Himachal Pradesh High Court
Rajinder Pal vs . Hrtc & Another. on 2 March, 2022
Bench: Sabina, Satyen Vaidya
Rajinder Pal vs. HRTC & another.
.
CWP No. 1073 of 2022.
02.03.2022 Present: Mr. Rakesh Kumar, Advocate, for the petitioner.
Notice be issued to the respondents for 7 th April, 2022.
r to (Sabina)
Judge
(Satyen Vaidya) Judge.
2nd March, 2022.
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