Section 3(18)(iii) in Plant Quarantine (Regulation of Import into India) Order, 2003

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Union of India - Subsection

Section 3(18)(iii) in Plant Quarantine (Regulation of Import into India) Order, 2003

(iii)to bring the consignments to the concerned plant quarantine station or to place of inspection, fumigation or treatment as directed by Plant Protection Adviser or any officer duly authorised by him;.

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Union of India - Subsection

Section 3(18)(iii) in Plant Quarantine (Regulation of Import into India) Order, 2003