Section 45 in Dr. Babasaheb Ambedkar Technological University Act, 2014
45. Regional centres.
(1)The Regional centres established by the University from time to time, in the manner laid down by the Statutes, shall be operated and maintained as its constituent unit, having University's compliment of facilities, faculty and staff.(2)Every Regional centre shall be headed by a Director, appointed by the Executive Council in the prescribed manner, and shall report to the Vice-Chancellor of the University.(3)The Regional centre shall establish, within its campus, all or any of the following divisions or cells and such other facilities as it may deem fit :-(a)Examination cell;(b)Research and Development and Industry Co-ordination cell;(c)Administration and Finance cell;(d)Information and Communications Technology cell;(e)Students Grievances Centre.(4)Each of the divisions or cells specified in sub-section (3) shall be headed by a Joint Director, appointed by the University in the prescribed manner.
