced by the learned PAAG-I has been responded to by Mr. Giri, Mr. Rajendra Prasad Singh, Mr. Tej Bahadur Singh, Mr. Janardan Prasad Singh, all learned senior counsel as well as Mr. Raju Giri, Mr. Alok Kumar, Mr. Rajesh Ranjan, learned Advocates of this Court. The sum and substance of the rejoinder is that the decision is perverse and the stand taken by the State that there is absence of work is incorrect, rather the work has been given until 2016. According to Mr. Rajendra Prasad Singh, the second supplementary counter affidavit contains false statement and Mr. Singh has referred to Annexure-15 series to the rejoinder to the second supplementary counter affidavit in CWJC No.12855 of 2016 to submit that a number of ‗ASVs‖ have been allotted work even in January, 2016. He submits that all the petitioners have crossed their age for any other service, are trained for any survey work and the work of agriculture data is perennial. With reference to Annexure ‗L series' to the second supplementary counter affidavit he submits that there is nothing to show that the scheme was to end in December, 2014. With reference to Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 700 Annexure ‗N/3' of the second supplementary counter affidavit he submits that it is wholly incorrect on the part of the PAAG-I to submit that there was no work after 2014 even when there has been budgetary allocation for the year 2014-15 which has the approval of the Minister and the Finance department. He submits that the counter affidavit does not contain any document which would show that a decision was taken to abolish the panel except a declaration made by the Chief Minister in an election meeting and which has been enforced through the Cabinet.
According to Mr. Raju Giri, as per the own statement of the learned PAAG-I such data collection work has continued since 1955 and which shows that there is continuous requirement of the data collectors. With respect to the second advertisement issued on 28.2.2013, a copy of which is enclosed at Annexure ‗O/1' to the second supplementary counter affidavit he submits that while the ‗ASVs' who had been empanelled in 2012 were exempted from appearing at the selection except for training purpose, the advertisement itself conceives of futuristic requirement. He submits that there is no overlapping in the two advertisements rather the second advertisement issued in the year 2013 is in addition to the advertisement of 2012. He submits that the 6 th Economic Survey was the reason for empanelment of ‗ASVs' and Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 701 the expenditure incurred in their training is explained in the second supplementary counter affidavit present at page 270 of CWJC No.11550 of 2016 which cannot be allowed to go waste. Learned counsel has also referred to paragraphs 6 to 13 of the rejoinder to the second supplementary counter affidavit filed in CWJC No.11315 of 2016 to support the argument regarding availability of work. He refers to Annexure ‗S' to the second supplementary counter affidavit to submit that though an exercise was undertaken for regularization by constitution of a committee under the orders of the Cabinet but it was abandoned without reasons.
Mr. Alok Kumar in reference to the pleadings made in CWJC No.11549 of 2016 has in his rejoinder submitted that while the State of Madhya Pradesh has understood the requirement of these ‗ASVs' and framed a rule for their regularisation, step- motherly treatment is being given to the petitioners herein. He submits that Annexure ‗M series' and Annexure ‗N series' are sufficient indication that neither there is any paucity of work nor a paucity of fund. .
I have heard learned counsel for the parties and I have perused the records.
The facts are not in dispute. The dispute is regarding the rights accrued to the petitioners by virtue of their empanelment. Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 702 As I have already indicated I shall be referring to the pleadings made in the writ petition and the counter affidavits filed in reference to CWJC No.11550 of 2016 unless clarified with specific reference to the other writ petitions.
While the advertisement was issued in the year 2012 enclosed at Annexure-1 to the writ petition as also Annexure-A to the counter affidavit, the advertisement issued in the year 2013 is enclosed at Annexure ‗O/1' to the second supplementary counter affidavit. Each of the two advertisements invited applications from the intending candidates for their empanelment as Accredited Statistical Volunteers for carrying out the work mentioned in the advertisement which relates to data collection in connection with agriculture life span, economic status and other connected works which finds mentioned at item no.14 of Annexure-1. Though the advertisement at its paragraph 9 requires the applicants to undergo training and also caters for payment for the work taken from them but paragraph 3 of the advertisement makes it very clear that the selected candidates would neither be treated as Government servant nor would be entitled to any Government benefit. It further provides that the selected candidate can be relieved without assigning any reason. Similar is the situation of the second advertisement present at Annexure ‗O/1' to the second Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 703 supplementary counter affidavit which specifically provides that the ‗ASVs' would not be allowed to raise any claim for regular appointment or for appointment on contract basis. It is thus very clear that the candidates were fully aware as to the nature of their empanelment and its continuity.
