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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Manipur - Subsection

Section 29(cvii) in Manipur International University Act, 2018

(cvii)to make provision for the various activities including but not limited to continuing education, adult education, skill education, vocational studies, extension services, extra moral teaching, sex education and other recognized education activity, physical education, National Cadet Corps, National Service Scheme, National Sports Organization, the Bharat Scouts and Guides, Indian Red Cross, military training and such other recognized activities, various sports and athletic activities etcetera;