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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Maharashtra - Subsection

Section 45(3) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(3)The Regional centre shall establish, within its campus, all or any of the following divisions or cells and such other facilities as it may deem fit :-
(a)Examination cell;
(b)Research and Development and Industry Co-ordination cell;
(c)Administration and Finance cell;
(d)Information and Communications Technology cell;
(e)Students Grievances Centre.