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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(3)(xiii) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(xiii)follow up employment/self-employment of Scheduled Tribe and Scheduled Caste persons trained under the Scheme of Training of Rural Youth for self-employment and bring difficulties experienced by them to the notice of the Block Development Officer;