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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(113) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(113)"site, interior or tandem" means a site, access to which is by a passage from a street whether such passage forms part of the site or not;