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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Tamilnadu - Subsection

Section 67(6) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(6)All Medical, Dental, Nursing and Pharmacy colleges within the University area which immediately before the notified date, -
(a)continue to be affiliated to, or recognised by, the Chennai, Madurai, Kamaraj, Bharathiar and Bharathidasan Universities; and
(b)provide courses of study for admission to the examination for degrees and diplomas of the Universities specified in clause (a), shall be deemed to be colleges affiliated to [the Tamil Nadu Dr. M.G.R. Medical University, Chennai] [Substituted by section 5 of the Dr. M. G. R. Medical University, Tamil Nadu (Amendment) Act, 1991 (Tamil Nadu Act 9 of 1991) which was deemed to have come into force on the 10th December 1990.] under this Act and the provisions of this Act shall, as far as may be, apply accordingly.