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[Cites 0, Cited by 0] [Section 67(6)] [Section 67] [Entire Act]

State of Tamilnadu - Subsection

Section 67(6)(a) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(a)continue to be affiliated to, or recognised by, the Chennai, Madurai, Kamaraj, Bharathiar and Bharathidasan Universities; and