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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(7) in Orissa Pani Panchayat Rules, 2003

(7)The concerned Election Authority as per provisions of Rule 38 shall fill up the vacancy so caused by nomination in a regular manner. The nomination shall automatically cease on election of the Executive Committee member in regular manner by the Election Authority.