Section 8(8) in The Railway Servants (Hours Of Work And Period Of Rest) Rules, 2005
(8)Where railway servants are required to perform split-duty, such duty shall be subject to the following conditions, namely:-(a)the spells of duty shall not exceed three and the number of breaks shall be limited to two;(b)in the case of an employment of "continuous" nature, the railway servant whose place of residence is beyond 1.6 kilometres from the place of duty, seven hours of split-duty shall be treated as equivalent to eight hours of normal duty.