In the undisputed circumstances discussed above, the issue which would require a consideration in the backdrop of the arguments advanced by learned counsel for the parties would be:
(a) Whether the petitioners have a right to the continuity of panel;
(b) Whether they have a right to claim regularisation against a Government post;
(c) Whether the decision of the Cabinet to scrap the panel is arbitrary; and
(d) Whether the petitioners were entitled to a hearing.
The length of the argument advanced by learned counsel appearing on behalf of the petitioners basically is equity-based. Although learned counsel have tried to make inroads into the issues of arbitrariness in the decision of the State to scrap the panel but that requires to be tested. The main plank of the argument of learned counsel for the petitioners is that there is yet enough work available for the ‗ASVs' but such argument has been countered by Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 704 the learned PAAG-I in reference to certain circulars enclosed with the second supplementary counter affidavit to submit that since the year 2014, there is no work available for the ‗ASVs' and even the budgetary allocation has stopped. However, this statement requires a correction in reference to the third supplementary counter affidavit filed in the proceedings in which the State has admitted that work was available until 2015. To that extent the statement of Mr. Lalit Kishore would require a modification. The enclosures to the rejoinder filed in CWJC No.12855 of 2016 and CWJC No.11315 of 2016 are sufficient indication of the fact that the work indeed is being taken from the ‗ASVs' even after the year 2015 and until January, 2016.
Be that as it may, the fact remains that the empanelment of the petitioners as Accredited Statistical Volunteers was neither against a sanctioned post nor against a salary. The empanelment does not even provide any assurance for work allotment. On the contrary the empanelment is for the purpose of their engagement as and when any need would arise. The petitioners thus were not on a salary nor appointed against any post and although there is an admitted empanelment of more than 60,000 ‗ASVs' across the State but the work requirement as discussed in the second supplementary counter affidavit at paragraph 12 shows that Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 705 whereas 1604 ‗ASVs' were engaged for 20 days in the year 2012, 6171 ‗ASVs' were engaged for 50 days in the year 2013 and 7198 ‗ASVs' were engaged in 2014 for 50 days. Paragraph 16 of the second supplementary counter affidavit mentions that following the second advertisement under the 6th Economic Census, of the 61506 candidates engaged, only 42961 worked for 30 days in the census work in the year 2013 and paragraph 22 shows that 468 ‗ASVs' were engaged for 15 days in 2014. The details so given are not contested and which by itself reflects the nature of engagement of these ‗ASVs'.
In the nature of engagement of the ‗ASVs' reflecting above, the issue would be whether the petitioners yet have a right, either for continuity of the panel or for regularisation. In my opinion, the issue has to be answered in the negative. The petitioners have not been appointed against any sanctioned post nor they have been paid any salary for their engagement and the engagement during this period of three years at best makes it to 50 days in a year.
