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[Cites 0, Cited by 0] [Section 122(3)] [Section 122] [Entire Act]

Union of India - Subsection

Section 122(3)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)A degree of a recognised University and having passed with Mathematics and the Physics either as optional or as compulsory subjects in the degree examination or in Intermediate or Higher Secondary or Pre-University School Certificate Examination; Or