Section 122(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964
(3)[ Educational or Technical Qualifications. - A candidate shall possess any of the following qualifications:(a)A degree of a recognised University and having passed with Mathematics and the Physics either as optional or as compulsory subjects in the degree examination or in Intermediate or Higher Secondary or Pre-University School Certificate Examination; Or(b)Government of India, Ministry of Shipping and Transport Certificate of Competency (Foreign-going) either as a Second Mate, or Mate Master of other similar certificate recognised by the Central Government or any other qualification which may be recognised by the Central Government as equivalent to the above.Explanation. - The subjects quoted in Cl. (a) above termed by any other name such as General Mathematics or Physical Science, would be acceptable provided the Chief of the Naval Staff is satisfied for the candidates have attained requisite standard in these subjects.] [ ]