The petitioners also cannot insist on maintaining the panel or its continuity for it would strike at the root of Article 14 of the Constitution of India depriving the others who may have become eligible for consideration. Paragraph 26 of the judgment Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 706 relied upon by Mr. Lalit Kishore, learned PAAG-I in the case of Babita Prasad (supra) itself is an answer to the plea of the petitioners regarding continuity of panel. It is also an answer to the prayer of regularisation and which runs as follows:
―26. The mere fact that the candidates who had been brought on the panel had been sent for training at the Government expense, would also not imply that any indefeasible right had been created in their favour for appointment after they had completed their training and their names were entered in the panel because the training was merely intended to confer eligibility on the candidates for being brought on the list. In the facts and circumstances of the case, we, therefore, hold that the panel prepared in the present case was only in the nature of an eligibility list of qualified trained teachers arranged according to their merit in a chronological order. It had been prepared without any process of selection whatsoever as none who was a trained qualified teacher was excluded from being brought on the list. The list was neither related to existing vacancies nor to anticipated vacancies. Such a panel did not create any vested or indefeasible right on the empanelists to be appointed.‖ The legal position is well settled and a mere empanelment gives no right to the incumbent to seek permanency against the post. The case of the petitioners is on even worse pedestal because they have not been appointed against any post rather they have simply been empanelled for discharging certain work as per the requirement. Regularisation is a concept attached to a post existing within a cadre and the foundation rests on a Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 707 continuity of engagement. In the present case neither the engagement has been made against any post nor is it against a salary nor there is a continuity of work. All the three pre-requisites to a plea for regularisation is manifestly absent in the present case. May be, the empanelment of the petitioners as ‗ASVs', provided them with some kind of status but it did not invest them with any right for seeking creation of a post of the like or for seeking permanency on any other vacancy available in the department.
The other issue of arbitrariness raised by the petitioners for questioning the policy decision of the State to scrap the panel, even though attractive on the proposition advanced but does not stand the test calling for any intervention. Mr. Giri had argued rather passionately as regarding the scope of intervention in policy matters under Articles 226 and 227 of the Constitution of India in reference to the judgment of the Supreme Court in Ramesh Chandra Sankla (supra) and Harihar Yadav (supra) for striking the decision on grounds of arbitrariness but the records of the proceedings which has culminated in the Cabinet decision, has been produced by Mr. Lalit Kishore, learned PAAG-I and which also contains the memorandum which was put up for consideration before the Cabinet and which is the foundation for the decision impugned herein. The memorandum very clearly discusses the Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 708 development which has taken place over the period and in consideration whereof it was decided at the level of the Cabinet to discontinue the panel. A cursory glance at the proceedings so produced by Mr. Kishore, PAAG-I does confirm that the decision of the Cabinet is sufficiently backed by reasons. The judgment of the Supreme Court in the case of Kumari Shrilekha Vidyarthi (supra) at paragraph 13 has discussed the expression ‗termination without assigning any cause'. Their Lordships of the Supreme Court have held that the expression ‗termination without assigning any cause' does not mean a termination without existence of a cause. In reference to the judgment rendered in the Liberty Oil Mills vs. Union of India reported in AIR 1984 SC 1271 it was held that the expression ‗without assigning any reasons' implies that no decision has to be communicated and although the reasons for a decision taken may not be stated but the reasons must exist otherwise a decision becomes arbitrary. It has further been clarified that ‗non-assigning of reasons' or ‗non-communication thereof' may be based on public policy but a termination of appointment without existence of a cogent reason, would be arbitrary and against the public policy.
The facts accompanying the case of Kumari Shrilekha Vidyarthi (supra) is entirely distinct to the facts involved herein Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 709 and the most distinguishing feature is that whereas the said case related to appointment of Government Counsel in the State of U.P., in the present case it is an empanelment of the petitioners with clear stipulation that they would be allotted work as and when the need would arise. It is certainly not a case of appointment against any post or for salary/emolument.
Learned counsel for the petitioners have relied upon a judgment of the Supreme Court in the case of Mohinder Singh Gill (supra) to submit that reasons cannot be supplemented by way of counter affidavit. Though the argument is founded on a sound proposition but its application, in my opinion, is misplaced. The principles advanced is sound in context with an exercise of jurisdiction by a quasi-judicial authority where an order has to be tested on the reasons so assigned in the order passed by the said authority but the same does not apply to a decision resting on a public policy as in the present case. In the present case the cancellation of panel is following a policy decision of the State Government and although the resolution of the Cabinet impugned in the writ petition does make reference to a policy decision but it is not explanatory. It is in this context that the memorandum placed before the Cabinet gains importance. Their Lordships of the Supreme Court have explained the position in paragraph 13 of the Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 710 judgment rendered in Kumari Shrilekha Vidyarthi (supra) that in case of public policy the reasons may not be much explicit in the decision but if the decision is backed by reasons the non- description thereof in the resolution would suffer no infirmity.
