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State of Rajasthan - Section

Section 61 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

61. Reactive Energy Charges.

- A generating station shall inject/absorb the reactive energy as per the directions of state load dispatch centre. Such injection/absorption shall be undertaken on the basis of machine capability and in accordance with the directions issued by SLDC. A rate of charge/payment for shortfall in reactive energy exchange (injection or absorption) shall be levied on generating station at rate 5.75 paise/kVArh for FY 2009-10 escalated at 0.25 paise/kVArh annually in subsequent years, unless otherwise revised by Commission.