As regarding the non-adherence to the rules of natural justice, in my opinion, where the purported action is resting on a policy decision of the State, it would not require a scrutiny on the issue as long as it satisfies the test of arbitrariness and is based on sound reasons, equity, fairplay and justice.
It is not a case where the State Government while retaining some of the ‗ASVs', has done away with the others rather the panel itself has been scrapped and the reasons assigned is non- availability of fund and non-availability of work. In such circumstances the social justice concept advanced by Mr. Giri in reference to the judgment of the Supreme Court in the case of Harihar Yadav (supra) would not come to the rescue of the petitioners.
In fact the judgments relied upon by learned counsel for the petitioners do not come to their aid because these are cases in which appointments were made against a post albeit on casual, daily-wage or on contract basis and the continuation of the incumbent in such capacity over a period, raised an issue for Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 711 regularisation against one such post. Unfortunately such is not the case here. The present case is not a case of appointment nor it is a case of empanelment for the purpose of appointment. It is not even a case of contractual engagement. It is simply that a panel of certain persons has been prepared and who have been made to undergo training for discharging certain works and for the purpose of their identification they have been termed as ‗Accredited Statistical volunteers'. The Supreme Court in the case of M. Pushkaran (supra) while testing a plea of abandonment of select- list has observed in paragraph 11 that a mere inclusion of a person in the select list cannot be a ground for offering him appointment nor gives a legal right to such candidate. No doubt the judgment in the said case went in favour of the appointee but the facts are dissimilar. The unequivocal opinion of the Court has been that a mere inclusion in the select list does not bestow an indefeasible right for appointment.
Learned counsel for the petitioners have relied upon a judgment of the Supreme Court rendered in the case of GRIDCO Limited (supra) which relates to judicial review in matters of contractual appointment. Their Lordships in paragraph 26 while allowing permissibility of intervention in such matters where the decision is resting on perversity has also cautioned that the Court Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 712 may not sit as an appellate authority over such a decision and so long it is not vitiated by the infirmities of perversity unreasonableness or irrationality and is not demonstrably outrageous in defiance of logic, the writ Court would do well to respect the decision. Their Lordships have held in paragraph 28 of the judgment that usefulness of contract employee is a relevant factor for the renewal of contract employment. While taking note of the circumstances prevalent in the said case the Court has observed that the respondents have accepted the contract employment which was for a limited tenure terminable with three months notice and thus there was no need for over sympathetic or protective approach. It is further held that the persons so engaged are free to leave at their will and can be asked to leave by the employer and that such appointment does continue only until it is mutually beneficial between the contracting parties. The Court in the said case has decided in favour of the management.
In the case of Maharashtra State Road Transport Corporation (supra) the employees were required to work for 8 hours a day for a paltry amount even when the work discharged was of a permanent nature. The industrial court in consideration of the fact that though there were post of sweeper and cleaner available in the Corporation yet employees were kept on casual Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 713 and temporary basis for years together denying them permanency pronounced the award granting status and wages together with benefits of permanency attached to the post of cleaners to those employees which was affirmed by the High Court as well as the Supreme Court in consideration of the nature of the job discharged, the continuity of service and the post available. Such is not the case here.
This would bring this Court to the last but not the least important issues raised by the petitioners regarding abandonment of the committee constituted to examine the grievance of the petitioners under the Cabinet decision dated 19.2.2015 the reference of which finds mentioned in the letter of the Special Secretary, Cabinet Secretariat Department dated 20.2.2015 present at page 304 of File No.Q0c0;ks0& 09-2010. The resolution of the Cabinet passed on 19.2.2015 reads thus:
―10. lkaf[;dh Lo;a lsodksa dh leL;k ds v/;;u djus ds fy, ,d lfefr xfBr djus ds fy, lS)kfUrd fu.kZ; fy;k x;kA 2& vr% vuqjks/k gS fd eaf=ifj"kn ds bl fu.kZ; ds vkyksd esa leqfpr vxzsRrj dkjZokbZ djus dh d`ik dh tk,A‖ The resolution has been acted upon and though a meeting was held on 21.1.2015 by the Chief Minister but it did not reach any conclusion. The file though was processed thereafter and Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 714 contains several notings which reflect that it was being acted upon until 11.3.2015 but thereafter this file appears to have been closed and the matter has proceeded in another file Bearing No.LFkk0-02/06- 05/2010 and after a gap of five months the notings have initiated to consider the continuity of the panel iself. The notings have started from 3.8.2015 and proposal mooted is for reconsideration of the continuity of the panel. In this background and after taking legal opinion thereon that a fresh memorandum has been placed before the Cabinet, a copy of which is present at running page 435 and discusses the reasons which form the basis for cancellation of the panel and has been accepted by the Cabinet decision impugned in the writ petitions as also present at page 71 of the file and following which a formal order has been issued by the Planning and Development department bearing Memo No.1549 dated 26.7.2016 cancelling the panel of ‗ASVs'.
The discussions above does clarify two aspects of the matter. Firstly that the decision of the Cabinet to constitute a Committee for considering the grievance of the ‗ASVs' was acted upon until March, 2015 but abandoned thereafter and the reasons are not explained and secondly, in view of such position which bears from the records, the argument of Mr. Lalit Kishore placing reliance on the statement made at paragraphs 23 and 24 of the Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 715 supplementary counter affidavit to submit that the committee so constituted was to consider only the cases of contract employee, is not correct. It is a different matter that the Cabinet resolution dated 19.2.2015 was not taken to its conclusion and may be a committee was also constituted to examine the cases of contract employees but it is not a case where the grievance of the petitioners did not find notice rather it was considered by the Cabinet and directions were issued for examining the same. It is another aspect of the matter this exercise was abandoned midway.
The issue is whether in view of the position explained where undisputedly the Cabinet had constituted a committee to consider the grievance of the ‗ASVs', the subsequent resolution of the Cabinet in the background explained in the memorandum which forms the basis for the resolution impugned, would require an interference.
In my opinion, the two resolutions have been passed by the Cabinet at different stages. May be at the stage when the first resolution was passed on 19.2.2015, the Cabinet was of a different opinion but the developments that has taken place in between the first resolution passed on 19.2.2015 and the second resolution passed on 7.6.2016, becomes a relevant factor for a judicial review of the action taken. The explanation present in the second supplementary Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 716 counter affidavit as regarding the work discharged by these petitioners coupled with the stand on the availability of work and availability of funds, would not persuade this Court to issue any direction to the State to continue with the panel. Even if there have been stray instances of work being taken from these ‗ASVs', the choice lies with the State for such engagement. If the State has decided to now get the work done departmentally and there is nothing on record which would show that the State has deviated from such stand, there is no reason for the petitioners to raise any grievance nor any occasion arises to interfere with the decision. In fact in the words of the Supreme Court as found in the judgment of the Indian Drugs and Pharmaceuticals Ltd. (supra) and Nihal Singh (supra), any direction by this Court in the circumstances discussed, either for continuation of the panel or for considering the cases of these petitioners for regularisation, in absence of facts supporting continuity of discharge, would amount to a direction for creation of post as well as financial liability which is neither in the domain nor within the framework of judicial review.
The issues so taken note of are answered accordingly. For the reasons so discussed, I am not persuaded to either interfere with the Cabinet resolution or with the order of the Planning department issued thereunder, a copy of which has been Patna High Court CWJC No.11550 of 2016 dt.24-01-2017 717 placed on record vide Annexure ‗C' to the counter affidavit filed in CWJC No.11550 of 2016 but with a rider that in case the State would be in need of the services of the Accredited Statistical Volunteers then the claim of these petitioners may be considered for such engagement considering the experience gained and the training undergone by these petitioners over the period of time and even if the State would decide to look for fresh aspirants, due weightage be given to the case of these petitioners including age relaxation.
The writ petitions are accordingly disposed of.
(Jyoti Saran, J) SKPathak/-
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